REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL GAFFAR Vs. GAYAS SINGH	November 15, 1966
ACHARAJ SINGH Vs. STATE OF BIHAR	August 19, 1966
ANIL BIHARI SARAN Vs. STATE OF BIHAR	April 12, 1966
ANUPLAL BISWAS Vs. DAVANATH JHA	September 29, 1966
ARBIND PRASAD SINHA Vs. STATE OF BIHAR	February 22, 1966
ASHOKA MARKETING LIMITED Vs. COMMISSIONER OF INCOME TAX	January 27, 1966
AYODHYA SARAN RAI Vs. BALRAM SINGH	October 3, 1966
BABU BISHWA NATH PRASAD Vs. SHAH MAHAMMED ASGHAR HUSSAIN	April 1, 1966
BABU LAL SAO Vs. NIWAS BAJPAI	September 1, 1966
BABU SHYAMKISHORE PRASAD SINGH Vs. BABU BILAS PRASAD SINGH	January 17, 1966
BADRI RAM DIDWANIA Vs. STATE OF BIHAR	September 21, 1966
BAIJ NATH KEDIA Vs. STATE OF BIHAR	November 1, 1966
BAIJNATH BHALOTIA Vs. STATE BANK OF INDIA	August 23, 1966
BAIKUNTH MISSER Vs. GOURI SHANKER TEWARI	September 23, 1966
BANARSI SONAR Vs. MARCCHIA	October 11, 1966
BANSHIDHAR JHA Vs. CHHABI CHATTERJEE	October 6, 1966
BASANTLAL SANWAR PRASAD Vs. COMMISSIONER OF INCOME TAX	July 21, 1966
BASISTHA NARAIN CHAUDHARY Vs. COMMISSIONER OF INCOME TAX	November 30, 1966
BHAGWAN DAS SHARMA Vs. GAYA SAH	April 12, 1966
BHAGWATI SINGH Vs. DISTRICT ELECTRIC ENGINEER NORTH EASTERN RAILWAY	January 4, 1966
BHANA KNAP MICA MINING CO Vs. BAIDYANATH DARUKA	September 14, 1966
BHARAT RAM Vs. UNION OF INDIA	November 1, 1966
BHURI BAI Vs. MANOHARLAL GANERIWALLA	October 13, 1966
BHUTKA GOPE Vs. ANUPLAL SAH	September 19, 1966
BIBI KHAIRUNISSA Vs. ELAHI BUX	August 25, 1966
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. ORANG BAHADUR	October 14, 1966
BIHAR SUBAI SUNNI MAJLIS AE AWAQAF Vs. ABDUL SATTAR GHANI	September 13, 1966
BIHAR WORKING JOURNALISTS UNION Vs. H K CHAUDHURI	March 3, 1966
BIPAT SINGH Vs. RAM CHARAN RABIDAS	September 27, 1966
BRIJBEHARI LAL Vs. A MUKHERJEE	February 4, 1966
BRIJENDRA NARAYAN CHOUDHARY Vs. S M SINGH	August 1, 1966
BUTTAN MODI Vs. MANICHANDRA SINGH	July 15, 1966
CAMROO THAKUR Vs. BASUDEO NARAYAN	November 19, 1966
CANE MANAGER NEW INDIA SUGAR MILLS LTD Vs. KRISHNA BALLABH JHA	May 12, 1966
CENTRAL BANK OF INDIA LTD Vs. GAIBI DAS	December 22, 1966
CHAHATO KUER Vs. DEOSHAKHI KUER	November 8, 1966
CHANDI PRASAD Vs. RAMESHWAR PRASAD AGARWAL	July 8, 1966
CHANDMULL RAJGARHIA Vs. COMMISSIONER OF INCOME TAX	February 3, 1966
CHANDRA DUTT Vs. SHANTIRAM TIWARY	October 7, 1966
CHANDRABHANU SINGH Vs. HARDEO SINGH	October 13, 1966
CHATURBHUJ PRADHAN Vs. SARBESHWAR PRADHAN	July 13, 1966
CHEDI PRASAD Vs. CHAIRMAN DALTONGANJ MUNICIPALITY	November 10, 1966
CHHATAR MAHTO Vs. CHITO MAHTO	November 11, 1966
CHHOTE LAL Vs. KAMLA DEVI	August 22, 1966
CHOWA MAHTO Vs. JNANI RAM	October 6, 1966
