(THE) NEW INDIA ASSURANCE CO. LTD. Vs. SHRI DEVKARANBHAI VASANBHAI KERASIYA AND ANR.
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August 29, 2008 |
A I PATEL TECHNICAL ASSTT Vs. EXECUTIVE ENGINEER
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February 19, 2008 |
A LATIF A GANI NOORANI Vs. VIJAYALAXMI ENTERPRISE PVT LTD
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July 28, 2008 |
A M C Vs. PIYUSH CHANDULAL SONI
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July 10, 2008 |
A M C T T M Vs. NARENDRABHAI LALBHAI SHAH
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August 29, 2008 |
A R CHAUHAN Vs. DIST DEVELOPMENT OFFICER
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February 18, 2008 |
AAKASH HARISHBHAI LIMBACHIA Vs. STATE OF GUJARAT
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October 16, 2008 |
AARASURI AMBAJI MATA DEVASTHAN TRUST Vs. GEMARJI MAGAN BHAI RAVAL
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July 15, 2008 |
AAYNABEN OZA W O AVDHESHBHAI OZA Vs. AVDHESHBHAI HARIDAS OZA
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August 26, 2008 |
ABBASBHAI ALIAS AJITBHAI PUNJABHAI VAGHELA Vs. DISTRICT MAGISTRATE
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April 16, 2008 |
ABDUL HAMIND @ USTAD IBRAHIM BHAI SHAIKH Vs. STATE OF GUJARAT
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April 17, 2008 |
ABDUL RASHID @ KALU MAHAMMED- BHAI MANIYAR Vs. STATE OF GUJARAT
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June 18, 2008 |
ABDUL REHMAN JUSAF PINJARA Vs. DY COLLECTOR
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June 20, 2008 |
ABDUL VAHAB ABDUL MAJID Vs. STATE OF GUJARAT
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March 28, 2008 |
ABID ALIAS DANGO IQBALBHAI LUHAR Vs. STATE OF GUJARAT
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July 22, 2008 |
ACHARYA KAMLESH KUMAR SURYAKANTBHAI Vs. REGISTRAR CO OP SOCIETIES
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June 10, 2008 |
ADARSH SANSKAR DHAM Vs. STATE OF GUJARAT
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January 9, 2008 |
ADARSH YUVAK MANDAL Vs. DISTRICT EDUCATION OFFICER
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June 18, 2008 |
ADD PLUS INDUSTRIES Vs. UNION OF INDIA
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April 30, 2008 |
ADDL CIT Vs. NATIONAL DAIRY DEVELOPMENT BOARD
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December 22, 2008 |
ADDL SPECIAL LAND ACQUISITION OFFICER Vs. SHAKRABHAI SHANABHAI PATEL
|
July 3, 2008 |
ADESARA NAVINCHANDRA JADAVJIBHAI Vs. STATE OF GUJARAT
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March 11, 2008 |
ADHUNIK YARNS LTD Vs. GUJARAT ELECTRIC BOARD
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December 11, 2008 |
ADITYA INDUSTRIES Vs. UNION OF INDIA
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April 2, 2008 |
ADIVASI SAMAJ VIKAS MANDAL Vs. STATE OF GUJARAT
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March 31, 2008 |
AFRSUBHAI MULJIBHAI GOKLANI Vs. STATE OF GUJARAT
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July 30, 2008 |
AGAM TEXTILE PVT LTD Vs. DAKSHIN GUJARAT VIJ COMPANY
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May 2, 2008 |
AGRICULTURAL PRODUCTS MARKET COMMITTEE Vs. PIYUSH M SUKHADIA
|
February 26, 2008 |
AGRICULTURE PRODUCE MARKET COMMUITTEE Vs. KANUBHAI LAXMANBHAI PATEL
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July 21, 2008 |
AHEMDABAD MUNICIPAL CORPORATION Vs. PRAVINBHAI H PATEL
|
June 20, 2008 |
AHIR HAMIRBHAI MENSI Vs. GOVIND KESHAVJI SUTHAR
|
August 5, 2008 |
AHMADBHAI KALUBHAI SHAIKH Vs. STATE OF GUJARAT
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July 17, 2008 |
AHMEDABAD DISTRICT CO OPERATIVE MILD PRODUCERS UNION LIMITED Vs. GEMARBHAI JAKSHIBHAI RABARI
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December 8, 2008 |
AHMEDABAD DISTRICT COOPERATIVEBANK LTD Vs. RAJENDRA C AMIN
|
May 8, 2008 |
AHMEDABAD DISTRICT PANCHAYAT Vs. MUKESHKUMAR PRAHLADBHAI PATEL
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January 9, 2008 |
AHMEDABAD JUPITER TEXTILE MILLS Vs. MAMLATDAR
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January 29, 2008 |
AHMEDABAD MINICIPAL CORPORATION Vs. PURSHOTTAMBHAI ATRAMBHIA ZALA VANKAR
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February 14, 2008 |
AHMEDABAD MUNICIPAL CORP Vs. R K SHAH AND ASSOCIATES
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September 30, 2008 |
AHMEDABAD MUNICIPAL CORP Vs. R L DESAI
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September 30, 2008 |
AHMEDABAD MUNICIPAL CORP Vs. TAXEL PLATIC LTD
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September 30, 2008 |
AHMEDABAD MUNICIPAL CORPN. Vs. DHULABHAI KHANABHAI
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May 6, 2008 |
AHMEDABAD MUNICIPAL CORPORATION Vs. ANANT KANUGA
|
September 30, 2008 |
AHMEDABAD MUNICIPAL CORPORATION Vs. BALDEVBHAI RANCHHOBHAI PATEL
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September 17, 2008 |
AHMEDABAD MUNICIPAL CORPORATION Vs. RAMESHCHANDRA MAGANLAL GOHIL
|
November 11, 2008 |
AHMEDABAD MUNICIPAL CORPORATION Vs. VADILAL GOVINDBHAI PATEL
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November 26, 2008 |
AHMEDABAD MUNICIPAL CORPORATION Vs. LILABEN HIRABEN
|
August 26, 2008 |
AHMEDABAD MUNICIPAL TRANSPORT CORPORATION Vs. GOPALSING G RAJPUT
|
May 8, 2008 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. BUDHABHAI ATMARAM
|
April 4, 2008 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. HARUNRASHID ABDULMATINKHAN PATHAN
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December 19, 2008 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. MINOR RITABEN RAVJIBHAI VAGHRITHRO FATHER & GUARDIAN-RAVJI
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December 22, 2008 |
AIYUB AHMED PATALIYA Vs. STATE OF GUJARAT
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November 25, 2008 |
AJAY ALIAS AJIYO DASHRATHBHAI NADIYA Vs. STATE OF GUJARAT
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February 21, 2008 |
AJAY ALIAS BHANO MITHABHAI KHAMAL Vs. STATE OF GUJARAT
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October 13, 2008 |
AJAY BABURAO PARMAR CHHARA Vs. COMMISSIONER OF POLICE
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March 10, 2008 |
AJAY NANALAL SONI Vs. P PANEERVEL
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March 25, 2008 |
AJAY VAGHJIBHAI KARENA Vs. STATE OF GUJARAT
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December 17, 2008 |
AJAYBHAI LALABHAI BARIYA Vs. COMMISSIONER OF POLICE
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March 14, 2008 |
AJIT BHIKHABHAI RAJMAL Vs. VADODARA POLICE COMMISSIONER
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March 12, 2008 |
AJIT GULABSING THAKORE Vs. STATE OF GUJARAT
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May 7, 2008 |
AJITBHAI KALUBHAI MAHIDA Vs. STATE OF GUJARAT
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February 25, 2008 |
AJITBHAI MULJIBHAI KATARIA Vs. COMMISSIONER OF POLICE
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August 8, 2008 |
AJITKUMAR GANPATLAL CHAUDHRY Vs. O L OF SAHYOG MILLS COMPANY LTD
|
October 23, 2008 |
AJITSINH ANDUBHA Vs. SPL LAQ OFFICER
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February 7, 2008 |
AJMERI NAZMABEN D/O SAKURBHAI NOOR MAHMAD Vs. STATE OF GUJARAT
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February 8, 2008 |
AKHATAR BIBI ABDULRAZAK GULAM RASUL Vs. UNITED INDIA INSURANCE CO LTD
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April 2, 2008 |
AKHILESHKUMAR GAJRAJSINH Vs. STATE OF GUJARAT
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April 8, 2008 |
AKSHAY CHANDUBHAI KACHHIA Vs. RUTUGNABHAI ARVINDBHAI TRIVEDI
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August 8, 2008 |
ALAMKHAN MAHMADJAN PATHAN Vs. STATE OF GUJARAT
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January 9, 2008 |
ALISHAN COOPERATIVE HOUSING SOCIETY LTD Vs. A K JADEJA
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May 13, 2008 |
ALLARAKHA Vs. DISTRICT MAGISTRATE- JAMNAGAR
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May 14, 2008 |
ALOKE KUMAR BANERJEE Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
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June 18, 2008 |
ALPESH JAGDISHBHAI RANA Vs. STATE OF GUJARAT
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January 30, 2008 |
AMADH BUDHA MADHADA Vs. STATE OF GUJARAT
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February 4, 2008 |
AMANBAHEN I BAPU Vs. DIRECTOR OF PRIMARY EDUCATION
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February 20, 2008 |
AMARATBHAI ALIAS AMAR CHATUR- BHAI PRAJAPATI Vs. DISTRICT MAGISTRATE- VALSAD
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July 16, 2008 |
AMARDEEP ASSOCIATION NAVSARI Vs. DEPUTY COLLECTOR
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June 25, 2008 |
AMARDEEP CHARITABLE TRUST Vs. STATE OF GUJARAT
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April 10, 2008 |
AMARJIT SHREERAM YADAV Vs. STATE OF GUJARAT
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September 30, 2008 |
AMARSINH AKSHYABHAI PATANWADIYA Vs. STATE OF GUJARAT
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May 12, 2008 |
AMARSINH MAGANBHAI SOLANKI Vs. STATE OF GUJARAT
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August 8, 2008 |
AMARSINHJI STATIONERY IND LTD Vs. STATE OF GUJARAT
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June 25, 2008 |
AMARSINHJI STATUINARY INDUSTRIES LTD Vs. VANKANER MUNICPALITY
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November 28, 2008 |
AMBALAL J DOSHI Vs. BHARAT TRADERS
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October 8, 2008 |
AMBALAL MOTILAL JAISWAL Vs. STATE OF GUJARAT
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July 30, 2008 |
AMBALAL PARSHOTTAMBHAI KATARIA Vs. JASHWANTKUMAR CHIMANLAL BHATT
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December 8, 2008 |
AMBALAL PURSHOTTAMBHAI PATEL Vs. MAFATBHAI HIRABHAI
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August 1, 2008 |
AMBARAM POPATBHAI Vs. STATE OF GUJARAT
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October 22, 2008 |
AMEENA KHWAJA MOHINUDDIN SHAIKH Vs. SECRETARY
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March 17, 2008 |
AMICHAND INVESTMENT PVT LTD Vs. DY CIT ASSTT S R
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April 22, 2008 |
AMICHANDJI POPATJI THAKORE Vs. STATE OF GUJARAT
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September 11, 2008 |
AMINABEN AKIBHUSSAIN AHEMADHUSSAIN MALEK Vs. DISTRICT MAGISTRATE
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June 19, 2008 |
AMINABEN FAKIRMOHEMMED VADGAMA Vs. STATE OF GUJARAT
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December 17, 2008 |
AMINKHAN ALIAS MUNNO S O HUSENKHAN JUMAKHAN YUSUFJAY Vs. STATE OF GUJARAT
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October 15, 2008 |
AMIR TAHER ALI VOHRA SADIKOT Vs. STATE OF GUJARAT
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December 22, 2008 |
AMIT DEEP SINGH Vs. STATE OF GUJARAT
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March 12, 2008 |
AMIT M PATHAKJI Vs. BHAVNA AMIT PATHAKJI
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July 9, 2008 |
AMIT SURENDRAKUMAR PANDE Vs. STATE OF GUJARAT
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February 12, 2008 |
AMIT SURESH BHATNAGAR Vs. INCOME TAX OFFICER
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October 21, 2008 |
AMIT YAMUNADUTT Vs. RAVINDRASINGH TARSENSINGH
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January 31, 2008 |
AMITA R PATEL Vs. STATE OF GUJARAT
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September 19, 2008 |
AMRATJI MANSUKHJI THAKOR Vs. STATE OF GUJARAT
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October 14, 2008 |
AMRELI CHAMBER OF COMMERCE Vs. STATE OF GUJARAT
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September 10, 2008 |
AMRISHBHAI ARVINDBHAI PATEL Vs. STATE OF GUJARAT
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April 4, 2008 |
AMRUDHAM PAIKIR SWAMI SUBRAMANIYAM Vs. STATE OF GUJARAT
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September 25, 2008 |
AMRUT HARJI @ HARJIVAN THAKKAR Vs. STATE OF GUJARAT
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January 15, 2008 |
AMRUTBHAI G DESAI Vs. STATE OF GUJARAT
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February 27, 2008 |
AMRUTLAL KANJIBHAI BAROT Vs. STATE OF GUJARAT
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November 20, 2008 |
AMRUTLAL PARAGJI DESAI Vs. JAYABEN HARIBHAI PATEL
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July 21, 2008 |
AMRUTLAL POPATLAL PARMAR Vs. MAYURBHAI INDUBHAI SHAHERAVALA
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December 3, 2008 |
ANAND MERCANTILE CO OPERATIVE BANK Vs. STATE OF GUJARAT
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January 8, 2008 |
ANAND SWAROOP SHARADCHANDRA PATEL Vs. STATE OF GUJARAT
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October 14, 2008 |
ANANDRAO KHANDERAO Vs. STATE OF GUJARAT
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June 24, 2008 |
ANANTBHAI GOVINDBHAI KALGUDE Vs. DEPUTY COLLECTOR
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July 18, 2008 |
ANANTRAY JATASHANKAR RAWAL Vs. STATE OF GUJARAT
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May 9, 2008 |
ANDAGRO SERVICES PVT LTD Vs. UNION OF INDIA
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February 8, 2008 |
ANIL ALIAS BHURIYO JAGDISHBHAI GURNANI SINDHI Vs. COMMISSIONER OF POLICE- AHMEDABAD CITY
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July 21, 2008 |
ANIL CHITARMAL SAMARIYA Vs. STATE OF GUJARAT
