|
ACHHUTA MALLICK Vs. MAGU MALLICK
|
July 13, 1973 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PADMALOCHAN SAHU K
|
September 4, 1973 |
|
ADHIKARI RAMA CHANDRA DAS Vs. BHRAMARBAR NAIK
|
August 23, 1973 |
|
ADIKANDA SAMAL Vs. MADHABANANDA NAIK
|
April 17, 1973 |
|
ADVOCATE-GENERAL Vs. BARADAKANTA MISRA
|
July 13, 1973 |
|
AKHOY KUMAR MOHAPATRA Vs. BALARAM SAHU
|
July 24, 1973 |
|
AMBIKA PRASAD Vs. STATE OF ORISSA
|
May 3, 1973 |
|
ANNAPURNA DEI Vs. AKBAR PATEL
|
September 3, 1973 |
|
ARAKHITA SETHI Vs. GANGADHAR MISRA AND ORS.
|
August 1, 1973 |
|
ARAKHITA SWAIN Vs. STATE OF ORISSA
|
August 27, 1973 |
|
ARJUN SAMAL Vs. KAILASH CHANDRA KANUNGO AND ORS.
|
December 3, 1973 |
|
AUTOWAYS INDIA Vs. COMMISSIONER OF INCOME TAX
|
September 2, 1973 |
|
B K MISRA Vs. CHIEF JUSTICE ORISSA H C
|
February 13, 1973 |
|
B L CHOUDHURY AND SONS Vs. STATE OF ORISSA
|
May 7, 1973 |
|
B. APPA RAO Vs. DONNA MOKANDA RAO AND ANR.
|
February 23, 1973 |
|
BABAJI CHARAN SWAIN AND TWO ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
March 2, 1973 |
|
BAIDYANATH MISRA Vs. LOKANATH RATH ALIAS MISRA
|
November 27, 1973 |
|
BAIKUNTHANATH PRATIHARI Vs. STATE OF ORISSA AND ORS.
|
October 29, 1973 |
|
BAINA NAIK Vs. DHRUBA CHARAN NAIK
|
July 30, 1973 |
|
BAIRAGI CHARAN BISOI Vs. STATE OF ORISSA REPRESENTED BY SECRETARY, TRANSPORT DEPARTMENT AND ORS.
|
June 18, 1973 |
|
BAISHAB SA AND ORS. Vs. LAXMANA KUMAR DAS
|
November 7, 1973 |
|
BALARAM TRIPATHY Vs. LOKANATH TRIPATHY
|
February 6, 1973 |
|
BANCHHANIDHI DAS Vs. BHANU SAHUANI
|
April 16, 1973 |
|
BANCHHANIDHI DAS Vs. STATE OF ORISSA AND ORS.
|
July 12, 1973 |
|
BANCHHANIDHI SWAIN Vs. SULAV BEWA
|
February 13, 1973 |
|
BANKA SAHU Vs. MUKTA SAHU AND ANR.
|
November 28, 1973 |
|
BANWARILAL SITARAM Vs. STATE OF ORISSA
|
July 20, 1973 |
|
BHAGABAN MISRA Vs. SK. SULEMAN AND ORS.
|
August 16, 1973 |
|
BHAGABAN MOHANTY Vs. SUDARSAN NAIK
|
November 16, 1973 |
|
BHAGABAT RAY Vs. PARAMESWAR PAIKARY AND ORS.
|
December 18, 1973 |
|
BHAGIRATHI AGARWAL AND BRORS Vs. STATE OF ORISSA
|
June 1, 1973 |
|
BHASKAR RAUT Vs. T RAMBHA BEWA
|
March 16, 1973 |
|
BHIKKA GOUDA AND ORS. Vs. PRAHLAD SWARO AND ORS.
|
November 19, 1973 |
|
BIBHUTI BHUSAN MOHANTY Vs. KULAMONI DAS AND ORS.
|
January 16, 1973 |
|
BIDYADHAR SAHANI Vs. CUTTACK CHIT FUND AND ANR.
|
January 24, 1973 |
|
BIJAYANANDA PATNAIK Vs. PRESIDENT OF INDIA
|
October 22, 1973 |
|
BIMALA DEVI Vs. PATITAPABAN DEV
|
February 8, 1973 |
|
BIRANCHI PRADHAN AND ORS. Vs. JAGANNATH PATRA
|
June 18, 1973 |
|
BISESWARLAL KHANDELWALLA Vs. BARIPADA, MUNICIPALITY
|
November 13, 1973 |
|
BISHNU CHARAN MOHANTY Vs. STATE OF ORISSA
|
February 26, 1973 |
|
BISHNU CHARAN SWAIN Vs. SECRETARY WORKS AND TRANSPORT DEPARTMENT
|
April 27, 1973 |
|
BISWANATH GHOSH Vs. INCOME TAX OFFICER
|
November 13, 1973 |
|
BRAHMA NAIK Vs. RAM KUMAR AGARWALLA AND ORS.
