A.P. NIRMAN LTD. Vs. STATE OF ORISSA AND ORS.
|
April 29, 2009 |
ABANTI MALIK Vs. PRAKASH PAL
|
January 30, 2009 |
ABDUL TAHER KHAN Vs. FATIMA BIBI
|
January 20, 2009 |
Abhiram Mohapatra Vs. Draupadi Mohapatra
|
May 5, 2009 |
ABHRA @ CHHUTU MURMU Vs. STATE OF ORISSA
|
May 11, 2009 |
ADARSH PALACE PVT. LTD. Vs. SOMANATH DWIBEDI
|
March 3, 2009 |
ADIKANDA MOHANTY AND ANR. Vs. STATE OF ORISSA
|
August 26, 2009 |
ADITYA KUMAR MOHANTY Vs. INDIAN RED CROSS SOCIETY AND ANR.
|
February 3, 2009 |
Ahalya Pradhan Vs. State of Orissa
|
January 6, 2009 |
AJAY KU SETHA AND MAHALAPADA GRAM PANCHAYAT Vs. STATE INFORMATION COMMISSION
|
December 24, 2009 |
AJAYA KUMAR DASH Vs. STATE OF ORISSA
|
January 12, 2009 |
AJIT KUMAR DUTTA Vs. REGISTRAR (JUDICIAL), HIGH COURT OF ORISSA
|
March 16, 2009 |
AKSHAYA KUMAR BALA Vs. STATE OF ORISSA
|
February 4, 2009 |
AKSHAYA MOHANTY Vs. ASHOK DAS
|
November 17, 2009 |
ALL ORISSA CAR TAXI OWNERS AND DRIVERS MAHASANGHA Vs. STATE OF ORISSA
|
February 3, 2009 |
AMAL BANARJEE @ AMAL KUMAR BANARJEE Vs. PADMABATI BANARJEE
|
March 17, 2009 |
Amarendra Pattnaik Vs. Orissa Small Industries Corporation Ltd.
|
December 24, 2009 |
AMIYA KANTI PATNAIK AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
April 2, 2009 |
AMIYA RANJAN ROUT Vs. BARSUAN IRON MINES COOPERATIVE CREDIT SOCIETY LTD.
|
October 27, 2009 |
ANADI CHARAN BHUYAN AND ANR. Vs. THE COLLECTOR AND ORS.
|
September 4, 2009 |
ANADI MAHANANDA Vs. STATE OF ORISSA
|
February 17, 2009 |
ANANTA CHARAN SETHI Vs. STATE OF ORISSA
|
January 30, 2009 |
ANGADA KARKARIA Vs. STATE OF ORISSA
|
February 26, 2009 |
ANIL KUMAR DAS Vs. STATE OF ORISSA
|
August 31, 2009 |
ANIRUDHA SAMAL Vs. STATE OF ORISSA
|
October 6, 2009 |
ANJAN KUMAR SAHOO Vs. DISTRICT LABOUR
|
May 1, 2009 |
ANNAPURNA AGENCY Vs. STATE OF ORISSA
|
June 30, 2009 |
ANSHUMAN BEHERA Vs. ORRISA STATE FINANCIAL CORPORATION
|
February 17, 2009 |
ANTARYAMI NANDA Vs. BOARD OF MANAGEMENT PRADEEP PORT
|
December 10, 2009 |
ANUP KUMAR PANDA Vs. BOARD OF SECONDARY EDUCATION
|
July 3, 2009 |
Anupram Satnami Vs. State of Orissa
|
November 30, 2009 |
APARNA SAHU AND ORS. Vs. RAGHUNATH BISWAL AND ORS.
|
April 8, 2009 |
Arabinda Dhali Vs. Principal Secretary to Government of India, Ministry of Home Affairs
|
April 21, 2009 |
ARAKHITA SAHOO Vs. STATE OF ORISSA
|
January 6, 2009 |
ARJUNA CHARAN PATRA Vs. STATE OF ORISSA
|
April 29, 2009 |
ARSS INFRASTRUCTURE PROJECTS Vs. STATE OF ORISSA
|
July 7, 2009 |
ARTA BEHERA AND ORS. Vs. STATE OF ORISSA
|
February 26, 2009 |
ARTATRANA SWAIN Vs. STATE OF ORISSA
|
October 27, 2009 |
Arun Chandra Tripathy Vs. State of Orissa
|
March 17, 2009 |
ASISH PATNAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
ASKA CO-OPERATIVE SUGAR INDUSTRIES LTD. Vs. SALES TAX OFFICER, BHANJANAGAR
|
August 5, 2009 |
ATULYA KUMAR PUJARI Vs. STATE OF ORISSA
|
April 2, 2009 |
B YASABANTA NARAYAN DEO Vs. LAND ACQUISITION OFFICER
|
November 12, 2009 |
B. ENGINEERS AND BUILDERS LTD. Vs. ASST. COMMISSIONER, CENTRAL EXCISE AND CUSTOMS AND SERVICE TAX
|
April 2, 2009 |
B. TIRUPATI RAO AND TWO ORS. Vs. STATE OF ORISSA AND ANR.
|
December 5, 2009 |
B.S.Saxena Vs. Arunima Kumari
|
October 16, 2009 |
BABU @ PRABHAT MOHAPATRA Vs. STATE OF ORISSA
|
February 2, 2009 |
BABULAL AGRAWAL Vs. STATE OF ORISSA
|
April 6, 2009 |
BACHAN SINGH Vs. ROAD TRANSPORT OFFICER ROURKELA
|
May 4, 2009 |
BAIDHARA MUNDA @ MANSDA @ MURMU Vs. STATE OF ORISSA
|
August 27, 2009 |
BAIDHARA PANDA Vs. STATE GOVERNMENT OF ORISSA REPRESENTED THROUGH PRINCIPAL SECRETARY TO GOVT. DEPARTMENT OF FOREST
|
March 3, 2009 |
BAIKUNTHA CHAMPATI Vs. STATE OF ORISSA
|
March 6, 2009 |
Bairagi Charan Puhan Vs. Board of Secondary Education
|
March 24, 2009 |
Bajaranglal Lacha Vs. Maniklal Bhattar
|
October 29, 2009 |
BALABHADRA MAJHI Vs. SUB-COLLECTOR-CUM-RETURNING OFFICER
|
March 16, 2009 |
BAMAKANTA BEHERA @ SAHU AND ANR. AND SRI SUKADEV SAHU AND ANR. Vs. STATE OF ORISSA
|
January 12, 2009 |
BANAMALI PANDA Vs. MEMBER BOARD OF REVENUE
|
February 17, 2009 |
BANDHANA BARLA AND ORS. Vs. STATE OF ORISSA
|
April 10, 2009 |
BANDHU BAXIA Vs. STATE OF ORISSA
|
April 22, 2009 |
BANSIDHAR DAS Vs. STATE OF ORISSA
|
July 22, 2009 |
Bapi @ Debadutta Ratnakumar Patra Vs. State of Orissa
|
June 21, 2009 |
BAPI ALIAS DEBADUTTA RATNAKAR PATRA Vs. STATE OF ORISSA
|
May 21, 2009 |
BARENDRA DAS Vs. JOINT COMMISSIONER, CONSOLIDATION
|
February 11, 2009 |
BASANT KUMAR PATNAIK Vs. STATE OF ORISSA
|
April 21, 2009 |
BASU KHADIA Vs. STATE OF ORISSA
|
May 6, 2009 |
BATAKISHORE MISRA Vs. M.D., O.B.C.C. LTD.
|
February 3, 2009 |
BATAKRISHNA SAMAL Vs. STATE OF ORISSA
|
September 2, 2009 |
BEBIRANI BARAL Vs. SANKHALATA SAHOO
|
January 22, 2009 |
Bebirani Baral @ Sinha Vs. Sankhalata Sahoo
|
December 9, 2009 |
BEERU @ VINOD KUMAR SINGH AND ORS. Vs. STATE OF ORISSA
|
October 29, 2009 |
BENGA KHUNTIA Vs. STATE OF ORISSA
|
May 18, 2009 |
BENIRANI RAY Vs. ASHOK KUMAR GHOSH
|
June 22, 2009 |
BENUDHAR HOTA Vs. JAGANNATH NAYAK
|
June 22, 2009 |
Bhagaban Behera Vs. Central Institute of Fresh Water Aqua-Culture
|
April 24, 2009 |
BHAGABAN SAHOO Vs. STATE OF ORISSA
|
May 12, 2009 |
BHAGABAT SAHOO Vs. STATE OF ORISSA
|
November 30, 2009 |
BHAGIRATHI MOHAPATRA Vs. UNION OF INDIA (UOI) AND ORS.
|
April 21, 2009 |
BHAGIRATHI MOHAPATRA Vs. GAJENDRA KUMAR MOHAPATRA
|
December 11, 2009 |
BHASKAR CHANDRA NAYAK Vs. STATE OF ORISSA
|
April 30, 2009 |
BHASKAR CHANDRA SAHU Vs. STATE OF ORISSA
|
January 7, 2009 |
BHIKARI CHARAN NAYAK Vs. STATE OF ORISSA
|
July 22, 2009 |
BHIKARI NAYAK Vs. PRINCIPAL, D.A.V. PUBLIC SCHOOL
|
September 3, 2009 |
BHIKARI NAYAK Vs. PRINCIPAL, D.A.V. PUBLIC SCHOOL
|
November 3, 2009 |
BHUBANI RATH Vs. RAMAMANI BEWA
|
April 9, 2009 |
Bhushan Power and Steel Ltd. Vs. State of Orissa
|
January 19, 2009 |
BIBHISAN SARAMADIA Vs. STATE OF ORISSA
|
March 25, 2009 |
BIBHUTI KUMAR SAHOO Vs. STATE OF ORISSA
|
September 3, 2009 |
BIDHAN CHANDRA NAIK Vs. STATE OF ORISSA
|
August 26, 2009 |
BIHARILAL BANJARA Vs. STATE OF ORISSA
|
September 3, 2009 |
BIJAY KETAN BRAHMA Vs. STATE OF ORISSA
|
April 24, 2009 |
BIJAY KRUSHNA DWIVEDY Vs. LAXMI DEI
|
January 28, 2009 |
BIJAY KUMAR SAHOO Vs. STATE OF ORISSA
|
August 21, 2009 |
BIJAYA KUMAR SAHOO Vs. COMMANDANT
|
June 29, 2009 |
BIJAYA KUMAR SAHOO Vs. COMMANDANT, 149 BATTALION, CRPF
|
June 26, 2009 |
BIJAYA KUMAR SETHY Vs. STATE OF ORISSA
|
February 26, 2009 |
BIJAYA KUMAR SWAIN @ BHANJ Vs. UNION OF INDIA
|
January 27, 2009 |
BIJAYALAXMI PANDA Vs. STATE OF ORISSA
|
April 30, 2009 |
Biju @ Biraja Prasad Parida Vs. State of Orissa
|
November 19, 2009 |
Bimalkanti Ghose Vs. State of Orissa
|
December 22, 2009 |
BINOD BIHARI SINGH Vs. CUTTACK MADHU BAISYA BHADRAKI GUDIA SAMITI
|
July 7, 2009 |
BIPIN BIHARI NAG Vs. STATE OF ORISSA
|
April 17, 2009 |
BIPIN MAHAKUD Vs. STATE OF ORISSA
|
March 27, 2009 |
BIPIN NAYAK Vs. STATE OF ORISSA
|
May 6, 2009 |
BIRANCHI GADTYA Vs. STATE OF ORISSA
|
June 17, 2009 |
Biranchi Kumar Parida Vs. State of Orissa
|
October 23, 2009 |
BIRANCHI NARAYAN DAS Vs. STATE OF ORISSA
|
May 21, 2009 |
BIRANCHI NARAYAN SAHOO Vs. STATE OF ORISSA
|
December 19, 2009 |
BIRENDRA KUMAR MISHRA Vs. ORISSA DRUGS AND CHEMICALS LTD. AND ORS.
|
May 19, 2009 |
BISHIKESHAN BAGH Vs. STATE OF ORISSA
|
November 10, 2009 |
BISHNU CHARAN HOTA Vs. MUKTA MANJARI HOTA
|
February 25, 2009 |
BISHNU CHARAN JENA Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY DEPARTMENT OF REVENUE
|
January 30, 2009 |
BISHNU MOHAN MOHAPATRA Vs. STATE OF ORRISSA
|
April 17, 2009 |
BISWAJIT JENA Vs. MEMBER, BOARD OF REVENUE
|
May 13, 2009 |
BISWAJIT PATNAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
BISWANATH DAS Vs. STATE OF ORISSA
|
March 5, 2009 |
BISWANATH HOTA AND ORS. Vs. STATE OF ORISSA AND ANR.
