A. VENKATA RAO Vs. THE STATE
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July 27, 1979 |
ABAS ALI KHAN Vs. SAHABUDDIN KHAN AND ANR.
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December 19, 1979 |
ABDUL RASID KHAN Vs. SK RAHIMTULLA
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May 14, 1979 |
ADHIKARI GOPINATH DAS Vs. NIRMAL CHANDRA MOHANTY
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April 9, 1979 |
ANANDA SAHU AND ORS. Vs. STATE OF ORISSA AND ANR.
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June 27, 1979 |
ANANTA KESHARI ALIAS RAMA SARKAR Vs. COLLECTOR AND ANR.
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April 17, 1979 |
ARJUNA BEHERA AND TWO ORS. Vs. STATE OF ORISSA
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August 3, 1979 |
ARTABANDHU MOHAPATRA Vs. BISWESWAR BHUTIA
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January 12, 1979 |
ASHIRBAD BEHERA Vs. STATE OF ORISSA
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July 20, 1979 |
BADRINARAYAN RAY AND ORS. Vs. PRINCIPAL, NARSINGH CHOUDHURY COLLEGE AND ORS.
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December 10, 1979 |
BANABEHARI DAS Vs. EXECUTIVE ENGINEER, R.E. DIVISION AND ANR.
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April 24, 1979 |
BASUDEV MISRA AND ORS. Vs. PANCHANAN MISRA AND ORS.
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April 20, 1979 |
BAURIBANDHU PANDA AND ANR. Vs. THE STATE OF ORISSA
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September 6, 1979 |
BHABAGRAHI BEHERA Vs. STATE OF ORISSA
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May 14, 1979 |
BHAGABAN PRASAD DAS Vs. NARAYAN PRASAD DAS
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December 13, 1979 |
BHAJA GOVINDA MAIKAP Vs. JANAKI DEI
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January 3, 1979 |
BHAMARA ALIAS BHRAMARA HATI AND ORS. Vs. KHETI BEWA AND ORS.
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October 16, 1979 |
BHIMA NAYAK Vs. PANJASHAW DURGAH
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January 29, 1979 |
BINOD BIHARI BEHERA AND ORS. Vs. NIRANJAN SAHU
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March 5, 1979 |
BIRAMANI SAHU Vs. COLLECTOR CUSTOM AND EXCISE
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April 11, 1979 |
BISHNU BALLAB PANDA Vs. FOOD CORPORATION OF INDIA
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January 23, 1979 |
BISRA STONE LIME CO LIMITED Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
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April 18, 1979 |
CHAIRMAN THE ORISSA STATE ELECTRICITY BOARD Vs. JAYASHREE CHEMICALS LTD
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September 19, 1979 |
CHANDOL GRAM PANCHAYAT Vs. PALLAI GRAM PANCHAYAT AND ORS.
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August 20, 1979 |
CHATIRAM CHANDWANI Vs. STATE
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November 7, 1979 |
CHIEF ENGINEER, RURAL ENGINEERING ORGANISATION AND ANR. Vs. RAM CHANDRA SAHU AND ANR.
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December 14, 1979 |
CHINTAMANI MAHASUAR AND ORS. Vs. KASINATH MAHASUAR
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January 5, 1979 |
COLLECTOR Vs. ANASUYA DEBI
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April 30, 1979 |
COLLECTOR OF PURI Vs. KAMALA KANTA DAS
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May 1, 1979 |
COMMISSIONER OF INCOME TAX Vs. LAL BROTHERS
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February 6, 1979 |
COMMISSIONER OF INCOME TAX Vs. AMERICAN CONSULTING CORPORATION
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August 30, 1979 |
COMMISSIONER OF INCOME TAX Vs. ALOO SUPPLY COMPANY
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December 18, 1979 |
COMMISSIONER OF INCOME TAX Vs. TARA TRADING COMPANY
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December 20, 1979 |
COMMISSIONER OF INCOME TAX Vs. BUDHARAJ N C AND COMPANY
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November 13, 1979 |
COMMISSIONER OF INCOME TAX Vs. PANDA AND COMPANY
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November 21, 1979 |
CONSOLIDATED CONSTRUCTION COMPANY Vs. STATE OF ORISSA AND ORS.