|
July 30, 1973 |
|
BRAJA KISHORE MOHARANA Vs. PRINCIPAL, RAVENSHAW COLLEGE, CUTTACK
|
February 13, 1973 |
|
BRAJABANDHU DAS AND 2 ORS. Vs. GUNI BEWA
|
July 30, 1973 |
|
BRAJAMOHAN BAHIDAR Vs. CHAIRMAN, NOTIFIED AREA COUNCIL. KANTABANJI AND OTHERS
|
June 18, 1973 |
|
BUDHURAM GHANA AND ORS. Vs. MANDARI BEWA
|
August 7, 1973 |
|
CHAIRMAN NOTIFIED AREA COUNCIL Vs. KUDINI LINGARAJU PATRA
|
April 26, 1973 |
|
CHAITRAM Vs. SUPERINTENDENT OF EXCISE
|
February 6, 1973 |
|
CHAKRADHAR PATNAIK Vs. BENUDHAR PATNAIK
|
September 21, 1973 |
|
CHAKRADHAR ROUT AND ANR. Vs. STATE
|
November 20, 1973 |
|
CHANDAN SING NEGI Vs. KAILASH CHANDRA KHANDELWAL AND ORS.
|
October 31, 1973 |
|
CHANDRA SEKHAR PATI Vs. AHALYA DEVI
|
November 29, 1973 |
|
CHANDRAMANI PRADHAN Vs. HARI PASAYAT
|
September 19, 1973 |
|
CHOUDHURY PRAFULLA CHANDRA ROUTRAI Vs. INDRAMANI BARAL
|
January 31, 1973 |
|
COLLECTOR AND KADAM RASUL, MARFATDAR NARUN NABI AND ORS. Vs. GAJENDRA KHUNTIA AND ORS.
|
March 16, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. DEO NARAYANLAL JAGDISHLAL
|
October 31, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. NANDRAM HUNATRAM
|
September 11, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. BEHERA K C
|
September 13, 1973 |
|
COMMISSIONER OF INCOME TAX Vs. BEHERA K C
|
September 5, 1973 |
|
D. SURYA RAO Vs. LIAQUAT ALI KHAN
|
November 6, 1973 |
|
DEBENDRA JENA AND ORS. Vs. JHATU JENA AND ORS.
|
March 23, 1973 |
|
DEBENDRANATH SARANGI Vs. KULAMANI SARANGI
|
August 10, 1973 |
|
DEO KAUR BAI PANDYA Vs. UNION OF INDIA
|
February 28, 1973 |
|
DHANESWAR RAIPITAM Vs. STATE
|
March 14, 1973 |
|
DHRUBA CH SAHU Vs. PURNA CH PRADHAN
|
March 14, 1973 |
|
DIBAKAR MOHANTY Vs. COLLECTOR
|
August 9, 1973 |
|
DILIP KUMAR MOHAPATRA Vs. SUBHADRA
|
April 2, 1973 |
|
DURA RANBIDA AND ORS. Vs. STATE
|
November 2, 1973 |
|
DURI VENKATA SURYANARAYAN MURTY AND ANR. Vs. G. VENKATA RANGA RAO AND ANR.
|
April 26, 1973 |
|
DURYODHAN KANUNGO AND ORS. Vs. STATE OF ORISSA AND ORS.
|
December 12, 1973 |
|
E. SATHIA Vs. CHAKRADHAR MOHANTY AND ORS.
|
January 25, 1973 |
|
ENDUPUNI NARASIMHAM Vs. MAHADEVRAM UDIMIRAM
|
August 13, 1973 |
|
FAKIR PANDA AND ANR. Vs. PUNI DEI AND ANR.