|
August 17, 2009 |
BISWANATH PANDA Vs. SARAT CHANDRA PANDA
|
June 26, 2009 |
BISWANATH PANDA Vs. VICE-CHANCELLOR, BERHAMPUR UNIVERSITY
|
July 24, 2009 |
BRAJA SUNDAR PATTNAIK Vs. PRESIDING OFFICER, LABOUR COURT
|
August 28, 2009 |
BUCHU ALIAS SHYAMSUNDAR HEMBRAM Vs. STATE OF ORISSA
|
August 17, 2009 |
BUDAI ALIAS BHAGABHAN MURMU Vs. STATE OF ORISSA
|
September 7, 2009 |
Budhanath Lenka Vs. Collector-cum-District Magistrate, Puri
|
May 14, 2009 |
Budhuram Gagrai Vs. State of Orissa
|
March 17, 2009 |
BULU SWAIN Vs. STATE OF ORISSA
|
August 17, 2009 |
C. ELUMALAI AND ORS. Vs. A.G.L. IRUDAYARAJ AND ANR.
|
March 20, 2009 |
Central Inland Water Transport Corporation Employees Cooperative Society Ltd. Vs. Collector, Puri
|
November 11, 2009 |
CENTURY TEXTILES INDUSTRIES LTD Vs. DEEPAK JAIN
|
March 20, 2009 |
CHAIRPERSON, CUTTACK MUNICIPAL CORPN. Vs. BIJAY KUMAR JENA
|
July 16, 2009 |
CHAITANYA BEHERA Vs. STATE OF ORISSA
|
August 27, 2009 |
CHAKRA PARAJA @ JANI Vs. STATE OF ORISSA
|
April 7, 2009 |
CHAKRADHAR MUDUL AND KANDURA @ SUDARSAN BHOI Vs. STATE OF ORISSA
|
August 26, 2009 |
CHAKRAPANI NAYAK Vs. STATE OF ORISSA
|
August 25, 2009 |
CHAKRARAM SAMAL Vs. RADHAMANI PALAKA
|
October 15, 2009 |
Chandradhoja Sahoo Vs. Member, Board of Revenue, Orissa
|
May 13, 2009 |
CHANDRAKANTI DAS Vs. STATE OF ORISSA
|
July 22, 2009 |
CHANDRAMANI GOUR @ GOUD Vs. STATE OF ORISSA AND ORS.
|
July 30, 2009 |
CHATURBHUJA MODI Vs. STATE OF ORISSA
|
September 15, 2009 |
Chaudhury & Partners, Aska Road, Berhampur, Ganjam Vs. State of Orissa
|
July 20, 2009 |
CHAUHAN SAMARATH Vs. STATE OF ORISSA
|
January 9, 2009 |
CHHATIA PALEI Vs. ADDL DISTRICT
|
March 6, 2009 |
CHINAR JAWAHARLAL PATRO Vs. STATE OF ORISSA
|
April 17, 2009 |
CHINMAYEE LENKA Vs. STATE OF ORISSA
|
December 4, 2009 |
CHINTAMANI INDUSTRIES Vs. COMMISSIONER OF SALES TAX, ORISSA
|
January 30, 2009 |
CHINTAMANI SAHU Vs. STATE OF ORISSA
|
October 27, 2009 |
CITI FINANCIALS CONSUMER FINANCE INDIA LTD. Vs. RABINDRA NAYAK
|
September 17, 2009 |
CO Vs. PRESIDING OFFICER, LABOUR COURT, JEYPORE AND OTHER
|
October 12, 2009 |
CO-OPERATIVE URBAN BANK LTD. Vs. RESIDING OFFICER, LABOUR COURT AND ORS.
|
October 12, 2009 |
COMMISSIONER KEDRIYA VIDYALAYA Vs. JAYA SANGRAM KESHARI GHADEI
|
March 18, 2009 |
COMMISSIONER OF INCOME TAX Vs. MISS LOPAMUDRA MISRA AND ANR.
|
February 3, 2009 |
COMMISSIONER OF INCOME TAX Vs. UTKAL ALLOYS LTD.
|
March 19, 2009 |
CUTTACK DEVELOPMENT AUTHORITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 12, 2009 |
D DANDASI REDDY Vs. STATE OF ORISSA
|
July 1, 2009 |
D.K.Marine Products Vs. Central Bank of India
|
April 13, 2009 |
DALU ALIAS SAILENDRA PRADHAN Vs. STATE OF ORISSA
|
December 19, 2009 |
DAMU @ HEDU PENTIA Vs. STATE OF ORISSA
|
October 8, 2009 |
DANDAPANI NAHAK Vs. STATE
|
July 1, 2009 |
DASARA SOREN Vs. STATE OF ORISSA
|
April 10, 2009 |
DASARATHA DEHURY Vs. STATE OF ORISSA
|
July 1, 2009 |
DAYANIDHI LENKA Vs. STATE OF ORISSA
|
February 5, 2009 |
DEBASIS PANIGRAHI Vs. STATE OF ORISSA
|
July 29, 2009 |
Debendranath Barik Vs. Madhu Sudan Padhi
|
January 30, 2009 |
DEEPAK KUMAR DASH Vs. STATE OF ORISSA
|
November 12, 2009 |
DEEPAK RANJAN MOHANTY Vs. STATE ELECTION COMMISSION ORISSA
|
September 16, 2009 |
DEEPAK TRADING COMPANY Vs. STATE OF ORISSA
|
March 3, 2009 |
DHADI @ NITYANANDA SAHU AND ORS. Vs. STATE OF ORISSA
|
August 25, 2009 |
DHARAMU SAHU Vs. STATE OF ORISSA
|
October 13, 2009 |
DHARANIDHAR JENA Vs. UNION OF INDIA (UOI) REPRESENTED THROUGH SECRETARY TO GOVT. OF INDIA, MINISTRY OF COMMUNICATION, CENTRAL SECRETARIAT
|
March 23, 2009 |
DHIRENDRA KUMAR HOTA Vs. STATE OF ORISSA AND TWO ORS.
|
June 3, 2009 |
Dhruba Charan Mohapatra Vs. State of Orissa
|
March 27, 2009 |
DHRUBA CHARAN NAYAK AND 2 ORS. Vs. STATE OF ORISSA
|
September 1, 2009 |
DIBAKAR BHOI Vs. BHOIANATH ROUT AND ORS.
|
April 30, 2009 |
DIBAKAR MURMU AND ORS. Vs. STATE OF ORISSA
|
August 4, 2009 |
Dillip Kumar Rout Vs. Arun Kumar Sinha
|
September 10, 2009 |
DILLIP KUMAR SAHOO Vs. SURESH SAHU
|
August 29, 2009 |
DIVISION MANAGER, NEW INDIA ASSURANCE CO.LTD Vs. AKHAYA KUMAR KHUNTIATL
|
April 9, 2009 |
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. PREMAKALYANI DEI
|
January 6, 2009 |
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. ARATI MISHRA
|
July 10, 2009 |
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MALLIKA RANA
|
September 3, 2009 |
Dolagobinda Sahoo Vs. Purusottam Kandoi
|
October 14, 2009 |
DOLLY ROY Vs. RAJA ROY
|
April 22, 2009 |
DR BIBHU PRASAD SARANGI Vs. STATE OF ORISSA
|
November 17, 2009 |
DR IPSITA MISHRA Vs. STATE OF ORISSA
|
November 6, 2009 |
DR. SIBA PRASAD MISHRA Vs. STATE OF ORISSA AND ANR.
|
July 27, 2009 |
DR. SUNITA MOHANTY AND 3 ORS. Vs. STATE OF ORISSA AND ORS.
|
September 16, 2009 |
DUKHABANDHU SAHOO Vs. ANANT CHARAN NAIK AND STATE
|
August 17, 2009 |
DURGA CHARAN ROUTRAY Vs. STATE OF ORISSA
|
July 3, 2009 |
DURGA CHARAN ROUTRAY AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 23, 2009 |
DURYODHAN LENKA Vs. CHAIRMAN OF BOARD OF DIRECTORS, KALINGA GRAMYA BANK
|
April 13, 2009 |
DURYODHAN MOHAPATRA Vs. KSHIRABDHI TANAYA NAYAK AND 5 ORS.
|
February 12, 2009 |
Duryodhan Sunamajhi Vs. State of Orissa
|
November 17, 2009 |
DUSASAN PANDA Vs. STATE OF ORISSA
|
August 17, 2009 |
DWARI NAIK Vs. STATE OF ORISSA
|
March 23, 2009 |
E S I CORPORATION Vs. BRAJAKISHORE PANIGRAHI
|
July 22, 2009 |
E SURYANARAYAN PATRO Vs. PRESIDENT TRIBAL DEVLOPMENT COOPERATIVE CORPORATION OF ORISSA LTD
|
November 25, 2009 |
ELIZABETH JEAN MARSH Vs. PRESIDING OFFICER LABOUR COURT
|
February 10, 2009 |
EMPLOYEES STATE INSURANCE CORPORATION ORISSA Vs. GUJARAT COOPERATIVE MILK MARKETING FEDRATION LTD
|
January 6, 2009 |
EXECUTIVE ENGINEER ELECTRICAL JAIPUR ROAD ELECTRICAL DIVISION JAIPUR ROAD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL BHUBANESWAR
|
April 9, 2009 |
Fakira Rana Vs. State of Orissa
|
November 17, 2009 |
FAKIRCHARAN SINGH Vs. STATE OF ORISSA
|
July 30, 2009 |
FOOTPATH KHYUDRA BYABASAI SANGHA Vs. STATE OF ORISSA
|
July 31, 2009 |
Gadadhar Dehury Vs. State of Orissa
|
February 2, 2009 |
GANDHA MOHARANA AND ANR. Vs. STATE OF ORISSA
|
August 26, 2009 |
GANDHARBA BEHERA Vs. STATE OF ORISSA
|
October 21, 2009 |
GANESWAR ROUT AND SARAT KUMAR NAYAK Vs. STATE OF ORISSA
|
November 4, 2009 |
GANGADHAR BARIK Vs. STATE OF ORISSA
|
July 20, 2009 |
GARJAN SAHU Vs. STATE OF ORISSA
|
October 6, 2009 |
GAS SECURITY SERVICES (INDIA) PVT. LTD. Vs. DIRECTOR GOVERNMENT OF INDIA MINISTRY OF HEAVY INDUSTRIES AND PUBLIC ENTERPRISES DEPARTMENT OF PUBLIC ENTERPRISES AND ORS.
|
July 14, 2009 |
GAUTAM PATNAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
GAYADHAR BHOI AND ORS. Vs. STATE OF ORISSA
|
July 15, 2009 |
GAYADHAR DAS Vs. STATE OF ORISSA
|
July 16, 2009 |
GAYADHAR MOHANTY Vs. O A T CHAIRMAN BBSR
|
October 9, 2009 |
GAYASUDDIN KHAN Vs. MRS. KAHKASHAN KHAN AND ANR.
|
February 3, 2009 |
GAYASUDDIN KHAN @ GYASUDDIN KHAN Vs. STATE OF ORISSA
|
December 23, 2009 |
GEETANJALI CEMENT PRODUCTS Vs. SALES TAX OFFICER, ROURKELA II CIRCLE, ROURKELA
|
October 15, 2009 |
GEETARANI PANDA Vs. MANMATH PATRA
|
May 13, 2009 |
GEJA SAGAR Vs. STATE OF ORISSA
|
August 4, 2009 |
General Manager, South Eastern Railway Vs. Chintamani Acharya
|
August 19, 2009 |
GENERAL MANAGER, UNITED NEWS OF INDIA Vs. STATE OF ORISSA
|
October 12, 2009 |
GOBINDA CHANDRA PATTNAIK Vs. PRESIDING OFFICER DEBT RECOVERY
|
May 6, 2009 |
GOBINDA CHANDRA SAHOO Vs. STATE OF ORISSA
|
April 22, 2009 |
Gokha Behera Vs. Principal Secretary, Law Department, Bhubaneswar
|
January 16, 2009 |
GOKULANANDA PRADHAN Vs. STATE OF ORISSA AND ORS.
