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ADITYA VIKRMA Vs. PUNJAB STATE POWER CORPORATION LIMITED
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January 9, 2026 |
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AGGARWAL SONS Vs. UNION OF INDIA
|
January 23, 2026 |
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AIJAJ Vs. STATE OF HARYANA
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January 1, 2026 |
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AJAY AGGARWAL Vs. STATE OF PUNJAB
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January 13, 2026 |
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AJIT KAUR MULTANI Vs. STATE OF PUNJAB
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January 9, 2026 |
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AJIT SINGH Vs. STATE OF PUNJAB
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January 13, 2026 |
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AMARJEET SINGH Vs. STATE OF PUNJAB
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January 15, 2026 |
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AMARJIT BAINS Vs. STATE OF PUNJAB
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January 20, 2026 |
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AMRIT ANJANA Vs. STATE OF PUNJAB
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January 14, 2026 |
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ANIL KUMAR Vs. STATE OF HARYANA
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February 20, 2026 |
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ANITA Vs. PUNJAB NATIONAL BANK
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February 17, 2026 |
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ANKIT Vs. STATE OF HARYANA
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January 7, 2026 |
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ANUJ KUMAR SINGH Vs. UNION OF INDIA
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April 16, 2026 |
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ARVIND Vs. HARYANA STAFF SELECTION COMMISSION
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February 20, 2026 |
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ASHA DEVI Vs. STATE OF PUNJAB
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February 19, 2026 |
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ASHOK KUMAR Vs. MANAGER, AXIS BANK, BRANCH MANIMAJRA, CHANDIGARH
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February 3, 2026 |
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ASI BASAU RAM Vs. STATE OF HARYANA
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February 4, 2026 |
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AVTAR SINGH Vs. STATE OF PUNJAB
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May 4, 2026 |
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BABU LAL Vs. STATE OF HARYANA
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January 19, 2026 |
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BABU RAM Vs. STATE OF PUNJAB
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January 23, 2026 |
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BACHAN SINGH Vs. STATE OF PUNJAB
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February 23, 2026 |
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BAHADUR SINGH Vs. STATE OF HARYANA
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January 13, 2026 |
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BALBIR SINGH Vs. STATE OF HARYANA
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February 12, 2026 |
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BALBIR SINGH Vs. BALBIR SINGH
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January 6, 2026 |
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BALBIR SINGH Vs. PARDEEP
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February 4, 2026 |
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BALDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
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February 19, 2026 |
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BALJEET SINGH Vs. STATE OF HARYANA
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February 13, 2026 |
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BALJIT KAUR Vs. BALJINDER SINGH
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February 4, 2026 |
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BALJIT SINGH Vs. UNION OF INDIA
|
February 5, 2026 |
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BALKAR SINGH Vs. STATE OF HARYANA
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January 12, 2026 |
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BALWINDER SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
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January 15, 2026 |
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BANWARI LAL ETC. Vs. STATE OF UT CHANDIGARH
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January 12, 2026 |
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BARINDERPAL SINGH Vs. STATE OF PUNJAB
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February 16, 2026 |
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BHALLA SINGH Vs. STATE OF PUNJAB
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January 13, 2026 |
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BHUPINDER SINGH Vs. STATE OF PUNJAB
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February 27, 2026 |