|
November 27, 1973 |
|
FATECHAND AGARWAL Vs. COMMISSIONER OF WEALTH TAX
|
August 19, 1973 |
|
GAFFAR KASSAM Vs. COMMISSIONER OF SALES TAX ORISSA CUTTACK
|
August 7, 1973 |
|
GAJENDRA KAR Vs. STATE OF ORISSA
|
January 9, 1973 |
|
GANDHARBA MISRA Vs. TARAMONI DEI
|
April 11, 1973 |
|
GANESH MOHAPATRA Vs. UDAYNATH MOHAPATRA
|
August 30, 1973 |
|
GANESH PANIGRAHI Vs. JURA SAHU
|
January 19, 1973 |
|
GANESH SETHI Vs. STATE
|
July 23, 1973 |
|
GANGADHAR MOHAPATRA AND ORS. Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND ORS.
|
February 16, 1973 |
|
GANI MALLIK Vs. NAKUL CHARAN SAHU
|
August 9, 1973 |
|
GAYARAM PATEL Vs. SRI SAMALESWARI DEVI AND ANR.
|
March 6, 1973 |
|
GHANA BISWAL Vs. RAMANATH MOHAPATRA
|
December 19, 1973 |
|
GOBINDA SAHOO Vs. RAM CHANDRA NANDA
|
July 31, 1973 |
|
GOPAL CHANDRA BOSE Vs. STATE OF ORISSA AND OTHERS
|
August 8, 1973 |
|
GOPAL KUNJA DEV AND ORS. Vs. STATE OF ORISSA AND ORS.
|
November 7, 1973 |
|
GOPINATH DEBA BIJE Vs. BISWANATH MISRA
|
January 29, 1973 |
|
GOSWAMI PRESS CUTTACK Vs. STATE OF ORISSA
|
May 3, 1973 |
|
GOURANGA CHARAN BHATTA Vs. BASANTA KUMAR SWAIN AND ANR.
|
July 24, 1973 |
|
GOURANGA CHARAN BHOL Vs. STATE OF ORISSA
|
July 31, 1973 |
|
HARAPRASAD DAS Vs. JAGAMOHAN DAS
|
January 25, 1973 |
|
HAREKRUSHNA PATRA Vs. REKHAMANI DAS
|
July 20, 1973 |
|
HARIHAR BAHINIPATI Vs. STATE OF ORISSA
|
December 17, 1973 |
|
HARISH CHANDRA SAHU Vs. BASANT KUMAR SAHU
|
April 2, 1973 |
|
HEMALATA DEVI Vs. SK LOKMAN
|
March 8, 1973 |
|
HEMANTA KUMAR MOHANTY Vs. STATE OF ORISSA
|
March 7, 1973 |
|
HIRALAL MUNDRA Vs. ASOK KUMAR RASIKLAL AND COMPANY THROUGH RAMNIKLAL DHOLKIA
|
March 20, 1973 |
|
HIRJI NAGJI AND CO Vs. STATE OF ORISSA
|
November 14, 1973 |
|
INJA SANYASI RAO Vs. STATE TRANSPORT AUTHORITY AND ORS.
|
October 30, 1973 |
|
J.K. ROUT @ GYANENDRA KUMAR ROUT Vs. STATE
|
September 20, 1973 |
|
JADU BEHERA AND ANR. Vs. THE STATE
|
February 20, 1973 |
|
JADUNATH NAIK Vs. BIPRA CHARAN NAIK
|
April 20, 1973 |
|
JAGABANDHU SENAPATI Vs. BHAGU SENAPATI
|
April 26, 1973 |
|
JAGANNATH MISRA Vs. STATE OF ORISSA AND ORS.
|
November 13, 1973 |
|
JAGANNATH PRADHAN Vs. STATE OF ORISSA
|
July 9, 1973 |
|
JAGANNATH PRADHAN AND ANR. Vs. REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
|
October 22, 1973 |
|
JAMINI RANJAN PARIDA AND ANR. Vs. STATE
|
January 12, 1973 |
|
JAMPA TABITI AND ORS. Vs. DEVARSETTY VENKATESWAR RAO AND ORS.
|
August 24, 1973 |
|
JANATA CINEMA Vs. CINERAM PRIVATE LTD
|
August 10, 1973 |
|
JAYAGOPAL MUNDRA Vs. GULAB CHAND AGARWALLA
|
December 12, 1973 |
|
JAYAKRISHNA DEBATA Vs. CHAITAN PANI
|
January 23, 1973 |
|
JOGESWAR DAS Vs. SUNDAR SAHU
|
January 1, 1973 |
|
K VENKATARAMANA Vs. UNION OF INDIA
|
September 7, 1973 |
|
K.C. SAHU, EXECUTIVE OFFICER, NOTIFIED AREA COUNCIL Vs. PANAMLAL AND
|
April 2, 1973 |
|
K.S. MODI Vs. BICHITRANANDA SWAIN
|
January 30, 1973 |
|
KAILASH CHANDRA MAHESH KUMAR AND ATMARAM AGARWALLA Vs. THE STATE OF ORISSA
|
May 7, 1973 |
|
KAILASH CHANDRA PANIGRAHI Vs. GAYARAM PATEL AND TWO ORS.