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May 1, 2008 |
ANIL KALYANBHAI ZAVERI FOR G L F LIMITED Vs. STATE OF GUJARAT
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January 23, 2008 |
ANIL MULCHAND GANGAVANI Vs. STATE OF GUJARAT
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January 30, 2008 |
ANIL SHAMBHURAV GOSWAMI Vs. COMMISSIONER OF POLICE
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July 1, 2008 |
ANIL SYNTHETICS LTD Vs. KAMLABEN W/O HIMATSING JIVANSING
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November 11, 2008 |
ANIL THAKOREDAS MEGHANI Vs. STATE OF GUJARAT
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January 16, 2008 |
ANILKUMAR AMOLAKCHAND KANSAL Vs. ADMINISTRATOR
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November 11, 2008 |
ANILKUMAR CHHAGANLAL MEHTRA Vs. STATE OF GUJARAT
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May 7, 2008 |
ANILKUMAR CHUNILAL BHAYANI Vs. STATE OF GUJARAT
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June 30, 2008 |
ANISH AHMED KHURSHIDAHMED MUSLIM Vs. DISTRICT MAGISTRATE
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June 17, 2008 |
ANITHA PK PRABHAKARAN Vs. VIKRAMSINGH BALVANTSIGH SOLANKI
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March 27, 2008 |
ANJALIBEN WF/O ANILBHAI GOPALBHAI CHATURVEDI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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August 22, 2008 |
ANNAPURNA MAHILA SEVA TRUST C/O ANNAPURNA MAILING SEVA Vs. POST MASTER GENERAL
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July 23, 2008 |
ANSUYABEN HIMMATSINH PARMAR Vs. HEMANT RAMVILAS JAIN
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October 14, 2008 |
ANUBHAI HAMIRBHAI KHASIYA Vs. SHREE KODINAR TALUKA CO OP BANKING UNION
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September 10, 2008 |
APAR LIMITED Vs. UNION OF INDIA
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June 19, 2008 |
APNI SAHAKARI BANK LTD Vs. SHYAM TRADERS
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February 15, 2008 |
APOORVA SHANTILAL SHAH Vs. STEEL AUTHORITY OF INDIA A COMPANY
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August 6, 2008 |
APURV R HATHI Vs. JG ARORA OR SUCCESSOR DESIGNATED AUTHORITY UNDER
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July 23, 2008 |
AQUATREAT ENGINEERS CO LTD Vs. MADHUSUDAN CERAMICS LTD
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April 29, 2008 |
ARAB SHIPPING CO LLC Vs. J S OCEAN LINERS PTE LTD
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May 16, 2008 |
ARCHANA HEMENDRA MISKIN Vs. HEMENDRAN ARJUNBHAI MISKIN
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July 31, 2008 |
ARCHANABEN PARESHBHAI PATEL Vs. PARESHBHAI HARSHADBHAI PATEL
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July 10, 2008 |
ARCHNABEN PRAKASHBHAI TRIKAM Vs. STATE OF GUJARAT
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May 7, 2008 |
ARIF Y MALEK Vs. STATE OF GUJARAT
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December 4, 2008 |
ARIHANT ADVERTISERS Vs. AHMEDABAD MUNICIPAL CORPORATION
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July 11, 2008 |
ARJAN VEJABHAI ULWA Vs. DISTRICT MAGISTRATE
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June 17, 2008 |
ARJANBHAI GAGJIBHAI NANDODA Vs. STATE OF GUJARAT
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December 18, 2008 |
ARJUN RAMCHCHAM PASVAN Vs. STATE OF GUJARAT
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November 18, 2008 |
ARJUN SHANKARBHAI RATHODIYA Vs. STATE OF GUJARAT
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January 24, 2008 |
ARJUNBHAI CHHAGANBHAI JAYSWAL Vs. STATE OF GUJARAT
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June 18, 2008 |
ARPANABEN BIPINCHANDRA SHAH Vs. REGIONAL PASSPORT OFFICE
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July 17, 2008 |
ARPANABEN KRUNAL SHAH Vs. REGIONAL PASSPORT OFFICE
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August 12, 2008 |
ARPITA GUNVANTRAI JOSHI Vs. JOINT ADMISSION COMMITTEE FOR PROFESSIONAL COURSES
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May 2, 2008 |
ARUN LAND CORPORATION Vs. SPECIAL LAND ACQUISITION OFFICER
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August 29, 2008 |
ARUNABEN Vs. STATE OF GUJARAT
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July 4, 2008 |
ARUNABEN C DAVE Vs. STATE OF GUJARAT
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July 21, 2008 |
ARUNSINH AMBICAPRASAD RAJPUT Vs. STATE OF GUJARAT
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June 30, 2008 |
ARVIND ALIAS RAVINDRABHAI DILHI MEVARAM SHRIVASTAV Vs. STATE OF GUJARAT
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May 6, 2008 |
ARVIND FASHION LTD Vs. MAHIPATSINH LAXMANSINH VAGHELA
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December 4, 2008 |
ARVIND GUPTA Vs. STATE OF GUJARAT
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December 19, 2008 |
ARVIND KESHAVLAL SHAH Vs. STATE OF GUJARAT
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September 25, 2008 |
ARVIND KUMAR MANIALA Vs. STATE OF GUJARAT
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December 1, 2008 |
ARVIND NARANABHA GADHVI Vs. RAVIKUMAR RAMESHCHANDRA SANI
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August 28, 2008 |
ARVINDBHAI ANOPBHAI RAJPUT Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
ARVINDBHAI BATUKBHAI GALORIYA Vs. POLICE COMMISSIONER
|
July 18, 2008 |
ARVINDBHAI CHIMANBHAI PADHIYAR Vs. SATE OF GUJARAT
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February 14, 2008 |
ARVINDBHAI DEVRAMBHAI PATEL Vs. STATE OF GUJARAT
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February 27, 2008 |
ARVINDBHAI HIMMATBHAI MANJARAWALA Vs. G S R T C
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July 14, 2008 |
ARVINDBHAI KHAPABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
|
April 15, 2008 |
ARVINDBHAI P PANCHAL Vs. VINAYAK FOAM PVT LTD
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March 25, 2008 |
ARVINDBHAI RAMJIBHAI SHAH Vs. SAHYOG CO OPERATIVE BANK LTD
|
March 31, 2008 |
ARVINDBHAI S PANCHAL Vs. HINDUSTAN OXYGEN GAS CO LTD
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November 14, 2008 |
ARVINDBHAI SHANABHAI JHALA Vs. STATE OF GUJARAT
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September 16, 2008 |
ARVINDBHAI VISHRAMBHAI GUPTA Vs. STATE OF GUJARAT
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October 8, 2008 |
ARYAN FINEFEB LTD Vs. UNION OF INDIA
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June 27, 2008 |
ASHA M BARASARA Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
February 11, 2008 |
ASHAPURA ARCADIA LOGISTIC PVT LTD THROUGH DIRECTOR - ARVIND KANTILAL SHAH Vs. STATE OF GUJARAT
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October 16, 2008 |
ASHAPURA ENTERPRISE Vs. FOOD CORPORATION OF INDIA
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June 30, 2008 |
ASHAPURA PROTEINS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
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September 11, 2008 |
ASHESH PRAVINCHANDRA MANDAVIA Vs. STATE OF GUJARAT
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November 26, 2008 |
ASHISH METAL ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
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October 16, 2008 |
ASHOK @ BADRU KISHAN KAHAR Vs. STATE OF GUJARAT
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August 5, 2008 |
ASHOK GANGDAS KANJIYA Vs. DISTRICT MAGISTRATE
|
June 16, 2008 |
ASHOK HIRABHAI LIMBASIYA Vs. STATE OF GUJARAT
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October 20, 2008 |
ASHOK KESHAVLAL SHAH Vs. O L OF KENGOLD (INDIA) LTD
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December 29, 2008 |
ASHOK LEYLAND LIMITED Vs. STATE OF GUJARAT
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April 3, 2008 |
ASHOK RADHESHYAM RAJPUT Vs. STATE OF GUJARAT
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April 10, 2008 |
ASHOK RATILAL PARMAR Vs. STATE OF GUJARAT
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January 29, 2008 |
ASHOK RATILAL PARMAR Vs. DISTRICT MAGISTRATE SURENDRANAGAR
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August 7, 2008 |
ASHOK TUKARAM SALUNKE MARATHI Vs. STATE OF GUJARAT
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February 18, 2008 |
ASHOKBHAI Vs. STATE OF GUJARAT
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May 12, 2008 |
ASHOKBHAI ALIAS BAVO HIRABHAI PARMAR Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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May 1, 2008 |
ASHOKBHAI D NAIK Vs. STATE OF GUJARAT
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February 12, 2008 |
ASHOKBHAI KANJIBHAI PARMAR Vs. STATE OF GUJARAT
|
May 14, 2008 |
ASHOKBHAI MANIBHAI DESAI Vs. STATE OF GUJARAT
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January 11, 2008 |
ASHOKBHAI PALABHAI VANKER Vs. JAYSHREE CORPORATION
|
September 23, 2008 |
ASHOKBHAI RAYJIBHAI FULMALI THRO MOTHER-SONABEN RAYJIBHAI Vs. COMMISSIONER OF POLICE, BARODA
|
February 22, 2008 |
ASHOKBHAI SAVJIBHAI VEKARIYA Vs. GUJARAT STATE FINANCIAL CORPORATION
|
October 17, 2008 |
ASHOKKUAMR HARIRAM KANSAL Vs. STATE OF GUJARAT
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January 16, 2008 |
ASHOKKUMAR RAJENDRAKUMAR Vs. MUSA AAMAD LAKHA
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July 16, 2008 |
ASHOKKUMAR SEVAKRAM RANGLANI Vs. LAXMANDAS SATRAMDAS
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July 10, 2008 |
ASHOKSINH JORUBHA VAGHELA Vs. STATE OF GUJARAT
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November 27, 2008 |
ASHVINKUMAR VALJIBHAI LAKHATARIA Vs. STATE OF GUJARAT
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November 10, 2008 |
ASHWIN CHATURBHAI PARMAR Vs. STATE OF GUJARAT
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July 31, 2008 |
ASHWIN DINESHBHAI NAYKA Vs. STATE OF GUJARAT
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May 16, 2008 |
ASHWIN H CHARYA Vs. CHUNILAL VALJIBHAI & 2
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November 28, 2008 |
ASHWIN KUMAR JAYNTILAL SHAH Vs. STATE OF GUJARAT
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July 8, 2008 |
ASHWIN RANCHHODBHAI SOLANKI Vs. STATE OF GUJARAT
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August 12, 2008 |
ASHWINBHAI G DAVE Vs. STATE OF GUJARAT
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October 14, 2008 |
ASHWINKUMAR CHANDULAL SHAH Vs. STATE OF GUJARAT
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February 5, 2008 |
ASHWINKUMAR KANTILAL SHAH Vs. STATE OF GUJARAT
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February 13, 2008 |
ASHWINKUMAR NEE PANKAJBHAI GORDHANBHAI PATEL Vs. STATE OF GUJARAT
|
July 7, 2008 |
ASIF ALIAS BACHHO YASINBHAI SHAIKH Vs. COMMISSIONER OF POLICE
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February 14, 2008 |
ASIF MAHEBUBMIYA SHAIKH Vs. STATE OF GUJARAT
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March 13, 2008 |
ASIF MIRKHAN HUSSAINMIYA MALEK Vs. STATE OF GUJARAT
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January 9, 2008 |
ASLAM NEAM SHAIKH Vs. STATE OF GUJARAT
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February 12, 2008 |
ASSISTANT COMMISSIONER OF INCOME Vs. JAGDISHBHAI NANUBHAI TEKRAWALA
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August 7, 2008 |
ASSOCIATION OF GUJARAT EMPLOYERS Vs. INDUSTRIAL TRIBUNAL AND ANOTHER
|
December 23, 2008 |
ASST C I T Vs. SHANTI DYEING AND FINISHING WORK
|
January 21, 2008 |
ASST COMMISSIONER OF INCOME TAX Vs. LATE SHRIMANT F P GAEKWAD THRO
|
September 2, 2008 |
ASST COMMISSIONER OF INCOME TAX Vs. SAYAJI IRON WORKDCONTRACTLTD
|
November 11, 2008 |
ASSTT. CIT-II Vs. EMMTICI ENGG. LTD.
|
July 18, 2008 |
ASSTT. COMMISSIONER OF INCOME TAX Vs. COROMANDAL INVESTMENT PVT. LTD.
|
July 28, 2008 |
ASWINKUMAR CHANDULAL MODIYA Vs. JOINT CHARITY COMMISSIONER
|
February 22, 2008 |
ATIYABHAI KARNABHAI VADHIYA Vs. SAVJIBHAI MALDEBHAI GORAD
|
December 3, 2008 |
ATMARAMN MADHAVLAL PATEL Vs. STATE OF GUJARAT
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February 13, 2008 |
ATUL SHANTILAL PATANI Vs. STATE OF GUJARAT
|
October 13, 2008 |
ATULBHAI BANSILAL SHAH Vs. STATE OF GUJARAT
|
February 29, 2008 |
ATULBHAI PATEL DIRECTOR BARODA DISTRICT CO OP MILK Vs. STATE OF GUJARAT
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December 16, 2008 |
ATULYA YOGENDRA MAFATLAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 8, 2008 |
AUSTIN ENGINEERING CO. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 18, 2008 |
AVANI PETROCHEM P. LTD. Vs. STATE
|
May 8, 2008 |
AVANTIBEN W/O UNITBHAI MUNIYABHAI CHHARA Vs. COMMISSIONER OF POLICE
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February 13, 2008 |
AVERY INDIA LIMITED Vs. PARESH GULABBHAI MEGHNATHI
|
July 18, 2008 |
AWESOME SPORTS WEAR Vs. P S INTERNATIONAL
|
October 20, 2008 |
AYAR RUPA KARSAN Vs. JILUBAI SALEMAMAD ABHRAM RAYMA
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February 13, 2008 |
AYUB @ BIBODO HAMIR ALI KHOKHAR Vs. STATE OF GUJARAT
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August 13, 2008 |
AYUBBHAI ALIAS ABO MAHAMADBHAISUMRA Vs. STATE OF GUJARAT
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January 30, 2008 |
AYUBKHAN MOMINKHAN PTHAN Vs. STATE OF GUJARAT
|
May 9, 2008 |
B D KATHROTIA Vs. STATE OF GUJARAT
|
December 8, 2008 |
B I F R Vs. KAY PACKAGINGS PVT LTD
|
November 24, 2008 |
B K PATEL MEDICAL OFFICER Vs. STATE OF GUJARAT
|
February 15, 2008 |
B M RAIYANI Vs. STATE OF GUJARAT
|
September 2, 2008 |
B S PADHIYAR Vs. STATE OF GUJARAT
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September 9, 2008 |
B.B. LATHIA Vs. SHRADHHA AROMATICS P. LTD.