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BIJENDER SINGH, ASI Vs. STATE OF HARYANA
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February 20, 2026 |
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BINDER SINGH Vs. DEPUTY COMMISSIONER
|
February 4, 2026 |
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BRAHMA PRAKASH Vs. STATE OF HARYANA
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March 16, 2026 |
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C.T. BALDEV RAM Vs. STATE OF HARYANA
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February 26, 2026 |
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CHAMELI DEVI Vs. SANJEEV KUMAR
|
January 28, 2026 |
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CHAMPA BHATT Vs. U.T. OF CHANDIGARH
|
January 19, 2026 |
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CHANDER BHAN Vs. ABHEY RAM
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February 18, 2026 |
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CHARAN SINGH Vs. STATE OF HARYANA
|
January 6, 2026 |
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CHARANJIT KAUR Vs. STATE OF U.T. CHANDIGARH
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February 4, 2026 |
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CHARANJIT SINGH Vs. STATE OF PUNJAB
|
January 6, 2026 |
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CHARANJIT SINGH Vs. STATE OF PUNJAB
|
February 23, 2026 |
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CONSTABLE LATESH Vs. STATE OF HARYANA
|
February 17, 2026 |
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CONSTABLE NO 290/AMB RAKESH KUMAR Vs. STATE OF HARYANA
|
February 4, 2026 |
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DALBIR KAUR Vs. STATE OF PUNJAB
|
February 10, 2026 |
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DALBIR SINGH Vs. STATE OF HARYANA
|
February 26, 2026 |
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DALJEET SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA
|
January 13, 2026 |
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DALJIT KAUR Vs. CHANDIGARH ADMINISTRATION
|
January 20, 2026 |
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DAVINDER SINGH Vs. STATE OF HARYANA
|
January 13, 2026 |
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DAVINDER SINGH Vs. STATE OF PUNJAB
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February 12, 2026 |
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DEBASISH CHAKARBORTY Vs. STATE OF HARYANA
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January 8, 2026 |
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DEEPAK Vs. STATE OF HARYANA
|
February 12, 2026 |
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DEEPAK KUMAR Vs. JAGJIT SINGH
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February 18, 2026 |
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DEEPAK SHARMA Vs. STATE OF HARYANA PUNJAB
|
February 23, 2026 |
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DEVA SINGH Vs. STATE OF HARYANA
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February 24, 2026 |
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DEVI HOSPITALITY PVT. LTD Vs. PUNJAB NATIONAL BANK
|
May 8, 2026 |
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DHANPATI DEVI Vs. STATE OF HARYANA
|
February 11, 2026 |
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DIMPLE Vs. PUNJABI UNIVERSITY, PATIALA
|
January 14, 2026 |
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DR. GULZAR MATANIA Vs. STATE OF PUNJAB
|
January 13, 2026 |
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DR. GURPREET KAUR Vs. STATE OF PUNJAB
|
February 4, 2026 |
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DR. NIMMI Vs. PUNJABI UNIVERSITY, PATIALA
|
February 19, 2026 |
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DR. RAVI NAGPAL Vs. STATE OF PUNJAB
|
February 24, 2026 |
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DR. SHEKHAR SHARMA Vs. PANJAB UNIVERSITY
|
February 26, 2026 |
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DR. VIJENDER SINGH Vs. REGISTRAR PANJAB UNIVERSITY CHANDIGARH
|
January 16, 2026 |
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DROPATI DEVI Vs. STATE OF HARYANA
|
February 26, 2026 |
|
E/ASI RAM KISHAN Vs. STATE OF HARYANA
|
January 16, 2026 |
|
EASI RAM KISHAN Vs. STATE OF HARYANA
|
February 13, 2026 |
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EX CT. MANOJ YADAV Vs. STATE OF HARYANA
|
February 25, 2026 |
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EX. EHC BALGANAND SINCE DECEASED Vs. STATE OF HARYANA
|
February 13, 2026 |
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FAQIR CHAND Vs. STATE OF PUNJAB
|
February 9, 2026 |
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FATEH JANG SINGH CHAHAL Vs. VARINDER KAUR MANN
|
January 14, 2026 |
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GAGANDEEP Vs. STATE OF PUNJAB
|
February 20, 2026 |
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GARGI VERMA Vs. DISTRICT MAGISTRATE, AMBALA
|
January 12, 2026 |
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GHASI RAM Vs. STATE OF PUNJAB
|
January 31, 2026 |
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GODOREJ GE EMPLOYEES UNION Vs. STATE OF PUNJAB
|
February 17, 2026 |
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GULZAR RAM Vs. STATE OF PUNJAB
|
February 9, 2026 |
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GUPTA SONS Vs. AXIS BANK LTD.
