REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A VENKAT RAO Vs. STATE OF ORISSA	April 10, 2013
Abdul Alif @ Gudu Vs. State of Orissa	August 14, 2013
ABDUL RASHID Vs. STATE OF ODISHA	December 11, 2013
ABHIMANYU PRADHAN Vs. STATE OF ORISSA	October 21, 2013
ABHIMANYU TRIPATHY Vs. STATE AND ORS.	September 4, 2013
ABHITOSH DEBATA Vs. STATE OF ORISSA	May 15, 2013
ABINASH SAMAL Vs. GITIPUSPA SAMAL	May 17, 2013
ABIT PILOO MODY COLLEGE OF ARCHITECTURE Vs. STATE OF ODISHA	October 3, 2013
ADIKANDA SATPATHY Vs. STATE OF ORISSA	April 4, 2013
ADITYA STEEL IND. Vs. COMNR. SALES TAX AND ANR.	August 16, 2013
Ajit Kumar Routray Vs. State of Orissa	July 24, 2013
Akshaya Kumar Pattnaik Vs. State of Orissa	June 28, 2013
AKSHAYA KUMAR SWAIN Vs. DOLAGOBINDA SWAIN	July 19, 2013
AKULA CHANDRA PARIDA Vs. STATE OF ORISSA	October 9, 2013
Alekh Rajhans Vs. Joint Commissioner, Consolidation	February 1, 2013
AMAL KRISHNA RAY Vs. BANK OF BARODA	March 1, 2013
AMARESH SARKAR Vs. SIBA CHARAN BOSE	August 2, 2013
Ambika Prasad Parida Vs. State of Odisha	August 22, 2013
AMBIKA PRASAD RATH Vs. STATE OF ORISSA	December 12, 2013
Amit Kr. Pattanayak Vs. State of Odisha	July 12, 2013
AMIYA KUMAR SAHU Vs. AJIT KUMAR SAHU	May 6, 2013
AMRUT KUMAR MALLIK Vs. STATE OF ODISHA	November 22, 2013
AMULYA KUMAR JENA Vs. STATE OF ORISSA	October 28, 2013
ANAM CHARAN BEHERA Vs. ADIKANDA PATRA	August 5, 2013
ANAND DASH Vs. STATE OF ORISSA	April 24, 2013
ANANDA CHANDRA OJHA Vs. ASHOK SAHOO	February 13, 2013
Ananta Charan Pothal Vs. Guramani Pothal	August 14, 2013
ANDREW YULE AND CO. LTD. Vs. STATE OF ORISSA	March 15, 2013
ANIRUDHA DAS Vs. RANJIT PRASAD DAS	September 16, 2013
ANISOOR RAHEMAN Vs. STATE OF ORISSA	May 17, 2013
Anita Kumari Panda Vs. Controller of Examinations, C.H.S.E., Odisha	May 1, 2013
ANJALI BEHERA Vs. RASMITA KAR	August 6, 2013
ANTARYAMI BIHARI Vs. STATE OF ORISSA	July 17, 2013
ANTARYAMI MOHAPATRA Vs. STATE AND ORS.	August 7, 2013
ANUP KUMAR JAIN Vs. COLLECTOR, BOLANGIR	December 9, 2013
ANUP KUMAR NATH SHARMA Vs. STATE OF ORISSA	July 9, 2013
ANUPAMA DASH Vs. ABHIMANYU MAHAPATRA	August 14, 2013
ANUPAMA PANDA Vs. STATE OF ORISSA	November 27, 2013
APSARUN BEGUM Vs. SK. GULAM NABI	March 13, 2013
Arati Jena Vs. State of Orissa	January 22, 2013
ARJUNA CHANDRA JENA @ ARJUNA JENA Vs. COMMISSIONER, CONSOLIDATION ORISSA, CUTTACK	September 24, 2013
ARJUNA MOHAPATRA Vs. DHANESWAR MOHAPATRA	July 16, 2013
Arrantaswar Deb Vs. Harihar Acharaya	February 5, 2013
ARUN KUMAR Vs. N.NIRMALA DEVI	September 12, 2013
ASHABATI GUPTA Vs. RAM PRATAP AGARWAL	July 31, 2013
Ashok Kumar Prusty Vs. State of Orissa	May 17, 2013
ASISH MOHAPATRA Vs. PRIYADARSINI BARIK	July 31, 2013
ASIT KUMAR BEHARA Vs. STATE OF ORISSA	September 20, 2013
Aswin Kumar Das Vs. Executive Engineer, Balasore Electrical Division	January 30, 2013
Aswini Kumar Aich Vs. Paramananda Aich	July 4, 2013
AUROGLOBAL COMTRADE PVT. LTD Vs. SENIOR MANAGER, SBI	September 12, 2013
B.M., B.A.G.I. CO. LTD. Vs. MANIKA @ MANAB HANSDAH	September 4, 2013
BABITA PARIDA Vs. MAA BASANTI TRACTOR GROUP	February 6, 2013
BABITA PATTANAYAK Vs. STATE OF ORISSA	December 18, 2013
BABOOL AGENCIES Vs. RTO, CUTTACK	October 8, 2013
BADAL SINGH AND ORS. Vs. LAXMIDHAR SAHU AND ANR.	August 7, 2013
BADANI PARIDA Vs. MAHANGA PARIDA	August 2, 2013
BAHUDA SAHOO Vs. STATE OF ORISSA	October 30, 2013
Baijayanti Swain Vs. State of Odisha	February 7, 2013
BAJAJ ALLIANZ GEN. IN Vs. BADAL SINGH	August 7, 2013
BALARAM DIXIT Vs. TADIT KUMAR ROUT	April 17, 2013
BANAMALI PANDA Vs. COMMISSIONER, LAND RECORDS AND SETTLEMENT	July 24, 2013
BANKIM CHANDRA DEY Vs. PULIN BIHARI DEY	September 12, 2013
BANSIDHAR JENA Vs. STATE OF ORISSA	January 18, 2013
Bansidhar Sethi Vs. Kusuma Dei	August 14, 2013
BANU ALIAS BANAMALI BEHERA Vs. STATE OF ORISSA	February 26, 2013
BASANTA NAYAK @ ANANTA MALLI Vs. STATE OF ORISSA	December 10, 2013
BASANTI MALLICK Vs. NARAYAN CHANDRA MALLICK	September 24, 2013
BASANTI MUKHI Vs. NARESH CHANDRA SAHOO AND ANOTHER	April 30, 2013
BASIL LAKRA Vs. STATE OF ORISSA	June 27, 2013
BASUDEV MAHAKUD Vs. NATIONAL SEEDS CORPORATION LTD	March 15, 2013
BASUDEV PUJARI Vs. STATE OF ORISSA	September 23, 2013
BASUDEV SAMANTARAY Vs. STATE OF ODISHA	November 20, 2013
BATAKRUSHNA SETHY Vs. MUKTILATA KAR	May 2, 2013
BAY EXPLORATION PROJECT, OIL INDIA LTD. Vs. PRESIDING OFFICER, CENTRAL GOVT. INDUSTRIAL TRIBUNAL	June 28, 2013
