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AISHWARYA RAI Vs. JIGMI PHUNCHOK BHUTIA
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April 3, 2021 |
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AMIRUN NISA Vs. SINGTAM NAGAR PANCHAYAT
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March 2, 2021 |
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AMRIT SINGHI Vs. RADHEY SHYAM SWAMI
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July 1, 2021 |
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ANITA SHERPA Vs. STATE OF SIKKIM
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June 1, 2021 |
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ARUN CHETTRI Vs. STATE OF SIKKIM
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March 10, 2021 |
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BAL KRISHNA DANGAL Vs. STATE OF SIKKIM
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July 7, 2021 |
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BIJAY CHETTRI Vs. STATE OF SIKKIM
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September 24, 2021 |
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BIKASH RAI Vs. STATE OF SIKKIM
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May 10, 2021 |
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BIR BAHADUR MANGER Vs. STATE OF SIKKIM
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August 16, 2021 |
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BISHAL BISHWAKARMA Vs. STATE OF SIKKIM
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August 14, 2021 |
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BISWAJIT GOPAL ROY Vs. SIKKIM UNIVERSITY
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August 3, 2021 |
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BRANCH MANAGER, HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. NARAPATI SHARMA (DHAKAL)
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June 25, 2021 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY Vs. KRISHNA BAHADUR KAMI
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July 6, 2021 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. ROHIT KUMAR GURUNG
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July 3, 2021 |
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BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LAXMI PRASAD CHETTRI
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November 1, 2021 |
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BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. GEETA KHATIWARA
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December 20, 2021 |
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BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. ARJUN RAI
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July 1, 2021 |
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CENTRAL BUREAU OF INVESTIGATION Vs. PRATAP MAKHIJA
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March 24, 2021 |
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CENTRAL REFERRAL HOSPITAL, MANIPAL Vs. MANI KUMAR SUBBA
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October 8, 2021 |
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CHANDRA BAHADUR KATWAL Vs. STATE OF SIKKIM
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October 20, 2021 |
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CHANDRA BIR GURUNG Vs. PRATAP SINGH GURUNG
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October 20, 2021 |
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CHANDU SHERPA Vs. SUNITA RAI
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July 8, 2021 |
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CHIEF OF THE ARMY STAFF Vs. SECRETARY, LAND REVENUE & DISASTER MANAGEMENT DEPT.
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June 23, 2021 |
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CHIEF OF THE ARMY STAFF Vs. SECRETARY, LAND REVENUE RESPONDENTS & DISASTER MANAGEMENT DEPARTMENT, GOVERNMENT OF SIKKIM
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October 7, 2021 |
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CHO MINGUR LEPCHA Vs. STATE OF SIKKIM
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November 19, 2021 |
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CHODEN KAZI Vs. STATE OF SIKKIM
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June 24, 2021 |
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CHODEN KAZI Vs. STATE OF SIKKIM
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November 18, 2021 |
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CHOPHEL LEPCHA Vs. STATE OF SIKKIM
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March 12, 2021 |
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COMMISSIONER OF CENTRAL EXCISE Vs. GERMAN REMEDIES LTD.
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February 24, 2021 |
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COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. ZYDUS HEALTHCARE
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April 5, 2021 |
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D.B. THAPA Vs. URBAN DEVELOPMENT & HOUSING DEPARTMENT
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March 17, 2021 |
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DAWA PHUTI BHUTIA Vs. STATE OF SIKKIM
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August 17, 2021 |
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DECHEN ONGMU BHUTIA Vs. SIKKIM PUBLIC SERVICE COMMISSION
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September 1, 2021 |
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DEEPEN CHETTRI Vs. STATE OF SIKKIM
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January 19, 2021 |
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DEW KUMAR CHETTRI Vs. STATE OF SIKKIM
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August 21, 2021 |
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DEWEN SHARMA LUITEL Vs. STATE OF SIKKIM
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October 19, 2021 |
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DILIP CHETTRI Vs. STATE OF SIKKIM
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March 12, 2021 |
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DILIP GOEL Vs. STATE OF SIKKIM
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September 29, 2021 |
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DILLI RAM DAHAL Vs. STATE OF SIKKIM
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July 28, 2021 |
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DILLI RAM SHARMA Vs. STATE OF SIKKIM
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March 26, 2021 |
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DINKU KHATI Vs. KAMAL KUMARI SUBBA
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July 20, 2021 |
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DORJEE TSHERING LEPCHA Vs. STATE OF SIKKIM
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March 1, 2021 |
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DURGA GUPTA Vs. STATE OF SIKKIM
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September 2, 2021 |
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EXECUTIVE ENGINEER, CENTRAL WATER COMMISSION Vs. MAYA DEVI DARJEE
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August 24, 2021 |
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GAMMON ENGINEERS AND CONTRACTORS PRIVATE LIMITED Vs. LANCO TEESTA HYDRO POWER LIMITED
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January 30, 2021 |
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GAMMON ENGINEERS AND CONTRACTORS PRIVATE LIMITED Vs. LANCO TEESTA HYDRO POWER LTD.