|
January 23, 2026 |
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GURCHARAN KUMAR SETHI Vs. ALLAHABAD BANK
|
January 19, 2026 |
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GURDIP SINGH Vs. STATE OF PUNJAB
|
January 19, 2026 |
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GURLABH SINGH Vs. STATE OF PUNJAB
|
January 20, 2026 |
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GURMAIL KAUR Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
GURMEET SINGH Vs. ANGREJ SINGH
|
February 5, 2026 |
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GURMEJ LAL Vs. STATE OF PUNJAB
|
February 2, 2026 |
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GURNAM SINGH Vs. STATE OF HARYANA
|
January 31, 2026 |
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GURPREET SINGH Vs. STATE OF PUNJAB
|
January 16, 2026 |
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GURPREET SINGH Vs. STATE OF PUNJAB
|
February 27, 2026 |
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GURTEJ SINGH @ GURTEJ SINGH BRAR Vs. STATE OF PUNJAB
|
April 30, 2026 |
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GURWINDER SINGH Vs. STATE OF PUNJAB
|
June 3, 2026 |
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GURWINDER SINGH Vs. STATE OF PUNJAB
|
January 2, 2026 |
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H.C. SATYAWAN Vs. DIRECTOR GENERAL OF POLICE, HARYANA
|
February 9, 2026 |
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HARBANS SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION, PB. MOHALI
|
February 26, 2026 |
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HARDEV SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
|
February 19, 2026 |
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HARINDER SINGH Vs. CHARANJEET SINGH
|
February 5, 2026 |
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HARJEET SINGH Vs. COMMISSIONER GURGAON DIVISION
|
March 5, 2026 |
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HARMAIL SINGH Vs. STATE OF PUNJAB
|
January 13, 2026 |
|
HARPREET SINGH Vs. STATE OF PUNJAB
|
January 9, 2026 |
|
HARVINDER SINGH Vs. STATE OF PUNJAB
|
February 6, 2026 |
|
HARWINDER SINGH Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
HARYANA TOURISM CORP. LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUMLABOUR COURT, U.T.
|
February 16, 2026 |
|
HARYANA VIDYUT PARSARAN NIGAM LTD. Vs. UNION OF INDIA
|
February 16, 2026 |
|
HAWA SINGH Vs. UNION OF INDIA
|
March 10, 2026 |
|
HEMANT Vs. STATE OF HARYANA
|
January 8, 2026 |
|
HIND SAMACHAR LIMITED Vs. STATE OF PUNJAB
|
January 23, 2026 |
|
HIRAMANI Vs. STATE OF HARYANA
|
February 16, 2026 |
|
HOSHIAR SINGH Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
