| Case Title | Date |
|---|---|
| A K JAIN Vs. STATE OF SIKKIM | August 5, 1991 |
| A K JAIN Vs. STATE OF SIKKIM | December 2, 1991 |
| I T C Vs. KRISHNA MOKTAN | October 5, 1991 |
| I T C LTD Vs. PHURBA LAMA | October 5, 1991 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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