ASHOK RAJARAM SALUNKHE, REGIONAL MANAGER, FOREST PROJECT DIVISION Vs. BALKRISHNA RAMCHANDRA KAMBLE
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April 3, 1998 |
BAYER (INDIA) LIMITED Vs. SHRI V.B. PARULEKAR AND SHRI S.N. KAMBLE, JUDGE, FIRST LABOUR COURT
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March 23, 1998 |
BHARATIYA KAMGAR SENA Vs. PARLE BEVARAGE LTD.
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September 24, 1998 |
BHARTIYA KAMGAR SENA Vs. M/S. BAJAJ TEMPO LIMITED
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November 18, 1998 |
BHIMRAO RAMCHANDRA KARANDE Vs. M/S. CEAT LTD. AND ANR.
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October 6, 1998 |
BISHNUDEV P. KURMI Vs. KHANNA RAYON INDUSTRIES PVT. LTD.
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January 27, 1998 |
CHHOTELAL BHAGWATI BARI Vs. SHRI D.A. KADAM, INSPECTOR AND THE PRESIDING OFFICER, FIRST LABOUR COURT
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August 31, 1998 |
CROMPTON GREAVES LIMITED Vs. SHRI SULEMAN BIHARI AND SHRI V.N. NALAWADE, PRESIDING OFFICER, 3RD LABOUR COURT
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March 25, 1998 |
DIVISIONAL TRAFFIC OFFICER, M.S.R.T. CORPORATION, RATNAGIRI DIVISION Vs. SHRI SHANKAR SHIVA JANGAM
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March 23, 1998 |
GLAXO (INDIA) LIMITED Vs. SHRI V.P. PATIL, PRESIDING OFFICER, SECOND LABOUR COURT AND ORS.
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April 7, 1998 |
GURUPAD BASAPPA UMRANI Vs. JATH TALUKA DEKHREKH SAH. SOCIETY LTD. THROUGH ITS EXECUTIVE OFFICER AND SANGLI ZILLA DEKHREKH SAH. SOC. LTD. THROUGH ITS CHIEF EXECUTIVE OFFICER
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April 2, 1998 |
IN RE: LATUR ZILLA BANK KARMACHARI UNION (INTUC) Vs. STATE
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June 24, 1998 |
IN RE: NO. AWB/BIR/10/98 Vs. STATE
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November 21, 1998 |
IN RE: SHIRUR TALUKA SAHKAR KAMGAR SANGH Vs. STATE
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June 12, 1998 |
INDIAN OXYGEN EMPLOYEES UNION Vs. BOC INDIA LIMITED
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August 6, 1998 |
KAMGAR CONGRESS Vs. THE CHAIRMAN, UNIT TRUST OF INDIA, THE PRINCIPAL, UTI INSTITUTE OF CAPITAL MARKETS AND M/S. NEW BOMBAY MULTIPLE SER. & CONS.
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July 30, 1998 |
KIRLOSKAR BROTHERS LTD., HERMETIC COMPRESSION DIVISION THROUGH ITS FACTORY MANAGER Vs. CHHABURAO ANANDRAO SAVVASHE
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August 11, 1998 |
M.K. GUPTA Vs. DY. ESTABLISHMENT OFFICER (II-B), M.S.E. BOARD, "PRAKASHGAD" AND CHIEF ENGINEER, M.S.E. BOARD, VIDYUT
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August 27, 1998 |
M/S. CEAT LIMITED, (ELECTRONICS DIVISION) Vs. SHRI S.N. KAMBLE, JUDGE, FIRST LABOUR COURT AND SHRI UPENDRA M. SHROFF
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May 6, 1998 |
M/S. CEAT LTD. AND THE GENERAL MANAGER, M/S. CEAT LTD. Vs. MR. JAYA ANTAYYA HEGDE AND THE JUDGE, 1ST LABOUR COURT
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August 12, 1998 |
M/S. ELDER PHARMACEUTICALS LTD. Vs. SHRI RAMESH PANDURANG VAKODE AND THE PRESIDING OFFICER, FIRST LABOUR COURT
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April 16, 1998 |
M/S. MALHOTRA STEEL INDUSTRIES, GUJARAT PVT. LTD., SHRI. G. D. MALOHTRA, DIRECTOR AND SHRI SATISH G. MALOHTRA, DIRECTOR Vs. SHRI S.N. PAITHANKAR, INSPECTOR, BOMBAY IRAN AND STEEL LABOUR BOARD
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August 31, 1998 |
M/S. NIDHI POLYESTER LIMITED AND ORS. Vs. SHRI SASHIR A. SHAIKH AND ORS.
