A B N GRANITES Vs. ESCORTS LTD
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June 24, 1995 |
A C RAHA Vs. VOLTAS LTD
|
May 24, 1995 |
A E E SUB-URBAN DIVISION H S E B Vs. JAGDISH CHAND
|
August 30, 1995 |
A N SAIGAL Vs. DELHI DEVELOPMENT AUTHORITY
|
January 12, 1995 |
A PERUMAL Vs. VELWYN TELEVISION LTD
|
November 6, 1995 |
A S PAI Vs. DELUXE ROADLINES
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August 14, 1995 |
ABDULRASHID ABDULHAMID SHEIKH Vs. NATIONAL INSURANCE CO LTD
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March 23, 1995 |
ABHINAV PUBLISHING INDIA PVT LTD Vs. GRAPHICS AND PRINTS
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January 13, 1995 |
ACCOUNTS OFFICER TELECOM DISTRICT MANAGER PANAJI GOA Vs. SHEELA H N GAUNEKAR
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October 26, 1995 |
ADHIYAMAAN COLLEGE Vs. MAT APATHY
|
May 17, 1995 |
AIR FRANCE CARGO Vs. PILLAIYAR EXPORTS
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September 19, 1995 |
AIR INDIA Vs. N UDDAVAN
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January 13, 1995 |
AJAY DUBEY Vs. GENERAL MANAGER TELEGRAPHS AND TELECOMMUNICATION
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January 12, 1995 |
AJAY ENTERPRISES LTD Vs. VINOD KUMAR BHARGAVA AND ANOTHER
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April 10, 1995 |
AKHILESH KUMAR VERMA Vs. SKIPPER BUILDERS PVT LD
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October 19, 1995 |
ALIDAC DISTRIBUTORS Vs. AMARJYOTI ROADWAYS
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May 2, 1995 |
AMAR SINGH Vs. GURGAON IMPROVEMENT TRUST
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August 1, 1995 |
AMITA CORPORATION Vs. MANOHARLAL L NARANG
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January 13, 1995 |
ANIL SOOD Vs. SHARDA BOIRON LAB LTD
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July 24, 1995 |
AREA MANAGER NATIONAL SEEDS CORPORATION LTD Vs. A KARUPPANAN SERVAI
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November 9, 1995 |
ARIF PASHA Vs. ENFIELD BUSINESS FINANCIERS LEASING LTD
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August 31, 1995 |
ARUN KUMAR GUPTAPETIT Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 9, 1995 |
ARUN SAMEER ASSOCIATES PVT LTD Vs. REGIONAL MANAGER STATE BANK OF INDIA
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January 19, 1995 |
ASHOK TAYAL Vs. DELHI DEVELOPMENT AUTHORITY
|
January 12, 1995 |
ASIAN TRADING COMPANY Vs. EXECUTIVE ENGINEER P H E D DRILLING AND HAND PUMP DIVISION
|
May 15, 1995 |
ASSISTANT ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. LAL CHAND
|
February 17, 1995 |
AVNIBEN NIKHILKUMAR SHAH Vs. KHAITAN HOSTOMBE SPINELS LTD
|
January 13, 1995 |
B P L LTD Vs. MRS S REGINA CHRISTOBEL
|
November 9, 1995 |
B R PANDURANGA VITTAL Vs. SHAREEF INTERNATIONAL
|
May 16, 1995 |
BALMUKUND Vs. AGRAWAL TRADERS
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August 2, 1995 |
BANK OF BARODA Vs. DEVI DAS
|
October 26, 1995 |
BHARTIYA JEEWAN BIMA NIGAM Vs. PRATAP SINGH
|
March 24, 1995 |
BHUPENDRA JANG BAHADUR GURNA Vs. REGIONAL MANAGER
|
April 28, 1995 |
BISHAMBER LAL NARANG Vs. BANK OF INDIA
|
August 4, 1995 |
BOUTIQUE INTERNATIONAL Vs. NEW INDIA ASSURANCE CO LTD
|
September 19, 1995 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. M VENKATAPPA REDDY
|
