| Case Title | Date |
|---|---|
| ANAND BARDEWA Vs. STATE OF SIKKIM | September 4, 1998 |
| ISHWAR DAS DARJEE Vs. STATE OF SIKKIM | September 4, 1998 |
| P K SARASWAT Vs. UNION OF INDIA | September 4, 1998 |
| TSHERING DIKI BHUTIA Vs. STATE OF SIKKIM | September 4, 1998 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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