BEDADYUTI SAMANTARAY Vs. STATE	April 3, 2013
BENUDHAR JENA Vs. SUJATA SAHOO	May 15, 2013
BHABA KRISHNA MISHRA Vs. STATE OF ODISHA	August 21, 2013
BHAGABAN SETHI Vs. LOKANATH SETHI	April 8, 2013
BHAGABAN SHADANGI Vs. STATE OF ORISSA	July 12, 2013
BHAGIRATHI PARIDA Vs. CHIEF MANAGER, UCO BANK, CUTTACK	March 15, 2013
BHALU SAHU @ NARAYANA SAHU Vs. STATE OF ORISSA	August 27, 2013
Bhimsen Gochhayat Vs. Zonal Manager, Bank of India	June 27, 2013
BHUBANESWAR THAKUR Vs. GENERAL MANAGER, TATA IRON & STEEL CO LTD	July 9, 2013
BIBHUDHENDU PRASAD MOHANTY Vs. STATE OF ORISSA	July 12, 2013
BIBHUTI B. PATTNAIK Vs. STATE ANDORS.	August 6, 2013
BICHITRANANDA JENA Vs. STATE OF ORISSA	August 5, 2013
BIDHU BHUSHAN SWAIN Vs. MAMATA MAYEE JENA	September 25, 2013
Bijay Kumar Routray Vs. Prafulla Chandra Routray	August 14, 2013
BIJAY MISHRA Vs. UNION OF INDIA	September 24, 2013
BIJAYA KERKETTA Vs. STATE OF ORISSA	March 12, 2013
BIKASH KUMAR PATTNAIK Vs. SAMBALPUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED	July 5, 2013
BIMALA BISSOI Vs. STATE OF ORISSA	September 23, 2013
BINAPANI @ SUBHADRA SETHI Vs. STATE OF ODISHA	March 15, 2013
BINAYA BHASHAN KUMAR BISWASI Vs. STATE OF ORISSA	October 7, 2013
Binaya Bhusan Pattnaik Vs. Sujata Pattnaik	August 30, 2013
Bindu Mohanta Vs. State of Orissa	February 5, 2013
BINOD BEHARI PANDA Vs. MRUGESWAR DEV	October 10, 2013
BINOD BIHARI TRIPATHY Vs. PRAVATI RANI TRIPATHY	July 29, 2013
Bipin Panigrahi Vs. Johones Palo	July 5, 2013
BIRA KISHORE RAJ Vs. UTKAL UNIVERSITY	September 13, 2013
BIRABARA KANDI Vs. STATE OF ORISSA	September 4, 2013
BISHNU CHARAN MOHANTY Vs. MANAGEMENT OF SARALA WEAVERS COOPERATIVE SPINNING MILLS LTD	April 24, 2013
BISHNU CHARAN MOHANTY Vs. RAHAS BIHARI DAS	May 3, 2013
BISHNUPRIYA DEVI Vs. ASHOKA CROKERIES LTD.	August 21, 2013
Bishnupyiya Dei Vs. Board of Secondary Education	August 20, 2013
BISWA RANJAN MOHANTY Vs. STATE OF ODISHA	April 24, 2013
BISWAJIT DASH Vs. MILAN DASH	August 27, 2013
BISWAJIT PATTNAIK Vs. STATE OF ORISSA	May 31, 2013
BISWAMOHAN MISHRA Vs. RADHARANI MISHRA & ANOTHER	August 30, 2013
BISWANATH DAS Vs. CHIEF ENGINEER, WORLD BANK PROJECT	July 9, 2013
BISWANATH MOHANTY Vs. KAILASH CH. MOHANTY	September 27, 2013
BISWANATH SINGH Vs. STATE OF ODISHA	July 30, 2013
Braja Gopal Das Vs. State of Orissa	January 11, 2013
BRAJA KISHORE DAS Vs. STATE OF ORISSA	August 2, 2013
BRAJA SUNDAR NANDA Vs. PRAVABATI KAR	August 14, 2013
BRAJESH NAYAK Vs. COLLECTOR, BARGARH	April 25, 2013
BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. KUMARI PODHA	July 24, 2013
BRUNDABAN MAHAPATRA Vs. DIRECTOR OF ESTATES AND EX-OFFICIO DEPUTY SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION DEPARTMENT	August 5, 2013
BSNL, ROURKELA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, ROURKELA	July 30, 2013
BUDHA @ BUDHA CHARAN PANDA Vs. STATE OF ORISSA	March 8, 2013
Budhinath Moharana Vs. Director of Consolidation, Orissa, Cuttack	July 12, 2013
BULU ALIAS AMULYA SWAIN Vs. STATE OF ORISSA	March 22, 2013
CENTURION UNIVERSITY OF TECHNOLOGY Vs. STATE OF ODISHA	September 27, 2013
CH NAGENDRA NATH MISHRA Vs. M/S TATA REFRACTORIES LTD	May 17, 2013
Ch. Nagendra Nath Mishra Vs. Tata Refractories Ltd.	May 17, 2013
Chaina Dalai Vs. State of Orissa	January 29, 2013
CHAIRMAN, ODISHA JOINT ENTRANCE Vs. RAJASHREE NAYAK	September 27, 2013
Chakradhar Pradhan Vs. State of Orissa, represented by its Collector, Bhadrak	March 15, 2013
Chandabai Sharma Vs. Addl. District Magistrate, Bargarh	January 21, 2013
CHAPALA MOHANTY Vs. ADDITIONAL D.G. OF POLICE-CUM-I.G. OF PRISONS	October 10, 2013
CHHAKEI SETHI Vs. NARESH CHANDRA SAHOO AND ANOTHER	April 30, 2013
CHITARANJAN SAHOO Vs. STATE OF ORISSA	October 22, 2013
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN, NEW DELHI Vs. V. SATYA NARAYAN MURTY	April 22, 2013
D.M., N.I.A. CO. LTD. Vs. CHATURBHUJA NAYAK	August 13, 2013
D.M., O.I. CO. LTD. Vs. IRMA TIRKEY	August 26, 2013
Daljit Singh,Daljit Singh Flora Vs. Saguni Singh	January 4, 2013
DAMODAR LENKA Vs. STATE OF ORISSA	July 4, 2013
DAMODAR PRASAD MOHANTY Vs. BIRANCHI KAR	December 11, 2013
DANIEL DUNG DUNG Vs. STATE OF ORISSA	December 17, 2013
DASARATH MOHANTA Vs. KHITISH CHANDRA MOHANTA	July 12, 2013
Dasrathi Rana Vs. State	January 4, 2013
Dayanidhi Pradhan Vs. Mahanadi Coalfields Limited	May 16, 2013
DAYANIDHI SAHU Vs. PRESIDING OFFICER	June 28, 2013
