ABHINA SAHU Vs. DAITARI SAHU
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October 23, 1956 |
ARTATRAN MAHASUARA Vs. STATE OF ORISSA
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March 5, 1956 |
BAIDYANATH MOHANTY Vs. KUNJABEHARI DAS MOHAPATRA
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August 24, 1956 |
BAISHNAB CHARAN DAS Vs. STATE OF ORISSA
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October 30, 1956 |
BALI NATH AND THREE ORS. Vs. THE STATE
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April 26, 1956 |
BALUNI DEI Vs. STATE
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November 23, 1956 |
BHAGABAN MAHAKUD Vs. STATE
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October 31, 1956 |
BHARAT SAHU Vs. GADADHAR RAMANUJ DAS
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February 2, 1956 |
BHIMA SHAW Vs. STATE
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January 10, 1956 |
BHUYAN SHYAM SUNDER MOHAPATRA Vs. CH NILAKANTHA DAS
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February 17, 1956 |
BIBUNI BEWA Vs. PADMANAV SWAIN
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January 31, 1956 |
BONAI INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 4, 1956 |
BRAJA KISHORE DIKSHIT Vs. PURNA CHANDRA PANDA
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November 9, 1956 |
CH VENKATA SWAMY Vs. SUPERINTENDENT POST OFFICES
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November 6, 1956 |
CHAINTAMANO SAHU Vs. SURENDRANATH SAHU
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July 11, 1956 |
CHINTAMONI PADHAN Vs. PAIKA SAMAL
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February 17, 1956 |
Damodar Debata Vs. Union of India
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September 7, 1956 |
DAMODAR DEBATA Vs. UNION OF INDIA (UOI) REPRESENTING EASTERN RAILWAY
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September 24, 1956 |
DAMODAR MOHANTY Vs. STATE OF ORISSA
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November 15, 1956 |
DASA MAHANTY Vs. GADADHAR SAMAL
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December 5, 1956 |
DAYANIDHI DHAR Vs. BRUNDABAN DHAR AND ORS.
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April 9, 1956 |
DHADI ALIAS DHARANIDHAR PARIDA AND SIX ORS. Vs. AJAMBAR MALL
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September 7, 1956 |
DHANAPATI DAS AND ORS. Vs. MAHADEVLAL AGARWALA
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January 19, 1956 |
DHRUBA CHARAN PATNAIK AND SEVEN ORS. Vs. THE STATE OF ORISSA
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August 31, 1956 |
DINABANDHU ROUT AND ORS. Vs. THE STATE
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July 10, 1956 |
DUSASAN PADHAN Vs. STATE
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November 27, 1956 |
GADE RAJAGOPALARAO Vs. STATE OF ORISSA
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April 27, 1956 |
GANDU BEHERA Vs. BALA BEHERA
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August 13, 1956 |
GANGADHAR PATRA Vs. DOLGOVINDA SAHU
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January 12, 1956 |
GAWA ADINARAYANA Vs. STATE
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November 9, 1956 |
GHANASHYAM DAS Vs. STATE
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April 24, 1956 |
GHANASHYAM MISRA Vs. STATE
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November 27, 1956 |
GOBINDA DEHURI Vs. STATE
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August 3, 1956 |
HARI PANDA Vs. STATE
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February 29, 1956 |
HARISHANKAR LATH Vs. GENERAL MERCHANTS LTD
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February 15, 1956 |
In the matter of Orissa Jute and Cotton Mills Ltd. Vs. .
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April 9, 1956 |
INDRAMANI PRADHAN Vs. CHANDA BEWA
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March 12, 1956 |
JADUMONI MANGARAJ Vs. SARAT CHANDRA DAS
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March 9, 1956 |
JAGANNATH AGARWALLA Vs. STATE OF ORISSA
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November 5, 1956 |
JALADHAR SAHU Vs. STATE
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November 13, 1956 |
JUDHISTIR GANDA Vs. STATE
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July 6, 1956 |
KAIBALA PADHAN Vs. SANYASI SASAMALA
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September 4, 1956 |
KAILASH CHANDRA Vs. KULAMANI CHAKRA
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February 21, 1956 |
KALICHARAN MITRA Vs. THE STATE OF ORISSA,
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September 18, 1956 |
KALU KHAN Vs. STATE
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December 10, 1956 |
KANGALI MAHARANA Vs. SHYAMSUNDAR MOHANTY
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September 19, 1956 |
KASINATH PANDA Vs. PADAMBATI DEBI
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July 24, 1956 |
KHETRAMOHAN NAYAK Vs. SIDHA KAMAL NAYANA RAMANUJ DAS
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July 24, 1956 |
KUNJABEHARI MOHANTY Vs. STATE OF ORISSA
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September 24, 1956 |
LACHMAN ALIAS LAKSHMINARAYAN AGARWALA Vs. EXECUTIVE OFFICER BARGARH MUNICIPALITY
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July 11, 1956 |