April 3, 1995 |
BRANCH MANAGER STATE BANK OF INDIA Vs. SUNDERLAL KELA
|
May 17, 1995 |
BRANCH MANAGER, TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD. Vs. S.R. SUBRAMANIAN
|
November 9, 1995 |
BYFORD LEASING LTD Vs. S V R RAO
|
February 21, 1995 |
C CHANNAIAH Vs. SUPERINTENDENT ENGINEER KARNATAKA ELECTRICITY BOARD
|
June 6, 1995 |
CALCUTTA TELEPHONE Vs. GOVARDHAN LAL SIKARIA
|
March 24, 1995 |
CATVISION PRODUCTS LTD Vs. PRAGATI COMPUTERS P LTD
|
October 25, 1995 |
CHAIRMAN RAJASTHAN HOUSING BOARD Vs. PREM PRAKASH SHARMA
|
April 26, 1995 |
CHANDRASEKHAR Vs. CHAIRMAN INDIAN AIRLINES
|
May 16, 1995 |
CHIEF COMMERCIAL SUPERINTENDENT CLAIMS WESTERN RAILWAY Vs. N M SHARMA
|
April 24, 1995 |
CHIEF SUPERINTENDENT CENTRAL TELEGRAPH OFFICE Vs. MRS GEETHA SREENIVASAN
|
October 18, 1995 |
CHITTA RANJAN DEY Vs. MRINAL KANT CHAKRABORTY
|
January 2, 1995 |
CITI BANK N A Vs. UNIVERSAL TRADING CORPORATION
|
May 18, 1995 |
CITIBANK N A Vs. G JAYANTI
|
August 14, 1995 |
COLLECTOR OF STAMPS Vs. GOEL S PAL
|
May 18, 1995 |
COMMISSIONER CITY CORPORATION OF BELGAUM Vs. SANGOUDA MALAGOUDA PATIL
|
October 30, 1995 |
COMMISSIONER CORPORATION OF MADRAS Vs. S ALAGARAJ AND ANOTHER
|
October 30, 1995 |
CONSUMER ACTION GROUP Vs. RESERVE BANK OF INDIA
|
January 20, 1995 |
CONSUMER PROTECTION COUNCIL ROURKELA ETC Vs. ROURKELA REGIONAL IMPROVEMENT TRUST AND ANOTHER
|
November 6, 1995 |
CONSUMER PROTECTION COUNCIL TAMIL NADU Vs. INDU COURIERS PVT LTD
|
October 25, 1995 |
D D A Vs. G S CHATWAL & ORS
|
August 14, 1995 |
D RAMADEVI Vs. SYNDICATE BANK
|
May 16, 1995 |
D SHIVA KUMAR Vs. ORIENTAL INSURANCE CO LTD
|
August 14, 1995 |
D THANIGAIVELAN Vs. HUMMINGBIRD AUTOMATION TECHNOLOGIES PVT LTD
|
July 31, 1995 |
D VENKATESWARA RAO Vs. POST MASTER GENERAL
|
January 19, 1995 |
D. SUNDARESON, SR. MANAGER, CANARA BANK & ANR. Vs. R.K. SINGHAL
|
May 15, 1995 |
DEBOJIT GHOSH Vs. BALARAM BASAK
|
March 21, 1995 |
DELHI DEVELOPMENT AUTHORITY Vs. I S NARULA
|
September 7, 1995 |
DELHI DEVELOPMENT AUTHORITY Vs. A N SAIGAL
|
October 30, 1995 |
DELHI DEVELOPMENT AUTHORITY Vs. A.C.OHRI
|
May 17, 1995 |
DELTA ASSOCIATES Vs. LALSAB A NAIKODI
|
May 18, 1995 |
DEVI DASS GOPAL KRISHEN WAREHOUSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 29, 1995 |
DIRECTOR TELECOM SOUTH UDAIPUR Vs. ROSHAN LAL
|
June 30, 1995 |
DISTRICT MANAGER INDORE TELEPHONES Vs. KAILASHCHANDRA AGRAWAL
|
May 17, 1995 |
DISTRICT MANAGER PATNA TELEPHONES Vs. HARISHANKAR SHARAN SINGH
|
May 15, 1995 |
DISTRICT TELECOM ENGINEER TELEPHONE DEPARTMENT Vs. SEVA RAM
|
May 2, 1995 |
DIVISIONAL ENGINEER TELECOM KOTA Vs. RAJASTHAN TENT HOUSE
|
March 27, 1995 |
DIVISIONAL MANAGER LIC OF INDIA Vs. HARIBANDHU SETHA
|
February 17, 1995 |
DWARKADHISH CHITS PVT LTD Vs. SANJU RAM AGGARWAL
|
January 13, 1995 |
DY EXECUTIVE ENGINEER GUJARAT ELECTRICITY BOARD Vs. THAKOREBHAI NANUBHAI AMIN
|
November 3, 1995 |
EAST INDIA COTTON MANUFACTURING CO LTD Vs. RAM SAGAR
|
May 17, 1995 |
ESTATE OFFICER HUDA Vs. GURDEEP SINGH
|
September 5, 1995 |
EXECUTIVE ENGINEER RAJASTHAN STATE ELECTRICITY BOARD Vs. AADRAM
|
July 11, 1995 |
EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. K R MANI
|
August 30, 1995 |
EXECUTIVE ENGINEER Z P E DIVISION Vs. SOUTH INDIA CEMENT LTD
|
March 20, 1995 |
EXPRESS GOODS SERVICE Vs. STANDARD TEXTILE MILLS
|
January 19, 1995 |
FAIRDEAL MARWAR CARAGES (P) LTD. Vs. ASSOCIATED CEMENT COMPANIES LTD.