|
May 16, 1973 |
|
KALINGA TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 1, 1973 |
|
KEBAL CHAND JAIN Vs. DINANATH AGARWAL
|
October 31, 1973 |
|
KEDARNATH GURU MOHAPATRA Vs. STATE OF ORISSA
|
March 13, 1973 |
|
KHEMCHAND AGARWAL Vs. STATE TRANSPORT AUTHORITY
|
August 1, 1973 |
|
KHEMCHAND SHARMA Vs. PADMALOCHAN PANDA
|
March 5, 1973 |
|
KHETRA PRAJA RATNA Vs. IPPLILLI RAJENDRA RAO
|
June 22, 1973 |
|
KRUSHNA CHANDRA DAS Vs. FOOD CORPORATION OF INDIA
|
March 7, 1973 |
|
KRUSHNA CHANDRA SAHU Vs. NARASIMHA MAHAPATRA
|
September 27, 1973 |
|
KRUSHNA KISHORE BAL Vs. SANKARSAN SAMAL
|
November 28, 1973 |
|
KUBER MOHAPATRA Vs. NILAKANTHESWAR DEB
|
April 2, 1973 |
|
KULAMANI MOHAPATRA Vs. STATE OF ORISSA AND TWO ORS.
|
June 28, 1973 |
|
KUMOD KHANDUAL Vs. BAJI KHANDUAL AND 2 ORS.
|
December 28, 1973 |
|
KUSUN SAMAL Vs. BANAMALI ROUL
|
July 31, 1973 |
|
L DHARMA SAHU Vs. STATE
|
August 8, 1973 |
|
L.A.C. DELTA IRRIGATION SCHEME Vs. PARTHASARATHI MOHANTY AND ANR.
|
August 3, 1973 |
|
LAKHIRAM AGARWALLA Vs. BRAJLAL AGARWALLA
|
August 28, 1973 |
|
LAKSHMAN PRASAD MISHRA Vs. STATE OF ORISSA AND ORS.
|
June 20, 1973 |
|
LAMBODAR PANIGRAHI Vs. STATE OF ORISSA
|
March 8, 1973 |
|
LAXMIDHAR PANIGRAHI Vs. STATE OF ORISSA
|
April 12, 1973 |
|
LINGA MALLIK Vs. AJODHYA MALLIKANI
|
May 10, 1973 |
|
LINGARAJU MAHARANA AND ANR. Vs. MOTILAL BROTHRA
|
April 16, 1973 |
|
MADAN PANDA Vs. HADIBANDHU PANDA
|
April 30, 1973 |
|
MADHAB PRASAD MISRA Vs. STATE
|
January 8, 1973 |
|
MADHABANANDA MAJHI AND ANR. Vs. MAHENDRA NATH PUTHAL
|
November 20, 1973 |
|
MADHUSUDAN MISRA Vs. BAIDYANATH MOHANTY
|
January 25, 1973 |
|
MADHUSUDAN RAI Vs. BASANTI KUMARI DEVI
|
March 20, 1973 |
|
MAHESWAR MAHANT Vs. STATE
|
November 16, 1973 |
|
MAKRA SINGH Vs. THE STATE
|
October 22, 1973 |
|
MANAGEMENT OF GAMMON INDIA LTD Vs. STATE OF ORISSA
|
November 26, 1973 |
|
MANAGEMENT OF J K PAPER MILLS Vs. WORKMEN AND 2 ORS
|
January 25, 1973 |
|
MANAGEMENT OF THE DHENKANAL MUNICIPALITY DHENKANAL Vs. PRESIDING OFFICER. INDUSTRIAL TRIBUNAL, ORISSA BHUBANESWAR AND OTHERS
|
March 21, 1973 |
|
MANGALA MAJHI Vs. SALGE BEWA
|
October 31, 1973 |
|
MAYADHAR SATPATHY Vs. THE DIRECTOR OF AGRICULTURE AND FOOD PRODUCTION AND ANR.
|
November 6, 1973 |
|
MD ABUL KALAM Vs. GOVERNMENT OF INDIA
|
July 18, 1973 |
|
MD. USMAN KHAN Vs. HARI SAHU AND ANOTHER
|
March 15, 1973 |
|
MST. URMILA SAHU Vs. DAMBARU SWAIN AND ORS.