|
March 5, 2009 |
GOLAKHA BIHARI SUBUDHI Vs. PATITAPABAN BISOI
|
October 28, 2009 |
Golap Manjari Mallick Vs. State of Orissa
|
December 17, 2009 |
GOLI LAXMINARAYAN Vs. YELETI VEERBHADRA RAO
|
July 7, 2009 |
GOPABANDHU BISWAL Vs. UNION OF INDIA
|
October 9, 2009 |
Gopal Chandra Pradhan Vs. State of Orissa
|
December 23, 2009 |
GOPAL KRISHNA GOSALA Vs. STATE OF ORISSA
|
March 16, 2009 |
GOPI CHATTARALIAS HO Vs. STATE OF ORISSA
|
November 30, 2009 |
Gopinath Mohanti Vs. Manoj Kumar Sahu
|
July 28, 2009 |
GOPINATH PATI Vs. JAGANNATH PATI
|
June 26, 2009 |
GOREL VENKAT RATNAM @ G.V. RATNAM Vs. STATE OF ORISSA
|
August 31, 2009 |
GOURANGA BEHERA (SINCE DEAD) AND ORS. Vs. STATE OF ORISSA
|
September 3, 2009 |
GOURANGA CHARAN POI Vs. UNION OF INDIA
|
October 9, 2009 |
GOURANGA GHANA AND MAHESWAR GHANA Vs. STATE OF ORISSA
|
August 31, 2009 |
Governing Body of Evening College, Angul Vs. State of Orissa
|
November 24, 2009 |
GULF OIL CORPORATION LTD. Vs. PRESIDING OFFICER LABOUR COURT SAMBALPUR
|
June 22, 2009 |
GUPTA AMANATYA Vs. STATE OF ORISSA
|
July 30, 2009 |
GUPTA CABLES PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF SALES
|
September 2, 2009 |
GURU PRASAD MOHANTY Vs. STATE OF ORISSA
|
April 30, 2009 |
GURUA NAIK Vs. STATE OF ORISSA
|
May 20, 2009 |
GURUCHARAN SAHU Vs. CHAIRMAN
|
December 16, 2009 |
GYANARANJAN PATTNAYAK Vs. STATE OF ORISSA
|
March 30, 2009 |
H.M.Electrical Vs. The Presiding Officer, Labour Court, Bhubaneswar
|
August 28, 2009 |
HARASA GHADEI Vs. STATE OF ORISSA
|
July 16, 2009 |
HAREKRUSHNA MAHAKUD Vs. RADHANATH MAHAKUD
|
January 12, 2009 |
HARI SHANKAR MEHER Vs. STATE OF ORISS
|
February 2, 2009 |
HATA NAIK AND ANR. Vs. STATE OF ORISSA
|
September 14, 2009 |
HEMALATA SAHU Vs. SUGYANI SAHU
|
November 5, 2009 |
HEMANTA BAG Vs. STATE OF ORISSA
|
July 30, 2009 |
HEMLAL GOUD Vs. STATE OF ORISSA
|
February 4, 2009 |
HIMANSU BARIK Vs. STATE OF ORISSA
|
August 7, 2009 |
Himansu Kumar Kar Vs. Chief General Manager, State Bank of India
|
June 29, 2009 |
Hiradhar @ Hira Kisan Vs. State of Orissa
|
May 20, 2009 |
HRUDANANDA DEHURY Vs. STATE OF ORISSA AND ORS.
|
January 30, 2009 |
HRUSIKESH JAGAT Vs. STATE OF ORISSA
|
July 29, 2009 |
I. CHINA RAO Vs. STATE OF ORISSA
|
March 4, 2009 |
IN RE: STATE Vs. STATE
|
October 30, 2009 |
Indian Farmers Fertilizer Co-operative Limited Vs. State of Orissa
|
September 10, 2009 |
INDIAN OIL CORPORATION Vs. ORISSA SALES TAX TRIBUNAL, CTC
|
March 6, 2009 |
ISS CONSTRUCTIONS Vs. NEERAJ CEMENT STRUCTURAL LTD
|
December 24, 2009 |
ISWAR CHANDRA BEHERA Vs. STATE OF ORISSA
|
September 11, 2009 |
Jadaba Dehury @ Dehery Vs. State of Orissa
|
July 7, 2009 |
JAGADANANDA PAL Vs. STATE OF ORISSA AND ORS.
|
September 5, 2009 |
JAGADISH PANIGRAHI Vs. CHIEF EXECUTIVE OFFICER, SOUTHERN ELECTRICITY SUPPLY CO. LTD.
|
January 28, 2009 |
JAGANNATH PLASTIPACK LTD. Vs. C.C.E., C & S.T., BHUBANESWAR-I
|
November 20, 2009 |
JAGANNATH RANA AND ORS. Vs. STATE OF ORISSA
|
July 21, 2009 |
JAGDISH KUMAR TRIPATHY Vs. STATE OF ORISSA
|
February 19, 2009 |
JAGDISH MIRDHA Vs. STATE OF ORISSA
|
August 6, 2009 |
Jajati Kesari Biswal Vs. State of Orissa
|
August 5, 2009 |
JAMBU SETHI Vs. STATE OF ORISSA
|
March 2, 2009 |
Janaki Ballav Lenka Vs. State of Orissa
|
January 5, 2009 |
JANAKILATA DEI @ SAHU Vs. PREMALATA NAIK
|
June 22, 2009 |
JANPATH KHURDA BYABASAI SANGHA Vs. STATE OF ORISSA
|
September 11, 2009 |
JAYA KRISHNA SABAT Vs. DISTRICT JUDGE
|
February 5, 2009 |
JAYA NALK AND ORS. Vs. STATE OF ORISSA
|
September 14, 2009 |
JAYA RANA Vs. STATE OF ORISSA
|
July 15, 2009 |
JAYADEV PANDA @ TRIPATHY Vs. STATE OF ORISSA
|
May 15, 2009 |
JAYANTA KUMAR BAKSHI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, EXCISE DEPARTMENT
|
July 16, 2009 |
JAYANTA KUMAR KHAMARI Vs. RAILWAY BOARD, MINISTRY OF RAILWAYS, GOVT. OF INDIA, THROUGH THE SECRETARY
|
September 17, 2009 |
JHURI GOUDO Vs. STATE OF ORISSA
|
November 13, 2009 |
JIBAN RANJAN RAY Vs. DISTRICT JUDGE
|
January 27, 2009 |
JITENDRA BEHERA Vs. REGISTRAR (ADMINISTRATION), ORISSA HIGH COURT AND 2 ORS.
|
January 5, 2009 |
Jitendra Kumar Mishra Vs. State of Orissa
|
October 28, 2009 |
Jitesh Kumar Nayak Vs. Orissa Public Service Commission
|
May 21, 2009 |
JITU @ SOURAV SANA Vs. STATE OF ORISSA AND ORS.
|
September 5, 2009 |
JNYANANDA PANDA Vs. STATE OF ORISSA
|
February 11, 2009 |
JOGENDRA BARIK Vs. STATE OF ORISSA
|
July 21, 2009 |
Jogeswar Bagh Vs. Registrar (Admn.) Orissa High Court
|
January 7, 2009 |
JOGESWAR GIRI Vs. STATE OF ORISSA
|
July 23, 2009 |
JUNIOR ENGINEER MANAGER NESCO LTD Vs. ZARINA BIBI
|
September 8, 2009 |
JURA PURTY Vs. STATE OF ORISSA
|
May 11, 2009 |
JYOTI RANJAN BEHERA Vs. DISTRICT AND SESSIONS JUDGE AND ANR.
|
March 4, 2009 |
JYOTIPRAKASH ROUT AND ORS. Vs. STATE OF ORISSA AND ORS.
|
February 5, 2009 |
JYOTIPRAKASH ROUT AND SIX ORS. Vs. STATE OF ORISSA AND ANR.
|
January 5, 2009 |
K. NARAYAN RAO Vs. STATE OF ORISSA
|
February 26, 2009 |
KABI DAS Vs. STATE OF ORISSA
|
July 17, 2009 |
Kabuli Mohanta Vs. State of Orissa
|
March 5, 2009 |
KALABATI JENA Vs. DHANESWAR JENA AND THREE ORS.
|
June 22, 2009 |
Kalia @ Kalandi Chandra Pradhan Vs. State of Orissa
|
July 20, 2009 |
KALIA @ SUSANTA KUMAR TAREI Vs. STATE OF ORISSA
|
May 19, 2009 |
KALINGA BROOMS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 12, 2009 |
KALINGA DEVELOPMENT STUDIES Vs. STATE OF ORISSA AND TWO ORS.
|
March 5, 2009 |
KALPANA DAS Vs. SARAT KUMAR
|
March 25, 2009 |
KALYAN MAHANTY Vs. PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL CUTTACK
|
May 20, 2009 |
Kalyani Das Vs. State of Orissa
|
December 7, 2009 |
KAMALAKANTA MOHAPATRA Vs. PRATAP CHANDRA MOHAPATRA
|
June 22, 2009 |
KANA @ GOURANGA PRADHAN Vs. STATE OF ORISSA
|
January 12, 2009 |
KANAKMANJARI INSTITUTE OF PHARMACEUTICAL SCIENCES REPRESENTED THROUGH SRI BARADA PRASAD BHOL. Vs. BIJU PATNAIK UNIVERSITY OF TECHNOLOGY (BPUT)
|
October 28, 2009 |
KANHU CHARAN SETHY Vs. STATE OF ORISSA
|
March 24, 2009 |
Kanhu Charan Sethy Vs. State of Orissa
|
March 4, 2009 |
Kapilaswar Das Vs. State of Orissa
|
January 30, 2009 |
Karunakar Samal Vs. Member-Secretary, State Pollution Control Board, Orissa
|
December 26, 2009 |
KARUNAKAR SAMAL Vs. STATE OF ORISSA AND FOUR ORS.
|
January 5, 2009 |
KASI @ KASINATH NAHAK AND ORS. Vs. STATE OF ORISSA
|
March 5, 2009 |
KASINATH DAS Vs. D M NEW INDIA ASSURANCE CO LTD
|
October 6, 2009 |
KASTI DALAI Vs. STATE OF ORISSA
|
March 31, 2009 |
KEDAR GOURI RICE MILL Vs. STATE OF ORISSA
|
May 19, 2009 |
KESHAB CHANDRA DAS Vs. UNION OF INDIA
|
August 5, 2009 |
KHAGA @ KHAGESWAR NAIK AND 2 ORS. Vs. STATE OF ORISSA
|
September 1, 2009 |
KHETRA DEHURY @ SABAR Vs. STATE OF ORISSA
|
March 24, 2009 |
KHETRAMANI JENA Vs. STATE OF ORISSA
|
December 10, 2009 |
KHETRAMOHAN PANDA Vs. STATE OF ORISSA
|
October 15, 2009 |
KHETRAMOHAN PATAYAT Vs. STATE OF ORISSA
|
November 3, 2009 |
KHILLUDU NILAKANTHA @ KHILLO Vs. STATE OF ORISSA
|
January 9, 2009 |
KHIRODINI MOHAPATRA Vs. STATE OF ORISSA
|
April 16, 2009 |
KILLAMSETTY VASUDEVA RAO AND SONS Vs. IPPILLI SANYASAYYA SONS
|
February 5, 2009 |
KINKAR PRASAD MANDAL Vs. STATE OF ORISSA
|
April 20, 2009 |
KIRAN STONE CRUSHER Vs. STATE OF ORISSA
|
August 31, 2009 |
Kirtan Mallick Vs. Karunakar Das
|
January 19, 2009 |
KISHANLAL PANCH Vs. STATE OF ORISSA
|
October 6, 2009 |
KISHORI MINZ Vs. HIGH COURT OF ORISSA AND TWO ORS.
|
February 13, 2009 |
KRISHNA SINGH Vs. BRANCH MANAGER, SBI
|
March 6, 2009 |
KRUSHNA CHANDRA DAS Vs. STATE OF ORISSA
|
March 20, 2009 |
KSHETRABASI BEHERA Vs. STATE OF ORISSA
|
July 29, 2009 |
KUMARI BEHERA Vs. STATE OF ORISSA
|
October 14, 2009 |
KUMARI SUMATI SUNDARA Vs. SPECIAL LAND ACQUISITION OFFICER-CUM-COLLECTOR
|
June 26, 2009 |
KUNA @ GANESWAR MAJHI Vs. STATE OF ORISSA
|
October 23, 2009 |
KUNAR CHARAN MARANDI Vs. COMMNR CUM SECY GOVT
|
May 1, 2009 |
KUNI LATA SAHOO Vs. SENIOR DICISIONAL MANAGER LIC OF INDIA
|
August 6, 2009 |
L P ELECTRONICS O PVT LTD Vs. TIRUPATI ELECTRO MARKETING PVT LTD
|
December 23, 2009 |
L. NARAYANA MURTY Vs. M. VENKATA RAMANA RAO
|
May 14, 2009 |
L.A. COLLECTOR Vs. SHRI SATISH KUMAR JATANIA
|
May 12, 2009 |
LAKHINATH KHILLA Vs. STATE OF ORISSA
|
October 15, 2009 |
LAKSHMIDHAR MAHALIK Vs. STATE OF ORISSA AND ORS.
