REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
3F INDUSTRIES LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES AND OTHERS	November 23, 2016
A . RAJASHEKAR Vs. STATE OF KARNATAKA AND OTHERS	June 2, 2016
A D LAVANYA PRASAD Vs. THE JOINT COMMISSIONER	June 14, 2016
A K NARAYANAN Vs. A K RAMANATHAN	June 15, 2016
A NAVEENCHANDRA Vs. KARNATAKA NEERAVARI NIGAM LIMITED AND ORS	June 15, 2016
A S ARUNA W/O LATE T M DEVARAJKAR Vs. MEENAKSHI	October 26, 2016
A V M DEVENDER KUMAR GUPTA Vs. STATE OF KARNATAKA	January 20, 2016
A. FEROZ AHMED AND ORS. Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ORS.	January 5, 2016
A. NAVEENCHANDRA Vs. KARNATAKA NEERAVARI NIGAM LIMITED, BANGALORE AND OTHERS	June 15, 2016
A. PAPANNA Vs. D.M. PATEL	January 7, 2016
A. RAMAKRISHNA Vs. THE SPECIAL DEPUTY COMMISSIONER	April 28, 2016
A.N. JAYARAJ Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED AND ORS.	January 8, 2016
A.N. RAGAVENDRA Vs. VITAL KINI AND OTHERS	March 3, 2016
A.P. KRISHNAPPA AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	July 5, 2016
A.P. RAMACHANDRA Vs. THE COMMISSIONER C.I.T.B.	April 20, 2016
A.P. VARADARAJULU AND ANOTHER Vs. YOGAPRIYA N. KUPPARAJU AND OTHERS	November 5, 2016
A.P.S. INDUSTRIES Vs. STATE OF KARNATAKA AND ORS.	January 13, 2016
A.R. BASAVARAJAPPA Vs. NARAMMA AND ORS.	March 3, 2016
A.S. MANUDEV Vs. H.K. CHINMAYI	February 4, 2016
A.S. PRAVEEN KUMAR Vs. ASHWINI	March 14, 2016
ABB INDIA LTD. Vs. THE STATE OF KARNATAKA AND ORS.	February 23, 2016
ABBAS BEARY AND OTHERS Vs. JAMIA MASZID UDUPI AND ANOTHER	September 1, 2016
ABDUL ALEEM Vs. THE INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU	December 14, 2016
ABDUL RAHAMAN NEVAR Vs. BMTC CENTRAL OFFICE; RAJESAHEB AWATI	February 1, 2016
ABDUL RAHEMAN Vs. STATE OF KARNATAKA	July 20, 2016
ABDUL RAHIM Vs. THE STATE	July 4, 2016
ABDUL RAZAK AND ANOTHER Vs. STATE OF KARNATAKA	November 22, 2016
ABDULMAJIDSAB Vs. PARAMESHWARAPPAGOUDA AND ORS.	February 19, 2016
ABDULRAJAK Vs. ABDUL RAHIMAN	February 25, 2016
ABDULRAJAK AND ORS. Vs. ABDUL RAHIMAN AND ORS.	February 11, 2016
ABHAY KUMAR Vs. SUJIT AND ORS.	January 6, 2016
ABHIJEET TOLL ROAD (KARNATAKA) LIMITED Vs. KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED	February 17, 2016
ABHIJIT AND ORS. Vs. THE VICE CHANCELLOR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELGAUM AND ORS.	January 12, 2016
ABHISHEK SOLVENT EXTRACTIONS PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT-3) AND ORS.	January 20, 2016
ABHISHEK TRIPATHI Vs. DEPUTY SUPERINTENDENT POLICE	May 24, 2016
ABM TELE MOBILES INDIA (P.) LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	November 14, 2016
ABRAHAM T.J. Vs. ASHOK KHENY	December 7, 2016
ABRAHAM T.J. Vs. NANDI ECONOMIC CORRIDOR ENTERPRISES LIMITED, BANGALORE AND OTHERS	April 7, 2016
ADC INDIA COMMUNICATIONS LTD Vs. PRESIDENT KARNATAKA TRADE UNION CENTRE; SECRETARY	February 8, 2016
ADDITIONAL REGISTRAR GENERAL, HIGH COURT OF KARNATAKA, KALABURAGI Vs. BASAVARAJ ALIAS BASYA PULLEPPA CHIGARIKAR	July 5, 2016
ADI CHUNCHANAGIRI SHIKSHANA TRUST, SHIMOGA Vs. STATE OF KARNATAKA AND OTHERS	November 14, 2016
ADI HEMANTH KUMAR Vs. BANGALORE ELECTRICITY SUPPLY COMPANY	June 7, 2016
ADITYA Vs. VASUDEV AND OTHERS	November 24, 2016
AEROTRON LTD. Vs. KINGFISHER AIRLINES LTD., (KARNATAKA)	November 18, 2016
AFZAL PASHA Vs. MOHAMED AMEERJAN	August 9, 2016
AFZAR PASHA Vs. SYED ASHRAFF	April 5, 2016
AGNEL B. PEREIRA AND ORS. Vs. K.A.V. BHANU PRAKASH AND ORS.	January 19, 2016
AGRI GOLD FARM ESTATES INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA	April 5, 2016
AHAMED ALIAS MUDASSIR Vs. SPECIAL EXECUTIVE MAGISTRATE AND DEPUTY COMMISSIONER OF POLICE, LAW AND ORDER	February 4, 2016
AHMED Vs. THE STATE OF KARNATAKA	February 18, 2016
AISHWARYA INFRASTRUCTURE & DEVELOPERS Vs. STATE OF KARNATAKA	August 4, 2016
AISHWARYA S. NAYAK Vs. THE STATE OF KARNATAKA	September 29, 2016
AISHWARYAHEIGHTS INFRA PRIVATE LIMITED Vs. THE STATE OF KARNATAKA AND ORS.	March 24, 2016
AJINKYA.A.PATEL Vs. CENTRAL CRIME BRANCH	May 26, 2016
AJITKUMAR M. PANCHAKSHARAYYA Vs. SADANAND SEETARAM HEGDE	June 7, 2016
AKRAM SHARIFF Vs. STATE OF KARNATAKA	May 10, 2016
AKSHARA MOTORS PVT LTD Vs. THE SECRETARY	October 28, 2016
AKSHAY EMINENCE DEVELOPERS PVT LTD Vs. ADDL COMMISSIONER OF COMMERCIAL TAXES	June 10, 2016
ALAMELAMMA Vs. SRINIVASA UDUPA	January 8, 2016
ALLA SAHEB Vs. STATE OF KARNATAKA	August 24, 2016
ALLA SAHEB S/O HUSSAIN SAHEB DODDAMANI Vs. STATE OF KARNATAKA AND OTHERS	November 14, 2016
ALLABAKSH S/O MOHAMMED HANEEF TALIKOTI AGE: 26 YEARS, OCC: AGRICULTURE R/O TOLADINNI, TQ SHORAPUR, DIST. YADGIR Vs. THE STATE OF KARNATAKA THROUGH KODEKAL POLICE STATION REPRESENTED BY ADDL. SPP HIGH COURT OF KARNATAKA KALABURAGI BENCH	December 8, 2016
ALLAPPIRA N. APPAIAH ALIAS THANU AND OTHERS Vs. STATE OF KARNATAKA	March 2, 2016
ALLI KATTEPPA AND ORS. Vs. ABDUL SAB AND ORS.	January 4, 2016
ALLIANCE BUSINESS SCHOOL Vs. MADHUKAR G. ANGUR AND OTHERS	April 12, 2016
ALLIANCE UNIVERSITY Vs. SUDHIR	July 29, 2016
ALSTOM PROJECTS INDIA LTD. REP. BY ITS HR MANAGER Vs. STATE OF KARNATAKA BY ITS SECRETARY, DEPT, OF LABOUR, BANGALORE AND 2 OTHERS	August 2, 2016
ALUPRO BUILDING SYSTEMS PRIVATE LIMITED, BENGALURU Vs. S.T. CRANES AND EARTH MOVER SERVICES, GEDHALAHALLI, BENGALURU AND ANOTHER	July 22, 2016
ALUVELAMMA AND ANOTHER Vs. R. NAZEER AHAMED AND ANOTHER	January 18, 2016
AMAR AND ORS. Vs. VIJAYA KUMAR AND ORS.	March 24, 2016
AMARAPPA Vs. AKKAMMA	February 18, 2016
AMARASHIVA RECREATION CLUB Vs. STATE OF KARNATAKA	July 1, 2016
AMBAJI Vs. JAGANNATH	March 17, 2016
AMBAJI Vs. THE STATE	April 18, 2016
AMBAMMA UPPAR ANGADI & ANR Vs. I OBANNA I JAYANNA & ANR	November 15, 2016
AMBANNA Vs. V. RENUKAPPA AND ORS.	February 17, 2016
AMBARISH KRISHNA BHANDARE Vs. SMT. BHAGYALAXMI AMBARISH BHANDARE AND ANOTHER	September 23, 2016
AMBARISH S. KAPADIA Vs. STATE	December 16, 2016
AMBIKA N. AND ORS. Vs. SUNIL K. AND ORS.	March 10, 2016
AMBU Vs. STATE	April 25, 2016
AMBUJA SUSHIL KULKARNI Vs. SUSHIL SURESH KULKARNI	June 9, 2016
AMIT ROY Vs. JYOTHENDRA SINHJI VIKRAMSINHJI	August 22, 2016
AMIT S/O ARVINID BABU CHAVAN Vs. STATE OF KARNATAKA	March 22, 2016
AMMAYAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 14, 2016
AMRITH RAJ V. AND ORS. Vs. REGISTRAR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.	March 24, 2016
AMSH PRODUCT LINE PVT LIMITED Vs. SECRETARY MINISTRY OF ENVIRONMENT, ECOLOGY & FORESTS GOVERNMENT OF KARNATAKA	July 25, 2016
ANAND Vs. STATE OF KARNATAKA	July 20, 2016
ANAND ASHOK PARIT Vs. SURESH SHABAPPA MALADINNI AND OTHERS	June 10, 2016
ANAND R JAIN @ ANAND MEHTA Vs. STATE OF KARNATAKA BY SUBRAMANYANAGAR POLICE STATION	October 19, 2016
ANAND.S Vs. STATE OF KARNATAKA	May 12, 2016
ANANDA D. Vs. STATE OF KARNATAKA	May 17, 2016
ANANDA KUMAR P V Vs. STATE OF KARNATAKA	June 17, 2016
ANANDA S Vs. THE VICE CHANCELLOR VISVESVARAYA TECHNOLOGICAL UNIVERSITY	November 16, 2016
ANANDAMMA Vs. N. LEELA KUMAR	February 16, 2016
ANANTH ALIAS ANANTHARAM RAMA REDDY Vs. STATE OF KARNATAKA	September 23, 2016
ANANTHA PADMANABHA BHAT Vs. COMMISSIONER OF COMMERCIAL TAXES	June 3, 2016
ANANTHA REFINERY PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT)-2 AND ORS.	January 20, 2016
ANANTHAMMA AND ORS. Vs. THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. AND ORS.	January 5, 2016
ANANTHREDDY Vs. THE STATE OF KARNATAKA	January 4, 2016
ANASUYA Vs. NASIRUDDIN	June 22, 2016
ANASUYA Vs. PUTALABAI	June 6, 2016
ANASUYABAI AND ORS. Vs. SHIVAJI AND ORS.	February 25, 2016
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SHAIK PYARAJAN	August 8, 2016
ANDHRA PRADESH TOURIST DEVELOPMENT CORPORATION Vs. ASSISTANT REGIONAL-TRANSPORT OFFICER	August 17, 2016
ANGADI NARAYANAPPA Vs. S.K. SANJEEVI AND ORS.	January 2, 2016
ANGADI SRINIVAS Vs. M. GIRIJA	April 23, 2016
ANGOORI DEVI AND OTHERS Vs. MANAGING DIRECTOR, BMTC DIVISION, BANGALORE AND ANOTHER	March 1, 2016
ANIL ALIAS ANILKUMAR AND OTHERS Vs. GANAGU NAIK AND OTHERS	August 17, 2016
ANIL KUMAR Vs. STATE OF KARNATAKA	May 24, 2016
ANIL KUMAR U.R Vs. STATE OF KARNATAKA	August 3, 2016
ANIL LOBO Vs. STATE OF KARNATAKA	June 21, 2016
ANIL PATIL AND ORS. Vs. THE STATE	February 29, 2016
ANIL RAJU BAIIPATTAR AND ANOTHER Vs. STATE OF KARNATAKA	December 6, 2016
ANINDITA KAR Vs. SUDIP NATH CHOUDHURY	March 1, 2016
ANITA Vs. PRASHANT	July 26, 2016
ANITA ANANT PATIL AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 8, 2016
ANITA AND ORS. Vs. IRAPPA AND ORS.	February 17, 2016
ANITHA ANTHONIRAJ Vs. P. JESUPATHAM ANTHONIRAJ	March 29, 2016
ANJANAPPA Vs. R RAMU; R JAGANNATH; R SATYANARAYANA; VARADARAJ NAIK	February 2, 2016
ANJANEYA AGRO TECH PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT) AND ORS.	January 20, 2016
ANJINAPPA Vs. DODDYELLAPPA AND ORS.	January 7, 2016
ANJUMAN-E-ISLAM AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 21, 2016
ANNA RAO S. MUTTATHI Vs. THE STATE OF KARNATAKA AND ORS.	March 21, 2016
ANNAPPA Vs. LAXMI DEVI DEVAR TEMPLE AND NULICHANDAYYA DEVASTHAN COMMITTEE AND ORS.	June 9, 2016
ANNAPPA BHANDARY Vs. G MOHAMMED FAROOQUE; UNITED INDIA INSURANCE CO LTD	February 23, 2016
ANNAPPA SWAMY Vs. SHIVAMURTHY; MANAGER; CHANNAKESHAVA; KRISHNAMURTHY	March 8, 2016
ANNAPURNAMMA AND ORS. Vs. G. ASHWATHANARAYANA BABU AND ORS.	April 26, 2016
ANNUSAHEB S/O BAKSHASAHEB INDIWALE Vs. ALLADDIN S/O RAJESAHEB PEERJADE	June 1, 2016
ANTHONY DSOUZA AND ORS. Vs. ROBERT DSOUZA AND ORS.	February 9, 2016
ANTICORRUPTION COUNCIL OF INDIA TRUST Vs. SRI. SIDDARAMAIAH	August 20, 2016
ANTONY SEQUEIRA Vs. GOPALAKRISHNA DEVADIGA	November 5, 2016
ANTRIX CORPORATION LTD. Vs. STATE OF KARNATAKA	December 14, 2016
ANUPAM AGARWAL Vs. MICKEY AGARWAL &AMP; ANR.	November 24, 2016
ANUPAMA BHAT Vs. NEW INDIA ASSURANCE COMPANY LTD	March 14, 2016
ANUSUYA MALLAYYA VASTRAD AND OTHERS Vs. MALLAYYA NAGAYYA VASTRAD	July 19, 2016
ANUSUYA P HEGDE Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER; GOWRIVENKATESH	April 13, 2016
ANWARKHAN Vs. THE MANAGEMENT OF WALCHAND INDUSTRIES LTD.	February 11, 2016
APEX STEELS Vs. STATE OF KARNATAKA	March 3, 2016
APOTEX RESEARCH PVT. LTD. Vs. UNION OF INDIA	December 5, 2016
APPASAHEB AND ORS. Vs. BHAIRU DEMA MANE AND ORS.	January 14, 2016
APPU @ KUPPA Vs. STATE OF KARNATAKA	May 12, 2016
ARIHANT ALUMINIUM CORPORATION Vs. ASSISSTANT COMMISSIONER OF INCOME-TAX	March 11, 2016
ARISTOTLE COLLEGE OF DIPLOMA IN EDUCATION, ANDERSONPET, K.G.F., KOLAR DISTRICT Vs. STATE OF KARNATAKA AND OTHERS	November 19, 2016
ARJUN S/O BASAPPA KUMATAGI Vs. SMT. GANGAWWA	September 2, 2016
AROGYASWAMY S/O LATE ABBAIAH Vs. BARNARD S/O LATE ABBAIAH	July 20, 2016
ARPITHA A. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES FOR KARNATAKA AND ORS.	January 12, 2016
ARSHAD ALI KHAN Vs. PARVINE KHAJA	June 14, 2016
ARUNA Vs. STATE OF KARNATAKA	May 26, 2016
ARUNABHA BANDYOPADHYAY Vs. STATE OF KARNATAKA AND ORS.	January 19, 2016
ARVIND AND ORS. Vs. TANGEWWA AND ORS.	January 21, 2016
ASARA FATIMA Vs. G. SELVAM AND ORS.	January 8, 2016
ASHA AND ORS. Vs. STATE OF KARNATAKA	March 30, 2016
ASHA KUMARI SOREN Vs. THE MANAGING DIRECTOR, BMTC	February 25, 2016
ASHOK Vs. STATE OF KARNATAKA; LAND TRIBUNAL; GURUNATH	February 25, 2016
ASHOK Vs. SHASHIKANT AND OTHERS	February 18, 2016
ASHOK Vs. STATE OF KARNATAKA	July 8, 2016
ASHOK KUMAR KEJRIWAL AND ORS. Vs. STATE BY CENTRAL BUREAU OF INVESTIGATION	February 29, 2016
ASHOK KUMAR S Vs. STATE OF KARNATAKA	September 7, 2016
ASHOK R. KALAL Vs. STATE OF KARNATAKA AND OTHERS	June 16, 2016
ASHOK REVANAPPA BANASODE Vs. DIVISIONAL CONTROLLER, KSRTC, BIJAPUR	April 20, 2016
ASHOK TIMBER TRADING CO Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	March 17, 2016
ASHWINI AND ORS. Vs. RAMACHANDRA AND ORS.	January 28, 2016
ASHWINI D. SHETTY AND OTHERS Vs. SUBASH SHETTY AND OTHERS	April 21, 2016
ASHWINI MANOJ PATIL AND ORS. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED (BESCOM)	April 7, 2016
ASIF PASHA Vs. THE COMMISSIONER,MYSORE CITY CORPORATION	June 14, 2016
ASSISTANT COMMISSIONER OF Vs. H H CEMENT PRODUCTS AND ORS	March 23, 2016
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT), UDUPI DISTRICT AND OTHERS Vs. M/S. ABIDHEEP INTERLOCK PAVERS PVT. LTD.	April 5, 2016
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GULBARGA ELECTRICITY SUPPLY COMPANY LTD	August 9, 2016
ASSISTANT EXECUTIVE ENGINEER, PWD, MYSURU AND ANOTHER Vs. SMT. SUBBAMMA AND OTHERS	November 25, 2016
ASSOCIATED ELECTRICAL INDUSTRIES Vs. M B SURYA PRAKASH	January 18, 2016
ASSOCIATED MANAGEMENTS OF GOVERNMENT RECOGNISED ENGLISH MEDIUM SCHOOLS IN KARNATAKA Vs. STATE OF KARNATAKA	June 1, 2016
ASSOCIATION OF BIOTECHNOLOGY Vs. UNION OF INDIA	July 22, 2016
ASSTT. COMMR. OF C. EX. (LEGAL), BANGALORE-I Vs. SHELLY DIMAC POLYMERS PVT. LTD.	December 13, 2016
ASWATHAMMA Vs. ORIENTAL INSURANCE CO LTD , REGIONAL OFFICE	July 12, 2016
ATLANTIC SPINNING & WEAVING MILLS LTD Vs. VAR DEVELOPERS	July 15, 2016
AVESH RAMACHANDRA SHINDE Vs. STATE	December 6, 2016
AVESTHAGEN LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.	March 11, 2016
AVVANNA Vs. STATE OF KARNATAKA	May 12, 2016
AYANNA Vs. STATE	February 23, 2016
AYANUR GRAMA PANCHAYATH, SHIVAMOGGA Vs. STATE OF KARNATAKA AND OTHERS	June 15, 2016
AYAZ AHMED Vs. STATE OF KARNATAKA	May 12, 2016
AYED MOSION Vs. STATE OF KARNATAKA AND OTHERS	June 28, 2016
AYESHA ABBAS Vs. THE INCOME TAX OFFICER, WARD-2	January 19, 2016
B . N . CHANDRASEKHAR Vs. SRI. M . KRISHNAPPA	March 3, 2016
B . SRINIVAS Vs. D.K. VENKATARAMA KONDAPPA AND ANOTHER	June 15, 2016
B AND B INFRATECH LTD. Vs. INCOME-TAX OFFICER	November 9, 2016
B BASAVARAJ, S/O DUSHANTHAPPA, Vs. STATE OF KARNATAKA, BY POLICE INSPECTOR	June 29, 2016
B C RAMESH Vs. LAKKANNA S/O MAGADAIAH	September 15, 2016
B C S GOWD Vs. UNION OF INDIA	July 21, 2016
B C SURESHA S/O LATE CHIKKASIDDAIAH Vs. SUMITHRA W/O LATE MADAPPA	September 20, 2016
B H MUBARAK Vs. STATE	June 24, 2016
B JAYALAKSHMI Vs. DIRECTOR, AERONAUTICAL DEVELOPMENT; DIRECTOR GENERAL; DIRECTOR UNION OF INDIA	February 8, 2016
B K ABDULLA Vs. MUTHOOT FINANCE LTD	February 29, 2016
B LEELA Vs. S ANANTHANARAYANA SHETTY	July 28, 2016
B N MOHAN KUMAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	June 8, 2016
B R CHANDRA PRASAD AND ORS Vs. PRAKASH AKKI AND ORS	July 8, 2016
B RIAZ AHMED Vs. STATE OF KARNATAKA	October 18, 2016
B S LEELAVATHI Vs. MAHADEVAIAH	August 5, 2016
B S PRAKASH Vs. T GNANESHWAR RAO AND ORS	April 11, 2016
B SURENDRA SHIYAL Vs. MOHAMMED SADIQ	February 16, 2016
B. GOVINDRAJ HEGDE Vs. STATE OF KARNATAKA AND OTHERS	July 22, 2016
B. KRISHNAPPA Vs. CAUVERY GRUHA NIRMANA AND ANR.	August 11, 2016
B. NARAPPA ALIAS NAGENDRA Vs. PRAGATI GRAMEENA BANK (FORMERLY KNOWN AS TUNGABHADRA GRAMINA BANK), BALLARY	December 14, 2016
B. PREMANANDA PAI Vs. CHAIRMAN & MANAGING DIRECTOR, VIJAYA BANK, BANGALORE AND ANOTHER	August 17, 2016
B. RAMAKRISHNA REDDY Vs. THE MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION	February 26, 2016
B. RAMESH BABU Vs. STATE BY POLICE INSPECTOR, KARNATAKA CITY DIVISION, BANGALORE	May 6, 2016
B. SRIKANTA PRABHU Vs. AMMER JAN AND ORS.	February 18, 2016
B. SRINIVAS PRASAD AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER	August 29, 2016
B. SUDHAKARA Vs. THE STATE	March 15, 2016
B.A. SYED GULAMI SAB AND ORS. Vs. VISHWANATH REDDY	April 13, 2016
B.C. PONNAPPA AND ORS. Vs. SUNITHA BIDDAPPA AND ORS.	March 24, 2016
B.G. MAHESH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	April 5, 2016
B.G.KALAVATHI Vs. STATE OF KARNATAKA	June 1, 2016
B.J. AJIT KUMAR Vs. STATE OF KARNATAKA	March 1, 2016
B.K. KRISHNA MURTHY Vs. B.D. BASAVARAJU AND ORS.	February 4, 2016
B.K. PANDURANGA Vs. THE STATE	February 1, 2016
B.K.SRINIVASAMURTHY Vs. BANGALORE DEVELOPMENT AUTHORITY	June 1, 2016
B.M. KRISHNAPPA Vs. K.V. SRIRAMAPPA	April 23, 2016
B.M. MABESBA, SON OF MAHALINGAPPA Vs. G. RAMAKRISHNAIAH, SON OF GANGAIAH	November 15, 2016
B.M. UPENDRA KUMAR Vs. STATE OF KARNATAKA	March 28, 2016
B.M. UPENDRA KUMAR Vs. STATE OF KARNATAKA AND ORS.	January 5, 2016
B.N. JAYADEVA Vs. THE BANGALORE DEVELOPMENT AUTHORITY, BANGALORE AND OTHERS	June 9, 2016
B.N. KRUPANANDA B. NAGARAJU Vs. SECRETARY, RURAL DEVELOPMENT & PANCHAYAT RAJ DEPARTMENT, BENGALURU & ANR.	November 30, 2016
B.N.LAKSHMAMMA Vs. T.G BALAMMA	June 6, 2016
B.P. GURUMALLAPPA Vs. STATE OF KARNATAKA AND OTHERS	July 26, 2016
B.R. CHANDRA PRASAD AND OTHERS Vs. PRAKASH AKKI AND OTHERS	July 8, 2016
B.S. MAHESHA Vs. SECRETARY, KARNATAKA SECONDARY EDUCATION EXAMINATION BOARDS, BENGALURU	July 1, 2016
B.S. VIKRAM Vs. SMT. RAJASHREE VIKRAM BELUR	August 2, 2016
B.S. YEDDYURAPPA Vs. THE STATE OF KARNATAKA AND ORS.	January 5, 2016
B.T. CHIDANANDA MURTHY Vs. CENTRAL COUNCIL FOR RESEARCH IN YOGA & NATUROPATHY (CCRYN) AND ORS.	January 5, 2016
B.V. NAGAKANNIKA Vs. DASTAGIR S. HAROON	October 20, 2016
B.V. PREMKUMAR Vs. STATE OF KARNATAKA AND ANOTHER	April 26, 2016
B.V. SEETARAM AND OTHER Vs. KRISHNA J. PALEMAR	December 14, 2016
B.V. SRIKUMAR Vs. THE CHIEF CONSERVATOR OF FOREST, ARANYA BHAVAN, MALLESHWARAM, BANGALORE AND ANOTHER	June 14, 2016
BABU Vs. MAHADEV AND ORS.	March 30, 2016
BABU @ VISHWANATHA Vs. THE STATE OF KARNTAKA	August 31, 2016
BADDI DURUGESH Vs. THE STATE OF KARNATAKA	July 21, 2016
BADE SAB AND OTHERS Vs. HUSSAIN PEERA AND OTHERS	January 19, 2016
BAGAPPA Vs. THE STATE OF KARNATAKA	March 1, 2016
BAJAJ ALLIANZ GEN INSURANCE CO LTD Vs. SAIBANNA S/O VEERABHADRAPPA; ASHOK KUMAR HOSMANI S/O SAIBANNA; MONAPPA S/O VEERABHADRAPPA	March 23, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. R. LOGARAJ AND ORS.	March 16, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHIVAJI DATTU NIKAM AND OTHERS	July 12, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SHOUKATH AND ORS.	October 24, 2016
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. AND ORS. Vs. PATTREPPA RUDRAPPA HUGAR AND ORS.	January 4, 2016
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PRASHANTH	June 8, 2016
BALANAGOUDA Vs. STATE OF KARNATAKA	August 16, 2016
BALAPPA Vs. THE SECRETARY MINISTRY OF HOME AFFAIRS GOVERNMENT OF KARNATAKA AND ORS.	March 28, 2016
BALASAHEB Vs. NEERAJ AND ORS.	February 2, 2016
BALAVANT RAO Vs. GEETA W/O PRAVEEN DESHPANDE	November 15, 2016
BAMBINO ASSOCIATES FANTASTIAC - 3 AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 4, 2016
BANASHANKARI Vs. LAXMAN S/O BHIMAPPA KISHORE	June 3, 2016
BANDEEPA VEERABHADRAPPA ANDURE Vs. GUNDAMMA HANMATHPPA TAGARE	September 28, 2016
BANGALORE INTERNATIONAL AIRPORT LIMITED Vs. THE STATE OF KARNATAKA AND ORS.	November 15, 2016
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. B. NINGAPPA	February 9, 2016
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. V. RAMASWAMY	January 28, 2016
BANGALORE METROPOLITAN TRANSPORT CORPORATION Vs. SUMAN GOOPTU AND ORS.	January 8, 2016
BANGALORE METROPOLITAN TRANSPORT CORPORATION, BANGALORE Vs. DY. LABOUR COMMISSIONER AND APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972, BANGALORE	October 4, 2016
BANGALORE URBAN & RURAL DISTRICT CO-OPERATIVE MILK PRODUCERS SOCIETIES MEMBERS AND EMPLOYEES WELFARE TRUST BANGALORE MILK UNION LTD. Vs. THE DIRECTOR OF INCOME TAX (EXEMPTIONS)	February 23, 2016
BANGARAYYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 13, 2016
BASAPPA Vs. SHANTAWWA AND ORS.	February 12, 2016
BASAPPA IRAPPA KORI; MALLAVVA Vs. BASAVANNAPPA	February 4, 2016
BASAPPA NINGAPPA KIRATAGERI Vs. INDRAGOUDA HANUMANTHGOUDA AND OTHERS	December 13, 2016
BASAPPA RUDRAPPA DODWAD Vs. KRISHNAPPA SHIVANAND	January 22, 2016
BASAPPA YALLAPPA SAMBOJI Vs. MAHADEVAPPA BALAPPA SAMBOJI	June 15, 2016
BASAVA ALIAS BASAVARAJ AND ANOTHER Vs. STATE OF KARNATAKA	September 6, 2016
BASAVARAJ Vs. STATE OF KARNATAKA	March 24, 2016
BASAVARAJ Vs. CHANDRAIAH	October 28, 2016
BASAVARAJ & ANR. Vs. CHIKKANNA & ANR.	October 17, 2016
BASAVARAJ ALIAS MADHU Vs. SMT. SUVAMAMMA AND OTHERS	October 19, 2016
BASAVARAJ DANDAPPA BADA Vs. SALEEM SHA AND OTHERS	September 14, 2016
BASAVARAJ MADIVALAPPA PAWAR Vs. STATE OF KARNATAKA	August 16, 2016
BASAVARAJA Vs. STATE	November 8, 2016
BASAVARAJU AND ANOTHER Vs. STATE OF KARNATAKA	March 2, 2016
BASAVARAJU AND OTHERS Vs. STATE	April 4, 2016
BASAVVA AND ORS. Vs. THIPPANNA AND ORS.	February 9, 2016
BASAWARAJ Vs. STATE OF KARNATAKA	April 28, 2016
BASAWWA Vs. MAHIBUBSAB AND ANOTHER	January 5, 2016
BASAYYA SINDANKERI Vs. THE STATE AND ORS.	February 18, 2016
BASHASAB Vs. MEHAMOODA BEGUM AND ORS.	January 4, 2016
BASIL PAULOSE Vs. VENKATESH N. RAO AND ANOTHER	July 19, 2016
BASVARAJ AND ORS. Vs. STATE OF KARNATAKA	January 4, 2016
BEENARANI Vs. THE MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND ORS.	January 12, 2016
BEEVEE ENTERPRISES Vs. STATE OF KARNATAKA	June 1, 2016
BELGAUM MINERALS Vs. STATE OF KARNATAKA AND ORS.	February 29, 2016
BEN SALMON Vs. STATE OF KARNATAKA	March 22, 2016
BERGER PAINTS INDIA LIMITED Vs. STATE OF KARNATAKA	March 21, 2016
BETTASWAMY Vs. CHOLAMANDALAM	July 21, 2016
BHADRA SAHAKAN SAKKARE KARKANE NIYAMITHA EMPLOYEES AND WORKERS UNION (REGD.) Vs. THE STATE OF KARNATAKA AND ORS.	March 29, 2016
BHADRESHAPPA (SINCE DECEASED) BY HIS L.R. AND ANOTHER Vs. SMT. RUDRAMMA	October 6, 2016
BHAGWANTHARAYA NAGAPPA BIRADAR (SINCE DECEASED) BY HIS LRS AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	November 15, 2016
BHAGYA W/O DORAISWAMY Vs. S MANI S/O SHIVAMURTHY	August 11, 2016
BHAGYALAKSHMI Vs. MURUGESH N	June 2, 2016
BHAGYASHREE AND ORS. Vs. LAXMIBAI AND ORS.	April 12, 2016
BHAIRAVI PUMPS PVT. LTD. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 22, 2016
BHANDAVYA S J Vs. RAGHU MALLEGOWDA S/O M R SHIVANNA	October 17, 2016
BHARAT ELECTRONICS LIMITED Vs. STATE OF KARNATAKA AND ORS.	March 24, 2016
BHARATH BEEDI WORKS PVT LTD Vs. STATE	August 24, 2016
BHARATH EARTH MOVERS GRUHA NIRMANA, SAHAKARI SANGHA NIYAMITHA Vs. STATE OF KARNATAKA AND ORS.	March 29, 2016
BHARATH EARTH MOVERS LTD. Vs. STATE OF KARNATAKA	March 8, 2016
BHARATH KUMAR.D. Vs. STATE	June 1, 2016
BHARATH SANCHAR NIGAM LIMITED Vs. SMT. RAJESHWARI RAMESH	June 21, 2016
BHARATHY K G AND ANOTHER Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO LTD , HASSAN AND ANOTHER	June 7, 2016
BHARGAV B.L. Vs. DR. RAM MANOHAR LOHIA LAW COLLEGE, BANNERGHATTA MAIN ROAD, GOTTIGERE, BENGALURU AND OTHERS	August 29, 2016
BHARMA KALLAPPA MURASHETTI Vs. THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD.	August 30, 2016
BHARMA KALLAPPA MURASHETTI AND OTHERS Vs. KARAMJEET KAUR GURCHARAN SINGH AND ANOTHER	August 30, 2016
BHARMAJI VENKAPPA KANGRALKAR Vs. SMT. SHILPA SANTOSH KANGRALKAR	December 8, 2016
BHASKAR INDUSTRIAL DEVELOPMENT LIMITED Vs. SOUTH WESTERN RAILWAY	March 21, 2016
BHASKAR SHANKAR SHETTY AND ORS Vs. PRABHAKAR SHANKAR SHETTY; BHAVANI S SHETTY; K SATHISH AND ORS	January 27, 2016
BHASKAR SINGH S/O LAKSHMAN SINGH Vs. M SUDHAKAR MAJOR S/O M M RATHNAM; ORIENTAL INSURANCE COMPANY LIMITED	March 1, 2016
BHATIA GLOBAL TRADING LTD. Vs. COMMISSIONER OF CUS., MANGALORE	June 9, 2016
BHAWANIDAS RAMDAS & SONS Vs. M.P.NAMRATHA	May 31, 2016
BHEEMAPPA H. RADDI Vs. THE DEPUTY COMMISSIONER, BELGAUM DISTRICT	February 2, 2016
BHIMANAGOUDA Vs. JAYASHRI	August 1, 2016
BHIMAPPA Vs. SPECIAL LAND ACQUISITION OFFICER	March 10, 2016
BHIMASHANKAR AND ORS. Vs. BASAPPA AND ORS.	March 18, 2016
BHIMASHANKAR IRAPPA BADIGER Vs. RAMACHANDRA YALLAPPA BISANAL	April 4, 2016
BHIMASHI AND ORS. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.	February 9, 2016
BHIMAVVA AND ANOTHER Vs. KRISHNABAI AND OTHERS	June 28, 2016
BHIMSHI @ BHIMAPPA SHIDARAY KHALATE @ SHINDE AND OTHERS Vs. THE DEPUTY COMMISSIONER, BELAGAVI AND OTHERS	July 14, 2016
BHOJAPPA AND ORS. Vs. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD. AND ORS.	January 8, 2016
BHOORATHNOM CONSTRUCTION CO Vs. STATE OF KARNATAKA	October 19, 2016
BHUPENDRA SOLANKI Vs. M/S RAGHAVENDRA FILLING STATION OUTLET OF PETROLEUM PRODUCTS	April 22, 2016
BIJAPUR DISTRICT ANTI-FAMINE CO-OPERATIVE INSTITUTE LTD Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER	March 18, 2016
BIJITH INTERNATIONAL BUILDERS Vs. DIAS VARGHESE C. AND ORS.	January 6, 2016
BILIGEGOWDA S/O LATE BOREGOWDA Vs. STATE	June 9, 2016
BISMILLA & ORS. Vs. SABU & ANR.	October 17, 2016
BLUE STAR RECREATION CLUB Vs. STATE OF KARNATAKA	June 14, 2016
BMM ISPAT LTD Vs. STATE OF KARNATAKA	October 17, 2016
BOMBAY RAYON FASHIONS LTD Vs. BOMBAY RAYON FASHIONS LTD	September 21, 2016
BOOPATHI Vs. THE STATE OF KARNATAKA	December 27, 2016
BOREGOWDA Vs. STATE OF KARNATAKA	May 19, 2016
BOSCH LIMITED Vs. SECRETARY, DEPT OF SCIENTIFIC & INDUSTRIAL RESEARCH MINISTRY OF SCIENCE & TECHNOLOGY; ASSISTANT COMMISSIONER OF INCOME TAX	April 20, 2016
BRANCH MANAGER Vs. INDABAI	April 22, 2016
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KRISHNA; VIJAYSHREE; SRINITH	March 11, 2016
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. NARAYAN; SHRIDEVI; SYSED ALIFUDDIN ANJUM	March 3, 2016
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. B UMA	April 21, 2016
BRANCH MANAGER ORIENTAL INSURANCE CO. LTD. Vs. K. IMTEHAZ AND ORS.	March 9, 2016
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. RAGHUNATH KONDIBHA GAVADE	December 5, 2016
BRANCH MANAGER, IFFCO-TOKIO GENERAL INSURANCE CO LTD , GULBARGA Vs. PUNDALIK AND OTHERS	April 26, 2016
BRANCH MANAGER, M/S. ORIENTAL INSURANCE COMPANY LTD. BANGALORE Vs. M. MALLIKARJUNA AND ANOTHER	November 15, 2016
BRANCH MANAGER, NATIONAL INSURANCE CO. LTD., HUBLI Vs. ATTAMOHAMMAD AND ANOTHER	March 3, 2016
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. DINESH AND ORS.	March 4, 2016
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAVINDRA NAIK; PRASHANTH NAIK	March 8, 2016
BRANCH MANAGER, RELIANCE GEN INS CO LTD , HUBLI Vs. KRISHNA RAMASWAMY AND ANOTHER	March 18, 2016
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHIVAMURTHY	June 10, 2016
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD , GULBARGA Vs. HOLIAMMA & OTHERS	February 12, 2016
BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD, BIJAPUR Vs. SHIVANAND MALLAPPA BILAGI; GOUDAPPA BASAPPA PUJARI	March 1, 2016
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., GULBARGA Vs. HANUMANTHRAYA AND OTHERS	September 21, 2016
BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS. Vs. NAGESH RAO	April 26, 2016
BRUHAT BENGALURU HOTELS ASSOCIATION Vs. COMMISSIONER BRUHAT BENGALURU MAHANAGARA PALIKE	June 14, 2016
BYLAPPA AND ORS. Vs. MUTHAIAH AND ORS.	January 11, 2016
C B MUNIRAJU AND ORS Vs. STATE OF KARNATAKA	August 29, 2016
C CHIKKARANGAPPA Vs. STATE OF KARNATAKA	January 14, 2016
C DEVARAJU Vs. SUMITHRA DEVI; POORNIMAKUMARI; RAMADHAR PRASAD; NIRMALA DEVI AND ORS	February 4, 2016
C KEMPAIAHKAR Vs. STATE OF KARNATAKA BY ITS SECRETARY	September 16, 2016
C M NAGARAJ Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	February 18, 2016
C REKHA AND OTHERS Vs. CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD AND ANOTHER	April 26, 2016
C. ANANDA REDDY Vs. S. JAYARAM	November 5, 2016
C. BALAKRISHNA Vs. C. MUNIRAJU AND ORS.	March 22, 2016
C. DINAKAR Vs. S. KRISHNAMURTHY	January 4, 2016
C. KEMPAIAH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	September 16, 2016
C. MUNI REDDY Vs. STATE OF KARNATAKA AND ORS.	October 20, 2016
C. NARASAPPA Vs. STATE OF KARNATAKA AND ORS.	March 10, 2016
C. PURUSHOTHAMA RAJU Vs. THE CENTRAL POWER RESEARCH INSTITUTE	April 22, 2016
C. SRINIVASALU Vs. KATA SIRAJ BASHA AND ORS.	January 14, 2016
C. VALLI NARAYAN Vs. C. VINOD HAYAGRIV	February 29, 2016
C. VENUGOPAL AND ORS. Vs. STATE OF KARNATAKA	March 11, 2016
C.B. MUNIRAJU AND ANOTHER Vs. STATE OF KARNATAKA	August 29, 2016
C.B. PURUSHOTHAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 6, 2016
C.G. MATH Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT OF KARNATAKA, DEPARTMENT OF EDUCATION, KARNATAKA GOVERNMENT SECRETARIAT AND ORS.	February 18, 2016
C.K. KRISHNA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 11, 2016
C.S. CHANDRA SHEKAR Vs. SMT. C.S. AMARAVATHI AND OTHERS	June 6, 2016
C.S. RAMACHANDRA AND ORS. Vs. HANUMANTHAYYA S. AND ORS.	January 13, 2016
C.S. RANGARAJU Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C., HASSAN DIVISION AND ORS.	January 12, 2016
C.S. SHESHAGIRI Vs. SMT. JAYALAKSHMI	January 7, 2016
CAESARS RESTAURANT Vs. T SHIVARAM & OTHERS	July 21, 2016
CANARA PLASTICS MANUFACTURERS AND TRADERS ASSOCIATION AND ORS. Vs. THE STATE OF KARNATAKA	March 29, 2016
CATERING INN Vs. THE ADDL. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	March 14, 2016
CENTIRE CERAMICS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES	August 29, 2016
CENTRAL BANK OF INDIA Vs. DAAGA TEXTILES AND ORS.	March 22, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. M.E.SHIVALINGAMURTHY	November 7, 2016
CENTRAL BUREAU OF INVESTIGATION Vs. MOHAMMED YOUSUF	January 25, 2016
CHAIRMAN CENTRAL BOARD OF EXCISE AND CUSTOMS Vs. RAJESH EXPORTS LIMITED	April 12, 2016
CHAIRMAN, RGTI LTD., BIDAR Vs. KHASIM ALI	March 3, 2016
CHAITHANYA BHARATHI GRAMEENA ABHIVRUDHI SAMSHTE, YELAWALA HOBLI, MYSORE Vs. THE GENERAL MANAGER, SOUTH WESTERN RAILWAY, HUBLI AND OTHERS	July 28, 2016
CHANABASAPPA SANGAPPA CHACHADI Vs. KARNATAKA NEERAVARI NIGAM LTD.	February 17, 2016
CHAND SAHEB Vs. THE LAND TRIBUNAL, UDUPI TALUK AND ORS.	January 27, 2016
CHANDAN KUMAR Vs. STATE	July 22, 2016
CHANDRA Vs. SHIVALINGE GOWDA	June 16, 2016
CHANDRA KUMAR Vs. SMT. U.V. REKHA	July 11, 2016
CHANDRAKANT Vs. MALLAYYA	August 3, 2016