DEBAKANTA RAY Vs. SECRETARY ROTARY CLIB PURI	October 1, 2013
DEBASIS ROUT Vs. MANOJ KUMAR PARIDA	March 7, 2013
DEBENDRANATH SAHOO Vs. STATE	August 1, 2013
DEEPAK K. MOHANTY Vs. ADDITIONAL D.G. OF POLICE	October 10, 2013
DEEPAK SIKARIA Vs. SHYAM SUNDAR SIKARIA	April 8, 2013
Deity Raghunath Mahaprabhu installed at Raghunath Math, Balasore Vs. Kashinath Dalai	April 25, 2013
DENGENA PATAMAJHI Vs. STATE OF ORISSA	January 18, 2013
DEPUTY GENERAL MANAGER Vs. ANUP KUMAR PANDA	September 5, 2013
Dhaneswar Nayak Vs. State of Orissa	July 8, 2013
DHODIA ALIAS GOPAL CHANDRA Vs. STATE OF ORISSA	January 16, 2013
DIBYA KISHORE PATEL Vs. TANOJ KUMARI PATEL	August 21, 2013
DIBYA KISHORE PATEL Vs. TANOJ KUMARI PATEL	August 27, 2013
DIGAMBAR MOHANTA Vs. STATE & ORS.	August 5, 2013
DILIP KUMAR PATTANAIK Vs. BHUBANESWAR DEVELOPMENT AUTHORITY	October 10, 2013
Dillip Kumar Baral Vs. Biju Pattnaik University and Technology (BPUT), represented through the Registrar, Rourkela	July 4, 2013
Dillip Kumar Sahu Vs. State of Odisha	May 15, 2013
DINABANDHU JANI Vs. HEMANTA KANHAR	June 20, 2013
District Central Co-operative Bank Ltd, Bolangir Vs. Lingaraj Meher	March 26, 2013
Divine Construction, Jajpur Vs. State of Odisha	June 26, 2013
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. BASANTI SAHU & SIX	May 10, 2013
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. CHITTARANJAN MALLICK	July 24, 2013
Divisional Manager, the New India Assurance Co. Ltd., Cuttack Vs. Prasanna Kumar Sahu	April 4, 2013
DR. RUDRA DEO KUMAR Vs. STATE OF ODISHA	August 19, 2013
DR. SUKADEV NANDA Vs. DR. KASTURI SAHOO	September 24, 2013
DROUPADI JAIN Vs. ANANDA KUMAR AGRAWAL	October 1, 2013
DURGA PRASAD AGARWALLA Vs. BINOYENDRANATH BANERJEE	October 25, 2013
EXECUTIVE ENGINEER Vs. PRESIDING OFFICER	April 30, 2013
EXECUTIVE ENGINEER Vs. R. WARA LAXMI	August 23, 2013
EXECUTIVE ENGINEER ELECTRICAL Vs. CHAIRPERSON	February 14, 2013
G. DEVENDRA RAO Vs. G. PUSPA PRABHA RAO @ DORA	April 10, 2013
GAGAN JENA Vs. RAMA CHANDRA PARIDA	July 24, 2013
Ganapati Sunani Vs. Divisional Manager, LIC of India, Berhampur Division, Ganjam	July 25, 2013
GAYATRI TRADERS Vs. STATE OF ORISSA	July 11, 2013
GIRISH CHANDRA MOHANTY Vs. STATE OF ORISSA	July 1, 2013
GOBINDA SOREN Vs. STATE OF ODISHA	August 21, 2013
GOMA KHAN Vs. HAIDAR KHAN	September 12, 2013
GOPAL ALIAS SANKARSAN SATPATHY Vs. DEBENDRA NAYAK	November 27, 2013
GOPALPUR PORT EMPLOYEE Vs. EXE. ENGNR PORT AND INLA	August 22, 2013
GOPI ALIAS GOPAL ROUT Vs. STATE OF ORISSA	April 3, 2013
GOVERNMENT OF ORISSA Vs. DURGA CHARAN BALABANTARAY	October 9, 2013
GULGULA @ GULAP KHAN Vs. STATE OF ORISSA	March 19, 2013
HARI PRIYA SAHOO Vs. JAGAR SAHOO	January 16, 2013
HARIBANDHU SAHOO Vs. DAYANIDHI SAHOO	August 12, 2013
HARIHAR BEHERA @ NARAHARI BEHERA Vs. ASHOK KUMAR DAS	October 30, 2013
HARIHAR DEHURY AND ANOTHER Vs. STATE OF ORISSA	August 7, 2013
Harihar Jena Vs. Sulochana Sahoo	May 14, 2013
HARIHAR KHARASUDDHA PATNAIK Vs. STATE OF ORISSA	January 9, 2013
HIMANSU SEKHAR SAHOO Vs. STATE OF ODISHA	July 24, 2013
HINDUSTHAN LEVER LIMITED Vs. COLLECTOR & DISTRICT MAGISTRATE	September 25, 2013
HOTEL HANS COCO PALMS Vs. MILAN DAS	September 20, 2013
HOTEL SHEELA TOWERS (P) LTD Vs. ORISSA ELECTRICITY REGULATORY COMMISSION	June 28, 2013
HRUDANANDA SAHU Vs. STATE OF ORISSA	October 9, 2013
INDIAN RED CROSS SOCIETY Vs. BANKANIDHI MISHRA	March 15, 2013
INDIRA ENGLISH MEDIUM SCHOOL Vs. SUB-COLLECTOR, BHUBANESWAR	October 1, 2013
INDU BEHERA Vs. STATE OF ORISSA	April 16, 2013
INSPECTOR GENERAL OF REGISTRATION-CUM-STAMP COLLECTOR, ORISSA Vs. M/S. BRIGHT PROJECTS PVT. LTD.	December 16, 2013
ISWAR CHAND DASH Vs. FIRST ADDITIONAL DISTRICT	March 25, 2013
ISWAR PANIGRAHI Vs. STATE OF ORISSA	September 13, 2013
Itihas Samantray Vs. Tata Motors Finance Ltd.	September 2, 2013
JAGABANDHU BARIK Vs. KUMUDINI NAYAK	July 29, 2013
JAGANNATH MAHAPRABHU BIJE Vs. RADHA PANKAJ DAS	September 27, 2013
JAGANNATH MEHER Vs. STATE OF ODISHA	August 14, 2013
JAGAT JIBAN PRASAD Vs. KRISHNA GUPTA	February 5, 2013
JALU MAJHI Vs. STATE OF ORISSA	January 18, 2013
JAMUNA SINGH Vs. COLLECTOR, BALSORE	August 7, 2013
JANATA JHA Vs. ASSISTANT DIRECTOR	December 16, 2013
JANMAN BEHERA Vs. CHIEF DISTRICT VETERINARY OFFICER	October 9, 2013
Jay Bihari Patel Vs. State of Orissa	April 4, 2013
JAYA NARAYAN SATAPATHY Vs. STATE OF ORISSA	September 17, 2013