|
July 29, 2009 |
LAKSHYA INDIA Vs. STATE OF ORISSA AND ORS.
|
October 22, 2009 |
Lalit Mohan Patnaik Vs. Sub-Divisional Officer, Angul
|
June 26, 2009 |
LAND ACQUISITION OFFICER Vs. GAJENDRA PADHI
|
December 9, 2009 |
LAND ACQUISITION OFFICER Vs. PREMASILA DEI
|
December 17, 2009 |
LARSEN AND TOUBRO LTD. Vs. STATE BANK OF INDIA
|
January 19, 2009 |
LAXMAN KUMBAR Vs. STATE OF ORISSA
|
March 20, 2009 |
Laxman Nath Vs. Bhagaban Nath
|
March 4, 2009 |
LAXMI NARAYAN DAS AND ORS. Vs. STATE OF ORISSA AND ANR.
|
October 30, 2009 |
LAXMIDHAR NAIK Vs. SRIDHAR NAIK
|
January 19, 2009 |
LAXMIDHAR SETH Vs. STATE OF ORISSA
|
October 28, 2009 |
LAXMIPRIYA MISHRA Vs. STATE OF ORISSA AND ORS.
|
April 9, 2009 |
LILASONS BREWERIES LTD Vs. SUJATA MANJARI
|
March 27, 2009 |
LILI BEHERA @ MANI GHOSH Vs. PREMALATA MALLICK
|
March 23, 2009 |
LIMALA KAMUDU Vs. STATE OF ORISSA
|
April 22, 2009 |
LINGARAJ OIL INDUSTRIAL PVT LTD Vs. STATE BANK OF INDIA
|
February 17, 2009 |
LOKANATH MAHAPATRA Vs. REGISTRAR REPRESENTING BERHAMPUR UNIVERSITY
|
February 2, 2009 |
Lokanath Mohanty Vs. High Court of Orissa
|
January 22, 2009 |
Lokesh Patro Vs. Commissioner of Endowments, Orissa
|
April 8, 2009 |
LOPAMUDRA MISRA Vs. ASST COMMISSIONER OF INCOME TAX
|
February 13, 2009 |
LUIS PACKAGING PVT.LTD. Vs. STATE OF ORISSA
|
August 28, 2009 |
M.M. ENTERPRISERS Vs. SACHIKANT ROUTRAY
|
March 27, 2009 |
Madhi Nanda Vs. State of Orissa
|
March 3, 2009 |
MADHU SUDAN SAHU Vs. STATE OF ORISSA
|
November 24, 2009 |
MADHUSUDAN BEHERA Vs. DISTRICT JUDGE
|
March 16, 2009 |
MADHUSUDAN DIKSHIT Vs. UCO BANK
|
May 21, 2009 |
MAHANADI CASTING PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
May 1, 2009 |
MAHAVIR AUTO DIAGNOSTIC PVT LTD Vs. MANOJ AIYER
|
December 19, 2009 |
MAHENDRA KISSAN AND ANR. Vs. STATE OF ORISSA
|
February 19, 2009 |
MAHESH KUMAR KEDIA Vs. STATE OF ORISSA
|
December 19, 2009 |
MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. Vs. SWARNALATA SAHOO
|
August 17, 2009 |
MAKARADHWAJ BEHERA Vs. SATYANATH MAHANTA
|
November 17, 2009 |
MAMATA MOHANTY Vs. STATE OF ORISSA AND ORS.
|
March 24, 2009 |
MANAGEMENT OF CAPITAL URBAN HOUSE BUILDING COOPERATIVE SOCIETY LTD. Vs. GOVERNMENT OF ORISSA
|
January 21, 2009 |
MANAGEMENT OF E.H.T. (C) DIVISION Vs. STATE OF ORISSA
|
July 8, 2009 |
MANAGEMENT OF LIVE STOCK BREEDING AND DIARY FARM Vs. PRAHALLAD BARIK
|
March 31, 2009 |
MANAGING DIRECTOR, CENTRAL WARE HOUSING CORPORATION Vs. PARAMANANDA SAHU
|
September 16, 2009 |
MANAS CHANDRA MAHANTA Vs. UNION OF INDIA (UOI) AND ORS.
|
July 10, 2009 |
MANAS KUMAR SAHOO Vs. STATE OF ORISSA
|
April 2, 2009 |
Manas Ranjan Das Vs. State of Orissa
|
March 25, 2009 |
MANDINGI MAJHI Vs. STATE OF ORISSA
|
November 4, 2009 |
MANGALA CHARAN SAMAL Vs. SARAT CHARAN SASMAL
|
February 18, 2009 |
MANGLAM TIMBER PRODUCTS LTD Vs. SAILESH KUMAR GANTAYAT
|
February 11, 2009 |
Mani Vyapar Private Ltd. Vs. Sanwaria Steel Private Limited
|
September 3, 2009 |
Manjulata Jena Vs. Parbati Lenka
|
December 19, 2009 |
MANJUSHRI PANIGRAHI Vs. STATE OF ORISSA
|
May 21, 2009 |
MANOJ KUMAR AGARWAL Vs. STATE OF ORISSA
|
December 19, 2009 |
Manoj Kumar Pattnaik Vs. State of Orissa
|
August 27, 2009 |
MANORANJAN GOUDA Vs. STATE OF ORISSA
|
August 31, 2009 |
MANORANJAN PANDA Vs. SAILENDRA NARAYAN PRAHARAJ
|
December 11, 2009 |
MANORANJAN PARIDA Vs. DEBTS RECOVERY TRIBUNAL
|
March 5, 2009 |
MANORANJAN ROUT Vs. STATE OF ORISSA
|
October 30, 2009 |
MANSOOR SAHA AND ORS. Vs. RAMESH CHANDRA GIRI @ RAMESH GIRI AND ORS.
|
November 6, 2009 |
MANUA GOUDA Vs. STATE OF ORISSA
|
November 10, 2009 |
MARGARET PALAI Vs. SAVITRI PALAI
|
August 21, 2009 |
MASI SANTA Vs. STATE OF ORISSA
|
October 20, 2009 |
MATAKA @ PRADHAN MAJHI Vs. STATE OF ORISSA
|
October 23, 2009 |
MD NOORULLAH SHAREEF Vs. SR POST MASTER GENERAL POST
|
October 29, 2009 |
MD. RAMJAN, SANTOSH YADAV AND MD. BABUJAN @ IMRAN KHAN Vs. STATE OF ORISSA
|
August 4, 2009 |
Md.Noorullah Shareef Vs. Senior Post Master, General Post Office (GPO), Buxibazar, Cuttack-1
|
October 29, 2009 |
Meena Sahoo Vs. Banita Samal
|
December 16, 2009 |
MESHWAR PADHI Vs. STATE OF ORISSA
|
March 27, 2009 |
METAL ENGINEERING AND TREATMENT COMPANT LTD Vs. COMMISSIONER FOR WORKMEN'S COMPENSATION CUM-DEPUTY
|
August 11, 2009 |
METRO BUILDERS PVT. LTD. Vs. INDIAN OIL CORPORATION LTD.
|
March 4, 2009 |
MILOO MISHRA ALIAS MOHAPATRA Vs. APUN KUMAR MOHAPATRA
|
March 26, 2009 |
MIRZA ASAF ALII BAIG AND ANR. AND Vs. STATE OF ORISSA
|
November 4, 2009 |
MIRZA ASAF ALLI BAIG AND ANR. Vs. STATE OF ORISSA
|
September 4, 2009 |
MISS GAYATRI PANDA Vs. MAHESWAR MOHANTY
|
August 11, 2009 |
MISS KABITA JENA Vs. STATE ELECTION COMMISSIONER
|
September 16, 2009 |
MOHAMMED AFSAR AND ORS. Vs. STATE OF ORISSA AND ORS.
|
July 10, 2009 |
Mohammed Nasir Vs. Jadab Kumar Sahu
|
January 29, 2009 |
MRUTUNJAYA CHAND Vs. ASISH KUMAR PRATIHARI
|
May 18, 2009 |
MRUTYUNJAYA DAS Vs. STATE OF ORISSA
|
August 6, 2009 |
MSP SPONGE IRON LTD. Vs. STATE OF ORISSA
|
December 11, 2009 |
MUKUNDA DHAL @ MUKUNDAGARAG DHAL Vs. SRI BHAGABAT GOSWAIN
|
June 22, 2009 |
MURALI BHARIMAL AND FOUR ORS. Vs. STATE OF ORISSA
|
February 27, 2009 |
MURALI RANA Vs. JASODA RANA
|
January 21, 2009 |
MURALIDHAR MAJHI Vs. BRAJENDRA KUMAR SAHU
|
February 17, 2009 |
MURALIDHAR NAYAK Vs. STATE OF ORISSA
|
September 5, 2009 |
N T P C LTD Vs. STATE OF ORISSA
|
March 27, 2009 |
N.V. KRISHNAN KUTTY Vs. UNION OF INDIA
|
April 10, 2009 |
Naba Kishore Mishra Vs. Collector, Dhenkanal
|
May 5, 2009 |
NABA KRUSHNA JENA, S/O. LATE HAREKRUSHNA JENA Vs. MEMBER, BOARD OF REVENUE
|
March 2, 2009 |
NABADURGA CONSTRUCTION PVT. LTD. Vs. STATE OF ORISSA AND ORS.
|
April 30, 2009 |
NABIN SAHU AND ORS. Vs. STATE OF ORISSA
|
September 17, 2009 |
NAJU MALLIK Vs. STATE OF ORISSA
|
April 27, 2009 |
NAKULA HATI AND ANR. Vs. STATE OF ORISSA
|
July 20, 2009 |
Nalinikanta Mohanty Vs. State of Orissa
|
August 12, 2009 |
Namita Subudhi Vs. Union of India
|
April 20, 2009 |
NANALAL ARJUN Vs. STATE OF ORISSA
|
June 26, 2009 |
NANDAN NAHAK Vs. STATE OF ORISSA
|
October 14, 2009 |
NARAYAN CHANDRA PRADHAN Vs. UNION OF INDIA (UOI) AND ORS.
|
August 5, 2009 |
NARAYAN GRANITES Vs. STATE OF ORISSA
|
September 7, 2009 |
NARAYAN PATNAIK Vs. STATE OF ORISSA
|
March 4, 2009 |
NARENDRA KUMAR GOCHHAYAT AND ORS. Vs. PRATIMA LENKA
|
December 16, 2009 |
NARENDRA NATH BISWAL Vs. STATE OF ORISSA
|
August 31, 2009 |
NAROTTAM KUMAR JHA Vs. UNION OF INDIA
|
January 14, 2009 |
NARSINGHA MISHRA Vs. SUB-COLLECTOR-CUM-RETURNING OFFICER
|
March 16, 2009 |
NATIONAL ALUMINIUM COMPANY LTD. Vs. COMMISSIONER OF SALES TAX, ORISSA
|
April 16, 2009 |
NATIONAL INSURANCE CO LTD Vs. KALYANI NAYAK
|
November 13, 2009 |
NATIONAL INSURANCE CO. LTD. Vs. R.S. PRINTERS
|
October 30, 2009 |
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA MITRA
|
October 15, 2009 |
NATWARLAL PODDAR AND 2 ORS. Vs. STATE OF ORISSA
|
January 30, 2009 |
NAYS @ NABINA RANA Vs. STATE OF ORISSA
|
February 13, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. SURENDRA PATRA
|
August 21, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. ANTARYAMI PUROHIT
|
March 4, 2009 |
NEW INDIA ASSURANCE CO LTD Vs. KAMINIBALA MOHANTY
|
January 24, 2009 |
NEW INDIA ASSURANCE COMPANY LTD Vs. MURALIDHAR SWAIN
|
February 4, 2009 |
NIBAS PRUSTY Vs. STATE OF ORISSA
|
March 3, 2009 |
NIKHIL KUMAR DASH Vs. STATE OF ORISSA
|
October 28, 2009 |
NILA DEI Vs. UNION OF INDIA
|
March 3, 2009 |
NILACHAL DAS Vs. STATE OF ORISSA
|
December 15, 2009 |
NILAMANI MOHANTY Vs. STATE OF ORISSA
|
October 6, 2009 |
NIRANJAN DAS Vs. STATE OF ORISSA
|
April 30, 2009 |
NIRANJAN KONHAR AND Vs. STATE OF ORISSA
|
December 10, 2009 |
Niranjan Mekap Vs. State of Orissa
|
October 15, 2009 |
NIRANJAN ROUT Vs. STATE OF ORISSA
|
September 2, 2009 |
Niranjan Swain Vs. State of Orissa
|
July 21, 2009 |
NIRMAN PROMOTERS AND BUILDERS (INDIA) PVT. LTD. Vs. MANAGING DIRECTOR, INDIA TOURISM DEVELOPMENT CORPORATION AND ORS.