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March 1, 2021 |
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GANESH SHARMA Vs. STATE OF SIKKIM
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January 25, 2021 |
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GANGTOK MUNICIPAL CORPORATION Vs. UNION OF INDIA
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October 22, 2021 |
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GARJA MAN SUBBA Vs. STATE OF SIKKIM
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September 23, 2021 |
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GLENMARK PHARMACEUTICALS LIMITED Vs. UNION OF INDIA
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November 24, 2021 |
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HARI PRASAD THAPA Vs. CONTROLLER OF EXAMINATIONS
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July 24, 2021 |
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HIMAL MATCH CO. PVT. LTD. Vs. KIRAN AGARWAL
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September 16, 2021 |
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IN RE : CLOSURE OF ENTRY POINT FOR THE PUBLIC OF SYARI BY THE ARMY AT GANJU LAMA DWAR, SYARI Vs. IN RE : CLOSURE OF ENTRY POINT FOR THE PUBLIC OF SYARI BY THE ARMY AT GANJU LAMA DWAR, SYARI
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October 21, 2021 |
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IN RE : COVID 19 MANAGEMENT Vs. IN RE : COVID 19 MANAGEMENT
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September 15, 2021 |
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IN RE : LACK OF ELECTRICITY AND WATER SUPPLY AT LOWER LUING, EAST SIKKIM Vs. IN RE : LACK OF ELECTRICITY AND WATER SUPPLY AT LOWER LUING, EAST SIKKIM
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April 1, 2021 |
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IN RE: RELEASE OF WATER FROM DIKCHU HYDELPOWER PROJECT. Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM, GANGTOK
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March 1, 2021 |
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IN RE: REMOVAL OF ILLEGAL RELIGIOUS STRUCTURES Vs. .
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July 8, 2021 |
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IN RE: REMOVAL OF ILLEGAL RELIGIOUS STRUCTURES Vs. IN RE: REMOVAL OF ILLEGAL RELIGIOUS STRUCTURES
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July 8, 2021 |
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IN RE: SUSPENSION OF FLIGHT OPERATIONS FROM PAKYONG AIRPORT Vs. IN RE: SUSPENSION OF FLIGHT OPERATIONS FROM PAKYONG AIRPORT
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October 26, 2021 |
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JIGMI PHUNCHOK BHUTIA Vs. AISHWARYA RAI
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March 6, 2021 |
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JIGMI PHUNCHOK BHUTIA Vs. AISHWARYA RAI
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April 3, 2021 |
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JIGMI PHUNCHOK BHUTIA Vs. AISHWARYA RAI
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August 3, 2021 |
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JINA MANGER Vs. STATE OF SIKKIM
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July 7, 2021 |
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JOSEPH TAMANG Vs. TUSHAR GAJANAN NIKAHARE
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November 17, 2021 |
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JYOTI AGARWAL Vs. STATE OF SIKKIM
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August 16, 2021 |
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JYOTI AGRAWAL Vs. STATE OF SIKKIM
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October 20, 2021 |
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KALA DEVI SUBBA Vs. STATE OF SIKKIM
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April 6, 2021 |
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KARMA JIGME DAWA Vs. UNION OF INDIA
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March 2, 2021 |
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KARMA SHERPA Vs. STATE OF SIKKIM
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February 5, 2021 |
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KARMAPA CHARITABLE TRUST Vs. STATE OF SIKKIM
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April 5, 2021 |
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KHARGA BAHADUR RIZAL Vs. SURAJ RAI
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June 3, 2021 |
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KRISHNA KUMARI CHETTRI Vs. STATE OF SIKKIM
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September 27, 2021 |
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KUBER RAJ RAI Vs. SARAN THAPA
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September 14, 2021 |
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LALIT RAI Vs. STATE OF SIKKIM
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April 16, 2021 |
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LINKWELL TELESYSTEMS PVT. LTD. Vs. STATE OF SIKKIM
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June 9, 2021 |
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LOPSONG LAMA YOLMO Vs. STATE OF SIKKIM
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April 16, 2021 |
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MAHESHWAR SINGH Vs. STATE OF SIKKIM
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April 20, 2021 |
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MAKRAJ LIMBOO Vs. STATE OF SIKKIM
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January 7, 2021 |
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MALIKA RAI Vs. SIRI BAHADUR BHUJEL
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March 1, 2021 |
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MANAGING DIRECTOR, SIKKIM POWER DEVELOPMENT CORPORATION Vs. SENIOR BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD.