|
September 12, 2008 |
B.I.F.R. Vs. CMD, APS STAR INDUSTRIES LTD.
|
February 12, 2008 |
BABALDAS AMTHARAM PATEL Vs. BHAGYALAXMI CO OP BANK LTD
|
June 25, 2008 |
BABARSINH GANPATSINH CHAUHAN Vs. STATE OF GUJARAT
|
April 16, 2008 |
BABU @ BABBU BHAIYA IMAMUDDIN SHEKH Vs. COMMISSIONER OF POLICE
|
April 17, 2008 |
BABUBHAI @ PINTU S/O ARJANBHAITHAKOR Vs. STATE OF GUJARAT
|
June 30, 2008 |
BABUBHAI BHIMBHAI BOKHIRIA Vs. STATE OF GUJARAT
|
December 11, 2008 |
BABUBHAI CHHAGANBHAI SONI Vs. STATE OF GUJARAT
|
April 28, 2008 |
BABUBHAI DAHYABHAI DABHI Vs. STATE OF GUJARAT
|
November 17, 2008 |
BABUBHAI DANJIBHAI RATHOD Vs. DISTRICT MAGISTRATE
|
March 14, 2008 |
BABUBHAI LALJIBHAI BODHRA Vs. STATE OF GUJARAT
|
January 17, 2008 |
BABUBHAI MAKANBHAI NAYKA Vs. STATE OF GUJARAT
|
December 2, 2008 |
BABUBHAI MELABHAI MAJIRANA Vs. STATE OF GUJARAT
|
October 14, 2008 |
BABUBHAI MULJIBHAI GORAVA Vs. STATE OF GUJARAT
|
June 20, 2008 |
BABUBHAI N PARMAR Vs. PRINCIPAL VANRAJKUMAR SHALA
|
December 1, 2008 |
BABUBHAI PARSHOTTAMDAS PATEL Vs. SITABEN W O MAGANBHAI KACHARADAS
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May 16, 2008 |
BABUBHAI POPATBHAI Vs. STATE OF GUJARAT
|
September 26, 2008 |
BABUBHAI V PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
July 8, 2008 |
BABUBHAI VIRABHAI BARIYA Vs. STATE OF GUJARAT
|
December 10, 2008 |
BABULAL MOHANDAS NIMBARK Vs. STATE OF GUJARAT
|
September 2, 2008 |
BACHCHHANSING MUNASINGH Vs. ANNAPURNABEN RAMNATH
|
July 7, 2008 |
BACHU ALIAS JITU GOPEECHAND KASHWANI SINDHEE Vs. STATE OF GUJARAT
|
July 21, 2008 |
BACHU KARSAN KUTANA Vs. STATE OF GUJARAT
|
February 19, 2008 |
BACHUBHA DADBHA GOHIL Vs. TEMBHA CHHANUBHA GOHIL
|
July 8, 2008 |
BACHUBHAI MOHANBHAI CHAVDA Vs. VANRAJSINH RAISINH CHAVDA
|
July 14, 2008 |
BACHUBHAI UKABHAI NAYAK Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 30, 2008 |
BADALBHAI MAGANBHAI CHHARA Vs. STATE OF GUJARAT
|
May 14, 2008 |
BADARKHA KAVITHA NUTAN KELVANIMANDAL Vs. GUJARAT SECONDARY AND HIGHER SECONDARY EDUCATION BOARD
|
October 6, 2008 |
BAGMAR FINANCE LIMITED Vs. STATE OF GUJARAT
|
December 16, 2008 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. DIPAKKUMAR NARAYANBHAI NAI
|
September 30, 2008 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. KALUBHAI BHIMABHAI PARMAR
|
April 30, 2008 |
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. NARANBHAI MAKANBHAI RATHWA
|
February 4, 2008 |
BALABHAI RANABHAI RADA Vs. DISTRICT MAGISTRATE
|
July 16, 2008 |
BALBEERSING AMARSING BHELE PUNJABI Vs. STATE OF GUJARAT
|
July 18, 2008 |
BALDEVBHAI @ BALI VIRBHANUBHAIDANGAR Vs. STATE OF GUJARAT
|
October 14, 2008 |
BALDEVBHAI @ SITARAM CHHAGAN- BHAI MAKWANA Vs. COMMISSIONER OF POLICE
|
June 17, 2008 |
BALDEVBHAI PRABHUDAS PATEL Vs. STATE OF GUJARAT
|
October 6, 2008 |
BALDEVJI ICHHAJI THAKORE Vs. STATE OF GUJARAT
|
October 14, 2008 |
BALKRISHNA RAMANLAL RAO Vs. KANUBHAI SHIVLALBHAI BRAHMBHATT
|
April 3, 2008 |
BALKRISHNA RAMCHANDRA PANDOY Vs. STATE OF GUJARAT
|
February 21, 2008 |
BALKRISHNA T THAKKAR Vs. SANRHEA TECHNICAL TEXTILES LTD
|
August 1, 2008 |
BALSANGJI LAXMANJI RATHOD Vs. STATE OF GUJARAT
|
June 27, 2008 |
BALUBEN W/O RAISING MOTIBHAI PARMAR Vs. DISTRICT MAGISTRATE
|
June 19, 2008 |
BALUBHAI @ BIPINCHANDRA GOVINDBHAI KOLI PATEL Vs. STATE OF GUJARAT
|
May 6, 2008 |
BALUBHAI BHANGIYABHAI CHAUDHARI Vs. AMRUTBHAI BABUBHAI CHAUDHARY
|
July 10, 2008 |
BALUBHAI LALABHAI Vs. STATE OF GUJARAT
|
May 6, 2008 |
BALVANT @ PRAKASH MANGALDAS NAI Vs. STATE OF GUJARAT
|
October 14, 2008 |
BALVANTBHAI RANCHHODBHAI TANDEL Vs. DISTRICT MAGISTRATE
|
April 30, 2008 |
BALVANTJI MANAJI THAKOR Vs. STATE OF GUJARAT
|
November 27, 2008 |
BALVEERSINH CHATTARSINH CHAUHAN Vs. STATE OF GUJARAT
|
February 21, 2008 |
BANARASIBEN GOVINDJI DAYBHA Vs. UMANG K CHOKSI
|
March 4, 2008 |
BANARASIBEN GOVINDJI DAYBHA Vs. STATE OF GUJARAT
|
March 4, 2008 |
BANK OF BARODA Vs. O.L. OF BENZO PETROCHEMICALS LTD.
|
April 25, 2008 |
BANNER PHARMACAPS PVT LTD Vs. STATE
|
December 19, 2008 |
BANSILAL CHOKHARAM BISHNOI Vs. STATE OF GUJARAT
|
January 16, 2008 |
BANSILAL DHANSUKHLAL KHARVA Vs. DEPUTY COLLECTOR
|
July 29, 2008 |
BARANDA KALABHAI KAVAJI Vs. PRANTJI KELVANI MANDAL
|
December 26, 2008 |
BARDOLI PRADESH KUTCHH KADVA PATIDAR SAMAJ Vs. NITINBHAI GOPALBHAI RANA
|
December 2, 2008 |
BARFIWALA TRISHA TUSHARKUMAR Vs. UNION OF INDIA
|
September 1, 2008 |
BARIA AMBABEN VIKRAMBHAI Vs. STATE OF GUJARAT
|
January 17, 2008 |
BARKEBHAI FELE VARLI Vs. STATE OF GUJARAT
|
June 18, 2008 |
BARODA GLASS WORKS Vs. STATE OF GUJARAT
|
January 24, 2008 |
BARODA MUNICIPAL CORPORATION Vs. MUKESH CHUNILAL PARMAR
|
May 8, 2008 |
BAROT JASWANTBHAI BHIKABHAI Vs. STATE OF GUJARAT
|
October 21, 2008 |
BASANTKUMAR ANTARYAMI JENA Vs. SURAT MUNICIPAL CORPORATION
|
July 29, 2008 |
BASHIRMIYA NAJJUMIYA MALIK Vs. KAYMIG AGENCIES
|
August 29, 2008 |
BASIR @ KALU HUSAINBHAI JESANI Vs. COMMISSIONER OF POLICE
|
March 11, 2008 |
BATUKBHAI B PATEL Vs. TUG JOSHUA
|
August 12, 2008 |
BAVABHAI KARSANBHAI PATEL Vs. MONA KHANDAR
|
June 23, 2008 |
BAVANKA INUSBHAI JAMALBHAI Vs. STATE OF GUJARAT
|
October 8, 2008 |
BEBIBEN Vs. STATE OF GUJARAT
|
February 14, 2008 |
BEBIBEN POONAM SHAKRABHAIPATANI Vs. POLICE COMMISSIONER OF AHMEDABAD CITY
|
May 6, 2008 |
BEENABEN Vs. MUKESHBHAI HARJIBHAI KANANI
|
July 18, 2008 |
BEGADIYA SOMABHAI KALABHAI Vs. STATE OF GUJARAT
|
October 14, 2008 |
BHABHLUBHAI JIVABHAI NAJANI Vs. STATE OF GUJARAT
|
October 22, 2008 |
BHACHU KARSAN KOLI Vs. STATE OF GUJARAT
|
September 4, 2008 |
BHAGAT EXPORTS Vs. UNION OF INDIA
|
September 16, 2008 |
BHAGUBHAI THAGALABHAI GAMIT Vs. STATE OF GUJARAT
|
July 18, 2008 |
BHAGUDEO FLOUR MILLS P. LTD. Vs. O.L. OF DISHA AGRO INDUSTRIES LTD.
|
April 29, 2008 |
BHAGWANBHAI ARSIBHAI PACHODI Vs. STATE OF GUJARAT
|
May 9, 2008 |
BHAGWANBHAI BABABHAI SMARAK EDUCATION TRUST Vs. STATE OF GUJARAT
|
January 25, 2008 |
BHAGWANDAS VRAJLAL BATHIYA Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
BHAICHANDBHAI DHARMA Vs. STATE OF GUJARAT
|
January 31, 2008 |
BHAILALBHAI ARJUNBHAI VASAVA Vs. STATE OF GUJARAT
|
May 6, 2008 |
BHAILALBHAI GIRDHARBHAI BARIYA Vs. MANAGING DIRECTOR- GUJARAT WATER RESOURCES DEVELOPMENT
|
January 17, 2008 |
BHALABHAI JIVABHAI PRAJAPATI Vs. UNITED INDIA INSURANCE CO LTD
|
February 15, 2008 |
BHALABHAI RAIYJIBHAI GOHIL Vs. STATE OF GUJARAT
|
October 20, 2008 |
BHALCHANDRA PARMANAND PANCHAL Vs. STATE OF GUJARAT
|
June 23, 2008 |
BHAMBHI AMARABHAI LEBABHAI Vs. CHENVA MANABHAI KALABHAI
|
December 3, 2008 |
BHANABHAI G PARMAR Vs. STATE OF GUJARAT
|
January 17, 2008 |
BHANGI KALABHAI GULABBHAI Vs. UMEDSINH RENSINH THAKER
|
February 20, 2008 |
BHANKHLA JUTH TELIBIYAN UTPATHAK SAHAKARI MANDALI LTD Vs. DISTRICT REGISTRAR
|
March 3, 2008 |
BHANUBEN ROHITBHAI PUNJABHAI Vs. STATE OF GUJARAT
|
May 6, 2008 |
BHANUBHAI SHANABHAI ZALA Vs. STATE OF GUJARAT
|
May 5, 2008 |
BHANVARLAL ALIAS BHAMRO JAMTAJI RABARI THRO COUSION BROTHER Vs. STATE OF GUJARAT
|
July 7, 2008 |
BHANWARSINHH KANSINH KUMPAWAT Vs. GULAMSUDAM BHANDARI
|
January 7, 2008 |
BHARAT ALIAS AFRICO MANILAL SATHVARA Vs. POLICE COMMISSIONER
|
March 28, 2008 |
BHARAT BHAI R BHAVSAR Vs. DIRECTOR OF MUNICIPALITIES
|
June 23, 2008 |
BHARAT BUDHAJI PRAJAPATI Vs. COMMISSIONER OF POLICE
|
April 28, 2008 |
BHARAT CHHOTALAL VAGHELA Vs. STATE OF GUJARAT
|
January 7, 2008 |
BHARAT CO OP BANK LTD Vs. UNION OF INDIA
|
May 5, 2008 |
BHARAT FOODS CO OPERATIVE LTD Vs. STATE OF GUJARAT
|
June 27, 2008 |
BHARAT JETHALAL JOSHI Vs. STATE OF GUJARAT
|
December 12, 2008 |
BHARAT JETHALAL JOSHI Vs. STATE OF GUJARAT
|
December 2, 2008 |
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF GUJARAT
|
December 16, 2008 |
BHARAT SANCHAR NIGAM LTD. THRO GENERAL MANAGER AND ANR. Vs. ASHOKKUMAR KALIDAS NAYAK THRO POA AND ANR.