|
October 19, 1973 |
|
NAKULA APAT AND ANR. Vs. RAMARAMAN KHUNTIA AND ORS.
|
June 18, 1973 |
|
NARAN SWAIN Vs. STATE OF ORISSA
|
January 1, 1973 |
|
NARAYAN CHANDRA BHANJA BIRABAR JAGADEV Vs. STATE OF ORISSA
|
April 2, 1973 |
|
NARAYAN SINGH AND ORS. Vs. GANESH SINGH AND ORS.
|
January 23, 1973 |
|
NARAYANA NAIK AND ORS. Vs. MATURI SATYANARAYAN AND ORS.
|
June 22, 1973 |
|
NATIONAL PRESS Vs. STATE OF ORISSA
|
May 2, 1973 |
|
NESTLES PRODUCTS (INDIA) LIMITED Vs. STATE OF ORISSA
|
August 7, 1973 |
|
NIDHI PADHI AND ORS. Vs. BRAMHANANDA PADHI AND ORS.
|
April 2, 1973 |
|
NIDHI SWAIN Vs. KHATI DIBYA
|
April 26, 1973 |
|
NILAKANTHA NAIK AND ORS. Vs. ANANTA NAIK AND ORS.
|
January 1, 1973 |
|
NIMAI CHARAN PADHI Vs. BALARAM SAHU AND ORS.
|
July 24, 1973 |
|
NIRA DEI Vs. SADASIBA MAHANTA
|
August 20, 1973 |
|
NISAMONO DIBYA Vs. INDRAMONI SAHU
|
February 21, 1973 |
|
NITYANANDA NAIKO Vs. RADHAMOHAN PANDA AND ORS.
|
January 12, 1973 |
|
ORIENT PAPER MILLS LIMITED AND ANR. Vs. THE CHIEF INSPECTOR OF FACTORIES AND ORS.
|
November 27, 1973 |
|
ORISSA MINING CORPORATION LTD. Vs. ORISSA MIAING CORPORATION EMPLOYEES UNION AND OTHERS
|
April 25, 1973 |
|
ORISSA ROAD TRANSPORT COMPANY LIMITED Vs. LALMOHAN MAJHI
|
August 3, 1973 |
|
ORISSA ROAD TRANSPORT COMPANY LTD. Vs. MAGUNI KAR AND ORS.
|
May 17, 1973 |
|
ORISSA ROAD TRANSPORT COMPANY LTD. REPRESENTED BY THE GENERAL MANAGER Vs. KRUSHNA CHANDRA SAHU AND ANR.
|
April 20, 1973 |
|
ORISSA STATE COMMERCIAL TRANSPORT CORPORATION LTD. REPRESENTED BY ITS SECRETARY SRI C.B.S. RAMCHANDRA RAO Vs. SRI SATYANARAYAN SINGH AND ANR.
|
November 15, 1973 |
|
ORISSA TRUNKS ENAMEL WORKS Vs. STATE
|
February 9, 1973 |
|
P VENUGOPAL AND BROTHERS Vs. COMMISSIONER OF SALES TAX
|
July 19, 1973 |
|
P. VENKAT RAO Vs. UNION OF INDIA (UOI) THROUGH OFFICER-IN-CHARGE, RAILWAY PROTECTION FORCE
|
September 27, 1973 |
|
PADAN CHOWDHURY AND ANR. Vs. ADIKANDA KUANAR
|
November 13, 1973 |
|
PANCHANAN SABAT Vs. STATE OF ORISSA AND ANR.
|
October 30, 1973 |
|
PANDABA SAHU Vs. BANCHHA PALEI AND ANR.
|
August 24, 1973 |
|
PARAMA NANDA MAHANTO AND 3 ORS. Vs. SIBA CH. MAHANTO AND 4 ORS.
|
November 20, 1973 |
|
PARAMANANDA NAYAK Vs. STATE OF ORISSA
|
April 27, 1973 |
|
PHULMANI DIBYA Vs. STATE OF ORISSA
|
December 17, 1973 |
|
POLAKI SRIRANGAM AND SONS Vs. STATE OF ORISSA
|
April 17, 1973 |
|
PRASANA KUMAR PATNAIK Vs. STATE OF ORISSA AND ORS.
