| Case Title | Date |
|---|---|
| COMMISSIONER OF INCOME TAX Vs. MAHARAJADHIRAJA SIR KAMESHWAR SINGH OF DARBHANGA | July 20, 1938 |
| HANUTRAM BHURAMAL Vs. COMMISSIONER OF INCOME TAX | January 31, 1938 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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