|
February 12, 2008 |
BHARAT SHANKARBHAI KEVAT Vs. STATE OF GUJARAT
|
June 25, 2008 |
BHARATBHAI DHANJIBHAI MODI Vs. COLLECTOR
|
February 5, 2008 |
BHARATBHAI GORDHANDAS SOMAIYA Vs. DEPUTY COLLECTOR
|
January 15, 2008 |
BHARATBHAI HARJIBHAI MAKWANA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
July 14, 2008 |
BHARATBHAI K UNADKAT Vs. KUSUMGAURI GULABRAI DOSHI
|
December 5, 2008 |
BHARATBHAI MADHABHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 26, 2008 |
BHARATBHAI RAMANBHAI PATEL Vs. COMMISSIONER OF POLICE
|
August 6, 2008 |
BHARATBHAI VITTHALBHAI PATAN Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
September 1, 2008 |
BHARATIBEN Vs. STATE OF GUJARAT
|
July 7, 2008 |
BHARATKUMAR PUNJALAL CHAUHAN Vs. STATE OF GUJARAT
|
March 27, 2008 |
BHARATSINH CHUDASAMA FILM P. LTD. Vs. STATE
|
March 12, 2008 |
BHARATSINH P CHUDASAMA & ORS Vs. STATE OF GUJARAT
|
May 16, 2008 |
BHARATSINH SETANSINH VIHOL Vs. STATE OF GUJARAT
|
January 24, 2008 |
BHARMIBEN BHANU BHANA Vs. STATE OF GUJARAT
|
December 17, 2008 |
BHARTI TRUST Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2008 |
BHARTIBEN RAMESHBHAI PATEL Vs. RAVAL SAVABHAI RUNGNATHBHAI
|
September 5, 2008 |
BHARTIBEN UDAJI JESINGJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
July 7, 2008 |
BHARVAD HAMIR VIHABHAI Vs. STATE OF GUJARAT
|
January 9, 2008 |
BHARVAD JASABHAI NAGJIBHAI Vs. STATE OF GUJARAT
|
July 1, 2008 |
BHARWAD GOBARBHAI WAGHABHAI Vs. STATE OF GUJARAT
|
December 24, 2008 |
BHASKARCHANDRA MAHENDRAPRASD JOSHI Vs. STATE OF GUJARAT
|
April 1, 2008 |
BHAVANSING ANOPSING CHAUHAN THRO BROTHER-TERSING ANOPSING Vs. STATE OF GUJARAT
|
July 8, 2008 |
BHAVESH C MEHTA Vs. JT CHARITY COMMISSIONER
|
August 5, 2008 |
BHAVESH MANSUKHLAL THAKAR Vs. STATE OF GUJARAT
|
February 6, 2008 |
BHAVESHKUMAR ALIAS LALU CHANDRAKANT PATEL Vs. STATE OF GUJARAT
|
July 21, 2008 |
BHAVESHKUMAR BHANUSHANKER PANDYA Vs. STATE OF GUJARAT
|
December 3, 2008 |
BHAVESHKUMAR JAVANBHAI KHANT Vs. COMMISSIONER OF POLICE
|
June 27, 2008 |
BHAVESHKUMAR KHIMJIBHAI DABHI Vs. STATE OF GUJARAT
|
February 21, 2008 |
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. REGISTRAR
|
April 3, 2008 |
BHAVNAGAR MUNICIPAL CORPORATION Vs. BHANUBEN MAGANBHAI GAVALIA
|
November 19, 2008 |
BHAYALU @ SANJAYBHAI VINODRAI BHATT Vs. STATE OF GUJARAT
|
November 10, 2008 |
BHEMJIBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
|
October 16, 2008 |
BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT
|
March 11, 2008 |
BHIKHABHAI DAHYABHAI JAJADIYA Vs. STATE OF GUJARAT THRO AVINASH KUMAR IAS OR HIS SUCCESSOR
|
March 19, 2008 |
BHIKHABHAI ISHWARBHAI PATEL Vs. KANJIBHAI CHATURBHAI
|
December 5, 2008 |
BHIKHABHAI KISHORBHAI MACHHOYA Vs. COMMISSIONER OF POLICE
|
April 3, 2008 |
BHIKHABHAI NAGJIBHAI Vs. TORRENT POWER LIMITED
|
February 8, 2008 |
BHIKHABHAI NARJIBHAI PATEL Vs. DEPUTY COLLECTOR
|
July 25, 2008 |
BHIKHABHAI SHANABHAI PAREKH Vs. TARANALSINH KESARISINH
|
January 22, 2008 |
BHIKHIBEN VALLABHBHAI NANABHAI Vs. CHHIMKABHAI VALLABHBHAI PATEL
|
July 3, 2008 |
BHIKHUBHAI DAHYABHAI SAVALIYA Vs. PASCHIM GUJARAT VIJ CO LTD
|
July 18, 2008 |
BHIKHUBHAI JAIRAMBHAI PATEL Vs. PRAKASHBHAI AMRUTBHAI DESAI
|
September 26, 2008 |
BHIMAJI GIRDHARIJI MALI Vs. STATE OF GUJARAT
|
July 28, 2008 |
BHIMANI JAYESHKUMAR GIRDHAR BHAI Vs. DEPUTY COLLECTOR
|
August 25, 2008 |
BHOGILAL N PATEL Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
May 9, 2008 |
BHOPABHAI PREMJIBHAI KOLI Vs. STATE OF GUJARAT
|
February 12, 2008 |
BHOPARAM KANARAMJI BHUNGAR Vs. STATE OF GUJARAT
|
June 27, 2008 |
BHUPAT BHAGWANJI SANGANI Vs. KARAN COTTON LTD
|
June 26, 2008 |
BHUPATBHAI LAGDHIRBHAI KATHI Vs. STATE OF GUJARAT
|
June 18, 2008 |
BHUPATBHAI LAKHABHAI Vs. STATE OF GUJARAT
|
January 1, 2008 |
BHUPATBHAI MOHANBHAI VAGHELA Vs. STATE OF GUJARAT
|
July 24, 2008 |
BHUPENDRA ALIAS RAJU CHULAWALA Vs. STATE OF GUJARAT
|
May 8, 2008 |
BHUPENDRASINH @ BHUPAT NARSINH BARAD Vs. STATE OF GUJARAT
|
December 17, 2008 |
BHUPENDRASINH AMBADAN Vs. STATE OF GUJARAT
|
August 13, 2008 |
BHURABHAI M RABARI Vs. DIRECTOR OF ANIMAL HUSBANDRY
|
October 8, 2008 |
BIKAYAL RAM Vs. COMMANDANT
|
March 31, 2008 |
BILIMORA NAGARPALIKA Vs. STATE OF GUJARAT
|
May 5, 2008 |
BILLION FLEX INDIA PVT LTD Vs. UNION OF INDIA
|
February 28, 2008 |
BINDUDEVI ALIAS CHACHI W O BHAGWANRAJESHWAR TIWARI Vs. STATE OF GUJARAT
|
October 7, 2008 |
BIPIN V PATEL Vs. PARRY ENGINEERING
|
February 4, 2008 |
BIPINBHAI PRABHULAL BAVISHI Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
BIRLA VXL LTD Vs. HONBLE MR JUSTICE K RAMAMOO RTHY (RETD)
|
August 12, 2008 |
BISHNOI MOHANLAL BHAKHARARAM Vs. STATE OF GUJARAT
|
September 25, 2008 |
BLAWANT ALIAS JITU ALIAS TIKU BHIKHA Vs. STATE OF GUJARAT
|
October 7, 2008 |
BLOSSOM CHARITABLE TRUST VADODARA Vs. SECRETARY EDUCATION DEPARTMENT
|
July 9, 2008 |
BLUE STAR LIMITED Vs. S KALYANKRISHNA
|
October 7, 2008 |
BOARD FOR INDUSTIRAL AND FINANCIAL RECONSTRUCTION Vs. CHAIRMAN & M D
|
February 7, 2008 |
BOCHASANVASI SHRI AKSHAR PURSHOTTAM SANSTHA Vs. GOPINATHJI DEV MANDIR TRUST
|
February 5, 2008 |
BODIBEN JAGDISHBHAI KANUBHAI CHUNARA THRO HUSBAND Vs. COMMISSIONER OF POLICE
|
August 6, 2008 |
BOLAV TEXTILE INDUSTRIES PVT LTD Vs. GUJARAT ELECTRICITY BOARD
|
December 4, 2008 |
BOMBAY DYEING AND MFG CO LTD Vs. SADIK ALIBBHAI JALOL
|
November 12, 2008 |
BOMBAY MERCANTILE CO-OPERATIVE BANK LTD Vs. LEAD PHARMACEUTICALS C/O ARIN PHARMACEUTICALS
|
July 2, 2008 |
BOMBAY MERCANTILE CO-OPERATIVEBANK LIMITED Vs. SURESHBHAI GANPATBHAI MARATHA
|
October 6, 2008 |
BRABHABEN HARSHADRAY DESAI Vs. STATE GOVERNMENT
|
June 30, 2008 |
BRAHMBHATT GIRISHKUMAR JETHALAL Vs. STATE OF GUJARAT
|
September 30, 2008 |
BRIJ SETHI Vs. STATE OF GUJARAT
|
February 13, 2008 |
BRIJMOHAN ALIAS MOHAN THAKUR RAMBHANSINH RAJPUT PARIHAR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
April 29, 2008 |
BRITISH MARINE PLC Vs. ASHAPURA MINECHEM LIMITED
|
December 12, 2008 |
BUDHALAL CHHOTALAL RANA Vs. STATE OF GUJARAT
|
September 11, 2008 |
BUTASING RAJSING THAKORE Vs. STATE OF GUJARAT
|
December 2, 2008 |
C D PATEL HIGH SCHOOL Vs. STATE OF GUJARAT
|
March 28, 2008 |
C M SURTI Vs. STATE OF GUJARAT
|
November 24, 2008 |
C S CHAUDHARY Vs. STATE OF GUJARAT
|
September 12, 2008 |
C U INSPECTION INDIA PVT LTD Vs. SHAILESH V RAJDEV C/O BHARTIYA MAZDOOR SANGH
|
July 29, 2008 |
C.M. SMITH AND SONS LTD. Vs. STATE
|
September 15, 2008 |
CADILA HEALTHCARE LTD Vs. BIOCHEM PHARMACEUTICAL INDUSTRIES LTD
|
July 16, 2008 |
CAMBAY GENERAL HOSPITAL Vs. STATE OF GUJARAT
|
January 24, 2008 |
CANARA BANK Vs. O L OF SHRI KRISHNA PLASTO CHEM LIMITED
|
July 30, 2008 |
CARGO CLEARING AGENCY Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 8, 2008 |
CASTROL INDIA LIMITED Vs. UNION OF INDIA
|
April 21, 2008 |
CENTRAL BANK OF INDIA Vs. COAST WEST FERRO ALLOYS
|
October 14, 2008 |
CENTRAL INVESTIGATION & SECURITY SERVICES LTD Vs. LAKHANASI B GADHAWI
|
July 8, 2008 |
CHAIRMAN AND MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED Vs. VINODCHANDRA MANCHHARAM TAILOR
|
November 21, 2008 |
CHAMANBHAI MAGANBHAI NADIA Vs. STATE OF GUJARAT
|
February 20, 2008 |
CHAMANLAL KANJIBHAI THAKKAR Vs. SHARIFA BABUBHAI AKBAR
|
August 14, 2008 |
CHAMPABEN B GAJERA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
October 6, 2008 |
CHAMPABEN CHANDUJI PUNJAJI Vs. COMMISSIONER OF POLICE
|
August 20, 2008 |
CHAMPABEN WD/O NARANBHAI CHHAGANBHAI PATEL Vs. STATE OF GUJARAT
|
October 23, 2008 |
CHAMPAKLAL HIRALAL MEHTA Vs. AHMEDABAD MUNICIPAL CORPORATION
|
July 7, 2008 |
CHAMPAKLAL JIVRAJ JAIN Vs. SARVODAY CO OPERATIVE BANK LTD
|
April 22, 2008 |
CHAMPAKLAL PURSOTTAMDAS MODI Vs. O L OF VIVEKANAND MILLS LTD
|
October 23, 2008 |
CHANABHAI MULJIBHAI AND OTHERS Vs. GUJARAT HOUSING BOARD
|
November 14, 2008 |
CHANASMA TALUKA COTTON SALES PURCHASE GINNING Vs. STATE OF GUJARAT
|
October 22, 2008 |
CHANDABEN W/O JAYANTIBHAI JAYRAMBHAI DANTANI Vs. STATE OF GUJARAT
|
May 14, 2008 |
CHANDRABEN DAYARAM AAHUJA Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
CHANDRAKANT GANESHBHAI TAYDE Vs. STATE OF GUJARAT
|
January 16, 2008 |
CHANDRAKANT KANTILAL JHAVERI Vs. MADHURIBEN GAUTAMBHAI
|
September 16, 2008 |
CHANDRAKANT KANTILAL SHAH Vs. SARVODAYA CO OP BANK
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February 25, 2008 |
CHANDRAKANT MEGHJIBHAI DAKI Vs. STATE OF GUJRAT
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March 31, 2008 |
CHANDRAKANTBHAI RANCHHODBHAI PATEL Vs. BHUDARPURA APARTMENT CO OP HOUSING SOCIETY LTD
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March 17, 2008 |
CHANDRASINH KHUMANSINH CHAUHAN Vs. STATE OF GUJARAT
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October 21, 2008 |
CHANDRAVADAN GAJANAND DESAI Vs. UNION OF INDIA THR SECRETARY
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December 26, 2008 |
CHANDRESHBHAI NARENDRA TRIVEDI Vs. MANAGER
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September 11, 2008 |
CHANDRIKABEN RATILAL PRAJAPATI Vs. STATE OF GUJARAT
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September 18, 2008 |
CHANDRIKABEN SHANTILAL CHAUHAN Vs. KRISHNABEN GULSHANBHAI BUTANI
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February 13, 2008 |
CHANDU RUPSING VASAVA Vs. STATE OF GUJARAT
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June 27, 2008 |
CHANDUBHAI DEVJIBHAI BHANUSALI Vs. STATE OF GUJARAT
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December 16, 2008 |
CHANDUBHAI GOSAIBHAI PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
CHANDUBHAI JIVARAMBHAI PATEL PRESIDENT Vs. STATE OF GUJARAT
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April 25, 2008 |
CHANDUBHAI JIVRAJBHAI PATEL Vs. DEPUTY COLLECTOR
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February 13, 2008 |
CHANDUBHAI VIRJIBHAI GOKANI Vs. STATE OF GUJARAT
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July 1, 2008 |
CHANDULAL MANILAL PANCHAL Vs. FINE BUILD CORPORATION
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July 22, 2008 |
CHANDULAL POPATLAL Vs. STATE OF GUJARAT
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December 8, 2008 |
CHANDUNBHA MAJBUTSINH JETHVA Vs. STATE OF GUJARAT
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July 24, 2008 |
CHARAN BHARAT KUMAR TAKHATSINH Vs. DISTRICT COLLECTOR
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September 23, 2008 |
CHAROTAR COOPERATIVE HOUSING SOCIETY LIMITED Vs. RAKESHKUMAR ANIRUDHALAL VYAS
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February 12, 2008 |
CHAROTAR NAGRIK SAHAKARI BANK LTD Vs. GUJARAT ESTATE DEVELOPERS PVT LTD
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January 30, 2008 |
CHAUDHARI MADHUBHAI KESHABHAI Vs. STATE OF GUJARAT
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July 24, 2008 |
CHAUDHARY JAYESHKUMAR LAVJIBHAI Vs. THE CHIEF SECURITY COMMISSIONER
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December 17, 2008 |
CHAUDHARY PARTHIBHAI JETHABHAI Vs. STATE OF GUJARAT
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August 27, 2008 |
CHAUDHARY POPATBHAI PREMJIBHAI Vs. CHIEF SECURITY COMMISSIONER
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December 17, 2008 |
CHAUDHARY SURESHKUMAR JOITARAM Vs. DEPUTY COLLECTOR
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August 25, 2008 |
CHAUDHARY VISHNUKUMAR KHODA- BHAI Vs. CHIEF SECURITY COMMISSIONER
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December 17, 2008 |
CHAUHAN BHAGWANDAS HARMANBHAI Vs. COLLECTOR AND DISTRICT ELECTION OFFICER
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February 28, 2008 |
CHAUHAN CHELSING NATHUSING Vs. RABARI KARMSHIBHAI KARSHANBHAI
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September 23, 2008 |
CHAUHAN HARESHBHAI CHHANABHAI Vs. STATE OF GUJARAT
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July 7, 2008 |
CHAUHAN JAGATSINH VAJESINH Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 8, 2008 |
CHAUHAN MEHBUB OSMAN Vs. STATE OF GUJARAT
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February 12, 2008 |
CHAVDA PRAHLADSINH @ DILIPSINHRAJUJI Vs. STATE OF GUJARAT
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July 1, 2008 |
CHEMICAL MAZDOOR PANCHAYAT Vs. KRISHAK BHARTI CO-OPERATIVE LTD
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February 4, 2008 |
CHETAN JAYANTIBHAI PATEL THRO RAKESHBHAI DHANJIBHAI PATEL Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
CHETANBHAI VIRJIBHAI DHAMECHA Vs. STATE OF GUJARAT
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December 18, 2008 |
CHETANSINGH ASHOKSINGH SOLANKI Vs. STATE OF GUJARAT
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March 7, 2008 |
CHHABILDAS KARAMCHAND SHETH Vs. BANK OF BARODA
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March 4, 2008 |
CHHAGANBHAI BACHUBHAI SARVAIYA Vs. ASHABEN MANJIBHAI
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July 16, 2008 |
CHHAGANLAL RAMESHCHANDRA PRAJAPATI Vs. STATE OF GUJARAT
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July 1, 2008 |
CHHATRASINH VIRSINH NAYAK Vs. STATE OF GUJARAT
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May 5, 2008 |
CHHOTUBHAI DAHYABHAI PATEL Vs. STATE OF GUJARAT
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February 5, 2008 |
CHIEF OFFICER Vs. STATE OF GUJARAT
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July 7, 2008 |
CHIEF OFFICER BILLIMORA NAGARPALIKA Vs. STATE OF GUJARAT
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February 27, 2008 |
CHIMANBHAI CHHAGANBHHAI GAMIT Vs. STATE OF GUJARAT
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October 17, 2008 |