|
May 15, 1995 |
FOR WOMEN CUDDALORE Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM MADRAS
|
February 2, 1995 |
FOUR WAYS TRAVEL & TOURS & ANR Vs. M K N NAGAMANICKKAM
|
November 6, 1995 |
G JAMBUNATHAN Vs. S VELUMUTHU
|
January 10, 1995 |
G L GOSWAMY Vs. MANDOVI MOTORS
|
August 8, 1995 |
G SAMPATH Vs. V K LALCO PVT LTD
|
June 24, 1995 |
GANESH MAHAL Vs. MANAGER KARNATAKA BANK LTD
|
August 24, 1995 |
GANGADHAR ROUT Vs. KARTIKESAR NAYAK
|
December 13, 1995 |
GAYATRI MITRA Vs. GOPAL K SOOD
|
March 22, 1995 |
GENERAL CONSUMER PROTECTION AND WELFARE ASSOCIATION Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
January 11, 1995 |
general manager a p state road transport corporation Vs. TSECRETARY EAST GODAWARI DISTRICT CONSUMER AID ADVISE AND WELFARE SOCIETY
|
January 11, 1995 |
GENERAL MANAGER MAHANAGAR TELEPHONE NIGAM LTD Vs. MAULI CHAND SHARMA
|
May 18, 1995 |
GENERAL MANAGER TELEPHONES FARIDABAD Vs. D K SINGH
|
May 19, 1995 |
GENERAL MANAGER WEST-II Vs. NAND KISHORE KHANNA AND SONS
|
January 16, 1995 |
GENETIC INDUSTRIAL GASES P LTD Vs. U P STATE ELECTRICITY BOARD
|
April 10, 1995 |
GIAN CHAND Vs. EXECUTIVE OFFICER MUNICIPAL COMMITTEE
|
July 12, 1995 |
GIRDHARI LAL BANSAL Vs. ORIENTAL INSURANCE CO LTD
|
November 6, 1995 |
GODFREY PHILLIPS INDIA LTD Vs. SOUTHERN HIGHWAY CARRIERS AND ANOTHER
|
November 8, 1995 |
GOPAL AGGARWAL Vs. HOTEL LE MERIDIAN
|
July 25, 1995 |
GREATER CALCUTTA GAS SUPPLY CORPORATION Vs. PRANAB KUMAR BANERJEE
|
November 6, 1995 |
GUJARAT HOUSING BOARD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
|
November 6, 1995 |
GUJARAT HOUSING BOARD Vs. AKHIL BHARTIYA GRAHAK PANCHAYAT
|
October 25, 1995 |
H C L LTD Vs. R S SALUJA
|
January 17, 1995 |
H S E B Vs. JHAGDELIA OIL MILL
|
September 5, 1995 |
H S UPADHYAYA Vs. ASST EXECUTIVE ENGINEER
|
March 30, 1995 |
HAJIDAUD HAJI HARAN ABU Vs. UNITED INDIA INSURANCE CO LTD
|
January 12, 1995 |
HANS RAJ SHARMA Vs. ACCOUNTANT GENERAL J AND K SRINAGAR
|
April 18, 1995 |
HARYANA STATE ELECTRICITY BOARD Vs. ARAVALI KRISHI ANUVANSHAK LTD
|
September 5, 1995 |
HARYANA STATE ELECTRICITY BOARD Vs. N C JINDAL CHARITABLE TRUST
|
September 4, 1995 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VIPAN KUMAR KOHLI
|
January 19, 1995 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. VEENA KAKKAR
|
January 16, 1995 |
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURENDER KUMAR YADAV
|
September 14, 1995 |
HARYANA URBAN DEVELOPMENT AUTHORITY THROUGH ADMINISTRATOR Vs. KAILASH DEVI
|
April 10, 1995 |
HINDUSTAN LEVER LTD Vs. NAMDEO BARIRAO RAUT
|
October 20, 1995 |
HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL, CHANDIGARH Vs. GUNITA VIRK
|
October 30, 1995 |
HOTEL SOUTHERN P LTD Vs. NATIONAL INSURANCE CO LTD
|
August 30, 1995 |
HOUSING AND URBAN DEVELOPMENT CORPORATION Vs. BOBY KOVOOR
|
January 16, 1995 |
HUDA Vs. VEENA RANI
|
August 30, 1995 |
HUDA Vs. S S VERMA
|
July 31, 1995 |
INTERFREIGHT SERVICES PVT LTD Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
September 19, 1995 |
INTERNATIONAL AIRPORTS AUTHORITY OF INDIA Vs. ZUBAIDA TANNING INDUSTRIES & ANR
|
November 9, 1995 |
IQBAL SINGH Vs. S D O POONCH
|
April 25, 1995 |
ISHWAR SINGH Vs. SUMAN GARMENTS
|
September 15, 1995 |
ISHWINDER SINGH Vs. VIJAY KUMAR PANDEY
|
April 21, 1995 |
J C T ELECTRONICS LTD Vs. LAKSHMI DEVI
|
November 6, 1995 |
JAGDISH SINGH Vs. MOOL CHAND KHARAITI RAM HOSPITAL AYURVEDIC RESEARCH INSTITUTE
|
August 4, 1995 |
K BABU PRASAD REDDY Vs. RAJASEKHAR REDDY
|
February 10, 1995 |
K KASI ANNAPURNA Vs. VEMURI BHARATHI
|
October 25, 1995 |
K M AHAMED KUNJU Vs. HERO HONDA MOTORS LTD
|
October 20, 1995 |
K M HIGH SCHOOL BHIWANI Vs. SOM DUTT SHARMA SHASTRI
|
September 4, 1995 |
K P LEELA Vs. ANEJA FINANCIAL CONSULTANCY SERVICES
|
May 18, 1995 |
K RAJAGOPAL Vs. NATIONAL INSURANCE CO LTD
|
January 19, 1995 |
K RAMESHBABU Vs. VIJAYA AGENCIES
|
March 10, 1995 |
K SAKSENA Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
September 19, 1995 |
K TRUST Vs. O P MEHRA
|
March 30, 1995 |