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May 15, 1979 |
DALMIA INSTITUTE OF SCIENTIFIC AND INDUSTRIAL RESEARCH Vs. INCOME TAX OFFICER
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January 30, 1979 |
DAMJI JAIRAM Vs. COMMISSIONER OF WEALTH TAX
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November 30, 1979 |
DEBARAJ PRADHAN Vs. GHANSHYAM
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May 1, 1979 |
DHANESWAR MAHANTY Vs. SITANATH DAS
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April 30, 1979 |
DHANI DIBYA Vs. KASINATH NANDA
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August 30, 1979 |
DHARAOIDHAR MAJHI Vs. THE STATE OF ORISSA
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December 18, 1979 |
DINABANDHU PRADHAN Vs. STATE OF ORISSA
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November 17, 1979 |
DINAMANI DAS Vs. BIMBADHAR PADHAN
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July 12, 1979 |
DOKI ADINARAYANA SUBUDHI Vs. DOKI SURYA PRAKASH RAO
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November 17, 1979 |
DR. BIMAL CHANDRA KAR Vs. STATE OF ORISSA AND ANR.
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May 18, 1979 |
DRAUPADI PATEL Vs. MANGAL PRASAD PATEL
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April 13, 1979 |
EXECUTIVE ENGINEER PRACHI DIVISION BHUBANESWAR Vs. GANGARAM CHHAPOLIA
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August 20, 1979 |
EXECUTIVE ENGINEER RURAL ENGINEERING DIVISION CUTTACK Vs. SURENDRANATH KANUNGO
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September 10, 1979 |
EXECUTIVE ENGINEER RURAL ENGINEERING ORGANISATION KHURDA Vs. D N SENAPATI
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February 23, 1979 |
EXECUTIVE ENGINEER, NATIONAL HIGHWAYS, DIVISION NO. II Vs. KAMALA GOUDUNI
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April 3, 1979 |
FERTILIZER CORPORATION OF INDIA LTD Vs. RANJIT KUMAR MISHRA
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August 27, 1979 |
GADHAPURNI Vs. STATE
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August 27, 1979 |
GENERAL MANAGER, ORISSA STATE ROAD TRANSPORT CORPORATION Vs. JEMA SWAIN
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August 23, 1979 |
GHANA BHOI Vs. NATHA BHOI
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December 17, 1979 |
GOBARDHAN MOHAPATRA AND ANR. Vs. STATE
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December 4, 1979 |
GOLAK CHANDRA RATH Vs. KRUTIBAS RATH
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August 27, 1979 |
GOPI CHAND AGARWALLA Vs. STATE OF ORISSA AND ORS.
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August 13, 1979 |
GURUCHARAN MISRA AND ORS. Vs. J.C. BRAHMA AND ORS.
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November 19, 1979 |
GURUNATH PRADHAN Vs. STATE OF ORISSA
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March 5, 1979 |
HAJI ALLAUDDIN KHAN Vs. NOTIFIED AREA COUNCIL
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October 9, 1979 |
HARI BHAGAT AGARWALA Vs. FOOD CORPORATION OF INDIA
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January 19, 1979 |
HARIHAR DAS Vs. STATE
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December 14, 1979 |
HOWRAH MOTOR CO LTD Vs. LABOUR COURT BHUBNESWAR
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August 17, 1979 |
INDIAN METALS AND FERRO ALLOYS LTD Vs. ORISSA STATE ELECTRICITY BOARD
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September 3, 1979 |
INDIAN METALS AND FERRO ALLOYS LTD Vs. ORISSA STATE ELECTRICITY BOARD
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October 23, 1979 |
INDRAJIT SINGH Vs. MIRZA JALILUDDIN BAIG
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June 18, 1979 |
INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. PHULPADA SEVA SAMABAYA SAMITI AND ANR.
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May 10, 1979 |
INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LTD Vs. JAJODIA OVERSEAS P LTD
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November 7, 1979 |
ISWAR @ KISHORE NAIK Vs. THE STATE
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August 31, 1979 |
JADUNATH DAS Vs. STATE OF ORISSA
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January 10, 1979 |
JAKKA BHOGI Vs. THE STATE
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May 8, 1979 |
JOGENDRA MALLA Vs. KHIRA DEI
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August 16, 1979 |
JURINATH SAHU Vs. RAMABALLAVA BRAHMA AND ANR.
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April 18, 1979 |
JYOTI TRANSPORT and SERVICE CO-OPERATIVE SOCIETY LTD Vs. ASKA CO-OPERATIVE SUGAR INDUSTRIES LTD
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October 29, 1979 |
K C ROUT Vs. STATE OF ORISSA
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January 24, 1979 |
K. VISWESWARA RAO Vs. J. SANGARAMA
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November 26, 1979 |
KALINGA JUTE PRODUCTS PVT LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
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October 10, 1979 |
KANHIALAL SARDA Vs. STATE OF ORISSA
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September 19, 1979 |
KARTIK ENTERPRISE PVT LTD Vs. ORISSA STATE ELECTRICITY BOARD
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August 10, 1979 |
KARUNA JAL AND ORS. Vs. STATE
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August 9, 1979 |
KARUNAKAR PRADHAN Vs. SAROJINI MISHRA AND ORS.