CHANDRAKANTH Vs. STATE OF KARNATAKA	March 28, 2016
CHANDRAMMA Vs. ASSISTANT COMMISSIONER	March 10, 2016
CHANDRAMMA Vs. STATE OF KARNATAKA AND ORS.	February 2, 2016
CHANDRAN Vs. THE STATE OF KARNATAKA	March 4, 2016
CHANDRASHEKAR HIREMATH Vs. THE STATE OF KARNATAKA AND ORS.	January 28, 2016
CHANDRASHEKARA AND ORS. Vs. STATE OF KARNATAKA	January 13, 2016
CHANDRASHEKARIAH C.N Vs. STATE OF KARNATAKA AND OTHERS	November 8, 2016
CHANDRU Vs. THE STATE OF KARNATAKA AND ORS.	April 25, 2016
CHANDRU R Vs. STATE OF KARNATAKA AND OTHERS	July 13, 2016
CHANNABASAPPA Vs. FAKKIRAVVA	January 7, 2016
CHANNAGIRI AND ORS. Vs. THE MANAGING DIRECTOR, K.S.R.T.C.	March 11, 2016
CHANNAGIRI CEMENTS PVT. LTD. AND ORS. Vs. HUBLI ELECTRICITY SUPPLY CO. LTD. AND ORS.	February 2, 2016
CHANNAGOUDA Vs. SOMANGOUDA	July 14, 2016
CHANNAMALLAIAH AND ORS. Vs. H.H. SIDDAPPA AND ORS.	March 11, 2016
CHENNAMMA Vs. SHEENAPPA GOWDA	July 29, 2016
CHENNAPPA GOWDA AND ORS. Vs. N.C. RAJASHEKARA AND ORS.	March 18, 2016
CHIDANANDA Vs. THE STATE OF KARNATAKA	March 17, 2016
CHIEF ENGINEER, SOUTHERN COMMAND, PUNE AND OTHERS Vs. ARUNA KRISHNA MURTHY AND ANOTHER	January 4, 2016
CHIEF TRAFFIC MANAGER B M T C CENTRAL OFFICE; M VENKATESH Vs. M VENKATESH	January 29, 2016
CHINNAMMA Vs. SHAMACHAR L V SINCE	July 4, 2016
CHINNAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 11, 2016
CHINNASWAMY C , S/O CHELUVAIAH Vs. MANJULA, W/O CHINNASWAMY C	April 22, 2016
CHINNASWAMY LINGAPPA Vs. STATE OF KARNATAKA AND OTHERS	October 17, 2016
CHINNASWAMY RAJU Vs. GOVERNMENT OF KARNATAKA, URBAN DEVELOPMENT DEPARTMENT AND ORS.	April 22, 2016
CHINNASWAMY SETTY AND ORS. Vs. HEMADRI ASSOCIATES AND ORS.	February 29, 2016
CHINTALAPATI H. JAGANNADHA RAJU Vs. I.O., DIRECTORATE	July 4, 2016
CHINTALAPATI H. JAGANNADHA RAJU Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE, BANGALORE ZONAL UNIT, BANGALORE	July 4, 2016
CHOUDAVVA Vs. MARAPPA	June 3, 2016
CHRISTIAN CHIDIEERE CHUKWU Vs. THE STATE OF KARNATAKA AND ORS.	February 18, 2016
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. K. MADHAVAROYAY MAJOR	April 23, 2016
CITIZENS FORUM FOR MANGALORE DEVELOPMENT Vs. THE STATE OF KARNATAKA	December 13, 2016
CLASSIC ORCHARDS PROPERTY OWNERS ASSOCIATION Vs. STATE OF KARNATAKA	October 21, 2016
COFFEE DAY GLOBAL LIMITED (M/S.) Vs. RUBEN COLACO @ U.R.W. COLACO	November 11, 2016
COLUMBIA ASIA HOSPITALS PVT LTD Vs. ANIL BANSAL	August 5, 2016
COMMISSIONER AND DIRECTOR OF SERICULTURE Vs. C VANAJA	July 13, 2016
COMMISSIONER AND DIRECTOR OF SERICULTURE Vs. B S MOHAN	January 21, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. LOTUS POWER GEARS (P) LTD	June 10, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. AMCO BATTERIES LTD.	January 13, 2016
COMMISSIONER OF CENTRAL EXCISE Vs. ULTRA TECH CEMENT LTD	June 29, 2016
COMMISSIONER OF CENTRAL EXCISE BANGALORE II COMMISSIONERATE Vs. SANMAR SPECIALITY CHEMICALS LTD	June 7, 2016
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX-LTU Vs. CANARA BANK EXECUTOR, TRUSTEE & TAXATION	January 12, 2016
COMMISSIONER OF CUSTOMS Vs. ACCURATE CLEARING AND SHIPPING AGENCY	June 9, 2016
COMMISSIONER OF INCOME Vs. GULBARGA ELECTRICITY SUPPLY CO. LTD.	March 22, 2016
COMMISSIONER OF INCOME Vs. KARNATAKA REDDY JANASANGHA	June 16, 2016
COMMISSIONER OF INCOME Vs. NATIONAL CO	June 21, 2016
COMMISSIONER OF INCOME Vs. GOLF VIEW HOMES LTD.	November 30, 2016
COMMISSIONER OF INCOME TAX Vs. WIPRO GE MEDICAL SYSTEMS LTD	June 7, 2016
COMMISSIONER OF INCOME TAX Vs. SANSERA ENGG PVT LTD	June 9, 2016
COMMISSIONER OF INCOME TAX Vs. BANGALORE BAPTIST HOSPITAL SOCIETY	June 16, 2016
COMMISSIONER OF INCOME TAX Vs. SURESH JAIN	August 3, 2016
COMMISSIONER OF INCOME TAX Vs. GOKULA EDUCATION FOUNDATION	November 2, 2016
COMMISSIONER OF INCOME TAX & ANR. Vs. VODAFONE SOUTH LTD.	July 28, 2016
COMMISSIONER OF INCOME TAX & ANR. Vs. NAGARBAIL SALT	February 26, 2016
COMMISSIONER OF INCOME TAX & ANR. Vs. NAGARBAIL SALT	November 19, 2016
COMMISSIONER OF INCOME TAX (LTU) AND ORS. Vs. RITTAL INDIA PVT. LTD. (NO. 2)	January 4, 2016
COMMISSIONER OF INCOME TAX AND ORS. Vs. SRI SCORPIO ENGINEERING P. LTD.	February 29, 2016
COMMISSIONER OF INCOME TAX TDS Vs. TELERADIOLOGY SOLUTIONS PVT LTD	February 26, 2016
COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. MOTOROLA INDIA PRIVATE LTD.	January 29, 2016
COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. TATA ELXSI LTD.	February 15, 2016
COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE Vs. WIPRO GE MEDICAL SYSTEM LTD.	January 19, 2016
COMMISSIONER OF INCOME TAX, MANGALORE AND ORS. Vs. NEW MANGALORE PORT TRUST	January 12, 2016
COMMISSIONER OF INCOME TAX-III AND ORS. Vs. HASSAN HAJEE & CO.	February 26, 2016
COMMISSIONER OF INCOME-TAX Vs. ANIL KUMAR AND CO.	February 25, 2016
COMMISSIONER OF INCOME-TAX Vs. TELCO CONSTRUCTION EQUIPMENT CO LTD	June 7, 2016
COMMISSIONER OF INCOME-TAX Vs. SHREE MAHILA CREDIT SOUDHARDHA SAHAKARI LTD.	June 28, 2016
COMMISSIONER OF INCOME-TAX Vs. G. BALRAJ	August 31, 2016
COMMISSIONER OF INCOME-TAX AND ANOTHER Vs. BAGMANE DEVELOPERS P. LTD.	November 3, 2016
COMMISSIONER OF INCOME-TAX AND ANOTHER Vs. BRINDAVAN BEVERAGES P. LTD.	October 26, 2016
COMMISSIONER OF INCOME-TAX AND ANOTHER Vs. M/S. NCR CORPORATION INDIA P. LTD.	June 16, 2016
COMMISSIONER OF INCOME-TAX AND ANOTHER Vs. SIDDESHWAR	June 22, 2016
COMMISSIONER OF INCOME-TAX-III Vs. SUBHASH KABINI POWER CORPORATION LIMITED	March 29, 2016
COMMISSIONER OF INCOME-TAX; ASSISTANT COMMISSIONER OF INCOME-TAX Vs. SARAVANA DEVELOPERS	January 21, 2016
COMMISSIONER OF SERVICE TAX Vs. KYOCERA WIRELESS [I] PVT. LTD.	January 25, 2016
COMMISSIONER OF SERVICE TAX, SERVICE TAX COMMISSIONERATE-II Vs. TAVANT TECHNOLOGIES INDIA PVT. LTD.	February 19, 2016
COMMISSIONER OF SERVICE TAX, SERVICE TAX-I COMMISSIONERATE Vs. G.K. VALE & COMPANY NO. 206	January 7, 2016
COMMISSIONER OF WEALTH TAX; ASSISTANT COMMISSIONER OF INCOME TAX Vs. M R JAYARAM	February 22, 2016
COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY Vs. MRUTHYUNJAYA B. THIMMA REDDY	October 4, 2016
COMPTROLLER & AUDITOR GENERAL OF INDIA Vs. Y K S MANIKUMAR	July 26, 2016
COMPUTER ACCESS (P) LTD. Vs. STATE BANK OF INDIA AND ORS.	January 21, 2016
CONCEPT HYDRO PNEUMATIC PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BANGALORE II COMMISSIONERATE	August 24, 2016
COTTON CORPORATION OF INDIA LTD. Vs. STATE OF KARNATAKA AND OTHERS	August 26, 2016
COVERITY (INDIA) PRIVATE LIMITED, BENNIGANAHALLI, BENGALURU Vs. NIL	November 11, 2016
CRTITCALOG INDIA PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS	March 17, 2016
D MUNIYAPPA Vs. STATE OF KARNATAKA	August 1, 2016
D NARAYANAPPA Vs. NARAYANA MURTHY	July 13, 2016
D R MAHESHARAPPA Vs. IFFCO TOKYO GEN INSU CO LTD , HUBLI AND ANOTHER	March 11, 2016
D UMA, W/O T DAYALAN Vs. DEVELOPMENT COMMISSIONER (HANDICRAFTS); REGIONAL DIRECTOR, O/O THE DEVELOPMENT COMMISSIONER (HANDICRAFTS), CHENNAI; DEPUTY DIRECTOR, O/O THE DEVELOPMENT COMMISSIONER (HANDICRAFTS), BANGALORE UNION OF INDIA	June 1, 2016
D. CHANDRASHEKAR Vs. STATE OF KARNATAKA	March 24, 2016
D. G. APPAYANNA Vs. A. M. SIDDAPPA	June 6, 2016
D. KUMAR Vs. B.G. MANJUNATH	February 4, 2016
D. MAHANTESH BABU Vs. D. SINDU W/O D. MAHANTESH BABU	June 6, 2016
D. RAGHU Vs. HIS HOLINESS SRI SRI VIDYADHEESHA TEERTHA SWAMIJI OF PALIMAR MUTT OF UDUPI	July 28, 2016
D. RAJENDRA KUMAR DAGA AND ORS. Vs. MANI AND ORS.	February 29, 2016
D. SHIVALINGAIAH Vs. THE STATE OF KARNATAKA AND ORS.	February 5, 2016
D. SIDDAYYA THIMMAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	October 21, 2016
D. SIDDESHI @ SIDDAPPA S/O SIDDALINGAPPA Vs. Y. BASAVARAJ S/O MALLAPPA	December 8, 2016
D. SRINIVASA Vs. EX-SERVICE MEN WELFARE ORGANIZATION (REGD.) AND ORS.	February 19, 2016
D. SUNDARARAMI REDDY Vs. N. JAGADISH	February 11, 2016
D. SURESH Vs. PRINCIPAL, BHARATH MATHA COMPOSITE P.U. COLLEGE	July 19, 2016
D.GOVARDHAN Vs. SASHISH POOJARI	August 10, 2016
D.N. DEVARAJU Vs. E. NARAYANAGOWDA	March 1, 2016
D.R. LAKSHMI NARAYANA GUPTHA Vs. K.R. ARCHANA	February 12, 2016
D.S. KARTHIK Vs. STATE AND ANOTHER	December 16, 2016
D.S. MANJUNATH Vs. M. KRISHNAIAH SETTY (SINCE DECEASED) BY HIS L.RS.	August 31, 2016
D.S. PRABHUSWAMY Vs. STATE OF KARNATAKA	May 19, 2016
D.S. VEERABHADRE GOWDA M.A. Vs. THE STATE OF KARNATAKA AND ORS.	March 2, 2016
D.V.R. RECREATION CLUB Vs. THE STATE OF KARNATAKA AND ORS.	October 19, 2016
DADIMA AND OTHERS Vs. LAND TRIBUNAL AND OTHERS	February 25, 2016
DANAYYA SANGAYYA GADDIMATH Vs. MIYASAB H LASHKARI AND OTHERS	February 17, 2016
DANKANACHARI Vs. GANESHACHARI AND ORS.	January 12, 2016
DANONE NARANG BEVERAGES PVT LTD Vs. STATE OF KARNATAKA	August 30, 2016
DARSHAN B.P. AND ORS. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE AND ORS.	January 20, 2016
DASAIAH AND ORS. Vs. BASAVAIAH AND ORS.	March 3, 2016
DASTAGIR SAB AND OTHERS Vs. KARNATAKA NEERAVARI NIGAM LTD., SHIMOGA TALUK &AMP; DISTRICT AND ANOTHER	December 6, 2016
DASTAGIRSAB RAJESAB NADAF AND ORS. Vs. KASTURI	January 5, 2016
DATTATRAYA MANAPPA PATTAR Vs. BASAVARAJ MANAPPA PATTAR AND ANOTHER	December 1, 2016
DATTATRAYA RAO BY LRS Vs. BASWANTAPPA BHEEMANNA DOGANI	February 23, 2016
DATTATRAYA S/O HANMANTH RAO NAGADE Vs. MANIK S/O GOPA RATHOD	August 20, 2016
DATTATREYA Vs. PRINCIPAL ACCOUNTANT GENERAL OF KARNATAKA AND ORS.	January 6, 2016
DATTATREYA Vs. STATE OF KARNATAKA	May 17, 2016
DATTU S/O SHANKER @ SHANKER RAO UDAGI Vs. THE STATE OF KARNATAKA	November 18, 2016
DAYANAND Vs. STATE	June 23, 2016
DAYARAJ AND ORS. Vs. SUBHASCHANDRA V. KOTIAN AND ORS.	April 7, 2016
DAYARAM DAS AND ORS. Vs. INSTITUTE OF CHARTER ACCOUNTANTS OF INDIA AND ORS.	January 28, 2016
DECCAN EDUCATION SOCIETY Vs. UNION OF INDIA	June 7, 2016
DEDA RAM Vs. M N PADMANABHA AND ANOTHER	March 21, 2016
DEENA ANUP KUMAR Vs. ANUP KUMAR K.	March 16, 2016
DEEPA SHARMA Vs. AOC-IN-C, APPELLATE AUTHORITY, BANGALORE	December 15, 2016
DEEPAK Vs. STATE	January 29, 2016
DEEPAK APPARELS PVT. LTD. AND ORS. Vs. CITY UNION BANK LTD. AND ORS.	March 22, 2016
DEEPAK KUMAR Vs. RATHANLAL	April 13, 2016
DEEPAK S/O DEVIDAS BELDALE Vs. THE STATE OF KARNATA	August 22, 2016
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 11(1)	February 3, 2016
DEPOT MANAGER, NWKRTC , DHARWAD, HUBLI AND ANOTHER Vs. JAMALAPPA AND ANOTHER	March 3, 2016
DEPUTY COMMISSIONER; COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR	March 10, 2016
DEPUTY GENERAL MANAGER, NWKRTC, HUBLI Vs. BHARAT DWARAKADAS UMARANI	June 24, 2016
DESHIKAMANI AND OTHERS Vs. STATE OF KARNATAKA AND ANR.	November 5, 2016
DEVAPPA Vs. STATE OF KARNATAKA	June 8, 2016
DEVARAJ Vs. BENGALURU DEVELOPMENT	February 19, 2016
DEVARASAIAH AND ORS. Vs. PASHA AND ORS.	January 8, 2016
DEVENDRA B Vs. THOMAS T M AND OTHERS	February 15, 2016
DHANALAKSHMI S K Vs. STATE OF KARNATAKA	August 5, 2016
DHANANJAYA Vs. STATE OF KARNATAKA	May 12, 2016
DHARANEPPANAVAR AND BELLAD INFRASTRUCTURE AND ORS. Vs. TATWADARHSA HEALTH CARE SOLUTIONS PVT. LTD.	January 11, 2016
DHEERAJ GOWDA Vs. STATE OF KARNATAKA	August 1, 2016
DHULAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	November 16, 2016
DIGAMBAREPPA Vs. STATE OF KARNATAKA	March 22, 2016
DINESH KUMAR Vs. EXECUTIVE OFFICER, KUKKE SRI	August 4, 2016
DINESH KUMAR J. Vs. NATIONAL INSURANCE COMPANY LIMITED AND ORS.	April 13, 2016
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. GROUP VOCATIONAL TRAINING CENTRE TRUST	February 23, 2016
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION	February 12, 2016
DIVISIONAL CONTOLLER, NWKRTC Vs. GANGAVVA	June 16, 2016
DIVISIONAL CONTROLLER Vs. SHIVAPPA BASAPPA DHOLEHOLE	October 17, 2016
DIVISIONAL CONTROLLER Vs. RANGU	June 2, 2016
DIVISIONAL CONTROLLER NEKRTC BIDAR, DIVISIONAL BIDAR Vs. ANKUSH S/O NAMDEV TORNE	August 17, 2016
DIVISIONAL CONTROLLER, K S R T C , RURAL DIVISION, BANNIMANTAP, MYSURU Vs. JAYASHEELA AND OTHERS	May 30, 2016
DIVISIONAL CONTROLLER, NEKRTC, BIJAPUR Vs. MAHEBOOBSAB	August 16, 2016
DIVISIONAL CONTROLLER,KARNATAKA STATE ROAD TRANSPORT CORPORATION, MANDYA Vs. B. MALLIKAIJUNA	November 10, 2016
DIVISIONAL MANAGER Vs. J M SOMNATH; PARTNER, B S V EARTH MOVERS	January 22, 2016
DIVISIONAL MANAGER Vs. CHAND PASHA; K N MALLIKARJUNA	March 4, 2016
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. AMBUBAI W/O SIDRAM KHATGE	August 18, 2016
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. SHIVAPPA; CHINNAVVA; MANJUNATH; SHANKAR	January 11, 2016
DIVISIONAL MANAGER ORIENTAL INSURANCE CO LTD Vs. VIRUPAKSHAPPA S/O RAMAPPAJADAR	July 15, 2016
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. SECRETARY TAPCMS S R PATNA TOWN MANDYA DISTRICT	July 22, 2016
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. ANUSUYA	July 12, 2016
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RENUKA	August 20, 2016
DIVISIONAL MANAGER, IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. BASAMMA	June 7, 2016
DIVISIONAL MANAGER, M/S. NATIONAL INSURANCE CO. LTD., SHIMOGA Vs. M. GANESH MUNISWAMY AND OTHERS	December 5, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. T PAPANNA	July 5, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. BASSAYYA GADUGATTA JADIMATH	August 18, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , GULBARGA Vs. SABANNA, MALLAPPA AND OTHERS	March 21, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , HAVERI Vs. GANGAVVA AND OTHERS	June 2, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD GULBARGA Vs. VASUDA AND OTHERS	March 17, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., DAVANGERE Vs. K. HANUMANTHAPPA S/O HARIYAPPA AND OTHERS	July 29, 2016
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. PRAMILABAI AND ORS.	March 2, 2016
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD , GULBARGA Vs. HARLE BHIMSHA SIDDARAM AND ANOTHER	February 17, 2016
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. NEELAKANTAPPA AND OTHERS	March 9, 2016
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD., HUBLI Vs. SMT. SUNITA NARASU SAWALE AND OTHERS	October 19, 2016
DIVISIONAL MANAGER, NWKRTC Vs. MALLAPPA YALLAPPA KONANNAVAR AND OTHERS	March 11, 2016
DIVISIONAL MANAGER, OICL, BAGALKOT, NOW REP. BY THE REGIONAL MANAGER, OICL REGIONAL OFFICER, SUMANGALA COMPLEX, OPP. CORPORATION, LAMINGTON ROAD, HUBLI Vs. SRI PRAKASH S/O FAKIRAPPA TALWAR, AGE. 45, R/O GUDDAD MALLAPUR, TW. BADAMI, DIST. BAGALKOT	November 18, 2016
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO LTD Vs. CHAMPA @ VIDYA	August 8, 2016
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. HANAMAPPA @ HANUMANTA	March 14, 2016
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD., BANGALORE Vs. HONNAPPA SEVYANAIK AND ANOTHER	October 4, 2016
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD., BELGAUM Vs. HANUMANTH YELLAPPA JATTENAVAR AND OTHERS	March 3, 2016
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD , HUBLI Vs. IRSHAD AHMED	June 21, 2016
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. SHANKAR NINGAYYA MATHAD AND ANOTHER	March 4, 2016
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO. LTD. Vs. THIMMANNA AND ORS.	March 18, 2016
DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO. LTD. Vs. DIVISIONAL MANAGER, THE NEW INDIA INSURANCE CO. LTD. AND ANOTHER	January 5, 2016
DIVISIONAL MANAGER, UNITED INDIA ASSURANCE CO. LTD., MANDYA Vs. NEELAIAH GIRIYAIAH AND ANOTHER	October 17, 2016
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD , MARUTHIGALLI, BELGAUM Vs. MAHADEV MAHALINGAPPA JOTAWAR AND ANOTHER	March 3, 2016
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD , RAICHUR Vs. THIPPESWAMY, RAICHUR AND ANOTHER	March 14, 2016
DIVL TRAFFIC CONTROLLER, KSRTC, BANGALORE Vs. PADMAJA ALIAS ANUPAMA AND OTHERS	March 1, 2016
DODDAKERE TANK BUND SITE OWNERS WELFARE AND DEVELOPMENT ASSOCIATION Vs. THE DEPUTY COMMISSIONER, MYSORE DISTRICT AND ORS.	March 10, 2016
DODDAKKA @ DEVAKKA Vs. STATE OF KARNATAKA	July 1, 2016
DODDALINGAIAH Vs. RAMACHANDRA, N C AND ANOTHER	June 2, 2016
DODDATHAYAMMA AND ORS. Vs. STATE OF KARNATAKA	February 22, 2016
DORA BASU Vs. C V JAGADISH AND ANOTHER	November 23, 2016
DORESWAMY Vs. STATE OF KARNATAKA	May 24, 2016
DR DURGANNA. T Vs. THE PRINCIPAL SECRETARY, TO STATE OF KARNATAKA	September 7, 2016
DR. ALOK VINOD KULKAMI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES, BENGALURU AND OTHERS	November 5, 2016
DR. C. SHARATH KUMAR Vs. SMT. NAGALAKSHMI K ALIAS LAKSHMI	September 28, 2016
DR. HARITHA RAVIPATI Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES FOR KARNATAKA, BENGALURU AND OTHERS	September 27, 2016
DR. LAILA M. ILIYAS Vs. STATE OF KARNATAKA	September 6, 2016
DR. MRS. MASHMOOM, W/O SAJID PEERZ Vs. MR. SAJID, S/O USTAD MOHSIN HAYATPEER PEERZADE, AGE: 46 YEARS, OCC: SERVICE IN DOHA QATAR, R/O PLOT NO.210, 1ST STAGE, RANI CHANNAMMA NAGAR, BELGAUM. NOW RESIDING AT DOHA QATAR, POST BOX NO.2458, Q.P.STAFF NO. 12879, DOHA QATAR (ARAB	December 14, 2016
DR. N. LAKSHMIPATHI BABU Vs. GOVERNMENT OF KARNATAKA, PUBLIC WORKS DEPARTMENT, BANGALORE AND OTHERS	July 13, 2016
DR. P. VIJAYKUMAR Vs. M.N. BAIG	March 8, 2016
DR. RAJESHWARI RAVINDRA NESARGI Vs. STATE OF KARNATAKA AND ANOTHER	April 22, 2016
DR. SHRUTHI SARALAYA Vs. SMT SULOCHANA SARALAYA	February 18, 2016
DR. V. MAMATHA Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES FOR KARNATAKA, BENGALURU AND OTHERS	November 2, 2016
DR. VEDAVATI B.J. & ORS. Vs. STATE	September 22, 2016
DR. VIJAYAKUMAR PURANIK Vs. STATE OF KARNATAKA	June 21, 2016
DR. VIJAYKUMAR MANE Vs. THE MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA, NEW DELHI AND OTHERS	June 17, 2016
DR. VINOD KUMAR K. Vs. STATE OF KARNATAKA AND OTHERS	October 7, 2016
DR. Y BHASKAR RAO Vs. STATE OF KARNATAKA	November 22, 2016
DR. Y.MANJUNATH Vs. STATE OF KARNATAKA	October 25, 2016
DRAKSHAYANAVVA AND ORS. Vs. GADIGEVVA AND ORS.	January 5, 2016
DUNDAWWA AND ORS. Vs. RAMCHANDRA AND ORS.	January 28, 2016
DURAGAPPA Vs. KENCHAPPA	August 8, 2016
DURGAMBA TOURS & TRAVELS Vs. DIRECTOR, NATIONAL CENTRE, BIOLOGICAL SCIENCES TATA INSTITUTE OF FUNDAMENTAL RESEARCH; HEAD PURCHASE OFFICER UNION OF INDIA; STATE OF KARNATAKA; GURU TOURS AND TRAVELS	April 20, 2016
DURUGAMMA YALLAMMA Vs. S.G. NARESH AND OTHERS	November 7, 2016
DYANESHWAR Vs. ANKUSH SUKHADEV GADADE; NEW INDIA ASSURANCE CO LTD	February 2, 2016
E. SHRINIVASULU SUBBAIAH Vs. STATE OF KARNATAKA	December 16, 2016
E. THIMMAPPA Vs. ROOPA THIMMAPPA	March 9, 2016
E.R. NAVEEN KUMAR Vs. STATE OF KARNATAKA	May 10, 2016
EARANNA ALIAS BONDA EARANNA Vs. STATE OF KARNATAKA	June 15, 2016
ECI ENGINEERING & CONSTRUCTION COMPANY LTD. Vs. MANGALORE REFINERY & PETROCHEMICALS LTD. AND ORS.	February 16, 2016
EDUCOMP INFRASTRUCTURE AND SCHOOL MANAGEMENT LTD Vs. KLIMART PVT LTD	April 18, 2016
ELITA PROMENADE APARTMENT OWNERS, KOTHANU VILLAGE, PUTTENAHALLI, BANGALORE Vs. KEPPEL PURVANKARA DEVELOPMENT PRIVATE LIMITEE ULSOOR ROAD, BANGALORE AND ANOTHER	August 20, 2016
ELVI Vs. THE STATE OF KARNATAKA SAKLESHPUR TOWN POLICE STATION	April 20, 2016
EMEKA FABIAN; ONUOHA Vs. STATE UNION OF INDIA	February 18, 2016
EMTA COAL LIMITED AND ORS. Vs. KARNATAKA POWER CORPORATION LIMITED	March 24, 2016
ENFORCEMENT OFFICER, E.P.F. ORGANISATION, MYSORE Vs. M/S KAREEMSILK INTERNATIONAL AND OTHERS	December 6, 2016
ENGINEERS INDIA LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT-3) DVO AND ORS.	March 4, 2016
ERAMALLAPPA Vs. STATE OF KARNATAKA	November 23, 2016
ERAMMA Vs. K. MAREMMA	March 15, 2016
ERAMMA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	March 11, 2016
ERAMUDDAPPA Vs. STATE OF KARNATAKA	April 13, 2016
ERANNA Vs. CHANNAPPA; SAKAMMA W/O LATE SIRIYAPPA; ERANNA; KODANDARAMU; CHANNIGARAMAIAH; JAYANNA; HUCHAVEERAPPA	March 21, 2016
ESHWARAIAH Vs. T SHANTHARAJU	March 3, 2016
EXECUTIVE BOARD OF METHODIST CHURCH IN INDIA Vs. THE COMMISSIONER OF POLICE AND ORS.	March 14, 2016
EXECUTIVE ENGINEER Vs. SHIVALINGAYYA; ASSISTANT COMMISSIONER; MALLIKARJUNAYYA	March 9, 2016
EXECUTIVE ENGINEER (ELE) CHAMUNDESHWARI ELECTRIC TRANSMISSION COMPANY (CHESCOM) Vs. NAGARATHNA	January 19, 2016
EXECUTIVE ENGINEER, GRBCC DIVISION NO.1, BELGAUM AND ANOTHER Vs. SHIVAKKA RAMAPPA LANKANNAWAR	August 3, 2016
EXECUTIVE ENGINEER, HEMAVATHI LETT-BANK CANAL, TURUVEKERE Vs. LAKSHMIPATHI AND OTHERS	August 4, 2016
EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, NATIONAL HIGHWAYS DIVISION, MANGALORE Vs. DURGA CONSTRUCTIONS (P) LTD., TAMIL NADU AND OTHERS	October 21, 2016
FAIROZ BHANU Vs. SHARIF MOHAMED VAJEER KHA	March 29, 2016
FAKIRAPPA VITTAL MANE Vs. RAMCHANDRA S. NILARADDI AND ORS.	January 6, 2016
FAKKIRAPPA Vs. NINGAPPA SHEDIYAPPA MAGGAD AND ORS.	February 10, 2016
FAKRU BI @ PAKRIMABI Vs. LAL SAB	July 8, 2016
FALCON TYRES LTD., MYSORE, REP. BY ITS COMPANY SECRETARY Vs. FALCON TYRES EMPLOYEES UNION, REP. BY ITS GEN. SECRETARY	November 25, 2016
FARM SUPERINTENDENT, CENTRAL CATTLE BREEDING FARM AND ORS. Vs. SIDDALINGAIAH	February 23, 2016
FATHERAJ SINGHVI AND ORS. Vs. UNION OF INDIA AND ORS.	August 26, 2016
FATHIMA BABAJAN NADAF & ORS Vs. UNION OF INDIA	November 16, 2016
FEDERATION OF KARNATAKA, CHAMBERS OF COMMERCE AND INDUSTRIES FEDERATION HOUSE, BENGALURU AND OTHERS Vs. THE GOVERNMENT OF KARNATAKA AND ANOTHER	September 6, 2016
FEDRIC DSOUZA Vs. STATE OF KARNATAKA; COMMISSIONER BENGALURU DEVELOPMENT AUTHORITY; BENGALURU DEVELOPMENT AUTHORITY; DEPUTY SECRETARY-I BENGALURU DEVELOPMENT AUTHORITY; H M LINGARAJ MAJOR; G JAMUNA	April 23, 2016
FENESTA BUILDING SYSTEMS Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	March 3, 2016
FIRASAT KHAN AND OTHERS Vs. STATE OF KARNATAKA	December 7, 2016
FIROZ @ BAMBAY FIROZ Vs. STATE OF KARNATAKA	May 10, 2016
FIROZ AHAMED Vs. THE DIVISIONAL CONTROLLER, KSRTC	March 18, 2016
FIROZ AHMED Vs. HUTTI GOLD MINES CO LTD	March 11, 2016
FOFOU JOORGE MARK Vs. STATE OF KARNATAKA	November 2, 2016
FOFOU JORGE MARK AND ORS. Vs. STATE OF KARNATAKA AND ORS.	November 29, 2016
FORTUNE VALLEY OWNERS WELFARE ASSOCIATION Vs. BANGALORE ELECTRICITY SUPPLY; ASSISTANT EXECUTIVE ENGINEER	March 24, 2016
FRANCIS D SOUZA, S/O JERRY D SOUZA Vs. AUGUSTINE JOSEPH S/O K G RAGHU KANTHUL	October 17, 2016
FRIENDS PROJECTS PRIVATE LIMITED, GOVIND NAGAR, KANPUR (U.P.) Vs. INDIAN OIL CORPORATION LIMITED, KARNATAKA STATE OFFICE, P. KALINGA RAO ROAD, BANGALORE	November 11, 2016
FUTUREINDTECH HOTELS & RESORTS (INDIA) PVT. LTD. Vs. UNION OF INDIA AND ORS.	January 22, 2016
G DEVARAJAIAH Vs. DIVISIONAL CONTROLLER KSRTC	February 22, 2016
G H YALLAPPA HIRIYANNA Vs. SAHARA MINORITIES EDUCATIONAL & WELFARE TRUST	July 19, 2016
G RAMACHANDRA REDDY Vs. DIVISIONAL CONTROLLER K S R T C KOLAR DIVISION	June 6, 2016
G S. SIDDARAJU Vs. STATE OF KARNATAKA & ORS.	December 5, 2016
G SUDHEER Vs. COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE	June 13, 2016
G V BEERANNA Vs. YESHODAMMA; SONNAMMA; PADMAMMA; V PARVATHAMMA	March 9, 2016
G YOGESHWARAPPA @ YOGENDRA Vs. MALLAMMA	August 8, 2016
G. GOPAL KRISHNA Vs. K. BASHEER	January 7, 2016
G. HEMANA GOWDA Vs. MARUTHI PROUDASHALA BODHAKARA AND POSHAKARA SANGHA (REGD.) AND ORS.	January 8, 2016
G. K. SHIVAKUMAR @ SHIVU Vs. STATE	May 17, 2016
G. KUMAR AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE, RICHMOND ROAD BRANCH BANGALORE AND ANOTHER	August 8, 2016
G. NAGABHUSHANA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	July 26, 2016
G. PRABHAKAR Vs. THE DIRECTOR, CENTRAL INSTITUTE OF INDIAN LANGUAGES, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, DEPARTMENT OF HIGHER EDUCATION, GOVERNMENT OF INDIA AND ORS.	February 15, 2016
G. PRAMILA Vs. H.V. SAVAMDARAJU ALIAS H.V. RAJU	June 16, 2016
G. RAMACHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 18, 2016
G. RAMARATHNAM Vs. JAYAMMA AND ORS.	February 23, 2016
G. RANGAPPA Vs. K.T. THIMMAPPA	March 4, 2016
G.D. SHANKER Vs. UNION OF INDIA AND OTHERS	December 9, 2016
G.H. PRABHAKARA Vs. E. NARAYANAGOWDA	March 1, 2016
G.L. VEDHAVATHY Vs. PURUSHOTHAMA A.D	March 18, 2016
G.P. KAMALA AND ORS. Vs. THE EXECUTIVE ENGINEER, F.I.C. DIVISION	April 28, 2016
G.P.VENKATASWAMY Vs. STATE OF KARNATAKA	May 10, 2016
G.R. VIJAYALAKSHMI Vs. STATE OF KARNATAKA	June 13, 2016
G.SUDHEER Vs. THE COMMISSIONER BRUHAT BANGALORE MAHANAGARA PALIKE	May 31, 2016
G.T. RAVINDRA Vs. STATE BY DHARWAD RURAL POLICE	February 18, 2016
GADDEPPA AND ORS. Vs. THE STATE OF KARNATAKA	April 4, 2016
GADIGEPPA Vs. SMT. BASAVVA RAYAPPA GURLAHOSUR	June 10, 2016
GAJANAN RAMACHANDRA VELANGI Vs. VIJAYA IRAPPA	March 1, 2016
GANAPATI AND ORS. Vs. THE STATE	January 6, 2016
GANAPATRAO Vs. DIVISIONAL CONTROLLER, KSRTC	September 15, 2016
GANESH Vs. MAHANTAIAH HIREMATH AND ORS.	January 18, 2016
GANESH N. SHETTY Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.	May 30, 2016
GANESH NARAYAN HEGADE AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 8, 2016
GANGA BAIRAIAH Vs. STATE OF KARNATAKA	August 29, 2016
GANGADHAR Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED AND ORS.	March 11, 2016
GANGADHAR S/O MAHALINGAPA WALI Vs. SOMASHEKHAR S/O MAHALINGAPPA	August 20, 2016
GANGADHAR S/O RACHAPPA Vs. STATE OF KARNATAKA	May 12, 2016
GANGADHARAIAH K.N. Vs. RAGHU AND ORS.	February 17, 2016
GANGAHUTCHAIAH Vs. JAYAMMA AND ORS.	March 17, 2016
GANGAMMA AND ORS. Vs. K. NAGARAJ AND ORS.	January 20, 2016
GANGANA GOUDA Vs. SHIVANA GOUDA	January 12, 2016
GANGAPPA CHAVAN Vs. BHIMANNA; DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD	March 14, 2016
GANGOLLI MADRASA MISBAHUL ULOOM (REG.) Vs. THE KARNATAKA POWER TRANSMISSION CORPORATION LIMITED (KPTCL), BESCOM,	June 29, 2016
GANGU Vs. GOGTE TEXTILES LIMITED	January 29, 2016
GARDEN CITY FASHIONS PVT LTD Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	July 20, 2016
GAYATHRI Vs. NAGARATHNAMMA	July 1, 2016
GAYATHRI Vs. M. GIRISH	July 14, 2016
GAYATHRI BAI AND OTHERS Vs. SHABEEN TAZ AND ANOTHER	March 11, 2016
GAYATRI Vs. ARUN HANUMANTAPPA KANAKARADDI; SHARADA; JAYASHREE; STATE OF KARNATAKA	February 29, 2016
GAYATRI W/O VASANT ALADI Vs. TAILOR NAYEEMKHAN S/O AMEERKHAN	August 4, 2016
GCL PRIVATE LIMITED (FORMERLY KNOWN AS GCL INDIA PRIVATE LIMITED), PEENYA INDUSTRIAL ESTATE, BANGALORE Vs. STATE OF KARNATAKA AND ANOTHER	October 25, 2016
GEETHA ELECTRICAL STORES Vs. STATE OF KARNATAKA	July 27, 2016
GEETHA G. KAMATH Vs. PRAKASH S. AND ORS.	January 14, 2016
GEETHA W/O MAHANTESH PATIL Vs. MAHANTESH PATIL S/O V D PATIL	September 16, 2016
GEM LABORATORIES PVT LTD; G M LINGARAJU Vs. STATE OF KARNATAKA	January 12, 2016
GIRIJA W/O BASAYYA SWAMY Vs. BASAYYA S/O SIDDAYYA SWAMY	August 5, 2016
GIRIMALLAPPA Vs. THE STATE OF KARNATAKA AND ORS.	April 4, 2016
GIRISH Vs. MANAGER, UNITED INDIA INSURANCE CO LTD AND ANOTHER	February 23, 2016
GIRISH S/O LATE VITHALRAO KULKARNI Vs. CHAMPABAI W/O LATE RAMRAO KULKARNI	June 29, 2016
GOKUL Vs. GURURAJA KAYAR	July 12, 2016
GOKULAM SHELTERS PRIVATE LIMITED, KANAKAPURA MAIN ROAD, BENGALURU AND ORS. Vs. THE COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE, BENGALURU AND ORS.	August 26, 2016
GOLALAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	April 5, 2016
GOPAL NAIDU Vs. R. MANJULA	January 27, 2016
GOPAL REDDY Vs. SMT. MUNIRAJAMMA	April 12, 2016
GOPAL SIMPI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 15, 2016
GOPALA KRISHNEGOWDAA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 29, 2016
GOPI AND ORS. Vs. BALAJI AND ORS.	March 17, 2016
GOUSMOHIDDIN Vs. FAZALULLA AND OTHERS	July 1, 2016
GOUTHAM BHARATH AND ORS. Vs. B.M. REKHA AND ORS.	March 11, 2016
GOVERNMENT OF INDIA Vs. ADDITIONAL DIRECTOR CENTRAL GOVERNMENT HEALTH SCHEME	July 19, 2016
GOVERNMENT OF INDIA REPRESENTED BY THE UNDER SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, NEW DELHI AND ANOTHER Vs. DR. RAGHUNATH SHARMA AND ANOTHER	July 19, 2016
GOVERNMENT OF KARNATAKA Vs. NGEF LTD.	July 15, 2016
GOVINDAPPA Vs. ALIJIN AND ANOTHER	March 17, 2016
GOVINDAPPA HANAMAPPA AND ORS. Vs. AVVAKKA AND ORS.	February 4, 2016
GOVINDARAJU Vs. MANAGING DIRECTOR K S R T C	July 14, 2016
GOVINDARAJU Vs. THE SPECIAL DEPUTY COMMISSIONER BANGALORE DISTRICT	June 6, 2016
GOVINDARAJU ALIAS GOVINDAPPA Vs. ORIENTAL INSURANCE COMPANY LTD; SHIVASHANKAR	March 30, 2016
GOVINDARAJULU NAIDU AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER VISHWESHWARAIAH CENTRE AND ORS.	February 26, 2016
GOWARDHAN SWAMY Vs. MANAGING DIRECTOR, VRL LOGISTIC LTD , DHARWAD AND ANOTHER	April 7, 2016
GOWRAMMA (DEAD) BY L.RS Vs. BASAVARAJ G. PATIL AND ANOTHER	October 27, 2016
GOWRAMMA AND ORS. Vs. B. MUNISWAMY AND ORS.	February 10, 2016
GOWRAMMA AND ORS. Vs. MUNIKRISHNAPPA AND ORS.	March 15, 2016
GOWRAMMA AND ORS. Vs. C.K. MOOSA AND ORS.	April 1, 2016
GOWRAMMA AND ORS. Vs. K. SAVITHRAMMA AND ORS.	April 23, 2016
GUJARAT CO-OPERATIVE MILK MARKETING, FEDERATION LIMITED Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE-I	March 14, 2016
GULABI Vs. MANJU BHOVI	June 2, 2016
GULBARGA ELECTRICITY SUPPLY COMPANY Vs. SPML INFRA LTD	February 19, 2016
GULBARGA ELECTRICITY SUPPLY COMPANY Vs. SANJEEV KUMAR	July 13, 2016
GUNDAMMA Vs. SURA NETTAPPA	June 28, 2016
GUNDAPPA Vs. THE STATE OF KARNATAKA	March 2, 2016
GURANAGOUDA HANAMANTAGOUDA PATIL AND OTHERS Vs. SHANKARGOUDA GURANAGOUDA PATIL AND OTHERS	September 1, 2016
GURAYYA @ GURUMURTHY Vs. STATE	June 2, 2016
GURNAM SABHARWAAL Vs. UNION OF INDIA; SECURITIES AND EXCHANGE BOARD OF INDIA; REGIONAL ARBITRATION CENTRE; C D EQUISEARCH PRIVATE LIMITED	March 9, 2016
GURU SIDDEGOWDA Vs. STATE OF KARNATAKA	July 20, 2016
GURU VENKAPPAYYA WODEYAR Vs. THE STATE OF KARNATAKA AND ORS.	March 9, 2016