|
September 17, 2009 |
NIRVIK PRINTERS PRIVATE LIMITED Vs. ORISSA PRIMARY EDUCATION PROGRAMME AUTHORITY
|
April 30, 2009 |
NITYANANDA SAHU Vs. STATE OF ORISSA
|
April 13, 2009 |
NORTH EASTERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. STATE OF ORISSA
|
December 9, 2009 |
NURBANU BIBI Vs. STATE OF ORISSA
|
January 8, 2009 |
OFDC, LTD Vs. BHABABNI SANKAR DAS
|
June 25, 2009 |
OM OIL AND FLOUR MILLS LTD. Vs. STATE OF ORISSA AND ANR.
|
September 1, 2009 |
OM PRAKASH AGRAWAL AND ORS. Vs. ADDL. DISTRICT MAGISTRATE AND ORS.
|
March 19, 2009 |
OMFED BAZAR SANGHA Vs. STATE OF ORISSA
|
January 8, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. DULAL MANDAL
|
October 21, 2009 |
ORIENTAL INSURANCE COMPANY LTD Vs. MINKA MUNDA
|
November 16, 2009 |
ORIENTAL INSURANCE COMPANY LTD. Vs. GOURANGA CHARAN BEHERA
|
November 11, 2009 |
Orissa Alloys Ltd., Jajpur Vs. Secretary, Department of Industries
|
March 24, 2009 |
ORISSA BRIDGE AND CONSTRUCTION CORPORATION LTD. Vs. SURENDRA CHANDRA DAS
|
March 25, 2009 |
ORISSA FOREST DEVLOPMENT CORPORATION LTD Vs. BHABABNI SANKAR DAS
|
June 5, 2009 |
Orissa Private Law College Teachers,Kumud Bandhu Jadav Vs. State of Orissa
|
February 19, 2009 |
ORISSA RURAL HOUSING AND DEVELOPMENT CORPORATION LTD Vs. RAJ KISHORE JOSHI
|
December 4, 2009 |
ORISSA SMALL INDUSTRIES CORPORATION LTD. Vs. STATE OF ORISSA
|
February 11, 2009 |
ORISSA STATE BEVERAGES Vs. UNION OF INDIA
|
May 1, 2009 |
ORISSA STATE ROAD TRANSPORT CORPORATION Vs. BRUNDABAN SAHU
|
November 25, 2009 |
Orissa State Road Transport Corporation Vs. Ashok Kumar Mohapatra
|
July 27, 2009 |
P. DANDASI REDDY Vs. STATE OF ORISSA
|
July 1, 2009 |
P.Satyanarayan Patro Vs. Orissa Power Transmission Corporation Ltd.
|
March 26, 2009 |
PABITRA MOHAN PRADHAN Vs. STATE OF ORISSA
|
September 14, 2009 |
PADIA @ PRADEEP KUMAR SAMAL Vs. STATE OF ORISSA
|
October 15, 2009 |
PADMA CHARANA BEHERA Vs. STATE OF ORISSA
|
February 3, 2009 |
PANCHANAN PUROHIT Vs. MD NUROL ABSER SUPPLY
|
January 21, 2009 |
PANKAJ CHARAN DHAL Vs. STATE OF ORISSA
|
June 29, 2009 |
PANUA ALIAS PRAVAT KUMAR CHAND Vs. STATE OF ORISSA
|
February 25, 2009 |
PARADEEP PHOSPHATES LTD Vs. PARADEEP PORT TRUST
|
March 17, 2009 |
Paradeep Phosphates Ltd. Vs. State of Orissa
|
July 21, 2009 |
PARADEEP PHOSPHATES LTD. Vs. STATE OF ORISSA
|
March 27, 2009 |
PARIA @ PARIKHITA BEHERA AND 2 ORS. Vs. STATE OF ORISSA
|
July 20, 2009 |
Parsuram Agarwala Vs. State of Orissa
|
September 8, 2009 |
PARTI LAKRA Vs. STATE OF ORISSA
|
January 5, 2009 |
PAWAN KUMAR DHANUKA Vs. STATE OF ORRISSA
|
April 22, 2009 |
PHILIP KIRO AND JOHN KUJUR Vs. STATE OF ORISSA AND ORS.
|
October 12, 2009 |
PRABHASINI NAYAK Vs. STATE OF ORISSA
|
January 14, 2009 |
PRABHAT KUMAR BISWAL Vs. ELECTION OFFICER, DUNGRIPALLI REGULATED
|
November 23, 2009 |
PRABHU CHARAN DAS Vs. BISHNU CHARAN DAS
|
May 18, 2009 |
PRADEEP KUMAR SAHOO Vs. STATE OF ORISSA
|
August 27, 2009 |
PRADEEP SATAPATHY Vs. STATE OF ORISSA
|
April 30, 2009 |
Pradip Kumar Bai Vs. District Judge, Jeypore
|
July 29, 2009 |
PRADIPTA KUMAR SAHANI Vs. STATE OF ORISSA
|
October 22, 2009 |
PRAFULLA BEHERA Vs. COMMISSIONER-CUM-SECRETARY, SCHOOL AND MASS EDUCATION DEPARTMENT
|
March 27, 2009 |
PRAFULLA CHANDER PATI Vs. VICE-CHAIRMAN, CENTRAL ADMINISTRATIVE TRIBUNAL AND 5 ORS.
|
February 18, 2009 |
Prafulla Chandra Das Vs. Anem Bhengra @ Munda
|
October 28, 2009 |
Prafulla Kumar Behera Vs. State of Orissa
|
March 30, 2009 |
PRAFULLA KUMAR MISHRA Vs. STATE OF ORISSA
|
November 24, 2009 |
PRAFULLA KUMAR MOHANTY Vs. AKSHYA KUMAR BISWAL
|
April 30, 2009 |
PRAFULLA KUMAR MOHANTY Vs. NATIONAL INSURANCE CO. LTD.
|
January 19, 2009 |
PRAFULLA KUMAR ROUT Vs. SUGUNA PAULTY FIRM LTD
|
June 29, 2009 |
Prafulla Kumar Sahoo Vs. State of Orissa
|
March 4, 2009 |
PRAFULLA PADHAN Vs. STATE OF ORISSA
|
March 17, 2009 |
PRAFULLA PUJARI Vs. STATE OF ORISSA
|
September 15, 2009 |
Prahallad Agarwalla Vs. Bijay Shankar Chandgotia
|
August 17, 2009 |
PRAHALLAD PADHI Vs. SECRETARY, DEPARTMENT OF WATER RESOURCE
|
March 31, 2009 |
PRAMOD BEHERA Vs. COMMISSIONER OF ENDOWMENTS
|
April 22, 2009 |
Pramod Kumar Mohanty Vs. State of Orissa
|
October 15, 2009 |
PRAMOD KUMAR PRADHAN Vs. PRESIDING OFFICER, LABOUR COURT
|
January 15, 2009 |
PRANABA KUMAR PANDA Vs. STATE OF ORISSA
|
June 30, 2009 |
PRASANNA KUMAR PANI Vs. STATE OF ORISSA
|
July 17, 2009 |
PRASANNA KUMAR SINGH Vs. PURANDAR ROUT AND ORS.
|
April 16, 2009 |
PRASANT PRADHAN Vs. STATE OF ORISSA
|
March 30, 2009 |
PRASANTA KUMAR MAHAPATRA Vs. INDIAN RARE EARTHS LTD.
|
December 8, 2009 |
PRASANTA KUMAR SAMAL AND ORS. Vs. MAROJ KUMAR PRADHAN AND ORS.
|
May 8, 2009 |
PRATAP CHANDRA SAHU Vs. STATE OF ORISSA
|
August 17, 2009 |
PRATAP KISHORE DASH Vs. HIGH COURT OF ORISSA REP. BY ITS REGISTRAR (ADMN.)
|
August 19, 2009 |
PRATAP PATNAIK Vs. COMMISSIONER, CONSOLIDATION AND SETTLEMENT
|
July 24, 2009 |
PRATIVA KAR Vs. ANANDA CHANDRA DAS
|
December 11, 2009 |
PRAVAKAR BAITHA Vs. STATE OF ORISSA
|
November 6, 2009 |
PRAVAKAR DAS Vs. STATE OF ORISSA
|
March 5, 2009 |
Pravakar Samanta Vs. Narendra Padhi
|
April 7, 2009 |
PRAVANJAN PATRA Vs. REPUBLIC OF INDIA
|
December 24, 2009 |
PRAVAT KUMAR DAS Vs. SECRETARY, BARGARH CO-OPERATIVE SUGAR MILLS LIMITED AND ORS.
|
February 16, 2009 |
PRAWIN KUMAR Vs. STATE OF ORISSA
|
February 18, 2009 |
Premalata Singh Vs. State of Orissa
|
July 7, 2009 |
PREMLAL PANDA Vs. UNION OF INDIA
|
February 11, 2009 |
PREMNATH KHANNA ALIAS PRAMNATH KHANNA Vs. STATE OF ORISSA
|
January 6, 2009 |
PRESIDENCY EXPORTS AND INDUSTRIES LTD Vs. E SHIPPING PVT LTD
|
December 22, 2009 |
PRINCIPAL SECY TO GOVT OF ORISSA Vs. MANAGING COMMITTEE OF SRI JATINDRANATH HIGH SCHOOL
|
October 27, 2009 |
PROGRESSIVE ALUMINIUM INDUSTRIES Vs. STATE OF ORISSA
|
March 18, 2009 |
PUBLIC INFORMATION OFFICER Vs. ORISSA INFORMATION COMMISSION
|
July 22, 2009 |
PULIN BIHARI MOHANTY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, ORISSA FOREST DEVELOP. CORP. LTD.
|
November 19, 2009 |
PURAN PRADHAN Vs. STATE OF ORISSA
|
March 18, 2009 |
PURANDORA KHINANG Vs. STATE OF ORISSA
|
November 17, 2009 |
PURANMAL Vs. GEETARANI
|
December 16, 2009 |
PURNA CHANDRA BEHERA Vs. UNION OF INDIA
|
March 2, 2009 |
Purna Chandra Biswal Vs. Kanhu @ Sudhansu Sekhar Mohapatra
|
October 28, 2009 |
PURNA CHANDRA NAYAK Vs. NISAKAR NAYAK
|
December 15, 2009 |
PURNA CHANDRA PANDA (DEAD) THROUGH HIS LEGAL HEIRS Vs. CHAITANYA MAHAPRABHU BIJE NIZGAON
|
June 22, 2009 |
PURNA CHANDRA SAHU AND LOCHAN SAHU Vs. STATE OF ORISSA
|
September 1, 2009 |
PURNA CHANDRA SENAPATY Vs. ORISSA FOREST DEVELOPMENT CORPORATION LTD.
|
July 3, 2009 |
PURNIMA PARIDA Vs. SUBASH CHANDRA DHAL AND THREE ORS.
|
January 12, 2009 |
PUSPALATA PARIDA Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER
|
November 10, 2009 |
R. SATYAMOORTY AND ORS. Vs. STATE OF ORISSA AND ANR.
|
October 13, 2009 |
R.B. AGARWAL Vs. STATE OF ORISSA
|
March 20, 2009 |
RABI @ RABLNDRA CHANDRA PRADHAN Vs. STATE OF ORISSA
|
September 15, 2009 |
RABINDRA BHOI Vs. CHIEF EXECUTIVE OFFICER, CENTRAL ELECTRICITY SUPPLY UTILITY
|
October 21, 2009 |
RABINDRA NATH DAS Vs. STATE OF ORISSA
|
December 10, 2009 |
RABINDRA PRASAD ACHARYA Vs. PRESIDING OFFICER
|
February 17, 2009 |
RABINDRANATH EDUCATIONAL TRUST RAYAGADA Vs. UNION OF INDIA
|
February 13, 2009 |
RABINDRANATH SATPATHY Vs. SINA SETHY
|
August 17, 2009 |
RADHASHYAM PANIGRAHI Vs. REGISTRAR (ADMN.), ORISSA HIGH COURT
|
January 22, 2009 |
RAGHUNATH MAHAKUD Vs. PRESIDING OFFICER, LABOUR COURT
|
July 3, 2009 |
Raghunath Mohanty Vs. Juti Dei
|
April 10, 2009 |
RAJ KISHORE BEHERA Vs. DISTRICT JUDGE AND ANR.