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October 29, 1979 |
KHITISH CHANDRA SAHU Vs. RAJKISHORE SAHU
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March 22, 1979 |
KISHANLAL SINDHI Vs. EXECUTIVE OFFICER NOTIFIED AREA COUNCIL
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October 15, 1979 |
KUMARBAR-BAR BEHERA Vs. EXECUTIVE ENGINEER P H MAINTENANCE DIVISION NO II
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October 23, 1979 |
LOKANATH PRASAD DAS Vs. BIJOYA KUMAR BHUYAN AND ORS.
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December 4, 1979 |
MALLI BEWA Vs. NATABAR NAIK
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November 8, 1979 |
MANAGING COMMITTEE, ORISSA POLICE HIGH SCHOOL Vs. RASBEHARI PATNAIK AND OTHERS
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January 9, 1979 |
MANAMOHAN DAS Vs. STATE OF ORISSA AND OTHERS
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January 30, 1979 |
MANILAL SINGHANIA Vs. STATE OF ORISSA THROUGH COLLECTOR
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May 14, 1979 |
MANPURE MATH AND ANR. Vs. STATE OF ORISSA AND ORS.
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March 9, 1979 |
MOHAN SINGH Vs. THE STATE
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October 23, 1979 |
MST. RADHA HOTA Vs. DUTIKA SATPATHY AND ANR.
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June 22, 1979 |
MUNI PRASAD KANEIHYALAL Vs. SUKADEV RAM AND 2 ORS.
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November 2, 1979 |
MURAHDHAR NANDA AND ORS. Vs. SURAJA DEI @ DANU BOU AND ORS.
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November 28, 1979 |
NABIN CHANDRA DAS Vs. STATE
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September 4, 1979 |
NAGENDRA KUMAR BEHERA Vs. STATE THROUGH SARAJ KUMAR PATNAIK, FOOD INSPECTOR, CUTTACK MUNICIPALITY
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May 16, 1979 |
NAGENDRANATH ROY Vs. RAMAPRASAD PANDA
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January 18, 1979 |
NANDIADA DANDASI AND ORS. Vs. KISHORE CHANDRA SAHOO
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May 7, 1979 |
NARAYAN BEHERA Vs. STATE OF ORISSA THROUGH SECRETARY, TRIAL AND WELFARE DEPARTMENT AND ORS.
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November 5, 1979 |
NARAYAN CHANDRA SAHU Vs. ABHIMANYU SAHU
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September 6, 1979 |
NEW INDIA ASSURANCE CO LTD Vs. SURJYAMONI PADHI
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October 11, 1979 |
NIRANJAN CARMA Vs. THE STATE OF ORISSA
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May 18, 1979 |
NIRANJAN LAL Vs. MOTILAL GUPTA AND ORS.
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May 3, 1979 |
NRUSINGHA MANGAL Vs. DAMODAR SAHU
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September 4, 1979 |
ORISSA WEAVERS CO OPERATIVE SPINNING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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August 7, 1979 |
P K PANDA Vs. PREMALATA CHOUDHURY
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December 10, 1979 |
PADMALAYA Vs. SHYAMSUNDAR SAHU
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August 21, 1979 |
PARAMANANDA FATESHINGH Vs. LABANYA BEWA
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January 12, 1979 |
PRAFULLA KUMAR CHOTRAY AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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March 23, 1979 |
PRAHALLAD RAI AGARWALA Vs. FOOD CORPORATION OF INDIA
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July 25, 1979 |
PRAKASH CHANDRA PUROHIT Vs. INDUSTRIAL TRIBUNAL
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July 26, 1979 |
PRAKASH CHANDRA SAHU Vs. MANAGING DIRECTOR O R T CO
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July 17, 1979 |
PURNA CHANDRA MISRA Vs. STATE OF ORISSA AND ORS.
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November 14, 1979 |
RADHAMOHAN DEV Vs. NABAKISHORE NAIK
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May 18, 1979 |
RAHAMATULLAH MD. HOSSAIN Vs. STATE OF ORISSA AND ORS.
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October 9, 1979 |
RAJKISHORE BARAL Vs. COMMISSIONER OF ENDOWMENT
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January 15, 1979 |
RAJKISHORE PRASAD Vs. STATE OF ORISSA
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January 23, 1979 |
RAM KISHAN AGARWALA Vs. COLLECTOR OF CENTRAL EXCISE
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December 18, 1979 |
RAMA CHANDRA Vs. GADADHAR MOHAPATRA
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November 6, 1979 |
RAMA CHANDRA PRADHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
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December 4, 1979 |
RAMACHANDRA MISRA Vs. ADDL DIRECTOR OF PUBLIC INSTRUCTION SCHOOLS
|
January 10, 1979 |
RAMESWARLAL MURALIDHAR Vs. STATE OF ORISSA
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July 26, 1979 |
RANGILAL AND SONS AND ANR. Vs. THE INDUSTRIAL DEVELOPMENT CORPORATION OF ORISSA LIMITED
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May 14, 1979 |
RATNA MANJARI DAS Vs. BHASKAR CHANDRA DAS
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March 1, 1979 |
REGISTRAR OF COMPANIES Vs. SUBIMAL CHANDRA MALLICK
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January 10, 1979 |
RUPA MERLI AND ORS. Vs. KRUPA PADHAN AND ORS.