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August 18, 2021 |
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MANI KUMAR SUBBA Vs. STATE OF SIKKIM
|
September 15, 2021 |
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MANISHA KARKI Vs. DAULAT KHATIWADA
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March 1, 2021 |
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MANJU CHETTRI Vs. STATE OF SIKKIM
|
October 21, 2021 |
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MAYA DEVI DARJEE Vs. SHASHANK BHUSHAN EXECUTIVE ENGINEER IN-CHARGE SIKKIM INVESTIGATION DIVISION CENTRAL WATER COMMISSION
|
October 30, 2021 |
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MD. NASIRUDDIN ANSARI Vs. ABHAY KUMAR SINGH
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March 2, 2021 |
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MIKAL BHUJEL ALIAS RUBEEN Vs. STATE OF SIKKIM
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April 17, 2021 |
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MOHAN SINGH RAI Vs. STATE OF SIKKIM
|
February 24, 2021 |
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MUNNI DEVI Vs. DUL DUL PRASAD
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July 27, 2021 |
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NAINA KALA SHARMA Vs. DEEPAK KUMAR RAI
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March 4, 2021 |
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NAINA KALA SHARMA Vs. DEEPAK KUMAR RAI
|
August 9, 2021 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. DECHEN ONGMOO LEPCHA
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March 19, 2021 |
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NAW RAJ BHATTARAI Vs. STATE OF SIKKIM
|
April 3, 2021 |
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NEHA SHARMA Vs. SIKKIM UNIVERSITY
|
September 2, 2021 |
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NIRMAL KUMAR SUBBA Vs. STATE OF SIKKIM
|
August 13, 2021 |
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NORBU DOMA BHUTIA Vs. CHIEF SECRETARY, GOVERNMENT OF SIKKIM, SECRETARIAT OFFICE
|
August 16, 2021 |
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NORTH EAST GROUP OF ENGINEERS Vs. GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED
|
August 6, 2021 |
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OLD RUMTEK MONASTERY FILED Vs. LAMA KARMA DORJEE
|
July 5, 2021 |
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P.N. VERMA Vs. PEMA CHOKI LAKAR
|
April 1, 2021 |
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PADAM BAHADUR BARDEWA Vs. STATE OF SIKKIM
|
November 25, 2021 |
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PEMA TSHERING BHUTIA Vs. STATE OF SIKKIM
|
November 12, 2021 |
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PHURBA LHAMU TAMANG Vs. STATE OF SIKKIM
|
February 26, 2021 |
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PRASHANT SHARMA Vs. STATE OF SIKKIM
|
August 11, 2021 |
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PRATIK BISWAKARMA Vs. STATE OF SIKKIM
|
October 23, 2021 |
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PRETHIVI RAJ RAI Vs. SECRETARY, SIKKIM NATIONALIZED TRANSPORT DEPARTMENT
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April 23, 2021 |
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RADHEY SHYAM SWAMI Vs. JAGAT SINGH SINGHI
|
July 1, 2021 |
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RAJEN SHARMA Vs. RAJ KUMAR AGARWAL
|
August 2, 2021 |
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RAJENDRA CHETTRI Vs. DEVI MAYA CHETTRI