Jayanta Kumar Sahu Vs. Laxmidhar Sahu	January 16, 2013
JAYARAM MOHAPATRA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL	September 2, 2013
JAYASEN PATRA Vs. ORISSA POWER GENERATION CORPORATION LIMITED	October 9, 2013
Jhunu Biswal Vs. Ratan Biswal	April 11, 2013
JIBARDHAN SAHU Vs. COLLECTOR BARGARH	July 17, 2013
Jitendra Kumar Choudhury Vs. Banku Sahoo	July 25, 2013
JITENDRA ROUT Vs. STATE OF ODISHA	August 20, 2013
Jyoti Ranjan Mohanty Vs. Alok Ranjan Mohanty	April 30, 2013
JYOTSHNAMAYEE PATTANAIK Vs. LALIT KUMAR PATTANAIK	June 27, 2013
Jyotsna Rani Tripathy Vs. State of Orissa	May 17, 2013
K TIRUMALESWAR RAO @ TIRUMALA Vs. STATE OF ORISSA	July 2, 2013
KABITA SWAIN Vs. STATE OF ORISSA	December 5, 2013
KAILASH CHANDRA SWAIN Vs. STATE OF ORISSA	March 26, 2013
KALYANI MOHANTY Vs. STATE OF ORISSA	April 26, 2013
KAMAL LOCHAN BEHERA Vs. STATE OF ORISSA	April 4, 2013
KAMAL PRASAD BONDIA Vs. STATE OF ORISSA	September 3, 2013
Kamala Biswal Vs. State of Orissa	April 24, 2013
KAMALAKANTA MODI Vs. STATE OF ORISSA	September 27, 2013
KAMALAKANTA SAHOO Vs. STATE OF ORISSA	July 26, 2013
Kanhu Charan Dash Vs. State of Orissa	April 3, 2013
Kanti Bundki Vs. Sindhusuta Pradhan	April 5, 2013
KASINATH NANDI AND ORS. Vs. RUDRANARAYAN MISHRA AND ORS.	October 30, 2013
KHIROD CHANDRA BEHERA Vs. STATE OF ORISSA	June 21, 2013
KHITISH CHANDRA PATRA Vs. SARITA SA	August 22, 2013
KIRAN SADANGI Vs. TAPAN KUMAR KHADENGA	September 20, 2013
KISHAN N. PARIKH Vs. TRILOCHAN BARIK	August 16, 2013
KISHORE CH. BEHURA Vs. AJAY KU. BEHURA	September 16, 2013
Kishore Kalet Vs. State of Orissa	January 8, 2013
KISHORE PALLEI Vs. ARUNA KUMAR PANDA	April 4, 2013
Kishori Ranjan Dash Vs. State of Odisha	August 27, 2013
KONAPALU SURYA NARAYANA Vs. STATE OF ORISSA	March 1, 2013
KORADA VIJAYA Vs. SUB COLLECTOR, RAYAGADA	September 4, 2013
KRUSHNA BISOI Vs. DHANESWARI BISOI	February 7, 2013
KRUSHNA CHANDRA SAMAL Vs. STATE OF ORISSA	July 25, 2013
KRUSHNA PRIYA PANDA Vs. STATE OF ORISSA	September 18, 2013
KUNI DEI @ KUNI BEHADI Vs. PABITRA MOHAN BEHADI	August 7, 2013
KUNIMANI MALLIK Vs. COLLECTOR, PURI	September 20, 2013
Kunja Bihari Patra Vs. Public Information Officer	July 2, 2013
KURSA PANGI @ KRUSU PANGI Vs. STATE OF ORISSA	July 3, 2013
KUTULI ALIAS ISWAR NAIK Vs. STATE OF ODISHA	July 23, 2013
L.P. Electronics (Orissa) Pvt. Ltd. Vs. Tirupati Electro Marketing Pvt. Ltd.	June 18, 2013
Lala Sachikanta Chand Vs. State of Orissa	July 12, 2013
LALITA DASHI Vs. ACHYUTANADA DAS	May 31, 2013
LAMBODAR SAHOO Vs. COMNR.-C-SECY, REVENUE	August 20, 2013
Laxman Prusty Vs. State of Orissa	March 7, 2013
LAXMI NARAYAN MOHAPATRA & ORS. Vs. ROTARY CLUB, BHADRAK & ORS.	May 31, 2013
Laxmibala Bohidar Vs. Janaki Pattanaik	April 17, 2013
LAXMIDHAR BISWAL Vs. DURYODHAN PRADHAN	October 7, 2013
Laxmidhar Mahasuar Vs. Satyanarayan Dev	July 12, 2013
LAXMIPRIYA TRIPATHY Vs. STATE AND ORS.	August 7, 2013
LILI LATA SAHOO Vs. STATE OF ODISHA	September 12, 2013
LOKANATHA SAHU Vs. STATE OF ORISSA	December 10, 2013
M.V.NARESH KUMAR Vs. AXESS MEDICOM PVT. LTD	July 19, 2013
M/S PARADIP MULTI CARGO BERTH PRIVATE LIMITED Vs. PARADIP PORT TRUST	April 9, 2013
M/S VISA STEEL LIMITED Vs. COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX	July 24, 2013
M/S. MOHAPATRA BINDER Vs. STATE OF ODISHA	December 20, 2013
M/S. NARBHERAM POWER & STEEL PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX AND OTHERS	January 16, 2013
M/S. NEW INDIA ASSURANCE CO. LTD Vs. NIM INDRAJIT SINGH	May 10, 2013
M/S. OLYMPIC OIL INDU. Vs. PARADEEP PORT TRUST	August 12, 2013
M/S. SKOL BREWERIES LTD Vs. M/S. SRIRAM ENGINEERING	July 12, 2013
Madhusudan Panigrahi Vs. State of Orissa	July 30, 2013
MADHUSUDAN SAHU Vs. STATE OF ORISSA	July 26, 2013
MAHANTA NAROTTAM DAS Vs. RAMA CHANDRA PATRA	November 25, 2013
MAHESWAR BARIK AND ORS. Vs. UPENDRA BARIK AND ORS.	October 1, 2013
MAKAR GOCHHI Vs. UNION OF INDIA	July 30, 2013
MAKARDHWAJA MOHANTY Vs. DHARMABIRA KANUNGO	March 12, 2013
MAMITA CHOUDHURY Vs. STATE OF ORISSA	February 18, 2013
MAMITA THATI Vs. NEPURA PRADHAN	September 13, 2013
MAMITA THATI Vs. NEPURA PRADHAN	November 27, 2013
MANAGEMENT OF CUTTACK MUNICIPAL CORPORATION Vs. WORKMAN SRI SRADHAKAR MOHANTY	April 24, 2013
MANAGEMENT OF DIRECTORATE OF PRINTING STATIONERY Vs. ALL ORISSA TECHNICAL	April 30, 2013
MANAGEMENT OF M/S. MI. Vs. P.O, INDUSTRIAL TRIBUNAL	August 13, 2013