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July 25, 1979 |
S S SAHU Vs. HARIPRASAD SAHA
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May 14, 1979 |
S.K. MOHANTY Vs. UNION OF INDIA (UOI) AND ORS.
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December 20, 1979 |
SABITRI DEBI Vs. BAIKUNTHA DAS
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January 11, 1979 |
SANYASI L AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1979 |
SATYABADI PRADHAN Vs. TAHASILDAR
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February 6, 1979 |
SHRI KAHNOO CHARAN SAHOO Vs. STATE OF ORISSA AND ANR.
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August 31, 1979 |
SHRI R.N. MATHUR, REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SHRI S.C. MALLICK, DIRECTOR, PRESSELS PRIVATE LIMITED AND TWO ORS.
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May 18, 1979 |
SHYAM SUNDAR DAS Vs. MUNICIPAL COUNCIL BARIPADA
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August 6, 1979 |
SIBA KUMAR MISRA Vs. THE STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY TO THE GOVT. OF ORISSA, LABOUR, EMPLOYMENT AND HOUSING DEPARTMENT AND ORS.
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April 18, 1979 |
SILLA NARAYANAMURTY Vs. STATE OF ORISSA
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May 17, 1979 |
SMT. LAXMI DEVI Vs. TRINATH MISRA, EXECUTIVE OFFICER, N.A.C. AND ANR.
|
May 15, 1979 |
SONU PUJARI Vs. ARJUN BISSOYI
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December 13, 1979 |
STATE OF ORISSA Vs. KHETRABASI BISWAL AND ORS.
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December 21, 1979 |
STATE OF ORISSA Vs. DHANESWAR BADHEI AND ANR.
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May 18, 1979 |
STATE OF ORISSA Vs. PAHAN KUMAR AGARWALLA AND ANR.
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April 24, 1979 |
STATE OF ORISSA Vs. AMITAVA PRASAD DAS
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January 16, 1979 |
STATE OF ORISSA Vs. G C KANUNGO
|
August 7, 1979 |
STATE OF ORISSA Vs. BASUDEV DAS
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January 10, 1979 |
STATE OF ORISSA Vs. KALAPANA JEWELLERS
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December 12, 1979 |
STATE OF ORISSA AND ORS. Vs. SUSIL KUMAR JAJODIA
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October 17, 1979 |
STEEL TRADING CO Vs. STATE OF ORISSA
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July 26, 1979 |
SUDHAMANI DEI Vs. SADANANDA MOHANTY
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February 14, 1979 |
SUDHIR SULEMON SAHU AND ORS. Vs. CHITTARANJAN PRADHAN AND ORS.
|
April 19, 1979 |
SUKADEOLAL BANKA Vs. JOGESWAR PRASAD SHARMA
|
November 6, 1979 |
SURAJBALI RAM Vs. DHANI RAM
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January 12, 1979 |
SURAJMALL SHIWBHAGAWAN Vs. KALINGA IRON WORKS
|
March 9, 1979 |
SURAJMANI SRIMALI Vs. STATE OF ORISSA
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November 6, 1979 |
SUSIL KUMAR PRADHAN AND ORS. Vs. PANKAJ MOHANTY
|
October 26, 1979 |
THURU KHADIA Vs. BUDHU KHADIA
|
September 4, 1979 |
TITAGHUR PAPER MILLS COMPANY Vs. STATE OF ORISSA
|
September 19, 1979 |
UCHHAB PRADHAN Vs. UNION OF INDIA (UOI) AND ANR.
|
August 7, 1979 |
UDAYANATH DAS AND ORS. Vs. BANSHIDHAR SENAPATI AND ORS.
|
May 8, 1979 |
UMURU SANTA Vs. THE STATE
|
August 20, 1979 |
UNION OF INDIA Vs. ORISSA TEXTILE MILLS LTD
|
April 19, 1979 |
V K LALL Vs. SALES TAX OFFICER ROURKELA CIRCLE
|
November 7, 1979 |
VYSYARAJU VADREENARAYANA MOORTY RAJU Vs. EPARI VENUGOPALAM
|
October 23, 1979 |