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March 6, 1998 |
M/S. OREX PHARMA PVT. LTD. AND THE MANAGING DIRECTOR, M/S. OREX PHARMA PVT. LTD. Vs. SHRI PRASANNA KUMAR NAIR AND MRS. S.V. SUVARNA, PRESIDING OFFICER
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August 28, 1998 |
M/S. U.P. COLD STORAGE AND WAREHOUSE AND SHRI D.K. SHARMA, MANAGER, COLD STORAGE AND WAREHOUSE Vs. SHRI B.P. KADAM, INSPECTOR UNDER MAHARASHTRA MATHADI, HAMAL AND OTHER MANUAL WORKERS (REGULATION OF EMPLOYMENT AND WELFARE) ACT, 1969 AND JUDGE, FIRST LABOUR COURT
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July 29, 1998 |
M/S. VICCO LABORATORIES LTD. VS. MAHARASHTRA GENERAL KAMGAR UNION Vs. MAHARASHTRA GENERAL KAMGAR UNION AND SHRI P.J. SHAH
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March 19, 1998 |
M/S. VIDYUT METALLICE LTD. Vs. SHRI SANJAY BALKRISHNA PAWAR AND THE HONBLE PRESIDING OFFICER, 3RD LABOUR COURT
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June 30, 1998 |
MANDU VINAYAK PHADKE Vs. ALFA LAVAL (INDIA) LTD.
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March 24, 1998 |
MR. SHAIKH RAMAZU YAKUB MUJAWAR Vs. THE MUNICIPAL CORPORATION OF GR. MUMBAI THROUGH THE MUNICIPAL COMMISSIONER AND THE CHIEF HYDROLIC ENGINEER, WATER WORKS DEPARTMENT
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September 28, 1998 |
MUNICIPAL MAZDOOR UNION, BAL DANDAVATE SMRUTI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY, MR. A.B. MADUSKAR, DY. MUNICIPAL COMMISSIONER (PERSONNEL), MUNICIPAL CORPORATION OF GREATER BOMBAY, MR. M.B. NAIK, DATA PROCESSING OFFICER (COMPUTER CENTER), BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY
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September 10, 1998 |
PENNWALT INDIA LIMITED Vs. SHREEDHAR DHONDU PARKAR
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July 22, 1998 |
PRALHAD RAGHUNATH SHIMPI Vs. COLOUR-CHEM LIMITED, DR. D.S. VAIDYA, GENERAL MANAGER, COLOUR-CHEM LIMITED, SHRI V.V. GAONKAR, ASSTT. PERSONNEL MANAGER, COLOUR-CHEM LIMITED AND SHRI P.J. SHAH, PRESIDING OFFICER, 3RD LABOUR COURT
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August 6, 1998 |
PRESIDENT, SHRI MAHALAXMI CO-OP. BANK LTD. Vs. SOU. NANDINI SANJAY JOSHI
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August 14, 1998 |
RANJAN BHAGWANT KEDAR AND HMP ENGINEERS EMPLOYEES UNION Vs. HMP ENGINEERS LIMITED AND ORS.