INDER SINGH Vs. STATE OF HARYANA
|
January 13, 2026 |
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INDERJIT KAUR SEKHON Vs. UNION TERRITORY OF CHANDIGARH
|
February 10, 2026 |
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INDERJIT SINGH Vs. STATE OF PUNJAB
|
February 19, 2026 |
|
INDERPREET SINGH Vs. STATE OF HARYANA
|
January 19, 2026 |
|
INDIAN BANK CHD Vs. DISTRICT MAGISTRATE, KAITHAL
|
February 12, 2026 |
|
INSPECTOR RAMESH CHAND Vs. STATE OF HARYANA
|
February 11, 2026 |
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INSPECTOR SATWANT SINGH Vs. STATE OF PUNJAB
|
March 5, 2026 |
|
ISHA Vs. UNION TERRITORY OF CHANDIGARH
|
January 5, 2026 |
|
ISHWAR SINGH DEV SAMAJ Vs. SIMARPREET KAUR
|
February 9, 2026 |
|
JAGBIR SINGH Vs. STATE OF HARYANA
|
February 12, 2026 |
|
JAGMOHAN SHARMA Vs. STATE OF HARYANA
|
February 17, 2026 |
|
JAGPREET SINGH Vs. UNION OF INDIA
|
February 10, 2026 |
|
JAGRAM Vs. ROHTASH
|
January 15, 2026 |
|
JAGWANT SINGH Vs. STATE OF HARYANA
|
February 2, 2026 |
|
JAHEER Vs. STATE OF HARYANA
|
January 7, 2026 |
|
JAI INDER Vs. STATE OF HARYANA
|
February 9, 2026 |
|
JAI PAL Vs. STATE OF HARYANA
|
February 10, 2026 |
|
JASBIR SINGH Vs. STATE OF PUNJAB
|
February 11, 2026 |
|
JASMAIL KAUR Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
JASVEER KAUR Vs. INDIAN BANK
|
February 24, 2026 |
|
JASWANT SINGH Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
JASWINDER KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
January 15, 2026 |
|
JASWINDER KAUR Vs. STATE OF PUNJAB
|
February 10, 2026 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 12, 2026 |
|
JASWINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
|
January 13, 2026 |
|
JASWINDER SINGH Vs. STATE OF PUNJAB
|
February 20, 2026 |
|
JITENDER KUMAR Vs. STATE OF HARYANA
|
February 17, 2026 |
|
JOGI RAM Vs. STATE OF HARYANA
|
February 26, 2026 |
|
JOT KHURANA Vs. DISTRICT MAGISTRATE, DISTRICT FAZILKA
|
February 17, 2026 |
|
JYOTI Vs. RAHUL SINGH
|
January 16, 2026 |
|
JYOTI Vs. KAKA
|
January 23, 2026 |
|
KAMALJIT KAUR Vs. KHANNA PRIMARY CO-OP. AGRI. DEV. BANK LTD.
|
January 5, 2026 |
|
KAMALJIT SINGH Vs. STATE OF PUNJAB
|
March 5, 2026 |
|
KANIKA VERMA Vs. PUNJAB UNIVERSITY
|
January 12, 2026 |
|
KAPOOR SINGH Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
KARAMBIR Vs. STATE OF HARYANA
|
February 20, 2026 |
|
KASHMIR SINGH Vs. STATE OF PUNJAB
|
February 25, 2026 |
|
KAUSHAL KUMAR DATTA Vs. KAUSHALYA DEVI
|
February 16, 2026 |
|
KOTAK MAHINDRA BANK LTD. Vs. M/S DOON VALLEY RICE LIMITED
|
February 2, 2026 |
|
KRISHAN BHATIA Vs. VIRENDER SINGH
|
March 7, 2026 |
|
KRISHNA RAM Vs. STATE OF PUNJAB
|
February 23, 2026 |