GURUBAI SHIVASHARANAPPA MALIPATIL AND ANOTHER Vs. GOVT. OF KARNATAKA AND OTHERS	July 26, 2016
GURUGUNDABRAMHESWARA SWAMY DEITY Vs. GIRISHKUMAR	April 23, 2016
GURUMURTHAYYA Vs. VENKATESH RAMACHANDRA JANADRI	March 23, 2016
GURUNATH Vs. PRINCIPAL SECRETARY GOVERNMENT OF KARNATAKA	April 18, 2016
GURUNATH; MALLANNA; SADASHIVA; PRAKASH; RAJU @ RAJAKUMAR AND ORS Vs. STATE OF KARNATAKA	February 4, 2016
GURUNATHAPPA GURUSANGAPPA ANGADID Vs. SUBHASH GURULINGAPPAGOUDA BIRADAR	December 1, 2016
GURUSON ENGINEERING ENTERPRISES Vs. GIRISHAPPA K .G.	June 2, 2016
GURUVINA SIDDA MARISWAMY Vs. KOTTRALLI NAGAPPA	January 18, 2016
H A DEVEGOWDA Vs. H T VENKATEGOWDA	February 9, 2016
H A HAMMABBA Vs. STATE OF KARNATAKA	June 27, 2016
H K GURUSIDDAIAH Vs. H M SURESH	March 16, 2016
H M MANJUNATHAPPA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, BANGALORE DIVISION, CHAMARAJPETE, BANGALORE	November 2, 2016
H M MUNIREDDY Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C., BANGALORE CENTRAL DIVISION	March 15, 2016
H M NAIK Vs. PRESIDENT APPELLATE AUTHORITY OF EDUCATION MANAGEMENT COMMITTEE; SECRETARY; ASSISTANT SECRETARTY AND ORS	February 5, 2016
H N MAHADEVASWAMY Vs. ASSISTANT DIRECTOR OF AGRICULTURE	August 18, 2016
H N NAGARAJA Vs. P MAMATHA	July 11, 2016
H N SUDESH KUMAR Vs. BEARDSELL LIMITED	March 31, 2016
H N VENKATESH AND OTHERS Vs. G SUBRAMANYAGUPTA AND OTHERS	February 12, 2016
H NARAYAN Vs. THIMMAKKA & ORS	November 5, 2016
H P MANJUNATH Vs. STATE OF KARNATAKA; DEPUTY COMMISSIONER OF COMMERCIAL TAXES	April 5, 2016
H S KOKILA W/O SRI P S RAMACHANDRA Vs. P S RAMACHANDRA S/O SRI SUBBAIAH	September 19, 2016
H S MADHU @ MADHUSUDHANA REDDY Vs. STATE OF KARNATAKA	May 17, 2016
H S NANDISH Vs. Y S MAHESH	June 9, 2016
H THIPPESWAMY AND OTHERS Vs. H G CHANDRAMOULI AND OTHERS	February 16, 2016
H ZAINUDDIN Vs. INSPECTOR OF POLICE	August 20, 2016
H. MAHESHAPPA Vs. THE HONBLE GOVERNOR OF KARNATAKA CUM THE CHANCELLOR OF VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.	April 28, 2016
H. MANJUNATH Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE AND ORS.	November 21, 2016
H. MANJUNATHA @ MANJUNATHA PRASAD @ SHIVAKUMAR Vs. STATE OF KARNATAKA	November 19, 2016
H. RAMAMURTY Vs. STATE	March 10, 2016
H. S. SHIVASWAMY Vs. DIVISIONAL CONTROLLER, KSRTC, BENGALURU CENTRAL	December 7, 2016
H. SHARADAMMA Vs. R. RAMAPPA AND ORS.	January 6, 2016
H. V. RAJANNA Vs. ADDITIONAL REGISTRAR OF CO-OPERATIVE SOCIETY	October 21, 2016
H. VENKATESH REDDY AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 27, 2016
H.A. HAMMABBA Vs. STATE OF KARNATAKA AND ORS.	March 28, 2016
H.A. HAMMABBA ABDULLA Vs. STATE OF KARNATAKA AND OTHERS	November 11, 2016
H.A. MUKTHIYAR Vs. GOPAL RAO AND ORS.	February 10, 2016
H.C. JAYAPRAKASH Vs. GENERAL MANAGER, VIJAYA BANK, BANGALORE	November 3, 2016
H.C. NARAYANA REDDY AND ORS. Vs. G. PRASAD REDDY AND ORS.	January 14, 2016
H.C. VIJAYKEERTHI Vs. UNION OF INDIA AND OTHERS	November 10, 2016
H.D. RAMESH Vs. THE COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE, BENGALURU AND ANOTHER	November 22, 2016
H.G. HIREMANI Vs. CANARA BANK, BANGALORE	November 21, 2016
H.K. NAGENDRA, PROPRIETOR, JUPITER CONSULTANCY SERVICES, JALAHALLI CROSS, BANGALORE Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, YESHWANTHPUR II STAGE, BANGALORE AND ANOTHER	July 19, 2016
H.K. PUTTALAKSHMI Vs. COMMISSIONER OF ANIMAL HUSBANDRY AND VETERINARY DEPARTMENT AND OTHERS	June 21, 2016
H.M. RAMESH Vs. STATE OF KARNATAKA	May 24, 2016
H.MAHESHAPPA Vs. GOVERNOR OF KARNATAKA	June 20, 2016
H.N. RAMACHANDRA Vs. STATE OF KARNATAKA	March 8, 2016
H.P. MUDLAPPA Vs. H. NARAYANA	February 9, 2016
H.R. NAGENDRA PRASAD Vs. DEPUTY COMMISSIONER, TUMKUR DISTRICT AND ORS.	January 29, 2016
H.S. BHISMA AND ORS. Vs. THE STATE	February 19, 2016
H.S. MANJUNATHA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 21, 2016
H.S. NATARAJ AND ORS. Vs. THE COMMISSIONER OF CENTRAL EXCISE	February 25, 2016
H.S.JAYANTHI Vs. BANGALORE DEVELOPMENT AUTHORITY	June 6, 2016
H.V. NANDAKUMAR Vs. THE STATE OF KARNATAKA AND ORS.	February 2, 2016
HABEEBA KHANUM Vs. HULAGESHI & ANR.	November 18, 2016
HADIMANI.H.C. Vs. STATE OF KARNATAKA AND OTHERS	January 4, 2016
HAJEE ISSAC SAHEB Vs. INDRAJE LATEX CETRIFUGAL RUBBER FACTORY	June 16, 2016
HALESHAPPA Vs. K.N. BASAVARAJAPPA	June 7, 2016
HAMSAMMA AND ORS. Vs. THE EXCISE COMMISSIONER IN KARNATAKA AND ORS.	February 3, 2016
HAMZA Vs. STATE	May 10, 2016
HANAMANT Vs. RAMA	July 18, 2016
HANAMANT Vs. STATE OF KARNATAKA	January 13, 2016
HANAMANTHRAYA S/O SHARANAPPA BENAL Vs. SHIVANAND @ SHIVASHARANAPPA S/O SHIVASHANKAR ASTAGE	August 11, 2016
HANAMANTRAYA AND ORS. Vs. THE MANAGING DIRECTOR, NWKRTC	April 5, 2016
HANAMAPPA Vs. VIJAYALAXMI	July 5, 2016
HANMANTHAPPA Vs. STATE OF KARNATAKA	June 7, 2016
HANMANTHRAO Vs. SHANTANGOUDA AND ORS.	January 7, 2016
HANUMAIAH @ HANUMANTHARAJU Vs. STATE	February 1, 2016
HANUMANTH YELLAPPA TOPKAR Vs. THE STATE OF KARNATAKA AND ORS.	March 3, 2016
HANUMANTHAIAH Vs. THE ORIENTAL INSURANCE CO. LTD. AND ORS.	March 29, 2016
HANUMANTHANAYAK Vs. STATE OF KARNATAKA	February 29, 2016
HANUMANTHAPPA Vs. CENTRAL BUREAU OF INVESTIGATION	March 21, 2016
HANUMANTHAPPA AND ORS. Vs. G. JAGADEESHA AND ORS.	December 15, 2016
HANUMANTHAPPA GIRIYAPPA TALAVAR Vs. DATTATREYA BALAKRISHNA MALAGUND	August 25, 2016
HANUMANTHARAJU Vs. STATE OF KARNATAKA	July 20, 2016
HANUMANTHARAYA Vs. THE STATE OF KARNATAKA	January 19, 2016
HARISH Vs. STATE OF KARNATAKA	June 3, 2016
HARISH K.S. AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	September 19, 2016
HARISHA AND ORS. Vs. THE STATE OF KARNATAKA	February 9, 2016
HASAN AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	February 10, 2016
HASHIMPEER ANSARASAB LOGAVI Vs. THE DIVISIONAL CONTROLLER NEKRTC	February 22, 2016
HEAVEN INN Vs. STATE OF KARNATAKA; ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	April 25, 2016
HEAVEN INN(BAR ATTACHED) Vs. STATE OF KARNATAKA	July 4, 2016
HEERA GRANITES PRIVATE LIMITED, EDWARD ROAD, BENGALURU AND ANOTHER Vs. BANK OF BARODA, A NATIONALISED BANK, VADODARA AND ANOTHER	August 10, 2016
HELAVAMMA; B JAYASHANKAR; SRINIVASA Vs. H M SIDDEGOWDA	April 22, 2016
HEMA ENGINEERING Vs. STATE OF KARNATAKA	August 24, 2016
HEMANAGOUDA Vs. LAND ACQUISITION OFFICER	March 29, 2016
HEMANTH KUMAR Vs. STATE	May 24, 2016
HEMANTH SHARMA AND ORS. Vs. MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.	January 4, 2016
HEWLETT PACKARD FINANCIAL SERVICES INDIA PRIVATE LIMITED Vs. THE STATE OF KARNATAKA AND ORS.	February 19, 2016
HIGH COURT OF KARNATAKA Vs. PEIRYA SWAMY	February 29, 2016
HINDUSTAN PETROLEUM CORPORATION LIMITED AND ORS. Vs. SHIVANANDA AND ORS.	March 8, 2016
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA	June 28, 2016
HINDUSTAN UNILEVER LTD. Vs. THE STATE OF KARNATAKA	February 26, 2016
HMT WATCHES LIMITED Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)	March 3, 2016
HONYA ALIAS HONNAPPA ALIAS MOHAN SOMLYA RATHOD Vs. STATE OF KARNATAKA	July 20, 2016
HULIRAJ Vs. STATE	June 23, 2016
HUSEINSAB AND ORS. Vs. STATE OF KARNATAKA	February 4, 2016
HUSSAIN MUEEN FAROOQ Vs. STATE OF KARNATAKA; SHAHEEN TAJ; MEHABOOB; AMEEN; MUJEEB; SUKLEN; AYUB; ALTAF; KHADER BASHA	June 1, 2016
IBRAHIM MAHIBUBASAB DHAVAALAGI Vs. MAHADEVAPPA MALLAPPA KAKKERI	March 9, 2016
ICICI LIOMBARD GENERAL INSURANCE CO. LTD. Vs. SRI. RAJU BALAKOO @ BALAKRISHNA KURADE	June 30, 2016
ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND ORS. Vs. H.T. VENKATEGOWDA AND ORS.	February 26, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. NAR BAHADUR GURUNG AND ORS.	January 27, 2016
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD , BANGALORE Vs. ERANNA AND ANOTHER	March 17, 2016
IDOLS OF SRI NAGARESWARA & SRI KANYAKAPARAMESWARI TEMPLE AND ORS. Vs. N. JAYAMMA AND ORS.	January 21, 2016
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs. DUNDAWWA	June 24, 2016
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. P. RANGA REDDY AND ORS.	February 2, 2016
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. VENKATESH	September 16, 2016
IJAZKHAN Vs. STATE OF KARNATAKA	September 7, 2016
IMAMBI AND ORS. Vs. M.S. GADEKAR AND ORS.	January 12, 2016
IMAMSAB Vs. STATE OF KARNATAKA AND OTHERS	February 16, 2016
IMRAN Vs. STATE OF KARNATAKA	June 22, 2016
IN INGALE SANJIV MOHANDAS ALIAS BABU Vs. STATE OF KARNATAKA AND OTHERS	November 30, 2016
IN RE: NIHODO MEDIA PRIVATE LIMITED AND ORS. Vs. STATE	February 5, 2016
INDESINE SPACE SOLUTIONS LLP Vs. CONVENTION HOTELS INDIA PVT LTD	July 1, 2016
INDIAN INSTITUTE OF MANAGEMENT, BANGALORE Vs. STATE OF KARNATAKA DEPT. OF HOUSING AND URBAN DEVELOPMENT AND ORS.	March 15, 2016
INDIAN OIL CORPORATION LIMITED Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION AND ORS.	January 5, 2016
INDIAN OIL CORPORATION LIMITED Vs. KARNATAKA STATE ROAD TRANSPORT	June 15, 2016
INDIRA RAO, OBSTETRICIAN AND GYNECOLOGIST Vs. STATE OF KARNATAKA REPRESENTED BY SUPERINTENDENT OF POLICE	October 3, 2016
INDRA KUMAR JHA Vs. STATE OF KARNATAKA	May 12, 2016
INDUS TRUST Vs. UNION OF INDIA	August 11, 2016
INGALE SANJIV MOHANDAS @ BABU Vs. STATE OF KARNATAKA REPRESENTED BY ITS	November 30, 2016
INPHASE POWER TECHNOLOGIES PRIVATE LIMITED Vs. ABB INDIA LIMITED	September 14, 2016
INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE Vs. CHINTALAPATI H JAGANNADHA RAJU	July 14, 2016
INTHRU MENDONSA Vs. RAGHUVEER DONGERAKERE	April 21, 2016
IRANNA S/O MALLAPPA BALIGER Vs. STATE OF KARNATAKA, REPRESENTED BY STATE PUBLIC PROSECUTOR, THROUGH NAREGAL POLICE STATION, TQ	December 8, 2016
IRFAN MOHAMMAD HUSSAIN KALADGI Vs. STATE OF KARNATAKA	February 3, 2016
IRSHAD AHMED S/O ABDULSAMAD ATTAR Vs. SHEKHER S/O SOMAYYA LAMANI	September 20, 2016
ISHABI MOHAMMAD HANIF SHAIKH Vs. BANDURAO TAMMANNA JADHAV	January 6, 2016
ISHRATH BEGUM @ WAHEEDA BEGUM Vs. MANAGER BAJAJ ALLIANS	August 5, 2016
ISHWARAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 2, 2016
ITC INFOTECH INDIA LTD. Vs. VENKATARAMANA UPPADA	March 3, 2016
J H KEMPAIAH Vs. CBI	April 13, 2016
J L PRASAD Vs. S RAJU	July 14, 2016
J RAJESHA Vs. CHANCELLOR UNIVERSITY OF MYSURU; UNDER SECRETARY TO GOVERNOR	April 20, 2016
J. JYOTHI Vs. SHIVANNA	January 14, 2016
J. SURESH Vs. THE STATE OF KARNATAKA	March 29, 2016
J.V. GANGADHARACHAR AND ORS. Vs. THE GOVERNMENT OF KARNATAKA, DEPARTMENT OF LAND REFORMS/REVENUE AND ORS.	March 2, 2016
J.V. GANGADHARACHAR AND ORS. Vs. THE GOVERNMENT OF KARNATAKA AND ORS.	February 17, 2016
JACOB Vs. K.S.R.T.C. DEPOT	November 18, 2016
JAGADEV BIRADAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.	March 10, 2016
JAGANATH Vs. PUTTAPPA AND ANOTHER	March 17, 2016
JAGANNATHKAR Vs. STATE THROUGH BEMALKHEDA POLICE STATION	December 1, 2016
JALEEL SAB Vs. M SURENDRA NAYAK	March 22, 2016
JAMEER ABDUL GANI AND OTHERS Vs. STATE	June 2, 2016
JAMELA BEGUM @ MAMATAJ BEGUM AND OTHERS Vs. H P MADHUKAR AND OTHERS	February 11, 2016
JAMILABI Vs. BRANCH MANAGER, ORIENTAL INSURANCE CO LTD	July 19, 2016
JAMSHEDPUR UTILITIES & SERVICES COMPANY LTD Vs. STATE OF KARNATAKA	April 27, 2016
JANABAI Vs. BALACHANDRA Y BISIROTTI	August 16, 2016
JANARDHAN PUNDALIK PATIL Vs. ANUSUYA AND ORS.	January 4, 2016
JANATHA BAZAR Vs. STATE OF KARNATAKA; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES BANGALORE REGION; DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES; HIRALAL J L	June 1, 2016
JANET SHAKUNTHALA MABEN Vs. STATE OF KARNATAKA	April 20, 2016
JANET SHAKUNTHALA MABEN AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	April 20, 2016
JARINA AND ORS. Vs. THE PRINCIPAL KLE SOCIETYS AND ORS.	February 1, 2016
JATANGI CHANNAPP Vs. JATANGI ERANNA AND ORS.	February 24, 2016
JAYALAXMI SHEDTHY & ORS. Vs. CHANDRA MOHAN NAYAK & ANR.	October 17, 2016
JAYAMMA Vs. THE STATE OF KARNATAKA AND ORS.	October 27, 2016
JAYAMMA Vs. MANAGING DIRECTOR	March 29, 2016
JAYAMMA Vs. C M NARAYANA SWAMY	July 21, 2016
JAYAMMA Vs. VENKATESH SHETTY AND ANOTHER	June 21, 2016
JAYAMMA AND ORS. Vs. SIDDARAJU AND ORS.	April 21, 2016
JAYANTHI Vs. STATE OF KARNATAKA	May 24, 2016
JAYANTHI SALIAN AND OTHERS Vs. PRASAD BALLAL AND ANOTHER	March 4, 2016
JAYARAM Vs. STATE OF KARNATAKA	March 1, 2016
JAYARAM ALVA Vs. COMMISSIONER FOR HINDU RELIGIOUS INSTITUTIONS AND CHARITABLE ENDOWMENTS AND ORS.	May 3, 2016
JAYARAM M. MUNISHAMAPPA Vs. STATE OF KARNATAKA	April 12, 2016
JAYARAMAIAH Vs. STATE OF KARNATAKA	March 22, 2016
JAYAWANTI AND ORS. Vs. BABAJI NARASAPPA CHOUGALE AND ORS.	February 24, 2016
JAYI VENKAREDDY AND OTHERS Vs. DEPUTY COMMISSIONER AND OTHERS	February 10, 2016
JEEVAN SINGH RAJPUROHIT Vs. TATTI SRIDHAR AND ORS.	February 22, 2016
JENNIFER A Vs. ESIC COLLEGE OF NURSING, BANGALORE AND OTHERS	June 15, 2016
JENUKURUBA SHIVAJI Vs. THE STATE OF KARNATAKA	January 14, 2016
JILBIN JOSEPH Vs. VISWESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.	January 28, 2016
JINDAL ALUMINIUM LTD Vs. STATE OF KARNATAKA	August 10, 2016
JOGAIAH Vs. SATHYA SAI TOURIST	February 25, 2016
JOJO MATHEW Vs. STATE OF KARNATAKA	April 5, 2016
JONES LANG LASALLE PROPERTY CONSULTANT INDIA (P) LTD. Vs. THE STATE OF KARNATAKA	February 22, 2016
JUDICIAL LAYOUT RESIDENTS AND SITE HOLDERS ASSOCIATION (REGD.), GKVK POST, BANGALORE Vs. BANGALORE DEVELOPMENT AUTHORITY, BANGALORE AND OTHERS	June 1, 2016
JULIE (INDIA) MARKETING PVT. LTD. Vs. MADHUSUDAN C. SHERTI	January 4, 2016
JUSTICE MICHEAL F. SALDANHA (RETD.) Vs. SRI M.P. NORONHA (MELWYN PRAKASH NORONHA)	August 23, 2016
JYOTHI Vs. STATE OF KARNATAKA	May 12, 2016
JYOTHI H BHOJ Vs. BANGALORE UNIVERSITY, REPRESENTED BY ITS REGISTRAR, JNANABHARATHI CAMPUS, BENGALURU	July 13, 2016
JYOTIRAM Vs. ASSISTANT COMMISSIONER, SUB-DIVISION, BELGAUM	April 18, 2016
K A. SURESH AND OTHERS Vs. R. GIRISH	March 22, 2016
K BASAVARAJAPPA Vs. STATE OF KARNATAKA	July 12, 2016
K C MRUTHYUNJAYAPPA GOWDA Vs. PUTTAMMA	July 5, 2016
K C SUBBAIAH Vs. PRL SECRETARY, REVENUE DEPARTMENT	June 17, 2016
K D BELLIAPPA Vs. M B PRABHU; DEPUTY SUPERINTENDENT OF POLICE	April 26, 2016
K GOWRI W/O H D RAMAKRISHNEGOWDA Vs. H S MURALI S/O SRINIVASE GOWDA	July 5, 2016
K GURURAJ Vs. DIVISIONAL MANAGER KARNATAKA STATE FOREST DEVELOPMENT CORPORATION LTD	June 14, 2016
K H KRISHNA Vs. K V DASARAJU; K V VARADARAJU; DEVARAJU; K V VENU; K V KUMAR; K RAMESHBABU; K V PUTTARAJU	April 25, 2016
K H KRISHNA Vs. K V DASARAJU	July 14, 2016
K K JAYARAMAIAH Vs. ORIENTAL INSURANCE CO LTD , BANGLORE AND ANOTHER	March 21, 2016
K KRISHNAPPA Vs. KARNATAKA MILK CO-OPERATIVE FEDERATION LTD	July 12, 2016
K LOHIT Vs. ARABI AHMED MOGER AND OTHERS	April 4, 2016
K M PUTTASWAMYGOWDA Vs. NARAYANAGOWDA	February 3, 2016
K MANJULA Vs. P BHASKARA	April 11, 2016
K N HONNAPPA Vs. KISHORE MEHTA	August 23, 2016
K N NARAYANASWAMY, S/O SHAMANNA Vs. CHIKKANNA, S/O MUNIRUDRAPPA	August 17, 2016
K P ABBAS Vs. KESINENI SRINIVAS AND OTHERS	March 18, 2016
K PRABHAKARA NAVADA AND ORS Vs. EXECUTIVE OFFICER TALUK PANCHAYAT; GILIYAR VILLAGE PANCHAYATH; PRESIDENT VILLAGE PANCHAYATH; G PARAMESHWARA NAVADA AND ORS	February 4, 2016
K R VENUGOPAL Vs. R MADHUSUDHAN	September 28, 2016
K SOWBAGHYA Vs. UNION OF INDIA	January 28, 2016
K V SUBRAMANYA AND ORS Vs. CHIEF TRAFFIC MANAGER CENTRAL OFFICE AND ORS	July 1, 2016
K V VASUDEVA Vs. STATE OF KARNATAKA	August 4, 2016
K V VENKATA REDDY Vs. C M RADHAKRISHNA AND ANOTHER	June 8, 2016
K VIRIJABAI Vs. STATE OF KARNATAKA	March 9, 2016
K. ASUDABI Vs. B. ABDUL RAZAAK	February 26, 2016
K. BASAVARAJE URS Vs. STATE OF KARNATAKA AND ORS.	February 18, 2016
K. CHANDRA KUMAR Vs. M.A. SRIDEVI	June 7, 2016
K. CHANDRA PRAKASH SHETTY Vs. THE DEPUTY COMMISSIONER AND DISTRICT MAGISTRATE, UDUPI DISTRICT, RAJATHADRI, MANIPAL, UDUPI AND OTHERS	May 31, 2016
K. DURAISWAMY Vs. SMT. K. RUKMINI AND ANR	April 22, 2016
K. GANGADHAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 18, 2016
K. GIRIJA Vs. K. S. VENKATESHAPPA	February 15, 2016
K. GOURAMMA Vs. AYYAMMA AND ORS.	January 22, 2016
K. HARISCHANDRA Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED	June 29, 2016
K. JAYAMMA AND OTHERS Vs. SRI GANAPATHI URBAN CO-OPERATIVE BANK LIMITED	June 30, 2016
K. KISHAN AND ORS. Vs. BENGALURU DEVELOPMENT AUTHORITY AND ORS.	January 27, 2016
K. MALLAPPA AND ORS. Vs. LALITHAMMA AND ORS.	March 30, 2016
K. MALLIKARJUNA Vs. KARNATAKA FOOD AND CIVIL SUPPLIES CORPORATION LTD.	June 14, 2016
K. MANJUNATH Vs. K. GURUNATH	February 25, 2016
K. MANOHARA Vs. STATE OF KARNATAKA AND ANOTHER	December 13, 2016
K. MOHAN KUMAR Vs. MANAGING DIRECTOR KARNATAKA STATE ROAD TRANSPORT CORPORATION, BENGALURU AND ANOTHER	November 11, 2016
K. NARAYANASWAMY AND ORS. Vs. RATHNAMMA AND ORS.	January 13, 2016
K. RAMAPPA KYADAGI EARANNA Vs. R. NARAYAN RAO AND ORS.	March 16, 2016
K. RAVINDER REDDY Vs. ALLIANCE BUSINESS SCHOOL	August 5, 2016
K. RUDRAMURTHY Vs. KRISHNA MILK DAIRY FARM	January 7, 2016
K. SATHYANARAYANA Vs. REGIONAL MANAGER, NATIONAL INSURANCE CO. LTD. BANGALORE AND ANOTHER	March 11, 2016
K. SHANTHA KUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 11, 2016
K. SOWBAGHYA Vs. UNION OF INDIA, MINISTRY OF FINANCE, NORTH BLOCK DEPARTMENT OF REVENUE AND ORS.	January 28, 2016
K. SULOCHANA Vs. GOVERNMENT OF KARNATAKA, DEPARTMENT OF URBAN DEVELOPMENT	May 3, 2016
K.B. NAGARAJ Vs. DISTRICT REGISTRAR OF SOCIETIES BINNY COMPOUND	August 23, 2016
K.C. DAS PVT. LTD. Vs. THE PRESIDENT, KARNATAKA STATE HOTELS & RESORTS	February 12, 2016
K.C. HUCHAPPA Vs. K.M. KEMPARAJU	March 16, 2016
K.C. MAHESH KUMAR Vs. STATE	November 21, 2016
K.G. JAGADEESHA S/O R. GANGALAKKAIAH Vs. STATE OF KARNATAKA AND ANOTHER	October 6, 2016
K.GANAPATHI BHAT Vs. RAMANANDA BHAT	March 4, 2016
K.H. RAJU Vs. STATE OF KARNATAKA	June 3, 2016
K.M. CHIKKATHAYAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 10, 2016
K.M. PRAKASH AND OTHERS Vs. STATE OF KARNATAKA	December 16, 2016
K.N. KIRAN KUMAR, S/O LATE NAGARAJU, 32 YEARS AGRICULTURIST, KILARA VILLAGE, MANDYA TALUK, MANDYA DISTRICT Vs. STATE BY MANDYA RURAL POLICE REP. BY SPP, HIGH COURT OF KARNATAKA AT BENGALURU	November 25, 2016
K.N. NANJUNDARADHYA AND ORS. Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ORS.	March 3, 2016
K.N. NARAYANASWAMY Vs. CHIKKANNA	January 25, 2016
K.N. VENZUGOPAL Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.	January 5, 2016
K.P. NARAYANAN KUTTY Vs. STATE BANK OF INDIA	June 17, 2016
K.P. TEXTILES (COIMBATORE) P. LTD. Vs. THE AUTHORISED OFFICER, AXIS BANK LTD.	March 30, 2016
K.R. RAGHAVENDRA SINGH Vs. THE MANAGEMENT OF M/S BRINKS ARYA INDIA LIMITED	June 22, 2016
K.R. SRINIVASA AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER	February 19, 2016
K.R. THIPPESWAMY Vs. THE DIVISIONAL CONTROLLER, KSRTC	January 4, 2016
K.R. VAJRESH KUMAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 11, 2016
K.S. CHANDRAKANT Vs. UNION OF INDIA	April 7, 2016
K.S. ESHWARAPPA Vs. THE STATE OF KARNATAKA AND ORS.	April 13, 2016
K.S. ESHWARAPPA AND OTHERS Vs. STATE OF KARNATAKA	August 1, 2016
K.S. SHIVALINGAPPA Vs. STATE OF KARNATAKA AND ORS.	February 29, 2016
K.S. SOWMYA Vs. M.L. CHANDRASHEKAR	April 26, 2016
K.S. SUGUNACHARY AND ORS. Vs. THE SECRETARY, GOVERNMENT OF INDIA, DEPARTMENT OF LABOUR AND ORS.	February 8, 2016
K.S. ZABIULLAH SHARIEFF Vs. SYED IMTIAZ AHMED	December 2, 2016
K.S.M. SHABBIR Vs. THE BANGALORE DEVELOPMENT AUTHORITY, BANGALORE AND OTHERS	June 29, 2016
K.S.RANGAPPA Vs. HONBLE CHAIRMAN KARNATAKA STATE LEGISLATIVE COUNCIL VIDHANA SOUDHA	June 1, 2016
K.SEETHAMMA Vs. THE STATE OF KARNATAKA AND ORS.	June 15, 2016
K.T. RAMAIAH Vs. K.T. VENKATASWAMY AND ORS.	March 8, 2016
K.UMAPATHI Vs. STATE OF KARNATAKA	June 2, 2016
K.V. GOVINDARAJU AND ORS. Vs. KRISHNAMACHARE AND ORS.	January 18, 2016
K.V. PRAKASH BABU Vs. STATE OF KARNATAKA	April 13, 2016
K.V. PRASAD Vs. M/S. V.K. LALCO (PVT.) LTD., MUMBAI	August 5, 2016
K.V. SHIVA KUMAR Vs. AYESHA MOOSA AND ORS.	January 27, 2016
K.V. SHIVAKUMAR Vs. NATIONAL INSTITUTE OF MENTAL HEALTH AND NEURO SCIENCES	June 6, 2016
K.V. SUBRAMANYA Vs. CHIEF TRAFFIC MANAGER	July 1, 2016
K.V. SUDARSHAN Vs. THE DIRECTOR GENERAL OF POLICE, KARNATAKA STATE, BANGALORE	June 6, 2016
KAASHAWWA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	December 14, 2016
KADAMMA Vs. CHIKKAMMA	March 24, 2016
KAIGA PROJECT EMPLOYEES CONSUMERS CO-OPERATIVE SOCIETY LIMITED Vs. ASSISTANT REGISTRAR OF CO-OP SOCIETIES	November 11, 2016
KALA @ KANAKA Vs. BRANCH MANAGER; MUKRAM PASH @ MUKRAM; MOHAMMED ABID; RAMEGOWDA; KESHAVAMURTHY	January 25, 2016
KALAKAPPA Vs. RANGAPPA; DURUGAWWA; KARIYAWWA	February 4, 2016
KALAPPA ALIAS KALLAPPA HANUMANTAPPA KAMAKERI Vs. STATE OF KARNATAKA	March 21, 2016
KALBURGI DALL MILL Vs. KARNATAKA STATE INDUSTRIAL	February 1, 2016
KALEGOWDA S/O HONNEGOWDA Vs. HEAD MASTER, LAKSHMI NARAYANASWAMY	August 22, 2016
KALLAPPA Vs. SHIVAPPA K DIVATIHAL	March 3, 2016
KALLAPPA Vs. STATE OF KARNATAKA	July 20, 2016
KALLAPPA DYAMAPPA SUTAGATTI AND ORS. Vs. BASAPPA SHIVAPPA SUTAGATTI AND ORS.	January 25, 2016
KALLESH Vs. STATE BY TOWN POLICE	February 12, 2016
KALPANA W/O ASHOK GOYAL Vs. MALLIKARJUN TRADERS	July 21, 2016
KAMALA Vs. THE PRINCIPAL, S.D.M. COLLEGE OF DENTAL SCIENCE AND ORS.	January 14, 2016
KAMALAJAMMANI AND ORS. Vs. N.M. CHAMARAJE URS AND ORS.	January 12, 2016
KAMALAKAR HALAMBI Vs. PRAVEEN KUMAR; MANAGING PARTNER; UNITED INDIA INSURANCE COMPANY LTD	January 11, 2016
KAMALAWA DUNDAPPA SANGAPPANAVAR (DEAD) LRS Vs. SPECIAL LAND ACQUISITION OFFICER MALAPRABHA PROJECT, DHARWAD AND ANOTHER	December 6, 2016
KAMALAWWA Vs. UNION OF INDIA	July 1, 2016
KAMANNA @ KAMEGOWDA Vs. P NAGARAJU	July 18, 2016
KAMAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 11, 2016
KAMMASANDRA MILK PRODUCERS Vs. K SHIVANNA; ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES; KARNATAKA CO-OPERATIVE	January 8, 2016
KANCHANA L. RAO Vs. THE STATE OF KARNATAKA	February 24, 2016
KARABASAPPA Vs. BASAVVA AND ORS.	February 2, 2016
KAREPPA Vs. SATYAPPA	July 1, 2016
KAREPPA HANAMANT SUNAGAD Vs. TAHASILDAR, JAMKHANDI AND OTHERS	April 12, 2016
KAREPPA, MEMBER TALUK PANCHAYAT AND OTHERS Vs. BASANGOUDA BYGAWAT AND ANOTHER	November 29, 2016
KARNATAKA BANK LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1) AND ORS.	January 11, 2016
KARNATAKA BANK LTD. Vs. M. SURESH	November 21, 2016
KARNATAKA ELECTRICITY BOARD AND ORS. Vs. KUNJI AYASHA MULLA KOYA AND ORS.	January 27, 2016
KARNATAKA FISHERIES DEVELOPMENT CORPORATION LTD. Vs. THE DEPUTY SECRETARY BANGALORE DEVELOPMENT AUTHORITY AND ORS.	May 6, 2016
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. NAVODAYA INDUSTRIAL AND HOUSING DEVELOPERS	April 26, 2016
KARNATAKA INSTITUTE OF MEDICAL SCIENCES, VIDYANAGAR, HUBBALLI Vs. DR. PAMA M. ADNUR AND OTHERS	October 19, 2016
KARNATAKA MUNICIPAL DATA SOCIETY Vs. INCOME	October 5, 2016
KARNATAKA NEERAVARI NIGAM LTD. Vs. ARJUN AND ORS.	February 11, 2016
KARNATAKA NEERAVARI NIGAM LTD. Vs. THE SPECIAL LAND ACQUISITION OFFICER	February 22, 2016
KARNATAKA NEERAVARI NIGAM LTD. Vs. THE SPECIAL LAND ACQUISITION OFFICER	February 24, 2016
KARNATAKA POWER CORPORATION LIMITED AND ORS. Vs. EMTA COAL LIMITED AND ORS.	April 12, 2016
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX (TDS)	February 2, 2016
KARNATAKA POWER TRANSMISSION CORPORATION LIMITED Vs. S. HARISHA	June 14, 2016
KARNATAKA POWER TRANSMISSION CORPORATION LTD. Vs. M.RAJASHEKAR	December 2, 2016
KARNATAKA PROFESSIONAL COLLEGES FOUNDATION Vs. THE MEDICAL COUNCIL OF INDIA	September 15, 2016
KARNATAKA RAJYA RASHTREEYA GRAMEENA UDYOGA KHATRI YOJANE NAUKARARA SANGHA (R) Vs. DR. K. RADHAKRISHNA REDDY	December 2, 2016
KARNATAKA SC & ST DEVELOPMENT CORPORATION AND ORS. Vs. BHARATHMATHA WATCH ASSEMBLY UNIT EMPLOYEES UNION AND ORS.	January 29, 2016
KARNATAKA SOAPS AND DETERGENTS LTD. Vs. OLIVIA IMPEX PRIVATE LIMITED	January 6, 2016
KARNATAKA STATE BEVERAGES CORPORATION LIMITED Vs. THE COMMISSIONER OF INCOME TAX AND ORS.	February 18, 2016
KARNATAKA STATE FINANCIAL CORPORATION Vs. SHIVAKUMAR K ; K S SREENIVAS; C R VIJAYAKUMAR; GANESH MURTHY; H S SHASHIDHAR; DALLY PONNAPPA; N M KASETTY @ NATARAJ M KASETTY; K KUMAR SWAMY; K MANJUNATHA	March 18, 2016
KARNATAKA STATE FINANCIAL CORPORATION Vs. M. JORAWARMAL JAIN AND ORS.	February 12, 2016
KARNATAKA STATE FINANCIAL CORPORATION Vs. MADHU PAPER MILLS PRIVATE LTD. AND ORS.	March 11, 2016
KARNATAKA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. RAYAJI HOSPITALS & RESEARCH INSTITUTE PVT. LTD., KARNATAKA	April 29, 2016
KARNATAKA STATE PLASTIC ASSOCIATION AND ORS. Vs. THE STATE OF KARNATAKA	March 29, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY	February 9, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. LAVANYA R. AND ORS.	January 14, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BELLAPPA	September 28, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. D K SUBRAMAYA AND OTHERS	February 9, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. S MADHU	July 12, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs. M. THIAPPANNA	December 14, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE Vs. RADHAKRISHNA	December 14, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE CENTRAL DIVISION Vs. JOHN DSOUZA	July 14, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE CENTRAL DIVISION Vs. T. SAMBASHIVAIAH	February 12, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION, BENGALURU Vs. STATE OF KARNATAKA AND OTHERS	September 9, 2016
KARNATAKA STATE ROAD TRANSPORT CORPORATION, DAVANAGERE Vs. N.S. HANAGODIMATH	October 20, 2016
KARNATAKA STATE ROAD, TRANSPORT CORPORATION, CENTRAL OFFICE, BANGALORE Vs. SYED KOUSER HASHMI AND ORS	March 18, 2016
KARNATAKA STUDENTS PARENTS JAGRATI VEDIKA (R), BENGALURU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 28, 2016
KARNATAKA TECHNICAL EDUCATION SOCIETY (KTES), KANAKAPURA MAIN ROAD, BANGALORE Vs. THE INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER OF STAMPS, DEPARTMENT OF REGISTRATION OF SOCIETY, BANGALORE AND OTHERS	August 2, 2016
KARNATAKA THEATERS LIMITED Vs. M RATNAVARMA PADIVAL AND ORS	September 2, 2016
KARNATAKA VEERASHAIVA VIDYABHIVRUDHI SAMSTHE Vs. THE BRUHATH BANGALORE MAHANAGARA PALIKE	June 30, 2016
KARTHIK K AND OTHERS Vs. THE GOVERNMENT OF KARNATAKA, DEPARTMENT OF CO	July 26, 2016
KASHAPPA Vs. THE STATE THROUGH GURUMITKAL P.S. DIST. YADGIR	August 23, 2016
KASHI V. MANJUNATH Vs. K.V. NAGARATHNAMMA AND ORS.	March 1, 2016
KASIM BAI Vs. HANUMA NAIK	February 19, 2016
KASTURI Vs. MAHADEVI	February 4, 2016
KASTURIBAI AND OTHERS Vs. KRISHNAGOUDA AND OTHERS	March 1, 2016
KATHARAJU MARANNA Vs. H S UMESH SIDDEGOWDA C AND ANOTHER	December 7, 2016
KATWA UDYOG LIMITED Vs. UNION OF INDIA AND ORS.	March 31, 2016
KAVITA RAGHUNATH IRAMA Vs. PRABHU MARUTHI IRAME	February 29, 2016
KAVYA AND ORS. Vs. SOHANLAL AND ORS.	January 25, 2016
KAVYA R AND OTHERS Vs. STATE AND OTHERS	January 4, 2016
KAYTEE SWITCHGEAR LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT AND RECOVERY)-2.8 AND ORS.	January 19, 2016
KEDAMBADI JAGANNATHA SHETTY Vs. KARNATAKA STATE JUDICIAL DEPARTMENT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY	June 3, 2016
KEERTHI Vs. STATE OF KARNATAKA	May 12, 2016
KEMANNA S/O VALAPPA CHAVAN Vs. STATE	June 1, 2016
KEMPAMMA AND ORS. Vs. BASAVARAJU S.C. AND ORS.	February 26, 2016
KEMPARAJU Vs. BAGHYAMMA	February 3, 2016
KENCHAMMA AND OTHERS Vs. BASAVARAJU N AND OTHERS	February 12, 2016
KENDANAMANE ESTATE Vs. THE STATE OF KARNATAKA	January 25, 2016
KENDRIYA VIDYALAYA PARENTS ASSOCIATION Vs. KENDRIYA VIDYALAYA AND ORS.	January 21, 2016
KENNAMETAL INDIA LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	February 9, 2016
KESHAVAMURTHY Vs. STATE OF KARNATAKA	June 3, 2016
KHAJA EDUCATION SOCIETY GULBARGA Vs. ASST COMMISSIONER AND LAO; EXECUTIVE ENGINEER, PWD; DEPUTY COMMISSIONER	April 21, 2016
KHAJA HUSSAIN Vs. BHASKAR S WALKE	August 17, 2016
KHAJA MAINODDIN Vs. STATE OF KARNATAKA	July 5, 2016
KHAJA NOOR Vs. THE KARNATAKA STATE BOARD OF WAKFS, BENGALURU AND ANOTHER	December 14, 2016
KHAJAMIYA AND ORS. Vs. THE STATE OF KARNATAKA	March 31, 2016
KHAJAPPA Vs. STATE	May 12, 2016
KHAJBABU SHEIK AND ORS. Vs. NATIONAL MINING DEVELOPMENT CORPORATION LTD. AND ORS.	January 25, 2016
KHALEEL AHAMED Vs. STATE OF KARNATAKA	May 26, 2016
KHALEEL AHMED K.R. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 21, 2016
KHASIM PATEL AND ORS. Vs. THE STATE	January 21, 2016
KHATAL BABU PATHAN Vs. SHAHANAZ AFZAL MUSHRIF	June 3, 2016
KILLARA ESTATE Vs. THE STATE OF KARNATAKA	January 28, 2016
KINGFISHER FINVEST INDIA LIMITED Vs. UNION OF INDIA	August 16, 2016
KINGFISHER FINVEST INDIA LIMITED Vs. STATE BANK OF INDIA	November 19, 2016
KIRAN Vs. VEDICA	August 8, 2016
KIRAN C. Vs. LATHA T.G.	April 7, 2016
KIRANA P Vs. AFZAL FASHA	March 1, 2016
KISHANDAS JETHANAND Vs. ACROPETAL TECHNOLOGIES LIMITED AND ORS.	January 21, 2016
KISHANSINGH Vs. DIVISIONAL CONTROLLER, N E K R T C , GULBARGA	February 24, 2016
KMMI ISPAT PVT. LTD. & ANR. Vs. STATE BANK OF INDIA	October 19, 2016
KODIGEHALLI MILK PRODUCERS CO-OPERATIVE SOCIETIES LIMITED Vs. H GOVINDARAJU	June 9, 2016
KOLAGAL SHEKAPPA AND ORS. Vs. S. CHENNANAGOUDA	February 10, 2016
KOLLI RAVINDRANATHREDDY Vs. PARAMESHWARAPPA JANNU	July 11, 2016
KORAMANGALA CLUB Vs. THE INCOME TAX OFFICER WARD-7(3)	February 26, 2016
KORANGRAPADY CO-OPERATIVE AGRICULTURAL SOCIETY LTD Vs. UNION OF INDIA	December 6, 2016
KOTAK MAHINDRA BANK LTD Vs. BAYANNA	June 6, 2016
KOTAK MAHINDRA PRIME LIMITED Vs. THE STATE OF KARNATAKA AND ORS.	February 8, 2016