|
January 5, 2009 |
RAJ KISHORE SAHU Vs. STATE OF ORI
|
December 10, 2009 |
RAJA ROY AND Vs. DOLLY ROY
|
April 22, 2009 |
RAJARISHI EXPORTS LTD. Vs. SALES TAX OFFICER, CUTTACK III
|
April 22, 2009 |
RAJESH MOHANTY Vs. UNION OF INDIA
|
December 14, 2009 |
RAJESWARI MISHRA Vs. SIDHARTHA PANDIT
|
November 5, 2009 |
RAJIBA NAIK Vs. STATE OF ORISSA
|
August 4, 2009 |
Rajkumar Biswal Vs. Santilata Biswal
|
August 21, 2009 |
RAKESH KUMAR SINGH Vs. STATE OF ORISSA
|
December 7, 2009 |
RAM CHANDRA BARAL AND ORS. Vs. STATE OF ORISSA
|
May 21, 2009 |
RAM CHANDRA SAHOO Vs. STATE OF ORISSA
|
January 22, 2009 |
RAM KISHAN KETAN Vs. UPADHYANATH PRADHAN
|
August 21, 2009 |
RAM KUMAR JAIN Vs. RAMAKANTA GOUD
|
October 20, 2009 |
RAM LAL OIL MILL Vs. STATE OF ORISSA
|
February 5, 2009 |
RAM NARAYAN MOHANTY Vs. SWAMI VIVEKANANDA NATIONAL INSTITUTE OF REHABILITATION TRANING AND RESEARCH
|
October 15, 2009 |
RAM PRIT SINGH Vs. UNION OF INDIA
|
October 28, 2009 |
RAMA BAHADUR PANDEY (SINCE DEAD AFTER HIM SMT. KEWAL PANDEY AND ORS.) Vs. STATE OF ORISSA
|
April 7, 2009 |
RAMA CHANDRA DAS ALIAS BABU BHOI Vs. STATE OF ORISSA
|
January 29, 2009 |
RAMA CHANDRA GHANTA Vs. STATE OF ORISSA
|
June 17, 2009 |
RAMA RANJAN MOHANTY Vs. BIJAYA KUMAR PADHIHARI AND ANR.
|
March 4, 2009 |
Ramakanta Behera @ Sahu Vs. State of Orissa
|
January 12, 2009 |
RAMAKANTA MISHRA Vs. UNITED COMMERCIAL BANK
|
April 10, 2009 |
RAMAKANTA SAHOO @ RAMA @ DILLIP Vs. STATE OF ORISSA
|
April 8, 2009 |
RAMESH CHANDRA ACHARYA Vs. STATE OF ORISSA
|
January 5, 2009 |
RAMESH CHANDRA MOHARANA Vs. ORISSA MINING CORPORATION LTD., REPRESENTED THROUGH ITS MANAGING DIRECTOR AND ORS.
|
March 20, 2009 |
RAMESH CHANDRA NATH Vs. UNION OF INDIA
|
May 1, 2009 |
RAMESH CHANDRA SAHOO Vs. STATE OF ORISSA
|
March 27, 2009 |
RAMESH CHANDRA SAHU Vs. GAGAN BIHARI NAYAK AND ANR.
|
October 9, 2009 |
RAMESH KUMAR AGARWALA Vs. STATE OF ORISSA AND ANR.
|
November 20, 2009 |
RAMESH NAIK Vs. STATE OF ORISSA
|
October 8, 2009 |
RAMSN CHANDRA SAHU Vs. STATE OF ORISSA
|
January 19, 2009 |
RANGADHAR NAYAK Vs. FERTILIZER CORPORATION OF INDIA, LTD. AND ORS.
|
November 5, 2009 |
RANJAN ACHARYA ALIAS RANJAN KUMAR ACHARYA Vs. ARJUN ROUT
|
October 21, 2009 |
Ranjan Kumar Mishra Vs. Headmaster, M.P.C.High School
|
July 29, 2009 |
RANJAN KUMARI SINGH Vs. SNATOSH KUMAR SINGH
|
November 5, 2009 |
RANJIT KUMAR NAYAK Vs. STATE OF ORISSA
|
January 30, 2009 |
RATHA SAUNTA Vs. STATE OF ORISSA
|
November 27, 2009 |
REBATI NATH Vs. DIVISIONAL MANAGER
|
July 22, 2009 |
RENUBALA MOHANTY Vs. STATE OF ORISSA
|
August 21, 2009 |
RITHWIK PROJECTS LTD. Vs. ORISSA MINING CORPORATION LTD.
|
December 24, 2009 |
ROHITA DEHURY Vs. STATE OF ORISSA
|
April 6, 2009 |
ROURKELA SHRAMIK SANGHA UNION Vs. STEEL AUTHORITY OF INDIA
|
December 11, 2009 |
Rukmini Prava Mohanty Vs. State of Orissa
|
December 10, 2009 |
RUNU @ GIRISH BUDEK AND ORS. Vs. STATE OF ORISSA
|
September 8, 2009 |
RUNU ALIAS GIRISH BUDEK Vs. STATE OF ORISSA
|
August 26, 2009 |
Rupa Santa Vs. State of Orissa
|
October 27, 2009 |
RUPASHREE CHOWDHURY Vs. STATE OF ORISSA
|
December 8, 2009 |
S SIMANCHAL PATRO Vs. STATE OF ORISSA
|
November 13, 2009 |
SABITA MISHRA @ CHABBI AND ORS. Vs. STATE OF ORISSA
|
July 7, 2009 |
SABITA SAMAL Vs. BIJOYA KRUSHNA NAYAK
|
September 11, 2009 |
Sabitri Devi Vs. Srikrushna Academy
|
April 8, 2009 |
SACHIDANANDA DAS Vs. STATE OF ORISSA AND ORS.
|
December 3, 2009 |
Sadan Bhalu Vs. State of Orissa
|
October 15, 2009 |
SADANANDA MEHER Vs. CHANDRAMANI DEI AND ANR.
|
April 24, 2009 |
SADHU CHARAN PRADHAN Vs. STATE ADMINISTRATIVE TRIBUNAL
|
December 23, 2009 |
SAGRIKA DEBATA Vs. SATYANARAYAN DEBATA
|
December 22, 2009 |
Sahaji Ch.Rout Vs. Chairman, PPT
|
July 27, 2009 |
SALKHAN MURMU Vs. UNION OF INDIA
|
March 17, 2009 |
SAMA @ Vs. STATE OF ORISSA AND ORS.
|
September 1, 2009 |
Sama @ Saman Tudu Vs. State of Orissa
|
January 6, 2009 |
SAMAL BUILDERS PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT, PARADIP PORT TRUST
|
August 6, 2009 |
SAMAR KUMAR SWAIN Vs. SUBODHA KUMAR NAYAK
|
October 14, 2009 |
SAMAT BUILDERS PVT. LTD. Vs. BOARD OF TRUSTEES OF PARADIP PORT, PARADIP PORT TRUST
|
August 6, 2009 |
SANA ALIAS SANATAN ALIAS DHANESWAR SAML Vs. STATE OF ORISSA
|
August 6, 2009 |
SANATAN MALLIK AND ORS. Vs. STATE OF ORISSA AND ANR.
|
August 17, 2009 |
SANDHYARANI SAHOO Vs. DISTRICT JUDGE
|
January 13, 2009 |
SANDIP ROUTRAY Vs. AIRPORT AUTHORITY OF INDIA AND ANR.
|
July 29, 2009 |
Sanjay Gadodia Vs. Union of India
|
January 7, 2009 |
SANJIB KISHORE DASH Vs. SECRETARY TO GOVT. OF ORISSA
|
November 6, 2009 |
SANJIB KUMAR NAYAK Vs. STATE OF ORISSA AND THREE ORS.
|
April 6, 2009 |
Sanjukta Sahu Vs. Sailabala Mishra
|
December 8, 2009 |
SANJUKTA SAHU Vs. STATE OF ORISSA AND ORS.
|
December 22, 2009 |
Sankar Das Vs. Paradeep Phosphates Ltd.
|
September 11, 2009 |
SANKAR MOHANTY Vs. STATE OF ORISSA
|
December 5, 2009 |
SANSARI SAMAL Vs. PUSPALATA PARIDA
|
February 3, 2009 |
SANSARI SAMAL Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER
|
November 30, 2009 |
Santilata Samantaray Vs. Union of India
|
September 11, 2009 |
SANTOSH KUMAR PATRO AND ORS. Vs. STATE OF ORISSA
|
September 3, 2009 |
SANTOSH KUMAR SAHU Vs. DISTRICT JUDGE
|
January 12, 2009 |
SANTOSH KUMAR SAHU Vs. DISTRICT JUDGE
|
March 2, 2009 |
SANYASI PALASI @ SANIA Vs. STATE OF ORISSA
|
April 21, 2009 |
Sarada Prasad Mohanty Vs. Vice Chancellor, Berhampur University
|
May 5, 2009 |
SARADKANTA PANDA Vs. POONAM PADHI
|
March 25, 2009 |
SARALABALA MOHANTY AND ORS. Vs. BHIKARI MOHANTY AND ORS.
|
April 10, 2009 |
SARAT CHANDRA MUKHI Vs. MOHAN NAIK
|
August 17, 2009 |
Sarat Chandra Nanda Vs. Puspalata Nanda
|
February 12, 2009 |
Sarbeswar Bharati Vs. State of Orissa
|
August 3, 2009 |
SAROJ RANJAN MOHANTY Vs. ORISSA STATE HOUSING BOARD AND ORS.
|
September 1, 2009 |
SASANKA SEKHAR DAS Vs. STATE OF ORISSA
|
August 10, 2009 |
SASMITA MOHANTY AND ANR. Vs. ORISSA UNIVERSITY OF AGRICULTURE AND TECHNOLOGY AND ORS.
|
October 28, 2009 |
Sasmita Pattanaik Vs. Sunanda Pattanaik
|
May 7, 2009 |
Sasmita Sethi Vs. State of Orissa
|
February 13, 2009 |
SATGUN PASWAN Vs. STATE OF ORISSA
|
July 22, 2009 |
SATYA BEWA Vs. STATE OF ORISSA
|
August 25, 2009 |
SATYAJIT MOHANTY AND ANR. Vs. STATE OF MEGHALAYA AND ORS.
|
March 20, 2009 |
SATYANANDA BARIK Vs. ANILAI DEI
|
April 16, 2009 |
Satyaranjan Kar Vs. Chairman-cum-Managing Director, Grid Corporation of Orissa Ltd., Bhubaneswar
|
December 24, 2009 |
SAYAMBHU DIGAL Vs. HINDUSTAN AERONAUTICS LTD. AND ORS.
|
April 21, 2009 |
SAYED SARWAR ALI Vs. GOVT. OF INDIA REPRESENTED THROUGH ITS SECRETARY, DEPARTMENT OF DEFENCE
|
July 13, 2009 |
SEETAL AUTOMOBILES Vs. SALES TAX OFFICER
|
September 3, 2009 |
SEVEN HILLS STALLFED FARMS LTD. AND ANR. Vs. SMT. RAJ KUMARI MOHARANA AND ANR.
|
April 30, 2009 |
SHAILENDRA KUMAR TAMOTIA Vs. REPUBLIC OF INDIA
|
August 5, 2009 |
Shalimar Chemical Works Ltd. Vs. State of Orissa
|
August 10, 2009 |
SHANTILATA SRICHANDAN Vs. STATE OF ORISSA AND ORS.
|
April 16, 2009 |
SHARADA ENTERPRISES Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, INDUSTRIAL ESTATE ROURKELA
|
November 20, 2009 |
Shree Mahabir Rice Vs. State Pollution Control Board, Orissa, Bhubaneswar
|
March 7, 2009 |
SHREE NILAKANTHA FILLING STATION AND ANR. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
March 3, 2009 |
Shree Ranisati Processors (P) Ltd. Vs. Gayatri Panda
|
November 10, 2009 |
SHRI PRANAB RANJAN BHUYAN Vs. STATE OF ORISSA
|
January 30, 2009 |
SHUVAM CONSTRUCTION PVT LTD Vs. BABITA MOHANTY
|
October 27, 2009 |
SHYAMADEV MANGARAJ Vs. STATE OF ORISSA
|
February 3, 2009 |
SIBENDHU SEKHAR MISHRA Vs. STATE OF ORISSA
|
November 17, 2009 |
SIDDHA MATH Vs. JAGANNATH TEMPLE MANAGING
|
July 7, 2009 |
SIDDHARTHA SEN Vs. REGISTRAR OF COMPANIES ORISSA
|
March 27, 2009 |
Silu Panigrahi Vs. Registrar, Civil and Sessions Court, Jeypore
|
July 21, 2009 |
SIMACHALA @ SIMACHALA BISOYI Vs. SPECIAL LAND ACQUISITION OFFICER
|
March 27, 2009 |
SIMMON TOPPO Vs. STATE OF ORISSA
|
January 30, 2009 |
SIMPLEX CONCRETE PILES (INDIA) LTD. Vs. SALES TAX OFFICER, DHENKANAL CIRCLE, ANGUL
|
February 11, 2009 |
SITANATH NAYAK Vs. CUTTACK DEVELOPMENT AUTHORITY
|
January 8, 2009 |
SITANSUMOHAN PATNAIK Vs. STATE OF ORISSA
|
July 16, 2009 |
SMT. BAISAKHI MAHANTA Vs. HIMANSU SEKHAR DWIBEDI AND 2 ORS.