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June 23, 1998 |
SAHAKARI SAKHAR-KARKHANA LTD. THROUGH MANAGING DIRECTOR Vs. SAKHAR KAMGAR SANGH THROUGH ITS GENERAL SECRETARY
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September 8, 1998 |
SERVA SHRAMIK SANGH Vs. M/S. JAI STEEL ROLLING ENGINEERING WORKS AND SHRI LOKENDRA B. JAIN, PARTNER M/S. JAI STEEL ROLLING ENGINEERING WORKS
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July 27, 1998 |
SHANKAR RAMA SHELAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD, TRANSPORT CORPORATION
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July 31, 1998 |
SHRI ANANDRAO VYANKATRAO CHIKHALE Vs. THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND THE DIVISIONAL TRAFFIC OFFICER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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April 17, 1998 |
SHRI FRANCIS AUGUSTINE Vs. M/S. VOLTAS SWITCHGEAR LTD. AND ANOTHER
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August 10, 1998 |
SHRI HARIBA TAYAPPA NIMANGARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, RATNAGIRI DIVISION THROUGH ITS TRAFFIC (DIVISIONAL) OFFICER
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April 7, 1998 |
SHRI HARISCHANDRA P. DUBEY Vs. M/S. SAGAR AUTO DEALERS
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July 31, 1998 |
SHRI JANARDAN SHANKAR BHAGAT Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, DIVISIONAL TRAFFIC SUPERINTENDENT, BOMBAY DIVISION AND THE PRESIDING OFFICER
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August 31, 1998 |
SHRI M.V. NATARAJAN Vs. M/S. J.B.A. PRINTING INKS LTD., SHRI U. D. PANDIT, THE GENERAL MANAGER (MFG.), M/S. J.B.A. PRINTING INKS LTD., SHRI M.S. SAWANT, THE ENQUIRY OFFICER, M/S. J.B.A. PRINTING INKS LTD. AND THE PRESIDING OFFICER, SECOND LABOUR COURT
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April 29, 1998 |
SHRI PUNDALIK DHANAJI SUTAR Vs. FOURESS ENGINEERING (INDIA) LTD.
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October 9, 1998 |
SHRI R. SURESHCHANDRA BABU Vs. MUNICIPAL CORPORATION FOR THE CITY OF KALYAN, THE COMMISSIONER, MUNICIPAL CORPORATION FOR THE CITY OF KALYAN, DEPUTY COMMISSIONER, (AMBARNATH DIVISION) MUNICIPAL CORPORATION FOR THE CITY OF KALYAN AND AMBARNATH MUNICIPAL COUNCIL
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August 21, 1998 |
SHRI SADANAND S. AND NAIK SHANKAR PANDEY CHAWL Vs. M/S. MANGESH PRINTING PRESS
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September 18, 1998 |
SHRI SADASHIV TANAJI DICHOLKAR Vs. MESSRS GOLD MOHOR MILLS, (UC) AND THE GENERAL MANAGER, MESSRS GOLD MOHOR MILLS (UC)
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September 2, 1998 |
SHRI SANJAY SHAHAJIRAO PATIL Vs. SAKHAR KAMGAR NAGARI SAHAKARI PAT SANSTHA MARYADIT
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August 20, 1998 |
SHRI SHIVAJIRAO HINDURAO INAMDAR Vs. SECURITY OFFICER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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August 28, 1998 |
SHRI VISHWAS ALIA BALU BABURAO KORAVI AND SHRI DINKAR DATTOBA BOADAKE Vs. THE COMMISSIONER, KOLHAPUR MUNICIPAL CORPORATION
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August 20, 1998 |
SHRI. TUKARAM JOMA SHIRKE Vs. THE CHIEF ENGINEER, IRRIGATION DIVISION, THE SUPERINTENDING ENGINEER, KHARBHOOMI VIKAS MANDAL AND EXECUTIVE ENGINEER, KHARBHOOMI SARVEKSHAN VA. ANVAISHAN, PEN DIVISION
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July 31, 1998 |
STAR KAMGAR SANGHATNA THROUGH GENERAL SECRETARY Vs. THE MANAGING DIRECTOR, THE CHODAWAT PAN MASALA PRODUCTS-(I) PVT. LTD.
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August 4, 1998 |
SUPERINTENDING ENGINEER, GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT, EXECUTIVE ENGINEER, GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT, THANE DIVISION AND ASSISTANT ENGINEER, GOVERNMENT OF MAHARASHTRA, PUBLIC WORKS DEPARTMENT Vs. SHRI RAVINDRA T. KHANDASKAR
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March 5, 1998 |
SURESH NARAYAN SASANE Vs. M/S. SHETKARI SAHAKARI SANGH LTD.
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August 5, 1998 |
TARAPUR RUBBER PRODUCTS PVT. LTD. Vs. UNITED MAZDOOR UNION AND SHRI S.D. SURYAWANSHI, JUDGE, THIRD LABOUR COURT
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April 20, 1998 |
TATA HYDRO ELECTRIC POWERS SUPPLY CO. LTD., THE ANDHRA VALLEY POWER SUPPLY CO. LTD. AND THE TATA POWER COMPANY LIMITED Vs. MS. D.A. MENDONSA AND SHRI P.W. BHUYAR, PRESIDING OFFICER, SIXTH LABOUR COURT
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August 11, 1998 |
TEXTILE KAMGAR SABHA Vs. M/S. ALPANA TEXTILE PROCESSORS PVT. LTD. AND MR. KAILASH AGARWAL, DIRECTOR, M/S. ALPANA TEXTILE PROCESSOR PVT. LTD.