CHINUBHAI KHODIDAS PATEL Vs. ELECTION OFFICER-MEHSANA NAGARPALIKA AND SPECIAL LAND
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July 3, 2008 |
CHIRAG KIRITBHAI SHAH Vs. STATE OF GUJARAT
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March 25, 2008 |
CHIRAGKUMAR RASIKLAL VAIDYA Vs. STATE OF GUJARAT
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April 23, 2008 |
CHITRA M PRAKASHKER Vs. STATE OF GUJARAT
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January 1, 2008 |
CHITRA M PRAKASHKER Vs. STATE OF GUJRAT
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January 9, 2008 |
CHOKSI SILK MILLS Vs. UNION OF INDIA
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June 24, 2008 |
CHOKSI SILK MILLS Vs. UNION OF INDIA
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June 26, 2008 |
CHOKSI YASHVANT KUMAR NATVAR LAL Vs. VIJPUR NAVYUAK SAHAKARI SHAKHVALI NAGRIK SAHAKARI MANDALI
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May 13, 2008 |
CHOLAMANDALAM MS GENERAL INSURANCE CO LTD Vs. HIRABEN W/O RAMESHBHAI PATEL
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August 5, 2008 |
CHOTHMAL DALAJI MEVADA Vs. STATE OF GUJARAT
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February 27, 2008 |
CHUNARA LILABEN ALIAS T B Vs. POLICE COMMISSIONER AHMEDABAD CITY
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May 5, 2008 |
CHUNILAL ALIAS JONY BACHUBHAI LEDIYA Vs. COMMISSIONER OF POLICE
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April 3, 2008 |
CIT Vs. NATVARLAL PURSHOTTAMDAS PAREKH
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February 25, 2008 |
CIT Vs. CHANDULAL ALIAS VALLABHDAS DAMJI
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August 5, 2008 |
CITIZENS CO-OP BANK LTD Vs. SAFFRON CERAMICS PVT LTD
|
February 29, 2008 |
CLARIS LIFESCIENCE LIMITED Vs. STATE OF GUJARAT
|
July 25, 2008 |
CLIMAX ENGINEERING AND MANUFACTURING CO Vs. SABARMATI CO OP BANK LTD
|
March 12, 2008 |
COLLECTOR Vs. SARDAR SAMUDAIK KHET SAHAKARI MANDLI LIMITED
|
January 8, 2008 |
COLLECTOR AND LAQ OFFICER Vs. AJUBHA RATANSANG
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August 4, 2008 |
COMED LABORATORIES LTD. Vs. UNION OF INDIA
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March 27, 2008 |
COMMISSIONER Vs. JAYANT OIL MILLS
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July 9, 2008 |
COMMISSIONER Vs. MANGESINH CHANDABHAI HARIJAN
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May 8, 2008 |
COMMISSIONER CENTRAL EXCISE AHMEDABAD Vs. TEJAL DYESTUFF INDUSTRIES
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July 28, 2008 |
COMMISSIONER CENTRAL EXCISE ANDCUSTOMS SURAT Vs. HEUBACH COLOUR PVT LTD
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July 22, 2008 |
COMMISSIONER OF C EX & CUS Vs. GUJARAT ALKALIES & AMP
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July 28, 2008 |
COMMISSIONER OF C EX & CUSTOMS Vs. PARLE INTERNATIONAL
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July 14, 2008 |
COMMISSIONER OF C EX & CUSTOMS, SURAT -I Vs. SWAGAT SYNTHETICS
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July 14, 2008 |
COMMISSIONER OF C EX & CUSTOMS, SURAT-II Vs. R G AGARWAL
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September 29, 2008 |
COMMISSIONER OF C EX , AHMEDABAD-II Vs. OMKAR TEXTILE MILLS PVT LTD
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September 23, 2008 |
COMMISSIONER OF C EX , JUNAGADH Vs. SAURASHTRA CHEMICALS LTD
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August 6, 2008 |
COMMISSIONER OF C EX AND CUSTOMS Vs. ALEMBIC LTD
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October 22, 2008 |
COMMISSIONER OF C EX AND CUSTOMS Vs. SUNRISE CHEMICALS INDUSTRIES
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October 16, 2008 |
COMMISSIONER OF C EX AND CUSTOMS Vs. ASPIAF TEXTILE MILLS
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January 22, 2008 |
COMMISSIONER OF C EX AND CUSTOMS, SURAT-I Vs. GOVIND AGARWAL
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August 5, 2008 |
COMMISSIONER OF C. EX. Vs. GANDHI TRAVELS
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September 16, 2008 |
COMMISSIONER OF C. EX. Vs. SANDVIK ASIA LTD.
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August 13, 2008 |
COMMISSIONER OF C. EX. & CUSTOMS, DAMAN Vs. J.M. MEHTA
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November 26, 2008 |
COMMISSIONER OF CENTRAL EX & CUS , SURAT-III Vs. CREATIVE ENTERPRISES
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July 14, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. SHREEJI CONCAST LTD
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July 28, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. SAINATH SYNTHETICS P LTD
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August 5, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. GAURAV AGRO PLAST LTD
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July 8, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. PHARMA INDIANA LABORATORY
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July 21, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. RANA SENGUPTA
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November 14, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. MEGA AIR TECH ENGINEERS
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July 16, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. KESHAVAN GOKULAN
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July 17, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. MAIZE PRODUCTS
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August 25, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. ASHIMA DYECOT LTD.
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September 8, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. EXCEL CROP CARE LTD.
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July 29, 2008 |
COMMISSIONER OF CENTRAL EXCISE Vs. GULF OIL INDIA LTD.
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November 27, 2008 |
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. PATIDAR PRITERS
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August 25, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOM Vs. AUTL LTD
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July 17, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. CHANDUBHAU SHIROYA
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October 24, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. THAKKAR TOBACCO PRODUCTS PVT LTD
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November 27, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. SIDDHARTH PETRO PRODUCTS LTD
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November 13, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ROYAL FILAMENTS
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August 5, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. CHANDAN STEEL LTD
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January 21, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ASHOK TRAVELS
|
October 8, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT Vs. VISHAL TEXURISING P LTD
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July 10, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I Vs. SHREE GANESH DYEING AND PRINTING WORKS
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November 13, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT I Vs. C K TEXTILES
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November 13, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS SURAT II Vs. SIDDHARTH FILAMENTS PVT LTD
|
November 13, 2008 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VADODARA Vs. CHLORITECH INDUSTRIES
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July 22, 2008 |
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. NAKODA TEXTILE INDUSTRIES LTD
|
July 21, 2008 |
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. PATKAR FERRO ALLOYS PVT LTD
|
July 28, 2008 |
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SIYARAM SILK MILLS LTD
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August 4, 2008 |
COMMISSIONER OF CUSTOMS Vs. S K SHAH
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July 21, 2008 |
COMMISSIONER OF CUSTOMS Vs. MARVEL METAL CORPORATION
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September 22, 2008 |
COMMISSIONER OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD
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October 16, 2008 |
COMMISSIONER OF CUSTOMS Vs. BINANI CEMENT LTD
|
July 10, 2008 |
COMMISSIONER OF CUSTOMS Vs. JHUNJHUNWALA VANASPATI LTD
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July 4, 2008 |
COMMISSIONER OF CUSTOMS Vs. SENOR METALS PVT LTD
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August 12, 2008 |
COMMISSIONER OF CUSTOMS Vs. FILCO TRADE CENTRE P LTD
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August 6, 2008 |
COMMISSIONER OF CUSTOMS Vs. HINDALCO INDUSTRIES LTD
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September 24, 2008 |
COMMISSIONER OF CUSTOMS Vs. BHARATKUMAR BAKORBHAI PARMAR
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September 15, 2008 |
COMMISSIONER OF CUSTOMS PREVENTIVE Vs. MUSTAN TAHERBHAI
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July 15, 2008 |
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MANUBHAI VASRAMBHAI MAKWANA
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September 9, 2008 |
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. K A PUJ
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September 23, 2008 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT FORGING PVT LTD
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July 2, 2008 |
COMMISSIONER OF INCOME TAX Vs. VISHNURAM JIVRAM & CO
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July 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. RUBAMIN PRIVATE LTD
|
July 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. HYNOUP FOOD AND OIL INDUSTRIES LTD
|
August 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR OF ESSAB COMPUTER PVT LTD
|
August 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF SAURASHTRA
|
August 1, 2008 |
COMMISSIONER OF INCOME TAX Vs. VADILAL DAIRY INTERNATIONAL LTD
|
May 13, 2008 |
COMMISSIONER OF INCOME TAX Vs. CROWN PRODUCTS
|
May 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. MIHIR TEXTILES LTD
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May 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. VIKSHRA TRADING AND INVESTMENTS LTD
|
May 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. UNIQUE INDUSTRIES
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May 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHANKERLAL NEBHUMAL UTTA MCHANDANI
|
March 10, 2008 |
COMMISSIONER OF INCOME TAX Vs. MEHSANA DIST CO OP MILK PRODU CERS UNION LTD
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March 10, 2008 |
COMMISSIONER OF INCOME TAX Vs. VENUS ELECTRICALS
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March 10, 2008 |
COMMISSIONER OF INCOME TAX Vs. SUNDER SHYAM TRUST
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March 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. KANUBHAI MULJIBHAI PATEL
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March 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHREEJI SPICES MFG CO LTD
|
March 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHREE SHANTINATH SILK IND
|
April 15, 2008 |
COMMISSIONER OF INCOME TAX Vs. AMBICA CORPORATION
|
April 15, 2008 |
COMMISSIONER OF INCOME TAX Vs. THEMIS CHEMICALS LTD
|
April 15, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHREE AMBICA FLOUR MILLS CORPORATION
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April 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. SYNBIOTOCS LIMITED
|
April 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. CLARIS LIFESCIENCES LTD.
|
August 7, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHANTINATH SILK MILLS
|
February 26, 2008 |
COMMISSIONER OF INCOME TAX Vs. LAKHANPAL NATIONAL LTD.
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February 26, 2008 |
COMMISSIONER OF INCOME TAX Vs. CONCORD PHARMACEUTICALS
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August 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. VIKSHRA TRADING AND INVESTMENTS LTD.
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May 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. C.A. TAKTAWALA
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September 15, 2008 |
COMMISSIONER OF INCOME TAX Vs. DINESHCHANDRA S. SHAH
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July 9, 2008 |
COMMISSIONER OF INCOME TAX Vs. EMTICI ENGINEERING LTD.
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June 20, 2008 |
COMMISSIONER OF INCOME TAX Vs. VADILAL INDUSTRIES LTD.
|
April 9, 2008 |
COMMISSIONER OF INCOME TAX Vs. MADHU SILK TEXTILES
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July 28, 2008 |
COMMISSIONER OF INCOME TAX Vs. STARTRONICS ENTERPRISES (P) LTD.
|
February 13, 2008 |
COMMISSIONER OF INCOME TAX Vs. FRIENDS & FRIENDS CO.
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June 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. PARASRAM KARAMCHAND
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April 9, 2008 |
COMMISSIONER OF INCOME TAX Vs. C.A. TAKTAWALA
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September 16, 2008 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT URJA VIKAS NIGAM LTD.