|
April 2, 2009 |
SMT. CHHABILATA DEI Vs. STATE OF ORISSA AND ORS.
|
March 4, 2009 |
SMT. GEETA MISHRA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
August 18, 2009 |
SMT. KUNTALA @ SANKUNTALA MATI Vs. SMT. RAJALAXMI NAYAK AND ORS.
|
April 17, 2009 |
SMT. NIRMALA MOHAPATRA Vs. STATE OF ORISSA
|
July 27, 2009 |
SMT. P. ROJAPATRA Vs. SMT. G. SUJATA AND ANR.
|
January 30, 2009 |
SMT. PADMABATI DASH Vs. STATE
|
February 11, 2009 |
SMT. PUSBATI GOUD Vs. PABAN GOUD
|
July 29, 2009 |
SMT. SUMATI MISHRA Vs. BASANTIMANI PATI
|
August 21, 2009 |
SMT. SUNDARMANI ACHARYA Vs. STATE OF ORISSA
|
April 17, 2009 |
SMT. SURYAKANTI BEHERA Vs. STATE OF ORISSA
|
July 8, 2009 |
Snehalata Pradhan Vs. State of Orissa
|
January 30, 2009 |
Somanath @Jogi Gouda Vs. State of Orissa
|
December 24, 2009 |
Somanath Mohapatra Vs. State of Orissa
|
May 6, 2009 |
Soubhagya Kumar Nayak Vs. State of Orissa
|
April 9, 2009 |
SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LTD Vs. STATE OF ORISSA
|
December 9, 2009 |
SPECIAL LAND ACQUISITION OFFICER Vs. JYUSHNAMAYEE DEI
|
March 6, 2009 |
Sree Osiya Trading Corporation Vs. Cuttack Development Authority
|
March 4, 2009 |
SRI A. SIBO RAM RAJU Vs. STATE OF ORISSA, REPRESENTED BY ITS SECRETARY, WORKS DEPARTMENT AND ORS.
|
May 7, 2009 |
SRI ARUNA KUMAR ALIAS ARUNA PRADHAN Vs. RADHIKA PRADHAN
|
November 20, 2009 |
SRI ASKHAYA SETHI @ AKHAYA KUMAR SETHI Vs. SRI SHYAM SUNDAR DAS
|
February 20, 2009 |
SRI AWADHRAM DUBEY Vs. STATE OF ORISSA
|
January 29, 2009 |
SRI BASU BARAD @ BASUDEV BARAD AND ORS. Vs. STATE OF ORISSA
|
July 16, 2009 |
SRI BHAGIRATHI PANDA AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 16, 2009 |
SRI BISWA BHUSAN DAS Vs. TAXING OFFICER-CUM-REGIONAL TRANSPORT OFFICER
|
February 3, 2009 |
SRI BRAJABANDHU PATI Vs. COLLECTOR-CUM-TRUSTEE AND ORS.
|
September 17, 2009 |
SRI GOPINATH MAHAPRABHU BIJE NIJAGAN Vs. COMMISSIONER, CONSOLIDATION
|
January 6, 2009 |
SRI GOURI SHANKAR MISHRA Vs. ADMINISTRATOR SHRI JAGANNATH TEMPLE
|
November 18, 2009 |
SRI JAGABANDHU SAHOO Vs. STATE OF ORISSA
|
March 3, 2009 |
SRI JEETENDRA KUMAR MEDIRATTA Vs. REPUBLIC OF INDIA
|
April 7, 2009 |
SRI JEETENDRA KUMAR MEDIRATTA Vs. REPUBLIC OF INDIA
|
July 29, 2009 |
SRI KAILASH CHANDRA SETHY Vs. STATE OF ORISSA AND ANR.
|
October 14, 2009 |
SRI M. GOURINATH Vs. STATE OF ORISSA AND ORS.
|
August 7, 2009 |
SRI NILAKANTHA RATH Vs. INDIAN OIL CORPORATION LIMITED
|
September 3, 2009 |
SRI P. SATYANARAYAN PATRO Vs. ORISSA POWER TRANSMISSION CORPORATION LTD.
|
February 26, 2009 |
SRI PRAMOD KUMAR TRIPATHY Vs. STATE OF ORISSA AND 3 ORS.
|
March 26, 2009 |
SRI PRAVAT CHANDRA PANI Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
September 4, 2009 |
Sri Ram Chandra Swain Vs. Presiding Officer, Industrial Tribunal, Goutam Nagar
|
April 6, 2009 |
SRI RAMANATH MISHRA Vs. STATE OF ORISSA AND ORS.
|
August 7, 2009 |
SRI RANEDRA PRATAP SWAIN Vs. RETURNING OFFICER, 89-ATHAGARH ASSEMBLY CONSTITUENCY-CUM-SUB COLLECTOR, AND ORS.
|
April 9, 2009 |
Sri Ranjan Kumar Das Vs. State of Orissa
|
August 18, 2009 |
Sri Sanjay Kumar Das Burma Vs. State of Orissa
|
March 20, 2009 |
SRI SOUMENDRA NANDAN DASMOHAPATRA Vs. STATE OF ORISSA
|
October 14, 2009 |
SRI SURESH CHANDRA BEHERA Vs. STATE OF ORISSA AND ORS.
|
December 15, 2009 |
SRIKANTA MOHAN MISHRA Vs. STATE OF ORISSA
|
July 21, 2009 |
SRIKANTA SENAPATI Vs. STATE OF ORISSA AND ORS.
|
August 5, 2009 |
SRIMATI CHHABILATA DEI Vs. STATE OF ORISSA
|
September 3, 2009 |
SRIMATI PRADHAN Vs. YASHOBANTA NARAYAN MOHAPATRA AND ANR.
|
January 12, 2009 |
STATE Vs. RAJEV SWAIN AND ANR.
|
April 10, 2009 |
STATE Vs. BHUNDA @ MANGAL SARDAR
|
January 21, 2009 |
STATE Vs. TAPIRAM MAJHI AND ANR.
|
January 21, 2009 |
STATE OF ORISSA Vs. HARERAM HANS AND ORS.
|
January 28, 2009 |
STATE OF ORISSA Vs. BHAJAMAN KONHAR
|
January 30, 2009 |
STATE OF ORISSA Vs. PRATAP CHANDRA SAHOO AND ORS.
|
January 27, 2009 |
STATE OF ORISSA Vs. DAYANIDHI PADHI AND 2 ORS.
|
January 8, 2009 |
STATE OF ORISSA Vs. PRIYANATH PRADHAN AND ANR.
|
March 5, 2009 |
STATE OF ORISSA Vs. KAIBALYA DEHURY AND ORS.
|
July 28, 2009 |
STATE OF ORISSA Vs. BALABHADRA MEKAP
|
March 19, 2009 |
STATE OF ORISSA Vs. SATYA @SATYANARAYAN PRADHAN AND ORS.
|
June 30, 2009 |
STATE OF ORISSA Vs. DANDASI BEHERA AND ANR.
|
July 27, 2009 |
STATE OF ORISSA Vs. JHALA DHINDA @ PRAHALLAD AND ORS.
|
July 15, 2009 |
STATE OF ORISSA Vs. DILLIP KUMAR ROUTRAY AND ORS.
|
June 29, 2009 |
STATE OF ORISSA Vs. NILAKANTHA SAHU AND ORS.
|
August 5, 2009 |
STATE OF ORISSA Vs. LENGU SANTA
|
July 16, 2009 |
STATE OF ORISSA Vs. KABULI @ BHAGYADHAR MANGARAJ
|
July 20, 2009 |
STATE OF ORISSA Vs. BRAJASUNDAR @ KEDA BEHERA AND ORS.
|
August 3, 2009 |
STATE OF ORISSA Vs. SAROJ KUMAR SINHA
|
May 18, 2009 |
STATE OF ORISSA Vs. HAGURI @ SANATAN BEHERA AND ORS.
|
June 17, 2009 |
STATE OF ORISSA Vs. NARAYAN PATRA
|
June 25, 2009 |
STATE OF ORISSA Vs. BIJOYA NAIK AND ORS.
|
July 14, 2009 |
STATE OF ORISSA Vs. PADU @ PADMAMUKHA DANDIA AND ORS.
|
July 16, 2009 |
STATE OF ORISSA Vs. RAJA SINGH @ RAJU @ TARBINDER SINGH AND ORS.
|
August 10, 2009 |
STATE OF ORISSA Vs. UTTARA PRADHAN
|
July 27, 2009 |
STATE OF ORISSA Vs. DANARA PRADHAN AND ANR.
|
October 8, 2009 |
STATE OF ORISSA Vs. MOHANLAL AGARWAL
|
August 31, 2009 |
STATE OF ORISSA Vs. KUMUDA CHANDRA NAIK AND ORS.
|
October 9, 2009 |
STATE OF ORISSA Vs. GOLAPI DEI
|
July 17, 2009 |
STATE OF ORISSA Vs. MAHURIA TANDI
|
July 2, 2009 |
STATE OF ORISSA Vs. JHARI MAJHI
|
July 1, 2009 |
STATE OF ORISSA Vs. BHUBANESWARA BHOI
|
January 12, 2009 |
STATE OF ORISSA Vs. ABHIMANYU ROUT AND ANR.
|
January 30, 2009 |
STATE OF ORISSA Vs. MUNA @ MADHUSUDAN KAR AND ORS.
|
May 20, 2009 |
STATE OF ORISSA Vs. SHYAMA BEHERA
|
January 6, 2009 |
STATE OF ORISSA Vs. NIRANJAN LENKA
|
September 15, 2009 |
STATE OF ORISSA Vs. RABI HONTAL
|
July 16, 2009 |
STATE OF ORISSA Vs. REKARD SINGH PATRA
|
July 21, 2009 |
STATE OF ORISSA Vs. TULU DALABEHERA @ PRADIPA KUMAR INDRAJIT
|
August 10, 2009 |
STATE OF ORISSA Vs. BABAJI PANIGRAHI
|
July 23, 2009 |
STATE OF ORISSA Vs. FAKIR CH. SETHY
|
July 30, 2009 |
STATE OF ORISSA Vs. ORISSA ADMINISTRATIVE TRIBUNAL
|
September 15, 2009 |
STATE OF ORISSA Vs. PADMINI KAR
|
September 15, 2009 |
STATE OF ORISSA Vs. MANAGOBINDA SAHOO
|
February 25, 2009 |
STATE OF ORISSA Vs. SIBA PRASAD SWAIN
|
July 29, 2009 |
STATE OF ORISSA Vs. PADMANAV PRADHAN
|
February 13, 2009 |
STATE OF ORISSA Vs. BUDHA @ CHINTAMANI DAS AND ANR.
|
July 28, 2009 |
STATE OF ORISSA Vs. NETRAMANI DEI
|
January 30, 2009 |
STATE OF ORISSA Vs. DR. AJAYA KTUNAR MISHRA
|
September 11, 2009 |
STATE OF ORISSA Vs. NANDA GOUDA
|
August 3, 2009 |
STATE OF ORISSA Vs. NAIKA KABADI
|
October 15, 2009 |
STATE OF ORISSA Vs. DOLAMANI @ MANGAN MEHERA AND ORS.
|
October 19, 2009 |
STATE OF ORISSA Vs. MADAN BIDIKA AND ORS.
|
October 20, 2009 |
STATE OF ORISSA Vs. ARJUN CHETTY AND ORS.
|
October 20, 2009 |
STATE OF ORISSA Vs. TATANA @ OM TATSAT ACHARYA
|
October 27, 2009 |
STATE OF ORISSA Vs. ISWARA SAHOO AND ORS.
|
October 12, 2009 |
STATE OF ORISSA Vs. MAKUA @ SARAT CHANDRA BEHERA
|
October 12, 2009 |
STATE OF ORISSA Vs. GURUBARIA MUNDA AND ANR.