|
KULDEEP SINGH Vs. STATE OF PUNJAB
|
May 6, 2026 |
|
KULWANT KAUR Vs. STATE OF PUNJAB
|
February 3, 2026 |
|
KUSUM LATA Vs. STATE OF HARYANA
|
January 20, 2026 |
|
LABHJIT SINGH Vs. MALKIT KAUR
|
January 22, 2026 |
|
LADHA RAM Vs. JOGINDER BAI
|
January 22, 2026 |
|
LALA Vs. STATE OF HARYANA
|
January 14, 2026 |
|
LALIT MOHAN Vs. STATE OF U.T. CHANDIGARH
|
January 5, 2026 |
|
LOKESH Vs. STATE OF HARYANA
|
February 25, 2026 |
|
LOVEPREET SINGH Vs. STATE OF PUNJAB
|
February 10, 2026 |
|
LT. COL. ASHOK BEMBEY Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION
|
February 2, 2026 |
|
M/S J.C.T. LTD. Vs. UNION OF INDIA
|
January 12, 2026 |
|
M/S STERNAL BUILDCON PRIVATE LIMITED Vs. AMEENA BANO
|
January 8, 2026 |
|
M/S SUMINOVA AGRI SCIENCE Vs. STATE OF PUNJAB
|
January 2, 2026 |
|
M/S UNITED FOODS Vs. STATE OF HARYANA
|
February 6, 2026 |
|
MADAN LAL Vs. STATE OF HARYANA
|
February 25, 2026 |
|
MADAN LAL Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
MADHU BALA Vs. STATE OF PUNJAB
|
February 16, 2026 |
|
MAHAVIR SHARAN Vs. STATE OF PUNJAB
|
February 9, 2026 |
|
MAJOR DR. BHUPINDRA SINGH Vs. STATE OF PUNJAB
|
January 14, 2026 |
|
MAMTA Vs. STATE OF HARYANA
|
February 20, 2026 |
|
MANDEEP KAUR Vs. STATE OF HARYANA
|
February 16, 2026 |
|
MANMEET SINGH Vs. REGISTRAR COOPERATIVE SOCIETIES
|
May 26, 2026 |
|
MANMINDER SINGH Vs. STATE OF PUNJAB
|
February 18, 2026 |
|
MANOJ Vs. STATE OF HARYANA
|
February 9, 2026 |
|
MANPREET KAUR Vs. STATE OF PUNJAB
|
January 7, 2026 |
|
MANSA CENTRAL CO-OP BANK Vs. UNION OF INDIA
|
January 20, 2026 |
|
MANVIRINDER SINGH Vs. MANPARTAP SINGH
|
January 31, 2026 |
|
MEENU JINDAL Vs. STATE OF PUNJAB
|
February 26, 2026 |
|
MICRON INSTRUMENTS PVT. LTD. Vs. PRESIDING OFFICER
|
February 23, 2026 |
|
MOHAN LAL Vs. STATE OF HARYANA
|
February 6, 2026 |
|
MOHINDER Vs. MUNICIPAL CORPORATION, CHANDIGARH
|
February 18, 2026 |
|
MOHINDER SINGH MANN Vs. PUNJAB AGRICULTURAL UNIVERSITY, LUDHIANA
|
February 18, 2026 |
|
MOHIT Vs. STATE OF HARYANA
|
February 16, 2026 |
|
MOHIT SHUKLA Vs. STATE OF PUNJAB
|
May 15, 2026 |
|
MUKESH Vs. STATE OF HARYANA
|
January 20, 2026 |
|
MUKESH Vs. STATE OF HARYANA
|
January 12, 2026 |
|
MUKESH KUMAR Vs. STATE OF PUNJAB
|
March 7, 2026 |
|
MUKESH SHARMA Vs. GURU NANAK DEV UNIVERSITY
|
February 23, 2026 |
|
MUNENDRA KUMAR SINGH Vs. SANDHYA SINGH
|
February 16, 2026 |
|
MUNESH Vs. STATE OF HARYANA
|
February 6, 2026 |
|
NACHHATAR SINGH Vs. STATE OF PUNJAB
|
February 5, 2026 |
|
NANHI DEVI Vs. KRISHAN
|
February 5, 2026 |
|
NAR SINGH Vs. STATE OF HARYANA
|
February 10, 2026 |
|
NARENDER KUMAR Vs. STATE OF HARYANA
|
January 20, 2026 |
|
NARESH Vs. STATE OF HARYANA
|
February 6, 2026 |