MANAGEMENT OF M/S. ORISSA AIR PRODUCTS LTD. Vs. STATE OF ORISSA	March 26, 2013
MANAGEMENT OF TATA SPONGE IRON LTD Vs. G C MOHANTA	July 5, 2013
MANAGEMENT OF UPPER INDRAVATI PROJECT Vs. ITS WORKMAN SMT A K DHANPHUL	March 19, 2013
MANAGEMENT, D.F.O. Vs. ARAKHITA CH. SAMANTA	August 14, 2013
MANAGER, ANGUL ELECTRICAL DIVISION Vs. GOTIKA NAIK	March 12, 2013
MANAGER, N I A CO LTD Vs. PRATIMA SUKLA	August 27, 2013
MANAGING DIRECTOR Vs. RAIBARI CHHATRIA	February 26, 2013
MANAGING DIRECTOR ORISSA STATE CO OPERATIV3 MARKETING Vs. RENUPRIYA RAY W/O LATE HRUDANANDA RAY	March 12, 2013
MANAGING DIRECTOR, WESCO Vs. MANINI MAJHI	August 1, 2013
Manasi Mishra Vs. Union of India	March 15, 2013
MANJULATA SETHI Vs. SASMITA MAHALIK	August 20, 2013
MANJURANI THANAPATI Vs. ANANDINI PUJAHARI	September 4, 2013
MANOJ KUMAR Vs. STATE OF ODISHA	September 18, 2013
MANOJ KUMAR BANSAL Vs. SUNIL KUMAR AGARWAL	May 14, 2013
MANOJ KUMAR NAYAK Vs. GUNA MOHANTY	April 25, 2013
Manu Mallik Vs. State of Odisha	August 20, 2013
MARINE DIESEL SERVICE Vs. BHARAT PETROLEUM CORPORATION LTD	September 26, 2013
Mayarani Devi Vs. Chairman-cum-Disciplinary Authority, Paradeep Port Trust Paradeep, Jagatsinghpur	March 20, 2013
MD. MOINUDDIN Vs. PRESIDING OFFICER, LABOUR COURT	January 10, 2013
MD. QAISAR IQBAL ALI Vs. STATE OF ODISHA	May 2, 2013
MEENA DEVI PANCH Vs. BINA SHUKLA	December 16, 2013
MIAN SAHATAZ PIR REP THROUGH ITS MARFATDARS Vs. SK AHMAD	February 26, 2013
Mideast Integrated Steels Ltd. Vs. State of Orissa	February 4, 2013
MINATI DAS Vs. BICHITRA PARIDA	August 29, 2013
MINATI DASH Vs. STATE OF ORISSA	August 27, 2013
MIR MASUK ALLI Vs. STATE OF ORISSA	April 17, 2013
Miss Gitanjali Harichandan Vs. Chintamani Harichandan	January 4, 2013
Mitu @ Rabindra Suar Vs. State of Orissa	April 25, 2013
MITU @ RABINDRA SUAR Vs. STATE OF ORISSA	April 23, 2013
MOUMITA ROYCHOUDHURY Vs. ABHIJIT CHATTARJEE	August 27, 2013
MRUTYUNJAYA N. JENA Vs. REPUBLIC OF INDIA	December 2, 2013
MSP STEEL AND POWER LTD. Vs. ASSTT. COMMR. OF C. EX., CUS. & SERVICE TAX	March 26, 2013
MULCHAND ONKARMAL AND ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD. AND ORS.	December 16, 2013
N BIJAYA KUMAR CHOUDHURY Vs. B S MURTY	May 31, 2013
N.I.A. CO. LTD. Vs. MD. MINATULLAH	September 4, 2013
NAKULA SWAIN Vs. RAVI SURESH KU. GUPTA	August 6, 2013
NALINI SAMAL Vs. BRUNDABAN SAMAL	October 3, 2013
NAMITA SWAIN Vs. GURUPRASAD SAHA	February 19, 2013
NANDA SETHI Vs. STATE OF ORISSA	August 26, 2013
NANIGOPAL LENKA Vs. COLLECTOR, BALASORE	August 14, 2013
NARAYAN CHANDRA MUDULI Vs. MAHENDRA KUMAR MISHRA	July 26, 2013
NARAYAN CHANDRA PRADHAN Vs. TAHASILDAR, BHUBANESWAR	July 30, 2013
NARAYAN SAHOO Vs. STATE OF ORISSA	September 27, 2013
NATABAR MALLA Vs. STATE OF ORISSA	July 31, 2013
NATABAR PRADHAN Vs. CHUDAMANI DEI	September 27, 2013
National Carbon Products, Sambalpur Vs. Chief Manager, Union Bank of India, Sambalpur	August 21, 2013
NATIONAL INSURANCE CO LTD Vs. BASANTI SAHOO	April 5, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MAHESWAR DAS	May 10, 2013
Neha Garcha Vs. Captain Sukhinder Singh Garcha	January 7, 2013
NEHA GOEL Vs. SIKSHA `O' ANUSANDHAN UNIVERSITY	October 25, 2013
NIBEDITA DASH Vs. BIRANCHI NARAYAN SATPATHY	August 27, 2013
NIRANJAN NAYAK Vs. SASANKA SEKHAR BISWAL	August 16, 2013
NIRANJAN NAYAK Vs. SASANKA SEKHAR BISWAL	August 7, 2013
NIRANJAN PRASAD MOHANTY Vs. SUCHETA MOHANTY	October 30, 2013
NIRANJAN RATH Vs. KISHORE CHANDRA TRIPATHY	November 25, 2013
NIRANJAN SETHI Vs. UNION OF INDIA	September 24, 2013
Nirupama Swain Vs. State of Orissa	January 16, 2013
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. UNION OF INDIA	April 24, 2013
O.I. CO. LTD. Vs. SABITA PRADHAN	September 4, 2013
ODISHA MANAGEMENT COLLEGES ASSOCIATION Vs. STATE OF ODISHA	July 29, 2013
ODISHA PRIVATE ENGINEERING SCHOOLS ASSOCIATION Vs. STATE OF ODISHA	July 22, 2013
ODISHA STATE ROAD TRANSPORTATION CORPORATION Vs. LOKANATH HOTA	August 29, 2013
ORIENTAL INSURANCE CO. LTD Vs. SANJUKTA DAS	May 10, 2013
ORIENTAL INSURANCE COMPANY LTD. Vs. UMAKANTA SETHI	August 29, 2013
ORISSA AIR PRODUCTS LTD Vs. GOVERNMENT OF ORISSA	June 28, 2013
ORISSA PRIVATE ENGINEERING COLLEGE ASSOCIATION Vs. STATE OF ODISHA	July 31, 2013
ORISSA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD Vs. BHAGABAN ROUT	July 5, 2013
PABITRA MOHAN PALEI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	January 10, 2013