KOWKUNTLA REJENDRA SETTY Vs. KOWKUNTLA VIJAY KUMAR	January 4, 2016
KPTCL VIDYUT VITARANA GUTTIGE KARMIKAR SANGHA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD	October 6, 2016
KRISHNA @ KRISHNAKUMAR Vs. STATE OF KARNATAKA	May 12, 2016
KRISHNA @ KUMAR Vs. THE STATE	October 14, 2016
KRISHNA LAXMAN KOKITKAR Vs. SHAKUNTALA AND ORS.	January 18, 2016
KRISHNA NARAYANA PATAGAR Vs. NARASIMHA SUKRU PATAGAR S/O SUKRU PATAGAR	September 23, 2016
KRISHNA PRASAD RANGANATH Vs. STATE OF KARNATAKA	May 20, 2016
KRISHNA REDDY Vs. STATE OF KARNATAKA AND ORS.	January 5, 2016
KRISHNA V. HEGDE Vs. THE COMMISSIONER, DEPT. OF PUBLIC INSTRUCTIONS AND ORS.	January 14, 2016
KRISHNAMURTHY Vs. STATE OF KARNATAKA	October 28, 2016
KRISHNAPPA Vs. RAMEGOWDA	February 29, 2016
KRISHNAPPA NARAYANAPPA Vs. STATE OF KARNATAKA AND OTHERS	November 7, 2016
KRISHNAPUR MUTT Vs. THE I ADDITIONAL LAND TRIBUNAL AND ORS.	March 3, 2016
KRISHNEGOWDA Vs. STATE OF KARNATAKA	May 11, 2016
KRISTAGOUDA VENKANAGOUDA HULKOTI Vs. THE STATE OF KARNATAKA	February 22, 2016
KULLAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.	March 10, 2016
KUM. BHANDAVYA S.J., D/O S.P. JAYAPPA, AGE 19 YEARS, NEAR GANAPATHI TEMPLE HASSAN Vs. RACHU MALLEGOWDA S/O M.R. SHIVANNA, AGE 39 YEARS, KEB COLONY QUARTERS, B.M. ROAD, HASSAN AND ORS.	October 17, 2016
KUMAR K.C. AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 11, 2016
KUMAR NAGARAJ Vs. HEAD MASTER GOVERNMENT MODEL PRIMARY SCHOOL; V M HIGH SCHOOL; STATE OF KARNATAKA AND ORS	January 12, 2016
KUMAR RIHAN Vs. BASAVARAJ AND ORS.	January 6, 2016
KUMAR.K. Vs. STATE OF KARNATAKA	May 10, 2016
KUMARA Vs. THE STATE OF KARNATAKA	December 27, 2016
KUMARA Vs. STATE OF KARNATAKA	August 2, 2016
KUMARA AND ORS. Vs. KIKKERI POLICE STATION AND ORS.	April 6, 2016
KUMARA BANU Vs. MUTHOOT FINANCE LIMITED	February 11, 2016
KUMARACHAR Vs. S.N.YUGHADHARA AND ORS.	March 1, 2016
KUMARI MANJULA Vs. THE BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS.	January 29, 2016
KUMARI SANJANA JAGADEESH Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	September 28, 2016
KUMARI SAPNA VISHNU SHINDE Vs. MAHADEV ANNAPPA PATIL AND ANOTHER	September 14, 2016
KUMARI SNEHA AND ORS. Vs. MARIAPPAN AND ORS.	March 31, 2016
KURRE RADHAKRISHNA REDDY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 31, 2016
KUSUMA Vs. BALAKRISHNA MODALIYAR	July 8, 2016
KUTUB Vs. PANDURANG ANKUSH MOTE AND OTHERS	February 22, 2016
KUVEMPU B.C.M. EDUCATIONAL SOCIETY (R), BANGALORE Vs. STATE OF KARNATAKA AND OTHERS	October 7, 2016
L & T GENERAL INSURANCE COMPANY LTD Vs. THULASAMMA	April 25, 2016
L G GANESHA Vs. BASAVARAJ G PATIL	October 27, 2016
L NAGARATNA Vs. STATE OF KARNATAKA	August 16, 2016
L PRABHUSWAMY Vs. STATE OF KARNATAKA	April 6, 2016
L. JAGADISH Vs. THE DEPUTY COMMISSIONER (FOOD), DAVANAGERE DISTRICT AND ORS.	November 25, 2016
L. RADHAKRISHNAN Vs. D. SUBBA REDDY AND ORS.	April 13, 2016
L. SIDDARAJU Vs. MURTHY S/O LATE LINGAIAH	May 31, 2016
L.G. RAGHUNATH Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE AND ANOTHER	March 23, 2016
LAGAMAVVA PARAASHURAM JINARALI AND OTHERS Vs. GANGAWWA ANS OTHERS	December 15, 2016
LAILA M ILIYAS DAUGHTER OF P M MOHAMMED ILIAS Vs. STATE OF KARNATAKA	September 6, 2016
LAKITHA K YADWAD Vs. STATE OF KARNATAKA	July 4, 2016
LAKKAMMA Vs. B KODAPPA	March 24, 2016
LAKSHMAMMA Vs. DODDABASAPPA; ORIENTAL INSURANCE COMPANY LIMITED	March 23, 2016
LAKSHMAMMA AND ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, UTP, SHIMOGA AND ORS.	November 30, 2016
LAKSHMAMMA AND OTHERS Vs. MANJUNATH K M AND OTHERS	February 12, 2016
LAKSHMAN Vs. THE STATE OF KARNATAKA AND ORS.	February 22, 2016
LAKSHMAN Vs. SRI SAI DEVELOPERS AND ORS.	January 19, 2016
LAKSHMANA MOOLYA Vs. STATE	February 26, 2016
LAKSHMI Vs. STATE OF KARNATAKA AND ORS.	January 21, 2016
LAKSHMI DEVI AGRO RICE INDUSTRIES Vs. THE DEPUTY COMMISSIONER, MYSURU AND ORS.	January 14, 2016
LAKSHMI L Vs. CRAFT INT DECOR PVT LTD	April 23, 2016
LAKSHMI NAGARAJ Vs. A. PRASAD RAO AND ORS.	January 29, 2016
LAKSHMI PRASAD RAI C. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	March 10, 2016
LAKSHMIDEVAMMA Vs. DIVISIONAL CONTROLLER, K.S.R.T.C., KOLAR	December 5, 2016
LAKSHMIDEVAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 18, 2016
LAKSHMIKANTH GOWDA Vs. THE STATE OF KARNATAKA	January 4, 2016
LAKSHMIKANTHA S.G. Vs. THE STATE AND ORS.	February 11, 2016
LAKSHMINARAYANA PURANIKA Vs. K. VENKATESHA BHAT AND ORS.	February 4, 2016
LAKSHMIVENKATARAMANA Vs. GANGAIAH	April 22, 2016
LALIT KUMAR AND ORS. Vs. SHANTA AND ORS.	January 27, 2016
LALITHA Vs. MANAGING DIRECTOR, BMTC CENTRAL OFFICES	February 23, 2016
LALITHA AND ORS. Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION	March 16, 2016
LALITHA C S Vs. MANAGING DIRECTOR, B M T C SHANTHINAGAR, BENGALURU AND ANOTHER	February 22, 2016
LALITHAMMA Vs. T.R. RAMAKRISHNA	March 30, 2016
LATE KENCHAIAH Vs. CHANDRAIAH	October 28, 2016
LATHA @ SANGEETHA Vs. N VIJAYAKUMAR	July 26, 2016
LATHA RAJANIKANTH Vs. STATE	March 10, 2016
LAVA INTERNATIONAL LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY FINANCE SECRETARY GOVERNMENT OF KARNATAKA VIDHANA SOUDHA AMBEDKAR VEEDHI	November 10, 2016
LAXMAN Vs. RANGAPPA	January 4, 2016
LAXMAN Vs. SACHIN A KASHID AND ANOTHER	February 23, 2016
LAXMAN Vs. THE JOINT REGISTRAR OF CO	July 14, 2016
LAXMAN Vs. HINDUSTAN PETROLEUM CORPN. LTD. AND ORS.	February 26, 2016
LAXMAN ADAPPA ALIAS DURGAPPA TAPPALADODDI AND OTHERS Vs. STATE	December 1, 2016
LAXMAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 17, 2016
LAXMAN P. SHENOY Vs. DEPUTY COMMISSIONER OF C. EX., MANGALORE	September 20, 2016
LAXMI AND ORS. Vs. MAVALU AND ORS.	January 29, 2016
LAXMI ASHOKN PILAI AND ANOTHER Vs. STATE THOUGH ROZA POLICE STATION, DIST. KALABURAGI	July 27, 2016
LAXMI MAHALINGAPPA HALLUR AND ORS. Vs. SANJAY MARUTI SURAVE AND ORS.	February 22, 2016
LEAPMILE LOGISTICS PVT. LTD. Vs. NEERAJ RAY	June 3, 2016
LEELA Vs. NATIONAL INSURANCE CO LTD	April 21, 2016
LEELADHARA Vs. VIVEK MOHAN SHENOY	February 11, 2016
LEESHA Vs. THE SECRETARY,DEPARTMENT OF HOME AFFAIRS	October 17, 2016
LILLY SUVARIS AND ORS. Vs. THE LAND TRIBUNAL, MANGALORE TALUK AND ORS.	March 18, 2016
LINGAIAH ALMS MOTTAIAH (SINCE DECEASED) BY L.RS Vs. SMT. NAGAMMA	June 16, 2016
LINGARAJU AND OTHERS Vs. IFFCO. TOKIO GENERAL INSURANCE CO. LTD., BANGALORE AND ANOTHER	March 3, 2016
LINGEGOWDA Vs. STATE OF KARNATAKA AND ORS.	January 21, 2016
LIYAKATALI @ IQBAL MAKHADUMSAHEB SUTUR Vs. STATE OF KARNATAKA	May 30, 2016
LOGWELL FORGE LIMITED, NEW DELHI Vs. BANGALORE METRO RAIL CORPORATION LIMITED, BANGALORE AND OTHERS	November 4, 2016
LOKAMATHA RANGAPPA AND ORS. Vs. ASTRIX TECHNOLOGIES PRIVATE LIMITED	March 23, 2016
LOKESH Vs. K.S.R.T.C. AND ORS.	March 15, 2016
LOKESH AND ORS. Vs. STATE OF KARNATAKA	March 18, 2016
LOKESH SUVARNA @ LOKU Vs. STATE OF KARNATAKA	May 17, 2016
LOYALTY SOLUTIONS AND RESEARCH PRIVATE LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.	February 11, 2016
LUTHER AND ORS. Vs. VIJAYKUMAR A. PATIL AND ORS.	February 3, 2016
M J KRISHNE GOWDA Vs. SRINIVAS	June 9, 2016
M KIRAN KUMAR Vs. NEELADEVI	August 9, 2016
M KRISHNA REDDY Vs. S M NARAYAN; YERAMMA @ JAYAMMA; S N VENUGOPAL; S N JAGADEESH; S N CHANDRASHEKAR @ SHEKAR; S N GURUPRASAD AND BABU; S N SATISH; S N SUDHARANI; ANNOJI; SURESH	March 4, 2016
M KRUPAKARAN Vs. CORPORATION BANK	August 3, 2016
M MALLESHA Vs. STATE OF KARNATAKA	July 11, 2016
M PRABHAKAR REDDY Vs. SHIVARAMA REDDY	July 26, 2016
M PREMA Vs. HASEENA TAJ	July 21, 2016
M SHARANABASAVANAGOUDA, S/O M MALLIKARJUNAGOUDA Vs. DIRECTOR OFFICE OF AGRICULTURAL MARKETING DIRECTORATE	September 23, 2016
M V GURURAJ S/O LATE M VENKATARAMANACHAR Vs. GENERAL MANAGER	November 3, 2016
M ZAKIR AHMED Vs. STATE OF KARNATAKA; JAMSHIR ALI	April 21, 2016
M. BASAPPA REDDY Vs. STATE OF KARNATAKA AND ORS.	April 1, 2016
M. BEERAPPA Vs. NARAYANAPPA MAJOR AND ORS.	April 5, 2016
M. KEMPAIAH AND ORS. Vs. MUDDAMMA AND ORS.	January 18, 2016
M. KIRAN KUMAR Vs. NEELADEVI	August 9, 2016
M. KRISHNA REDDY Vs. S.M. NARAYAN AND ORS.	March 4, 2016
M. KRISHNA REDDY AND ORS. Vs. ACE FORGE PRIVATE LIMITED AND ORS.	February 25, 2016
M. LAKAPPA BHANDARI AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 11, 2016
M. MAHESH Vs. THE STATE OF KARNATAKA AND ORS.	April 5, 2016
M. MUKUNDA Vs. STATE OF KARNATAKA	February 12, 2016
M. MUNIYAPPA Vs. SMT. KEMPAMMA AND OTHERS	October 24, 2016
M. NAGESH SUVARNA Vs. NARAYANA	June 13, 2016
M. NARAYANA AND ORS. Vs. RAMAKKA AND ORS.	January 28, 2016
M. RAJAN Vs. THE STATE OF KARNATAKA AND ORS.	January 4, 2016
M. RAJANNA Vs. R. SUSHEELA BAI AND ORS.	March 23, 2016
M. RAMACHANDRAN Vs. DHANAMMA	February 22, 2016
M. SADIQ ALI BAIG Vs. THE GOVERNMENT OF KARNATAKA, DEPARTMENT OF INDUSTRIES AND COMMERCE AND ORS.	February 17, 2016
M. SATHYANARAYANA Vs. THE INCOME TAX OFFICER, WARD 10(1)	January 21, 2016
M. SHANTHILAL JAIN Vs. S. MANJULA	February 26, 2016
M. SOMASHEKAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.	December 15, 2016
M. SREENIVAS Vs. STATE OF KARNATAKA AND OTHERS	July 15, 2016
M. VEERABHADRAIAH Vs. SUSHEELAMMA AND ORS.	March 1, 2016
M. VENKATARAMAIAH Vs. STATE OF KARNATAKA AND OTHERS	July 27, 2016
M.A. AYYAPPAN Vs. STATE OF KARNATAKA	March 17, 2016
M.C. SATHYANARAYANA Vs. STATE OF KARNATAKA AND OTHERS	October 20, 2016
M.K. KURL VILLA Vs. SMT. S. VASANTHA	June 23, 2016
M.K. KUSHALAPPA AND ANOTHER Vs. K.J. GEORGE AND OTHERS	October 19, 2016
M.L. GIRISH Vs. STATE AND ORS.	March 24, 2016
M.N.NANJAPPA Vs. THE SPECIAL LAND ACQUISITION OFFICER	June 10, 2016
M.R. HIREMATH Vs. THE STATE OF KARNATAKA AND ORS.	February 19, 2016
M.R. PATTABHIRAM AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 13, 2016
M.R. RAMESH AND ORS. Vs. C. LAKSHMINARAYANA AND ORS.	February 19, 2016
M.R. SAMPATH KUMAR Vs. RAMACHANDRA	March 9, 2016
M.RAGHAVENDRA Vs. STATE	May 19, 2016
M.S. LOKESH Vs. ACHAPPA AND ORS.	April 11, 2016
M.S. NAGESH RAO Vs. THE MANAGING DIRECTOR, B.M.T.C. AND ORS.	April 4, 2016
M.S. SURYANARAYANA RAO AND ORS. Vs. THE LAND TRIBUNAL, MAGADI TALUK AND ORS.	March 29, 2016
M.THYAKRA NAYAK Vs. THE GENERAL MANAGER, BESCOM AND ORS.	January 12, 2016
M.V. DINESH KUMAR Vs. ZILLA PANCHAYAT, MYSURU DISTRICT AND OTHERS	June 21, 2016
M.V. RUDRAPPA Vs. STATE OF KARNATAKA	July 22, 2016
M.V. VENKATARAMANAPPA Vs. STATE OF KARNATAKA AND ORS.	March 18, 2016
M/S CPC LOGISTICS LTD Vs. THE DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY	June 22, 2016
M/S DEUTSCHE BANK AG Vs. THE STATE OF KARNATAKA	October 7, 2016
M/S DIGITAL VISION, NO. 176, MAUZA OGLI, NAHAN ROAD, KALA AMB., DISTRICT SIRMOUR, HIMACHAL PRADESH & ORS. Vs. STATE AT THE INSTANCE OF DRUG INSPECTOR, OFFICE OF THE ASSISTANT DRUGS CONTROLLER, DHARWAD CIRCLE, HUBBALLI. REP. BY SPP HIGH COURT BUILDING, DHARWAD	November 7, 2016
M/S ENTIRE CERAMICS LIMITED Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	August 29, 2016
M/S ICICI LOMBARD GENERAL INSURANCE COMPANY LTD., NO. 89, 2ND FLOOR, SVR COMPLEX, HOSUR MAIN ROAD, MADIVALA, BANGALORE Vs. GIRISHA K.S., S/O SWAMY GOWDA @ MUNDSWAMAPPA	October 4, 2016
M/S IDEB EUILDCON PRIVATE LIMITED Vs. MR. NARINDER MALIK	April 12, 2016
M/S MAHENDRA WATCH COMPANY, SHOP NO. 1 GROUND FLOOR, MARUTHI PLAZA, U.M. LANE CHICKPET, BENGALURU Vs. SRI. M.V. RAMACHANDRASA, S/O LATE SRI MAGAJI VENKATESH, AGED ABOUT 86 YEARS, RESIDING AT NO. 9 &AMP; 11, O.T.C. ROAD, BANGALORE	December 20, 2016
M/S NATIONAL INSURANCE COMPANY LIMITED, BRANCH OFFICE, LAKSHMI BAZAAR, CHITRADURGA, NOW REP BY ITS REGIONAL OFFICE, NO. 144, SHUBHARAM COMPLEX, M.G. ROAD, BANGALORE 560 001, REP BY ITS ADMINISTRATIVE OFFICER Vs. SMT. R.T. ASHA	June 14, 2016
M/S NAV BHARAT STEEL Vs. STATE OF KARNTAKA	April 27, 2016
M/S NOEL PHARMA (LIFE CARE DIVISION), UNIT 111, KHASRA NO. 66/3 AND 67/2, JUDDI KALAN, BADDI Vs. STATE AT THE INSTANCE OF DRUG INSPECTOR, CHIKKABALLAPUR CIRCLE, CHIKKABALLAPUR	October 7, 2016
M/S RAK CONSTRUCTIONS AND ANOTHER AND ANOTHER Vs. ENFORCEMENT OFFICER, E.P.F. ORGANISATION, BANGALORE	December 8, 2016
M/S. ABIMANI PUBLICATION LTD. Vs. STATE OF KARNATAKA	January 22, 2016
M/S. AVIGHNA COFFEE PVT. LTD. HAVING ITS REGISTERED OFFICE AT: NO.514/1, 80 FEET ROAD KORAMANGALA 1ST BLOCK BENGALURU Vs. M/S COTHAS COFFEE CO. HAVING ITS REGISTERED OFFICE AT NO.609	September 14, 2016
M/S. BABA DEVELOPERS PVT. LTD. Vs. THE STATE OF KARNATAKA	October 24, 2016
M/S. EBLITZ INC., BANGALORE Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX, BANGALORE AND ANOTHER	August 24, 2016
M/S. FENWICK AND RAVI, BANGALORE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION, REGIONAL OFFICE, BANGALORE AND ANOTHER	October 6, 2016
M/S. GANAPATHI ENGINEERING COMPANY, HYDERABAD Vs. UNION OF INDIA AND OTHERS	August 26, 2016
M/S. GNANEE BUSINESS CORPORATION, SHIMOGA Vs. M/S. AKSHATA MINERALS PVT. LTD., HOSPETE AND OTHERS	September 9, 2016
M/S. H. BHURMAL AND BROTHERS, RAVIVAR PETH, BELGAUM AND ANOTHER Vs. BASAVANT DHARMAPPA PUJARI ALMS KUDACHI	June 8, 2016
M/S. ISHWAR TRADERS Vs. THE MANAGING DIRECTOR KARNATAKA FOOD & CIVIL SUPPLIES CORPORATION LTD.	August 23, 2016
M/S. K. M. C. CONSTRUCTIONS LTD. Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES (AUDIT AND RECOVERY)	June 9, 2016
M/S. MAHA RASHTRA APEX CORPORATION LTD. Vs. MRS. RACHANA KOHLI	February 17, 2016
M/S. MANAPPURAM FINANCE LTD., BANGALORE Vs. STATE OF KARNATAKA AND ANOTHER	September 23, 2016
M/S. MANASA ELECTRICALS CO. Vs. STATE OF KARNATAKA, FINANCIAL SECRETARY AND OTHERS	April 28, 2016
M/S. NATIONAL INSURANCE COMPANY LTD., BANGALORE Vs. DEVARAJU AND OTHERS.	July 22, 2016
M/S. POWERGEAR LIMITED, BENGALURU Vs. STATION HOUSE OFFICER, RAJAGOPALANAGARA POLICE STATION, BENGALURU AND ANOTHER	November 4, 2016
M/S. RAPID RADIO SOLUTIONS PRIVATE LIMITED, AHMEDABAD Vs. M/S. ECOLE SOLUTIONS PRIVATE LIMITED, BANGALORE	July 1, 2016
M/S. RASNA PRIVATE LIMITED, BANGALORE Vs. THE COMMISSIONER OF COMMERCIAL TAXES, BANGALORE	April 27, 2016
M/S. SCANIA COMMERCIAL VEHICLES INDIA PRIVATE LIMITED, HOBLI, KOLAR Vs. GOVERNMENT OF KARNATAKA AND OTHERS	November 10, 2016
M/S. SUNVIK STEELS PVT. LTD. Vs. UNION OF INDIA, DEPARTMENT OF MINES AND OTHERS	June 14, 2016
M/S. TELERADIOLOGY SOLUTIONS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	April 18, 2016
M/S. UGAR SUGAR WORKS LTD., UGAR KHURD, TQ: ATHANI, DIST: BELGAUM. BY ITS AUTHORISED SIGNATORY Vs. THE COMMISSIONER OF LABOUR, DEPARTMENT OF LABOUR, GOVERNMENT OF KARNATAKA, OFFICE OF THE COMMISSIONER OF LABOUR, BENGALURU	February 8, 2016
MADAIAH BIN DODDAMADAIAH AND ORS. Vs. STATE OF KARNATAKA AND ORS.	March 17, 2016
MADAIAH S/O BYREGOWDA Vs. GANGAMMA W/O SIDDARAJU	August 2, 2016
MADAN CHAND Vs. THE ASSISTANT COMMISSIONER	June 3, 2016
MADAN RAO AND ORS. Vs. BASWANTAPPA BHEEMANNA DOGANI	February 23, 2016
MADDEPPA AND ORS. Vs. MADIWALAPPA BASAPPA SUBEDHAR AND ORS.	January 25, 2016
MADEGOWDA Vs. MIRZA ABDUL HAFEEZ AND ANOTHER	June 2, 2016
MADEGOWDA Vs. STATE OF KARNATAKA	May 12, 2016
MADEPPA @ SHIVALINGAPPA @ MADIWALAPPA AND OTHERS Vs. MADIWALAPPA AND OTHERS	December 9, 2016
MADHAV AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 5, 2016
MADHAV DEENANATH BELERI AND ORS. Vs. STATE OF KARNATAKA	September 6, 2016
MADHUKAR S. PARANJAPE AND ANOTHER Vs. VASUDEV S/O PADAPPA HANJI (SINCE DECEASED) BY HIS L.RS AND ANOTHER	January 21, 2016
MADHUSUDHAN V. Vs. BHARATH CO-OPERATIVE BANK (MUMBAI) LTD. AND OTHERS	March 4, 2016
MAHADEV Vs. NAGAWA AND ORS.	February 16, 2016
MAHADEV Vs. THE STATE OF KARNATAKA AND ORS.	March 18, 2016
MAHADEV Vs. SHRIKANT AND ORS.	January 19, 2016
MAHADEV AND ORS. Vs. SHAMEEM NAZNEEN AND ORS.	February 10, 2016
MAHADEV AND OTHERS Vs. THE STATE OF KARNATAKA, DEPARTMENT OF REVENUE AND OTHERS	July 1, 2016
MAHADEV SANIYAR NAIK Vs. THE CHAIRMAN, LAND TRIBUNAL AND ORS.	February 15, 2016
MAHADEVA SWAMY Vs. SMT. SHASHIKALA AND ANOTHER	September 28, 2016
MAHADEVAMMA Vs. M R GURUSWAMY AND ORS	October 4, 2016
MAHADEVAMMA Vs. KARNATAKA STATE FINANCIAL CORPORATION	June 14, 2016
MAHADEVAMMA W/O HANMANTHA ALLIPUR Vs. BHIMARAYA S/O SABANNA DONKANORE	August 5, 2016
MAHADEVAPPA Vs. H C KARIYAPPA	April 22, 2016
MAHADEVAPPA Vs. GUNDERAO AND ORS.	April 1, 2016
MAHADEVI AND ORS. Vs. BAJAJ TEMP LTD. AND ORS.	January 27, 2016
MAHADEVI D/O REVANASIDDAPPPA Vs. MALLIKARJUN S/O REVANASIDDAPPA SAJJAN	July 20, 2016
MAHADEVI HEGGANI Vs. SPECIAL LAND ACQUISITION OFFICER NATIONAL HIGHWAY AUTHORITY OF INDIA	June 14, 2016
MAHALAXMI Vs. G GOPALA SHETTY	March 10, 2016
MAHAMMED ALI Vs. STATE OF KARNATAKA	January 21, 2016
MAHANTESH Vs. THE HINDUSTAN PETROLEUM CORPORATION LTD.	January 25, 2016
MAHARAJA; ARAVIND; VANJI KUMAR Vs. STATE OF KARNATAKA	January 29, 2016
MAHEBOOB Vs. MANAGER, COSMO CARRIER PRIVATE LTD	February 8, 2016
MAHENDRA KARLE Vs. MS. ANNABEL LAROCQUE AND ANOTHER	July 21, 2016
MAHENDRA MISHRA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	November 18, 2016
MAHESH Vs. THE STATE OF KARNATAKA AND ORS.	February 25, 2016
MAHESH Vs. SAVITA AND ORS.	January 12, 2016
MAHESH KUMAR M.J. Vs. BRUHATH BANGALORE MAHANAGARA PALIKE, BANGALORE AND ANOTHER	July 12, 2016
MAHESH KUMAR TAYAL Vs. NAGEGOWDA AND ORS.	March 31, 2016
MAHESH; ANAND; SANTOSH Vs. STATE OF KARNATAKA	April 1, 2016
MAHESHA Vs. STATE	May 12, 2016
MAIMUNA & OTHERS Vs. JAGADISHA K SHENAVA & ANOTHER	February 22, 2016
MALAPPA ALIAS MALLIKARJUN Vs. STATE OF KARNATAKA	June 29, 2016
MALLAMMA Vs. K A GURURAJ; SHADAKSHARI DEVA	June 3, 2016
MALLANGOUDA Vs. MD DASTAGIR SAB	February 4, 2016
MALLANNA @ MALLIKARJUN Vs. STATE OF KARNATAKA	June 2, 2016
MALLAPPA Vs. SAKRAWWA	April 6, 2016
MALLAPPA Vs. BALAPPA	February 26, 2016
MALLAPPA Vs. THE STATE OF KARNATAKA	August 24, 2016
MALLAPPA @ MALLIKARJUN Vs. THE STATE	August 23, 2016
MALLAPPA GOWDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 6, 2016
MALLAPPA NAGAPPA KUMBAR Vs. STATE OF KARNATAKA	December 13, 2016
MALLAPPA S/O SIDDAPPA PUJARI Vs. THE STATE OF KARNATAKA	April 18, 2016
MALLAWWA Vs. CHANDRABAI MOTHER TARABAI KAMBLE	July 13, 2016
MALLAWWA AND ORS. Vs. RAMAPPA AND ORS.	February 18, 2016
MALLAYYA SHIVAMURTHYAYYA HIREMATH Vs. ASSISTANT COMMISSIONER, BAGALKOT	October 20, 2016
MALLESH Vs. THE STATE OF KARNATAKA	March 15, 2016
MALLEYAIAH, SON OF MALLEYAIAH Vs. STATE OF KARNATAKA	August 5, 2016
MALLIKARJUN Vs. NINGANNA AND ANOTHER	March 9, 2016
MALLIKARJUN Vs. THE STATE	August 22, 2016
MALLIKARJUN @ MALLINATH Vs. STATE OF KARNATAKA	July 12, 2016
MALLIKARJUN K. AND ORS. Vs. STATE OF KARNATAKA AND ORS.	April 5, 2016
MALLIKARJUN LADAPPA VANADE Vs. STATE OF KARNATAKA AND OTHERS	December 13, 2016
MALLIKARJUN S/O SHARANAPPA BIRADAR Vs. SUGALABAI	August 20, 2016
MALLIKARJUNA Vs. STATE OF KARNATAKA	May 10, 2016
MALLIKARJUNA Vs. THE STATE OF KARNATAKA	March 1, 2016
MALLIKARJUNA L.C. Vs. VEERENDRA SATTAMNAVAR AND ORS.	April 13, 2016
MALLIKARJUNA RAMANJINEAIAH AND ANOTHER Vs. STATE OF KARNATAKA	December 13, 2016
MALTEX FASHIONS PVT. LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES, BANGALORE	February 22, 2016
MALTOSE AGRI PRODUCTS PRIVATE LIMITED Vs. THE COMMISSIONER, OFFICE OF THE COMMISSIONER, BRUHAT BANGALORE MAHANAGARA PALIKE, BENGALURU AND OTHERS	June 27, 2016
MAMATHA K.G. AND ORS. Vs. MARIAPPAN AND ORS.	March 31, 2016
MANAGEMENT OF GOPALAKRISHNA TEXTILE MILLS PVT. LTD., BANGALORE Vs. K. NAGARAJU THINDAPPA	June 17, 2016
MANAGEMENT OF KSRTC Vs. K M DADA	October 3, 2016
MANAGEMENT OF PUBLIC WORKS DEPARTMENT, RANEBENNUR AND ANOTHER Vs. CHIDAMBER N. KULKAMI AND ANOTHER	September 23, 2016
MANAGEMENT OF SAMI LABS LIMITED Vs. ORGANISING SECRETARY	July 5, 2016
MANAGEMENT OF SCHNEIDER ELECTRICIT BUSINESS INDIA PVT LTD Vs. ADDITIONAL CHIEF SECRETARY; GENERAL SECRETARY	February 23, 2016
MANAGEMENT, M/S. SCHNEIDER ELECTRIC I.T. BUSINESS INDIA PRIVATE LTD., BANGALORE Vs. GENERAL SECRETARY, AMERICAN POWER CONVERSION (INDIA) PVT. LTD., BANGALORE	November 15, 2016
MANAGER BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. SUSHILABAI W/O APPANNA	August 4, 2016
MANAGER IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. REKHA W/O SANJEEVKUMAR KUMBAR	August 10, 2016
MANAGER NATIONAL INSURANCE CO LTD AND ORS Vs. MEENAXI AND ORS	January 22, 2016
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LTD Vs. RUDRAPPA	July 12, 2016
MANAGER, IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. HALESH AND ANOTHER	March 15, 2016
MANAGER, NATIONAL INSURANCE CO LTD & ORS Vs. J ANASUYA AND OTHERS	February 9, 2016
MANAGER, NEW INDIA ASSURANCE CO LIMITED Vs. TEJASHWINI; CHANNAYYA; CHETAN; MAHADEVI; SHANKRAMMA	January 5, 2016
MANAGER, SHRIRAM GENERAL INSURANCE CO , LTD Vs. YALLAMMA W/O MOOKAPPA @ MOOKAYYA; GANGAYYA S/O VEERAYYA	April 18, 2016
MANAGING DIRECTOR Vs. RAMAKRISHNA J S AND OTHERS	December 5, 2016
MANAGING DIRECTOR Vs. V RACHOEL ANNAL SHEILA	September 22, 2016
MANAGING DIRECTOR K S R T C, CENTRAL OFFICE Vs. ABDUL MUNAFF	July 20, 2016
MANAGING DIRECTOR KSRTC K H ROAD Vs. ANITHA JOSEPH	August 10, 2016
MANAGING DIRECTOR KSRTC, SHANTHINAGAR Vs. HARI PRASAD REDDY; KUSHA	March 14, 2016
MANAGING DIRECTOR NWKRTC, CENTRAL OFFICE, HUBLI DIVISION HUBLI Vs. TARABAI W/O BABAGOUDA PATIL	August 9, 2016
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. MAN GOVIND NAYAK	July 8, 2016
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION SALEM LTD., TAMIL NADU Vs. PALANIYAMMA ALIAS MUNIYAMMA, BENGALURU	January 25, 2016
MANAGING DIRECTOR, B M T C CENTRAL OFFICE Vs. FAIROZ KHAN @ AZGAR	July 22, 2016
MANAGING DIRECTOR, B.M.T.C. Vs. SRI DEANISH M.A.	February 29, 2016
MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION, BANGALORE Vs. SMT. SUMITRA AND ANOTHER	November 10, 2016
MANAGING DIRECTOR, BHARAT GOLD MINES LIMITED AND ORS Vs. V MUNISWAMY	July 18, 2016
MANAGING DIRECTOR, K S R T C DEPARTMENT, SHANTINAGAR Vs. CHINNASWAMY ALIAS CHIKKASWAMY AND OTHERS	March 9, 2016
MANAGING DIRECTOR, K. S. R. T. C. DEPARTMENT, SHANTINAGAR Vs. CHINNASWAMY ALIAS CHIKKASWAMY AND OTHERS	March 9, 2016
MANAGING DIRECTOR, KSRTC Vs. SUNIL KUMAR	July 5, 2016
MANAGING DIRECTOR, KSRTC CENTRAL OFFICES, BANGALORE Vs. RATHNAMA	March 17, 2016
MANAGING DIRECTOR, KSRTC, BANGALORE Vs. RAJU	March 17, 2016
MANAGING DIRECTOR, KSRTC, BANGALORE Vs. SIDDAPPA AND OTHERS	March 14, 2016
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION Vs. SHAKEELA BEGUM	August 3, 2016
MANAGING DIRECTOR, N.E.K.R.T.C. Vs. TANVEER CHAUDHARY AND ANOTHER	March 15, 2016
MANAPPA D. VAJJAL Vs. THE STATE	April 21, 2016
MANAPPA; DEVAPPA Vs. STATE OF KARNATAKA	January 6, 2016
MANASA ELECTRICALS CO Vs. STATE OF KARNATAKA	August 17, 2016
MANAWWA AND ORS. Vs. VIVEKANAND AND ORS.	February 3, 2016
MANGALA AND ORS. Vs. MALLAPPA AND ORS.	February 23, 2016
MANGALAMMA Vs. MANAGING DIRECTOR, K S R T C	April 6, 2016
MANIBHADRA FOOD PRODUCTS Vs. STATE OF KARNATAKA AND ORS.	January 7, 2016
MANJA PUTTEGOWDA Vs. STATE	October 7, 2016
MANJAPPA Vs. SMT LALITHAMMA	June 23, 2016
MANJIRI Vs. STATE OF KARNATAKA	June 20, 2016
MANJU @ MANJUNATH Vs. THE STATE	February 24, 2016
MANJULA Vs. BASAVARAJ IRAPPA B PATIL	July 4, 2016
MANJUNATH Vs. REVANSIDDAPPA	April 25, 2016
MANJUNATH Vs. STATE OF KARNATAKA	July 5, 2016
MANJUNATH Vs. STATE OF KARNATAKA	May 26, 2016
MANJUNATH AND ORS. Vs. THE REGIONAL COMMISSIONER BELAGAVI DIVISION AND ORS.	February 18, 2016
MANJUNATH C N Vs. STATE	July 12, 2016
MANJUNATH G. AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 13, 2016
MANJUNATH RAMESH TALAWAR Vs. KAJAMODDIN ALLABAKSH KOLUR	October 19, 2016
MANJUNATH V. Vs. STATE OF KARNATAKA AND OTHERS	September 2, 2016
MANJUNATH YAMANAPPA ELEMMI Vs. THE STATE OF KARNATAKA AND ORS.	March 16, 2016
MANJUNATH YOLABAVI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 8, 2016
MANJUNATHA Vs. STATE OF KARNATAKA	May 10, 2016
MANJUNATHA Vs. STATE OF KARNATAKA	May 19, 2016
MANJUNATHA @ MANJEGOWDA S/O KRISHNE GOWDA @ IYYANNA Vs. STATE	July 15, 2016
MANJUNATHA GONDA AND ORS. Vs. GEORGE AND ORS.	January 18, 2016
MANJURAJU N M Vs. STATE OF KARNATAKA	July 20, 2016
MANOHAR MALLAPPA SOORANAGI Vs. SECRETARY DEPT , OF HEALTH AND FAMILY WELFARE, GOVT , OF KARNATAKA	June 17, 2016
MANU Vs. STATE	February 3, 2016
MANYATA PROMOTERS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.	May 25, 2016
MANZOOR ILAHI S/O HUSSAIN BASHA SAYYED AMEEN Vs. SALMA KAUSAR W/O MANZOOR ILAHI SAYYED AMEEN	August 22, 2016
MAREK JAROSLAW LEWANDOWICZ AND ORS. Vs. SUPERINTENDENT OF CUSTOMS, AIR INTELLIGENCE UNIT	December 16, 2016
MAREPPA Vs. MUNEER PASHA	April 11, 2016
MAREPPA AND ORS. Vs. THE MANAGER, ORIENTAL INSURANCE CO. LTD. AND ORS.	January 28, 2016
MAREPPA BELLAPPA SANDIMANI Vs. STATE	July 28, 2016
MARI MADEGOWDA Vs. MARIMADAPPA	July 21, 2016
MARIA JOSEPH @ JOSEPH Vs. STATE OF KARNATAKA	September 1, 2016
MARIAM FASIHUDDIN Vs. STATE OF KARNATAKA	April 4, 2016
MARIAN PROJECTS PRIVATE LIMITED AND ORS. Vs. UMANATH KARKERA	February 3, 2016
MARIGOUDA CHANABASAPPA MARIGOUDAR Vs. SATTYAPPA AND ORS.	February 11, 2016
MARIS SPINNERS LIMITED Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LIMITED	January 7, 2016
MARIYAPPA Vs. SURESH S/O VENKATA GOWDA	July 1, 2016
MARIYAPPA AND OTHERS Vs. ASSISTANT COMMISSIONER, LAND ACQUISITION OFFICER, BANGALORE AND OTHERS	July 28, 2016
MARUTHI Vs. THIPPESWAMY	July 5, 2016
MARUTHI BHIMANNA WADE Vs. STATE	August 1, 2016
MARUTI KALLOLAPPA GAYAKAWAD Vs. YALLAPPA KALLAPPA MUDALAGI	February 22, 2016
MARUTI LAXMAN AND ORS. Vs. RAGHAVENDRA CO-OPERATIVE HOUSING SOCIETY LTD. AND ORS.	January 7, 2016
MASNAPPA Vs. SUBADRABAI	July 22, 2016
MASTAN SAB, S/O MAHBOOB SAB ULGAR Vs. THE STATE OF KARNATAKA THROUGH THE POLICE GANDHI GUNJ POLICE STATION BIDAR	November 30, 2016
MATTE MANJUNATHA S/O CHANDRAPPA Vs. STATE BY HOSADURGA P S	September 28, 2016
MAYA THOMAS Vs. B J SANDEEP	January 20, 2016
MBA CHUKWUDI STANLEY Vs. STATE OF KARNATAKA AND ORS.	February 19, 2016
MD. ARIF Vs. P. KAMALLAL AND ORS.	April 12, 2016
MEENAKSHI Vs. SURESHA AND ORS.	March 3, 2016
MEENAKSHI Vs. STATE OF KARNATAKA	May 24, 2016
MEERA Vs. NAGESH	June 2, 2016
MEERA DSOUZA Vs. MANGALORE UNIVERSITY	March 23, 2016
MEERA KINI & ORS Vs. K R KINI & ANR	September 1, 2016
MEGHA @ VIDHYA Vs. IBRAHIM KATIL; FATIMABI; DIVISIONAL MANAGER	March 21, 2016
MEHABOOBSAB AND OTHERS Vs. THE CHAIRMAN, LAND TRIBUNAL	July 14, 2016
MERAJ UL HAQ Vs. THE STATE OF KARNATAKA	December 27, 2016
MICHEAL Vs. ERNEST	July 25, 2016
MICHEL Vs. TAYAPPA AND OTHERS	March 4, 2016
MINAKSHAMMA Vs. YATHISHA	April 25, 2016
MINOR VASANTHAMMA Vs. N K SADASHIVAPPA; BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO LTD	June 2, 2016
MINOTI SINGH Vs. RAHUL CHANDRASHEKAR PATIL	March 10, 2016
MISS RADHIKA Vs. SMT. SHIVAMMA (SINCE DECEASED) BY HER LEGAL HEIRS	November 4, 2016
MISS. SEEMA H. Vs. THE STATE OF KARNATAKA, DEPARTMENT OF FOREST, ENVIRONMENT AND ECOLOGY, BANGALORE AND OTHERS	September 16, 2016
MOHAMAD HANIF S/O MAIBOOB SAB BILAWAR Vs. THE STATE OF KARNATAKA	August 18, 2016
MOHAMED SHARIEF S/O ABOOBAKAR Vs. STATE OF KARNATAKA	May 11, 2016
MOHAMMAD IQBAL Vs. STATE OF KARNATAKA	July 8, 2016
MOHAMMED AZIZ AHAMEDKHAN Vs. DEPUTY COMMISSIONER, KOPPAL	March 17, 2016
MOHAMMED GALIB S/O ALI SHER ORS Vs. MOHD KHASIM S/O ABDUL GAFOOR ANR	November 24, 2016
MOHAMMED HAJI Vs. THE MANAGING DIRECTOR, NEKRTC CENTRAL OFFICE	March 2, 2016
MOHAMMED HAROON RASHEED Vs. UNION OF INDIA	November 11, 2016
MOHAMMED IBRAHIM Vs. RESHMA	April 6, 2016
MOHAMMED RASHEED Vs. THE STATE	January 13, 2016
MOHAMMED RAZHUR REHAMAN @ UMESH Vs. STATE OF KARNATAKA	May 10, 2016
MOHAMMEDSAB @ MAMMUSAB Vs. STATE OF KARNATAKA	March 29, 2016
MOHAN APPAJI CHIGARE AND OTHERS Vs. SMT. SUSHILA SHIVARAM PATIL	June 22, 2016
MOHAN S/O MOTIRAM RATHOD Vs. DHAMJIBHAI S/O TEJSHIBHI SAVALA	August 20, 2016
MOHAN V DESAI Vs. KARNATAKA HOUSING BOARD AND OTHERS	February 15, 2016
MOHANCHANDRA BASAWANTRAO MOHAGOANKAR Vs. SURESH MOHANCHANRA	August 1, 2016
MOHANDAS Vs. STATE OF KARNATAKA	June 2, 2016
MOHASEENA PARVEEN AND OTHERS Vs. KIFAYATH ULLA AND OTHERS	March 11, 2016
MOHIDDIN KHAN Vs. K. ABDULLA KHAN	January 7, 2016
MOHMMAD YUNUS Vs. MAHASAHEB @ GORIMA	July 11, 2016
MOLEX INDIA PRIVATE LIMITED Vs. KARNATAKA INDUSTRIAL AREAS DEVALOPMENT BOARD	September 19, 2016
MOOKAMBIKA ASSOCIATES Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	November 23, 2016
MOOLCHAND Vs. STATE OF KARNATAKA	April 26, 2016
MORARJI DESAI/EKALAVYA RESIDENTIAL PRE Vs. STATE OF KARNATAKA	August 2, 2016
MOTIRAM TIMMANNA HONNUTAGI Vs. ARVIND VITHOBA HUGAR	October 5, 2016
MOTT MACDONALD PRIVATE LIMITED, DR. R.G. THADANI MARG, WORLI, MUMBAI Vs. BANGALORE METRO RAIL CORPORATION LIMITED, SHANTHINAGAR, BANGALORE	October 28, 2016
MOULALI Vs. THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF KARNATAKA, BENGALURU AND OTHERS	April 23, 2016
MOULASAB FAKIRASAB JAKATI AND ORS. Vs. FAKIRAPPA BASAPPA KAMABALI AND ORS.	January 29, 2016
MR. DINESH GOWDA Vs. THE STATE	July 20, 2016
MR. G NAGARAJ Vs. THE CHIEF SECRETARY STATE OF KARNATAKA	February 19, 2016
MR. H.J. SIWANI AND ANOTHER Vs. DR. R.P. SHANKAR AND OTHERS	February 5, 2016
MR. J.R. SRINIVASA Vs. SREE GURURAJA ENTERPRISE P. LTD.	July 22, 2016
MR. JAI M. PATIL S/O M.S. PATIL AGED ABOUT 38 YEARS R/AT. NO.39, MADESHWARALAYOUT CHAMUNDINAGAR MAIN ROAD R.T. NAGAR, BANGALORE Vs. THE COMMISSIONER BANGALORE MAHANAGARA PALIKE N.R. SQUARE, BANGALORE	October 26, 2016
MR. JAYAPRAKASH K. Vs. STATE OF KARNATAKA	October 4, 2016
MR. MELVIN D SOUZA Vs. SMT. CARMINE REBELLO	December 5, 2016