KALIDAS BHIKHABHAI CHOKSHI Vs. NEW INDIA ASSURANCE CO LTD
|
February 22, 1995 |
KAMAL REFRIGERATION Vs. ADD LIFE PHARMA PVT LTD
|
February 15, 1995 |
KANORIA CHEMICALS AND INDUSTRIES LTD Vs. NATIONAL INSURANCE CO LTD
|
January 16, 1995 |
KINETIC ENGINEERING LTD Vs. MILIND S CHAURASIA
|
January 10, 1995 |
KODY ELCOT LTD Vs. C P GUPTA
|
September 19, 1995 |
KRISHNA MURTHY Vs. CHAMUNDESWARI SUGARS LTD
|
June 5, 1995 |
L I C OF INDIA Vs. K ARUNA KUMARI
|
August 14, 1995 |
LAKSHMI NARAYAN RICE MILL Vs. FOOD CORPORATION OF INDIA
|
November 6, 1995 |
LAL CHAND Vs. DELHI DEVELOPMENT AUTHORITY
|
January 16, 1995 |
LALIT KUMAR MALANI Vs. DEEPAK M BULCHANDANI
|
May 22, 1995 |
LEAFIN INDIA LTD Vs. B VENKATESWARA RAO
|
April 3, 1995 |
LIFE INSURANCE CORPORATION OF INDIA Vs. MONORANJAN GOPE
|
March 21, 1995 |
LIFE INSURANCE CORPORATION OF INDIA Vs. BIDYA DEVI
|
September 4, 1995 |
LIFE INSURANCE CORPORATION OF INDIA Vs. V JEEVA
|
February 16, 1995 |
LIFE INSURANCE CORPORATION OF INDIA Vs. S HYMAVATHI
|
August 14, 1995 |
LIFE INSURANCE CORPORATION OF INDIA Vs. DODDA SAMBAIAH
|
August 30, 1995 |
LIFE INSURANCE CORPORATION OF INDIA Vs. ANIL P TADKALKAR
|
November 8, 1995 |
LIFE INSURANCE CORPORATION OF INDIA LTD Vs. KANTABEN
|
November 8, 1995 |
LML LIMITED Vs. URMILA KUMARI
|
August 4, 1995 |
M D BHOOPATHY Vs. MRS SARADA AND ANOTHER
|
November 6, 1995 |
M GANDHI Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 1, 1995 |
M K J CORPORATION Vs. UNITED INDIA INSURANCE CO LTD
|
January 12, 1995 |
M M SINGH Vs. CHARANJIT KOCHHAR PROPRIETOR CHARANJIT KOCHHAR ENGINEERS AND CONTRACTORS
|
January 6, 1995 |
M MANIKYAMBA Vs. R SATYANARAYANA
|
March 1, 1995 |
M O H KUTHOOS MARICAR LTD Vs. K PURUSHOTTAMAN
|
May 19, 1995 |
M P ELECTRICITY BOARD Vs. BABOO LAL
|
May 2, 1995 |
M SABHJAN Vs. NEW INDIA ASSURANCE CO LTD
|
November 9, 1995 |
M V ARUNACHALAM CHAIRMAN E I D PARRY INDIA LTD Vs. VELLORE ANJAPPA MUDALIAR
|
January 12, 1995 |
M/S. MARUTI UDYOG LTD. Vs. DR. BHAVNA CHUNNUBHAI SHAH & ORS.
|
April 10, 1995 |
M/S. UTKAL ASBESTOS LTD. Vs. N. RAGHSVA REDDY
|
April 10, 1995 |
MADHU CHAWLA Vs. R K ENGINEERING CO P LTD
|
October 5, 1995 |
MAHABIR PARSHAD GOYAL Vs. NEW INDIA ASSURANCE CO LTD
|
March 9, 1995 |
MAHABIR SINGH DESWAL Vs. ARORA HANDLOOM STORE
|
September 19, 1995 |
MAHANAGAR TELEPHONE NIGAM LTD Vs. VIJAY G PRADHAN
|
October 11, 1995 |
MAHARASHTRA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. NATIONAL FORUM OF CONSUMERS EDUCATION AKOLA
|
January 11, 1995 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. B G SARANG
|
September 19, 1995 |
MAHARSHI DAYANAND UNIVERSITY Vs. MEENA YADAV
|
August 30, 1995 |
MAHENDRA KUMAR JAIN Vs. BRANCH MANAGER M P FINANCIAL CORPORATION
|
January 5, 1995 |
MAHENDRA VIJAY VARGIA Vs. RAJASTHAN HOUSING BOARD
|
January 9, 1995 |
MAHESHWARI TEXTILES Vs. EAST INDIA TRANSPORT CO
|
March 31, 1995 |
MAJOR GEN D M GUPTA Vs. UNIT TRUST OF INDIA
|
July 25, 1995 |
MANAGER ST MARYS HIRE PURCHASE P LTD Vs. N A JOSE
|
August 30, 1995 |
MANAGING DIRECTOR AIR INDIA Vs. B VIJAY KUMAR
|
January 10, 1995 |
MANCHAR NATH KOUL Vs. UNITED INDIA INSURANCE CO LTD
|
April 20, 1995 |
MANGI LAL Vs. CHAIRMAN RAJASTHAN STATE ELETRICITY BOARD JAIPUR
|
April 10, 1995 |
MARUTI UDYOG LTD Vs. ASHOK VIJAY VARGAYE AND ANOTHER
|
November 9, 1995 |
MATHER AND PLATT I LTD Vs. KALEESWARI INDUSTRIES
|
May 17, 1995 |
MCD/DESU Vs. BASANTI DEVI
|
January 13, 1995 |
MIKES P LIMITED Vs. STATE BANK OF BIKANER AND JAIPUR
|
January 16, 1995 |
MODI INDUSTRIES Vs. N K CHHABRA
|
November 9, 1995 |
MOHAMMAD IBRAHIM MULLA Vs. HAMID ABOOBAKAR MEMON
|
October 30, 1995 |
MOTI LAL MEGHWAL Vs. UNITED INDIA INSURANCE CO LTD
|
January 16, 1995 |
MUNICIPAL CORPORATION OF DELHI Vs. GIAN WATI
|
July 17, 1995 |
MUNICIPAL CORPORATION OF DELHI Vs. HAMESH MADAN
|
September 7, 1995 |
N YADAGIRI Vs. K RAJAIAH GOUD
|
January 16, 1995 |
NANU BHAI Vs. MARUTI UDYOG LTD
|
November 6, 1995 |
NATIONAL CENTRE FOR HUMAN SETTLEMENTS AND ENVIRONMENT Vs. FAIRDEAL MARWAR GARRAGES P LTD
|
February 6, 1995 |
NATIONAL INSURANCE CO LTD Vs. S SANDHYA RAJ