|
October 12, 2009 |
STATE OF ORISSA Vs. RAMESH CHANDRA SWAIN AND ORS.
|
May 20, 2009 |
STATE OF ORISSA Vs. GOLA NAIK AND ORS.
|
July 22, 2009 |
STATE OF ORISSA Vs. NARI SINGH
|
September 7, 2009 |
STATE OF ORISSA Vs. RAMA CHANDRA PADHI AND ORS.
|
October 12, 2009 |
STATE OF ORISSA Vs. KRUSHNA CHANDRA PATEL AND ORS.
|
October 13, 2009 |
State of Orissa Vs. Chhabi Jhodia
|
July 14, 2009 |
State of Orissa Vs. Kali Ch.Ratha
|
July 21, 2009 |
State of Orissa Vs. Muralidhar Roula
|
August 27, 2009 |
State of Orissa Vs. Agasti Kumar Sahoo
|
October 27, 2009 |
STATE OF ORISSA Vs. STEEL AUTHORITY OF INDIA LTD.
|
March 19, 2009 |
STATE OF ORISSA Vs. DREDGING CORPORATION OF INDIA LTD.
|
March 20, 2009 |
State of Orissa Vs. Bipin Baral
|
May 6, 2009 |
STATE OF ORISSA Vs. PRIYANATH PRADHAN AND ANOTHER
|
May 5, 2009 |
STATE OF ORISSA Vs. SUDARSANA MALLIK AND OTHERS
|
October 9, 2009 |
STATE OF ORISSA Vs. PRADIPTA KUMAR SAMANTRA
|
October 14, 2009 |
STATE OF ORISSA Vs. PANCHANAN JENA
|
October 19, 2009 |
STATE OF ORISSA Vs. CHIKKALA RAGHUPATI
|
July 2, 2009 |
STATE OF ORISSA Vs. TULASI GADNAIK
|
July 27, 2009 |
STATE OF ORISSA Vs. WATEKA MANI
|
June 29, 2009 |
STATE OF ORISSA Vs. MULIA ADAPADIA
|
February 2, 2009 |
STATE OF ORISSA Vs. BANITA
|
October 30, 2009 |
STATE OF ORISSA Vs. SANTI KUMAR MITRA
|
November 13, 2009 |
STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY
|
December 23, 2009 |
STATE OF ORISSA REPRESENTED THROUGH THE COMMISSIONER-CUM-SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. PRAVAT KUMAR PANDA
|
July 29, 2009 |
STATE OF ORISSA, REPRESENTED THROUGH THE COLLECTOR Vs. GHANASHYAM SAHOO
|
December 11, 2009 |
STEEL AUTHORITY OF INDIA LTD Vs. STATE OF ORISSA
|
January 19, 2009 |
STEEL AUTHORITY OF INDIA LTD Vs. PANCHU BEHERA
|
January 7, 2009 |
SUB DIVISIONAL OFFICER Vs. SIBARAM JENA
|
March 31, 2009 |
Sub-Collector-cum-Returning Officer Vs. Sri Pradipta Kumar Naik
|
November 11, 2009 |
Subash Chandra Das Vs. State of Orissa
|
November 3, 2009 |
Subash Chandra Das Vs. Registrar (Amn.), Orissa High Court
|
February 5, 2009 |
SUBASH CHANDRA DAS Vs. REGISTRAR (AMN.), ORISSA HIGH COURT
|
January 22, 2009 |
Subash Chandra Panda Vs. State of Orissa
|
September 1, 2009 |
SUBASH CHANDRA PANDA Vs. STATE OF ORISSA
|
October 30, 2009 |
SUBASH CHANDRA PARIDA Vs. STATE OF ORISSA
|
April 30, 2009 |
SUBHADRA DEBATA AND ORS. Vs. STATE OF ORISSA
|
September 8, 2009 |
SUDARSAN GIRI Vs. UNION OF INDIA
|
November 20, 2009 |
SUDARSAN SAHOO Vs. STATE OF ORISSA AND ORS.
|
March 23, 2009 |
SUDEEP PANIGRAHI Vs. CHAIRMAN, JOINT ENTRANCE EXAMINATION
|
September 14, 2009 |
SUDHANSU SEKHAR GANTAYAT Vs. STATE OF ORISSA
|
January 16, 2009 |
SUDHIR KUMAR AGARWALA Vs. CIT
|
April 15, 2009 |
SUDHIR KUMAR NAIK Vs. STATE OF ORISSA
|
May 8, 2009 |
Sujit Kumar Giri Vs. Laxmipriya Manna @ Giri
|
April 30, 2009 |
SUKRU GOUDA Vs. STATE OF ORISSA
|
December 17, 2009 |
SUKRU GOUDA Vs. STATE OF ORISSA
|
July 30, 2009 |
Suman Agency, Cuttack Vs. Sales Tax Officer, Cuttack-1 West Circle, Cuttack
|
March 23, 2009 |
SUNARAM GOALA Vs. STATE OF ORISSA
|
May 20, 2009 |
SUNDARMOHAN NAYAK Vs. STATE OF ORISSA
|
November 24, 2009 |
SUNIL KUMAR DASH Vs. DISTRICT
|
February 25, 2009 |
SUPREME POLYMERS PRIVATE LTD. AND ANR. Vs. STATE OF ORISSA AND ORS.
|
August 20, 2009 |
SURENDRA DHARUA Vs. STATE OF ORISSA
|
June 22, 2009 |
Surendra Kumar Agarwal Vs. State of Orissa
|
May 14, 2009 |
Surendra Mishra Vs. State of Orissa
|
October 29, 2009 |
SURENDRA NATH SAHU Vs. STATE OF ORISSA
|
April 29, 2009 |
Surendra Rout Vs. Executive Magistrate, Cuttack
|
November 18, 2009 |
Surendranath Kar Vs. Bhaba Dulal Bose
|
May 18, 2009 |
SURENDRANATH KAR Vs. DHABA DULAL BOSE
|
May 10, 2009 |
Surendranath Sahoo Vs. Mahendra Samantaray
|
August 20, 2009 |
SURESH CHANDRA PADHEE Vs. STATE OF ORISSA AND ORS.
|
November 18, 2009 |
Suresh Mehera Vs. Subha Chaulia
|
November 3, 2009 |
SURI @ SURESH CHANDRA GOUDO Vs. STATE OF ORISSA
|
August 4, 2009 |
Surjya Kanta Tripathy Vs. State of Orissa
|
April 30, 2009 |
SURYA KANTA TRIPATHY AND ORS. Vs. COUNCIL OF HIGHER SECONDARY EDUCATION ORISSA AND ANR.
|
March 23, 2009 |
Surya News Print & Papers Private Limited Vs. Branch Manager, State Bank of India, Kesinga Branch, Dist.Kalahandi, Orissa
|
March 26, 2009 |
SURYA NEWS PRINT AND PAPERS PVT. LTD. Vs. STATE BANK OF INDIA
|
August 29, 2009 |
SURYA PRAKASH MOHAPATRA Vs. SECRETARY ORISSA STAFF SELECTION COMMISSION
|
October 14, 2009 |
Susant Kumar Baral Vs. Vice Chancellor, Berhampur University
|
September 16, 2009 |
Susanta Nanda Vs. Union of India
|
June 9, 2009 |
SWAPANANANDA PATTANAYAK Vs. STATE OF ORISSA
|
November 17, 2009 |
SWAPNESWAR LENKA Vs. SECURITY OFFICER, EAST COAST RAILWAY
|
December 9, 2009 |
SWASTIK AGENCY Vs. STATE BANK OF INDIA
|
January 8, 2009 |
T DEV KUMAR PATRA Vs. STATE OF ORISSA
|
December 4, 2009 |
T. MOHAN RAO Vs. STATE OF ORISSA
|
May 21, 2009 |
TAPAN KUMAR SAMANTA Vs. COLLECTOR CUM DISTRICT MAGISTRATE
|
December 24, 2009 |
TAPAS KUMAR RATH Vs. HAREKRISHNA PRADHAN
|
February 25, 2009 |
TARACHAND MAJHI Vs. LALIT PADHAN
|
November 20, 2009 |
TAU ALIAS ANIRUDHA SAHU Vs. STATE OF ORISSA
|
July 1, 2009 |
The Controller of Examinations, Council of Higher Secondary Education, Orissa Vs. Narmadaprava Sahoo
|
March 6, 2009 |
THE DHAMARA PORT COMPANY LTD. Vs. SOUMYA RANJAN MOHANTY AND ORS.
|
November 17, 2009 |
THE MANAGEMENT OF THE DIRECTOR, CENTRAL INSTITUTE OF FRESHWATER AQUACULTURE (CIFA) Vs. THE UNION OF INDIA (UOI) AND ANR.
|
October 9, 2009 |
THE SECURITY PERSONNEL COMBINE Vs. INDIAN OIL CORPORATION LIMITED. (REFINERY DIVISION) AND ANR.
|
July 22, 2009 |
TIKAN BINDHANI Vs. STATE OF ORISSA
|
December 7, 2009 |
TIKAYAT ROUTRAY AND ORS. Vs. STATE OF ORISSA
|
April 21, 2009 |
Tor Steel Research Foundation in India Vs. State of Orissa
|
August 12, 2009 |
Tribhuban Das Vs. Orissa State Financial Corporation
|
May 6, 2009 |
TRILOCHAN SAHOO Vs. SRIMALI SARALA SAHOO
|
February 25, 2009 |
TULSIRAM SAHU Vs. UNION OF INDIA (UOI), REP. THOUGH ITS DIRECTOR GENERAL OF POSTS AND ORS.
|
April 20, 2009 |
TUNIA @ HEMANTA KUMAR SAHU Vs. STATE OF ORISSA
|
October 19, 2009 |
TUTU @ BASANTA SWAIN Vs. BIPIN BIHARI PARIDA
|
August 20, 2009 |
UMAKANTA SARANGI AND ORS. Vs. STATE OF ORISSA
|
April 30, 2009 |
UMAPADA BOSE AND ORS. Vs. STATE OF ORISSA AND ORS.
|
March 30, 2009 |
UNION OF INDIA Vs. P. SURESH KUMAR
|
September 11, 2009 |
UNION OF INDIA Vs. SUSHIL KUMAR RATH
|
May 1, 2009 |
UNION OF INDIA Vs. RABINDRA BEHERA
|
March 19, 2009 |
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CUTTACK BENCH
|
November 17, 2009 |
UNION OF INDIA Vs. NALINI PARIDA
|
August 18, 2009 |
UNION OF INDIA (UOI) AND 3 ORS. Vs. FAGUNI CHARAN BARIK
|
February 11, 2009 |
UNION OF INDIA (UOI) AND 4 ORS. Vs. SRI R.V. RAO
|
March 23, 2009 |
UNION OF INDIA (UOI) AND ORS. Vs. SMT. S. RAMAKUMARI AND ANR.
|
March 3, 2009 |
UNION OF INDIA (UOI) REPRESENTED BY THE CHIEF POST MASTER GENERAL AND ORS. Vs. SRI GOURANANDA DEO
|
January 30, 2009 |
UNITED INDIA INSURANCE CO LTD Vs. ULLASH CHANDRA MOHARANA
|
December 22, 2009 |
UPENDRA JENA Vs. REGIONAL DIRECTOR
|
October 15, 2009 |
URMILA RAUT Vs. ZONE OFFICER NO. IX, UPPER KOLAB HYDRO ELECTRIC PROJECT
|
October 14, 2009 |
UTKAL ROAD LINES Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL
|
April 2, 2009 |
UTKAL ROAD LINES Vs. REGISTRAR, INCOME TAX APPELLATE TRIBUNAL, CTC
|
March 19, 2009 |
UTTAM PRASAD GUPTA Vs. ORRISSA STATE FINANCIAL CORPOATION
|
April 9, 2009 |
V.Prasant Kumar Raju Vs. Madras Cement Ltd.
|
December 14, 2009 |
VIK ASSOCIATES AND CHITS PVT LTD Vs. ASHOK AUTOMOBILES MECHANICAL AND ELECTRICAL ENGINEER
|
December 11, 2009 |
VISA STEEL Vs. STATE OF ORISSA
|
March 31, 2009 |
VUNGARALA BERAIAH NAIDU Vs. GAJANANDA AGRAWAL
|
December 19, 2009 |
Western Electricity Supply Company of Orissa Ltd. Vs. State of Orissa
|
December 9, 2009 |
ZENITH MINING PVT. LTD. Vs. COLLECTOR
|
October 22, 2009 |
ZERINA MARINES PVT. LTD. Vs. STATE OF ORISSA
|
June 23, 2009 |