MR. NARAYANAPPA AND ANOTHER Vs. THE ASSISTANT COMMISSIONER, DODDABALLAPURA SUB	October 4, 2016
MR.ALIREZA HEKMATNIA Vs. STATE OF KARNATAKA	January 18, 2016
MR.HANUMAPPA Vs. STATE OF KARNATAKA	August 8, 2016
MR.RAVI Vs. THE STATE OF KARNATAKA	August 24, 2016
MR.SUMEDHA R. BHOSEKAR Vs. UNION OF INDIA	June 14, 2016
MRS S. ALIYA SULTHANA AND OTHERS Vs. MANAGING DIRECTOR, ANDHRA PRADESH ROAD TRANSPORT CORPORATION, HYDERABAD	October 6, 2016
MRS. ANJULA DIVEDI Vs. STATE	March 31, 2016
MRS. AYSHA AND ANOTHER Vs. MRS. ZAREENA MOHAMMED AND OTHERS	September 22, 2016
MRS. GAGANDEEP KAUR Vs. STATE AT THE INSTANCE OF ASSISTANT DRUG CONTROLLER	October 4, 2016
MRS. KHATHIZAMMA @ KADEEJAMMA W/O A MOHAMMED Vs. MR. SHPIDHAR GANIGA S/O LATE VENKAPPA SAPALYA	December 7, 2016
MRS. MEERA KINI AND OTHERS Vs. K.R. KINI AND ANOTHER	September 1, 2016
MRS. MIEKYUNG KOAK Vs. STATE OF KARNATAKA	September 1, 2016
MRS. NUTAN WODEYAR Vs. UNION OF INDIA AND OTHERS	November 7, 2016
MRS. SUNIL GUPTA Vs. STATE OF KARNATAKA AND ANOTHER	September 29, 2016
MRS. VASUNDARA RAMASWAMY Vs. MRS. KAPLANA MUTHU AND OTHERS	June 24, 2016
MS. CHINTANA GOPAL AND OTHERS Vs. THE PRINCIPAL, ACADEMY FOR TECHNICAL AND MANAGEMENT EXCELLENCE, BANNUR ROAD, MYSURU AND OTHERS	July 4, 2016
MS. JAYSHREE GURURAJ Vs. CISCO SYSTEMS (INDIA) PRIVATE LIMITED, SARJAPUR MARATHALLI OUTER RING ROAD, BANGALORE AND OTHERS	October 6, 2016
MS. M. A. I. KOVOOR @ ANNA KOVOOR Vs. MR THOMAS IPE KOVOOR (JR.)	July 22, 2016
MS. RITA REENI Vs. THE STATE OF KARNATAKA	August 30, 2016
MUDAKAPPA Vs. STATE OF KARNATAKA	February 22, 2016
MUKESH P SHET Vs. STATE OF KARNATAKA	July 15, 2016
MUKKATEERA SAMPATH @ M.G.KUSHALAPPA Vs. STATE OF KARNATAKA	May 10, 2016
MUKTA PRASHANT SURYAVANSHI AND OTHERS Vs. RAVINDRA BASAVARAJ GUNALLI AND ANOTHER	June 15, 2016
MUNEER Vs. STATE	May 12, 2016
MUNI ANJINI AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 21, 2016
MUNILAKSHMAMMA AND ORS. Vs. BANGALORE DEVELOPMENT AUTHORITY AND ORS.	February 16, 2016
MUNINAGA REDDY Vs. ASST COMMISSIONER OF INCOME TAX	September 21, 2016
MUNIRAJ Vs. STATE BY ANEKAL POLICE BANGALORE RURAL DISTRICT	February 10, 2016
MUNIRAJA Vs. STATE OF KARNATAKA	May 17, 2016
MUNIRAJU Vs. STATE OF KARNATAKA	January 7, 2016
MUNIRATNAMMA A, W/O ASHWATHANARAYANA Vs. STATE OF KARNATAKA	August 18, 2016
MUNISWAMY AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	April 13, 2016
MUNITHAYAMMA AND ORS. Vs. NANJAPPA AND ORS.	March 24, 2016
MUNIVENKATAPPA Vs. N GURURAJ	June 7, 2016
MUNIYAPPA SETTY Vs. STATE OF KARNATAKA	December 17, 2016
MURALI @ MURLIDHAR NAYAK Vs. BHARATH SANCHAR NIGAM LIMITED	August 19, 2016
MURIGEPPA Vs. THE STATE OF KARNATAKA	January 13, 2016
MURIGEPPA KASHAPPA NARA Vs. THE ADDITIONAL REGISTRAR OF CO-OP. SOCIETIES AND ORS.	March 9, 2016
MURUDAVVA Vs. VEERANAGOUDA	August 19, 2016
MUSLIM JAMATH COMMITTEE AND ORS Vs. KARNATAKA STATE BOARD OF WAKFS; DISTRICT WAQF OFFICER; ADMINISTRATOR AND ORS	February 24, 2016
MUSTAFA Vs. STATE OF KARNATAKA	July 1, 2016
MUTHYALAPPA Vs. PALLAKKA	June 6, 2016
MYSORE ASBESTOS LIMITED Vs. STATE OF KARNATAKA AND ORS.	January 13, 2016
MYSORE MANGANESE CO. (P) LTD. AND ORS. Vs. PRAKASH NATURAL RESOURCES LTD.	February 4, 2016
MYSORE POLYMERS & RUBBER PRODUCTS LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (AUDIT)-2 AND ORS.	January 6, 2016
MYZAS TECHNOLOGIES (PVT.) LTD. Vs. ASST. PROVIDENT FUND COMMISSIONER	January 8, 2016
N R. SHARMA ALIAS T.S. NAGA RUDRA SHARMA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 5, 2016
N . TRIVENI Vs. G . T . SHANKAR	April 1, 2016
N ARUN KUMAR Vs. MANAGER ORIENTAL INSURANCE COMPANY LTD	July 14, 2016
N CHANDRA REDDY Vs. STATE OF KARNATAKA AND ORS	June 15, 2016
N CHIKKAMMA Vs. S K VINOD	January 14, 2016
N J RAVISHANKAR, S/O LATE N A KUMAR Vs. S MANI, S/O SHIVAMURTHY	August 11, 2016
N LAKSHMIPATHI BABU Vs. GOVERNMENT OF KARNATAKA	July 13, 2016
N M NARAYANA Vs. MANAGEMENT OF HIKAL REPRESENTED BY HEAD HR	June 10, 2016
N MANJUNATH Vs. BANGALORE UNIVERSITY JNA-NABHARATHI CAMPUS, BANGALORE AND OTHERS	July 22, 2016
N R NITHEESH Vs. KALEEM PASHA AND OTHERS	June 2, 2016
N RUKMANGADA NAIDU & ANR Vs. Y KRISHNAPPA	July 1, 2016
N SHANKAREGOWDA Vs. P PANCHALINGEGOWDA; C K PANCHALINGEGOWDA	January 11, 2016
N TULASI RAVI Vs. STATE OF KARNATAKA	July 13, 2016
N VEERABHADRA RAO Vs. SAMADAMMA	June 9, 2016
N. BABU RAO ALIAS RAMA RAO AND ANOTHER Vs. M. ANANDA PRASAD	March 8, 2016
N. DASHRATH WADI Vs. THE MANAGING DIRECTOR KARNATAKA SCHEDULE CASTE AND SCHEDULE TRIBES DEVELOPMENT CORPORATION LTD.	March 17, 2016
N. JAYANNA Vs. VASANTHA (DHANALAXMI)	January 27, 2016
N. KARIBASAPPA AND ORS. Vs. P. SRINIVASA RAO	February 9, 2016
N. KOTRESH Vs. R. KEMPARAJU AND OTHERS	October 19, 2016
N. NAGARAJ Vs. A.S. PRABHAKAR	January 7, 2016
N. NATARAJA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 31, 2016
N. PUSHPANJALI Vs. L. RAMAKRISHNA	March 29, 2016
N. RUKMANGADA NAIDU Vs. Y. KRISHNAPPA	July 1, 2016
N. SHANMUKHA SWAMY Vs. K.S. PRASAD AND ORS.	February 22, 2016
N. SRINIVASA Vs. THE STATE BY CENTRAL BUREAU OF INVESTIGATION, SFE, BANGALORE	November 10, 2016
N. SRINIVASULU NAGADU Vs. STATE	February 10, 2016
N. VIJENDRA RAO Vs. VASUDEVA PAL AND ORS.	April 25, 2016
N.B. CHETHAN KUMAR Vs. STATE OF KARNATAKA AND OTHERS	June 6, 2016
N.C. SHIVAKUMAR AND ANOTHER Vs. STATE	September 8, 2016
N.DINESH Vs. RAKESH RAMAKANTH	March 15, 2016
N.G. GOWDAIAH Vs. A.R.S. KUMAR AND ANOTHER	July 26, 2016
N.R. BHAT Vs. STATE	April 21, 2016
N.S.GOVINDRADDI Vs. THE COMMISSIONER FOR PUBLIC INSTRUCTIONS	June 1, 2016
NABEEL Vs. MOHAMMED HUSSAIN AND ORS.	March 9, 2016
NAGABHUSHANA G.R. Vs. THE CHAIRMAN, STATE BANK OF INDIA AND ORS.	February 3, 2016
NAGALINGAPPA Vs. THE DEPUTY COMMISSIONER AND ORS.	March 18, 2016
NAGAMANI DATTATREYA AND ORS. Vs. STATE OF KARNATAKA	August 23, 2016
NAGAMMA Vs. SURYAKANT	August 1, 2016
NAGAMMA AND ORS. Vs. BASAVARAJ AND ORS.	February 24, 2016
NAGAMMA W/O SRIMANTH KALE Vs. THE STATE	April 25, 2016
NAGAPPA Vs. YALLAWWA	August 1, 2016
NAGAPPA Vs. RANJIT A PATIL AND ANOTHER	April 20, 2016
NAGAPPA @ NAGARAJ Vs. STATE OF KARNATAKA	June 2, 2016
NAGAPPA BALAPPA BANDIWADDAR Vs. STATE OF KARNATAKA	July 4, 2016
NAGARAJ Vs. SYED KAREEM BABU AND ORS.	February 26, 2016
NAGARAJ Vs. UMA	April 25, 2016
NAGARAJU Vs. STATE OF KARNATAKA	January 7, 2016
NAGARAJU @ M NAGARAJU Vs. UMADEVI	June 8, 2016
NAGARAJU @ NAGARAJAPPA P. Vs. YOGESH P.M. AND ANR.	December 1, 2016
NAGARAJU @ RAJANNA Vs. RAVINDRA KUMAR; CHANDRA; R V NAGABHUSHANA; DINESH KUMAR; MANJU	June 3, 2016
NAGARAJU N. APPELLANT Vs. SHANTHA G. AND ANOTHER	November 5, 2016
NAGARAJU; SHANKARAMMA Vs. DIVISIONAL CONTROLLER K S R T C	March 29, 2016
NAGARATHNAMMA AND ORS. Vs. VENKATARAMANAPPA AND ORS.	March 29, 2016
NAGARATHNAMMA AND ORS. Vs. M.S. VANITHASHREE	February 1, 2016
NAGAVENI AND ORS. Vs. M. VITTAL DEVADIGA AND ORS.	January 12, 2016
NAGESH Vs. STATE BY KARNATAKA RAJANUKUNTE POLICE STATION	May 17, 2016
NAGESH Vs. RANGANATH CHETTIYAR AND ANOTHER	March 1, 2016
NAGESH S/O BETTASHETTY Vs. SHIVARAMU S/O CHANNEGOWDA, MAJOR, GORAVANAHALLI VILLAGE, MANDYA DISTRICT	May 30, 2016
NAGESHA AND ORS. Vs. P. RAMACHANDRA	April 5, 2016
NAGESHA S/O. MANJEGOWDA Vs. STATE BY BELUR POLICE	June 10, 2016
NAGSHETTY Vs. THE STATE	April 12, 2016
NAISHAR A.U. S/O USMAN Vs. NEW INDIA ASSURANCE CO. LTD.	June 15, 2016
NAMA KRISHNAIAH Vs. BRUHAT BENGALURU MAHANAGARA PALIKE	August 9, 2016
NAMADEV SITARAM BADIGER Vs. MANOJA CHHAWCHHARAI AND ORS.	February 8, 2016
NAMBIAR BUILDERS PVT. LTD. Vs. SUHAS AND ORS.	January 14, 2016
NAMEETA NAYAK Vs. MANJUNATHA NAYAK	April 12, 2016
NANDAKUMAR NARASIMHAIAH SWAMY Vs. STATE OF KARNATAKA	July 27, 2016
NANDAREDDY Vs. SAROJAMMA	August 1, 2016
NANDINI DINESH SHINGTE Vs. N G E F LTD	March 11, 2016
NANJAMMA Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF KARNATAKA, REVENUE DEPARTMENT AND ORS.	March 31, 2016
NANJAPPA Vs. STATE OF KARNATAKA	May 19, 2016
NANJEGOWDA Vs. STATE OF KARNATAKA	July 20, 2016
NARASA REDDY B Vs. STATE	December 7, 2016
NARASAIAH S/O LATE GANGANARASAIAH Vs. DEPUTY COMMISSIONER BANGALORE RURAL DISTRICT	March 18, 2016
NARASAMMA Vs. THE MANAGING DIRECTOR, KSRTC	April 4, 2016
NARASAMMA AND ORS. Vs. THE MANAGING DIRECTOR, NWKSRTC, GADAG DIVISION, NARAGUNDA UNIT AND ORS.	March 23, 2016
NARASAMMA AND ORS. Vs. LAKSHMAMMA AND ORS.	January 28, 2016
NARASIMHA AND ORS. Vs. MANOJ KUMAR S. AND ORS.	March 21, 2016
NARASIMHA RAJU Vs. STATE OF KARNATAKA	May 11, 2016
NARASIMHALU Vs. STATE OF KARNATAKA	December 29, 2016
NARASING S/O GOVIND RAO LASHKARE Vs. STATE OF KARNATAKA	July 18, 2016
NARAYAN HUVAPPA TALAWAR Vs. ASHOK AND ORS.	January 21, 2016
NARAYAN NAGAPPA NAIK AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 4, 2016
NARAYAN P SALYAN Vs. NAVAYUGA ENGINEERING CO LTD , VISHAKHAPATTANAM, A P AND ANOTHER	June 16, 2016
NARAYANA RAO Vs. THE STATE OF KARNATAKA AND ORS.	March 4, 2016
NARAYANAM MURALI Vs. M S PRITHVI	October 18, 2016
NARAYANAPPA Vs. ERAMMA AND ORS.	January 14, 2016
NARAYANAPPA Vs. RAMAKKA AND ORS.	February 4, 2016
NARENDRA BABU Vs. STATE OF KARNATAKA	February 18, 2016
NARENDRA DEVA Vs. BENGALURU METRO TRANSPORT CORPORATION	April 6, 2016
NARESH Vs. THE CHAIRMAN/MANAGING DIRECTOR, BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS.	January 6, 2016
NARESH SHENOY Vs. STATE BY BARKE PS	June 9, 2016
NARGUND COLLEGE OF PHARMACY AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 22, 2016
NASREEN PASHA Vs. MALIK AHMED	August 5, 2016
NATARAJ AND ORS. Vs. STATE OF KARNATAKA AND ORS.	March 16, 2016
NATARAJAN Vs. STATE OF KARNATAKA	January 11, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M BHANDARI METAL; DEPUTY COMMISSIONER AND ARBITRATOR AND ORS	March 1, 2016
NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT, VIDYAGIRI, DHARWAD Vs. UDAYKUMAR AND OTHERS	December 6, 2016
NATIONAL INSURANCE CO LTD Vs. KAVITHA LOBO	March 3, 2016
NATIONAL INSURANCE CO LTD Vs. P RAMAKRISHNA; SHANTHILAL; J H PATEL	March 21, 2016
NATIONAL INSURANCE CO LTD Vs. RAMA	June 16, 2016
NATIONAL INSURANCE CO LTD Vs. VENUGOPAL; PRASHANTH KUMAR; NATIONAL INSURANCE COMPANY LTD	April 28, 2016
NATIONAL INSURANCE CO LTD Vs. REBINA	August 4, 2016
NATIONAL INSURANCE CO LTD , BANGALORE Vs. SEVERIN FERNANDES	June 21, 2016
NATIONAL INSURANCE CO. LTD. Vs. BHANUDAS AND ORS.	January 19, 2016
NATIONAL INSURANCE CO. LTD. Vs. SUKANYAMMA T.K.	April 1, 2016
NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SHANKER AND ORS.	February 10, 2016
NATIONAL INSURANCE CO. LTD., DIVISIONAL OFFICE Vs. MRS. MANJULA N. W/O LATE Y. NAGESH	October 18, 2016
NATIONAL INSURANCE COMPANY LIMITED Vs. MUNNI ISMAIL	September 20, 2016
NATIONAL INSURANCE COMPANY LIMITED AND ORS. Vs. NANDINI AND ORS.	January 27, 2016
NATIONAL INSURANCE COMPANY LTD Vs. SRINIVAS; CHANDRASHEKAR; UNITED INDIA INSURANCE COMPANY; DINESH PRABHU	March 29, 2016
NATIONAL INSURANCE COMPANY LTD , HUBLI Vs. MANABASAPPA DYAMANNA KURUBAR ALIAS KURDIKERI AND OTHERS	March 23, 2016
NATIONAL INSURANCE COMPANY LTD. Vs. RAMAPPA BASAPPA ALLAYYANAVARA AND ORS.	February 17, 2016
NAVAYUGA DEVANAHALLI TOLLWAY PRIVATE LIMITED Vs. CHANDRASHEKAR AND ORS.	January 12, 2016
NAVEED AHMED Vs. KARNATAKA BANK LTD	June 14, 2016
NAVEEN HOTELS LTD Vs. STATE OF KARNATAKA	July 22, 2016
NAVEEN KUMAR B.S. AND ORS. Vs. STATE OF KARNATAKA, DEPARTMENT OF ANIMAL HUSBANDARYAND FISHERIES AND ORS.	March 9, 2016
NAVEEN REDDY C AND ANR Vs. STATE AND ORS	October 7, 2016
NAWAZ PASHA Vs. DIVISIONAL MANAGER	March 15, 2016
NAZEER AHMED Vs. ABDUL RAUF AND ANOTHER	February 19, 2016
NAZEER AHMED Vs. PRINCIPAL DISTRICT & SESSIONS JUDGE	September 8, 2016
NAZIA-ANJUM W/O RIZWAN-AHMED CHIKKUMBI Vs. RIZWAN-AHMED MOHAMMEDSHARIF CHIKKUMBI	June 8, 2016
NAZIRAHMAD ISAK PATEL Vs. STATE OF KARNATAKA	August 10, 2016
NEELAKANT Vs. STATE OF KARNATAKA	August 9, 2016
NEELAMMA Vs. GOWRAMMA	February 15, 2016
NEELAPPA NAIK Vs. RATNAVATHI AND ORS.	March 14, 2016
NEELKANTHAPPA AND ORS. Vs. BASAMMA AND ORS.	April 13, 2016
NEMAPPA Vs. BHIMANNA AND ORS.	March 14, 2016
NEMU MOOLYA Vs. JANAKI SINCE DEAD	July 5, 2016
NERPU GUNDAPPA POOJARY Vs. THE STATE OF KARNATAKA AND ORS.	February 18, 2016
NEUROPSYCHIATRY AND CRITICAL CARE HOSPITAL PRIVATE LIMITED Vs. AUTHORISED OFFICER, BANK OF INDIA	January 28, 2016
NEW INDIA ASSURANCE CO LTD Vs. HONNAPPA AND ANOTHER	March 8, 2016
NEW INDIA ASSURANCE CO LTD , ANATHPUR (AP) Vs. AMARAPPA DURUGAPPA AND OTHERS	March 1, 2016
NEW INDIA ASSURANCE CO LTD , BANGALORE Vs. N C LAXMAPPA AND ANOTHER	June 2, 2016
NEW INDIA ASSURANCE CO. AND ORS. Vs. SYED AMMAR PASHA AND ORS.	February 26, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. SYED SUBAN	March 3, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. MABOOB AND ORS.	February 12, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. TIPPESI	August 11, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. Y.S. ANJANEYA REDDY AND ANR.	October 17, 2016
NEW INDIA ASSURANCE CO. LTD. Vs. H. HUSSAIN	March 22, 2016
NEW INDIA ASSURANCE CO. LTD., BIJAPUR Vs. MAYUR AND OTHERS	March 10, 2016
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARUTI	June 14, 2016
NEW INDIA ASSURANCE COMPANY LIMITED, SHRINATH COMPLEX, N.C. MARKET, HUBLI Vs. SHIVANAND AND OTHERS	November 29, 2016
NEW MANGALORE PORT TRUST, PANAMBUR, MANGALORE Vs. SEAGULL MARINE SERVICES, CHENNAI AND ANOTHER	June 16, 2016
NGEF (HUBLI) LTD. Vs. S.N. RAYANGOUDAR AND ORS.	February 12, 2016
NIDA KAUSAR Vs. DIVISIONAL MANAGER	March 15, 2016
NIKHIL Vs. A.S. VINAY AND ORS.	January 6, 2016
NILOY @ NILOY GHOSH Vs. SMT. DEBOLINA	April 20, 2016
NINGAPPA RAMANNA KORI AND ORS. Vs. TAMILNADU STATE TRANSPORT (MADURAI) LTD.	February 24, 2016
NINGAPPA YALLAVVA GUDENNAVAR @ MADDAR Vs. STATE OF KARNATAKA	May 24, 2016
NINGARAJU ALIAS C.K. LINGARAJU AND OTHERS Vs. THE SPECIAL LAND ACQUISITION OFFICE, KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD, BANGALORE	August 10, 2016
NINGAVVA Vs. STATE OF KARNATAKA	April 26, 2016
NINGAWWA AND ORS. Vs. PRAMILA BASAVARAJ MUCHANDIMATH AND ORS.	January 4, 2016
NIRMAL @ JAYA AND OTHERS Vs. RAMESH RAO AND ANOTHER	July 4, 2016
NIRMALA Vs. CHANDAYYA POOJARI	December 6, 2016
NIRMALA AND ANOTHER Vs. CHANDAYYA POOJARI AND OTHERS	December 6, 2016
NIRMALA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 28, 2016
NIRMAN GROUP OF INSTITUTIONS AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	February 11, 2016
NITEESHKUMAR B.N. Vs. VISHWESWARIAH TECHNOLOGICAL UNIVERSITY, BELGAUM AND ANOTHER	October 6, 2016
NITHIN SHETTY Vs. THE STATE OF KARNATAKA	May 10, 2016
NITHYANANDA SWAMY Vs. THE DEPUTY COMMISSIONER, RAMANAGARA DISTRICT AND ORS.	March 15, 2016
NOORALAM Vs. THE STATE OF KARNATAKA AND ORS.	November 22, 2016
NOORJAHAN FAKRUDDIN JAMADAR Vs. MAIMUM CHANDSAB KILLEDAR; RAJIYA MEHAMOOD KILLEDAR; HASANSAB KILLEDAR; ASIF MEHAMOOD KILLEDAR; MEENAZ MEHAMOOD KILLEDAR; STATE OF KARNATAKA	June 2, 2016
NOORJAHAN UMMAR Vs. TMC PUTTUR	July 21, 2016
NORTH WEST KARNATAKA ROAD TRANSPORT CORPORATION Vs. RUPASINGH R. CHAVAN	July 18, 2016
OBALESHWAR AND ORS. Vs. MINAL AND ORS.	January 12, 2016
OBAMMA Vs. BORAIAH	July 11, 2016
OM TRADERS Vs. THE UNION OF INDIA AND ORS.	January 5, 2016
OMKARA MURTHY Vs. C. DIVAKAR	October 18, 2016
ORIENTAL INSURANCE CO LTD Vs. MUSTAQ AHAMED	July 25, 2016
ORIENTAL INSURANCE CO LTD Vs. SHIVALINGAPPA; NOORBHASHA	June 2, 2016
ORIENTAL INSURANCE CO LTD Vs. M PANEER SELVAM; P JAYALAKSHMI; NARAYANA SWAMY R	April 22, 2016
ORIENTAL INSURANCE CO LTD Vs. H D INDIRAMMA AND OTHERS	March 1, 2016
ORIENTAL INSURANCE CO LTD , BANGALORE Vs. ROOPA BAI AND ANOTHER	June 8, 2016
ORIENTAL INSURANCE CO. LTD. Vs. WAZID ANWAR AND ORS.	March 8, 2016
ORIENTAL INSURANCE CO. LTD. Vs. MAHADEV GENU YELLURKAR AND ORS.	January 6, 2016
ORIENTAL INSURANCE COMPANY LIMITED, HUBLI Vs. RAVINDRA BHASKAR ACHARYA AND ANOTHER	July 22, 2016
ORIENTAL INSURANCE COMPANY, HASSAN Vs. REVANNA & ANOTHER	March 9, 2016
P . S . MUGALIHAL Vs. STATE OF KARNATAKA	March 14, 2016
P H DAYANANDA Vs. STATE	August 8, 2016
P KALYANAMMA Vs. KARNATAKA GOVERNMENT, INSURANCE DEPARTMENT OFFICE, VISHWESHWARAIAH CENTER, BANGALORE AND OTHERS	July 21, 2016
P. ISMAIL AND ORS. Vs. THE STATE ROAD TRANSPORT KARNATAKA CORPORATION AND ORS.	March 24, 2016
P. MANJUNATH KUMAR AND ANOTHER Vs. THE DEPUTY COMMISSIONER, MYSURU DISTRICT, MYSURU AND ANOTHER	November 16, 2016
P. MOHAN KRISHNA AND ORS. Vs. SURVEYOR GENERAL OF INDIA AND ORS.	March 17, 2016
P. PRADEEP KUMAR AND ORS. Vs. B.V. KIRAN KUMAR AND ORS.	February 4, 2016
P. PUTTARAMU Vs. VENKATAPPA	November 3, 2016
P. SHEKAR Vs. STATE OF KARNATAKA	November 15, 2016
P. SRINIVASAPPA Vs. UNION OF INDIA	February 16, 2016
P. SURESH Vs. S. DEEPA AND ORS.	April 5, 2016
P.K. SHEFI Vs. THE UNION OF INDIA AND ORS.	April 22, 2016
P.M. ISUBU MOILAR Vs. THE STATE OF KARNATAKA	January 22, 2016
P.R. COMMISSIONER OF WEALTH TAX, BANGALORE AND ORS. Vs. M.R. PADMAVATHY TRUST	February 23, 2016
P.S. JAYASHREE Vs. ING VYSYA BANK LIMITED AND ORS.	February 12, 2016
P.S.ANITHA Vs. STATE OF KARNATAKA	May 26, 2016
PACHAMMA Vs. STATE OF KARNATAKA AND ORS.	November 23, 2016
PADMA Vs. VASU N V	April 23, 2016
PADMA AND OTHERS Vs. MOHAMMED USMAN AND OTHERS	February 10, 2016
PADMA K. BHAT AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPTION BRANCH AND ORS.	March 8, 2016
PADMAYYA ALIAS PADME GOWDA AND ANR Vs. ROBERT DSOUZA AND ORS	April 7, 2016
PAFCO 2916 INC. Vs. KINGFISHER AIRLINES LIMITED, BENGALURU	April 29, 2016
PAHARPUR COOLING TOWERS LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	July 21, 2016
PALAXAYYA AND ORS. Vs. SHANTAVEERAYYA AND ORS.	January 6, 2016
PAMPANNA AND ORS. Vs. BHEEMANNA	March 16, 2016
PANCHAM YOUTH CLUB Vs. STATE OF KARNATAKA AND ORS	January 18, 2016
PANCHAMAHAL PLASTICS PVT. LTD. Vs. DY. COMMR. OF C. EX., MANGALORE	September 20, 2016
PANDAPP AND ORS. Vs. RAMALINGAPPA AND ORS.	March 22, 2016
PANDU VITHAL MULLUR Vs. STATE OF KARNATAKA	March 21, 2016
PANDURANG AND OTHERS Vs. STATE	June 21, 2016
PANDURANG DAWAL SURYAVANSHI Vs. STATE OF KARNATAKA AND OTHERS	September 19, 2016
PANDURANG S/O DILIP KAMBALE Vs. STATE OF KARNATAKA THROUGH POLICE SUB-INSPECTOR	September 8, 2016
PANKAJA Vs. STATE OF KARNATAKA	May 19, 2016
PANNALAL JANGID Vs. ICHRAJ BAI CHORADIA AND ORS.	January 14, 2016
PAPANNA Vs. COMMISSIONER AND SECRETARY, GOVT. OF KARNATAKA AND ANOTHER	February 15, 2016
PARAMESHWARAN SUBRAMANI Vs. NIL	July 8, 2016
PARASOLI AND OTHERS Vs. CALARIN JOHN BASHTISTA GONSAL ALIAS GONSALVES AND OTHERS	December 1, 2016
PARASURAM Vs. PARAMAJEETHKAUR AND ANOTHER	June 2, 2016
PARIMALA EDUCATION SOCIETY, RPC LAYOUT (NOW HAMPI NAGARA), VIJAYANAGAR, BANGALORE Vs. STATE OF KARNATAKA AND ANOTHER	July 4, 2016
PARISRAMA MINERALS IMPEX Vs. CLARIYA STEELS PRIVATE LTD. AND ORS.	February 18, 2016
PARRYS SUGAR INDUSTRIES LIMITED Vs. STATE	September 23, 2016
PARSHURAM FAKEERAPPA JAIGAR Vs. THE MANAGING DIRECTOR OF THE NORTH EAST KARNATAKA, STATE ROAD CORPORATION AND ORS.	April 22, 2016
PARVATHAMMA Vs. PALAMMA	January 12, 2016
PATHIMABEE Vs. S M MANJUNATH	July 1, 2016
PAUL DSOUZA Vs. KALYANI AND ORS.	January 27, 2016
PAVAN Vs. THE STATE OF KARNATAKA	January 4, 2016
PAVANKUMAR DYAMAPPA ANI Vs. MARUTI MAREPPA GODAKE AND ANOTHER	September 20, 2016
PAVITHRA CULTURAL AND EDUCATION SOCIETY Vs. STATE OF KARNATAKA	May 31, 2016
PAWADI REWAPPA PIDAI AND ORS. Vs. NINGAPPA REWAPPA MALI	January 27, 2016
PEARL PORTS AND WAREHOUSING PRIVATE LIMITED, BANGALORE Vs. MYSORE SALES INTERNATIONAL LIMITED, CUNNINGHAM ROAD, BANGALORE AND ANOTHER	July 25, 2016
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. GREEN VALLEY PUBLIC SCHOOL	February 15, 2016
PEARSON INDIA EDUCATION SERVICES PRIVATE LIMITED Vs. HIMALAYAN INTERNATIONAL RESIDENTIAL SCHOOL	June 2, 2016
PEERAPA AND ORS. Vs. POONAM AND ORS.	January 21, 2016
PHARPUR COOLING TOWERS LTD Vs. ASSISTANT COMMR. OF COMML. TAXES	June 29, 2016
PHOENIX PLASTS COMPANY Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEAL-I) AND ORS.	March 29, 2016
PIONEER MARKETING Vs. STATE OF KARNATAKA; OFFICE OF COMMISSIONER OF COMMERCIAL TAXES	March 22, 2016
PIROJI Vs. NANDKUMAR AND ORS.	January 7, 2016
PLANET AGENCIES (PVT) LTD Vs. KANTHACHINAPPA ANTIN	June 3, 2016
PONNAPPA AND OTHERS Vs. KATALASAHEB AND OTHERS	February 9, 2016
POOJA AND ORS. Vs. REVAPPA AND ORS.	January 25, 2016
POOJARI SHAMANNA Vs. K S R T C BY ITS MANAGING DIRECTOR	July 11, 2016
POPAT Vs. YETALA SUKHADEV JAGTAP	March 4, 2016
PR COMMISSIONER OF INCOME TAX Vs. LOKAMANYA MULTIPURPOSE CO-OPERATIVE SOCIETY LTD	June 16, 2016
PR COMMISSIONER OF INCOME TAX Vs. TELESTAR INVESTMENTS PVT LTD	June 16, 2016
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. MC CREADE SOFTWARE (ASIA) PVT. LTD.	March 1, 2016
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. TORRY HARRIS BUSINESS SOLUTIONS PVT. LTD.	March 1, 2016
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. IND SING DEVELOPERS P. LTD.	March 2, 2016
PR. COMMISSIONER OF INCOME TAX AND ORS. Vs. STCL LIMITED	March 8, 2016
PR. COMMISSIONER OF INCOME TAX-4 AND ORS. Vs. MINITECHS AEROTOOLS PVT. LTD.	April 1, 2016
PRABHAKAR RAMA HEGDE AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 5, 2016
PRABHAVATI AND ORS. Vs. MANDAKINI	February 19, 2016
PRABUDEVA SERVICE STATION INDIAN OIL DEALERS Vs. MINISTRY OF PETROLEUM AND NATURAL GAS OF INDIA	July 26, 2016
PRACTICE STRATEGIC COMMUNICATIONS Vs. COMMISSIONER OF SERVICE TAX	July 4, 2016
PRADEEP KUMAR Vs. THE DIVISIONAL CONTROLLER K.S.R.T.C.	March 14, 2016
PRADEEP S/O REVANASIDDAPPA Vs. STATE	August 24, 2016
PRAGATHI GRAMIN BANK Vs. B. NARAPPA	February 3, 2016
PRAKASH Vs. MAHAVEER	August 4, 2016
PRAKASH Vs. STATE OF KARNATAKA	April 6, 2016
PRAKASH Vs. STATE	August 18, 2016
PRAKASH @ DYAVAIAH Vs. STATE OF KARNATAKA	June 1, 2016
PRAKASH AND ORS. Vs. THE STATE OF KARNATAKA BY THIRUMALASHETTYHALLI P.S.	March 15, 2016
PRAKASH BABU S/O B N ANMOJI RAO Vs. STATE OF KARNATAKA	August 11, 2016
PRAKASH CHAND P. JAIN Vs. B.S. VEERABHADRAIAH AND ORS.	March 23, 2016
PRAKASH GOPALKRISHNA HEGDE Vs. STATE OF KARNATAKA	July 13, 2016
PRAKASHAMMA @ PRAKASHI Vs. STATE OF KARNATAKA	June 7, 2016
PRAMADA Vs. VIJAYKUMAR	April 22, 2016
PRAMILA @ LATA Vs. BASAVVA; RAMESH; MAHESH	January 13, 2016
PRASAD RADDY S/O SADASHIVA RADDY Vs. STATE OF KARNATAKA	May 10, 2016
PRASAD REDDY Vs. STATE OF KARNATAKA	June 2, 2016
PRASAD TECHNOLOGY PARK PVT LTD Vs. WIND WORLD (INDIA) LIMITED	July 29, 2016
PRASANNA Vs. STATE OF KARNATAKA	June 15, 2016
PRASANNA KUMAR @ PRASANNA Vs. STATE OF KARNATAKA	February 17, 2016
PRASANNA MALLIKARJUN BALEGOWDA Vs. PRINCIPAL SETH SHANKARLAL LAW COLLEGE, KALABURAGI AND ANOTHER	October 4, 2016
PRASHANTH Vs. ARUN SHEN	June 27, 2016
PRASHANTH @ PAPYA S/O NAGANATHRAO Vs. THE STATE OF KARNATAKA	June 20, 2016
PRATHAM MOTORS PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.	February 16, 2016
PRATHIMA AND ORS. Vs. PARAMESHA AND ORS.	April 11, 2016
PRAVEEN BASAVANNEPPA SHIVALLI Vs. STATE OF KARNATAKA	July 11, 2016
PRAVEEN KUMAR Vs. PUTTAMMA @ SOUBHAGYALAXMI	August 23, 2016
PRAVEEN KUMAR Vs. MANGALORE CITY CORPORATION AND ORS.	October 24, 2016
PRAVEEN KUMAR B M S/O MAHESHWARAPPA Vs. DEPUTY COMMISSIONER & PRESIDENT DISTRICT CHILD LABOUR PROJECT SOCIETY	October 3, 2016
PREEETHAM BASIL MARTIS Vs. UNION OF INDIA	July 19, 2016
PREM CHAND GRAG Vs. CENTRAL BUREAU OF INVESTIGATION, ANTI CORRUPATION BUREAU	February 16, 2016
PREMA N. ITHAL Vs. C.S. PARAMESHWARA ACHAR	February 12, 2016
PREMAKUMARI AND ORS. Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	March 31, 2016
PREMAVATHI SHETTY Vs. SOWMYA CHATRA AND ORS.	February 18, 2016
PRESIDENT AND DISCIPLINARY AUTHORITY MERCHANTS SOUHARDA SAHAKARA BANK NIYAMITA Vs. CHIEF EXECUTIVE OFFICER MERCHANTS SOUHARDA SAHAKARA BANK NIYAMITA	July 18, 2016
PRESIDENT, KALPATHARU VIDYA SAMSTHE (R), TIPTNR, TUMKUR DISTRICT AND ANOTHER Vs. DR. R. OBALESHAPPA ALIAS DR. OBALESH GHATTI	April 22, 2016
PREUSSE INDIA PRIVATE LIMITED AND ORS. Vs. THE KARNATAKA STATE FINANCIAL CORPORATION AND ORS.	January 12, 2016
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. RUKMINI STEEL INDUSTRIES LTD.	March 14, 2016
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. POWER CONTROL EQUIPMENTS (UNIT-II)	February 25, 2016
PRINCIPAL COMMISSIONER OF INCOME TAX-III C.R. BUILDING Vs. SAMI LABS LTD.	June 16, 2016
PRINCIPAL COMMISSIONER OF SERVICE-TAX Vs. BROADCOM INDIA RESEARCH PVT LTD	June 14, 2016
PRINCIPAL COMMISSIONER OF SERVICE-TAX Vs. SHELL TECHNOLOGY INDIA PVT LTD	March 31, 2016
PRINCIPAL SECRETARY, KARNATAKA LEGISLATURE SECRETARIAT Vs. B.L. VENKATESH	January 8, 2016
PRINCIPLE COMMISSIONER OF INCOME TAX Vs. T V VENUGOPAL	June 14, 2016
PRINCIPLE COMMISSIONER OF INCOME TAX AND ORS. Vs. C. GOPALASWAMY	February 15, 2016
PRINCIPLE COMMISSIONER OF INCOME TAX-4 AND ORS. Vs. RAJEEV CHANDRASHEKAR	February 23, 2016
PRIYA ANAND AND ORS. Vs. SHANTHALAKSHMI AND ORS.	March 3, 2016
PROF. K.G. ASHA MANJARI Vs. STATE OF KARNATAKA AND OTHERS	October 7, 2016
PUNITH B.V. Vs. NAGARAJU S.D. AND ORS.	March 14, 2016
PUNITHA @ BANDE Vs. STATE OF KARNATAKA REPRESENTED BY KANAKAPURA TOWN POLICE	October 19, 2016
PUSHPA Vs. ISMAIL AND OTHERS	November 5, 2016
PUSHPAVATHAMMA Vs. IFFCO-TOKIO GENERAL INSURANCE CO LTD , BANGALORE AND OTHERS	March 3, 2016
PUTTAIAH Vs. STATE	March 4, 2016
PUTTARANGAMMA AND ORS. Vs. DASTAGIR AND ORS.	March 29, 2016
PUTTASIDDAIAH Vs. THE K.S.R.T.C., SHANTHINAGAR AND ORS.	February 11, 2016
PUTTASWAMY AND OTHERS Vs. SMT. LAKSHMAMMA AND OTHERS	October 19, 2016
PUTTASWAMY GOWDA Vs. STATE OF KARNATAKA	October 6, 2016
PUTTASWAMYGOWDA AND ANOTHER Vs. RAVI M AND ANOTHER	April 23, 2016
PUTTAYYA Vs. STATE OF KARNATAKA; SHIVALILA	March 15, 2016
PUTTEGOWDA AND ORS. Vs. STATE OF KARNATAKA	March 18, 2016
R ANAND & ANR Vs. STATE OF KARNATAKA	November 5, 2016
R K COLOR LAB AND STUDIO Vs. STATE OF KARNATAKA AND ORS	February 18, 2016
R LOKESH AND ORS Vs. STATE OF KARNATAKA AND ORS	August 30, 2016
R N MANJULA Vs. NOORULLA	July 5, 2016
R RAVI Vs. DIRECTOR OF SCHEDULE TRIBE WELFARE AND APPELLATE AUTHORITY	August 16, 2016
R SATHYANARAYANA Vs. COMMISSIONER	April 13, 2016
R V CHIMMALAGI Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY	January 20, 2016
R. ANAND S/O RAMESH AGED ABOUT 23 YEARS VIJAYANANDA NAGARA NANDINI LAYOUT BENGALURU Vs. THE STATE OF KARNATAKA BY NEW EXTENSION POLICE STATION TUMAKURU	November 5, 2016
R. ANEPPA Vs. BANGALORE METROPOLITAN TRANSPORT CORPORATION AND ORS.	March 23, 2016
R. CHENRAJ JAIN Vs. STATE OF KARNATAKA AND ORS.	February 18, 2016
R. GANGADHARAPPA Vs. KONDLA NANJAMMA	April 13, 2016
R. JAGADISH NAIK Vs. GOWRAMMA	April 21, 2016
R. LOKESH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	August 30, 2016
R. MAHESH Vs. STATE OF KARNATAKA	March 8, 2016
R. NARAYANASWAMY Vs. A.V. NARAYANA SWAMY	March 24, 2016
R. PRABHAKAR REDDY Vs. THE TAX RECOVERY OFFICER	December 6, 2016
R. RAVI ALIAS ULSOOR RAVI Vs. STATE OF KARNATAKA AND OTHERS	March 9, 2016
R. SATHYANARAYANA Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY	April 13, 2016
R. SATISH KUMAR AND ORS. Vs. RAGHAVENI	February 3, 2016
R. SRIDHAR AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	May 3, 2016
R.A. NAGENDRANATH Vs. THE KARNATAKA STATE ROAD TRANSPORT CORPORATION, BENGALURU AND OTHERS	August 30, 2016
R.K. APPA Vs. UNION OF INDIA AND ORS.	January 6, 2016
R.K. COLOR LAB AND STUDIO Vs. STATE OF KARNATAKA AND ORS.	February 18, 2016
R.K. HEGDE Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LTD. AND ORS.	January 11, 2016
R.M. VENKATAPPA Vs. THE MANAGING DIRECTOR B.M.T.C. AND ORS.	February 1, 2016
R.S. SUDHAKAR Vs. CHIEF TRAFFIC MANAGER, BANGALORE	December 2, 2016
R.SHANTHA RAO Vs. R.HEMAVATHI BAI	June 7, 2016
R.SUBRAMANI Vs. STATE OF KARNATAKA	May 31, 2016
RABIA BI Vs. DIVISIONAL MANAGER	March 15, 2016
RACHANA GOPINATH Vs. STATE OF KARNATAKA	June 10, 2016
RACHANNA Vs. STATE OF KARNATAKA	May 30, 2016
RACHAPPA @ RAJEPPA @ RAJKUMAR Vs. AMARLING DEVELOPERS	August 3, 2016
RACHAPPA S/O CHANNAPPA DUGGANI Vs. PARASAPPA S/O PARAPPA KORI	September 8, 2016
RACHASETTY Vs. B BASAVASETTY	April 23, 2016
RADHAMANIAMMA Vs. B. SHYAMKUMAR AND ORS.	March 29, 2016
RADHYA MERI PRIYADARSHINI Vs. K.A.JOHN SIMIL	December 30, 2016
RAFIK Vs. SHANMUKAPPA AND ORS.	March 15, 2016
RAGHAVAN MURALIDHARAN Vs. LYNDON CHRISTOPHER ANGELO	March 15, 2016
RAGHU @ KARISHMA RAGHU Vs. STATE	May 10, 2016
RAGHUVIR PAI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	February 1, 2016
RAHEEMUDDIN KANDGULWALE Vs. STATE OF KARNATAKA	January 5, 2016
RAHUL RAO Vs. STATE OF KARNATAKA	May 19, 2016
RAHUL S/O GAJENDRA SINDE Vs. IBRAHIM	August 17, 2016
RAJ KHAN S/O S U KHAN Vs. SUMO TECHNOLOGIES (P) LTD	July 15, 2016
RAJA RAJESWARI VIDYA PEETHA, GOWARAMMA BEEDI, DAVANGERE Vs. SECRETARY II, GOVT. OF KARNATAKA, BANGALORE AND OTHERS	October 18, 2016
RAJAIAH, SON OF RANGAIAH, ASSISTANT AGRICULTURAL OFFICER, D.L.D.B., TUMKUR, RESIDENT OF MANJU KRUPA, KEB LAYOUT, BATAWADE, TUNIKUR Vs. STATE OF KARNATAKA, REPRESENTED BY LOKAYUKTA POLICE, TUMKUR	September 28, 2016
RAJAMMA @ CHINNATHAYI, W/O. LATE GANESHAN AGED ABOUT 64 YEARS R/AT. C/O. GURUVAPPA COMPOUND D.NO.2 Vs. SMT. ASHA DSOUZA, W/O. RONALD DSOUZA AGED ABOUT 36 YEARS BEHIND DEREBAIL CHURCH PRASHANTH NAGAR, MANGALORE	July 8, 2016
RAJANI Vs. UMESHKENCHAPPA ARAVATTI; DINESH NAYAK; UNITED INDIA INSURANCE COMPANY	June 2, 2016
RAJANI DEVI AND OTHERS Vs. MANAGING DIRECTOR, BMTC DIVISION AND ANOTHER	March 1, 2016
RAJANNA Vs. PUTTAMMA AND ORS.	February 18, 2016
