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DIAMOND SERVICE CENTER Vs. STATE OF TELANGANA
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February 9, 2026 |
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ADITYA CONSTRUCTIONS Vs. DEBTS RECOVERY APPELLATE TRIBUNAL KOLKATA
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January 28, 2026 |
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ASHOK KUMAR JAISWAL Vs. UNI SANKYO LTD.
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January 5, 2026 |
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B. SREENIVASA GANDHI Vs. ADJUDICATING AUTHORITY
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January 8, 2026 |
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B.RAMACHANDRA REDDY Vs. A.SANKREETH REDDY
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January 9, 2026 |
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BANOTHU BHARATHI @ LASYA @ BUJJI Vs. STATE OF TELANGANA
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January 23, 2026 |
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BANOTHU MAHESH KARTHIK Vs. STATE OF TELANGANA
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January 23, 2026 |
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BHUKYA RAMJA Vs. STATE. OF TELANGANA
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January 22, 2026 |
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BODDULA SHEKAR Vs. STATE OF TELANGANA
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February 3, 2026 |
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BODLA MALLESHAM Vs. STATE OF TELANGANA
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January 8, 2026 |
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CHEELAPALLY BALAIAH Vs. A.RAMLA
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February 9, 2026 |
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COMMERCIAL TAXES CRICKET CLUB, Vs. STATE OF TELANGANA
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January 9, 2026 |
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DECCAN CHRONICLE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
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January 9, 2026 |
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DR. K.S.J. KIRANMANYI Vs. UNION OF INDIA
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January 21, 2026 |
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G.SHYAM RAO Vs. STATE OF TELANGANA
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January 9, 2026 |
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GONDLA RAMULU @ RAMESH Vs. STATE OF TELANGANA
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January 28, 2026 |
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HANUMAN TYRES Vs. UNION BANK OF INDIA
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February 16, 2026 |
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HINDUJA FOUNDARIES LTD. Vs. CHAIRMAN-CUM-PRESIDING OFFICER
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January 9, 2026 |
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INDUMATHI Vs. STATE OF TELANGANA
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February 2, 2026 |
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K.S.BABURAJ Vs. UNION OF INDIA
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January 23, 2026 |
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KOLAN RUKKA REDDY Vs. STATE OF TELANGANA
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January 29, 2026 |
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KOLICHELIMI SAI ROHIT Vs. STATE OF TELANGANA
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January 6, 2026 |
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LAXMI RALLABANDI Vs. STATE OF TELANGANA
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January 6, 2026 |
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M.AKASH Vs. STATE OF TELANGANA
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January 9, 2026 |
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M.RAJSHEKAR REDDY Vs. SERI SRINIVAS REDDY
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February 2, 2026 |
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M.S.PRABHAKAR Vs. INDIAN BANK
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February 12, 2026 |
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MOHAMMED KHADEER Vs. STATE OF TELANGANA
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January 27, 2026 |
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MR. TRILOK CHAND Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
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February 9, 2026 |
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MURAZBAN MURAD DHANJI Vs. FRONTLINE BUILDERS
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January 8, 2026 |
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MUTHINENI VENAKANNA Vs. STATE OF TELANGANA
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January 28, 2026 |
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NEW INDIA ASSURANCE COMPANY Vs. ANNEGANI UPENDER
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January 9, 2026 |
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NIKETAN PANJELA Vs. UNION OF INDIA
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January 27, 2026 |
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PIONEER ALUMINIUM INDUSTRIES LIMITED, Vs. RAS AL KHAIMAH INVESTMENT AUTHORITY,
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February 11, 2026 |
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RAKASI ARNAV REDDY Vs. STATE OF TELANGANA
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January 23, 2026 |
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RAM HANUMAN MUTT Vs. GOVERNMENT OF ANDHRA PRADESH
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January 9, 2026 |
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SRINIVASA CONSTRUCTIONS Vs. STATE OF TELANGANA
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February 19, 2026 |
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SUBRAMANYAM ABHI Vs. T.V. SHAMSON RAJU
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January 30, 2026 |
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SURA LAXMI Vs. STATE OF TELANGANA
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January 27, 2026 |
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SYED ZAINUL ABIDEEN HUSSAINI QUADRI Vs. SYED MOHAMMED MOHIUDDIN QUADRI
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February 4, 2026 |
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T.S. COOPERATIVE HOUSING SOCIETY FEDERATION LTD. Vs. GANTA SUDHEER KUMAR
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January 9, 2026 |
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T.V.N ENTERPRISES, REP. BY ITS PARTNER SRI TADEPALLI VENKATA RAMESH. Vs. SERVOMAX LTD., REP. BY ITS DIRECTORS
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January 30, 2026 |
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XXXXXXX Vs. XXXXXXX
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January 19, 2026 |
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