|
May 1, 1973 |
|
PREM RATAN MAL Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
August 3, 1973 |
|
PROMOD RANJAN DAS Vs. CUTTACK MUNICIPALITY REPRESENTED BY ITS EXECUTIVE OFFICER AND OTHERS
|
March 2, 1973 |
|
PUDMANAV SIPKA Vs. CHAIRMAN, NOTIFIED AREA COUNCIL KANTABANJI AND ANOTHER
|
June 18, 1973 |
|
PUJA RAMAKRISHNA PANDA SAMANT DECD Vs. GANGADHAR SAHU
|
February 12, 1973 |
|
PURUSHOTTAM MOHARANA Vs. BANSIDHAR SAHU AND ANR.
|
July 25, 1973 |
|
R.P. SASTRI Vs. SMT. KESHARI DEVI AND ORS.
|
July 13, 1973 |
|
RADHA MOHAN MOHAPATRA AND ANR. Vs. COMMISSIONER OF ENDOWMENTS AND ANR.
|
April 19, 1973 |
|
RADHAKRUSHNA PATI Vs. THE STATE OF ORISSA AND ORS.
|
March 6, 1973 |
|
RADHAMOHAN PANDA AND 5 ORS. Vs. GANESH PANDA
|
May 10, 1973 |
|
RADHU KANDI Vs. STATE
|
February 20, 1973 |
|
RAGHBIR SINGH GILL Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
August 7, 1973 |
|
RAGHUNATH KAR Vs. GAJENDRA KAR
|
January 1, 1973 |
|
RAGHUNATH MAHANTY Vs. STATE OF ORISSA
|
May 7, 1973 |
|
RAGHUNATH NAIK Vs. MADAN MOHAN NAIK
|
September 6, 1973 |
|
RAGHUNATH SABUT Vs. GANGADHAR SAHU AND ANR.
|
August 28, 1973 |
|
RAMAKRISHNA DEO Vs. LAXMI NARAYAN PUJARI
|
January 17, 1973 |
|
RAMANUJ DAS Vs. RAMANATH MAHAPATRA
|
June 25, 1973 |
|
RAMCHANDRA AGARWAL AND ORS. Vs. STATE
|
July 25, 1973 |
|
RAMESWAR PRASAD Vs. SALES TAX OFFICER BALASORE CIRCLE
|
March 5, 1973 |
|
RAMKRISHNA DEO Vs. KAMALANATH ROY, DIED AFTER HIM SMT. JAGANMOHINI ALIAS K. JAGANMOHINI AND ORS.
|
March 15, 1973 |
|
RAMSWARUP BHAWSINKA Vs. COMMISSIONER OF INCOME TAX
|
August 2, 1973 |
|
RASIKLAL RATHOR Vs. MAITROI SUKHLA
|
October 31, 1973 |
|
RATHA BEHERA Vs. RAMA RATAN GOENKA
|
November 13, 1973 |
|
REGISTRAR OF THE ORISSA HIGH COURT Vs. BARADAKANTA MISRA
|
February 5, 1973 |
|
S. DONGANNA AND ORS . Vs. STATE
|
June 25, 1973 |
|
SABI ALIAS SABITRI DEI Vs. STATE
|
September 27, 1973 |
|
SABITE PATI AND ORS. Vs. RAMESHWAR SINGH AND ANR.
|
March 12, 1973 |
|
SADANANDA GURU AND ORS. Vs. STATE
|
August 23, 1973 |
|
SADASIB ROUT AND ORS. Vs. MAGUNI BEHERA
|
April 2, 1973 |
|
SADHANA AUSADHALAYA AND ANR. Vs. MONINGI NOOKAMA AND ORS.
|
June 18, 1973 |
|
SALIL KUMAR SEAL Vs. GENERAL MANAGER, FERROCHROME PLANT PROJECT
|
July 12, 1973 |
|
SAMANTARAJ FILMS P LTD Vs. STATE
|
December 4, 1973 |
|
SANKALI DEHURI Vs. STATE OF ORISSA
|
August 8, 1973 |
|
SANKHI BEWA Vs. CHANDRA MAJHI
|
April 19, 1973 |
|
SAROJINI PRADHAN Vs. KHIRODE CHANDRA PRADHAN
|
January 23, 1973 |
|
SAROJINI PRADHAN Vs. UNION OF INDIA
|
April 26, 1973 |
|
SASHIBUSHAN RATH Vs. STATE OF ORISSA AND ANR.
|
March 15, 1973 |
|
SATIA SAHU AND ORS. Vs. STATE OF ORISSA
|
October 22, 1973 |
|
SATYENDRA KUMAR RAI CHOUDHURY Vs. MAHANT SRI BHAKTA CHARAN DAS AND ANR.
|
May 10, 1973 |
|
SAUDAMINI DEI @ HAZARI Vs. BISHNU CHARAN JENA
|
September 28, 1973 |
|
SHRI BALUNKESWAR MAHESH Vs. STATE OF ORISSA
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December 17, 1973 |
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SHYAMA CHARAN MOHANTY AND ORS. Vs. UPENDRA MOHANTY AND ORS.