COMMISSIONER OF COMMERCIAL TAXES Vs. SHARDA AUTOMOBILES OF BHAGALPUR	December 21, 1966
COMMISSIONER OF HAZARIBAGH MUNICIPALITY Vs. FULCHAND AGARWALA	February 15, 1966
COMMISSIONER OF INCOME TAX Vs. NARAINJI MANJI RATHORE	February 14, 1966
COMMISSIONER OF INCOME TAX Vs. SHANTI PRASAD JAIN	January 27, 1966
COMMISSIONER OF INCOME TAX Vs. DALMIA JAIN AND COMPANY LIMITED	January 13, 1966
COMMISSIONER OF INCOME TAX Vs. LAKSHMI KANTA JHA PANDIT	February 17, 1966
COMMISSIONER OF INCOME TAX Vs. ROHTAS INDUSTRIES LTD	March 17, 1966
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL BANK OF INDIA LIMITED	April 15, 1966
COMMISSIONER OF INCOME TAX Vs. ROHTAS INDUSTRIES LIMITED	April 22, 1966
COMMISSIONER OF INCOME TAX Vs. ROHTAS INDUSTRIES LIMITED	September 27, 1966
COMMISSIONER OF INCOME TAX Vs. BHARAT COLLIERIES LIMITED	September 29, 1966
COMMISSIONER OF SALES TAX Vs. GANESH ABHUSHAN BHANDAR	January 28, 1966
COMMISSIONER OF SALES TAX Vs. BASTA COLLA COLLIERY CO LTD	January 27, 1966
COMMISSIONER OF SASARAM MUNICIPALITY Vs. RAM SARUP PANDEY	September 12, 1966
DAKHO PRASAD SINGH Vs. BAIJNATH SAH	February 7, 1966
DASU KHAN Vs. MOHAN BHAGAT	April 13, 1966
DAYAL SINGH Vs. MUSTAK AHMAD	September 10, 1966
DEONANDAN SINGH Vs. RAMRUP OJHA	February 11, 1966
DEONARAIN RAI Vs. STATE OF BIHAR	December 6, 1966
DEVI MANDAL Vs. MOHAMMAD NAWAZIAH	November 23, 1966
DHANANJAI SINGH Vs. STATE OF BIHAR	October 11, 1966
DUKHO DEVI Vs. UCHIT LALL MANDAL	December 7, 1966
EMPLOYEES STATE INSURANCE CORPORATION Vs. TATA ENGINEERING AND LOCOMOTIVE CO LTD	May 3, 1966
EMPLOYERS IN RELATION TO BEJDIH COLLIERY OF EQUITABLE COAL CO LTD Vs. MADAN CHATTORAJ	October 14, 1966
EMPLOYERS IN RELATION TO HIND STRIP MINING CORPORATION LTD Vs. RAJ KISHORE PRASAD	July 5, 1966
EMPLOYERS IN RELATION TO TOPOSI COLLIERY Vs. THEIR WORKMEN	March 11, 1966
ENAMUL HAQUE Vs. BIBI TAIMUNISSA	October 11, 1966
FULEL SINGH Vs. SRILAL YADAV	April 15, 1966
G J KAMAT Vs. STATE OF BIHAR	March 26, 1966
G S DUGAL AND CO PRIVATE LTD Vs. LABOUR INSPECTOR CENTRAL	September 21, 1966
GANESH MAHTON Vs. RUKMINI DEVI	November 30, 1966
GENERAL MANAGER B B LIGHT RAILWAY Vs. MUNICIPAL COMMRS OF BIHAR	September 20, 1966
GENERAL SECRETARY DALMIA NAGAR MAZDOOR UNION Vs. STATE OF BIHAR	October 4, 1966
GIARSILAL Vs. STATE OF BIHAR	October 12, 1966
GULAB RAI KANDOI Vs. CHAIRMAN AND MEMBERS OF JHUMNI TILAIYA NOTIFIED AREA COMMITTEE	February 21, 1966
HANUMANMAL PERIWAL Vs. COMMISSIONER OF WEALTH TAX	August 20, 1966
HEMBROM DANIEL Vs. STATE OF BIHAR	March 16, 1966
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD. Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT, LABOUR COURT, DHANBAD AND OTHERS	July 27, 1966