|
April 17, 2021 |
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RAJU PRASAD Vs. RAM JANAM PRASAD
|
July 17, 2021 |
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RAM BAHADUR DAS Vs. STATE OF SIKKIM
|
July 21, 2021 |
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RAM NARESH GIRI Vs. KRISHNAWATI DEVI
|
August 9, 2021 |
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ROHIT TAMANG Vs. STATE OF SIKKIM
|
April 16, 2021 |
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RV CONSTRUCTION Vs. MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
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March 2, 2021 |
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S.T. GYALTSEN Vs. KALU TAMANG
|
September 4, 2021 |
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SAGAR PRADHAN Vs. STATE OF SIKKIM
|
May 15, 2021 |
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SAGAR SUBBA Vs. STATE OF SIKKIM
|
November 10, 2021 |
|
SANCHA BAHADUR SUBBA Vs. RAMESH SHARMA
|
November 1, 2021 |
|
SANDHYA BASNETT Vs. SAGAR RAI
|
August 9, 2021 |
|
SANDHYA BASNETT Vs. SAGAR RAI
|
August 14, 2021 |
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SANGAY SHERPA Vs. BHOLA NATH BHANDARI
|
March 4, 2021 |
|
SANJAY SEWA Vs. STATE OF SIKKIM
|
January 19, 2021 |
|
SANJIB RAI Vs. STATE OF SIKKIM
|
December 16, 2021 |
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SANTOSH KUMAR PANDEY Vs. STATE OF SIKKIM
|
August 5, 2021 |
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SAROJ PRADHAN Vs. STATE OF SIKKIM
|
May 21, 2021 |
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SECRETARY, TOURISM & CIVIL AVIATION DEPARTMENT Vs. BRIJ RAJ OBEROI
|
November 18, 2021 |
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SHAJAL RAI ALIAS ADRIAN Vs. STATE OF SIKKIM
|
March 24, 2021 |
|
SHAKUNTALA GURUNG Vs. STATE OF SIKKIM
|
November 18, 2021 |
|
SHANTI SUBBA Vs. JASHANG SUBBA
|
September 14, 2021 |
|
SHIVA KUMAR SHARMA Vs. STATE OF SIKKIM
|
August 2, 2021 |
|
SHOVA RAI ALIAS RUTH RAI Vs. BHARAT SCOUTS AND GUIDES
|
November 10, 2021 |
|
SIKKIM POWER DEVELOPMENT CORPORATION LTD. Vs. AMALGAMATED TRANSPOWER (INDIA) LTD.
|
October 7, 2021 |
|
SIKKIM UNIVERSITY Vs. SILAJIT GUHA
|
October 7, 2021 |
|
STATE OF SIKKIM Vs. JIGMEE BHUTIA
|
July 21, 2021 |
|
STATE OF SIKKIM Vs. SURYA BARAILY
|
October 8, 2021 |
|
STATE OF SIKKIM Vs. PADAM BAHADUR PANDAY
|
October 29, 2021 |
|
STATE OF SIKKIM Vs. DIPEN SUBBA
|
August 25, 2021 |
|
STATE OF SIKKIM Vs. KARCHEN LACHUNGPA
|
July 8, 2021 |
|
SUDEEP RAI Vs. STATE OF SIKKIM
|
April 5, 2021 |
|
SUJA KHILINGAY Vs. ARCHANA CHETTRI
|
May 10, 2021 |
|
SUN PHARMA LABORATORIES LIMITED Vs. UNION OF INDIA
|
February 5, 2021 |
|
SUSHIL PRADHAN Vs. STATE OF SIKKIM
|
January 25, 2021 |
|
T. NAGENDRA RAO Vs. STATE OF SIKKIM
|
September 24, 2021 |
|
TARA PRASAD SHARMA Vs. STATE OF SIKKIM
|
May 10, 2021 |
|
TENZING SAMCHOK BHUTIA Vs. HEALTH CARE & FAMILY WELFARE DEPARTMENT, GOVERNMENT OF SIKKIM
|
November 22, 2021 |
|
THOMAS ENTERPRISES Vs. YUKSOM BREWERIES LIMITED
|
November 1, 2021 |
|
TRILOCHAN KAPOOR SHARMA Vs. STATE OF SIKKIM
|
September 2, 2021 |
|
TSETEN LEPCHA Vs. STATE OF SIKKIM
|
September 6, 2021 |
|
TSHERING GANJAY LACHUNGPA Vs. STATE OF SIKKIM
|
January 25, 2021 |
|
UMESH PRASAD SHARMA Vs. ALLAHABAD BANK
|
September 30, 2021 |
|
UNION OF INDIA Vs. AARPEE INFRAPROJECTS (P) LTD.
|
August 26, 2021 |
|
VIVEK ANAND BASNETT Vs. UNION OF INDIA
|
March 9, 2021 |
|
VIVEK NEWANG RAI Vs. PRINCIPAL CHIEF ENGINEER-CUM-SECRETARY, ROAD & BRIDGES DEPT.
|
June 25, 2021 |
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