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September 12, 1973 |
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SILLA CHANDRASEKHARAM Vs. RAHAS MAHAPATRANI
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May 2, 1973 |
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SK. BARKAT Vs. STATE OF ORISSA
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September 27, 1973 |
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SM. FULAMONI KAMILA Vs. RAMA KRISHNA SWAIN AND ANR.
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October 26, 1973 |
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SMT. SURJYOMANI BHOTTO Vs. DOINU NAIKO AND ORS.
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November 28, 1973 |
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SOBANI PARIDA AND 6 ORS. Vs. TANU DEI
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January 1, 1973 |
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SOHANLAL NAYAK AND 3 ORS. Vs. THE STATE OF ORISSA
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August 20, 1973 |
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SREE DURGA GLASS WORKS Vs. HAZARI ROUT
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July 5, 1973 |
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SRI BHAGABAN SAHU Vs. SECRETARY TO GOVERNMENT OF ORISSA, HEALTH AND FAMILY PLANNING DEPARTMENT AND ANR.
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August 8, 1973 |
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SRI CHIRANJILAL PATWARI Vs. THE COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS AND ORS.
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August 14, 1973 |
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SRI HAREKRISHNA DAS Vs. COMMISSIONER OF ENDOWMENTS AND ORS.
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August 2, 1973 |
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SRI JAGAMOHAN NAIK Vs. STATE OF ORISSA AND ORS.
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June 22, 1973 |
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SRI S.N. MISRA Vs. GOVERNMENT OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF LABOUR, EMPLOYMENT AND REHABILITATION (DEPARTMENT OF LABOUR AND EMPLOYMENT) AND ORS.
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October 31, 1973 |
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SRI SANTOSH KUMAR AGARWALLA Vs. STATE OF ORISSA
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January 25, 1973 |
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SRIKRISHNA MOHAPATRA AND ANR. Vs. STATE OF ORISSA AND ORS.
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November 7, 1973 |
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SRIMATI SHYAMALI ROUL Vs. MEGHNAD ROUL
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August 1, 1973 |
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STATE Vs. CHIRANGI LAL AND ORS.
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August 16, 1973 |
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STATE Vs. GOBARDHAN CHOUDHURY
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July 5, 1973 |
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STATE Vs. HADIBANDHU MATI
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April 24, 1973 |
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STATE Vs. DINU SANTA AND ANR.
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February 14, 1973 |
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STATE Vs. P.C. MALL
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March 23, 1973 |
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STATE Vs. KANHIYALAL JAIN
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April 9, 1973 |
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STATE Vs. SHEOPRASAD SATYANARAYAN
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April 10, 1973 |
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STATE Vs. KUTRUKA GOVINDA
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September 25, 1973 |
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STATE OF ORISSA Vs. RAIDHAR GOUDA AND DILESWAR GOUDA
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September 10, 1973 |
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STATE OF ORISSA Vs. ATMARAM PRAHALAD ROY
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May 15, 1973 |
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STATE OF ORISSA Vs. BHAGWAN DAS VITHALDAS CUTTACK
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June 1, 1973 |
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STATE OF ORISSA Vs. RAMA ELECTRICAL STORES RAYAGADA
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June 1, 1973 |
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STATE OF ORISSA Vs. DIVISIONAL FOREST OFFICER KARANJIA DIVISION
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May 7, 1973 |
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STATE OF ORISSA Vs. BALARAM PANDA
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August 9, 1973 |
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STATE OF ORISSA Vs. DURGADUTTA MODA
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April 10, 1973 |
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STATE OF ORISSA Vs. RABINDRANATH DALAI
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April 2, 1973 |
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STATE OF ORISSA Vs. CHANDRA KANTA MODA
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April 12, 1973 |
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STATE OF ORISSA Vs. KHAGAPATI MAJHI
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April 17, 1973 |
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STATE OF ORISSA Vs. DESRAJ JAGADISH PRASAD KESINGA
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April 17, 1973 |
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STATE OF ORISSA Vs. KUNDANLAL JUALA PRASAD BARGARH
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May 2, 1973 |
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STATE OF ORISSA Vs. JANATA MEDICAL HALL CUTTACK
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May 4, 1973 |
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STATE OF ORISSA Vs. ORISSA FOREST CORPORATION LTD
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April 24, 1973 |
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STATE OF ORISSA Vs. UTKAL DISTRIBUTORS PRIVATE LTD
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March 7, 1973 |
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STATE OF ORISSA Vs. SANATAN PATHAL
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March 8, 1973 |
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STATE OF ORISSA Vs. GIRIDHARI BISWAL
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March 8, 1973 |
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STATE OF ORISSA Vs. NARASINGHA GOUDA
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March 9, 1973 |
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STATE OF ORISSA Vs. JAGANNATH JENA
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April 2, 1973 |
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STATE OF ORISSA Vs. KRISHNAPRASAD LATH
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September 14, 1973 |
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STATE OF ORISSA Vs. RAMACHANDRA AGARWALLA AND ORS.