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February 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. AJANTA ELECTRONICS PVT LTD
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July 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. PANKAJ DHIRAJLAL DHRUVE
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. DINESH MILLS LIMITED
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February 19, 2008 |
COMMISSIONER OF INCOME TAX Vs. SHAHIBAUG ENTERPRISES P LTD
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January 22, 2008 |
COMMISSIONER OF INCOME TAX Vs. BOMBAY CONDUCTORS AND ELECTRICALS LTD
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February 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. OFFICE OF THE OFFICIAL LIQUI DATOR
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February 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. GURUBACHHAN SINGH J JUNEJA
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February 12, 2008 |
COMMISSIONER OF INCOME TAX Vs. DIGVIJAY CEMENT CO LTD
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February 13, 2008 |
COMMISSIONER OF INCOME TAX Vs. MRUNALINIDEVI PUAR OF DHAR
|
February 6, 2008 |
COMMISSIONER OF INCOME TAX Vs. NIRMA CHEMICALS WORKS P LTD
|
February 4, 2008 |
COMMISSIONER OF INCOME TAX Vs. MAHENDRA C SHAH
|
February 5, 2008 |
COMMISSIONER OF INCOME TAX Vs. A BAD MFG AND CALICO PRIN TING CO LTD
|
January 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. KUTCH MINERALS
|
January 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. GANDHINAGAR BOTTLING PVT LTD
|
January 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. LOK PRAKASHAN LTD
|
January 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. KASHIRAM TEXTILE MILLS PVT LTD
|
January 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. MEHSANA DIST CO OP MILK PRO DUCERS UNION LTD
|
January 29, 2008 |
COMMISSIONER OF INCOME TAX Vs. VINOD SWARUPCHANDRA MEHTA
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April 24, 2008 |
COMMISSIONER OF INCOME TAX Vs. SAMIR SYNTHETICS MILL
|
January 18, 2008 |
COMMISSIONER OF INCOME TAX Vs. VIRAT SHIPPING CORPORATION
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January 11, 2008 |
COMMISSIONER OF INCOME TAX Vs. AMOLA HOLDINGS (P) LTD.
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January 15, 2008 |
COMMISSIONER OF INCOME TAX Vs. UJALA DYEING AND PRINTING MILLS (P) LTD.
|
July 30, 2008 |
COMMISSIONER OF INCOME TAX III Vs. R.K. CONSTRUCTION CO.
|
July 30, 2008 |
COMMISSIONER OF INCOME-TAX Vs. FAG PRECISION BEARING LTD.
|
September 22, 2008 |
COMMISSIONER OF INCOME-TAX Vs. RELIANCE INDUSTRIES LTD.
|
September 11, 2008 |
COMMISSIONER OF INCOME-TAX Vs. GUJARAT GAS CO. LTD.
|
September 10, 2008 |
COMMISSIONER OF INCOME-TAX Vs. UTI BANK LTD.
|
September 30, 2008 |
COMMISSIONER OF INCOME-TAX Vs. ARVINDBHAI NAROTTAMBHAI
|
April 9, 2008 |
COMMISSIONER OF INCOME-TAX Vs. SARABHAI PRIVATE LIMITED
|
July 4, 2008 |
COMMISSIONER OF INCOME-TAX Vs. KRISHNONIC PVT LTD
|
July 2, 2008 |
COMMISSIONER OF INCOME-TAX Vs. L N TALKIES
|
January 29, 2008 |
COMMISSIONER OF INCOME-TAX Vs. KASHIRAM TEXTILES MILLS PRIVATE LIMITED
|
January 29, 2008 |
COMMISSIONER OF INCOME-TAX - II Vs. HINDUSTAN MARBLE (P.) LTD.
|
September 16, 2008 |
COMMISSIONER OF INCOME-TAX-I Vs. MICRO MELT (P.) LTD.
|
September 17, 2008 |
COMMISSIONER OF INCOME-TAX-II Vs. SHAILESH RASIKLAL MEHTA
|
September 17, 2008 |
COMMISSIONR OF C EX & CUS , SURAT-II Vs. PRISM PIGMENTS & COLOURS P LTD
|
July 17, 2008 |
COMMISSIONR OF C EX & CUSTOMS, VADODARA-II Vs. GUJARAT PROPACK
|
September 9, 2008 |
COMMR OF CENTRAL EXCISE Vs. INMARCO INDUSTRIES MAINTENANCE PVT LTD
|
July 21, 2008 |
COMMSSIONER OF INCOME TAX Vs. ELSCOPE (P) LTD.
|
January 23, 2008 |
COMPETENT AUTHORITY AND ADDL COLLECTOR Vs. BHULABHAI MAGANBHAI PATEL
|
December 17, 2008 |
CONVEYOUR TECHNICAL SERVICES Vs. BUDHIRAM ALAGU HARIJAN
|
November 10, 2008 |
COOKVEL FOODS(I) PVT LTD Vs. UNION OF INDIA
|
October 14, 2008 |
CORE EMBALLAGE LIMITED Vs. BLANK NAME
|
December 12, 2008 |
CORE HEALTH CARE LTD Vs. UNION OF INDIA
|
June 20, 2008 |
COSMONAUT CHEMICALS Vs. UNION OF INDIA
|
July 30, 2008 |
D B SANGHROUKA Vs. GUJARAT ELECTRICITY BOARD
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November 18, 2008 |
D C W LIMITED Vs. DHRANGADHRA MUNICIPALITY
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August 25, 2008 |
D K BHATT REFERER Vs. HASMUKHBHAI ALIAS HAKO CHUNILAL CHAUHAN
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February 4, 2008 |
D K PARMAR Vs. STATE OF GUARAT
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May 16, 2008 |
D K SOLANKI Vs. AMBUJA FOODS LTD
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October 22, 2008 |
D MUNI PENDAWALA Vs. UNION OF INDIA
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August 28, 2008 |
D R INDUSTRIES LTD Vs. UNION OF INDIA
|
March 13, 2008 |
DABHI RAMESHBHAI PHILIPBHAI Vs. STATE OF GUJARAT
|
May 8, 2008 |
DADAJEE DHACKJEE LTD Vs. STATE OF GUJARAT
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August 12, 2008 |
DADUBHAI UNNADBHAI KOHAR Vs. STATE OF GUJARAT
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July 7, 2008 |
DAHYABHAI MAGANBHAI PATEL Vs. COLLECTOR
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December 1, 2008 |
DAHYABHAI REVABHAI CHAMAR Vs. STATE OF GUJARAT
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December 17, 2008 |
DAHYABHAI SAMABHAI PARMAR Vs. ARCHANA CO OP HSG SO LTD
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December 17, 2008 |
DAHYALAL S PATEL Vs. SUPRABHAT COOP BANK LTD
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June 24, 2008 |
DAKOR DUDH GRAHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
April 23, 2008 |
DAKSHABEN PATUBHAI LAXMANBHAI RATHOD Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
May 7, 2008 |
DAKSHABEN SUMANBHAI NATHUBAHI PATEL Vs. COMMISSIONER OF POLICE SURAT CITY
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January 9, 2008 |
DALABHAI SAVABHAI CHAMAR Vs. DIVISIONAL MANAGER
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February 19, 2008 |
DALAL ENTERPRISES Vs. GOVERNMENT OF INDIA
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July 9, 2008 |
DALPAT SIGH GAMHIRSINGH BARAD Vs. STATE OF GUJARAT
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January 31, 2008 |
DALPATSINH GAMBHIRSINH BARAD Vs. STATE OF GUJARAT
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February 15, 2008 |
DALSUKHBHAI G SURANI Vs. ONGC
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May 8, 2008 |
DALSUKHBHAI PARSHOTTAMBHAI PATEL Vs. CHIEF MANAGER
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November 27, 2008 |
DAMJIBHAI HANSRAJBHAI KAKADIYA Vs. DEPUTY COLLECTOR
|
June 27, 2008 |
DAMJIBHAI LALJIBHAI PATEL Vs. GOVERNMENT OF INDIA THRO' THE MINISTRY OF URBAN
|
August 7, 2008 |
DAMODAR MAMAN PANDIR Vs. STATE OF GUJARAT
|
January 10, 2008 |
DAMYANTIBEN BABUBHAI CHTTOAVHAI VASAVA Vs. FIROZKHAN ABDUL RASIDKHAN PATHAN
|
May 1, 2008 |
DANABHAI KESHABHAI DAFADA Vs. STATE OF GUJARAT
|
November 25, 2008 |
DARSHANABEN Vs. SHANTIBHAI RATILAL PARMAR DHARVA PARMAR
|
July 11, 2008 |
DARSHANABEN PANTHESHBHAI PATEL Vs. PANTHESHBHAI DASHRATBHAI PATEL
|
August 27, 2008 |
DASHRATHBHAI AMBALAL PATEL Vs. PRIYALAXMI CO-OPERATIVE ESTATE LTD
|
July 3, 2008 |
DASHRATHBHAI MOHANBHAI PATNI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
May 1, 2008 |
DASHRATHBHAI SHANKERBHAI THAKOR Vs. STATE OF GUJARAT
|
November 24, 2008 |
DASRATHSINH LALUBHA ZALA Vs. GUJARAT ELECTRICITY BOARD
|
May 2, 2008 |
DATTARAM LAJJARAM RATHOD Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
July 18, 2008 |
DAUD AMAD KHATAKI Vs. STATE OF GUJARAT
|
January 10, 2008 |
DAVUDBAI PUJABHAI DARVADIYA Vs. STATE OF GUJARAT
|
December 17, 2008 |
DAXA VAGHELA Vs. DIRECTOR GENERAL
|
September 1, 2008 |
DEDHIYAL DUDH UTPADAK SAHAKARIMANDALI LTD Vs. DIST REGISTRAR
|
February 15, 2008 |
DEEPA V AGRAWAL Vs. STATE OF GUJARAT
|
February 6, 2008 |
DEEPABEN CHANDRAKANT TAYDE Vs. CHANDRAKANT GANESHBHAI TAYDE
|
January 16, 2008 |
DEEPABEN JYOTINDRA KOTAK Vs. DEPUTY COLLECTOR
|
January 15, 2008 |
DEEPAK ALIAS DEEPO GOVINDBHAI VIDHYADHAR Vs. STATE OF GUJARAT
|
October 24, 2008 |
DEEPAK CHANDRAKANT PATEL Vs. STATE OF GUJARAT
|
January 15, 2008 |
DEEPAK CHANDULAL SHAH CHAIRMAN Vs. STATE OF GUJARAT
|
January 23, 2008 |
DEEPAK NITRITE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 6, 2008 |
DEEPAK SURESH DHAKATE Vs. STATE OF GUJARAT
|
September 29, 2008 |
DEEPAKBHAI BHIKHABHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
DEEPAKBHAI DHANSUKHBHAI PATEL Vs. STATE OF GUJARAT
|
April 11, 2008 |
DEEPAKKUMAR HASMUKHLAL JAISWAL Vs. SANDHYABEN DEEPAKKUMAR JAISWAL
|
January 31, 2008 |
DEHSURBHAI PANCHABHAI BHARAI Vs. STATE OF GUJARAT
|
April 21, 2008 |
DELHI TRANSPORT CORPORATION Vs. SHEELA ROHIT THAKKAR
|
September 29, 2008 |
DELUXE SALES CORPORATION Vs. UNION OF INDIA
|
April 2, 2008 |
DENA BANK Vs. SIHOR NAGARIK SAHAKARI BANK LTD
|
February 28, 2008 |
DENA BANK Vs. SIOR NAGARIK SAHAKARI BANK LIMITED
|
February 29, 2008 |
DEPUTY C I T Vs. AMOD PETROCHEM PVT LTD
|
June 27, 2008 |
DEPUTY COLLECTOR LAND ACQUISITION OFFICER Vs. ALAMKHA KESHUBHA
|
July 4, 2008 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. MADHUSUDAN INDUSTRIES LTD.
|
July 18, 2008 |
DEPUTY COMMISSIONER OF INCOME-TAX Vs. ASSOCIATED CROWN CLOSURES P. LTD.
