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SIVAKUMAR Vs. STATE
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January 5, 2026 |
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A.RADHAKRISHNAN Vs. SECRETARY, MINISTRY OF HOME AFFAIRS
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January 7, 2026 |
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A.SARATH Vs. COMMISSIONER,CORPORATION OF GREATER CHENNAI,
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January 22, 2026 |
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A.V.B.PRABHU Vs. SECRETARY TO GOVERNMENT RELIGIOUS ENDOWMENTS DEPARTMENT, GOVERNMENT OF TAMIL NADU,
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January 23, 2026 |
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AMIT MALVIYA Vs. STATE THROUGH, INSPECTOR OF POLICE
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January 20, 2026 |
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ASHOK Vs. STATE OF TAMIL NADU
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January 2, 2026 |
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B.M.INSULATION PRIVATE LIMITED Vs. VARDEEP PETRO CHEMICAL PRIVATE LIMITED
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January 21, 2026 |
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CHAIRPERSON, CHENNAI PORT AUTHORITY Vs. V.MANOHARAN
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January 7, 2026 |
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D. KALIYAMOORTHY Vs. STATE OF TAMIL NADU
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February 3, 2026 |
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D.MURUGAN Vs. G.VIJAYAN
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January 5, 2026 |
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DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. PERIYASAMY
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January 9, 2026 |
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ETA ENGINEERING PRIVATE LIMITED Vs. JAMMU AND KASHMIR BANK LIMITED
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February 4, 2026 |
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EXECUTIVE OFFICER ARULMIGU SUBRAMANIAN SWAMY TEMPLE Vs. RAMA.RAVIKUMAR
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January 6, 2026 |
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G.JAYAKRISHNAN Vs. STATE OF TAMIL NADU
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January 2, 2026 |
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JAWAHAR RAJAN Vs. REGIONAL PASSPORT OFFICER
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February 9, 2026 |
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KESAVARAMAN Vs. NARAYANAN
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January 2, 2026 |
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KRISHNAKUMARI Vs. STATE OF TAMIL NADU
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January 2, 2026 |
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LEELA KUMARI Vs. T.S.PRAKASH CHAND GANG
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January 12, 2026 |
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M. MAHESH Vs. V. KANAGARAJ
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January 2, 2026 |
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M.BASKAR Vs. SPECIAL SECRETARY,CMDA, GANDHI IRWIN ROAD
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January 22, 2026 |
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M.K. KUMAREASAN Vs. A. PURUSHOTHAMAN, S/O. ANNAMALAI
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January 5, 2026 |
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M.S. BHAVANI PRASAD (DIED Vs. K. SEKAR (DIED)
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January 2, 2026 |
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MANAGING DIRECTOR,TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. V.CHITHRA
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January 2, 2026 |
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MARAPPA Vs. CHOODANATH
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January 21, 2026 |
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MURUGESAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
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January 12, 2026 |
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MUTHUKUMAR @ OTTA MUTHU Vs. STATE & ORS.
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January 5, 2026 |
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NEW INDIA ASSURANCE COMPANY LTD., Vs. ROBINSON
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January 8, 2026 |
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P.A.SEKAR @ P.ARULSEKAR Vs. V.VENKATARAMANI
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January 6, 2026 |
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P.EZHUMALAI Vs. SECRETARY TO GOVERNMENT
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January 30, 2026 |
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P.N.RAMESH BAABHU Vs. STATE OF TAMIL NADU
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January 23, 2026 |
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PRIME STORE ITS PARTNER MR.S.KAARTHI Vs. SUGAM VANIJYA HOLDINGS PRIVATE LIMITED
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February 3, 2026 |
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R. MANIKANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE
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January 5, 2026 |
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R.SUBRAMANIAN Vs. INDUSIND BANK LTD.
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January 12, 2026 |
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RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD, Vs. APPELLATE AUTHORITY TAMIL NADU
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February 10, 2026 |
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RAJAMMAL Vs. PALANIAMMAL
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February 2, 2026 |
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RAMATHAL Vs. CHINNASAMY GOUNDER
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January 9, 2026 |
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RELIANCE GENERAL INSURANCE CO. LTD., Vs. VAYALATHAL
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January 28, 2026 |
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S. DHANALAKSHMI Vs. S. SENTHIL KUMAR
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January 10, 2026 |
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S.GOGULAN Vs. STATE REPRESENTED BY, INSPECTOR OF POLICE
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January 7, 2026 |
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SAKADEVAN Vs. RAMAN
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February 2, 2026 |
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SEKAR S/O.PALANIMUTHU Vs. SUKARAN (DIED)
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January 2, 2026 |
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SENTHIL Vs. STATE
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January 7, 2026 |
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SHANMUGHA ARTS, SCIENCE TECHNOLOGY RESEARCH ACADEMY Vs. STATE OF TAMIL NADU
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January 9, 2026 |
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SRINIVASA DOSS Vs. P.KALAIDASAN
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January 9, 2026 |
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T. RAJESHWARI Vs. P. KARUNAMBIGAI
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January 9, 2026 |
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THANGAPANDIYAN Vs. JAYALAKSHMI
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January 2, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED, Vs. RABEEK BEGUM
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January 28, 2026 |
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VIJAYAPRABAKARAN Vs. STATE
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March 12, 2026 |
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