|
NARESH KUMAR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED
|
January 15, 2026 |
|
NARINDER CHUGH Vs. STATE BANK OF INDIA
|
February 11, 2026 |
|
NASIB SINGH Vs. CHANDIGARH ADMINISTRATION
|
January 20, 2026 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LALTESH
|
January 31, 2026 |
|
NAVPREET SINGH Vs. STATE OF PUNJAB
|
June 2, 2026 |
|
NEHA SINHMAR Vs. PARDEEP KUMAR
|
January 9, 2026 |
|
NIRMAL MEHTA Vs. PEC CENTRE FOR CONSULTANCY IN ENGINEERING
|
February 3, 2026 |
|
PAL SINGH Vs. STATE OF HARYANA
|
February 13, 2026 |
|
PARAMJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
|
March 7, 2026 |
|
PARAMJIT KAUR Vs. ACCOUNTANT GENERAL
|
January 19, 2026 |
|
PARAMJIT KAUR Vs. STATE OF PUNJAB
|
January 9, 2026 |
|
PARAMJIT SINGH Vs. VEER SINGH
|
January 12, 2026 |
|
PARDEEP KHANNA @ LUCKY KHANNA Vs. STATE OF PUNJAB
|
March 23, 2026 |
|
PARIKA Vs. STATE OF HARYANA
|
February 13, 2026 |
|
PARKASH KUMAR Vs. STATE OF PUNJAB
|
February 27, 2026 |
|
PARMINDER KAUR Vs. STATE OF PUNJAB
|
February 25, 2026 |
|
PARMINDER KAUR Vs. STATE OF HARYANA
|
February 6, 2026 |
|
PARVEEN Vs. STATE OF HARYANA
|
January 13, 2026 |
|
PARVINDER LAMBA Vs. STATE OF HARYANA
|
March 5, 2026 |
|
PAWAN KUMAR Vs. STATE OF PUNJAB
|
February 6, 2026 |
|
PHOOL KUMAR Vs. STATE OF HARYANA
|
February 11, 2026 |
|
POOJA RANI Vs. SAURAV GARG
|
January 16, 2026 |
|
POONAM Vs. STATE OF HARYANA
|
January 19, 2026 |
|
PRABH SINGH Vs. STATE OF PUNJAB
|
February 23, 2026 |
|
PRAGATI CHAUDHARY Vs. STATE OF HARYANA
|
February 20, 2026 |
|
PREETMOHINDER SINGH SAHOTA Vs. STATE OF PUNJAB
|
January 14, 2026 |
|
PRINCE GUPTA Vs. STATE OF PUNJAB
|
January 15, 2026 |
|
PROMILA VERMA Vs. KAMAL VERMA
|
January 16, 2026 |
|
PUMMY SHARMA Vs. STATE OF PUNJAB
|
February 13, 2026 |
|
RAJ BAHADUR Vs. PAWAN KUMAR
|
January 13, 2026 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 13, 2026 |
|
RAJ KUMAR Vs. STATE OF HARYANA
|
February 11, 2026 |
|
RAJ KUMAR Vs. STATE OF PUNJAB
|
January 1, 2026 |
|
RAJ KUMAR Vs. SATYAWAN
|
January 31, 2026 |
|
RAJ KUMAR ALIAS SANJU Vs. STATE OF UNION TERRITORY CHANDIGARH
|
April 23, 2026 |
|
RAJESH KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
|
January 15, 2026 |
|
RAJINDER CHOHAN Vs. STATE OF PUNJAB
|
February 10, 2026 |
|
RAJINDER KUMAR Vs. STATE OF PUNJAB
|
February 24, 2026 |
|
RAJINDER KUMAR THAMAN Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
RAJINDER SINGH Vs. STATE OF PUNJAB
|
January 8, 2026 |
|
RAJIV KUMAR DAGAR Vs. STATE OF HARYANA
|
January 31, 2026 |
|
RAJU Vs. STATE OF HARYANA
|
January 31, 2026 |
|
RAJWANT KAUR Vs. STATE OF PUNJAB
|
February 4, 2026 |
|
RAKESH VATS Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LTD.