|
July 18, 2008 |
DEPUTY ENGINEER Vs. VRAJLAL MANSUKHLAL JAGANI
|
January 22, 2008 |
DEPUTY EXECUTIVE ENGINEER Vs. SURABHAI MOTIBHAI CHAVDA
|
February 15, 2008 |
DEPUTY GENERAL MANAGER Vs. DABHI GOBARJI CHANDAJI
|
January 22, 2008 |
DERIK @ DENY SURESHBHAI CHRISTIAN Vs. POLICE COMMISSIONER
|
June 30, 2008 |
DESAI NEETA HARJIBHAI Vs. GUJARAT PUBLIC SERVICE COMMISSION
|
January 16, 2008 |
DEVABHAI PARBATBHAI AVADIA Vs. P D WAGHELA COMPETENT AUTHORITY APPOINTED
|
May 15, 2008 |
DEVABHAI PARBATBHAI AVADIA Vs. DISTRICT COLLECTOR
|
April 28, 2008 |
DEVABHAI PARBATBHAI AVADIA Vs. DISTRICT COLLECTOR
|
May 2, 2008 |
DEVAJI TRIKAMJI ALIAS MAVJIJI THAKOR Vs. STATE OF GUJARAT
|
June 18, 2008 |
DEVAL SALES CORPORATION Vs. COMMISSIOER OF INCOME-TAX
|
July 2, 2008 |
DEVATSINGH @ DEVENDRASINGH AJITSINGH JADEJA Vs. STATE OF GUJARAT
|
December 11, 2008 |
DEVAVRAT SHIVAPRASAD BHATT Vs. HOUSING URBAN DEVELOPMENT CORPORATION
|
November 11, 2008 |
DEVCHANDBHAI NATHALAL PATEL Vs. BABULAL JIVRAMDAS PATEL
|
July 11, 2008 |
DEVENDRA CHANDULAL SHAH Vs. SHAMBHU RUDA AYAR
|
May 13, 2008 |
DEVENDRABHAI JEEVANBHAI Vs. BHAVINKUMAR DINESHBHAI
|
January 23, 2008 |
DEVENDRAKUMAR RAMCHANDRA DWIVEDI Vs. STATE OF GUJARAT
|
September 24, 2008 |
DEVIDAS PYARELAL SHARMA Vs. STATE OF GUJARAT
|
April 22, 2008 |
DEVJIBHAI J KHOKHARI Vs. STATE OF GUJARAT
|
December 11, 2008 |
DEVJIBHAI MULJIBHAI KHIMSURIYA Vs. STATE OF GUJARAT
|
September 19, 2008 |
DEVJIBHAI RANABHAI MAKWANA Vs. STATE OF GUJARAT
|
July 17, 2008 |
DEVKARANSINH @ TEMPO S/O LALSINH RATHOD Vs. STATE OF GUJARAT
|
August 12, 2008 |
DEVKRUSHNADASJI GURU DHARMADASJI Vs. STATE OF GUJARAT
|
January 24, 2008 |
DEVRAJ ALIAS DEVLO JETHABHAI CHAVDA Vs. STATE OF GUJARAT
|
July 8, 2008 |
DEVRAJ ALIAS DINESH DEVJIBHAI PATEL Vs. STATE OF GUJARAT
|
June 27, 2008 |
DEVUBEN TEJABHAI DEGDA Vs. STATE OF GUJARAT
|
October 14, 2008 |
DHAIRYESH JAYANTILAL SONI Vs. SUPERINTENDENT OF POLICE
|
February 19, 2008 |
DHAKAN MEDICAL PVT LTD Vs. DEPUTY COLLECTOR
|
February 13, 2008 |
DHANESINH JUJARSINH SISODIYA Vs. RANCHHODBHAI VIRABHAI BHARWAD
|
April 21, 2008 |
DHANJIBHAI HIRJIBHAI NASIT Vs. STATE OF GUJARAT
|
August 20, 2008 |
DHANJIBHAI MOHAN VAGHARI Vs. STATE OF GUJARAT
|
September 23, 2008 |
DHANJIBHAI RATNABHAI AKBARI Vs. DEPUTY COLLECTOR
|
July 25, 2008 |
DHANRAV MANDAN CHARAN Vs. DISTRICT MAGISTRATE
|
June 19, 2008 |
DHANSUKHBHAI BHULABHAI PATEL Vs. STATE OF GUJARAT
|
April 11, 2008 |
DHANSUKHBHAI MANGUBHAI RATHOD THRO WIFE GEETABEN DHANSUKH Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
DHANUBEN SUKHABHAI RAVJI BHAI RATHOD Vs. STATE OF GUJARAT
|
April 21, 2008 |
DHANUBEN W/O SHANTUBHAI NAROTTAMBHAI KOLI PATEL Vs. STATE OF GUJARAT
|
March 11, 2008 |
DHANVANTIBEN KRUSHNAKANT BHANUBHAI TAMAYCHE Vs. STATE OF GUJARAT
|
April 10, 2008 |
DHARAMSHIBHAI LALJIBHAI PATEL Vs. PATEL MANJIBHAI HIRJIBHAI
|
July 31, 2008 |
DHARIYAL CHEMICALS Vs. UNION OF INDIA
|
July 11, 2008 |
DHARMENDRA @ DHAMO SURESHKUMARPADHIYAR Vs. STATE OF GUJARAT
|
December 11, 2008 |
DHARMENDRA ALIAS DHAMO SURESHKUMARPADHIYAR Vs. STATE OF GUJARAT
|
December 12, 2008 |
DHARMENDRA BALDEVBHAI PATEL Vs. NOBLE INSTITUTE PRIVATE LIMITED
|
March 26, 2008 |
DHARMENDRA JAMNADAS SHAH Vs. PREMLATABEN
|
September 10, 2008 |
DHARMENDRA MANDERWAL Vs. STATE OF GUJARAT
|
January 9, 2008 |
DHARMENDRA SINH Vs. STATE OF GUJARAT
|
May 14, 2008 |
DHARMENDRASINGH ALIAS BABLU RAMSWAROOPSINGH YADAV Vs. STATE OF GUJARAT
|
December 10, 2008 |
DHARMENDRASINH RANJITSINH JADEJA Vs. STATE OF GUJARAT
|
December 2, 2008 |
DHARMENDRASINH VANRAJSINH JADEJA Vs. STATE OF GUJARAT
|
September 8, 2008 |
DHARMESH MANIBHAI PATEL Vs. STATE OF GUJARAT
|
January 11, 2008 |
DHARMESH MANIBHAI PATEL Vs. STATE OF GUJARAT
|
January 10, 2008 |
DHARMESH RAMJIBHAI SELAR Vs. STATE OF GUJARAT
|
February 12, 2008 |
DHARMESHBHAI MOHANBHAI GOHIL & OTHERS Vs. STATE OF GUJARAT
|
April 16, 2008 |
DHARMESHKUMAR ALIAS MUNNO GOBARBHAI SABODIYA THRO FATHER Vs. STATE OF GUJARAT
|
May 6, 2008 |
DHARSHI CHAKUBHAI VAGHARI Vs. STATE OF GUJARAT
|
August 27, 2008 |
DHARSINGBHAI SHAKLAJI MAKVANA Vs. VARASH SINHA AND OR HIS SUCCESSOR
|
July 25, 2008 |
DHIRAJLAL HARJIVANDAS MODI Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
|
May 8, 2008 |
DHIRAUBHA GULABSINH Vs. STATE OF GUJARAT
|
July 4, 2008 |
DHIRU ALIAS DHARAMSHI BARAIYA DEVIPUJAK Vs. STATE OF GUJARAT
|
May 9, 2008 |
DHIRUBHAI LAXMANBHAI SINDHA Vs. STATE OF GUJARAT
|
December 2, 2008 |
DHIRUBHAI MOHANBHAI PATEL Vs. PRAVINCHANDRA HARIPRRASAD TRIVEDI
|
January 22, 2008 |
DHIRUBHAI SHAMBHUBHAI BHANDAR Vs. STATE OF GUJARAT
|
November 26, 2008 |
DHOLIYABHAI NARALIYABHAI NAYAK Vs. STATE OF GUJARAT
|
August 12, 2008 |
DHORAJI NAGARPALIKA Vs. MOHANDI HADIBHAI BUDHWANI OF DHORAJI
|
February 29, 2008 |
DHRUMIT M PATEL Vs. C U SHAH MEDICAL COLLEGE
|
September 26, 2008 |
DHRUVKUMAR CHANDRAKANT JOSHI Vs. STATE OF GUJARAT
|
May 8, 2008 |
DHUVA GRAM PANCHAYAT Vs. STATE OF GUJARAT
|
October 21, 2008 |
DILAVAR @ DILO OSMANBHAI HINGORA Vs. STATE OF GUJARAT
|
March 11, 2008 |
DILAVARBHAI GAFURKHAN PATHAN Vs. STATE OF GUJARAT
|
April 3, 2008 |
DILAWARBHAI ABDULBHAI VORA Vs. STATE OF GUJARAT
|
April 30, 2008 |
DILIP B MODI Vs. RAMESHBHAI ZINABHAI AHIR
|
October 8, 2008 |
DILIP C SHAH Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
|
July 18, 2008 |
DILIP JAYANTILAL VAIDYA Vs. MANJULABEN DHARMIKLAL PANDYA
|
August 8, 2008 |
DILIPBHAI CHHIKABHAI KOLI PATEL Vs. STATE OF GUJARAT
|
March 5, 2008 |
DILIPBHAI D GORASIYA Vs. STATE OF GUJARAT
|
September 16, 2008 |
DILIPBHAI DAHYABHAI VADODARIYA Vs. STATE OF GUJARAT
|
July 16, 2008 |
DILIPBHAI MANABHAI DINDOR Vs. DISTRICT MAGISTRATE
|
June 25, 2008 |
DILIPBHAI MANGALBHAI MACHHI Vs. BARODA MUNICIPAL CORPORATION
|
February 21, 2008 |
DILIPBHAI NATUBHAI MALI Vs. STATE OF GUJARAT
|
March 11, 2008 |
DILIPBHAI RAJSINH RAJPUT Vs. STATE OF GUJARAT
|
March 14, 2008 |
DILIPBHAI SHAMBHUBHAI PRAJAPATI Vs. STATE OF GUJARAT
|
August 12, 2008 |
DILIPKUMAR CHUNILAL PATEL Vs. MANUBHAI BABUBHAI PATEL
|
March 4, 2008 |
DILIPKUMAR PURSHOTTAMDAS VYAS Vs. KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD
|
March 25, 2008 |
DILIPSINGH GURUDAYALSINGH SIKLIGAR Vs. STATE OF GUJARAT
|
December 23, 2008 |
DILUBHAI ODHABHAI BASIYA Vs. STATE OF GUJARAT
|
August 26, 2008 |
DINESH @ BERIYO PALSING GURKHA Vs. COMMISSIONER OF POLICE
|
June 18, 2008 |
DINESH @ DINU DAHYABHAI Vs. STATE OF GUJARAT
|
November 12, 2008 |
DINESH @ TITIYO S/O HIRABHAI RAVAL Vs. STATE OF GUJARAT
|
January 16, 2008 |
DINESH JAGABHAI RABADIYA Vs. HARISH KERAIYA NILEKENI
|
August 27, 2008 |
DINESH KHIPALDAS SATWANI Vs. COMMISSIONER OF POLICE
|
June 27, 2008 |
DINESH MATHURBHAI PARMAR THRO FATHER MATHURBHAI SOMABHAI Vs. STATE OF GUJARAT
|
October 14, 2008 |
DINESH MOHANJI MEGHWAL MARWADI Vs. STATE OF GUJARAT
|
July 16, 2008 |
DINESH S RAVAL C/O ALL GUJARAT GENERAL Vs. STATE OF GUJARAT
|
December 16, 2008 |
DINESH SHIVABHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
|
August 12, 2008 |
DINESHBHAI DIGAMBARBHAI KAHAR Vs. POLICE COMMISSIONER
|
June 19, 2008 |
DINESHBHAI MAHADEVBHAI PATEL Vs. STATE OF GUJARAT
|
November 27, 2008 |
DINESHBHAI SUMABHAI CHAUDHARI Vs. STATE OF GUJARAT
|
September 11, 2008 |
DINESHCHANDRA DAHYABHAI PATEL Vs. MUNICIPAL SCHOOL BOARD
|
February 14, 2008 |
DINESHCHANDRA DHIRAJLAL GANDHI Vs. MANUBHAI KANJIBHAI JHALAVADIA
|
December 1, 2008 |
DINKAR LALLUBHAI DESAI Vs. STATE OF GUJARAT
|
January 29, 2008 |
DIPAK ALIAS DIPO NAGJIBHAI MACHHI Vs. STATE OF GUJARAT
|
September 1, 2008 |
DIPAK KUMAR BABULAL PATEL Vs. STATE OF GUJARAT
|
September 25, 2008 |
DIPAK RAMLAKHAN CHAUHAN Vs. STATE OF GUJARAT
|
June 25, 2008 |
DIPAKBHAI BHIKHABHAI PATIL Vs. STATE OF GUJARAT
|
June 16, 2008 |
DIPAKBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
|
January 15, 2008 |
DIPAKBHAI CHHOTABHAI PATEL Vs. STATE OF GUJARAT
|
July 28, 2008 |
DIPAKBHAI JAYANTILAL PANDYA Vs. STATE OF GUJARAT
|
May 15, 2008 |
DIPAKBHAI R PATEL Vs. D D O
|
June 16, 2008 |
DIPAKBHAI VALJIBHAI PARGHI Vs. STATE OF GUJARAT
|
December 4, 2008 |
DIPESH ALIAS BUNTY SURENDER- KUMAR SHARMA Vs. STATE OF GUJARAT
|
March 5, 2008 |
DIPTI ENGINEERING BHARUCH Vs. G M GUJARAT STATE FINANCIAL CORPORATION LTD
|
July 17, 2008 |
DIRECTOR OF INCOME-TAX Vs. DIVYAJYOT FOUNDATION
|
May 6, 2008 |
DISTRICT PANCHAYAT Vs. VASANTGAURI BABULAL DAVE
|
August 28, 2008 |
DISTRICT PRIMARY EDUCATION OFFICER Vs. DAKSABEN L PANDYA
|
February 15, 2008 |
DIVISIONAL CONTROLLER Vs. DHANJIBHAI T KHARADI
|
July 10, 2008 |
DIVISIONAL CONTROLLER Vs. S T KARMACHARI UNION
|
January 8, 2008 |
DIVISIONAL CONTROLLER Vs. VIRSANGJI KODARJI SOLANKI
|
December 4, 2008 |
DIVISIONAL CONTROLLER Vs. ASHOKKUMAR KESHABHAI PATEL
|
November 25, 2008 |
DIVISIONAL CONTROLLER, G.S.R.T.C. Vs. N.K. MAKWANA
|
August 6, 2008 |
DIVYA DRUSTI CHARITABLE TRUST Vs. STATE OF GUJARAT
|
September 26, 2008 |
DIVYA VASANT DESAI Vs. STATE BANK OF INDIA
|
September 23, 2008 |
DODAR GROUP SEWA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
April 9, 2008 |
DOLATBHAI BHIKHUBHAI MAKHANIYA Vs. CHAIRMAN OF THE DISTRICT VALUATION COMMITTEE
|
May 1, 2008 |
DOSANBU N MAHUDAWALLA WD O N I MAHUDAWALLA Vs. GULAMSABBIR B M SHAIKH
|
October 16, 2008 |
DOSUKHAN SAMDAKHAN SINDHI Vs. STATE OF GUJARAT
|
December 30, 2008 |
DURGABEN @ BACHEEBEN W/O SUBHASH VASANT MARATHA Vs. STATE OF GUJARAT
|
January 16, 2008 |
DURLABHAI NARSIBHAI JOGIA Vs. APPELLATE TRIBUNAL FOR FORFEITED
|
February 28, 2008 |
DUSHYANT CHHOTALAL BHATT Vs. SPECIAL RECOVERY OFFICER
|
April 3, 2008 |
DWARKADAS PRABHUDAS PATEL Vs. THAKORE LAXMANJI DHULAJI
|
January 11, 2008 |
DY C I T Vs. CORE HEALTHCARE LTD
|
October 7, 2008 |
DY CIT` Vs. BLUE BELL POLYMERS PVT LTD
|
June 17, 2008 |
DY COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE INVESTMENTS LTD
|
July 25, 2008 |
DY COMMISSIONER OF INCOME TAX Vs. ARAT ELECTRO CHEMICALS LTD
|
June 23, 2008 |
DY DIRECTOR, GUJARAT STATE LAND DEVELOPMENT CORPN LTD Vs. GANPATSINH DABHIBHAI PATEL
|
March 28, 2008 |
DY EXECUTIVE ENGINEER Vs. PRAFULBHAI VIRABHAI VIRDA
|
January 18, 2008 |
DY GENERAL MANAGER Vs. SP LAND ACQUISITION OFFICER
|
January 22, 2008 |
DY GENERAL MANAGER Vs. PATEL VIRCHANDBHAI PARSOTTAMBHAI
|
January 22, 2008 |
DY GENERAL MANAGER,OIL & NATURAL GAS CORP LTD Vs. DABHI ARJANGI CHEHARJI
|
January 22, 2008 |
E S I C Vs. DHIRUBHAI MORARBHAI PATEL
|
May 14, 2008 |
E S I C Vs. JITENDRA THAKORBHAI DESAI
|
May 16, 2008 |
E S I C Vs. CHAMEX INDUSTRIES
|
March 27, 2008 |
E S I C REGIONAL DIRECTOR Vs. KALABEN KANUBHAI BHATT
|
July 8, 2008 |
ECHKE LTD. Vs. COMMISSIONER OF INCOME-TAX
|
March 12, 2008 |
EKTA CONSUMERS COOPERATIVESTORES LTD Vs. STATE OF GUJARAT
|
January 18, 2008 |
EKTA OFFSET PVT LTD Vs. STATE OF GUJARAT
|
December 17, 2008 |
ELECON ENGINEERING CO. LTD. Vs. A.C.I.T.