|
January 11, 1995 |
NATIONAL INSURANCE COMPANY LTD Vs. THIRUVALLUVAR SILK COTTON INDUSTRIES
|
August 30, 1995 |
NATIONAL TRADING CORPORATION Vs. UCO BANK
|
January 11, 1995 |
NAVDEEP CO OPERATIVE BANK LTD Vs. ACHARYA MAHARAJ SHREE TEJENDRA PRASAD JI DEVENDRA PRASADJI PANDE
|
January 13, 1995 |
NCL INDUSTRIES LTD Vs. KIRLOSKAR OIL ENGINE LTD
|
May 19, 1995 |
NEW GULMARG RESTAURANT Vs. NEW INDIA ASSURANCE CO LTD
|
April 10, 1995 |
NEW INDIA ASSURANCE CO Vs. ABHIJIT NANDY
|
March 1, 1995 |
NEW INDIA ASSURANCE CO LTD Vs. A MOHAMAD YASIN
|
August 14, 1995 |
NEW INDIA ASSURANCE CO LTD Vs. S PUSHPADEVI JAMAD
|
August 14, 1995 |
NEW INDIA ASSURANCE CO LTD Vs. NONSUCH TEA ESTATE LIMITED
|
January 13, 1995 |
NEW INDIA ASSURANCE CO LTD Vs. BIRENDRA MOHAN KUMAR SINHA
|
January 16, 1995 |
OKAY TRANSPORT CORPORATION Vs. M O H TRANSPORT CORPORATION
|
November 6, 1995 |
ORIENTAL GENERAL INSURANCE CO LTD Vs. KARNAL CARD BOARD INDUSTRIES
|
September 19, 1995 |
ORIENTAL INSURANCE CO LTD Vs. ASHOK
|
May 4, 1995 |
ORIENTAL INSURANCE CO LTD Vs. RAJESHKUMAR HIRALAL BAJAJ
|
October 6, 1995 |
ORIENTAL INSURANCE CO LTD Vs. CHANDULAL KANJIBHAI PATEL
|
January 17, 1995 |
ORIENTAL INSURANCE CO LTD Vs. MAHENDRA PAL GAURI
|
April 25, 1995 |
P GOPALA SUBRAMANIAM Vs. VICE CHAIRMAN A P H B HYDERABAD
|
May 18, 1995 |
P J THOMAS Vs. KERALA STATE ELECTRICITY BOARD
|
January 11, 1995 |
P PALANISWAMY Vs. ORIENTAL INSURANCE CO LTD
|
August 31, 1995 |
P R MANSUKHANI Vs. COMFORT HOMES
|
February 18, 1995 |
P R MENON Vs. P A CONSTRUCTION
|
October 6, 1995 |
PABLO BARTHOLOMEW Vs. TRILOK NATH MAKKAR
|
January 16, 1995 |
PARDES DEHYDRATION COMPANY Vs. STATE BANK OF INDIA
|
September 19, 1995 |
PAREES OFFSET PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
|
January 10, 1995 |
PARIMAL KUMAR AON Vs. C E S C LTD
|
March 23, 1995 |
PATEL AMRITLAL MADHAVLAL Vs. MEHSANA AGRO AUTO MACHINERY PVT LTD
|
January 11, 1995 |
PATEL ROADWAY LTD Vs. CRESCENT AGENCIES
|
February 15, 1995 |
POONA MEDICAL FOUNDATION RUBY HALL CLINIC Vs. MARUTIRAO L TITKARE
|
January 11, 1995 |
POST MASTER KESHAVGIRI Vs. COR SP ILLANGOVAN
|
March 9, 1995 |
PRADEEP KUMAR JAIN Vs. CITI BANK
|
May 18, 1995 |
PRECISION INDUSTRIES Vs. BANK OF BARODA
|
October 12, 1995 |
PREMIER AUTOMOBILES LTD Vs. JAYESH FABRICS
|
May 17, 1995 |
PREMIER AUTOMOBILES LTD Vs. ARVINDER KUMAR BANSAL
|
January 10, 1995 |
PROF H K RANGANATH Vs. MANAGER SOUTH INDIA SINGAPORE AIRLINES LTD
|
February 28, 1995 |
PROVINCIAL AUTOMOBILES CO LTD Vs. RANJAN S/O RAMPRAKASH PATHAK AND ANOTHER
|
November 6, 1995 |
PUNJAB NATIONAL BANK Vs. WORKS OF ART PVT LTD
|
October 18, 1995 |
PURSHOTTAM V MOORJANI Vs. CHAIRMAN/MANAGING DIRECTOR MODI OLIVETTI LTD
|
February 11, 1995 |
R BALRAJ Vs. MANAGER GRINDLAYS BANK
|
April 15, 1995 |
R JAYACHANDRAN Vs. COMMISSIONER AVADI MUNICIPALITY
|
February 3, 1995 |
R K INDUSTRIES Vs. NEW INDIA ASSURANCE CO LTD
|
May 18, 1995 |
R N GUPTA Vs. UNION OF INDIA
|
August 16, 1995 |
RADHA KRISHEN GOJA Vs. ORIENTAL INSURANCE CO LTD
|
April 25, 1995 |
RAHUL SINHA Vs. ASHOK MITRA
|
March 9, 1995 |
RAJ KUMAR Vs. R S SINGH
|
July 18, 1995 |
RAJ KUMAR MANGLA Vs. BAL BHARTI PUBLIC SCHOOL
|
September 22, 1995 |
RAJASTHAN HOUSING BOARD JAIPUR Vs. KANWARJI MAL
|
October 6, 1995 |
RAJASTHAN STATE ELECTRICITY BOARD Vs. MOHAMMAD YUSUF
|
April 21, 1995 |
RAJENDRA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 25, 1995 |
RAJENDRA KUMAR RAMPURIA Vs. ALLEN RICHARDS
|
April 28, 1995 |
RAJENDRA PUROHIT Vs. DAULAT ELECTRONICS
|
April 20, 1995 |
RAJESH KHUB CHANDANI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES HOUSING
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December 20, 1995 |
RAJESH VERMA Vs. MAHAVIRA TRADING CO
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May 3, 1995 |
RAJIV GOAL Vs. M M DUTTA
|
January 16, 1995 |
RAJIV SARDA Vs. AUTOLITE INDIA LTD
|
March 7, 1995 |
RAJNISH CHANDER SHARDA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
|
January 16, 1995 |
RAKESH SHARMA Vs. NATIONAL INSURANCE CO LTD
