|
AISHWARYA RAI Vs. JIGMI PHUNCHOK BHUTIA
|
April 5, 2022 |
|
ALKEM HEALTH SCIENCE Vs. UNION OF INDIA
|
February 25, 2022 |
|
ALKEM LABORATORY LTD. Vs. UNION OF INDIA
|
February 25, 2022 |
|
ANIL RAI Vs. STATE OF SIKKIM
|
September 23, 2022 |
|
ANIL RAI Vs. STATE OF SIKKIM
|
August 17, 2022 |
|
ANWAR ALAM Vs. STATE OF SIKKIM
|
November 29, 2022 |
|
ASH BAHADUR SUBBA Vs. STATE OF SIKKIM
|
May 5, 2022 |
|
ASHOK KUMAR SUBBA Vs. BIMAL KUMAR JAIN
|
March 7, 2022 |
|
ASHOK KUMAR SUBBA Vs. KAMAL KUMARI SUBBA
|
March 10, 2022 |
|
ASHOK TSHERING BHUTIA Vs. DIVISIONAL FOREST OFFICER
|
August 10, 2022 |
|
BENUP DHAKAL Vs. UNION OF INDIA
|
November 9, 2022 |
|
BHIM BAHADUR KAMI Vs. STATE OF SIKKIM
|
July 8, 2022 |
|
BIJAY KUMAR AGARWAL Vs. STATE OF SIKKIM
|
September 28, 2022 |
|
BINAY TAMANG Vs. STATE OF SIKKIM
|
June 15, 2022 |
|
BINAY TAMANG Vs. STATE OF SIKKIM
|
June 16, 2022 |
|
BINITA RAI Vs. SHEELA RAI
|
November 21, 2022 |
|
BINOD TAMANG Vs. STATE OF SIKKIM
|
June 8, 2022 |
|
BRANCH MANAGER Vs. KRISHNA BAHADUR DARJEE
|
November 3, 2022 |
|
BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. NARAPATI SHARMA
|
March 16, 2022 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. NAMITA RANI PANIGRAHI
|
April 26, 2022 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA BAHADUR DARJEE
|
August 22, 2022 |
|
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. DIL KUMARI PRADHAN
|
May 20, 2022 |
|
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. DILU RAI
|
April 4, 2022 |
|
BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. URMILA BISWAKARMA
|
May 26, 2022 |
|
CAFE LIVE & LOUD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 23, 2022 |
|
CHANDAN BIKOMIYA DEORI Vs. MINISTRY OF HOME AFFAIRS
|
November 3, 2022 |
|
CHANDAN BIKOMIYA DEORI Vs. MINISTRY OF HOME AFFAIRS
|
November 1, 2022 |
|
CHANDRA BAHADUR CHETTRI Vs. KARNA MAYA PRADHAN
|
June 7, 2022 |
|
CHANDRA SHEKHAR GAUTAM Vs. STATE OF SIKKIM
|
November 11, 2022 |
|
CHANDRA SINGH RAI Vs. STATE OF SIKKIM
|
May 24, 2022 |
|
CHARLES L. LUCKSOM Vs. STATE OF SIKKIM
|
November 21, 2022 |
|
CHHABIL DAS AGARWAL Vs. STATE OF SIKKIM
|
December 14, 2022 |
|
CHHABIL DASS AGARWAL Vs. STATE OF SIKKIM
|
November 30, 2022 |
|
CHIEF OF ARMY STAFF Vs. SECRETARY, LAND REVENUE RESPONDENTS & DISASTER MANAGEMENT DEPARTMENT
|
February 23, 2022 |
|
CHIEF SECRETARY GOVERNMENT OF SIKKIM Vs. MAMTA RAI
|
August 16, 2022 |
|
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. PERFECT TECHNOLOGIES
|
August 25, 2022 |
|
DACHIMA TAMANG Vs. RAN MAYA SHERPA
|
November 8, 2022 |
|
DECHEN LEPCHA Vs. STATE OF SIKKIM
|
November 30, 2022 |
|
DEK BAHADUR KATWAL Vs. STATE OF SIKKIM
|
May 26, 2022 |
|
DEORAJ GURUNG Vs. STATE OF SIKKIM
|
June 24, 2022 |
|
DEVEN HANG LIMBOO Vs. STATE OF SIKKIM
|
August 26, 2022 |
|
DIVISIONAL FOREST OFFICER (T) Vs. ASHOK TSHERING BHUTIA
|
August 22, 2022 |
|
DIVISIONAL FOREST OFFICER (T) Vs. ASHOK TSHERING BHUTIA
|
April 12, 2022 |
|
