| Case Title | Date |
|---|---|
| DADHIRAM SHARMA Vs. TIKARAM BHANDARI | March 12, 1979 |
| DAL BAHADUR LAMA Vs. RATNA KUMARI BASNET | December 5, 1979 |
| DURGA PRASAD Vs. PALDEN LAMA | March 12, 1979 |
| GHAR SINGH TAMANG Vs. TULARAM DAMAI | May 21, 1979 |
| GOPALJI PRASAD Vs. STATE OF SIKKIM | November 9, 1979 |
| JASMAN RAI Vs. SONAMAYA RAI | July 16, 1979 |
| SAGARMULL AGARWALA Vs. UNION OF INDIA | July 31, 1979 |
| SAMBHUNATH BHATTACHARJEE Vs. STATE OF SIKKIM | November 21, 1979 |
| SONAM TOPGYAL BHUTIA Vs. GOMPU BHUTIA | June 14, 1979 |
| STATE OF SIKKIM Vs. FUTI SHERPANI | December 1, 1979 |
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