|
January 5, 1995 |
RAM KUMAR AGGARWAL Vs. NATIONAL INSURANCE CO LTD
|
March 24, 1995 |
RAM LAL Vs. VICE CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
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January 11, 1995 |
RAM NARESH SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
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September 21, 1995 |
RAM SINGH Vs. ASSTT ENGINEER HARYANA AGRO INDUSTRIES
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May 17, 1995 |
RAMA TRADERS Vs. BHEEMA VENKATESH
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January 23, 1995 |
RAMESHCHANDRA RAMNIKLAL SHAH Vs. LATA CONSTRUCTION
|
November 22, 1995 |
RAMJI LAL Vs. SARVODAYA MEDICAL
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February 17, 1995 |
RAMZAN MOHD Vs. DHL WORLDWIDE EXPRESS COURIER DIVISION
|
January 16, 1995 |
RASI ENGINEERING WORKS Vs. COMMISSIONER COIMBATORE CORPORATION
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May 10, 1995 |
RAVIKANT Vs. MRS VEENA BHATNAGAR
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December 8, 1995 |
REGIONAL MANAGER RAJASTHAN STATE SEEDS CORPORATION Vs. LATOOR LAL
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April 24, 1995 |
REGIONAL MANAGER UNION BANK OF INDIA Vs. MAHARAJA SAWAI JAI SINGH BENEVOLENT TRUST
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January 10, 1995 |
RESIDENT ENGINEER RAJASTHAN HOUSING BOARD Vs. SANTOSH KUMAR AHLUWALIA
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April 27, 1995 |
REVENUE DIVISIONAL OFFICER MADURAI TAMIL NADU Vs. SAKKARAI PANDI AND ANOTHER
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August 14, 1995 |
ROBINSON INDIA Vs. RAJASTHAN FINANCIAL CORPORATION
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April 10, 1995 |
ROYSTON V SHANKAR Vs. UNITED INDIA INSURANCE CO
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March 21, 1995 |
RUCHIKA BHARTIA Vs. C B S E
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February 13, 1995 |
S B TIWARI Vs. G PRANAV ADHYANI
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November 10, 1995 |
S D O TELEGRAPH/TELEPHONE EXCHANGE KAITHAL Vs. AMITA SINGHANIA
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May 22, 1995 |
S KESAVULU NAIDU Vs. BANGALORE DEVELOPMENT AUTHORITY
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February 7, 1995 |
S P DHAVASKAR Vs. HOUSING COMMISSIONER KARNATAKA HOUSING BOARD
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September 27, 1995 |
S P MOHANTY Vs. BHASKER CH PATTNAIK
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June 26, 1995 |
S RATHINAVELU Vs. NEW INDIA ASSURANCE CO LTD
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April 25, 1995 |
S S CHAUHAN Vs. UNION OF INDIA
|
May 24, 1995 |
SAGARMAL DULANIA Vs. ASSTT DIRECTOR STATE INSURANCE AND GPF DEPARTMENT RAJASTHAN
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January 13, 1995 |
SAIDPUR SAHAKARI KRAYA VIKRAYA SAMITI LTD Vs. DIVISIONAL MANAGER UNITED
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May 17, 1995 |
SALEHMAHMAD ABDULRAHIM CHUDGAR Vs. UNITED INDIA INSURANCE CO LTD
|
February 24, 1995 |
SAMACHAR VIHAR SEHKARI AVAS SAMITI LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
|
May 19, 1995 |
SAMBHAVANA BUILDERS P LTD Vs. SUDHA PILLAI
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May 15, 1995 |
SAMBHAVANA BUILDERS P LTD Vs. REVATHI IYER
|
August 22, 1995 |
SANDILA METAL WIRES P LTD Vs. CHAIRMAN U P STATE ELECTRICITY BOARD
|
April 25, 1995 |
SANJAY NAGAR RESIDENTS WELFARE ASSOCIATION Vs. VICE-CHAIRMAN G D A
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January 11, 1995 |
SANKAR PRASAD NAYAK Vs. MANAGING DIRECTOR FILM DEVELOPMENT
CORPORATION OF ORISSA
|
April 10, 1995 |
SANTOSH KUMAR VERMA Vs. DELHI DEVELOPMENT AUTHORITY
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June 1, 1995 |
SATISH CHANDRA JHA Vs. BIHAR STATE CO-OP LAND DEVELOPMENT BANK LTD
|
January 11, 1995 |
SAWHNEY EXPORT HOUSE Vs. AIR FRANCE INDIRA GANDHI INTERNATIONAL CARGO COMPLEX
