| Case Title | Date |
|---|---|
| KANCHENJUNGA PROPERTIES PVT. LTD. AND ANOTHER Vs. STATE OF SIKKIM AND OTHERS | December 5, 1990 |
| KUMAR BISWAKARMA Vs. STATE OF SIKKIM | April 23, 1990 |
| PRESIDENT OF INDIA Vs. MAYA PRAKESH GOEL | August 14, 1990 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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