RAJAPPA @ RAJKUMAR Vs. STATE OF KARNATAKA	December 1, 2016
RAJASEKHAR & ASSOCIATES Vs. CHAMUNDESHWARI ELECTRICITY SUPPLY CORPORATION LTD	September 27, 2016
RAJASHREE AND ORS. Vs. THE STATE OF KARNATAKA, DEPARTMENT OF URBAN DEVELOPMENT AND ORS.	March 23, 2016
RAJEEVA Vs. RIYAZ AHMED	June 2, 2016
RAJEGOWDA Vs. M K KEMPEGOWDA	July 19, 2016
RAJENDRA @ PAUL S/O M ARUNAGIRI Vs. STATE OF KARNATAKA REP BY ITS POLICE INSPECTOR MALLESWARAM	October 3, 2016
RAJENDRA GOPALAKRISHNA Vs. STATE OF KARNATAKA	March 30, 2016
RAJESH Vs. STATE OF KARNATAKA	March 1, 2016
RAJESH @ RAJESH PATIL Vs. STATE OF KARNATAKA	May 24, 2016
RAJESH EXPORTS LIMITED Vs. CHAIRMAN, CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.	January 11, 2016
RAJESHWARI S. GAVADI Vs. MARUTHI S. GAVADI	January 7, 2016
RAJESHWARI SHETTY Vs. THE STATE OF KARNATAKA AND ORS.	September 21, 2016
RAJIYA BI Vs. LAKSHMIBAI; NAGARAJACHARI	January 25, 2016
RAJKIRAN SADANAND RAIKAR Vs. OWNERS & PARTIES	July 5, 2016
RAJKUMAR Vs. THE STATE OF KARNATAKA AND ORS.	March 17, 2016
RAJKUMAR@BASAWARAJ Vs. BASAWARAJ	August 10, 2016
RAJU Vs. RAVI KUMAR; GENERAL MANAGER	March 11, 2016
RAJU S/O BHIMASHYA BHOVI Vs. THE STATE	August 18, 2016
RAJU S/O HANAMANTHA TELAGUR Vs. STATE OF KARNATAKA	April 27, 2016
RAJU SETTY Vs. THE DISTRICT MAGISTRATE, MYSORE DISTRICT AND ORS.	January 13, 2016
RAJUSURYAVANSHI Vs. STATE OF KARNATAKA	March 31, 2016
RAK CONSTRUCTIONSKAR Vs. ENFORCEMENT OFFICER	December 8, 2016
RAKESH Vs. SUMANGALA	March 30, 2016
RAKESH AND ORS. Vs. THE VICE-CHANCELLOR, VISVESVARAYA TECHNOLOGICAL UNIVERSITY AND ORS.	January 12, 2016
RAKHI KRISTOPHER COLUMBUS Vs. STATE OF KARNATAKA AND ANOTHER	September 1, 2016
RAMACHANDRA AND ORS. Vs. SUNANDA	April 4, 2016
RAMACHANDRACHAR Vs. DEVAKUMARI	January 19, 2016
RAMADAS Vs. INDIAN BANK; ASST GENERAL MANAGER; ZONAL MANAGER INDIAN BANK; STATE OF KARNATAKA; TAHSILDAR	March 28, 2016
RAMAIAH Vs. ALKESHA AND ORS.	February 2, 2016
RAMAKRISHNA Vs. REVANNA AND ORS.	March 9, 2016
RAMAKRISHNA AND ORS. Vs. THE STATE OF KARNATAKA	March 29, 2016
RAMAKRISHNAIAH Vs. STATE OF KARNATAKA AND OTHERS	February 9, 2016
RAMAKRISHNAPPA Vs. K.M. ANJINAPPA AND ORS.	March 29, 2016
RAMAL Vs. B V SAROJA	January 14, 2016
RAMALINGA REDDY Vs. STATE OF KARNATAKA	May 26, 2016
RAMANANDA RAO Vs. GIRIJA KASBAKER	April 28, 2016
RAMANJANEYA Vs. STATE OF KARNATAKA	June 6, 2016
RAMANNA Vs. THE STATE OF KARNATAKA	April 20, 2016
RAMANNA RANGAPPA Vs. SMT. RAJAMMANNI	August 10, 2016
RAMANNA SHAMBHULING BORAGERA Vs. STATE OF KARNATAKA	July 11, 2016
RAMAPPA PANDAPPA MARADI Vs. THE STATE OF KARNATAKA AND ORS.	February 5, 2016
RAMARAO ALIAS AJIT Vs. STATE OF KARNATAKA	July 14, 2016
RAMASHETTY Vs. STATE; SHANKARA SHETTY; SWAMY @ MASANASHETTY; SHIVANNA; KUMARA; NANJAMMA	June 1, 2016
RAMASWAMY REDDY Vs. SMT. YELLAMMA OTHERS	January 5, 2016
RAMENDRA KUMAR AND ORS. Vs. STATE OF KARNATAKA AND ORS.	May 17, 2016
RAMESH Vs. VASANTLAXMI	July 14, 2016
RAMESH AND ORS. Vs. NANDINI SHIVA AND ORS.	January 18, 2016
RAMESH ANJINEYYA WADDER Vs. STATE OF KARNATAKA	September 1, 2016
RAMESH BHIMAGOUDA PATIL Vs. STATE OF KARNATAKA AND ORS.	February 8, 2016
RAMESH GOULI Vs. MEENAKSHI	August 8, 2016
RAMESH KUMAR KEVAL CHAND AND ANOTHER Vs. SHANTHI AND OTHERS	December 7, 2016
RAMESH N., S/O. LATE LINGE GOWDA Vs. THE DIVISIONAL MANAGER THE NATIONAL INSURANCE CO. LTD., DIVISIONAL OFFICE	November 15, 2016
RAMESH R RATHOD Vs. DIRECTOR (ADMINISTRATION & HUMAN RESOURCE) KARNATAKA POWER TRANSMISSION CORPORATION LIMITED,; REGISTRAR LOKAYUKTA	April 12, 2016
RAMESH REDDY Vs. STATE OF KARNATAKA AND OTHERS	July 25, 2016
RAMESH S/O RAMANNA VAGGAN Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA	August 3, 2016
RAMPRASAD R. Vs. STATE OF KARNATAKA AND OTHERS	October 7, 2016
RAMU.H. @ PATAKI RAMA Vs. STATE	June 1, 2016
RAMUDU Vs. THE COMMISSIONER, BELLARY MAHANAGARA PALIKE AND ORS.	January 8, 2016
RANA GEORGE Vs. DASHRATH SHANKAR BANOSHI AND ORS.	February 10, 2016
RANAAJAY KUMAR SINGH AND ORS. Vs. STATE OF KARNATAKA	February 18, 2016
RANGANATH; TIMMAPPA Vs. STATE	April 21, 2016
RANGANATHA D. Vs. STATION HOUSE OFFICER, BMTF POLICE	April 7, 2016
RANGAPPA S/O MUNIRAMAIAH Vs. KUMAR S/O LATE DODDA RAMAIAH, MAJOR KAKTHI CARMOLORAM POST SARJAPURA ROAD, BANGALORE	July 1, 2016
RANGASWAMAIAH Vs. H.A. SHAIKH HUSSAIN	February 9, 2016
RANGASWAMY @ LORRY RANGASWAMY Vs. STATE OF KARNATAKA	May 26, 2016
RANGEGOWDA Vs. STATE OF KARNATAKA	February 16, 2016
RASHIDA Vs. KHURSHEED BEGUM	July 11, 2016
RASHMI THAKERIA Vs. OFFICIAL LIQUIDATOR OF NATURAL TEXTILES PRIVATE LIMITED	November 11, 2016
RATHNAKAR PUTRAN Vs. R.L. DSOUZA AND ORS.	February 22, 2016
RATHNAMMA AND ORS. Vs. RAGHU B.G. AND ORS.	March 24, 2016
RATNA NAGARAJ AND ORS. Vs. K. PRASHANTH	January 11, 2016
RATNAMMA Vs. K R RAMESH	August 3, 2016
RATNAVVA ARJUNAGOUDA PATIL AND OTHERS Vs. RAJESAB AND ANOTHER	June 6, 2016
RAUAT AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 10, 2016
RAVI AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 16, 2016
RAVI AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 25, 2016
RAVI S Vs. CHIEF SECRETARY STATE OF KARNATAKA	January 8, 2016
RAVI SUBRAMANYAAM Vs. STATE OF KARNATAKA	March 14, 2016
RAVIKIRAN S/O VITTALRAO SHINDE Vs. SHRUTI W/O RAVIKIRAN SHINDE	August 22, 2016
RAVIKUMAR Vs. SMT. SOUBHAGYALAXMI @ LAXMI	February 9, 2016
RAVIKUMAR C , S/O LATE M CHIKKABASAVANNA Vs. KARNATAKA CO-OPERATIVE MILK FEDERATION	August 20, 2016
RAVIKUMAR K.V. Vs. STATE OF KARNATAKA	April 13, 2016
RAVINDRA KUMAR Vs. STATE	March 28, 2016
RAVINDRANATH SRIHARI KUTHURU Vs. MASTER JAGAT SURYA	October 18, 2016
RAZIA MAHEMOOD Vs. DEPUTY COMMISSIONER	August 29, 2016
REGIONAL COLLEGE OF MANAGEMENT, MUDUGURKI, DEVANAHALLI, BENGALURU Vs. BANGALORE UNIVERSITY, GNANA BHARATHI, BANGALORE AND ANOTHER	September 6, 2016
REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SUNDARESH	July 22, 2016
REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. SUNITHA AND ORS.	March 23, 2016
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M S VIRUPAKSHAIAH	August 5, 2016
REJI ABRAHAM Vs. JAYANTHI AROKIAMARY AND ANOTHER	December 1, 2016
REKHA; VENU; SINCHANA; THIMMASHETTY Vs. DIVISIONAL CONTROLLER	March 10, 2016
RELIANCE GENERAL INS CO LTD Vs. CHANNARAYAPPA	July 12, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. BABUSAHEB	July 5, 2016
RELIANCE GENERAL INSURANCE CO LTD Vs. RAMAPPA	July 1, 2016
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAVEED MOHD.	April 25, 2016
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PUTTALINGAMMA AND ORS.	January 14, 2016
RELIANCE INFOCOMM ENGINEER PVT LTD Vs. VIJAYKUMAR	April 23, 2016
RENAVVA Vs. THE MANAGING DIRECTOR, NWKRTC	January 13, 2016
RENAWWA Vs. RAHUL	February 1, 2016
RENU LOKESH AND ORS. Vs. THE DIVISIONAL CONTROLLER, N.W.Y.K.S.R.T.C.	January 12, 2016
RENUKA AND ORS. Vs. THE DIVISIONAL CONTROLLER, NEKRTC AND ORS.	February 19, 2016
RENUKAIAH Vs. KALYAN KUMAR	July 11, 2016
REPROMEN OFFSET PRINTERS Vs. STATE OF KARNATAKA	April 26, 2016
RESHMA BANU Vs. DIVISIONAL MANAGER	March 15, 2016
REVANAPPA S/O VEERBHADRAPPA TELAMANI Vs. GANGAPPA	August 19, 2016
RICH GRAVISS PRODUCTS (P) LIMITED Vs. THE STATE OF KARNATAKA	February 17, 2016
RICHARD GONSALVES Vs. TRESSY MENEZES	January 18, 2016
RINDABAI Vs. RAMANLAL LAKSHMICHAND LUNKAD AND ANR	April 25, 2016
RIO ENERGY PRIVATE LIMITED Vs. STATE OF KARNATAKA AND ORS.	January 14, 2016
RITA REENI AND ORS. Vs. STATE OF KARNATAKA	February 3, 2016
RITA THOMAS Vs. THIRUPALLAMMA	February 25, 2016
RITA W/O BALESH GIDAGAR; KUM TEJASWANI D/O BALESH GIDAGAR; SUBHASH MALLAPPA GIDAGAR; CHAMAVVA W/O SUBHASH GIDAGAR Vs. MANAGING DIRECTOR	March 18, 2016
RITESH KUMAR JAIN SOLANKI Vs. ASSTT. COMMR. OF CUS. (LEGAL)	August 24, 2016
RITZ CARLTON HOTEL Vs. STATE OF KARNATAKA	October 26, 2016
RIYAZ AHMAD ISMAIL SAAB AND ORS. Vs. ROMAO AND ORS.	January 27, 2016
RIYAZAHMED ABDULSATTAR NAGARCHI Vs. SHIPA AND ORS.	January 8, 2016
RNS INFRASTRUCTURE LIMITED Vs. INCOME TAX SETTLEMENT COMMISSIONER ADDITIONAL BENCH	December 7, 2016
ROBERT MARTIS AND ORS. Vs. NICHOLAS NAZERATH AND ORS.	January 21, 2016
RONN INN BAR AND RESTAURANT Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.	April 1, 2016
ROSALINE SIROMANI Vs. FATHIMA BI	April 25, 2016
ROSHNI MATHAN PEREIRA Vs. AGNES FLORA MATHAN AND ORS.	February 23, 2016
RUDRAMURTHY H.B Vs. PRINCIPAL SECRETARY (PRIMARY AND HIGH SCHOOL), DEPARTMENT OF EDUCATION, BANGALORE AND OTHERS	October 25, 2016
RUDRAPPA Vs. EXECUTIVE ENGINEER UPPER TUNGA PROJECT RATTIHALLI	July 21, 2016
RUDRAPPA LAYAPPA ALIAS HARIJAN KAMBLE Vs. RIYAZ AHAMED	June 1, 2016
RUKAMAWWA Vs. KASTURIBAI	June 7, 2016
RUKMINAMMA R H W/O RAMANNA Vs. STATE OF KARNATAKA	August 11, 2016
RUKMINI AND ORS Vs. STATE OF KARNATAKA AND ORS	October 20, 2016
RUKMINI AND ORS. Vs. MAHAVEER AND ORS.	February 26, 2016
RUKMINIYAMMA Vs. H B RAMESH	March 22, 2016
RUPA MAHAJAN Vs. SATISH MAHAJAN	February 17, 2016
RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX C-I AND ORS.	February 26, 2016
RYATAR SAHAKARI SAKKARRE KARKHANE NIYAMIT TIMMAPUR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAUM AND OTHERS	September 16, 2016
S . GOPAL Vs. THE COMMISSIONER OF EXCISE IN KARNATAKA	June 8, 2016
S C NEKAR S/O CHANNABASAPPA NEKAR Vs. STATE OF KARNATAKA; AYURVEDIC & UNANI PRACTITIONERS BOARD; DISTRICT HEALTH AND FAMILY WELFARE	April 22, 2016
S D SURESH KUMAR Vs. STATE OF KARNATAKA	April 5, 2016
S KUMARI Vs. STATE OF KARNATAKA	June 16, 2016
S LALITHA Vs. RETURNING OFFICER-CUM-ASSISTANT COMMISSIONER AND ORS	October 26, 2016
S M KASHINATHAIAH Vs. ANAND REDDY @ CHILAKALAPUDI ANAND KUMAR	June 3, 2016
S MOHAN KUMAR Vs. DIRECTOR, M/S MERU CAB COMPANY LIMITED (PVT ), BANGALORE AND ANOTHER	March 18, 2016
S MOIN PASHA S/O S KHAJA HUSSAIN Vs. VANITHA LOKESH AND OTHERS	July 19, 2016
S NEELAKANTAPPA Vs. BHARATH EARTH MOVERS LIMITED; EXECUTIVE DIRECTOR, BHARATH EARTH MOVERS LIMITED; DISTRICT CASTE VERIFICATION COMMITTEE; TAHSILDAR, BANGALORE NORTH TALUK	April 23, 2016
S R NAGARAJAIAH Vs. SAI YOGENDRA K J	March 10, 2016
S RAVICHANDRAN Vs. UNION OF INDIA	February 18, 2016
S RAVIKUMAR S/O B SURENDRA NAIK Vs. STATE OF KARNATAKA BY ITS WOMEN POLICE STATION	October 4, 2016
S S CHAITRA VEVEK Vs. S P RAMU	August 10, 2016
S S JYOTHI PRAKASH Vs. ADDL COMMISSIONER OF INCOME-TAX	June 7, 2016
S T BHEEMA REDDY Vs. ORIENTAL INSU CO LTD	July 18, 2016
S. GAUTAM RAJ Vs. BRUHAT BENGALURU MAHANGARA PALIKE, BENGALURU AND OTHERS	May 30, 2016
S. JAGANNATHA Vs. JUSTICE SUBRAY RAMA NAYAK	December 16, 2016
S. KABALI Vs. CHIEF TRAFFIC MANAGER, BMTC, BANGALORE	November 14, 2016
S. LINGARAJU Vs. SANNAPPA DEVANNA AND ORS.	January 19, 2016
S. MADHAVA REDDY Vs. SMT. MANGAMMA	September 7, 2016
S. MAHADEVASWAMY Vs. STATE OF KARNATAKA AND OTHERS	July 5, 2016
S. MANJUNATHA ALIAS MANJU Vs. K. G. CHOWDARY AND ANOTHER	March 1, 2016
S. N. KUMARA ALIAS THEERTHAKUMARA Vs. STATE OF KARNATAKA	March 2, 2016
S. NAGESH Vs. PAUL STALIN V.A. AND ORS.	February 12, 2016
S. NATARAJ SHARMA Vs. STATE OF KARNATAKA AND OTHERS	December 6, 2016
S. PARANDHAMA AND ORS. Vs. P. RAJU AND ORS.	January 20, 2016
S. RAVIKUMAR Vs. THE STATE OF KARNATAKA AND ORS.	January 6, 2016
S. SAMEEULLA Vs. THE TAHASILDAR, HOSPET AND ORS.	January 8, 2016
S. SRINIVASAN Vs. STATE OF KARNATAKA	June 6, 2016
S. SUDHA AND ORS. Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARES SERVICES AND ORS.	February 1, 2016
S. SURYAKANTHAMMA AND ORS. Vs. KRISHNADEVARAYA STRAW BOARD AND ALLIED INDUSTRIES PVT. LTD. AND ORS.	January 8, 2016
S. SWAMY Vs. DR. B.R. AMBEDKAR MEDICAL COLLEGE, BANGALORE	August 8, 2016
S.A. SREEDHAR AND ORS. Vs. ANWAR S. AND ORS.	January 5, 2016
S.B. TRILOCHANA AND ORS. Vs. A.M. LEELA AND ORS.	February 26, 2016
S.B.PATIL DENTAL COLLEGE AND HOSPITAL Vs. STATE OF KARNATAKA	February 24, 2016
S.G. MANOHARA RAO Vs. LAKSHMI DEVI	June 8, 2016
S.KEERTHI @ KEERTHIGOWDA Vs. STATE OF KARNATAKA	June 7, 2016
S.M. MUNIYAPPA Vs. PAPAMMA AND ORS.	March 15, 2016
S.R. CHOWDAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 26, 2016
S.R. MAVARAPPA GOWDA & ORS. Vs. M.G. PARAMESHWARAPPA ALIAS M.G. PARAMESHWARAPPA GOWDA PATEL RANGA & ORS.	November 10, 2016
S.R. NARAYANA MURTHY Vs. GOVERNMENT OF KARNATAKA, DEPARTMENT OF EDUCATION, BANGALORE AND OTHERS	June 30, 2016
S.S. CHAITHRA VIVEK Vs. S.P. RAMU AND ORS.	February 19, 2016
S.S. KUMBAR Vs. THE CHIEF TRAFFIC MANAGER, B.M.T.C. AND ORS.	February 5, 2016
S.SUNDARESH Vs. STATE OF KARNATAKA	July 8, 2016
S.T. KRISHNEGOWDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 18, 2016
S.V. HONNARAJU Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT	October 20, 2016
S.V. RAMESH Vs. STATE OF KARNATAKA AND ORS.	March 8, 2016
S.V. SRINIVAS Vs. STATE OF KARNATAKA	March 10, 2016
SACHIDANADASWAMY Vs. GOWDARA ANNAIYAPPA AND ORS.	March 1, 2016
SACHIN NAIK ALIAS SUMANT KUMAR DA Vs. STATE OF KARNATAKA &AMP; ANR.	December 20, 2016
SADAKATHULLA @ SHOUKATH Vs. STATE OF KARNATAKA	May 12, 2016
SADANAND MAHALINGAPPA PAMADINI Vs. BABASAHEB MARUTI MAGADUM AND ORS.	February 29, 2016
SADASHIVA KALLAPPA JAMAKANDI Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED, BANGALORE AND OTHERS	October 19, 2016
SADASHIVA REDDY Vs. P JAYARAMA REDDY	August 11, 2016
SAFEDAR ALI Vs. SIDDAPPA LAXMAPPA	February 11, 2016
SAFEER AHMED Vs. STATE OF KARNATAKA	November 14, 2016
SAFINA HOTELS PRIVATE LIMITED Vs. THE COMMISSIONER OF INCOME TAX AND ORS.	January 25, 2016
SAI RECREATION CLUB Vs. STATE OF KARNATAKA	June 8, 2016
SAIKUMAR. V Vs. STATE OF KARNATAKA	May 30, 2016
SAJEER Vs. STATE OF KARNATAKA	June 20, 2016
SALAMMA AND ORS. Vs. PANAPATI OBULA REDDY AND ORS.	January 18, 2016
SALEEM PASHA S/O ABDUL KHUDDUS Vs. KHALEEL SAB S/O LATE PACHA SAB @ KALU SAB; FARIDA D/O KHALEEL SAB; NAVEED BASHA S/O KHALEEL SAB; ASIYA D/O KHALEEL SAB; ASMA D/O KHALEEL SAB; ASHWINI W/O PUNITH RAJ KUMAR; SAMBHAV KUMAR JAIN S/O B MANIK CHAND JAIN	March 2, 2016
SALIM KARIMASAB NALABAND AND ORS. Vs. RAMAPPA DATTU GASTI AND ORS.	January 11, 2016
SAMBEGOWDA AND ANOTHER Vs. THE KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD, ZONAL OFFICE, METAGALLI, MYSORE AND ANOTHER	July 12, 2016
SAMBEGOWDA AND ORS Vs. KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD	July 12, 2016
SAMPA AND ORS. Vs. RAJEEVI AND ORS.	January 29, 2016
SAMYA NAIKA Vs. STATE OF KARNATAKA	January 21, 2016
SANDEEPANI NIKETAN EDUCATION SOCIETY Vs. N. NANJAPPA AND ORS.	March 21, 2016
SANGAM SWEETS Vs. MEDICAL OFFICER OF HEALTH, GANDHINAGARA ZONE, BANGALORE AND ORS.	November 7, 2016
SANGANAGOUDA Vs. STATE OF KARNATAKA	July 14, 2016
SANJAY Vs. ASHWINI	February 26, 2016
SANJAY Vs. SATANNA	August 23, 2016
SANJAY Vs. MANAGEMENT OF NWKRTC, HUBLI DIVISION	March 15, 2016
SANJAY GOEL Vs. STATE OF KARNATAKA	November 5, 2016
SANJEEV Vs. DUNDAPPA AND ORS.	February 12, 2016
SANJEEV BANTY Vs. ANURADHA	February 1, 2016
SANJEEVAKUMAR S/O BASAWARAJ NELOGI Vs. STATE	February 11, 2016
SANJU SHIVAPPA TALWAR; SIDDARAM SIDDAPPA DHARMATTI Vs. STATE OF KARNATAKA	March 31, 2016
SANKRANTI DINA PATRIKE Vs. MYSORE DIVISION INDUSTRIAL WORKERS GENERAL UNION AND ANR.	June 10, 2016
SANNA MALLAPPA Vs. R.P. SIDDESHWARAPPA	July 4, 2016
SANNABASAPPA ANGADI Vs. THE DEPUTY COMMISSIONER, DISTRICT ADMINISTRATIVE BHAVANA, KOPPAL DISTRICT, KAPPAL	December 1, 2016
SANNAPPA @ MUDAKAPPA Vs. STATE OF KARNATAKA	August 9, 2016
SANNAPUTTAIAH Vs. ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED	April 27, 2016
SANTHOSH MUNCHURU Vs. THE STATE OF KARNATAKA	January 14, 2016
SANTOSH Vs. MANJUNATH AND ORS.	January 5, 2016
SANTOSH @ RAJU Vs. STATE OF KARNATAKA	May 30, 2016
SANTOSH AND ORS. Vs. VITTAL AND ORS.	February 10, 2016
SARASWATHAMMA Vs. STATE OF KARNATAKA AND OTHERS	April 29, 2016
SARASWATHI Vs. SHETTALAIAH	March 17, 2016
SARASWATI AND ORS. Vs. NEELAWWA AND ORS.	January 19, 2016
SARDAR Vs. STATE OF KARNATAKA	July 21, 2016
SARDARPASHA Vs. HOORBANU	April 12, 2016
SAROJA Vs. SHIVARAJ; DIVISIONAL MANAGER; SELF INSURANCE	January 4, 2016
SAROJAMMA Vs. VIDYASHANKAR	June 15, 2016
SAROJINI RAMAPPA DHAVALI AND ORS. Vs. PARASHURAM DURGAPPA ANKALAGI AND ORS.	January 5, 2016
SARVAMANGALA W/O LATE N A KUMAR Vs. S MANI S/O SHIVAMURTHY	August 11, 2016
SATHISH Vs. STATE OF KARNATAKA	July 11, 2016
SATHISH K. Vs. THE STATE OF KARNATAKA AND ORS.	April 21, 2016
SATISH @ SATALINGAPPA MADIVALAPPA MURGOD Vs. GOUSEAHAMAD GORISAB VATNAL	August 17, 2016
SATISH KUMAR Vs. THE STATE OF KARNATAKA AND ORS.	April 5, 2016
SATISH N Vs. STATE OF KARNATAKA	November 10, 2016
SATTEPPA SHIVAPPA @ SHIVALINGAPPA SHEKKI Vs. KAMALAWWA W/O BASAPPA NALLANATTI	August 5, 2016
SATTEPPA SHIVAPPA ALIAS SHIVALINGAPPA SHEKKI AND OTHERS Vs. KAMALAWWA AND OTHERS	August 4, 2016
SAURODEEP BHATTACHARJEE Vs. THE REGISTRAR (EVALUATION)	December 13, 2016
SAVITA Vs. GIREESH PATIL	June 29, 2016
SAVITA AND ORS. Vs. THE MANAGING DIRECTOR, N.W.K.R.T.C.	April 13, 2016
SAVITHA AND ORS. Vs. VIJENDRA AND ORS.	February 17, 2016
SAVITRAMMA AND ORS. Vs. MAHADEVAMMA AND ORS.	February 12, 2016
SAVITRI MAHADEV NAIK AND ORS. Vs. RAGHURANI	January 4, 2016
SAYED MOINUDDIN Vs. MEHABOOB ALAM	August 26, 2016
SAYEDA AND ORS. Vs. P. MURGAN AND ORS.	January 5, 2016
SAYYAD MODIN Vs. AHAMMADBI; SAYYAD MEER; MANSURABI; INSUAHAMMAD; SHABAD; SHABANA	January 20, 2016
SAYYED GOUSE Vs. STATE OF KARNATAKA	May 26, 2016
SCOTTS PLANTATIONS (PRIVATE) LIMITED Vs. THE STATE OF KARNATAKA, DEPARTMENT OF REVENUE AND ORS.	February 29, 2016
SECRETARY, GOVERNMENT OF INDIA & ORS Vs. ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICER & ORS	February 17, 2016
SECRETARY, NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING AND ORS. Vs. PREMA RAGHAVAN	February 2, 2016
SEENAPPA Vs. GOWRAMMA	June 9, 2016
SESHA Vs. THE STATE OF KARNATAKA	January 11, 2016
SEW INFRASTRUCTURES LTD. Vs. THE STATE OF KARNATAKA AND ORS.	March 24, 2016
SHABAB Vs. THE STATE OF KARNATAKA	March 2, 2016
SHABHODDIN, S/O SYED WALI Vs. THE STATE OF KARNATAKA THROUGH GANDHI GUNJ POLICE STATION AND ADDL. STATE PUBLIC PROSECUTOR HIGH COURT, KALABURAGI BENCH	November 3, 2016
SHAIK ARBAJ @ ALLABAKSHI Vs. STATE	May 12, 2016
SHAIK JEELAN Vs. THE MANAGING DIRECTOR, BMTC	April 12, 2016
SHAIK TAHER Vs. NASAREEN BEGUM AND ORS.	January 22, 2016
SHAIKH IBRAHIM SHAHEEL Vs. STATE OF KARNATAKA	November 8, 2016
SHAKEER S/O AHMADSAB Vs. STATE	August 22, 2016
SHAKIL AND ORS. Vs. THE DIVISION CONTROLLER, K.S.R.T.C.	March 18, 2016
SHAKTHI Vs. BALASUBRAMANYA AND OTHERS	March 21, 2016
SHAKUNTALA Vs. CHANDRASHEKHAR AND ORS.	January 5, 2016
SHAKUNTALA W/O MALLIKARJUNA BALIKAI Vs. BASAVARAJ	July 19, 2016
SHAKUNTALABAI W/O LATE VITHALREDDY POLICEPATIL Vs. HEMACHANDRAREDDY S/O LATE MALREDDY	August 11, 2016
SHAKUNTHALA AND ORS. Vs. JAYAMMA AND ORS.	March 14, 2016
SHAMRAO Vs. STATE	August 2, 2016
SHAMSUNNISA BEGUM Vs. JAMEEL AHMED	July 1, 2016
SHANKAR Vs. NAGENDRA	November 5, 2016
SHANKAR NAIK @ SHANKRAPPA Vs. P CHINTAIAH AND OTHERS	February 12, 2016
SHANKARA @ SHAMBU Vs. STATE	May 17, 2016
SHANKARA NARAYANA Vs. K ANNAPPA PRABHU	January 22, 2016
SHANKARAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.	November 24, 2016
SHANKARAPPA AND ORS. Vs. KRISHNAPPA AND ORS.	January 22, 2016
SHANKARE GOWDA Vs. STATE AND ORS.	February 3, 2016
SHANKARGOUDA Vs. KISHAN RAO	March 18, 2016
SHANKARGOUDA S/O BASANAGOUDA POLICE PATIL Vs. MARISWAMY	May 30, 2016
SHANKARGOUDA S/O PARVATREDDY DESAI Vs. STATE; PARVATI W/O SHANKARGOUDA DESAI	April 25, 2016
SHANMUGHAM R. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	November 7, 2016
SHANMUKAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	April 4, 2016
SHANMUKHAPPA S/O GUNDAPPA BULLA Vs. STATE OF KARNATAKA	July 5, 2016
SHANTA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	April 29, 2016
SHANTA WIFE OF PRAKASH HOSAKOTI Vs. PRAKASH SIDDAPPA HOSAKOTI	June 8, 2016
SHANTABAI Vs. ISMAIL S/O GULMANBISAB AND OTHERS	February 17, 2016
SHANTABAI AND ANOTHER Vs. RAMESH AND ANOTHER	February 23, 2016
SHANTABAI GURUNATH JADHAV Vs. STATE	November 21, 2016
SHANTAKUMAR S/O BHIMASHA KAKENAVARU Vs. STATE	June 1, 2016
SHANTAVVA W/O LATE GADIGEPPA AWARI ALIAS ELIVAL AND ANOTHER Vs. ANAND VIRUPAKSHAPPA BALLARI AND ANOTHER	December 9, 2016
SHANTHAKUMARI Vs. STATE OF KARNATAKA	January 6, 2016
SHANTHAMMA Vs. NARAYANAPPA	August 8, 2016
SHANTHAMMA Vs. K S KRISHNA	June 3, 2016
SHANTHAMMA AND ORS. Vs. S.D. MUNEER BASHA AND ORS.	April 22, 2016
SHANTHI AND ORS. Vs. THE DIVISIONAL MANAGER, KSRTC DEPOT	February 22, 2016
SHANTI AND ORS. Vs. MAHAVEERA AND ORS.	January 19, 2016
SHANTLING Vs. SHASHIKALA @ GAYATRI	August 8, 2016
SHANUBAI Vs. S K MAHABOOB BASHA	August 11, 2016
SHARANABASANAGOUDA NAREGAL Vs. THE STATE OF KARNATAKA AND ORS.	February 22, 2016
SHARANAPPA Vs. SANGAMMA	August 5, 2016
SHARANAPPA HALLAPPA HALAGI Vs. STATE OF KARNATAKA	June 6, 2016
SHARANAPPA S/O PEDDAPPA Vs. MALLANNA	August 20, 2016
SHARANAREDDY AND ORS. Vs. BHUDAPPA	February 19, 2016
SHARATH Vs. INSPECTOR GENERAL OF POLICE	December 2, 2016
SHARATH RUKMANGADA AND ANOTHER Vs. CAUVERY PAPERS LIMITED (IN LIQUIDATION), M.G. ROAD, BANGALORE AND OTHERS	April 22, 2016
SHARATH RUKMANGADAKAR Vs. CAUVERY PAPERS LIMITED	April 22, 2016
SHARAVATHY CONDUCTORS (PRIVATE) LIMITED Vs. THE COMMISSIONER OF INCOME TAX, BANGALORE-III AND ORS.	January 4, 2016
SHARAWWA; KOTRAGOUDA; SHEELA; MEGHA; SIDDANAGOUDA; VIJAYLAKSHMI; NANDINI Vs. FAKKIRGOUDA	January 13, 2016
SHARIFA BEE Vs. MAHABOOB AND ORS.	March 29, 2016
SHASHIDHAR AND ORS. Vs. THE STATE AND ORS.	March 23, 2016
SHATAJ BEGUM AND OTHERS Vs. AFSAR PASHA AND OTHERS	February 11, 2016
SHATAWWA AND ORS. Vs. PARWATEVVA AND ORS.	January 8, 2016
SHEETAL S.D. AND ORS. Vs. DEVARAJ AND ORS.	February 18, 2016
SHEKHAR BANGERA Vs. S.J. THOMAS & ANR.	October 17, 2016
SHEKHARAPPA Vs. GOVINDRAJ NAIK AND ORS.	April 7, 2016
SHERIN MATHEW Vs. MATHEW P.M. THOMAS	April 25, 2016
SHETTARA BASAPPA AND ORS. Vs. KHASIM KHAN AND ORS.	March 17, 2016
SHILABAI VASANT MAGADUMKAR Vs. PEERMOHAMMAD AHMEDSAB MAHASURI	November 16, 2016
SHILPA W/O PRAVEEN Vs. PRAVEEN S.R.	July 20, 2016
SHIVA KUMAR @ SHIVA @ SHIVAMURTHY Vs. STATE OF KARNATAKA	May 31, 2016
SHIVABASAYYA AND ORS. Vs. IRAYYA AND ORS.	April 22, 2016
SHIVAJI AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 19, 2016
SHIVAKKA Vs. HALAPPA AND ORS.	February 5, 2016
SHIVAKUMAR Vs. STATE OF KARNATAKA	May 19, 2016
SHIVAKUMAR D.C. Vs. MEENAKSHI K. AND ORS.	January 21, 2016
SHIVALINGE GOWDA Vs. PUTTASWAMY GOWDA	July 4, 2016
SHIVAMMA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 10, 2016
SHIVANNA Vs. THE STATE	March 23, 2016
SHIVANNA Vs. PYARE JAN AND ANOTHER	March 30, 2016
SHIVANNA (SINCE DEAD) BY L.RS Vs. SHANKARAPPA AND OTHERS	June 29, 2016
SHIVANNA AND ORS. Vs. TOWN MUNICIPAL COUNCIL AND ORS.	February 2, 2016
SHIVANNA AND ORS. Vs. STATE OF KARNATAKA	March 30, 2016
SHIVANNA AND ORS. Vs. PYARE JAN AND ORS.	March 30, 2016
SHIVAPPA SHANKARAPPA VADAGALLA Vs. STATE OF KARNATAKA	April 28, 2016
SHIVAPPA TIPPANNA GANJALKHED Vs. IRAPPA BASAPPA VAGAONGERI AND OTHERS	September 1, 2016
SHIVAPRASAD S. Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA AND ORS.	February 15, 2016
SHIVAPUTRAPPA VERRAPPA ITAGI AND OTHERS Vs. DEPUTY DIRECTOR FOR PUBLIC INSTRUCTIONS DIET BUILDING, KCD ROAD, DHARWAD AND OTHERS	January 4, 2016
SHIVARAJ Vs. STATE OF KARNATAKA	June 10, 2016
SHIVARAJ B. Vs. THE STATE OF KARNATAKA AND ORS.	February 2, 2016
SHIVARAJU J.D. Vs. STATE OF KARNATAKA	June 1, 2016
SHIVARAMU KARIGOWDA Vs. KODIGOWDA KRISHNEGOWDA AND ANOTHER	December 17, 2016
SHIVARUDRAMMA Vs. V S GURUPRASAD	July 18, 2016
SHIVASHANKAR CHANDRASHEKAR JOTAVAR Vs. POORNIMA AND OTHERS	September 1, 2016
SHIVASHANKAR S/O MANIACHAR Vs. JYOTI W/O SHIVASHANKAR	February 17, 2016
SHIVASHARAN BHIMAPPA JOGUR Vs. RACHAPPA BASAPPA KALAKERI AND OTHERS	April 23, 2016
SHIVASHARANAPPA Vs. STATE OF KARNATAKA	July 1, 2016
SHIVASHARANAPPA S/O BASAWANTHRAYA HEROOR Vs. STATE OF KARNATAKA	August 17, 2016
SHIVAYOGEPPA @ SHIVAGONDAPPA Vs. SOMASHEKAR S/O MAHALINGAPPA WALI	June 3, 2016
SHIVRAJ Vs. CHINNAMMA	April 13, 2016
SHOUKATALI Vs. FARHAT BEGAUM	August 8, 2016
SHRI BRAHMANATH CREDIT SOUDHARDA SAHAKARI NIYAMIT LTD. AND ORS. Vs. SUNIL JAYAKUMAR MAKANNAVAR AND ORS.	January 12, 2016
SHRI SOMASHEKAR WALI Vs. SRISHAIL	August 20, 2016
SHRI VIRUPAKSHAPPA ISHWARAPPA MARTUR Vs. THE STATE OF KARNATAKA	March 17, 2016
SHRI. MUDDEGOWDARA VEERABHADRAPPA Vs. GOVERNMENT OF KARNATAKA	November 16, 2016
SHRIKANT Vs. MAHANTESH	June 3, 2016
SHRIKANT S/O LAXMANA @ LAXMARAO DEVAGIRI Vs. DEEPAK S/O VASANTARAO DEVAGIRI	August 18, 2016
SHRIKANTH Vs. BASAVARAJ	March 17, 2016
SHRIKANTH Vs. THE STATE OF KARNATAKA	April 20, 2016
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SURESH AND ORS.	March 18, 2016
SHRIRAM GENERAL INSURANCE CO. LTD., JAIPUR, RAJASTHAN Vs. VEERAPPA AND ANOTHER	August 2, 2016
SHRIRAM GENERAL INSURANCE CO. LTD., RAJASTHAN Vs. SMT. RUDRAMMA AND OTHERS	August 8, 2016
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. RAMA NAIK	August 2, 2016
SHRIRAM GENERAL INSURANCE COMPANY, JAIPUR, RAJASTHAN REP BY AUTHORISED SIGNATORY Vs. KASTURI AND ANOTHER	August 8, 2016
SHRISHAIL Vs. KEERTHI	April 18, 2016
SHRISHAIL Vs. THE GRAMEENA POLICE STATION, GULBARGA	March 9, 2016
SHUBHA AND ORS. Vs. B.G. JAGADISH	January 12, 2016
SHUBHA K.V. VENKATAPPA AND OTHERS Vs. VENKATAPPA CHIKKATHAMMAIAH AND OTHERS	September 14, 2016
SHYAM Vs. STATE OF KARNATAKA	March 22, 2016
SHYAMALA Vs. SARASWATHI AND ORS.	January 29, 2016
SIDDAMMA Vs. BHAVANI HOUSING CO-OPERATIVE SOCIETY LIMITED AND ORS.	March 29, 2016
SIDDAMMA Vs. BOMMANNA	June 7, 2016
SIDDAMMA, W/O G GOVINDAIAH Vs. SYED SAMIULLA, SON OF MEER DASTAGIR	September 29, 2016
SIDDANAGOUDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 8, 2016
SIDDANNA AND ORS. Vs. BASSAYYA	March 21, 2016
SIDDAPPA AND ANOTHER Vs. STATE OF KARNATAKA	June 30, 2016
SIDDAPPA SHIVANAPPA KURABAR Vs. NINGAPPA	August 5, 2016
SIDDAPUR MATHADA SHARATH CHANDRA Vs. CHAIRMAN, KRISHNADEVARAYA EDUCATIONAL TRUST	August 19, 2016
SIDDARAMU Vs. THE DEPUTY COMMISSIONER, MANDYA DISTRICT, MANDYA AND OTHERS	August 3, 2016
SIDDARAMU @ RAMU Vs. CITY MUNICIPAL COUNCIL; ADMINISTRATOR	June 2, 2016
SIDDARATHA SRINIVAS, S/O SRI P.M. SRINIVAS AGED ABOUT 48 YEARS RESIDING AT MATHUR VILLAGE, PONAMPET POST, VIRAJPET TALUK SOUTH COORGKODAGU, KARNATAKA Vs. STATE BY MICO LAYOUT REPRESENTED BY SPP &AMP; ANR.	October 6, 2016
SIDDAVVA W/O SIDDAPPA HARUGERI Vs. VITTAL S/O KALLAPPA MUNJE	March 29, 2016
SIDDEGOWDA AND ANOTHER Vs. MAHABELSHWARA NAIKA AND OTHERS	April 21, 2016
SIDDIQUE Vs. MAXIM LANCY ALBERT PINTO AND ANOTHER	July 5, 2016
SIDDU Vs. THE STATE	April 23, 2016
SIDDU NAIK AND ORS. Vs. RADHIKA THIRUNARAYANA RAJU PENUMATCHA AND ORS.	February 18, 2016
SIDRAMAPPA M.C. Vs. UNION OF INDIA	February 9, 2016
SIKANDER Vs. STATE OF KARNATAKA	February 16, 2016
SINDHU B M AND ORS Vs. KARNATAKA STATE TRANSPORT AUTHORITY; MANAGING DIRECTOR; S V NAGARAJ; R P ABDUL REHMAN AND ORS	January 28, 2016
SITABAI Vs. MANAGING DIRECTOR, NEKRTC, CENTRAL OFFICE, GULBARGA	April 1, 2016
SITAWWA @ SHANKREWWA Vs. STATE OF KARNATAKA	March 23, 2016
SKYTECH TECHNICAL TRAINING FOUNDATION Vs. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD AND ORS.	February 25, 2016
SMILE ELECTRONIC LTD Vs. STATE OF KARNATAKA	November 28, 2016
SMITHA S. AND OTHERS Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY, KARNATAKA STATE AND OTHERS	November 14, 2016
SMT A V SHAKUNTALA Vs. THE UNION OF INDIA	December 1, 2016
SMT ANITHA P Vs. THE JOINT DIRECTOR DEPARTMENT OF MINES AND GEOLOGY	February 19, 2016
SMT GODHA KRISHNA PRASAD Vs. THE COMMISSIONER	June 16, 2016
SMT K LAKSHMI Vs. SRI M MURUGESH	October 25, 2016
SMT KAMALAMMA Vs. THE STATE OF KARNATAKA	October 17, 2016
SMT LALITHA @ BASAMMA Vs. SRI SIDDARAMAPPA	March 9, 2016
SMT N SATHYABHAMA Vs. SMT BHAGEERATHI KATTIGE	November 30, 2016
SMT NEELAMMA Vs. UNION OF INDIA	July 28, 2016
SMT SARVAMMA Vs. VIRUPAKSHAPPA U R	February 18, 2016
SMT SUSHEELAMMA Vs. G.M. BHOOTHARAJU	December 8, 2016
SMT. A.H. RASHMI Vs. STATE OF KARNATAKA AND OTHERS	March 28, 2016
SMT. A.S. ARUNA Vs. B. MARIYAPPA	October 26, 2016
SMT. A.S. ARUNA AND OTHERS Vs. B. MARIYAPPA (SINCE DEAD) BY HIS L.RS	October 24, 2016
SMT. ANITA AND OTHERS Vs. RAVINDRANATH AND ANOTHER	October 24, 2016
SMT. ANJUM BANU AND OTHERS Vs. UNION OF INDIA	June 30, 2016
SMT. ASHA SOMASHEKAR AND OTHERS Vs. STATE OF KARNATAKA	March 30, 2016
SMT. AYESHA BEGUM AND ANOTHER Vs. SARADARULLA KHAN AND OTHERS	July 28, 2016
SMT. B. LEELA AND ANOTHER Vs. S. ANANTHANARAYANA SHETTY	July 28, 2016
SMT. B. SHARADAMMA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	March 30, 2016
SMT. B.N. SUSHEELA Vs. NATIONAL INSURANCE CO. LTD.	April 4, 2016
SMT. B.S. LEELAVATHI (SINCE DEAD) BY HER L.R. Vs. MAHADEVAIAH	August 5, 2016
SMT. BASAMMA Vs. THE STATE OF KARNATAKA	February 9, 2016
SMT. BASANTHI Vs. SRI. ASHOK S. THALANGE	July 28, 2016
SMT. BHARATHI ALIAS ACHALA H.K. Vs. M.S. ASHOK KUMAR	August 4, 2016
SMT. CHANDRIKA, L. Vs. SMT. K.V. LAKSHMARAMA AND OTHERS	November 5, 2016
SMT. CHANNAMMA ALIAS NEELAMMA KALLAHALLI SURESH Vs. KALLAHALLI SURESH KALLAHALLI DODDANAGOUDA	July 1, 2016
SMT. CHINNATHAYE Vs. THE COMMISSIONER, BANGALORE DEVELOPMENT AUTHORITY	April 13, 2016
SMT. D. YASHASWINI Vs. BRUHAT BANGALORE MAHANAGARA PALIKE (BBMP), BANGALORE AND ANOTHER	June 24, 2016
SMT. FATIMA ANWAR ALI Vs. STATE OF KARNATAKA AND OTHERS	October 27, 2016