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January 5, 1995 |
SEEDHESHWARI PROMOTORS AND BUILDERS P LTD Vs. ASHA THADANI
|
March 24, 1995 |
SENIOR DIVISIONAL MANAGER Vs. ALI HASAN AFROZE
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July 26, 1995 |
SENIOR POST MASTER G P O PUNE Vs. AKHIL BHARATIYA GRAHAK PANCHAYAT
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March 8, 1995 |
SENIOR POSTMASTER Vs. SANJAY KUMAR GUPTA
|
November 8, 1995 |
SENIOR POSTMASTER FARIDABAD NIT Vs. MADAN LAL DHINGRA
|
September 4, 1995 |
SENIOR SUPERINTENDENT OF POST OFFICE Vs. T PARIJATHAM
|
January 12, 1995 |
SETTYPE GRAPHICS INDIA PVT LTD Vs. LINOTYPE ASSOCIATES INDIA PVT LTD
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June 5, 1995 |
SHAKUNTLA RANI Vs. SUN COMMUNICATIONS
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September 6, 1995 |
SHANKAR PRASAD Vs. PEERLESS GENERAL FINANCE INVESTMENT CO LTD
|
May 15, 1995 |
SHASHIKANT KRISHANAJI DOLE Vs. SHIKSHAN PRASARAK MANDALI
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September 27, 1995 |
SHIV RICE AND GENERAL MILLS Vs. HARYANA STATE ELECTRICITY BOARD
|
September 15, 1995 |
SHIVRAM ANIL Vs. KHALSA FURNITURE
|
September 22, 1995 |
SHOBHA GLOBAL Vs. AIR INDIA
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January 23, 1995 |
SIGNET CORPORATION Vs. COMMISSIONER M C D
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July 19, 1995 |
SKIPPER BHAWAN Vs. SKIPPER SALES PVT LTD
|
January 13, 1995 |
SKIPPER TOWERS PVT LTD Vs. A P GUPTA
|
January 10, 1995 |
SNEH CHADHA Vs. VICE-CHAIRMAN D D A
|
January 13, 1995 |
SONIKA TANDON Vs. RAUF MUSLIM JAMIA BAHERA
|
December 26, 1995 |
SRICHAND K BAJAJ Vs. S M N CONSUMER PROTECTION COUNCIL
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January 13, 1995 |
STANDARD MOTOR PRODUCTS OF INDIA LTD Vs. B DAMODARAN
|
November 6, 1995 |
STATE BANK OF BIKANER AND JAIPUR Vs. CHAVAN RISHI INTERNATIONAL LIMITED
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January 6, 1995 |
STATE BANK OF INDIA Vs. DHARAMDAS PAL
|
February 14, 1995 |
STATE BANK OF INDIA Vs. AGARWAL KAROGENCY
|
November 27, 1995 |
STATE BANK OF INDIA Vs. JAWAHAR LAL
|
November 6, 1995 |
STATE BANK OF INDIA Vs. M PONNIAH NADAR
|
September 27, 1995 |
STATE OF HARYANA Vs. SANDEEP SINGH
|
September 15, 1995 |
STERLING COMPUTER LTD Vs. P RAMAN KUTTY
|
October 30, 1995 |
SUB DIVISIONAL OFFICER H S E B Vs. ASHOK YADAV
|
August 2, 1995 |
SUB-DIVISIONSAL OFFICER TELECOM Vs. SINGIRI MALLESHAM
|
March 21, 1995 |
SUMITRA MADHUKAR ARSEKAR Vs. CHAIRMAN GOA HOUSING BOARD
|
May 17, 1995 |
SUPERINTENDENT OF POST OFFICES BALUGHAT Vs. MAHENDRA NATH BASAK SECRETARY SAFANAGAR HIGH SCHOOL
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January 16, 1995 |
SURENDRA AGRO CENTRE OF REWARI Vs. SHER SINGH
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January 12, 1995 |
SURENDRA KUMAR JAIN Vs. HERO HONDA MOTORS LTD
|
April 27, 1995 |
SVL FOOD PRODUCTS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
|
March 1, 1995 |
T K SANKARANKUTTY Vs. MANAGING DIRECTOR M/S SIPANI AUTOMOBILES LTD
|
August 30, 1995 |
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. J R DAVID
|
August 30, 1995 |
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION MADRAS Vs. KRISHNA FABRICS MADRAS
|
November 2, 1995 |
TATA TIMKEN LTD Vs. CONSUMER PROTECTION COUNCIL
|
May 10, 1995 |
TATA TIMKEN LTD Vs. V JAYALAKSHMI
|
May 10, 1995 |
TELE COMMUNICATION DEPARTMENT & ORS. Vs. M/S. SHANMUGAM CHEMICAL INDUSTRIES
|
April 10, 1995 |
TELECOM DISTRICT MANAGER Vs. PREM PRAKASH GOYAL
|
July 27, 1995 |
TELECOM DISTRICT MANAGER PANAJI Vs. MRS LIBERATA FERNANDES
|
July 19, 1995 |
TELECOM DISTRICT MANAGER PANAJI Vs. CONCHA BEACH RESORT CALANGUTE BEACH GOA
|
November 6, 1995 |
TELECOM DIVISIONAL ENGINEER Vs. VIRENDRA KUMAR AGARWAL
|
November 6, 1995 |
TELEPHONE DISTRICT ENGINEER Vs. KRISHAN LAL
|
September 7, 1995 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. PURUSHOTAM GOKULDAS MATCH CO.