|
February 19, 2026 |
|
RAKHEE Vs. PUNJAB UNIVERSITY
|
January 12, 2026 |
|
RAM CHANDER Vs. STATE OF HARYANA
|
February 5, 2026 |
|
RAM KUMAR Vs. STATE OF HARYANA
|
March 5, 2026 |
|
RAM RATTAN Vs. STATE OF HARYANA
|
February 24, 2026 |
|
RANBIR SINGH Vs. UNION OF INDIA
|
February 10, 2026 |
|
RANDHIR SINGH Vs. STATE OF HARYANA
|
January 20, 2026 |
|
RANJIT SIGH Vs. STATE OF PUNJAB
|
February 17, 2026 |
|
RANJIT SINGH Vs. KUNDAN SINGH
|
January 14, 2026 |
|
RASHMI SENGAR Vs. STATE OF PUNJAB
|
January 5, 2026 |
|
RAVINDER Vs. STATE OF HARYANA
|
February 2, 2026 |
|
RAVINDER SINGH Vs. STATE OF PUNJAB
|
January 16, 2026 |
|
RAVINDER SINGH Vs. STATE OF HARYANA
|
February 10, 2026 |
|
RESHAM SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-1, PUNJAB
|
March 7, 2026 |
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RHYTHM Vs. MANJIT SINGH
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January 9, 2026 |
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RISHI PAL Vs. STATE OF HARYANA
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February 11, 2026 |
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ROSHAN SHARMA Vs. UNION OF INDIA
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January 23, 2026 |
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SAI HOLIDAYS Vs. INDUSIND BANK
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February 16, 2026 |
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SANDEEP Vs. KULWANT AND ANR
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February 4, 2026 |
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SANDEEP KAUR Vs. STATE OF PUNJAB
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January 14, 2026 |
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SANJAY KUMAR Vs. SECRETARY DEPARTMENT OF HIGHER EDUCATION
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February 18, 2026 |
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SANJEEV BANSAL Vs. STATE OF PUNJAB
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February 6, 2026 |
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SANJEEV KUMAR Vs. STATE OF PUNJAB
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January 1, 2026 |
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SANJEEV KUMAR Vs. STATE OF PUNJAB
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February 24, 2026 |
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SANJIT KUMAR Vs. STATE OF HARYANA
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February 18, 2026 |
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SANTOSH DEVI Vs. ADDITIONAL DEPUTY COMMISSIONER CUM ADDITIONAL DISTRICT MAGISTRATE
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January 12, 2026 |
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SARABJIT SINGH @ SABI Vs. STATE OF PUNJAB
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April 21, 2026 |
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SARWAN SINGH DHIMAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 21, 2026 |
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SATBIR Vs. RAMESHWAR
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January 27, 2026 |
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SATBIR SINGH Vs. STATE OF HARYANA
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February 10, 2026 |
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SATISH KUMAR Vs. COMPETENT AUTHORITY AND ADMINISTRATOR
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February 4, 2026 |
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SATYAWANTI Vs. STATE OF HARYANA
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February 25, 2026 |
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SATYVEER Vs. STATE OF PUNJAB
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February 18, 2026 |
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SEEMA RANI Vs. STATE OF HARYANA
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February 3, 2026 |
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SENIOR CONSTABLE SUKHJEET SINGH Vs. STATE OF PUNJAB
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February 6, 2026 |
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SERVICE PROVIDER ASSOCIATION, BARNALA Vs. STATE OF PUNJAB
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January 19, 2026 |
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SHABIR HASSAN Vs. AJAY GUPTA
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February 5, 2026 |
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SHAMSHER SINGH Vs. STATE OF HARYANA
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February 6, 2026 |
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SHANKAR Vs. STATE OF HARYANA
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January 5, 2026 |
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SHARDA Vs. NAGENDER SHARMA
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January 8, 2026 |
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SHILPA JAIN Vs. INDERJEET JAIN
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January 15, 2026 |
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SIMRAN KATYAL Vs. STATE OF PUNJAB
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March 7, 2026 |
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SONIA SINGH Vs. STATE OF PUNJAB
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January 19, 2026 |
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SONU Vs. STATE OF U.T. CHANDIGARH
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January 2, 2026 |
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SONU TIWARI Vs. STATE OF PUNJAB
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February 25, 2026 |
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SUB-INSPECTOR RANBIR SINGH Vs. STATE OF HARYANA
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February 11, 2026 |
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SUKH PAL Vs. RAJA RAM
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January 8, 2026 |
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SUKHDEV Vs. STATE OF HARYANA
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February 18, 2026 |
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SUKHDEV SINGH Vs. VIRENDER SINGH BHATI
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February 5, 2026 |
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SUKHMINDERJIT SINGH Vs. STATE OF PUNJAB
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January 31, 2026 |
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SUMAN RANI Vs. STATE OF HARYANA
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February 3, 2026 |
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SUNITA Vs. STATE OF HARYANA
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January 6, 2026 |
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SUNITA Vs. RAJ PAL SINGH