PADMABATI NAIK Vs. STATE OF ORISSA	July 1, 2013
PANDAV SAMAL Vs. STATE OF ODISHA	August 20, 2013
PARADEEP PHOSPHATES LTD. Vs. LAND ACQUISITION OFFICER	August 21, 2013
Parameswar Dayal Vs. State of Orissa	January 29, 2013
PARBATI MALLICK Vs. LAXMAN MISHRA	December 16, 2013
PARITOSH DASH Vs. STATE OF ORISSA	August 30, 2013
PINKEY NAIK Vs. BRANCH MANAGER, ICICI LOMBARD GENERAL INSURANCE CO. LTD.	April 22, 2013
PINTU @ RANGANATH MISHRA Vs. STATE OF ORISSA	July 19, 2013
Pitambar Nath Vs. Gourang Ch. Pati.	January 18, 2013
Pitambara Das Vs. Ranjan Kumar Behera	April 26, 2013
PITAMBARA NAYAK Vs. ADM BALASORE	November 21, 2013
POST MASTER, HEAD POST OFFICE Vs. SUSAMA PRADHAN	December 20, 2013
PRADEEP KUMAR BISWAL Vs. STATE OF ORISSA	July 19, 2013
PRADEEP KUMAR PATRA Vs. RADHAMOHAN PADHI	September 23, 2013
Pradeep Kumar Sahani Vs. Sanjukta Hota	August 21, 2013
PRAFULLA BEHERA Vs. SUDHAMANI BEHERA	October 30, 2013
PRAFULLA KUMAR NAYAK Vs. STATE OF ODISHA	January 10, 2013
PRAFULLA SAHU ALIAS GEDA Vs. SATE OF ORISSA	April 3, 2013
Pragnyadipta Panda Vs. Ranjan Kumar Panda	May 17, 2013
PRAHALLAD C. SAMAL Vs. UNION OF INDIA	July 9, 2013
PRAKASH PATTNAIK Vs. CHAIRMAN PUNJAB NATIONAL BANK	March 12, 2013
PRAMOD KUMAR AGARWAL AND ORS. Vs. STATE OF ORISSA AND ORS.	November 11, 2013
PRANAB KUMAR PRADHAN Vs. STATE OF ORISSA	April 18, 2013
PRANABALLAV MAHAKUD Vs. STATE OF ODISHA	April 29, 2013
PRANAYA BALLARI MOHANTY Vs. UTKAL UNIVERSITY	December 18, 2013
Prasanna Kumar Ram Vs. Nabakishore Ram	May 14, 2013
PRASANTA KUMAR ROUT Vs. GOURAHARI SETHY	September 24, 2013
PRATAP KUMAR DUTTA Vs. STATE OF ORISSA	December 11, 2013
PRATIBHA RANI TRIPATHY Vs. BINOD BIHARI TRIPATHY	July 29, 2013
PRAVAKAR ROUT Vs. M.D., INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD.	June 28, 2013
PRAVAT KUMAR BEHERA Vs. STATE OF ORISSA	January 29, 2013
PRAXAIR INDIA PVT. LTD Vs. SUB-COLLECTOR AND SUB-DIVISIONAL MAGISTRATE	January 29, 2013
PURNA CHANDRA BADU Vs. RATNAMANI BADU	October 30, 2013
PURNIMA SWAIN Vs. STATE OF ORISSA	September 12, 2013
Rabi @ Rabinarayan Jena Vs. State of Orissa	June 28, 2013
RABI NARAYAN DALAI Vs. TAHASILDAR AND ORS.	November 29, 2013
Rabindra Kumar Swain and five Vs. Pitambar Swain and three	January 4, 2013
RABINDRA PRASAD PATTNAIK Vs. STATE POLLUTION CONTROL BOARD AND OTHERS	February 22, 2013
RABINDRANATH CHOUBEY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, MAHAHADI COALFIELDS LTD	July 17, 2013
RADHAGOVINDA JEW Vs. RAMA CHANDRA PATRA	November 25, 2013
RADHASHYAM BEHERA Vs. MAHESWAR BEHERA AND ORS.	August 30, 2013
RADHESHYAM BHOI Vs. STATE OF ORISSA	September 5, 2013
Raghunath Behera Vs. Debendranath Sahoo	August 27, 2013
RAGHUNATH SATPATHY Vs. MANAGEMENT ASKA CO OPERATIVE SUGAR INDUSTRIES LTD	June 28, 2013
RAIL VIKASH NIGAM LTD Vs. HARISH CHANDRA INDIA LTD	January 16, 2013
RAJ KISHORE RAO Vs. ORISSA STATE CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD	July 5, 2013
RAJ KUMAR DUTTA Vs. STATE	August 5, 2013
RAJANI KANTA ACHARYA Vs. JYOTSHNA RANI TRIPATHY	September 25, 2013
RAJAT KUMAR BISWAL Vs. STATE OF ORISSA	August 30, 2013
RAJDHANI TIMBER PRODUCTS (P) LTD Vs. SECRETARY TO THE GOVT. OF ORISSA	July 8, 2013
Rajendra Patel Vs. State of Orissa	February 27, 2013
Rajesh Kumar Agarwal Vs. Satyabhama Behera	June 28, 2013
RAM KUMAR JAIN Vs. RAMAKANTA GOUDA	July 12, 2013
Ram Prasad Pattanayak Vs. State of Orissa	February 11, 2013
Rama Chandra Sahoo Vs. State of Orissa	January 31, 2013
RAMA MURTY @ RAMA MURT Vs. UDAYA GOMANGO	August 7, 2013
Ramachandra Samal Vs. State of Orissa	January 3, 2013
RAMANATH NAYAK Vs. STATE BANK OF INDIA	October 23, 2013
RAMESH CH. SAHOO AND ORS. Vs. COMNR.-C-SECY,REVENUE	August 20, 2013
RAMESH CHANDRA NAYAK Vs. M/S SHIVAM FINANCE THROUGH THEIR POWER OF ATTORNEY HOLDER	August 2, 2013
RAMESH MALLICK ALIAS CHAKKUA ALIAS RAMA Vs. STATE OF ORISSA	April 3, 2013
RANJIT RANJAN NAYAK Vs. STATE OF ODISHA	March 12, 2013
Rasika Chandra Tiria Vs. State of Odisha	August 27, 2013
RATHI UDYOG LTD. Vs. CHIEF COMMR. OF C.E. & CUS.	January 7, 2013
RATNAKAR SAHU Vs. STATE OF ORISSA	May 6, 2013
RINMAYEE BISWAL Vs. SK. ARFAN	August 6, 2013
ROHITA K. NAYAK Vs. STATE & ORS.	August 5, 2013
Roop Kumar Naik Vs. State of Orissa	July 26, 2013
ROOP KUMAR NAIK AND ANOTHER Vs. STATE OF ORISSA	August 26, 2013
RUKMINI SETH Vs. STATE OF ORISSA	March 21, 2013