DUK NATH NEPAL Vs. CHANDRA SHEKHAR NEPAL
|
April 20, 2022 |
|
DUL DUL PRASAD Vs. MUNNI DEVI
|
February 21, 2022 |
|
GHANASHYAM SHARMA Vs. STATE OF SIKKIM
|
September 30, 2022 |
|
GYALTSEN DADUL BHUTIA Vs. STATE OF SIKKIM
|
October 20, 2022 |
|
HASTA BIR RAI Vs. STATE OF SIKKIM
|
March 23, 2022 |
|
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. NARAPATI SHARMA (DHAKAL)
|
March 16, 2022 |
|
HENNA SUBBA Vs. STATE OF SIKKIM
|
May 19, 2022 |
|
IN RE - MISSING CHILDREN Vs. IN RE - MISSING CHILDREN
|
April 7, 2022 |
|
IN RE : EFFECTIVE IMPLEMENTATION OF JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015 Vs. IN RE : EFFECTIVE IMPLEMENTATION OF JUVENILE JUSTICE (CARE AND PROTECTION OF CHILDREN) ACT, 2015
|
March 24, 2022 |
|
IN RE : RECENT FELLING OF TREES IN GANGTOK Vs. IN RE : RECENT FELLING OF TREES IN GANGTOK
|
January 10, 2022 |
|
IN RE- DISCHARGE OF EFFLUENTS BY PHARMA COMPANIES SITUATED AT SINGTAM Vs. IN RE- DISCHARGE OF EFFLUENTS BY PHARMA COMPANIES SITUATED AT SINGTAM
|
July 7, 2022 |
|
IN RE-IRREGULARITIES AND RAMPANT CORRUPTION IN JUVENILE OBSERVATION HOME AND CHILDREN HOMES Vs. IN RE-IRREGULARITIES AND RAMPANT CORRUPTION IN JUVENILE OBSERVATION HOME AND CHILDREN HOMES
|
February 22, 2022 |
|
IN RE: ESTABLISHMENT OF OLD AGE HOMES IN ALL DISTRICTS OF SIKKIM Vs. IN RE: ESTABLISHMENT OF OLD AGE HOMES IN ALL DISTRICTS OF SIKKIM
|
February 17, 2022 |
|
IN RE: MONITORING IMPLEMENTATION OF PRAYERS IN MANISH KUMAR Vs. UNION OF INDIA
|
March 14, 2022 |
|
JAGAN THAPA Vs. STATE OF SIKKIM
|
October 21, 2022 |
|
JAGAT SINGH SINGHI Vs. RADHAY SHYAM SWAMI
|
August 12, 2022 |
|
JANGA BAHADUR CHETTRI Vs. STATE OF SIKKIM
|
September 30, 2022 |
|
JIGMI PHUNCHOK BHUTIA Vs. MISS AISHWARYA RAI
|
July 26, 2022 |
|
JOJO JOSE Vs. UNION OF INDIA
|
April 19, 2022 |
|
K.N. KHATIWARA Vs. STATE OF SIKKIM
|
March 22, 2022 |
|
KARMA SONAM BHUTIA Vs. UNION OF INDIA
|
September 19, 2022 |
|
KAUSHIK SAHA Vs. STATE OF SIKKIM
|
May 19, 2022 |
|
KHARKA SINGH CHETTRI Vs. MANGAL CHANDRA RAI
|
September 2, 2022 |
|
KIPU LEPCHA Vs. SECRETARY LAND REVENUE DEPARTMENT
|
November 3, 2022 |
|
KUNCHOK RAPTEN BHUTIA Vs. STATE OF SIKKIM
|
August 3, 2022 |
|
LEELA RAJ Vs. STATE
|
April 28, 2022 |
|
LENDUP LEPCHA Vs. STATE OF SIKKIM
|
June 1, 2022 |
|
M.K. TRIVEDI Vs. RAMESH SHARMA
|
May 2, 2022 |
|
MAHABIR PRASAD AGARWAL Vs. UNION OF INDIA
|
October 21, 2022 |
|
MAHABIR PRASAD AGARWALA Vs. UNION OF INDIA
|
May 20, 2022 |
|
MAMTA GURUNG Vs. DIRECTOR, VIGILANCE DEPARTMENT
|
April 13, 2022 |
|
MANISHA KUMARI Vs. STATE OF SIKKIM
|
February 11, 2022 |
|
MATHRUBHUMI PRINTING AND PUBLISHING COMPANY LIMITED Vs. SANTIAGO MARTIN
|
September 8, 2022 |
|
MATRIKA PRASAD SHARMA Vs. UNION OF INDIA
|
November 18, 2022 |
|
MEGRAJ GURUNG Vs. STATE LEGISLATIVE ASSEMBLY SECRETARIAT
|
June 22, 2022 |
|
MILAN KUMAR RAI Vs. STATE OF SIKKIM
|
September 30, 2022 |
|
MOOL RAJ KOTWAL Vs. STATE OF SIKKIM
|
September 8, 2022 |
|
N.B. KHATIWADA Vs. STATE OF SIKKIM
|