INDAR MANDAL Vs. STATE OF BIHAR	January 29, 1966
INDIAN MICA AND MICANITE INDUSTRIES LTD Vs. UNION OF INDIA	December 13, 1966
JAGDISH CHANDRA SAHU Vs. UNION OF INDIA	November 25, 1966
JAIKANT JHA Vs. BISHWANATH JHA	December 7, 1966
JAMUNA HAZRA Vs. ADYA SINGH	August 25, 1966
JANARDAN PRASAD ROY Vs. STATE OF BIHAR	January 18, 1966
JETMULL BHOJRAJ Vs. STATE OF BIHAR	October 14, 1966
JHAMAN MIAN Vs. STATE	January 31, 1966
JOKHAN JHA Vs. RAM SARAN JHA	September 13, 1966
JUMRATI MIAN Vs. BISHESHWAR PRASAD VISHWAKARMA	November 28, 1966
JYOTISH KOTWAL Vs. DWARKA PROSAD MARWARI	October 7, 1966
KACHCHA URAON Vs. CHHOTAN URAON	March 17, 1966
KAMALAPATI RAM AND CO Vs. WORKMEN IN MICA INDUSTRY	December 2, 1966
KAMESAR SINGH Vs. HANUMAN PRASAD	November 2, 1966
KAMINI DEVI Vs. CHAIRMAN OF BUXAR MUNICIPALITY	August 31, 1966
KAMLA PRASAD SINGH Vs. STATE	October 14, 1966
KAROO SINGH Vs. BIBI KHURSEED ZOHRA	September 26, 1966
KESHO RAI Vs. STATE OF BIHAR	April 22, 1966
KHANDELWAL GLASS WORKS Vs. S C PRASAD	October 11, 1966
KHAS JOYRAMPUR COLLIERY CO LTD Vs. NET RAM MARWARI	February 24, 1966
KISHORI NANDAN PRASAD Vs. DISTRICT TRAFFIC SUPERINTENDENT	April 26, 1966
KRIPASHANKAR D WORAH Vs. COMMISSIONER OF WEALTH TAX	April 13, 1966
LAHERIASARAI CENTRAL CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	January 7, 1966
LAKSHMI KANTA JHA Vs. LAL BIHARI SARAN SINGH	August 18, 1966
M ABUL KALAM Vs. BIBI SAKINA KHATOON	November 28, 1966
MAHABIR PRASAD SINGH Vs. NARMEDESHWAR PRASAD SINGH	November 3, 1966
MAHANTH GIRJANAND BHAGAT Vs. BHAGWAN BHAGAT	April 12, 1966
MAHANTH SUDARSHAN DASS Vs. MAHANTH RAMKRIPAL DASS	August 9, 1966
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF WEALTH TAX	January 14, 1966
MAHARAJ KUMAR KAMAL SINGH Vs. COMMISSIONER OF INCOME TAX	August 9, 1966
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. TIKAIT PRATAP CHANDRA NATH SAH DEO	October 14, 1966
MAHESHWARI SINGH Vs. STATE OF BIHAR	May 5, 1966
MAKSUNDAN RAM Vs. KAMLA PRASAD	September 22, 1966
MANAGEMENT OF JHARIA FIRE BRICKS AND POTTERY WORKS PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT CHOTA NAGPUR DIVISION	February 25, 1966
MANBHARDAYAL AND CO Vs. UNION OF INDIA	September 30, 1966
MANI DEVI Vs. RAM PRASAD	October 11, 1966
MITHU PANDEY Vs. STATE OF BIHAR	April 5, 1966
MOHAMMAD YUSUF Vs. UNION OF INDIA	August 25, 1966
MOHAN RAM Vs. SARDAR BUDH SINGH	January 5, 1966
MOHINI SUGAR MILLS LTD Vs. STATE OF BIHAR	April 14, 1966
MONGHYR ELECTRIC SUPPLY CO LTD Vs. STATE OF BIHAR	September 9, 1966
MRITYUNJOY BOSE Vs. STATE OF BIHAR	February 8, 1966
MUHAMMAD QAMAR Vs. STATE OF BIHAR	April 27, 1966
MULCHAND R THACKER Vs. SM KAMLA BAI	August 24, 1966