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November 29, 1973 |
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STATE OF ORISSA Vs. RAMACHANDRA PATRA
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December 17, 1973 |
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STATE OF ORISSA Vs. MANORANJAN BEHERA @ MOHAN DAKUA
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October 22, 1973 |
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STATE OF ORISSA REPRESENTED BY THE COMMISSIONER OF SALES TAX Vs. KEJRIWAL CLOTH MART
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April 27, 1973 |
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STATE OF ORISSA REPRESENTED BY THE COMMISSIONER OF SALES TAX Vs. ABHIRCHAND DWARIKADAS
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May 11, 1973 |
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SUBARNA DIGAL Vs. STATE
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July 30, 1973 |
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SUBASH CHANDRA BEBARTA Vs. STATE OF ORISSA
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August 10, 1973 |
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SUDARSAN MOHANTY AND ANR. Vs. SRIBATCHA ACHARYA AND ORS.
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August 2, 1973 |
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SUKRU SA Vs. STATE OF ORISSA
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February 14, 1973 |
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SUNA BEWA AND ORS. Vs. KANDURU SAHU
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February 5, 1973 |
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SURESH CHANDRA NAIK Vs. GAGAN BEHARI RAY
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November 1, 1973 |
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TARACHAND KOYAL Vs. MAHESWAR CHOUDHURY
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May 11, 1973 |
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TEVA BARIHANI Vs. CHANDANTOLA BARIHANI
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July 13, 1973 |
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THE BERHAMPUR REGIONAL MARKETTING CO-OPERATIVE SOCIETY LTD. Vs. SALES TAX OFFICER AND ORS.
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March 9, 1973 |
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THE BHANJANAGAR CO-OPERATIVE URBAN BANK LIMITED Vs. S. JAGANNATH RAO AND ANR.
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March 8, 1973 |
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THE KEONJHAR REGULATED MARKET COMMITTEE AND ANR. Vs. STATE OF ORISSA THROUGH SECRETARY, URBAN DEVELOPMENT AND ANR.
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September 11, 1973 |
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THE STATE Vs. PARAMA BEHERA ALIAS GOCHHAIT
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August 10, 1973 |
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THE STATE Vs. SRI R. PANDA AND 25 ORS.
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June 18, 1973 |
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THE STATE Vs. KRUSHNA CHANDRA SAMAL AND ORS.
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August 10, 1973 |
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TRILOCHAN JENA Vs. STATE OF ORISSA
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November 14, 1973 |
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TULUGU SOURA ALIAS TUMBUGU SOURA Vs. STATE
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April 17, 1973 |
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UDAYANATH PRADHAN AND 7 ORS. Vs. STATE AND ANR.
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November 20, 1973 |
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UDAYANATH SAMAL Vs. SIRI DEI
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February 27, 1973 |
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UNION OF INDIA Vs. B KAMESWAR SUBUDHI
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April 5, 1973 |
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UNION OF INDIA Vs. SANKAR STORE
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August 24, 1973 |
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UPENDRANATH DAS AND ANR. Vs. STATE
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August 16, 1973 |
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UTKAL AUTOMOBILES P LTD Vs. STATE OF ORISSA
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August 30, 1973 |
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V. KRISHNA RAO DORA AND ORS. Vs. KOTINI SITARAM DORA AND ORS.
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July 16, 1973 |
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YAKUB KHAN AND ORS. Vs. MRS. ZAIBUNISSA
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December 3, 1973 |
LOGIN