SMT. HEMAVATHY NINGARAJU K. Vs. DIRECTOR AND APPELLATE AUTHORITY, SCHEDULED TRIBES WELFARE, BANGALORE AND OTHERS	August 18, 2016
SMT. J. HEMAVATHY Vs. STATE OF KARNATAKA	September 6, 2016
SMT. JAYALAKSHMI Vs. MR. VENKATESH REDDY	August 18, 2016
SMT. K.A. DAMAYANTHI AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	November 5, 2016
SMT. K.J. NIRMALA AND OTHERS Vs. THE SECRETARY, KARNATAKA STATE ROAD TRANSPORT AUTHORITY, BENGALURU AND ANOTHER	June 20, 2016
SMT. KANYAMMA Vs. STATE OF KARNATAKA AND OTHERS	June 10, 2016
SMT. KASTOORI Vs. STATE OF KARNATAKA	October 25, 2016
SMT. LAKSHMI W/O SRI SIDDAPPAJI Vs. NEW INDIA ASSURANCE CO. LTD., REP. BY ITS MANAGER NO. 2240/4, 1ST FLOOR, GIRIYAMMA SHAMBU GOWDA COMPLEX, CHURCH ROAD, CHANNAPATTANA, RAMANAGARA DISTRICT	November 7, 2016
SMT. LALITHA KOTHARI Vs. V. SATHYANARAYANA RAO AND ANOTHER	June 21, 2016
SMT. MAHADEVAMMA Vs. M.R. GURUSWAMY AND OTHERS	October 4, 2016
SMT. MAHADEVI Vs. MALLIKARJUN	July 20, 2016
SMT. MAHADEVI ASHOK PARANJAPE Vs. STATE OF KARNATAKA & ORS.	September 1, 2016
SMT. MALLAMMA Vs. SHAIKU	February 17, 2016
SMT. MANGALA SURYADEVARA Vs. DR. SRINIVASA REDDY APPAKONDU	August 8, 2016
SMT. MUNIYAMMA AND OTHERS Vs. SPECIAL DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT	September 15, 2016
SMT. NAGAMMA Vs. STATE OF KARNATAKA	July 12, 2016
SMT. NAGARATHNA PUTTARAJU AND OTHERS Vs. MANAGING DIRECTOR, KSRTC, BANGALORE AND ANOTHER	September 28, 2016
SMT. NANDINI DINESH SHINGTE Vs. M/S NGEF LTD.	March 11, 2016
SMT. NARAYANAMMA Vs. K. NANJEGOWDA	June 21, 2016
SMT. NEELAVVA MADIVALAPPA KAMATI Vs. SMT. DRAKSHAYANI VEERANNA KURATTI AND OTHERS	June 29, 2016
SMT. PARVATHAMMA RAJAPPA AND OTHERS Vs. STATE OF KARNATAKA	October 5, 2016
SMT. PIYARI BAI (SINCE DECEASED) BY L.RS. Vs. SMT. K.H. VASANTHA AND OTHERS	October 17, 2016
SMT. PREMA Vs. S. PRASANNA	March 10, 2016
SMT. PUSHPA YESHWANT PATIL Vs. STATE OF KARNATAKA AND OTHERS	June 15, 2016
SMT. RAJAMMA Vs. STATE OF KARNATAKA AND OTHERS	March 23, 2016
SMT. RAJANI DEVI AND OTHERS Vs. MANAGING DIRECTOR, BMTC DIVISION AND ANOTHER	March 1, 2016
SMT. ROOPA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	November 21, 2016
SMT. RUKMINI AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	October 20, 2016
SMT. S. LALITHA Vs. RETURNING OFFICER	October 26, 2016
SMT. S.S. CHAITRA VEVEK Vs. S.P. RAMU (SINCE DEAD) BY L.RS.	August 10, 2016
SMT. SHAILA CHEHBI GOVIND Vs. STATE OF KARNATAKA	October 4, 2016
SMT. SHAKUNTALA AND OTHERS Vs. BASAVARAJ AND OTHERS	July 19, 2016
SMT. SHAKUNTALA TOTAPPA BELERI Vs. SMT. CHAITRA MANJUNATH SHATAR	June 23, 2016
SMT. SHANTA KULKARNI Vs. Y. CHANDRAMOHANA AND OTHERS	November 8, 2016
SMT. SHANTA RAMAGOUDA PATIL Vs. BASAVANNI SIDDAPPA BAMBALAWAD ALIAS BAMBAWADI AND ANOTHER	September 19, 2016
SMT. SHIVARUDRAMMA Vs. V.S. GURUPRASAD	July 18, 2016
SMT. SHOBHA Vs. THE STATE THROUGH UNIVERSITY POLICE STATION, GULBARGA	June 30, 2016
SMT. SHYLAMMA Vs. STATE OF KARNATAKA	June 2, 2016
SMT. SUMA AND OTHERS Vs. DIVISIONAL CONTROLLER, BANGALORE	March 28, 2016
SMT. TAMIL SELVI Vs. GIDDAREDDY S/O RAJ APPA AND OTHERS	October 6, 2016
SMT. UMA AND OTHERS Vs. MRS. ATHAYEE AND ANOTHER	December 14, 2016
SMT. VANISHREE Vs. SRI RUDHI KUMAR	February 23, 2016
SMT. VANITHA SUCHITA Vs. STATE OF KARNATAKA	June 7, 2016
SMT. VARSHA Vs. THE ASSISTANT REGISTRAR OF CO	June 30, 2016
SMT. VIJAYALAKSHMI Vs. THE AUTHORISED OFFICER, KOTAK AUTHORISED BANK LIMITED, BANASHANKARI THIRD STAGE, BANGALORE AND OTHERS	August 2, 2016
SMT. VINODHAMMA Vs. THE STATE OF KARNATAKA, DEPARTMENT OF PANCHAYAT RAJ, BANGALORE AND OTHERS	September 26, 2016
SMT. YASMEEN Vs. STATE OF KARNATAKA AND OTHERS	June 7, 2016
SMT.PREMA KUMARI Vs. THE GRAMA PANCHAYAT	June 29, 2016
SMT.RUKMINI Vs. THE STATE OF KARNATAKA	September 26, 2016
SMT.S.GURUSHANTHAMMA Vs. THE COMMISSIONER,COLLEGIATE EDUCATION	June 14, 2016
SMT.SUMALAKSHMI K Vs. THE MANAGING DIRECTOR	November 8, 2016
SMT.THULASI Vs. DIVISIONAL CONTROLLER, KSRTC.	March 29, 2016
SNS CONTROL SYSTEMS Vs. THE REGIONAL PROVIDENT FUND AND RECOVERY OFFICER	June 23, 2016
SOMAGONDA @ DADASAHEB Vs. SATISH; SENIOR DIVISIONAL MANAGER	January 12, 2016
SOMAIAH A.M. Vs. M.V. PRABHAKARA AND ORS.	February 19, 2016
SOMAPPA AND ORS. Vs. IMAMSAB AND ORS.	December 5, 2016
SOMASHEKAR AND ORS. Vs. GAONKAR R.N. AND ORS.	January 6, 2016
SOMASHEKAR CHANNARAYAPPA Vs. COMMISSIONER, BRUHATH BANGALORE AND OTHERS	December 13, 2016
SOMASHEKARA H.B. @ KULLA Vs. STATE	May 10, 2016
SOMESHWAR Vs. RANJU	August 8, 2016
SONABAI Vs. BASAWARAJ S/O SANGAPPA HADPAD	August 4, 2016
SONAL APPAREL PRIVATE LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 29, 2016
SONY INDIA PVT LTD Vs. UNION OF INDIA	November 29, 2016
SOPAN KONDIBA PANDRE AND ORS. Vs. STATE OF KARNATAKA	January 6, 2016
SOUMYASHREE Vs. P RAGHAVENDRA	August 3, 2016
SOUTH CENTRAL INDIA UNION OF SDA, BANGALORE Vs. GOVT. OF KARNATAKA	June 15, 2016
SOUTHERN POWER EQUIPMENT COMPANY PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	June 16, 2016
SOWMYA G S Vs. SYED NAJAMUDDIN	September 21, 2016
SOWMYASHREE Vs. J DEEPAK	March 31, 2016
SPECIAL LAND ACQUISITION OFFICER Vs. SHARANABASAPPA	October 27, 2016
SREEDHARA AND ORS. Vs. M.B. JAGADEESHAPPA AND ORS.	January 19, 2016
SREERAMAPPA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 12, 2016
SRI BASAVESHWARA INSTITUTE OF TECHNOLOGY Vs. STATE OF KARNATAKA	July 4, 2016
SRI DEVARAJA Vs. THE STATE OF KARNATAKA	February 19, 2016
SRI DORA BABU S/O V. DORASWAMY AGED ABOUT 42 YEARS R/O NO. 22, CHOWDAPPA COCONUT GARDEN, HOSAKERAHALLI BANASHANKARI III STAGE BANGALORE Vs. SRI C.V. JAGADISH W/O C.V. JAGADISH AGED ABOUT 50 YEARS	November 23, 2016
SRI FRANCIS XAVIER Vs. STATE BANK OF INDIA	October 20, 2016
SRI G. SHANKAR Vs. KRISHNA BHAGYA JALA NIGAM LIMITED	September 8, 2016
SRI GOKARNA TEMPLE RENOVATION COMMITTEE Vs. RAVINDRA. P. MALLAPUR AND ORS.	April 12, 2016
SRI GOPALA Vs. REVANNA J	August 31, 2016
SRI H.R. KADEGOWDA Vs. STATE OF KARNATAKA	November 7, 2016
SRI JAYACHAMARAJENDRA ART GALLERY TRUST Vs. H. HANUMANTHA AND ORS.	February 15, 2016
SRI JOGAIAH Vs. M/S. SRI. SATHYA SAI TOURIST R	February 25, 2016
SRI K G GANGAIAH Vs. SRI. NARAYANAPPA	February 19, 2016
SRI K. VENKATESH DUTT Vs. THE TAX RECOVERY OFFICER	September 16, 2016
SRI K.H. KRISHNA Vs. K.V. DASARAJU	July 14, 2016
SRI KATTA SUBRAMANYA NAIDU Vs. STATE OF KARNATAKA	April 29, 2016
SRI KRISHNAMURTHY SUBRAMNAYAM Vs. THE SAMYUKTA BHARATH HOUSING CO-OPERATIVE SOCIETY LTD.	January 29, 2016
SRI LAKSHMAIAH Vs. DEPUTY COMMISSIONER,CHICKBALLAPUR	February 23, 2016
SRI LAKSHMINARASAPPA AND OTHERS Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION, TUMKUR DIVISION, TUMKUR	April 23, 2016
SRI M G PANDIT Vs. INDIAN BANK	February 29, 2016
SRI M V GURURAJ Vs. THE GENERAL MANAGER (P) BHARATH EARTH MOVERS LIMITED	November 3, 2016
SRI M. VARADARAJU Vs. THE CHIEF TRAFFIC MANAGER BANGALORE METROPOLITAN TRANSPORT CORPORATION CENTRAL OFFICES, K.H. ROAD SHANTHINAGAR BANGALORE	January 4, 2016
SRI N. CHANDRA REDDY Vs. THE STATE OF KARNATAKA, DEPARTMENT OF REVENUE, REP., BY ITS SECRETARY AND OTHERS	June 15, 2016
SRI N. RAJANNA S/O LATE NARASIHMAIAH Vs. DR. RAJANEESH GOEL	October 25, 2016
SRI N.K. KAZI Vs. THE DIVISIONAL CONTROLLER, KSRTC	January 4, 2016
SRI P U VISHWANATHA Vs. STATE OF KARNATAKA	November 28, 2016
SRI P. RAJU Vs. M/S. RAMAN BOARDS LIMITED AND ANOTHER	November 11, 2016
SRI PONNAPPA N E Vs. THE STATE BY HULLAHALLI POLICE	February 24, 2016
SRI PRAKASH S/O DYANY KEDAR AGE: 37 YEARS, OCC: TRANSPORT BUSINESS R/O MATHPATI GAILI, BIJAPUR Vs. SRI GANESH S/O RAMACHANDRA RAUT AGE: MAJOR, OCC: OWNER OF VEHICLE BEARING NO. MH	October 17, 2016
SRI PRAVEEN KUMAR B.M. S/O. MAHESHWARAPPA AGED ABOUT 32 UEARS PRESENTLY WORKING AS PROJECT DIRECTOR PROJECT SOCIETY CHIKKAMAGALURU Vs. THE DEPUTY COMMISSIONER AND PRESIDENT DISTRICT CHILD LABOUR PROJECT SOCIETY, CHIKKAMAGALURU DISTRICT, CHIKKAMAGALURU AND OTHERS	October 3, 2016
SRI PUTTARAJU Vs. THE STATE BY HASSAN RURAL POLICE	November 29, 2016
SRI RAJAGOPALA Vs. STATE OF KARNATAKA	December 1, 2016
SRI RAJARAJESHWARI PUBLIC SCHOOL Vs. STATE OF KARNATAKA	June 20, 2016
SRI RAJASINGH Vs. MR NARAYANASWAMY	June 24, 2016
SRI RAMAPPA S/O RUDRAPPA Vs. G.H.SIDDAPPA	June 29, 2016
SRI S MADHAV Vs. STATE OF KARNATAKA	September 26, 2016
SRI S MUNIRAJU Vs. STATE OF KARNATAKA	November 3, 2016
SRI S R VISHWANATH Vs. STATE OF KARNATAKA	November 3, 2016
SRI S.A. VENKATARAMANAPPA Vs. THE DIVISIONAL CONTROLLER, KSRTC, CHIKKABALLAPUR	November 7, 2016
SRI SHAMSHUDDIN Vs. SRI HARIS M.Y.	November 9, 2016
SRI SHASHIDHAR Vs. STATE OF KARNATAKA	August 25, 2016
SRI VENKATESH Vs. THE STATE OF KARNATAKA	April 23, 2016
SRI VENKATESHWARA ELECTRICAL ENGINEERING WORKS, TAMAKA INDUSTRIAL AREA, NH Vs. STATE OF KARNATAKA AND OTHERS	November 21, 2016
SRI YALLAMMA W/O ANNARAO KOLI Vs. SRI GAFFAR S/O MEHEBOOB SHAIKH	November 15, 2016
SRI. AROGYASWAMY Vs. STATE	June 10, 2016
SRI. B. G. MRUTHYUNJAYA Vs. STATE BANK OF MYSORE, CHITRADURGA	November 5, 2016
SRI. C. MRUTHYUNJAYASWAMY Vs. STATE	August 22, 2016
SRI. G.H. YALLAPPA, S/O HIRIYANNA, AGED ABOUT 58 YEARS OCC AGRICULTURIST & BUSINESSMAN NO. 2593/2, &QUOT;SHRUTI NILAYA&QUOT; 3RD CROSS. MCC A BLOCK DAVANAGERE Vs. M/S SAHARA MINORITIES EDUCATIONAL & WELFARE TRUST OFFICE AT MASEEDI MOHAMMADIA BAR LINE ROAD DAVANAGERE	July 19, 2016
SRI. G.K. SANNA TIPPESWAMY Vs. SMT. TRIVENI @ GEETHA	June 21, 2016
SRI. GOPI M. S/O LATE MUNIVENKATAPPA Vs. THE MANAGER ORIENTAL INSURANCE CO LTD., D.O. 10, NO. 213	December 8, 2016
SRI. GOPINATHA SHETTY, S/O LATE SUBBAIAH SHETTY, AGED ABOUT 70 YEARS, R/O PERUVAJE HOUSE, PERUVAJE VILLAGE, SULLIA TALUK, D.K. DISTRICT Vs. THE STATE OF KARNATAKA, BY ITS SECRETARY TO REVENUE DEPARTMENT, M. S. BUILDING, BANGALORE	March 18, 2016
SRI. HUCCHAPPA Vs. THE STATE OF KARNATAKA	February 24, 2016
SRI. JAGADISH SHETTY NELLIKATTE Vs. MR. AATOOR MOHAMMED ALI	June 22, 2016
SRI. KATTA SUBRAMANYA NAIDU Vs. STATE OF KARNATAKA	November 3, 2016
SRI. MADHAVA PRABHU Vs. SRI. SUBHAS SHETTY AND ANOTHER	February 2, 2016
SRI. MANSOOR NAGHNOOR Vs. THE STATE OF KARNATAKA	September 1, 2016
SRI. NAGARAJ RAO Vs. THE STATE OF KARNATAKA	November 25, 2016
SRI. NAGARAJU S/O SIDDANAIKA Vs. SRI. RAVI KUMAR S/O CHIKKAMAJJEGOWDA	July 22, 2016
SRI. PUNNY AKAT PHILIP RAJU Vs. SRI. DINESH REDDY	March 31, 2016
SRI. SHIVALING KONDAGULI Vs. STATE OF KARNATAKA	August 29, 2016
SRI. SHIVAPPA H LAMANI Vs. STATE OF KARNATAKA	August 19, 2016
SRI.S.RAJ GOPAL Vs. THE STATE OF KARNATAKA	August 22, 2016
SRI.SHIVANAND Vs. THE STATE OF KARNATAKA	December 2, 2016
SRIDHAR PUNACHITHAYA K. Vs. THE INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE, BANGALORE ZONAL UNIT, BANGALORE	June 28, 2016
SRIDHAR VALLUR AND ORS. Vs. STATE AND ORS.	March 1, 2016
SRIDHARA AND ORS. Vs. SHEIK MAZAR AND ORS.	January 25, 2016
SRIKANTA Vs. STATE OF KARNATAKA	May 17, 2016
SRIKANTH Vs. THE STATE OF KARNATAKA AND ORS.	April 5, 2016
SRINIVAS Vs. STATE BY CHINTAMANI RURAL POLICE, BENGALURU	March 29, 2016
SRINIVAS Vs. STATE	May 17, 2016
SRINIVAS BAR AND RESTURANT Vs. THE STATE OF KARNATAKA AND ORS.	January 18, 2016
SRINIVAS RAO CHINTA Vs. INTELLIGENCE OFFICER, D.R.I., BANGALORE	October 18, 2016
SRINIVASA Vs. STATE OF KARNATAKA	July 1, 2016
SRINIVASA Vs. STATE OF KARNATAKA	May 10, 2016
SRINIVASA CONSTRUCTION, MYSORE AND OTHERS Vs. MYSORE AND CHAMARAJANAGARA DISTRICT SCHOOL TEACHER HOUSE BUILDING CO	September 20, 2016
SRINIVASA NAYAK Vs. SUNDAR NAYAK AND ORS.	April 11, 2016
SRINIVASA REDDY AND ORS. Vs. STATE OF KARNATAKA	January 18, 2016
SRINIVASAN K. Vs. STATE OF KARNATAKA AND OTHERS	October 20, 2016
SSP LIMITED, DEAN CLOUGH, HALIFAX, WEST YORKSHIRE HX3 5AX, UNITED KINGDOM Vs. HEWLETT PACKARD INDIA SALES PRIVATE LIMITED, HOSUR MAIN ROAD, ADUGODI, BANGALORE AND ANOTHER	July 19, 2016
SSPDL INTERSERVE PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES	February 12, 2016
ST. JOAN ARC. FOUNDATION SCHOOL, HSR SECTOR-I, BANGALORE Vs. STATE OF KARNATAKA AND OTHERS	June 10, 2016
ST. STEPHENS TEACHERS COLLEGE, KAMMAGONDANAHALLI, JALAHALLI WEST, BENGALURU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 24, 2016
STATE Vs. GURUMALLAPPA	February 16, 2016
STATE Vs. KUMARA NAIKA	October 18, 2016
STATE Vs. PARAMESHWARAPPA AND ORS.	March 2, 2016
STATE Vs. H.S. SANTHOSH KUMAR AND ANOTHER	December 6, 2016
STATE Vs. DAYANAND JAYAPPA DODDODDE AND OTHERS	November 22, 2016
STATE Vs. P. MOHAMMED ASHRAF	June 27, 2016
STATE Vs. BABU	April 27, 2016
STATE Vs. RANGANATHA AND ORS.	April 18, 2016
STATE Vs. NITHINRAJ SHETTY AND ORS.	March 2, 2016
STATE Vs. KUMARA	February 23, 2016
STATE Vs. GOPALAPPAGOUDA	June 17, 2016
STATE Vs. H RAJEEV	August 3, 2016
STATE Vs. NAGA @ NAGASHETTY	June 21, 2016
STATE Vs. CHAND BEE	June 9, 2016
STATE Vs. GURUNATHRAO	June 6, 2016
STATE Vs. SAKAMUDAPPA; SRINIVAS; NARAYANAPPA	June 3, 2016
STATE Vs. LOKESHWARAPPA	July 4, 2016
STATE Vs. VASANTHAKUMAR	June 20, 2016
STATE Vs. SIDDURA @ SIDDARAJANAYAKA	July 12, 2016
STATE Vs. CDHANDRASHEKAR	July 19, 2016
STATE Vs. RAMESH; SATHISH @ RAVI; MAHESH @ DURGA	January 11, 2016
STATE Vs. S SRIDHAR	March 1, 2016
STATE AND ORS Vs. ANIL KUMAR @ ANIL @ ANI	July 18, 2016
STATE BANK OF HYDERABAD, HYDERABAD AND ANOTHER Vs. K. KALLAPPA TUKARAM RAJESWAR	September 21, 2016
STATE BANK OF MYSORE Vs. K A CHANDRASHEKAR	June 8, 2016
STATE BANK OF MYSORE Vs. K. NAGAMAMI AND OTHERS	September 28, 2016
STATE BY BYATARAYANAPURA Vs. PRABHAKAR	May 30, 2016
STATE BY HARIHARAPURA POLICE Vs. NAVEESHA	April 25, 2016
STATE BY HULIYURDURGA Vs. VASANTHAKUMAR	June 20, 2016
STATE BY MADDUR POLICE Vs. BOREGOWDA	March 29, 2016
STATE BY MALAYALLI RURAL POLICE STATION Vs. MAHADEVASWAMY AND OTHERS	June 15, 2016
STATE BY NYAMATHI POLICE Vs. MALLESHAPPA	February 10, 2016
STATE BY RAILWAY PROTECTION FORCE AND ORS. Vs. KISHOREKUMAR C. AND ORS.	February 24, 2016
STATE BY SANJAYANAGAR P S Vs. DEEPAK KUMAR AND ORS.	April 11, 2016
STATE BY TUMKUR RURAL POLICE Vs. RAJANNA AND OTHERS	April 20, 2016
STATE BY WHITEFIELD POLICE Vs. MAHANTESHA	March 15, 2016
STATE OF KARNATAKA Vs. GURUMALLAPPA	April 17, 2016
STATE OF KARNATAKA Vs. YASHODA	March 3, 2016
STATE OF KARNATAKA Vs. LOHI A.S. AND ANOTHER	December 8, 2016
STATE OF KARNATAKA Vs. ANKUSH	August 4, 2016
STATE OF KARNATAKA Vs. SHIVANAND VISHNU GURAV	September 15, 2016
STATE OF KARNATAKA Vs. JAGADEV BIRADAR	July 1, 2016
STATE OF KARNATAKA Vs. SHIVANAND B. MAGADUM	July 11, 2016
STATE OF KARNATAKA Vs. ANNEAPPA	August 3, 2016
STATE OF KARNATAKA Vs. RAMESH	February 17, 2016
STATE OF KARNATAKA Vs. GOWTHAM	February 29, 2016
STATE OF KARNATAKA Vs. T.B. MAHESH	March 9, 2016
STATE OF KARNATAKA Vs. T.A. SHANTHAKUMARI AND ORS.	March 9, 2016
STATE OF KARNATAKA Vs. SUBBANNA SHIVANANJAPPA ALIAS KARIYAPPA AND OTHERS	June 6, 2016
STATE OF KARNATAKA Vs. SHEKARAIAH AND OTHERS	June 9, 2016
STATE OF KARNATAKA Vs. NAGARAJA	February 23, 2016
STATE OF KARNATAKA Vs. SATISHA	February 17, 2016
STATE OF KARNATAKA Vs. MURALI KRISHNAN	January 28, 2016
STATE OF KARNATAKA Vs. SOMA ENTERPRISES LIMITED	October 19, 2016
STATE OF KARNATAKA Vs. S NARAYANA REDDY	September 28, 2016
STATE OF KARNATAKA Vs. NAGAPPA	June 21, 2016
STATE OF KARNATAKA Vs. SMT. N.M. BHAGEERATHI	May 30, 2016
STATE OF KARNATAKA Vs. KUMARA ALIAS MADIKE	June 7, 2016
STATE OF KARNATAKA Vs. VIJAYA BHIMA CHAVAN	June 15, 2016
STATE OF KARNATAKA Vs. K MANJUNATHA	June 13, 2016
STATE OF KARNATAKA Vs. B P NARASIMHAMURTHY	June 9, 2016
STATE OF KARNATAKA Vs. MOHD HAMEED	June 20, 2016
STATE OF KARNATAKA Vs. PURUSHOTHAMA	June 20, 2016
STATE OF KARNATAKA Vs. NAVEENA	June 20, 2016
STATE OF KARNATAKA Vs. MANJUNATHA @ KARIUGRA	June 22, 2016
STATE OF KARNATAKA Vs. PAMPANNA	June 17, 2016
STATE OF KARNATAKA Vs. RAMADEVI	June 14, 2016
STATE OF KARNATAKA Vs. RATANCHAND	June 15, 2016
STATE OF KARNATAKA Vs. RAM RAO	June 15, 2016
STATE OF KARNATAKA Vs. CHALUKYA MOTORS PVT LTD	June 6, 2016
STATE OF KARNATAKA Vs. SRIDHAR; MAHESH @ SARI	April 27, 2016
STATE OF KARNATAKA Vs. SRIDHAR; RAVI; VENKATESH; MURALIDHARA @ MURALI	April 28, 2016
STATE OF KARNATAKA Vs. SANTHOSH; AVINASH @ AVI; JAYAKUMAR @ THAMBAN	April 29, 2016
STATE OF KARNATAKA Vs. JAY PRAKASH SINGH S/O SURENDER SINGH	July 20, 2016
STATE OF KARNATAKA Vs. VELUSWAMY @ SWAMY	July 22, 2016
STATE OF KARNATAKA Vs. HANUMANTHA S/O PUTTAPPA	July 13, 2016
STATE OF KARNATAKA Vs. SRINIVASA S/O PUTTASWAMYGOWDA	July 5, 2016
STATE OF KARNATAKA Vs. KETAN GUPTHA	July 11, 2016
STATE OF KARNATAKA Vs. SHABARI R RAM	February 16, 2016
STATE OF KARNATAKA Vs. G J GOPINATH	January 8, 2016
STATE OF KARNATAKA Vs. THIPPESHA; PARAMESHA @ SWAMY	January 7, 2016
STATE OF KARNATAKA Vs. SURESHA	January 29, 2016
STATE OF KARNATAKA Vs. ELAHI	February 3, 2016
STATE OF KARNATAKA Vs. H L NIJALINGAPPA	March 30, 2016
STATE OF KARNATAKA Vs. GOVINDAMMA	April 11, 2016
STATE OF KARNATAKA Vs. AJJU S/O HABEEB	April 13, 2016
STATE OF KARNATAKA Vs. GURUMALLAPPA; SHIVAPRAKASH; GOWRAMMA; BASAPPADEVARU	April 7, 2016
STATE OF KARNATAKA Vs. P JAGADISH	August 9, 2016
STATE OF KARNATAKA Vs. SMT. SARASWATI ALIAS PALLAVI	June 17, 2016
STATE OF KARNATAKA Vs. S.K. SHAMBAPPA	February 29, 2016
STATE OF KARNATAKA Vs. SANTHOSH @ KALLU	April 22, 2016
STATE OF KARNATAKA Vs. B.D. SANDEEPA	March 3, 2016
STATE OF KARNATAKA Vs. SANTHOSH	June 8, 2016
STATE OF KARNATAKA Vs. RAMESH S/O HONNEGOWDA	June 8, 2016
STATE OF KARNATAKA Vs. UMESHA	June 9, 2016
STATE OF KARNATAKA Vs. YAJENDRA ALIAS BOMBAY	January 14, 2016
STATE OF KARNATAKA Vs. SWAMYGOWDA ALIAS SUBBA AND OTHERS	August 16, 2016
STATE OF KARNATAKA Vs. SADIQ S/O SYED RASUL AINAPUR	August 18, 2016
STATE OF KARNATAKA Vs. NARAYANASWMAY ABBAYYAPPA	December 8, 2016
STATE OF KARNATAKA AND ANOTHER Vs. MOHAMMED GHOUSE AND ANOTHER	October 21, 2016
STATE OF KARNATAKA BY CHENNAMMANAKERE ACHCHUKATTU POLICE STATION Vs. RAGHUNATHA NAIDU	March 14, 2016
STATE OF KARNATAKA BY GUBBI POLICE Vs. KRISHNAMURTHY	April 26, 2016
STATE OF KARNATAKA BY PEENYA POLICE Vs. JYOTHI AND ORS.	April 22, 2016
STATE OF KARNATAKA REPRESENTED BY THE SECRETARY Vs. COGNIZANT TECHNOLOGY SOLUTIONS INDIA PRIVATE LIMITED	September 21, 2016
STATE OF KARNATAKA REPRESENTED BY THE SECRETARY Vs. UNITED BREWERIES LTD	December 14, 2016
STATE OF KARNATAKA THROUGH HUNASAGI POLICE STATION Vs. HANUMANTHARAYA AND OTHERS	May 30, 2016
STATE OF KARNATAKA THROUGH KAMALAPUR POLICE STATION Vs. RAVI KUMAR S/O HEERU RATHOD	October 4, 2016
STATE THROUGH TAVARAGERA POLICE STATION Vs. MUDIYAPPA AND OTHERS	December 14, 2016
STOVEKRAFT PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	February 25, 2016
STOVEKRAFT PVT LTD Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES, ZONE II	March 10, 2016
STOVEKRAFT PVT. LTD. Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES ZONE II	February 18, 2016
SUBADHRAMMA Vs. MULLANGI NARAYANAMMA	June 9, 2016
SUBBAMMA AND OTHERS Vs. KARIYAPPA AND OTHERS	October 18, 2016
SUBHADRAMMA Vs. DIVISIONAL CONTROLLER KSRTC	July 13, 2016
SUBHAN BEIG; FAITHMA BI AND OTHERS Vs. SRIRAM GENERAL INSURANCE CO LTD AND ORS	February 19, 2016
SUBHASH B. ADI Vs. THE SECRETARY, KARNATAKA LEGISLATIVE ASSEMBLY AND ORS.	April 26, 2016
SUBHASH B. ADI Vs. THE SECRETARY, KARNATAKA LEGISLATIVE ASSEMBLY, VIDHANA SOUDHA AND ORS.	March 2, 2016
SUBHASH CHANDRA Vs. LAND TRIBUNAL	June 27, 2016
SUBHINDRA A. GUMASTE AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 15, 2016
SUBRAMANI Vs. STATE	March 1, 2016
SUBRAMANI Vs. STATE OF KARNATAKA	May 24, 2016
SUBRAMANYAM Vs. STATE OF KARNATAKA	February 18, 2016
SUDEEP ACHUTHAN KUTTY Vs. ORIENTAL INSURANCE COMPANY LTD., CHAMARAJANAGAR AND OTHERS	September 1, 2016
SUDHIR Vs. JYOTI	March 18, 2016
SUDHIR BEDIGUTHU AND ANOTHER Vs. P MAHALINGAM AND ANOTHER	March 3, 2016
SUDHIR PAPERS Vs. KIVISANSHO PACKAGING P. LTD.	April 21, 2016
SUGANDA AND ORS. Vs. SANGAMESH AND ORS.	February 22, 2016
SUJATA Vs. SHARANAPPA	April 22, 2016
SUJATHA A. Vs. STATE OF KARNATAKA AND ORS.	January 5, 2016
SULOCHANA Vs. BASAVARAJ	January 27, 2016
SULTANAPPA Vs. THE STATE OF KARNATAKA AND ORS.	January 4, 2016
SUMANGALI SEVA TRUST, CHOLANAYAKANAHALLI, BENGALURU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	June 22, 2016
SUMITRA CHANDRAM BEMUR Vs. STATE OF KARNATAKA	February 15, 2016
SUMY SREEKUMAR Vs. RIJESH RAM P. ANDORS.	March 9, 2016
SUNDER Vs. THE MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS.	January 14, 2016
SUNDRABAI Vs. R.ANANTHRAM SINGH	November 14, 2016
SUNIL Vs. HOTEL ARPAN	January 13, 2016
SUNIL AND ANOTHER Vs. KASHINATH	December 16, 2016
SUNIL JADHAV Vs. DEPUTY SUPERINTENDENT OF POLICE	May 24, 2016
SUNILKUMAR Vs. THE STATE OF KARNATAKA AND ORS.	March 26, 2016
SUNILKUMAR @ CHIKKA AND OTHERS Vs. STATE OF KARNATAKA	March 28, 2016
SUNITA Vs. VENKATAIAH	January 18, 2016
SUREKHA Vs. UNION OF INDIA	February 22, 2016
SUREKHA DEEPAK SHINTRE Vs. STATE OF KARNATAKA BY SECRETARY, DEPARTMENT OF HOME AFFAIRS, GOVERNMENT OF KARNATAKA AND ORS.	April 22, 2016
SURENDRA NAYAK Vs. A M MOHAMMED SHAFI	August 23, 2016
SURESH Vs. RENUKA W/O SURESH BHAJANTRI	August 22, 2016
SURESH AND ORS. Vs. THE STATE	May 31, 2016
SURESH GANGADHARAPPA Vs. STATE OF KARNATAKA	December 16, 2016
SURESH KUMAR Vs. ESWAR D NAIK	April 28, 2016
SURESH LAXMANRAO PATIL Vs. SANDEEP ANNASAB GAVADE AND ORS.	January 21, 2016
SURESH NAGAPPA PATIL AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	December 13, 2016
SURESH S/O. PARAPPA MURGOD Vs. THE SPECIAL LAND ACQUISITION OFFICER MALAPRABHA PROJECT	July 19, 2016
SURESH SALARIYA Vs. RITA VIJAY SURI	June 16, 2016
SURESH SELVARAJ Vs. KENCHANAGOUDA	February 11, 2016
SURESH SHARMA Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE 3[1]	January 21, 2016
SURESHKUMAR Vs. STATE	May 11, 2016
SURFARAZ AHMED SHAH AND ORS. Vs. SHANKRAPPA AND ORS.	March 10, 2016
SUSANNA GEORGE Vs. S.J. SURESH	February 2, 2016
SUSHEELA V. SHETTY Vs. SAROJINI AND ORS.	January 14, 2016
SUSHEELAMMA AND ORS. Vs. KANAKARATNAMMA AND ORS.	February 22, 2016
SUSHILA DEVI TAPARIA Vs. STATE OF KARNATAKA	January 27, 2016
SUSHMA Vs. STATE OF KARNATAKA	June 29, 2016
SUSHMA AND ORS. Vs. RAGAVA G.S. AND ORS.	April 11, 2016
SUSHMA S. Vs. HARISH HOSDURG	April 7, 2016
SWAMY GOWDA @ ANIL Vs. STATE	January 4, 2016
SWAMY VIVEKANANDA DEVELOPERS Vs. ZENAB BAI	February 25, 2016
SWAMYGOWDA SANNEGOWDA Vs. NARANAIAH AND OTHERS	December 8, 2016
SWAMYNATH S/O.MADAIH Vs. STATE OF KARNATAKA	May 10, 2016
SWAPNIL, S/O SUBHASH WALAKE; SUBHASH; CHABBUTAI @ CHABU; ARCHANA Vs. STATE OF KARNATAKA	April 13, 2016
SWAROOPA RANI Vs. RAJENDRAREDDY	February 17, 2016
SYEAD MOHSINA MOHAMMEDI Vs. MYSORE URBAN DEVELOPMENT AUTHORITY, MYSORE	February 8, 2016
SYED AMANULLA AND OTHERS Vs. MEHAR TAJ @ FAIZUNNISA AND OTHERS	February 10, 2016
SYED FAROOQ Vs. SMT. RUDRANAMMA	October 4, 2016
SYED IRSHAD S/O. LATE MEER MOHIYUDDIN, MYSORE Vs. DIVISIONAL CONTROLLER, K.S.R.T.C. MYSORE	November 4, 2016
SYED KHAJA MOHIUDDIN S/O S USMAN SAB, ASHRABI Vs. K SEETHA LAKSHMI W/O LATE K GANGADHAR RAO	August 11, 2016
SYED NISHAT QUADRI Vs. THE CHIEF EXECUTIVE OFFICER, THE KARNATAKA STATE BOARD OF WAKFS AND ORS.	March 28, 2016
SYED SHABBIR HUSSAIN Vs. GOVERNMENT OF KARNATAKA	December 7, 2016
SYED YUSUF & ANR Vs. SYED NOORULLA & ORS	March 16, 2016
SYNDICATE BANK Vs. THE STATE OF KARNATAKA AND ORS.	January 28, 2016
T BASAPPA Vs. DIRECTOR MUNICIPAL ADMINISTRATION DEPARTMENT; ASSISTANT CONTROLLER	March 16, 2016
T M ASHWATHNARAYANA AND ORS Vs. STATE OF KARNATAKA AND ORS	April 5, 2016
T M V NATARAJ AND OTHERS Vs. P DHANABALAN AND OTHERS	June 14, 2016
T NAGARAJA GOWDA Vs. STATE OF KARNATAKA	August 30, 2016
T RAJU ALIAS RAJANNA S/O THIMMANNA Vs. STATE OF KARNATAKA	September 16, 2016
T SURESHA S/O THAMMAIAH Vs. STATE BY RANGAPATNA POLICE STATION	December 16, 2016
T. D. SUBRAMANYAM Vs. STATE OF KARNATAKA	June 7, 2016
T. KRISHNAIH Vs. STATE OF KARNATAKA	May 10, 2016
T. MOLLY AND ORS. Vs. N.R. SURESH KUMAR	March 23, 2016
T. PRASHANTH SHETTY Vs. CHAIRMAN AND MANAGING DIRECTOR, VIJAYA BANK	June 7, 2016
T. RAMESH AND ORS. Vs. THE DEPUTY COMMISSIONER, BANGALORE URBAN DISTRICT AND ORS.	March 10, 2016
T. RATHNAMMA AND ORS. Vs. M.D. HALAPPA AND ORS	February 29, 2016
T. SUJATHA W/O YAGANANDA, AGED ABOUT 45 YEARS, TEACHER, SHARADA KANNADA PRIMARY CONVENT SCHOOL, B.G. KERE Vs. J.L. PANDURANGA	October 3, 2016
T. SURESHA, S/O THAMMAJAH AGED ABOUT 36 YRS, VOKKALIGA DRIVER OF IKON CAR BEARING NO.KA 05/D 3533 R/A C/O ASHWATHREDDY D.NO.22, AVALAHALLI MAIN ROAD NEAR THUNGA BAR, BYATARAYANAPURA BANGALORE Vs. STATE BY SRIRANGAPATNA POLICE STATION	December 16, 2016
T. THIMMAPPA Vs. RANGAPPA	April 21, 2016
T. VENKATESH AND ORS. Vs. BANGALORE TURF CLUB LTD.	November 24, 2016
T. VENKATESWARA RAO Vs. THE EXECUTIVE ENGINEER, BESCOM AND ORS.	April 12, 2016
T.B.R. BORANNA AND ORS. Vs. THE BANGALORE DEVELOPMENT AUTHORITY AND ORS.	April 22, 2016
T.G. AMBUJAKSHI AND ORS. Vs. SHANKAR AND ORS.	April 21, 2016
T.K. MUSTAFA Vs. TOWN PANCHAYATH	February 23, 2016
T.M. ASHWATHNARAYANA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	April 5, 2016
T.N. KALEEMULLA Vs. D. KEVALCHAND	February 8, 2016
T.R. SRINIVAS Vs. THE SUPERINTENDENT ENGINEER (WEST), B.B.M.P., BHASHYAM PARK, SHESHADRIPURAM, BENGALURU AND OTHERS	June 29, 2016
T.S. RANGASWAMY AND ORS. Vs. MOHAMAD YUSUFF AND ORS.	February 26, 2016
T.V.RAJENDRA BABU Vs. CHIEF LAW OFFICER, APPELLATE AUTHORITY AND ORS.	February 15, 2016
TABSSUM SULTANA Vs. DIVISIONAL MANAGER	March 15, 2016
TAIN CONSTRUCTIONS Vs. THE STATE OF KARNATAKA AND ORS.	January 21, 2016
TARA CHANDA AND SONS Vs. THE ORIENTAL INSURANCE COMPANY LIMITED	April 1, 2016
TARA RAMESH Vs. THE PRINCIPAL SECRETARY	July 20, 2016
TATA ADVANCED MATERIALS LIMITED Vs. NIL	June 3, 2016
TATA CONSULTING ENGINEERS, BOMBAY Vs. B.S. SHANKAR	November 15, 2016
TECHNO AIRCON INDUSTRIES PVT. LTD. Vs. AAB LIMITED	March 24, 2016
TECHNOCON BUILDERS Vs. K. SUDARSHANA AND ORS.	January 4, 2016
TEKNIC EUCHNER ELECTRONICS PRIVATE LIMITED Vs. SHENKARAVVA D.G. AND ORS.	February 16, 2016
TELERADIOLOGY SOLUTIONS PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX	May 10, 2016
TELERADIOLOGY SOLUTIONS PVT LTDKAR Vs. DY COMMR OF INCOME TAX	April 18, 2016
THANIYAPPA PURUSHA Vs. THE STATE OF KARNATAKA AND ORS.	August 8, 2016
THARANATH KARKERA Vs. JOHN MARY MENDONCA	February 10, 2016
THE ANAPARAI ESTATES LTD. Vs. THE STATE OF KARNATAKA	February 3, 2016
THE ASSISTANT EXECUTIVE ENGINEER Vs. SRI. G.N. NARAYAN	February 24, 2016
THE ASSISTANT EXECUTIVE ENGINEER, CAUVERV NEERAVARI NIGAM LIMITED, NANJANGUD, MYSORE DISTRICT AND ANOTHER Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY, BANGALORE AND OTHERS	July 20, 2016
THE ASSISTANT EXECUTIVE ENGINEER, CAUVERY NEERAJ VARI NIGAM LIMITED, KIKKERI, MANDAYA DISTRICT AND ANOTHER Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLANT AUTHORITY, BANGALORE AND OTHERS	June 21, 2016
THE ASST. EXECUTIVE ENGINEER (AEE), B.W.S.S.B., BANGALORE Vs. SENIOR LABOUR INSPECTOR, BANGALORE AND OTHERS	December 1, 2016
THE BRANCH MANAGER UNITED INDIA INSURANCE CO. LTD., GULBARGA Vs. SMT. SITABAI	September 21, 2016
THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MADHUSUDANA S/O PAPANNA	November 7, 2016
THE BRANCH MANAGER, MAHINDRA & MAHINDRA Vs. PULLARAO AND ORS.	April 20, 2016
THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. Vs. MARUTI AND ORS.	April 26, 2016
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. BALU AND ORS.	February 11, 2016
THE BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. VINODKUMAR @ VINOD AND ANOTHER	February 23, 2016
THE BRANCH MANAGER, SHRIRAM GENERAL INS. CO. LTD. Vs. ESHWAR H.D. AND ORS.	February 25, 2016
THE BRANCH MANAGER, THE NATIONAL INSURANCE CO. LTD. Vs. SHAIK OMAR AND ORS.	March 1, 2016
THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. REKHA AND ORS.	February 8, 2016
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. TIMMARAJAPPA S/O GURAPPA	June 21, 2016
THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. KASHIBAI AND ORS.	April 18, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. JETEPPA AND ORS.	February 29, 2016
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. YOGAPPA AND ORS.	February 24, 2016
THE BRANCH MANAGER,UNITED INDIA INSURANCE CO. LTD Vs. RAGHUNATH KONDIBHA GAVADE	December 5, 2016
THE CENTRAL SILK BOARD, MINISTRY OF TEXTILES, GOVERNMENT OF INDIA AND ORS. Vs. GAYATHRI ANANTH AND ORS.	March 2, 2016
THE CHAIRMAN & MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. D. HRISHIKESH HEBBAR AND ORS.	April 1, 2016
THE CHAIRMAN,THE LIFE INSURANCE CORPORATION OF INDIA Vs. PRAKASHA B N	June 22, 2016
THE CHIEF TRAFFIC MANAGER BMTC Vs. MOHANLAL RATHOD	March 23, 2016
THE COMMERCIAL TAX OFFICER, BENGALURU AND ORS. Vs. IFB INDUSTRIES LIMITED	February 15, 2016
THE COMMISSIONER OF INCOME TAX Vs. THANGADAGI TRUST KARATAGI	February 25, 2016
THE COMMISSIONER OF INCOME TAX Vs. M/S WIPRO GE MEDICAL SYSTEM	December 2, 2016
THE COMMISSIONER OF INCOME TAX Vs. MRS. SHAKUNTALA DEVI	September 28, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. HEWLETT PACKARD GLOBAL SOFT LTD.	January 6, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. SARAVANA DEVELOPERS	January 21, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. THE NAGARBAIL SALT-OWNERS CO-OPERATIVE SOCIETY LIMITED	February 26, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ANIL KUMAR & CO.	February 25, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. HIMATSINGKA SEIDE LTD.	April 5, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. ALVARES & THOMAS	March 24, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. CHIKMANGALUR DISTRICT CO-OPERATIVE CENTRAL BANK LTD.	March 11, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. TELCO CONSTRUCTION EQUIPMENT CO. LTD.	March 10, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. CHAITANYA PROPERTIES PVT. LTD.	February 16, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. MICROLABS LTD.	March 11, 2016