MUSAI RAI Vs. STATE OF BIHAR	October 3, 1966
MUSLIM ANJUMAN E TALEEM Vs. BIHAR UNIVERSITY	March 11, 1966
N P SINGH Vs. COMMISSIONER OF INCOME TAX WEALTH TAX B AND O	January 7, 1966
NABIN PANDEY Vs. INDIAN TUBE COMPANY 1953 LTD	March 11, 1966
NAGINA AHIR Vs. STATE	November 29, 1966
NAND KISHORE PRASAD Vs. STATE OF BIHAR	July 28, 1966
NANDALAL SINHA Vs. DISTRICT MAGISTRATE	November 1, 1966
NARAIN PRASAD SINGH Vs. RADHAKANT PRASAD SINGH	February 7, 1966
NEMA MISSIR Vs. CHANDRIKA MISTRI	October 3, 1966
NESAR AHMAD Vs. EKRAM AHMAD	January 19, 1966
OFFICIAL LIQUIDATOR Vs. RAJA BAHADUR KAMAKHYA NARAIN	January 18, 1966
P GIRDHARAN PRASAD MISSIR Vs. STATE OF BIHAR	July 28, 1966
PANCHAM SINGH Vs. STATE	December 9, 1966
PARBATI KUERI Vs. SUGAN CHAND HAIN	November 7, 1966
PIONEER CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF BIHAR	May 13, 1966
PITAMBAR MALLIK Vs. RAMCHANDRA PRASAD	November 1, 1966
PRABHU SAHAY MUNDA Vs. JUNAS MUNDA	April 7, 1966
R K BISWAS Vs. UNION OF INDIA	January 10, 1966
RADHA MOHAN SINGH Vs. JIRA KAMKAR	January 31, 1966
RADHIKA PRASAD LAL Vs. SHYAMA CHARAN LAL	February 1, 1966
RAJ KUMAR SINGH Vs. GOURISHANKAR JHUNJHUNWALA	August 20, 1966
RAJENDRA PRASAD JAIN Vs. SHEEL BHADRA YAJEE	March 3, 1966
RAM GOPAL RAJGARHIA Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA	January 13, 1966
RAM NANDAN SINGH Vs. RAMADHAR SINGH	February 25, 1966
RAM NANDAN YADAV Vs. STATE	March 2, 1966
RAM PARVESH RAM Vs. STATE	January 29, 1966
RAMA SHANKER SINHA Vs. STATE	November 18, 1966
RAMAYAN PRASAD Vs. GULABO KUER	April 20, 1966
RAMCHANDRA TEWARY Vs. GAJADHAR DAS	September 6, 1966
RAMCHANDRA TURAH Vs. STATE OF BIHAR	March 15, 1966
RAMDAYAL SAHU Vs. HARI SHANKAR LAL SAHU	July 7, 1966
RAMNATH PRASAD SAH Vs. KESHWAR SAH	November 21, 1966
RAMRATI DEVI Vs. AHMAD BEHARI	November 11, 1966
RAWAL DAS NICHAL DAS Vs. JAGARNATH EKKA	January 29, 1966
ROHTAS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	September 27, 1966
ROHTAS INDUSTRIES LTD Vs. WORKMEN OF ROHTAS INDUSTRIES LTD	August 22, 1966
ROHTAS INDUSTRIES LTD Vs. ROHTAS INDUSTRIES STAFF UNION	February 8, 1966
SADANAND MUKHERIEE AND OTHERS Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ANOTHER	December 20, 1966
SADHU SINGH Vs. RAMAWADH SINGH	April 27, 1966
SAHDEV MANDAL Vs. HONGA MURMU	September 13, 1966
SAHDUL MIAN JAN MOHAMMAD MIAN Vs. UNION OF INDIA	December 21, 1966
SAILENDRA NATH CHANDRA Vs. STATE OF BIHAR	July 12, 1966
SAKALBASO KUER Vs. BRIJENDRA SINGH	September 10, 1966
SAKHICHAND SAHU Vs. ISHWAR DAYAL SAHU	December 16, 1966
SAMIUR RAHAMAN Vs. COMMISSIONER OF INCOME TAX	February 24, 1966
SAMIUR RAHMAN AND BROS Vs. COMMISSIONER OF INCOME TAX	July 26, 1966