March 17, 2022 |
|
NIRMAL KUMAR PRADHAN Vs. ARUNA GURUNG
|
November 10, 2022 |
|
NORDEN DORJEE SHANGDERPA Vs. EXECUTIVE ENGINEER, CPWD
|
November 3, 2022 |
|
PALZOR THENDUP BHUTIA Vs. STATE OF SIKKIM
|
September 7, 2022 |
|
PEM LHAMU LEPCHA Vs. STATE OF SIKKIM
|
August 29, 2022 |
|
PEMA CHULTIM BHUTIA Vs. STATE OF SIKKIM
|
February 22, 2022 |
|
PEMA TEMPHEL BHUTIA Vs. STATE OF SIKKIM
|
July 6, 2022 |
|
PEMA TSHERING BHUTIA Vs. STATE OF SIKKIM
|
April 22, 2022 |
|
PRAHLAD SHARMA Vs. DIPIKA SHARMA
|
July 8, 2022 |
|
PRATAP PRAMANICK Vs. STATE OF SIKKIM
|
May 4, 2022 |
|
PREM GOYAL Vs. UNION OF INDIA
|
July 5, 2022 |
|
PREM PRADHAN Vs. SANTOSH RAI SHRI PADAM RAI
|
March 31, 2022 |
|
PREM PRADHAN Vs. SANTOSH RAI
|
September 13, 2022 |
|
RAJESH RAI Vs. STATE OF SIKKIM
|
May 27, 2022 |
|
RAJIV PRADHAN Vs. STATE OF SIKKIM
|
February 17, 2022 |
|
RAMESH RAI Vs. STATE OF SIKKIM
|
February 17, 2022 |
|
REKHA JAIN Vs. ANIL JAIN
|
April 1, 2022 |
|
RESIDENTS OF SAMDUR Vs. GOC 17 MOUNTAIN DIVISION
|
February 17, 2022 |
|
RINCHEN TAMANG Vs. STATE OF SIKKIM
|
February 23, 2022 |
|
SANGAY LAMA Vs. CHANDRA KUMAR SHARMA
|
December 6, 2022 |
|
SANJAY MANGER Vs. STATE OF SIKKIM
|
November 14, 2022 |
|
SASHI SHEKHAR THAKUR Vs. STATE OF SIKKIM
|
September 8, 2022 |
|
SATAR GURUNG Vs. STATE OF SIKKIM
|
July 28, 2022 |
|
SERENITY TRADES PVT. LTD. Vs. UNION OF INDIA
|
March 10, 2022 |
|
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. DILU RAI
|
April 19, 2022 |
|
SIKKIM GORKHA JAGARAN SANGH Vs. UNION OF INDIA
|
March 24, 2022 |
|
SIKKIM POWER DEVELOPMENT CORPORATION Vs. AMALGAMATED TRANSPOWER (INDIA) LTD.
|
July 28, 2022 |
|
SIKKIM STUDENTS WELFARE PETITIONERS ASSOCIATION OF CHANDIGARH Vs. STATE OF SIKKIM
|
June 15, 2022 |
|
SLOMITA RAI Vs. STATE OF SIKKIM
|
March 24, 2022 |
|
SONAM DADUL BHUTIA Vs. STATE OF SIKKIM
|
July 4, 2022 |
|
SONAM DOMA LEPCHA Vs. STATE OF SIKKIM
|
September 6, 2022 |
|
SONAM THENDUP BHUTIA Vs. STATE OF SIKKIM
|
November 14, 2022 |
|
SONAM TSEWANG BHUTIA Vs. STATE OF SIKKIM
|
August 26, 2022 |
|
STATE OF SIKKIM Vs. RUPESH MANGER
|
September 5, 2022 |
|
STATE OF SIKKIM Vs. RUPESH MANGER
|
August 24, 2022 |
|
SUBASH CHANDRA CHETTRI Vs. STATE OF SIKKIM
|
September 7, 2022 |
|
SUMAN GURUNG Vs. STATE OF SIKKIM
|
November 30, 2022 |
|
SUNITA PRADHAN Vs. STATE OF SIKKIM
|
March 8, 2022 |
|
SUNITA PRADHAN Vs. STATE OF SIKKIM
|
April 21, 2022 |
|
SURJA NARAYAN PRADHAN Vs. JUMDEN LEPCHA
|
May 11, 2022 |
|
SWARNA SMRITI PRADHAN Vs. STATE OF SIKKIM
|
May 10, 2022 |
|
TENZING KELSANG KALDEN Vs. STATE OF SIKKIM
|
August 31, 2022 |
|
THOMAS ENTERPRISES Vs. YUKSOM BREWERIES LTD.
|
March 7, 2022 |
|
THUTOP NAMGYAL BHUTIA Vs. STATE OF SIKKIM
|
November 23, 2022 |
|
TSHERING SAMDUP BHUTIA Vs. STATE OF SIKKIM
|
July 5, 2022 |
|
UDAI PRATAP VERMA Vs. STATE OF SIKKIM
|
July 6, 2022 |
|
UNION OF INDIA Vs. DASANG BHUTIA
|
August 3, 2022 |
|
UWENDRA THAPA ALIAS NORDY Vs. TSEWANG DORJEE RINZING
|
February 21, 2022 |
LOGIN