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August 31, 1998 |
THE BOMBAY MUNICIPAL EDUCATION DEPARTMENT CO-OPERATIVE BANK LIMITED Vs. COOPERATIVE BANK EMPLOYEES UNION
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April 23, 1998 |
THE CHAIRMAN, DUDHGANGA SAHAKARI DAIRY SOCIETY LTD. AND THE GENERAL MANAGER DUDHGANGA SAHAKARI DAIRY SOCIETY, LTD. Vs. SHRI DHONDIRAM SHRIPATI SURYAWANSHI DECEASED AND HENCE
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March 11, 1998 |
THE COMMISSIONER, KALYAN MUNICIPAL CORPORATION Vs. SHRI BALIRAM MHADHU KARBARI
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April 17, 1998 |
THE DIVISIONAL MANAGER, FOREST PROJECT DIVISION Vs. SHRI BALKRISHNA RAMCHANDRA KAMBLE
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April 3, 1998 |
THE EXECUTIVE ENGINEER, KANHER CANAL DIVISION NO. 2 Vs. SHRI RAMDAS KASHINATH PANDIT
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March 2, 1998 |
THE GENERAL MANAGER, THE BEST UNDERTAKINGS Vs. THE GENERAL SECRETARY, THE BEST WORKERS UNION AND SHRI CHANDRAKANT KASHID, BUS CONDUCTOR NO. 75133
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September 17, 1998 |
THE GENERAL SECRETARY, THE BEST WORKERS UNION Vs. THE GENERAL MANAGER, THE BEST UNDERTAKING
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April 22, 1998 |
THE GENERAL SECRETARY, THE BEST WORKERS UNION Vs. THE GENERAL MANAGER, THE BEST UNDERTAKING
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August 14, 1998 |
THE KOLHAPUR ZILLA GOVT. SERVANTS-CO-OPERATIVE BANK LTD. THROUGH CHIEF EX. OFFICER Vs. SHRI ANIL GANPATI DHERE
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August 19, 1998 |
THE MANAGER, SHREE VEERSHAIV CO-OP. BANK LTD. Vs. KALGONDA BHIMGONDA PATIL
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September 10, 1998 |
THE SUPERINTENDING ENGINEER AND EXECUTIVE ENGINEER, KOYANA DAM MAINTENANCE DIVISION Vs. RAJARAM BAJI SHELAR
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April 2, 1998 |
THE SUPERINTENDING ENGINEER, MAHARASHTRA STATE ELECTRICITY BOARD Vs. MISS V.D. SAPRE AND SHRI V.P. PATIL, PRESIDING OFFICER, IIND LABOUR COURT
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August 28, 1998 |
THE TRANSPORT EMPLOYEES ASSOCIATION THROUGH GENERAL SECRETARY Vs. THE MANAGING DIRECTOR, M/S. GHATGE PATIL TRANSPORT LTD.
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July 31, 1998 |
ULHASNAGAR MUNICIPAL CORPORATION & ANR. Vs. SHRI SANJAY PRABHAKAR PAWAR & 2 OTHERS
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July 31, 1998 |
ULHASNAGAR MUNICIPAL CORPORATION AND ANR. Vs. SHRI DEEPAK UDAY DABANE & 18 OTHERS
|
July 30, 1998 |
VIDEOCON INDIA LTD. Vs. NAGAR ZILHA MAZDOOR SENA
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April 27, 1998 |
VIJAY KUMAR M. DESHPANDE Vs. M/S. ACROW INDIA LTD.
|
January 20, 1998 |
VIN AUTO PARTS PVT. LTD. AND VIJAY ENGINEERS Vs. KARVEER KAMGAR SANGH
|
April 15, 1998 |
WELCOMEGROUP SEAROCK SHERATON LANDS END Vs. SEAROCK HOTEL EMPLOYEES UNION AND THE PRESIDING OFFICER
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June 11, 1998 |