|
February 15, 1995 |
U P STATE ELECTRICITY BOARD Vs. MONA CONFECTIONERY INDUSTRIES
|
November 6, 1995 |
U S DALAL Vs. TELECOM DISTRICT MANAGER TELEPHONE
EXCHANGE ROHTAK HARYANA
|
January 12, 1995 |
UCO BANK Vs. R.G. SRIVASTAVA
|
January 6, 1995 |
UNDER SECRETARY LAND AND BUILDING DEPTT Vs. HANUMANT DASS
|
July 26, 1995 |
UNION OF INDIA Vs. H S YESHANTANI
|
March 23, 1995 |
UNION OF INDIA Vs. MONIKA TANDON
|
January 16, 1995 |
UNION OF INDIA Vs. RAMESH KUMAR
|
July 17, 1995 |
UNION OF INDIA Vs. ASHOK KUMAR SINGH
|
May 17, 1995 |
UNIT TRUST OF INDIA Vs. SUDHIR GANPATRAO CHAUHAN
|
May 18, 1995 |
UNIT TRUST OF INDIA Vs. KUMARI GOUTHAMI AND ANOTHER
|
November 10, 1995 |
UNITED BANK OF INDIA Vs. ANINDITA SEN
|
March 2, 1995 |
UNITED INDIA INSURANCE CO Vs. VIJAYA KUMAR TEXTILES
|
August 20, 1995 |
UNITED INDIA INSURANCE CO Vs. N MOHAN REDDY AND ANOTHER
|
August 30, 1995 |
UNITED INDIA INSURANCE CO Vs. VIJAYA KUMAR TEXTILES
|
August 30, 1995 |
UNITED INDIA INSURANCE CO LTD Vs. NATIONAL FORUM FOR CONSUMER EDUCATION AND ANOTHER
|
May 4, 1995 |
UNITED INDIA INSURANCE CO LTD Vs. KUSUMBEN J BADIANI
|
January 12, 1995 |
UNITED INDIA INSURANCE CO LTD Vs. BIMAN KRISHNA BOSE
|
January 12, 1995 |
UNITED INDIA INSURANCE CO LTD Vs. SANJEEV KR MAZUMDAR
|
November 20, 1995 |
UNITED INDIA INSURANCE CO LTD Vs. MAHESH KUMAR
|
August 7, 1995 |
V P SANT Vs. CHAIRMAN DELHI DEVELOPMENT AUTHORITY
|
February 14, 1995 |
VALLABH OIL MILLS P LTD Vs. ORIENTAL INSURANCE COMPANY LTD
|
March 10, 1995 |
VENKATESWARA BOREWELLS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
May 16, 1995 |
VICE CHAIRMAN DELHI DEVELOPMENT AUTHORITY Vs. O P GAUBA
|
May 15, 1995 |
VICE CHAIRMAN LUCKNOW VIKAS PRADHIKARAN Vs. PRABHAT KUMAR JHA AND ANOTHER
|
January 16, 1995 |
VIJAYA BANK Vs. SUNDER LAL SHAH AND ANOTHER
|
May 3, 1995 |
VIJAYA BANK Vs. SUNDER LAL SHAH
|
March 5, 1995 |
VINOD KUMAR NAGRATH Vs. ORIENTAL INSURANCE CO LTD
|
November 8, 1995 |
VISHNU RAMCHANDRA KHARATMAL Vs. ORIENTAL INSURANCE CO LTD
|
January 11, 1995 |
VISHWABHARATHI HOUSE BUILDING COOPERATIVE SOCIETY LTD Vs. SHARADA CHANDRASEKHARA
|
January 11, 1995 |
VISWALAKSHMI SASIDHARAN Vs. BRANCH MANAGER SYNDICATE BANK
|
October 6, 1995 |
VURHANPUR CLOTH CORPORATION Vs. STATE OF MADHYA PRADESH
|
June 23, 1995 |
WAHEED AHMED KHAN Vs. KRISHNA KUMAR
|
February 4, 1995 |
WELFARE ASSOCIATION E BLOCK BRIJ VIHAR GHAZIABAD Vs. VICE-CHAIRMAN GHAZIABAD DEVELOPMENT AUTHORITY
|
January 16, 1995 |
WESTERN ELECTRONICS LTD Vs. VED PRAKASH
|
August 7, 1995 |
YAJAMAN ENTERPRISES Vs. LAKSHMI GANESH TRADERS
|
May 4, 1995 |
YOGESH LT COL RETD Vs. HYDERABAD URBAN DEVELOPMENT AUTHORITY
|
May 17, 1995 |