S.K. Salim @ Pyara Vs. State	July 12, 2013
SABITA SWAIN Vs. NIRUPAMA SWAIN	November 19, 2013
SACHIDANANDA MAHAKUD Vs. MANSAS RANJAN SAMAL	March 15, 2013
SAMAJA CUTTACK Vs. PRESIDING OFFICER LABOUR COURT	March 12, 2013
SAMARENDRA JENA Vs. SANGHAMITRA BISWAL	July 12, 2013
SAMBHU BEHERA S/O GOPINATH BEHERA Vs. SATE OF ORISSA	April 3, 2013
Sandhya Rani Pradhan Vs. Sandhya Bati Putel	August 22, 2013
Sanghamitra Patra Vs. State of Orissa	March 15, 2013
Sangram Mudali Vs. Sukant Mohapatra	February 23, 2013
SANJAYA KU.MOHARANA Vs. COLLECTOR	July 9, 2013
SANJEEV KUMAR SHARMA Vs. UNION OF INDIA	April 24, 2013
SANTOSH KUMAR MOHARANA Vs. STATE OF ORISSA	September 20, 2013
SANTOSH KUMAR SAHOO Vs. STATE OF ORISSA	December 10, 2013
SARADA DEVI Vs. CUTTACK DEVELOPMENT AUTHORITY	September 27, 2013
Saraju Behera Vs. Collector, Dhenkanal	September 2, 2013
SARASWATI MUNDA Vs. SUSHEN CH. NAIK	August 8, 2013
SARASWATI SISHU MANDIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 13, 2013
SARAT CHANDRA BEHERA Vs. STATE OF ORISSA	August 23, 2013
SARAT CHANDRA DAS Vs. ORISSA STATE WAREHOUSING COR	January 30, 2013
SARAT CHANDRA PANDA Vs. STATE OF ORISSA	July 26, 2013
SARAT KUMAR PAIKARAY Vs. SATYAKAMA MISHRA	April 10, 2013
SARAT KUMAR PANDA Vs. SASHIBHUSAN TRIPATHY	July 11, 2013
SARAT KUMAR PATEL Vs. STATE OF ORISSA	September 13, 2013
SARAT KUMAR RAJ Vs. STATE OF ORISSA	August 21, 2013
SARAT NAIK Vs. STATE OF ODISHA	October 1, 2013
SARAT PRADHAN Vs. STATE OF ORISSA	May 8, 2013
SAROJ KU. ROUT Vs. STATE	August 6, 2013
Saroj Kumbhar @ Mani Kumbhar Vs. State of Odisha	February 4, 2013
SAROJINI SAHOO Vs. STATE OF ORISSA	December 18, 2013
SASMITA MALIK Vs. STATE OF ORISSA	November 25, 2013
Sasmita Pradhan Vs. Citicorp Finance (India) Ltd.	April 2, 2013
Satsangha Kendra at Baramunda Housing Board represented by its Secretary Vs. State of Orissa	May 14, 2013
SATYA ALIAS ATULYA TRIPATHY Vs. UNION OF INDIA	May 6, 2013
SATYA NARAYAN MISHRA Vs. COMMISSIONER-CUM-SECRETARY	October 9, 2013
SATYABHAMA SATPATHY Vs. NARANA MISHRA	August 21, 2013
SATYABRATA SAHOO Vs. COMMISSIONER OF ENDOWMENTS ODISHA,& THREE	June 21, 2013
SATYAJIT MOHANTY Vs. STATE OF ORISSA	October 10, 2013
SATYAJIT PANI Vs. BINITA PANI	October 30, 2013
SATYANARAYAN DASH Vs. RANKANIDHI SETHI	September 19, 2013
SAURAV RANJAN LENKA Vs. SANGHAMITRA MOHANTY	July 24, 2013
SEBATI PADHI Vs. CHILD WELFARE COMMITTEE, CUTTACK	April 23, 2013
SECRETARY BIRANARASI Vs. NILAKANTHA SRANGI	August 14, 2013
SECRETARY BIRANARASI Vs. MURALIDHAR PRADHAN	August 14, 2013
SHANKAR SUBUDHI Vs. STATE	August 5, 2013
SHIBA PRASAD DAS Vs. VYSA TELI JATIYA SAMITI	January 16, 2013
SHIPRA KUMAR Vs. STATE OF ORISSA	September 19, 2013
SHIVA PARDIA Vs. RAMBHA MAHANANDA	August 21, 2013
SHRIMATI BASANTI JENA Vs. APANI BEWA	July 17, 2013
SIBA PRASAD KANHAR Vs. STATE OF ODISHA	May 2, 2013
SIBA PRASAD NAYAK Vs. DIRECTOR, HEALTH SERVICE	February 20, 2013
SIKSHA O ANUSANDHAN, A DEEMED UNIVERSITY Vs. COUNCIL OF ARCHITECTURE (COA)	April 8, 2013
SILICON INSTITUTE OF TECHNOLOGY Vs. STATE OF ODISHA	July 31, 2013
SIVA PRASAD AICH Vs. UNITED LEASING COMPANY	October 30, 2013
Sk. Asiruddin Vs. Collector, Jajpur	August 26, 2013
SK.GULAM JAWEED Vs. UNION OF INDIA	July 2, 2013
SK.TAJMUDDIN Vs. ODISHA FOREST DEVELOPMENT CORPORATION LTD	July 24, 2013
SKOL Breweries Ltd. Vs. Sriram Engineering	July 12, 2013
SMITA SINGH Vs. BISHNU PRIYA SINGH	May 6, 2013
SMT. KASTURI SAHU Vs. STATE	August 6, 2013
SMT. SAUDAMINI SAHU Vs. SPECIAL LAND ACQUISITION OFFICER	March 13, 2013
SNEHALATA JAGATI Vs. CONVENOR, PG (MEDICAL/DENTAL) SELECTION COMMITTEE	September 20, 2013
SNEHAMANJARI JENA Vs. STATE OF ODISHA	December 20, 2013
SOBHAGINI TRIPATHY Vs. SUBHASHINI TRIPATHY	September 30, 2013
SOVABATI MANASINGH Vs. THE CHANCELLOR	August 5, 2013
Sr. Divisional Manager Vs. Nabakishore Patra	February 19, 2013
SRI AKSHAYA KUMAR SATPATHY Vs. THE UNION OF INDIA FOUR AND ORS.	January 3, 2013
SRI PRABIR KUMAR MOHAPATRA Vs. MANAS RANJAN MOHAPATRA	September 23, 2013
SRI RAGHABANANDA ROUT Vs. COLLECTOR, BALASORE	February 5, 2013
SRIKANTA NARAYAN BHANJ Vs. GANANATH MISHRA	April 24, 2013
STATE BANK OF INDIA OFFICER'S ASSOCIATION Vs. STATE BANK OF INDIA REPRESENTED THROUGH IT'S CHIEF GENERAL MANAGER	July 19, 2013
STATE BANK OF INDIA OFFICERS ASSOCIATION AND ANOTHER Vs. STATE BANK OF INDIA	July 3, 2013
STATE OF ODISHA Vs. THIDU @ BISI MUNDA	September 4, 2013
