| Case Title | Date |
|---|---|
| A2Z INFRA ENGINEERING LTD. Vs. UNION OF INDIA | April 11, 2025 |
| BIKASH RAI Vs. STATE OF SIKKIM | April 7, 2025 |
| BRANCH MANAGER, CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. DAL BAHADUR THAPA | April 22, 2025 |
| BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. DEO KUMARI RAI | April 17, 2025 |
| BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. DHAN KUMARI RAI | March 7, 2025 |
| BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. SHANTI RAI | March 7, 2025 |
| BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SRIJANA CHETTRI | April 29, 2025 |
| COMMISSIONER OF CENTRAL EXCISE Vs. ZYDUS HEALTHCARE | April 24, 2025 |
| DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. DHANESH GUPTA | February 24, 2025 |
| KIPU LEPCHA Vs. PHUMTSUNG LEPCHA | April 1, 2025 |
| NANDU RAM RAI Vs. STATE OF SIKKIM | April 2, 2025 |
| SRIJANA GURUNG Vs. UNION OF INDIA | March 12, 2025 |
| STATE OF SIKKIM Vs. LAKPA SHERPA | April 23, 2025 |
| SUSHAN DARJEE Vs. STATE OF SIKKIM | April 30, 2025 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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