| Case Title | Date |
|---|---|
| ARAMBAM SOMARENDRO SINGH Vs. STATE OF MANIPUR | February 20, 2026 |
| MUTUM MANAOCHA SINGH Vs. DISTRICT MAGISTRATE | March 9, 2026 |
| REGTL. NO. JC-3400207 W NB SUB/GD NARENDRA SINGH Vs. UNION OF INDIA | February 17, 2026 |
| SORAM TEKENDRAJIT Vs. UNION OF INDIA | March 9, 2026 |
| THOUDAM BHUPENDRA SINGH Vs. YENGKHOM ASHALATA DEVI | February 27, 2026 |