State of Odisha Vs. Manoj Kumar Panda	August 30, 2013
STATE OF ODISHA Vs. RAMA CHANDRA HANSDA	June 25, 2013
STATE OF ORISSA Vs. BHAGATBANDU JENA	September 18, 2013
STATE OF ORISSA Vs. UDAYANATH PRADHAN	July 17, 2013
STATE OF ORISSA Vs. PRABODH KUMAR PAL	August 8, 2013
STATE OF ORISSA Vs. SANTOSH KUMAR SWAIN	August 21, 2013
State of Orissa Vs. Baidyanath Jena	September 18, 2013
STATE OF ORISSA Vs. PRADEEP DALEI	November 20, 2013
STATE OF ORISSA Vs. SUKRU MAJHI	December 20, 2013
STATE OF ORISSA Vs. SABITAMAYEE SINGH	July 24, 2013
STATE OF ORISSA Vs. MINAKETAN @ TEKARU SETH	December 20, 2013
STATE PRIVATE INDUSTRIAL TRAINING CENTRES ASSOCIATION, ODISHA Vs. STATE OF ORISSA	July 23, 2013
STEEL AUTHORITY OF INDIA LTD Vs. PRESIDING OFFICER	July 5, 2013
SUBHENDU KUMAR MOHANTY Vs. M D , ORISSA POWER GENERATION CORPN	April 9, 2013
SUDARSHAN MOHANTA Vs. GURUBARI	September 6, 2013
SUDHAKAR NAYAK Vs. STATEV OF ORISSA	April 24, 2013
SUDHAMAYEE DASH Vs. CHIEF SECRETARY, GOVERNMENT OF ODISHA	May 15, 2013
SUDHANSU SEKHAR SABAT Vs. STATE OF ODISHA	December 20, 2013
SUDHIR KUMAR PANDA Vs. STATE OF ORISSA	August 23, 2013
SUDIPTA CHANDRA RAY Vs. COLLECTOR-CUM-DISTRICT MAGISTRATE, NAYAGARH	August 1, 2013
SUJATA NANDA @ BOXI Vs. STATE OF ORISSA (GA)	April 8, 2013
SUKANTI CHOUDHURY Vs. STATE OF ORISSA	February 8, 2013
SUKRA MUNDA Vs. STATE OF ODISHA	September 25, 2013
SUMAN PANIGRAHI Vs. BOARD OF SECONDARY EDUCATION	September 4, 2013
SUMITRA DEV Vs. ISWAR CHANDRA SAMAL	April 15, 2013
SUNAKAR BALIAR SINGH Vs. GURU CHARAN JENA	January 10, 2013
SUNAKAR BALIARSINGH AND ANR. Vs. GURU CHARAN JENA AND ORS.	October 1, 2013
SUNIL KUMAR KAR Vs. STATE OF ODISHA	August 14, 2013
Sunkuru Raghab Rao Vs. Krushna Singh Padhi	January 4, 2013
SUPERITENDING ENGIN. Vs. P.O. LABOUR COURT	September 2, 2013
SUPRAVA RANI BASANTIA Vs. LAND ACQUISITION OFFICER	August 19, 2013
Sura Gouda Vs. State of Orissa	March 13, 2013
SURESH JALLI @ GEDU SURIA Vs. STATE OF ORISSA	July 23, 2013
SURESH KUMAR AGRAWAL Vs. BINODINI @ BIMALA BHUE	July 2, 2013
SURU MALI Vs. PITABASH MAJHI	July 19, 2013
SUSANTA KUMAR MAHAPATRA Vs. INDIRA DASH @ MAHAPATRA	August 27, 2013
SUSANTA KUMAR MOHARANA Vs. STATE OF ORISSA	July 26, 2013
SUSANTA KUMAR SAMANTRAY Vs. STATE OF ORISSA	September 24, 2013
SUSANTI PAIKRAY Vs. GRID CORPORATION OF ORISSA LTD.	November 28, 2013
SUSHANTA KUMAR GOUDA Vs. UNION OF INDIA	February 7, 2013
SUSHIL KUMAR BARIK Vs. ORISSA POWER GENERATION CORPORATION LIMITED	October 9, 2013
SWADESH RANJAN SWAIN Vs. STATE OF ORISSA	December 12, 2013
TACHHU @ KACHHU ROUT Vs. JAYANTI BISWAL	June 28, 2013
TANULATA PRADHAN Vs. MAHENDRA PRASAD	August 23, 2013
TATA SPONG IRON LTD. Vs. G.C.MOHANTA	July 5, 2013
TEJASWINI PANIGRAHI Vs. GOVERNMENT OF ODISHA	September 13, 2013
THE WORKMEN Vs. P.O. INDUSTRIAL	August 8, 2013
TIKI ALIAS PRASANT BARIK Vs. STATE OF ORISSA	April 3, 2013
TILOTTAMA BHOLA Vs. COLLECTOR J.S. PUR	September 11, 2013
Tilottama Bhola @ Tilotama Bhol Vs. Collector, Jagatsinghpur	September 24, 2013
TIRUPATI PANIGRAHI Vs. STATE OF ORISSA	July 30, 2013
TIRUPATI PANIGRAHI Vs. STATE OF ORISSA	April 4, 2013
TRAFALGAR HOUSE CONSTRUCTION Vs. GOVERNMENT OF ORISSA	September 12, 2013
TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD. Vs. REGISTRAR, CO-OPERATIVE TRIBUNAL, ORISSA, BHUBANEWAR	April 30, 2013
UMAKANTA PANDA Vs. COMM CONSOLIDATION	September 18, 2013
UNION OF INDIA Vs. KAMALAVATI	December 16, 2013
UNION OF INDIA Vs. ANANTA PRASAD SAHOO	July 16, 2013
UNION OF INDIA Vs. ASHOK KUMAR SABOO	September 25, 2013
UNITED BUILDERS Vs. MIRZA NAYEEM ALI BAIG AND ORS.	October 9, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. SUNITA NAIK	September 27, 2013
UPENDRA DHAL Vs. GOURANGA PRASAD SAHOO	October 10, 2013
Upendra Dhal Vs. Gouranga Prasad Sahoo	August 12, 2013
URDHABA GOUDA Vs. STATE OF ORISSA	January 18, 2013
Ushadevi Sukhani Vs. Cuttack Development Authority	January 30, 2013
UTKAL CO-OPERATIVE BANKING SOCIETY LTD BHUBANESWAR, REPRESENTED THROUGH ITS CHIEF EXECUTIVE IN-CHARGE Vs. UTKAL CO-OPERATIVE BANKING SOCIETY LTD EMPLOYEES ASSOCIATION, BHUBANESWAR REPRESENTED THROUGH ITS GENERAL SECRETARY	July 5, 2013
VISA STEEL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX	July 24, 2013
Z.O., L.A., KALAHANDI Vs. CHITARANJAN MAJHI	August 6, 2013

Year 2013 of HIGH COURT OF ORISSA

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