SANTI DEVI Vs. DEPUTY COMMR DISTRICT MAGISTRATE	October 10, 1966
SARJUG SINGH Vs. RAMEKBAL SINGH	October 11, 1966
SASTHI PADO SEKHAR Vs. ANANDI CHAUDHARY	July 12, 1966
SHEIKH MEHAR ALI Vs. STATE OF BIHAR	November 8, 1966
SHIWJI SINGH Vs. LABOUR COURT	February 16, 1966
SHRIPATI KUER Vs. MALTI DEVI	November 21, 1966
SHYAM SUNDARI DEVI Vs. COMMISSIONER OF INCOME TAX	January 13, 1966
SM TRIPTI BASU Vs. K K GHOSE	February 21, 1966
SOHAR SINGH Vs. STATE OF BIHAR	May 12, 1966
SOME VALLEY PORTLAND CEMENT CO. LTD. (LIME STONE QUARRIES) BAULIA Vs. UNION OF INDIA AND OTHERS	September 19, 1966
STATE Vs. DASRATH MUNDA	June 17, 1966
STATE OF BIHAR Vs. RADHA KRISHNA CHAUDHARY	July 18, 1966
STATE OF BIHAR Vs. SAKALDIP SINGH	March 29, 1966
STATE OF BIHAR Vs. B L AGARWALLA	February 16, 1966
STATE OF BIHAR Vs. SITARAM JHUNJHUNWALA	July 26, 1966
STATE OF BIHAR Vs. S N PANDEY	May 13, 1966
STATE OF BIHAR Vs. CHOUBEY GOPAL SARAN SHARMA	November 2, 1966
SUBODH GOPAL BOSE Vs. MINES TRIBUNAL	August 31, 1966
SUDARSAN Vs. PREM KUMAR SARNA	August 21, 1966
TARA PADO MAZUMDAR Vs. STATE	November 29, 1966
TARAK NATH GHOSH Vs. STATE OF BIHAR	October 11, 1966
TATA ENGINEERING AND LOCOMOTIVE Vs. STATE OF BIHAR	May 4, 1966
TATA IRON AND STEEL CO LTD Vs. ARUN CHANDRA BOSE	August 19, 1966
TATA IRON AND STEEL CO LTD Vs. RAJ KISHORE PRASAD	February 15, 1966
TATA IRON AND STEEL CO LTD Vs. UNION OF INDIA	December 7, 1966
TATA IRON AND STEEL CO LTD Vs. WORKMEN OF TATA IRON AND STEEL CO LTD	November 16, 1966
TATA IRON AND STEEL CO. LTD. Vs. LATU TURY AND ORS.	November 2, 1966
TATA IRON AND STEEL COMPANYLTD Vs. CENTRAL GOVERNMENT INDUSTRIAL	January 3, 1966
TATA IRON AND STEEL COMPANYLTD Vs. HIRANGI	May 7, 1966
THAKUR PRASAD SINGH Vs. JANKI DEVI	February 25, 1966
TITIR DUSADH Vs. STATE OF BIHAR	May 6, 1966
UMASHANKAR PRASAD SINGH Vs. RADHA DEVI	September 15, 1966
UNION OF INDIA Vs. SHEO PRASAD FULCHAND	September 29, 1966
UNION OF INDIA Vs. BINOD BEHARI SINGH	August 23, 1966
UNION OF INDIA Vs. GYANI RAM BHAGAT RAM	July 27, 1966
UNION OF INDIA Vs. SADHU RAM	November 25, 1966
UNION OF INDIA Vs. MADAN LAL KEJRIWAL	November 9, 1966
UNION OF INDIA Vs. JUTHARAM	November 10, 1966
UNION OF INDIA AS OWNER OF SOUTH EASTERN RLY ADMINISTRATION Vs. RAM KUMAR AGARWALA	December 2, 1966
UNIVERSAL BANK OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 22, 1966
VAIDYANATH SAHAY Vs. RAMBADAN SINGH	March 4, 1966
VANGUARD INSURANCE CO LTD Vs. FOOLCHAND MANDAL	October 12, 1966
WAEEZUL KHAN Vs. STATE OF BIHAR	October 6, 1966
ZAHURUDDIN Vs. MD JAN	August 23, 1966

Year 1966 of HIGH COURT OF PATNA

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