THE COMMISSIONER OF INCOME TAX AND ORS. Vs. B.J.N. HOTELS LTD.	February 9, 2016
THE COMMISSIONER OF INCOME TAX, BANGALORE AND ORS. Vs. KSHEMA TECHNOLOGIES LTD.	January 8, 2016
THE COMMISSIONER OF INCOME TAX, BELGAUM AND ANOTHER Vs. M/S. BAHUBALI NEMINATH MUTTIN	July 13, 2016
THE COMMISSIONER OF INCOME TAX, KARNATAKA (CENTRAL) Vs. RNS INFRASTRUCTURE LIMITED AND ORS.	January 18, 2016
THE COMMISSIONER OF INCOME TAX, LTU AND ORS. Vs. FOSROC CHEMICALS INDIA PVT. LTD.	March 22, 2016
THE COMMISSIONER OF INCOME TAX, LTU AND ORS. Vs. HEWLETT-PACKARD INDIA SALES PVT. LTD.	February 16, 2016
THE COMMISSIONER OF INCOME TAX, MANGALORE Vs. KISHORE RAO AND ORS.	March 17, 2016
THE COMMISSIONER OF INCOME TAX, TDS AND ORS. Vs. SYMPHONY MARKETING SOLUTIONS INDIA PVT. LTD.	April 1, 2016
THE COMMISSIONER OF INCOME TAX, TDS AND ORS. Vs. TELERADIOLOGY SOLUTIONS PVT. LTD.	February 26, 2016
THE COMMISSIONER OR INCOME-TAX Vs. IBC KNOWLEDGE PARK PVT. LTD.	April 28, 2016
THE DEPOT MANAGER, N.W.K.R.T.C. Vs. MAHADEVAPPA AND ORS.	January 27, 2016
THE DEPUTY CONSERVATOR OF FORESTS AND ORS. Vs. SAROJINI AND ORS.	March 23, 2016
THE DIRECTOR OF INCOME TAX AND ORS. Vs. AL-AMEEN CHARITABLE FUND TRUST AND ORS.	February 22, 2016
THE DIRECTOR WATERSHED DEVELOPMENT PROGRAMME Vs. R. OMKARAPPA	June 14, 2016
THE DIVISION CONTROLLER, K.S.R.T.C. AND ORS. Vs. SUCHITRA PRASANNA AND ORS.	February 22, 2016
THE DIVISIONAL CONTROLLER, NEKRTC Vs. REVANAPPA	June 1, 2016
THE DIVISIONAL CONTROLLER, NEKRTC Vs. BASAPPA	January 4, 2016
THE DIVISIONAL CONTROLLER, NORTH EAST KARNATAKA ROAD TRANSPORT CORPORATION Vs. SHIVASHANKRAYYA	July 11, 2016
THE DIVISIONAL CONTROLLER,KSRTC Vs. SRI.N.S.MALLESHETTY	February 23, 2016
THE DIVISIONAL MANAGER Vs. NAGARAJA	November 25, 2016
THE DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD. Vs. MALLIKARJUN AND ORS.	February 22, 2016
THE DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. CHANDRAMMA AND ORS.	April 25, 2016
THE DIVISIONAL MANAGER RELIANCE GENERAL INSURANCE PVT. LTD. Vs. ADEMMA W/O LAXMAN WADDAR	October 18, 2016
THE DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAJESH SELVARAJU AND ORS.	February 16, 2016
THE DIVISIONAL MANAGER, DIVISIONAL OFFICE, UNITED INDIA INSURANCE CO. LTD. Vs. SANTOSH SHIVAPPA KUDARI AND ORS.	March 3, 2016
THE DIVISIONAL MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD., BUSINESS UNIT KSCMF BUILDING, V FLOOR, III BLOCK, 4TH CROSS, CUNNINGHAM ROAD, BANGALORE Vs. SMT. BASAMMA, W/O. BASAPPA, AGE: ABOUT 55 YEARS, OCC: AGRICULTURE, R/O. ARALALLI, TQ: GANGAVATHI, DIST: KOPPAL	June 7, 2016
THE DIVISIONAL MANAGER, M/S THE ORIENTAL INSURANCE COMPANY LIMITED Vs. A. SHIVA KUMAR	June 14, 2016
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. MAHABALESHWAR AND ORS.	March 23, 2016
THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD., HUBLI Vs. MANJUNATH ALIAS MANJAYYA AND ANOTHER	March 17, 2016
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD. Vs. SHANTA BAI AND ORS.	February 19, 2016
THE DIVISIONAL MANAGER, THE UNITED INDIA INSURANCE CO. LTD. Vs. VAIJANATH AND ORS.	February 11, 2016
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. RAJESH AND ORS.	January 11, 2016
THE DIVISIONAL MANAGER,NATIONAL INSURANCE COMPANY LTD. Vs. SRI.APPAJI RAMACHANDRA PATIL	August 13, 2016
THE EXECUTIVE ENGINEER, ELECTRICAL, O & M DIVISION AND ORS. Vs. KALLAPPA MONAPPA PATIL AND ORS.	January 4, 2016
THE GARRISON ENGINEER (1) R & D (EAST) ORS. Vs. K. POOSWAMY	January 11, 2016
THE GENERAL MANAGER, ICICI LOMBARD GEN. INS., CO. LTD. AND ORS. Vs. RAJENDRASINGH AND ORS.	January 20, 2016
THE GENERAL MANAGER, NWKRTC AND ORS. Vs. KUM. RAVINDRA APPASAB MAGADUM AND ORS.	January 4, 2016
THE GOVERNMENT OF KARNATAKA, BANGALORE AND ANOTHER Vs. THE INDIAN PLYWOOD MANUFACTURING COMPANY LIMITED, DANDELI	July 8, 2016
THE HUBLI PANJARPOL SAMSTHA Vs. PRABHUDEV	January 5, 2016
THE INDIA SUGARS AND REFINERIES LIMITED Vs. STATE BANK OF INDIA, STRESSED ASSETS MANAGEMENT BRANCH	January 18, 2016
THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. G. GIRISH	January 21, 2016
THE KARNATAKA STATE KHADI AND VILLAGE INDUSTRIES WORKERS HBCS LIMITED, BENGALURU Vs. ANAND AND OTHERS	June 24, 2016
THE KARNATAKA STATE LEGAL SERVICES AUTHORITY Vs. THE STATE OF KARNATAKA	June 10, 2016
THE KARNATAKA THEATERS LIMITED Vs. M. RATNAVARMA PADIVAL AND ORS.	September 2, 2016
THE KPTCL VIDYUT VITARANA GUTTIGE KARMIKAR SANGHA, THROUGH ITS PRESIDENT, AFFILIATED TO AIUTUC AND AISF RAGHAVENDRA NILAYA, NEAR GANESH KATTA GANGA NIVAS, RAICHUR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD., KAVERI BHAVAN, BENGALURU	October 6, 2016
THE LEGAL MANAGER, SRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. BASAVARAJU S.K. AND ORS.	March 3, 2016
THE M.D. AND SELF INSURANCE AND ORS. Vs. DURAGAPPA BHIMAPPA MADAR AND ORS.	January 27, 2016
THE MANAGEMENT OF BASAVESHWAR VIDYAVARDHAKA SANGHA AND ORS. Vs. SOMASHEKHAR SANGAPPA JIDAGI AND ORS.	March 17, 2016
THE MANAGEMENT OF BOSCH LTD. Vs. VIJAYA BHASKARA D.A.	February 8, 2016
THE MANAGEMENT OF KSRTC DAVANAGERE DIVISION Vs. SHRI K.M. DADA	October 3, 2016
THE MANAGEMENT OF LAKSHMANAN ISOLA PVT. LTD. Vs. M. VENKATACHALAIAH	March 2, 2016
THE MANAGEMENT OF M/S. RANGADORE MEMORIAL HOSPITAL REP. BY ITS MEDICAL DIRECTOR 1ST CROSS, SHANKARPURAM BASAVANAGUDI BANGALORE Vs. ROSELIND PRABHAVATHY	January 4, 2016
THE MANAGEMENT OF NWKRTC Vs. SIDDALINGAYYA M. HIREMATH	June 2, 2016
THE MANAGEMENT OF NWKRTC Vs. SRI B.A. MADIVAL	April 25, 2016
THE MANAGEMENT OF SAMI LABS LIMITED, PEENYA INDUSTRIAL AREA, BANGALORE Vs. THE ORGANISING SECRETARY, BANGALORE NORTH INDUSTRIAL WORKERS UNION (CITU), BANGALORE	July 5, 2016
THE MANAGER ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED AND ORS. Vs. CHETAN T.K. AND ORS.	March 1, 2016
THE MANAGER SHRIRAM GENERAL INSURANCE CO. LTD. Vs. KARIYAMMA AND ORS.	February 25, 2016
THE MANAGER, CHOLAMANDALAM M.S. GENERAL INSURANCE CO. LTD. Vs. JAGADEVI AND ORS.	March 23, 2016
THE MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SOMASHEKHAR AND ORS.	April 13, 2016
THE MANAGER, NATIONAL INSURANCE CO. LTD. Vs. RASHEED KHAN AND OTHERS	March 28, 2016
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. DURGAMMA AND ORS.	March 23, 2016
THE MANAGING DIRECTOR B.M.T.C. AND ORS. Vs. DEANISH M.A. AND ORS.	February 29, 2016
THE MANAGING DIRECTOR KARNATAKA MILK FEDERATION LTD. AND ORS. Vs. KMF EMPLOYEES FEDERATION AND ORS.	January 13, 2016
THE MANAGING DIRECTOR, B.M.T.C., SHANTHINAGAR, BANGALORE Vs. KUM. V. RACHOEL ANNAL SHEILA	September 22, 2016
THE MANAGING DIRECTOR, KARNATAKA NEERAVARI NIGAM LTD. AND ORS. Vs. BABAJAN AND ORS.	February 12, 2016
THE MANAGING DIRECTOR, NWSRTC Vs. YALLAMMA	February 3, 2016
THE NATIONAL INSURANCE CO. LTD. AND ORS. Vs. SUSHEELABAI AND ORS.	April 23, 2016
THE NATIONAL INSURANCE COMPANY LIMITED, BANGALORE Vs. TOPANNA DAKAPPA LAMANI ALIAS ARAKASALI, MAJOR AND OTHERS	September 23, 2016
THE NATIONAL INSURANCE COMPANY LTD. AND ORS. Vs. VIJAYALAXMI AND ORS.	February 23, 2016
THE NEW DELHI ASSURANCE CO. LTD., BANGALORE Vs. CHANDRAKUMAR THIMMAIAH AND ANOTHER	September 19, 2016
THE NEW INDIA ASSURANCE CO LTD Vs. SRI K HARISCHANDRA	November 24, 2016
THE NEW INDIA ASSURANCE CO. LTD. Vs. OBELESH AND ORS.	February 29, 2016
THE NEW INDIA ASSURANCE CO. LTD. AND ORS. Vs. DURGAPPA AND ORS.	April 23, 2016
THE NEW INDIA ASSURANCE CO. LTD., DHARWAD, Vs. SRI. MANJUNATH, S/O SRI. ARJUN TALAWAR	November 15, 2016
THE NEW INDIA ASSURANCE CO. LTD., DIVISIONAL OFFICE, K.R. ROAD FORT BANGALORE Vs. SMT. SHARADAMMA W/O LATE GOVINDA	September 21, 2016
THE NEW INDIA ASSURANCE CO. LTD., IDIGA HOSTEL COMPLEX, BELLARY, BY ITS MOTOR THIRD PARTY CLAIMS HUB, II FLOOR, SRINATH COMPLEX, NEW COTTON MARKET, HUBLI Vs. R. PRAVEEN S/O RADASHEKARAPPA	October 4, 2016
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. TATA AIG GENERAL INSURANCE COMPANY LIMITED AND ORS.	January 18, 2016
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. RESHMA AND ORS.	March 30, 2016
THE OFFICER IN CHARGE APFC SRO MYSORE EPF ORGANISATION SUB-REGIONAL OFFICE Vs. M/S ADI MANOR	January 22, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. V. NARAYANAMURTHY AND ORS.	April 11, 2016
THE ORIENTAL INSURANCE CO. LTD. Vs. Y.M. PUSHPALATHA AND ORS.	April 20, 2016
THE ORIENTAL INSURANCE CO. LTD. AND ORS. Vs. KUM. SAVAKKA AND ORS.	March 3, 2016
THE ORIENTAL INSURANCE CO. LTD., MADRAS Vs. SMT. SHANTHAMMA AND OTHERS	March 21, 2016
THE ORIENTAL INSURANCE CO.LTD. Vs. DAKSHAYANI.P	June 29, 2016
THE ORIENTAL INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE VIII, BANGALORE Vs. SMT. NETHRAVATHI AND OTHERS	January 25, 2016
THE ORIENTAL INSURANCE COMPANY LTD. AND ORS. Vs. GEETA AND ORS.	January 14, 2016
THE PRESIDENT AND DISCIPLINARY AUTHORITY, THE MERCHANTS SOUHARDA SAHAKARA BANK NIYAMITA, CHITRADURGA AND ANOTHER Vs. G. DEVADAS AND ANOTHER	July 18, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS. Vs. THE BELGAUM TALUKA RURAL INDUSTRIAL CO-OPERATIVE SOCIETY	January 6, 2016
THE PRINCIPAL COMMISSIONER OF INCOME TAX AND ORS. Vs. SHRI KURUHINSHETTY URBAN CO-OP. CREDIT SOCIETY LTD.	January 6, 2016
THE PRINCIPAL SECRETARY, DEPARTMENT OF AGRICULTURE AND HORTICULTURE, BENGALURU AND ANOTHER Vs. MARASHETTY	November 21, 2016
THE PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT AND ORS. Vs. D. GOVINDARAJU AND ORS.	February 1, 2016
THE PRINCIPAL, GOVERNMENT I.T.I. Vs. R. HEMA KUMAR AND ORS.	February 22, 2016
THE REGIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED, CHENNAI Vs. CHETHAN S. S/O SIDDAVEERAIAH AND ANOTHER	July 22, 2016
THE REGIONAL PROVIDENT FUND COMMISSIONER-I, EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS. Vs. S.M. BASAPPA	April 4, 2016
THE SANGLI DISTRICT CO-OPERATIVE LTD. Vs. PUTTAVVA AND ORS.	January 6, 2016
THE SCHEDULED CASTE (HARIJAN), HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KARNATAKA, DEPARTMENT OF CO-OPERATION AND ORS.	February 29, 2016
THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT Vs. JANABI	January 4, 2016
THE SECRETARY, MYPOWER MAZDOOR WELFARE UNION Vs. THE MANAGEMENT OF KARNATAKA POWER CORPORATION LIMITED AND ORS.	February 5, 2016
THE SECRETARY, THE KARNATAKA GOVERNMENT CLASS D EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LIMITED Vs. SUSHEELAMMA AND ORS.	April 5, 2016
THE SECRETARY,DEPARTMENT OF POST,NEW DELHI Vs. SMT. MANGAMMA	April 26, 2016
THE SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MOHAMMED IBRAHIM AND ORS.	February 2, 2016
THE SPECIAL LAND ACQUISITION OFFICER Vs. KAMALAKAR S/O TUKARAM	March 11, 2016
THE STATE Vs. N. SHIVABASAVANNA	March 10, 2016
THE STATE Vs. SADASHIVA S. YELAGOD	April 1, 2016
THE STATE OF KARNATAKA Vs. MURUGESH	April 6, 2016
THE STATE OF KARNATAKA Vs. RAJ KUMAR AND ORS.	April 29, 2016
THE STATE OF KARNATAKA Vs. RAGHAVENDRA AND ORS.	March 8, 2016
THE STATE OF KARNATAKA Vs. MR. SHEKHAR V. HARIKANTH	June 16, 2016
THE STATE OF KARNATAKA Vs. AJJAIAH	March 11, 2016
THE STATE OF KARNATAKA Vs. KANTHARAJ	March 4, 2016
THE STATE OF KARNATAKA Vs. KRISTAYYA S/O BENAKAPPA	May 31, 2016
THE STATE OF KARNATAKA Vs. SRI. NEELAPPA	April 22, 2016
THE STATE OF KARNATAKA Vs. DR. SAGAR S/O SANGRAM BASANALE	June 24, 2016
THE STATE OF KARNATAKA AND ORS. Vs. H.S. RAMAKRISHNA AND ORS.	February 8, 2016
THE UNION OF INDIA AND ORS. Vs. H.L. RAGHURAM	February 18, 2016
THE WORKMAN OF MANDYA NATIONAL PAPER MILLS Vs. THE UNION OF INDIA	July 27, 2016
THIMMA Vs. STATE OF KARNATAKA	March 24, 2016
THIMMAIAH Vs. THE STATE OF KARNATAKA BY KARNATAKA LOKAYUKTHA POLICE STATION AND ORS.	April 7, 2016
THIMMAPPA ALIAS THIMMAIAH T. HANUMAN Vs. MOHAMMED SAIF ALIAS SAIF MOHAMMED AND OTHERS	September 20, 2016
THIMMAPPA Y.D AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 13, 2016
THIMMASHETTY Vs. THE STATE OF KARNATAKA	August 22, 2016
THIPPAMMA AND ORS. Vs. NAGAPPA AND ORS.	February 3, 2016
THIRUGNANAM AND ANOTHER Vs. SHRIRAMU AND ANOTHER	March 10, 2016
THOLCHAND JAIN Vs. STATE OF KARNATAKA	June 20, 2016
THOMSON PLANTATIONS (INDIAN) PRIVATE LIMITED, KOINADU, SAMPAJE POST, MADIKERI TALUK, KODAGU Vs. THE INSPECTOR GENERAL OF REGISTRATION AND COMMISSIONER FOR STAMPS GOVERNMENT OF KARNATAKA, BANGALORE AND OTHERS	August 1, 2016
THREJA Vs. JAYALAXMI	April 6, 2016
TIMMAPPA Vs. STATE OF KARNATAKA	December 15, 2016
TIPTUR CHATRAM CHARITIES Vs. MANOHAR	March 9, 2016
TIRUPATHI STONE INDUSTRIES PVT. LTD. AND ORS. Vs. KARNATAKA STATE FINANCIAL CORPORATION	March 16, 2016
TIRUPATHI TRADERS Vs. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES	February 16, 2016
TORGALLMATH MANCHAR AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	November 29, 2016
TUKARAM Vs. THE STATE OF KARNATAKA & ORS	June 17, 2016
TUKARAM AND ORS. Vs. SHEELABAI	January 28, 2016
TULASI BAI AND ORS Vs. K PUSHKAR RAO AND ORS	April 12, 2016
TULASI MOTAYYA Vs. THE MANAGEMENT OF NWKRTC, HUBLI DIVISION, HUBLI	July 18, 2016
TWENTY FIRST CENTURY WIRE RODS LTD; VINOD KUMAR GOEL; DARSHAN BHARAT CHURIWALA; GAURAV VINOD GOEL Vs. STATE	March 30, 2016
U F M MANJU BIN GOYDU GOUDA Vs. MABLU KARMAYYA GOUDA	August 4, 2016
U. PRATHAP REDDY AND ORS. Vs. K. LOKESH AND ORS.	January 12, 2016
U.R. BHEEMASENA Vs. STATE OF KARNATAKA	February 16, 2016
U.VIJAYA KUMAR Vs. MALINI V. RAO	May 30, 2016
UDAY KUMAR Vs. ANANTHA RAMLU	March 22, 2016
UDAYA INSULATED CABLE COMPANY AND ORS. Vs. USHA MURTHY	February 1, 2016
UDAYA TV PRIVATE LIMITED, BRUNTON ROAD, NEAR GARUDA MALL, BENGALURU Vs. CHANDRASHEKAR THOUDOOR	June 29, 2016
UDAYAKUMAR AND OTHERS Vs. STATE	August 2, 2016
UJJINAPPA Vs. JAYANNA AND ORS	August 17, 2016
ULLAS JAKE Vs. P. MAHALINGAM AND ORS.	March 3, 2016
ULTRA TECH CEMENT LIMITED Vs. STATE OF KARNATAKA	April 12, 2016
UMA AND ORS. Vs. MAHANTESH CHALAWADI AND ORS.	April 12, 2016
UMA AND OTHERS Vs. PRAKASH AND ANOTHER	April 22, 2016
UMA SAMBHAJI MALI Vs. KUMAR MAHADEV PUJARI	June 24, 2016
UMA W/O.VIRANAGOWDA PATIL Vs. CARVAN GOODS CAREERS (P) LIMITED	March 14, 2016
UMAKAR Vs. ATHAYEE	December 14, 2016
UMAR ABDUL SATTAR VAHEDNA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	March 10, 2016
UMAR AND ORS. Vs. THE STATE	March 30, 2016
UMASHANKAR PRABHU B.C. CASHTECH GROUP OF COMPANIES AND ORS. Vs. MAHESH SHETTY AND ORS.	April 23, 2016
UMESH Vs. P F SALDAN	June 7, 2016
UMESH Vs. DHARMANNA; BRANCH MANAGER; RAVI	February 24, 2016
UMESH Vs. STATION HOUSE OFFICER	June 1, 2016
UMESH M.P. Vs. STATE OF KARNATAKA	May 11, 2016
UMILA POOJARY Vs. KARIYA POOJARY AND ORS.	April 12, 2016
UMRAH DEVELOPERS Vs. STATE OF KARNATAKA AND ORS.	February 25, 2016
UNION OF INDIA Vs. DIVISIONAL RAILWAY	April 21, 2016
UNION OF INDIA Vs. SMT. SHANKARAMMA AND ANOTHER	April 21, 2016
UNION OF INDIA Vs. SABU JOSEPH	January 4, 2016
UNION OF INDIA Vs. N. SRINIVASULU	November 16, 2016
UNION OF INDIA & ORS. Vs. SMT. R. LAKSHMIDEVAMMA & ANR.	November 14, 2016
UNION OF INDIA AND ANOTHER Vs. THOUSHIF	December 6, 2016
UNION OF INDIA AND ORS. Vs. H. REVANI NAIK	January 11, 2016
UNION OF INDIA AND ORS. Vs. V. SRIRAMA REDDY AND ORS.	January 7, 2016
UNION OF INDIA AND ORS. Vs. NITHYA S.E. AND ORS.	February 22, 2016
UNION OF INDIA AND ORS. Vs. ASHWATHANARAYANA K.L. AND ORS.	March 4, 2016
UNION OF INDIA AND ORS. Vs. J. JAGANATHAN	January 4, 2016
UNION OF INDIA AND ORS. Vs. F.R. JAMADAR AND ORS.	January 7, 2016
UNION OF INDIA AND OTHERS Vs. B.G. BASAPPA	January 5, 2016
UNION OF INDIAKAR Vs. ORACLE INDIA PVT LTD	May 31, 2016
UNITED EDUCATION SOCIETY Vs. THE CHIEF COMMISSIONER OF INCOME TAX	February 12, 2016
UNITED INDIA INS CO LTD Vs. A SHIVASHAKTHI; A SUNDARAVEL	March 1, 2016
UNITED INDIA INSURANCE Vs. VENKATESH AND ANOTHER	January 22, 2016
UNITED INDIA INSURANCE CO , LTD Vs. SMITHA ANILKUMAR	July 26, 2016
UNITED INDIA INSURANCE CO LTD Vs. ANBU C	July 21, 2016
UNITED INDIA INSURANCE CO LTD Vs. NAGAPPA	March 22, 2016
UNITED INDIA INSURANCE CO LTD Vs. M PAPAMMA	August 17, 2016
UNITED INDIA INSURANCE CO LTD Vs. SRI M S MANJUNATH	July 19, 2016
UNITED INDIA INSURANCE CO LTD BELLARY BRANCH REP BY ITS DIVISIONAL MANAGER S K CHOUDHARY Vs. VEERANJANEYALU	November 18, 2016
UNITED INDIA INSURANCE CO, LTD. Vs. NANDA	March 1, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. SHIVANAND	February 24, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. ANJINAPPA AND ORS.	March 15, 2016
UNITED INDIA INSURANCE CO. LTD. Vs. N. NAGARATHNAMMA AND OTHERS	March 11, 2016
UNITED INDIA INSURANCE CO. LTD. AND ORS. Vs. DYAVANAGOUDA AND ORS.	March 17, 2016
UNITED INDIA INSURANCE CO. LTD., BELGAUM Vs. RAMESH KAMANAGOUDA PATIL AND ANOTHER	November 15, 2016
UNITED INDIA INSURANCE CO. LTD., DIVISIONAL OFFICE, ENKAY COMPLEX HUBLI, Vs. MALLESHAPPA S/O MAHADEVAPPA ASUNDI	September 23, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. RAJAMMA	November 11, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRATHIMADEVI AND ORS.	March 1, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. B. BABU AND ORS.	February 12, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KARIBASAPPA VEERAPPA AMARAVATHI; MUKHESHAPPA KOTRAPPA ANGADI	March 30, 2016
UNITED INDIA INSURANCE COMPANY LIMITED Vs. RUDRAMMA AND ORS.	January 4, 2016
UNITED INDIA INSURANCE COMPANY LIMITED AND ORS. Vs. NINGANNA AND ORS.	March 9, 2016
UNITED INDIA INSURANCE COMPANY LIMITED AND ORS. Vs. ANUSUYA AND ORS.	January 12, 2016
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHIVARAM AND ORS.	April 27, 2016
UNITED PRECISION ENGINEERS PVT. LTD. Vs. KIOCL LTD.	March 24, 2016
UNITED TELECOM LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX	February 16, 2016
URVASHI THEATRE Vs. BASETTY TRUST AND ORS.	January 11, 2016
USHA K MADALLI Vs. STATE OF KARNATAKA; PRIYANKA ANGUR	February 22, 2016
USHA R. PATWARI AND ORS. Vs. THE KARNATAKA LOKAYUKTHA AND ORS.	September 14, 2016
USMAN N.B. Vs. STATE OF KARNATAKA	May 12, 2016
V CHANDRAIAH SETTY Vs. VENKATA REDDY	August 18, 2016
V G HITTALAMANI Vs. STATE OF KARNATAKA	August 23, 2016
V K BUILDING SERVICES PVT LTD Vs. THE STATE OF KARNATAKA	June 22, 2016
V K V SARMA S/O VENKATA SHASTRY Vs. STATE OF KARNATAKA	April 6, 2016
V KRISHNA MURTHY Vs. STATE OF KARNATAKA	June 28, 2016
V MALLESH Vs. B G HARIPRASAD; ORIENTAL INSURANCE CO LTD	April 20, 2016
V R PRAKASH Vs. COMMISSIONER OF EXCISE	June 27, 2016
V RAMALINGE GOWDA Vs. JAGADISH; STATE OF KARNATAKA; PRINCIPAL CHIEF CONSERVATOR OF FORESTS	June 2, 2016
V S KRITHIKA W/O N SEETARAM, Vs. DIRECTOR, DIRECTOR OF LOKASHIKSHANA	July 20, 2016
V S NAIK Vs. UNION OF INDIA	June 6, 2016
V SHOBHA Vs. N SATISH	February 25, 2016
V SUMA DEVI Vs. MOHAMMED NASEERUDDIN	April 22, 2016
V. ASHOK Vs. THE LOKAYUKTA, STATE OF KARNATAKA AND ORS.	February 22, 2016
V. CHINNAPPA AND ORS. Vs. T. SHANTHARAJU AND ORS.	January 28, 2016
V. DHAMODARAN AND OTHERS Vs. BRUHAT BANGALORE MAHANAGARA PALIKE, BANGALORE AND OTHERS	November 28, 2016
V. KRISHNA MURTHY Vs. STATE OF KARNATAKA AND OTHERS	June 28, 2016
V. MUNIYAPPA AND ORS. Vs. THE STATE OF KARNATAKA, REVENUE DEPARTMENT AND ORS.	February 19, 2016
V. NAGARAJ AND ANOTHER Vs. STATE BY WHITEFIELD POLICE, BANGALORE	February 22, 2016
V. SATISH Vs. BAJAJ ALLIAZ GENERAL INSURANCE COMPANY LIMITED AND ORS.	March 1, 2016
V. VANAJA Vs. STATE OF KARNATAKA AND OTHERS	August 29, 2016
V.B. BASAVEGOWDA AND ORS. Vs. BASAVEGOWDA AND ORS.	January 18, 2016
V.B. TOLMATTI Vs. THE STATE OF KARNATAKA AND ORS.	February 5, 2016
V.CHANDRASHEKAR Vs. STATE OF KARNATAKA	May 19, 2016
V.K. ANAND Vs. S.SUJATHA	April 13, 2016
V.V. SURENDRA BABU Vs. ASSISTANT LABOUR COMMISSIONER AND CONTROLLING AUTHORITY, CHIKMAGALORE DIVISION, CHIKMAGALORE AND OTHERS	July 18, 2016
VADDE HUSSAINAPPA AND ANOTHER Vs. V RAMANJINEYULU AND ANOTHER	March 8, 2016
VAIJINATH AND OTHERS Vs. SHANKRAMMA SINCE DECEASED BY LRS. AND OTHERS	December 2, 2016
VAIJINATH S/O MAHADEV SWAMY Vs. THE STATE OF KARNTAKA	August 24, 2016
VAISHALLI Vs. DIRECTORATE OF AYUSH GOVERNMENT OF KARNATAKA	August 9, 2016
VALISAB Vs. NARASIMHALU AND ORS.	April 13, 2016
VANI Vs. STATE OF KARNATAKA	June 8, 2016
VANITHA SUCHITA Vs. STATE OF KARNATAKA	June 7, 2016
VARDHAMAN DHURGAPRASAD SHETTY AND ORS. Vs. SANGAMESH	February 29, 2016
VARSHA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS	June 30, 2016
VASANT S/O JAGANNATHA JANNU Vs. THE MANAGEMENT OF NWKRTC U.K.DIVISION	March 23, 2016
VASANTH COLOUR LABORATORIES PVT. LTD. Vs. DIVYA DEVI	January 22, 2016
VASANTHA KUMAR Vs. P K PERADY	April 21, 2016
VASANTHAMMA AND ORS Vs. MANAGING DIRECTOR, SHASHI DISTILLERIES PRIVATE LIMITED AND ORS	September 29, 2016
VASANTHAMMA, W/O RAJEGOWDA Vs. PARAMESHWARAIAH B N	August 5, 2016
VEDPRAKSH POWER PRIVATE LIMITED Vs. POWER COMPANY OF KARNATAKA LIMITED	December 10, 2016
VEERAPPA Vs. DISTRICT REGISTRATION AUTHORITY	April 22, 2016
VEERAYYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.	January 21, 2016
VEERENDRA PAMPANNA KONER Vs. GEETA VEERENDRA KOINER	July 22, 2016
VEERESH PATIL S/O JAGADEVAPPA Vs. ICICI LOMBARD MOTOR INSURANCE CO LTD	August 18, 2016
VEERUPAXI AND ORS. Vs. BASAGOUDA	January 13, 2016
VELLURI VENKATARAO Vs. DEPUTY COMMISSIONER, DAVANGERE DISTRICT	November 9, 2016
VENKAPPA NAIK P Vs. STATE OF KARNATAKA	February 3, 2016
VENKATA RAMANASWAMY Vs. STATE OF KARNATAKA	December 16, 2016
VENKATALAKSHMAMMA Vs. STATE OF KARNATAKA	June 6, 2016
VENKATAPPA Vs. LAKSHMANA	June 17, 2016
VENKATARAM AND ORS. Vs. POONAM V. MAKHIJA	April 12, 2016
VENKATARAMA NAIKKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	November 10, 2016
VENKATARAMANAPPA S/O MUNISHAMAPPA Vs. SHASHIKUMAR S.M. S/O BYAVANAHALLI MUNIYAPPA R/AT SIDDANAHALLI VILLAGE BANGARPET TALUK KOLAR DISTRICT	July 18, 2016
VENKATASWAMY AND ANOTHER Vs. THE TAHSILDAR, MALUR TALUK, KOLAR DISTRICT AND OTHERS	March 2, 2016
VENKATE GOWDA Vs. STATE OF KARNATAKA; KARNATAKA STATE PUBLIC SERVICE COMMISSION; B N KESHAVA PRASAD; K K RAGHUPATHI; GOKULDAS; ESHWARAPPA; G C JAGADEESHA; H M T SWAMY	March 16, 2016
VENKATESH Vs. THYAGARAJ	June 14, 2016
VENKATESH Vs. NATIONAL INSURANCE CO. LTD. AND ORS.	March 17, 2016
VENKATESH Vs. STATE	June 29, 2016
VENKATESH @ VENKATARAJU Vs. STATE OF KARNATAKA	June 8, 2016
VENKATESH AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 4, 2016
VENKATESH APPAIAH Vs. SPL. DEPUTY COMMISSIONER, BANGALORE	December 16, 2016
VENKATESHWARA SAUNSKARANA AND MARATA SAHAKARI SANGHA NIYAMITA, HUBBALLI Vs. STATE OF KARNATAKA AND OTHERS	December 15, 2016
VENKTREDDY S/O TIPPAREDDY Vs. BASAVARAJ S/O CHANNAREDDY @ CHANNABASAPPA	August 24, 2016
VENUGOPAL; LINGAPPA; RAMAKKA Vs. STATE	February 8, 2016
VICE Vs. KARNATAKA STATE COMMISSIONER FOR SCHEDULE CASTE AND I SCHEDULE TRIBES AND ANOTHER	October 4, 2016
VIDYARANI AND ANOTHER Vs. DIVISIONAL CONTROLLER, K S R T C VIJAYAPURA DIVISION, VIJAYAPURA	February 24, 2016
VIDYAVARDHAKA SANGHA (R), SESHADRI IYER ROAD, MYSORE AND ANOTHER Vs. SMT. K. MEERA BAI AND ANOTHER	November 14, 2016
VIJAY KUMAR Vs. HANUMANTHAIAH AND ORS.	March 4, 2016
VIJAY TANKS AND VESSELS P. LIMITED Vs. THE STATE OF KARNATAKA AND ORS.	January 13, 2016
VIJAYA FAKEERAPPA CHALAJARI AND OTHERS Vs. THE DIRECTOR, KARNATAKA NURSING COUNCIL 71, NIGHTINGALE TOWERS, A STREET, 6TH CROSS, A R EXTENSION NEAR MOVIELAND THEATER, GANDHI NAGAR, BANGALORE. BAN	January 4, 2016
VIJAYA KUMAR Vs. STATE	January 14, 2016
VIJAYA NAGARAJ Vs. VOKKALIGARA SANGHA	April 4, 2016
VIJAYA STEELS LIMITED, KALLANAYAKANAHALLI, ANCHEPALYA POST, KUNIGAL TALUK, KUNIGAL Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED, BENGALURU AND OTHERS	October 4, 2016
VIJAYAKUMAR @ VIJAY Vs. STATE	May 19, 2016
VIJAYALAKSHMI Vs. MUDASSIR ASLAM KHAN AND ORS.	February 1, 2016
VIJAYALAKSHMI H.S. Vs. THE PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT AND ORS.	February 24, 2016
VIJAYALAXMI AND ORS. Vs. SHIVASHARANAPPA BASAPPA SAJJAN AND ORS.	February 3, 2016
VIJAYASHREEPURA KSHEMABIVRUDHI SANGHA Vs. STATE OF KARNATAKA	December 6, 2016
VIJAYKUMAR AND ORS. Vs. NAGAVENI AND ORS.	January 22, 2016
VIJAYKUMAR MANE Vs. MINISTRY OF HEALTH AND FAMILY WELFARE	June 17, 2016
VIJAYKUMAR S/O DHULAPPA DUBALGUNDI Vs. STATE OF KARNATAKA THROUGH RATKAL POLICE STATION	September 8, 2016
VIJAYLAXMI Vs. YANKANNA AGSAR	September 2, 2016
VIJAYLAXMI Vs. MOHAMMED PASHA	October 3, 2016
VIKAS KUMAR BHALOTIA Vs. STATE OF KARNATAKA	August 17, 2016
VILAS Vs. STATE OF KARNATAKA AND OTHERS	March 23, 2016
VINAY KUMAR Vs. STATE OF KARNATAKA	May 24, 2016
VINAY L. SHETTY Vs. STATE OF KARNATAKA AND OTHERS	July 28, 2016
VINAYAK Vs. THE STATE OF KARNATAKA	March 2, 2016
VINOBHA Vs. B S CHETHANKUMAR; K V NATARAJ; MANAGER	March 11, 2016
VINOD M. Vs. THE COMPTROLLER AND AUDITOR GENERAL OF INDIA, DEENDAYAL UPADHYAYA MARG,	March 10, 2016
VINODH B.A. Vs. SITHER TSEWANG AND ORS.	March 23, 2016
VIRENDRA N DOSHI AND ANOTHER Vs. APHELION SERVICES (P) LTD	March 11, 2016
VIRUPAKSHAPPA Vs. SHARANAPPA AND OTHERS	June 10, 2016
VIRUPAKSHI Vs. KARNATAKA LOKAYUKTA AND ORS.	February 29, 2016
VISHWABHARATHI HOUSE BUILDING CO-OPERATIVE SOCIETY LTD. Vs. THE STATE OF KARNATAKA AND ORS.	March 17, 2016
VISHWANATH Vs. THE STATE OF KARNATAKA AND ORS.	March 22, 2016
VISHWAS CONCRETE PRODUCTS PRIVATE LIMITED OFFICE AT #80/35, 3RD MAIN ROAD NEW THARAGUPET BANGALORE Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LTD CORPORATE OFFICE K.R.CIRCLE BANGALORE	November 28, 2016
VITHAL Vs. THE STATE OF KARNATAKA	November 30, 2016
VITHAL LAXMAN KAMBALE Vs. DEPUTY COMMISSIONER, BELAGAVI	July 5, 2016
VITTAL SHETTY Vs. B SURESH	January 6, 2016
VIVEK CHANDRASHEKAR AND OTHERS Vs. BRUHAT BANGALORE MAHANAGARA PALIKE (BBMP)	June 9, 2016
VIVEK S. REVANKAR Vs. DIRECTORATE OF MEDICAL EDUCATION	August 10, 2016
W GLADYS JAYANTHI Vs. DEPUTY DIRECTOR (PERSONAL) CENTRAL BUREAU OF INVESTIGATION; HEAD OF BRANCH UNION OF INDIA	February 15, 2016
WANSON OCEAN ENTERPRISES Vs. DEPUTY COMMISSIONER OF CUSTOMS NEW CUSTOM HOUSE	July 20, 2016
WEP PERIPHERALS LIMITED Vs. THE STATE OF KARNATAKA	February 17, 2016
WIND WORLD (INDIA) INFRASTRUCTURE PVT LTD Vs. STATE OF KARNATAKA	August 10, 2016
WING COMMANDER MUMTAZ ALI Vs. MEDICAL DIRECTORATE, CENTRAL ORGANIZATION AND ORS.	February 17, 2016
WYANAMAC EDUCATION TRUST Vs. STATE OF KARNATAKA	June 6, 2016
Y M VENKATESH Vs. GOVERNMENT OF KARNATAKA; INSPECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE	February 3, 2016
Y MANJUNATH AND ORS Vs. STATE OF KARNATAKA	October 25, 2016
Y N NANJEGOWDA Vs. VINAY	June 9, 2016
Y. NARAYANA PRABHU Vs. THE KARNATAKA LAND REFORMS APPELLATE AUTHORITY AND ORS.	January 8, 2016
Y. SHARANAPPA Vs. BALASU SUBRAMANYAM	April 6, 2016
Y.N. NANJAPPA Vs. UNION OF INDIA AND ORS.	February 18, 2016
Y.R. ILIGER Vs. STATE OF KARNATAKA	January 21, 2016
Y.S. GURURAJ Vs. PADMAVATHI AND ORS.	March 30, 2016
YALAGOUDA @ NEELAGOUDA IRAGOUDA PATIL Vs. LAXMAN RAMA PUJARI	June 9, 2016
YALLAPPA Vs. STATE	May 11, 2016
YALLAPPA MAREPPA Vs. STATE OF KARNATAKA AND OTHERS	November 18, 2016
YALLAPPA S/O KALLAPPA VITLAPUR Vs. SHANTAWWA W/O YALLAPPA VITLAPUR	June 7, 2016
YAMANAPPA Vs. STATE OF KARNATAKA	May 19, 2016
YAMANAPPA Vs. STATE OF KARNATAKA	July 4, 2016
YAMANAPPA HALAPPA NAIKWADI; MARUTI HALAPPA NAIKWADI; SHIVARAI HALAPPA NAIKWADI AND ORS Vs. SIDDAPPA HALAPPA NAIKWADI AND ORS	January 5, 2016
YAMANAPPA S/O SATYAPPA MANG Vs. STATE OF KARNATAKA	August 24, 2016
YANKANNA Vs. STATE OF KARNATAKA	May 26, 2016
YASEEN AND ORS. Vs. THE STATE OF KARNATAKA	March 16, 2016
YASHASWINI Vs. M. ANEGUDDE GANESH	January 29, 2016
YASHAVANT Vs. RAJESHWARI	August 8, 2016
YASHAWANT AND ORS. Vs. THE STATE OF KARNATAKA	January 11, 2016
YASHODHARA VITTALA SHETTY Vs. POORNIMA	January 19, 2016
YASHWANTH K.Y. Vs. STATE	May 11, 2016
YEDIHALLI KALAKAWARA DURUGAPPA Vs. KODABALU SUDHA AND ORS.	March 11, 2016
YELLAPPA Vs. SAVAKKA AND ORS	February 1, 2016
YELLE GOWDA Vs. STATE BY J.J. NAGAR POLICE STATION	January 4, 2016
YEMANURA Vs. UNION BANK OF INDIA	March 22, 2016
YENKANNA @ YENKAPPA AND OTHERS Vs. THE STATE OF KARNATAKA THROUGH FARAHATABAD POLICE STATION, GULBARGA	July 13, 2016
YESHPAL MENDON Vs. STATE	February 22, 2016
YOGAPPA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	March 4, 2016
YOGESH DESAI Vs. STATE OF KARNATAKA	July 21, 2016
YOGESHA Vs. STATE OF KARNATAKA	May 11, 2016
YOGHESHWAR RAO AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	February 11, 2016
YOGINDRA NAIK Vs. STATE OF KARNATAKA	May 12, 2016
YOHANAN BAMNOLKAR Vs. STATE OF KARNATAKA	April 25, 2016
YUNUS AHMED AND OTHERS Vs. STATE BY ASHOK NAGAR POLICE STATION	January 14, 2016
ZAKARIYA JUMA MASJID Vs. KARNATAKA STATE BOARD OF WAKFS	June 1, 2016
ZAKIR AHMED AND ORS. Vs. THE STATE OF KARNATAKA	April 11, 2016
ZAMEER AHMED KHAN Vs. THE STATE OF KARNATAKA AND ORS.	March 31, 2016
ZAREENA Vs. MOHAMED HANEEF; RAO BAHADUR B P; DAVANAM CONSTRUCTIONS PVT LTD; SHOBHA DEVELOPERS LTD; CORPORATION OF CITY OF BANGALORE	April 11, 2016
ZARNIGAR D/O RIAZUR REHMAN Vs. UNION OF INDIA	August 17, 2016
ZUBIN ANTONY MEHAR REYNOLD Vs. ST. JOSEPHS COLLEGE AND ORS.	February 3, 2016

Year 2016 of HIGH COURT OF KARNATAKA

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