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February 18, 2026 |
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SUNITA RANI Vs. STATE OF PUNJAB
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March 7, 2026 |
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SURAJ Vs. STATE OF HARYANA
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January 1, 2026 |
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SUREKHA Vs. STATE OF PUNJAB
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February 19, 2026 |
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SURENDER KUMAR Vs. STATE OF HARYANA
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May 18, 2026 |
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SURESH KUMAR Vs. STATE OF HARYANA
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February 24, 2026 |
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SURESH KUMAR Vs. STATE OF HARYANA
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February 6, 2026 |
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SURESH KUMAR SHARMA Vs. STATE OF PUNJAB
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February 4, 2026 |
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SURINDER NATH Vs. STATE OF PUNJAB
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January 16, 2026 |
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SURJIT SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-1, PUNJAB
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March 7, 2026 |
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SURSUMEL SINGH Vs. STATE OF PUNJAB
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February 9, 2026 |
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SXXXX Vs. UNION OF INDIA
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February 13, 2026 |
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SXXXXXXXXX BXXX Vs. STATE OF U.T, CHANDIGARH
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January 8, 2026 |
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TAJIB ALAM Vs. UNION TERRITORY OF CHANDIGARH
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January 12, 2026 |
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TALWINDER SINGH Vs. STATE OF PUNJAB
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February 26, 2026 |
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TAPAS DASS Vs. STATE OF PUNJAB
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January 8, 2026 |
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TARSEM SINGH Vs. STATE OF PUNJAB
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May 21, 2026 |
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TARVINDER SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
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February 19, 2026 |
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TEJA SINGH Vs. STATE OF PUNJAB
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April 30, 2026 |
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TEJINDER SINGH Vs. STATE OF PUNJAB
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March 5, 2026 |
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THAPAR INSTITUTE OF ENGINEERING Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT-I
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February 3, 2026 |
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TRIPTA SHARMA Vs. STATE OF PUNJAB
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February 25, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MEENAKSHI
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January 31, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. NARINDER PAL SINGH
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January 21, 2026 |
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UPKAR SINGH Vs. STATE OF PUNJAB
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February 16, 2026 |
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URMILA Vs. STATE OF HARYANA
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March 7, 2026 |
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UTTAR HARYANA BIJLI VITRAN NIGAM Vs. IBRAHIM
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February 4, 2026 |
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VARINDER KUMAR Vs. MUNICIPAL CORPORATION CHANDIGARH
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February 9, 2026 |
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VED PARKASH Vs. STATE OF PUNJAB
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February 16, 2026 |
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VIJAY PAL Vs. STATE OF HARYANA
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February 26, 2026 |
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VIJAY SINGH Vs. STATE OF PUNJAB
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January 1, 2026 |
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VIKRAMJIT SINGH @ VICKY @ VICKY PRADHAN Vs. STATE OF PUNJAB
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May 19, 2026 |
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VINITA Vs. HARYANA SCHOOL SHIKSHA PARIYOJNA PARISHAD
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February 5, 2026 |
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VINOD Vs. VIJAY SINGH
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January 8, 2026 |
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VINOD KUMAR Vs. STATE OF HARYANA
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February 9, 2026 |
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VINOD KUMAR Vs. STATE OF HARYANA
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February 20, 2026 |
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VIR KAUR Vs. STATE OF PUNJAB
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February 5, 2026 |
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VIRENDER Vs. STATE OF HARYANA
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January 1, 2026 |
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VISHAL @ SHELLY Vs. STATE OF PUNJAB
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May 12, 2026 |
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WAZIR SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD.
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January 20, 2026 |
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XPRO INDIA LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
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January 28, 2026 |
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YOGESH KUMAR Vs. STATE OF HARYANA
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February 16, 2026 |
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YOGINDER SINGH Vs. STATE OF HARYANA
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January 13, 2026 |
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