LAKSHMIDHAR MISRA Vs. STATE
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August 1, 1956 |
LALCHAND TOPANDAS WADHWANI Vs. STATE
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July 24, 1956 |
LALIT MOHAN PARAMAGURU AND Vs. THE STATE
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November 26, 1956 |
LAXMI DEBI Vs. SURENDRA KUMAR PANDA
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September 4, 1956 |
LAXMI NARASINGHA SWAMI MAHAPRAVU Vs. PATTA SAHUANI
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April 26, 1956 |
LINGRAJ MISRA Vs. ANANTA MISRA
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August 21, 1956 |
M V RANGA RAO Vs. DIRECTOR OF FORESTS
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September 19, 1956 |
MADAN MOHAN MOHAPATRA Vs. STATE
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January 30, 1956 |
MARKANDO PANDA Vs. RONKONIDHI PANIGRAHI
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August 3, 1956 |
MOHAMMAD SHAMSUL HAQUE Vs. MEMBER BOARD OF REVENUE
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January 9, 1956 |
MUNSHI GHAFUR KHAN Vs. SK SARATULLAH
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September 14, 1956 |
NABIN CHANDRA GANTAYET Vs. STATE OF ORISSA
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October 26, 1956 |
NARAYAN DAS Vs. MEMBER BOARD OF REVENUE
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August 2, 1956 |
NARAYAN PRASAD REWANY Vs. STATE OF ORISSA
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September 26, 1956 |
ORIENT PAPER MILLS Vs. STATE
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August 16, 1956 |
ORISSA JUTE AND COTTON MILLS Vs. STATE
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April 9, 1956 |
P.V. NARAYAN RAO Vs. STATE OF ORISSA AND ANR.
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April 27, 1956 |
PANDAB BISSOYI Vs. MAGITI SASAMAL
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August 31, 1956 |
PRASANNA KUMAR AND ANR. Vs. DHRUBA DAS AND ORS.
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January 5, 1956 |
PRASANNA KUMAR DAS Vs. STATE OF ORISSA
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January 10, 1956 |
PUDIPEDDI LAXMI NARASAMMA Vs. BENU NAIDE
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October 31, 1956 |
RAGHU NATH RAY Vs. NITYANANDA SAHU
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February 14, 1956 |
RAGHUBIR DAYAL SAXENA Vs. STATE
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September 28, 1956 |
RAGHUNATH PADHY Vs. STATE
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October 1, 1956 |
RAJA SRI KRISHNA CHANDRA MANASINGH HARICHANDAN MARDARAJ Vs. NATIONAL CHEMICAL AND SALT WORKS LTD
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September 3, 1956 |
RAJA SRIKARAN RADHANATH BEBARTA Vs. V RAMANATHAN
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September 24, 1956 |
RAJBALLAV MISRA Vs. EXECUTIVE OFFICER, NOTIFIED AREA COMMITTEE
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March 14, 1956 |
RAMA CHANDRA ALIAS SUKUTI SENAPATI Vs. UCHHAB MAJHI AND 35 ORS.
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July 13, 1956 |
RAMACHANDRA DEB Vs. STATE OF ORISSA
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August 2, 1956 |
RAMACHANDRA KAR Vs. RAJENDRANARAYAN DAS
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November 9, 1956 |
RAMAKANTHA KHADIGAR Vs. STATE
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August 30, 1956 |
RAMAKRISHNA DEO Vs. COLLECTOR OF KORAPUT
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November 14, 1956 |
RAMAKRISHNA DEO Vs. AGRICULTURAL INCOME TAX OFFICER
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January 16, 1956 |
SANKARSAN BORAL Vs. STATE
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July 27, 1956 |
SANKARSANA RAMANUJA DAS Vs. STATE OF ORISSA
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November 28, 1956 |
SANKHUDIA SINGH AND ORS. Vs. GADADHAR JENA AND ORS.
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April 26, 1956 |
SHEW BHAGABAN SHEWRATNA Vs. SALES TAX OFFICER GANJAM
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February 1, 1956 |
SHYAMSUNDAR PANDA AND ANR. Vs. SITARAM SINGH SAMANTA AND ORS.
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August 28, 1956 |
SILDA MAJHI AND ORS. Vs. ANADI MAJHI AND ORS.
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March 9, 1956 |
STATE Vs. MAHENDRANATH DUTTA
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November 13, 1956 |
STATE OF ORISSA Vs. INDIAN CHEMICAL PRODUCTS LTD
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November 22, 1956 |
SUDARSANA SUNDARI NARASIMMA Vs. JUDHISTHI PADHI
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July 5, 1956 |
SUDHANSHU SEKHAR SINGH Vs. STATE OF ORISSA
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August 1, 1956 |
TEK CHAND Vs. RAM CHAND
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March 1, 1956 |
THE STATE Vs. UPENDRANATH BEHERA AND ORS.
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April 20, 1956 |
TRIUMALA BHASKARA RAO NAIDU Vs. PANASA NARAYANAMMA
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January 30, 1956 |
UDAYANATH DAKHIN RAY Vs. SHIVAPRIYA DEVI
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November 7, 1956 |
VYASYARAJU VENKATARATANAM RAJU Vs. DAMODAR SAHU
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August 31, 1956 |