|
July 21, 2008 |
ELECON ENGINEERING COMPANY LIMITED Vs. O L OF SHREE VALLABH GLASS WORKS LTD (IN LIQUIDATION)
|
November 12, 2008 |
ELECON ENGINEERING COMPANY LTD Vs. O L OF VALLABH GLASS WORKS LTD
|
October 10, 2008 |
ELECON ENGINEERING COMPANY LTD Vs. STATE OF GUJARAT
|
August 7, 2008 |
ELECTRO INSULATORS Vs. GUJARAT URJA VIKAS NIGAM LIMITED
|
January 25, 2008 |
ELECTROSTEEL INFRASTRUCTURE SERVICES Vs. GUJARAT URBAN DEVELOPMENT CO LTD
|
January 8, 2008 |
ELSCOPE (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2008 |
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JAI CORPORATION LTD
|
August 21, 2008 |
EMPLOYEES STATE INSURANCE Vs. PARK FISHNET PVT LTD
|
October 14, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. PIOMA INDUSTRIES
|
May 6, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. INDRASINH KARANSINH
|
March 25, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. POIMA INDUSTRIES
|
February 29, 2008 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. KHATIJABEN ISMAIL
|
July 8, 2008 |
ENA OBED UTHAMAN Vs. STATE OF GUJARAT
|
July 22, 2008 |
EQUINOX SEMI CONDUCTOR LTD Vs. UNION OF INDIA
|
June 27, 2008 |
ESSAR OIL LTD Vs. STATE OF GUJARAT
|
April 22, 2008 |
ESSAR STEEL LTD Vs. UNION OF INDIA
|
July 25, 2008 |
EX SEPOY DRIVER MT K P REDDY Vs. UNION OF INDIA
|
January 16, 2008 |
EXECUTIVE ENGINEER Vs. RASIDBHAI GULAM MAHMMAD MATADAR
|
July 4, 2008 |
EXECUTIVE ENGINEER Vs. VALI MUSA MOHMAD
|
September 18, 2008 |
EXECUTIVE ENGINEER MECH Vs. PUSHPABEN CHANDRAKANT
|
February 15, 2008 |
FACTORY MANAGER Vs. KHERUNBIBI ALIAS SULTANA USMANBHAI
|
April 29, 2008 |
FAIRDEAL FILAMENTS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2008 |
FAIRDEAL SUPPLIERS PVT LTD Vs. UNION OF INDIA
|
February 18, 2008 |
FAKRUDDIN GULAMHUSSEIN VORA Vs. MANILAL ISHWARLAL THAKKAR
|
August 27, 2008 |
FAKRUNISHA ABDULAMIYAN Vs. JINATBANU RAFIAHMEDMIYAN
|
May 9, 2008 |
FALGUNI MEHTA Vs. STATE OF GUJARAT
|
January 11, 2008 |
FALGUNIBEN M GOR Vs. NATHUSINH L THAKOR
|
May 16, 2008 |
FAQIR FAROOQ KHAN @ CHUHO ABBASKHAN Vs. STATE OF GUJARAT
|
August 11, 2008 |
FARIDABANU SHAMSADALI ISMAIL SHAIKH Vs. STATE OF GUJARAT
|
March 17, 2008 |
FARIDBHAI NABIBAKSH SAMSHER Vs. BAI MARIYAM D/O NABIBAKSH
|
March 3, 2008 |
FARJITBHAI @ FIROJBHAI INDUBHAI VASAVA Vs. STATE OF GUJARAT
|
October 16, 2008 |
FAROOQ ALIAS ASHISH HABIB PARMAR Vs. STATE OF GUJARAT
|
October 22, 2008 |
FARUK AHMED ABDUL AHAD MUNSHI Vs. STATE OF GUJARAT
|
January 11, 2008 |
FATEMAMBIBI ALIAS SAHENAZBIBI MAHEBUBBHAI VARUBHAI Vs. STATE OF GUJARAT
|
September 22, 2008 |
FATESING GAJESING CHAUHAN Vs. STATE OF GUJARAT
|
September 25, 2008 |
FATMABEN KASAMBHAI MIYANA Vs. STATE OF GUJARAT
|
June 27, 2008 |
FATMABIBI Vs. STATE OF GUJARAT
|
January 30, 2008 |
FIROJKHAN ALIAS MUNNO IBRAHIMKHAN PATHAN Vs. STATE OF GUJARAT
|
January 9, 2008 |
FIROZ ALIAS TANTRIK BABUBHAI SHAIKH Vs. COMMISSIONER OF POLICE
|
April 11, 2008 |
FIROZ HASAMBHAI MENU Vs. STATE OF GUJARAT
|
June 24, 2008 |
FIROZ IQUBAL MULTANI Vs. COMMISSIONER OF POLICE SURAT CITY
|
March 28, 2008 |
FIROZ NAZIRBHAI ALIAS TURIYABHAI PATHAN Vs. COMMISSIONER OF POLICE
|
April 4, 2008 |
FIROZHUSSAIN SABBIRHUSSAIN VAHORA Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
September 1, 2008 |
FOJAJI FULAJI VANZARA Vs. STATE OF GUJARAT THRO CHIEF SECRETARY
|
December 4, 2008 |
FRIENDS CO OPERATIVE CREDIT SOCIETY, LTD Vs. TARUNKUMAR RATILAL SHAH
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September 15, 2008 |
FULABHAI JESINGBHAI MALIWAD THRO BROTHER DAHYABHAI LALA Vs. COMMISSIONER OF POLICE
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October 6, 2008 |
FULAJI VARVAJI VIHOL Vs. ZALAWADI SAISUTHAR VIDYARTHI BHAVAN SAMITI
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December 2, 2008 |
G H BHATT Vs. G M AMIN
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December 1, 2008 |
G N PATEL Vs. STATE OF GUJARAT
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February 18, 2008 |
G S R T C Vs. SHANTABEN P CHAUHAN
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February 21, 2008 |
G S R T C Vs. HARJIBHAI DHANJIBHAI GAMETI
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January 8, 2008 |
G S R T C Vs. LILABEN WD/O GULABSINH BARIA
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August 11, 2008 |
G S R T C Vs. MINOR ALPESH VINODBHAI KADIYA
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July 16, 2008 |
G S R T C Vs. MADHUSUDANBHAI PUSHKARRAI DAVE
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September 26, 2008 |
G S R T C Vs. BHAVNABEN R SHAH
|
September 16, 2008 |
G S R T C Vs. AMBARAM M CHAUDHARI
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June 30, 2008 |
G S R T C Vs. RANJANBEN CHANDRAKANTBHAI MEHTA (WIFE)
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August 13, 2008 |
G S R T C Vs. B M PARMAR
|
October 15, 2008 |
G S R T CORPORATION Vs. KAMUBEN
|
January 28, 2008 |
G. S. R. T. CORPORATION Vs. LEELABEN WD/O. VIRSINGHBHAI & ORS.
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March 14, 2008 |
GADHIYA ABDULHAMID AHMEDBHAI MUMAN Vs. MUMAN UMARBHAI VALIBHAI
|
June 19, 2008 |
GAEKWAD INVESTMENT CORPORATIONPVT LTD Vs. JAYESH JAGDISHCHANDRA DAVE
|
June 30, 2008 |
GAFFARMOHAMMAD HUSSAINMIYAN MIYANA Vs. COMMISSIONER OF POLICE
|
October 13, 2008 |
GAIL (INDIA) LTD Vs. INDIAN PETROCHEMICALS CORPN LTD
|
June 17, 2008 |
GAJANAND CHARITY TRUST Vs. STATE OF GUJARAT
|
April 9, 2008 |
GAJARIABEN DAYALBHAI NAIK ASHOKBHAI NAIK Vs. STATE OF GUJARAT
|
February 12, 2008 |
GAJENDRA CHANDRAKANT OZA Vs. DEPUTY COLLECTOR
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July 25, 2008 |
GAJENDRASINH G SOLANKI Vs. STATE OF GUJARAT
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October 21, 2008 |
GAJRABEN DESAIBHAI MALI Vs. STATE OF GUJARAT
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June 18, 2008 |
GALIBEN Vs. POLICE COMMISSIONER- AHMEDABADCITY
|
July 18, 2008 |
GALIBEN W/O NARANBHAI GOVINDBHAI MARWADI Vs. POLICE COMMISSIONER, AHMEDABAD
|
July 18, 2008 |
GALUBHAI BABUBHAI HALPATI Vs. STATE OF GUJARAT
|
October 24, 2008 |
GAMANBHAI CHHIMABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
|
April 15, 2008 |
GAMBHIRSINH ALIAS BODABHAI PRAVINSINH THAKOR Vs. STATE OF GUJARAT
|
January 10, 2008 |
GANDHI LABOUR INSTITUTE Vs. VITHALBHAI DAYABHAI KATARIA
|
July 27, 2008 |
GANESH VALABHAI FAMILY TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 27, 2008 |
GANESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
January 10, 2008 |
GANGABEN CHAGANBHAI PATEL Vs. STATE OF GUJARAT
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October 22, 2008 |
GANGARAM ALIAS GANGA Vs. STATE OF GUJARAT
|
January 9, 2008 |
GANPAT MOHANBHAI VASAVA Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
|
February 8, 2008 |
GANPAT MOHANBHAI VASAVA Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
|
February 28, 2008 |
GANPATBHAI RAMUBHAI PATEL Vs. AJAYKUMAR HASMUKHBHAI VASHI
|
December 16, 2008 |
GANPATBHAI RAVJIBHAI BARIYA Vs. STATE OF GUJARAT
|
November 25, 2008 |
GANPATBHAI VIRAMBHAI THAKORE Vs. STATE OF GUJARAT
|
November 13, 2008 |
GANSHYAMBHAI TULSIDAS SHAH Vs. J I ANTANI
|
April 23, 2008 |
GANVIT PRAMILABEN BARKABHAI Vs. STATE OF GUJARAT
|
April 21, 2008 |
GARDEN SILK MILLS LTD Vs. ASHOK K JHA
|
May 14, 2008 |
GARGI APARTEMNTS CO OP HOUSING SOC LTD Vs. STATE OF GUJARAT
|
April 23, 2008 |
GARWARE WALL ROPES LTD Vs. TECHFAB INDIA
|
April 25, 2008 |
GATTUSING ISHWARSING RATHOD Vs. STATE OF GUJARAT
|
February 27, 2008 |
GAURANGBHAI BIPINBHAI PANDYA Vs. BANK OF BARODA
|
March 18, 2008 |
GAURANGBHAI MAHENDRABHAI SHAH CHAIRMAN Vs. DINESHKUMAR NARANDAS PATEL
|
July 7, 2008 |
GAURAV PRADIP VERMA Vs. STATE OF GUJARAT
|
February 27, 2008 |
GAURIBEN ALIAS MUMTAJ Vs. STATE OF GUJARAT
|
January 31, 2008 |
GAURIBEN RANJIT KANTI MALEKIYA Vs. STATE OF GUJARAT
|
January 24, 2008 |
GAURIBEN W O GAMBHIRBHAI SAVJIBHAI Vs. STATE OF GUJARAT
|
October 15, 2008 |
GEETA PRINTS LTD Vs. UNIVERSAL ENTERPRISE
|
September 19, 2008 |
GEETA PRINTS LTD Vs. FALCON INDUSTRIES
|
September 19, 2008 |
GEETABEN BHAVESHKUMAR PARMAR C/O PRABHATBHAI P CHAVDA Vs. BHAVESHKUMAR GAGUSINH PARMAR C/O SURESHBHAI G PARMAR
|
July 10, 2008 |
GEETABEN RAJESHBHAI CHAUHAN Vs. RUPESHBHAI ARVINDBHAI PATEL
|
September 17, 2008 |
GENERAL CO-OP BANK LTD Vs. PRIYADARSHAN CO-OP SOCIETY LTD
|
June 18, 2008 |
GENERAL MANAGER Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 23, 2008 |
GENERAL MANAGER Vs. AASHABHAI PARSOTTAMBHAI
|
June 24, 2008 |
GENERAL MANAGER Vs. SP LAND ACQUISITION OFFICER
|
September 29, 2008 |
GENERAL MANAGER Vs. PATEL ANIL BACHUBHAI
|
April 11, 2008 |
GENERAL MANAGER OIL AND NATURALGAS CORPORATION LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
|
August 5, 2008 |
GHANSHYAM @ GANIYO DAYALDAS PITHANI SINDHI Vs. STATE OF GUJARAT
|
December 18, 2008 |
GHANSHYAMBHAI CHHATAMAL KORANI Vs. CITY SURVEY SUPERINTENDENT
|
September 16, 2008 |
GHANSHYAMBHAI JAMANDAS NATHANI Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2008 |
GHANSHYAMBHAI PARSOTAMBHAI AGHARA Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
GHELABHAI CHHAGANBHAI RABARI Vs. STATE OF GUJARAT
|
May 12, 2008 |
GHUSABHAI RAISANGBHAI CHORASIYA Vs. STATE OF GUJARAT
|
July 7, 2008 |
GIRASIYA SUKHDEVSINH DEVUBHA Vs. STATE OF GUJARAT
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December 23, 2008 |
GIRISH GOVINDBHAI RAO Vs. STATE OF GUJARAT
|
January 29, 2008 |
GIRISHBHAI DAHYABHAI SHAH Vs. C C JAIN FOOD INSPECTOR
|
February 22, 2008 |
GIRISHBHAI DAHYABHAI SHAH Vs. C C JAIN FOOD INSPECTOR
|
August 21, 2008 |
GIRISHBHAI FULABHAI KACHHIA Vs. ADAMBHAI RASULBHAI MANSURI
|
May 16, 2008 |
GIRISHBHAI GIJUBHAI PATEL Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
GIRISHBHAI VARIA Vs. STATE OF GUJARAT
|
September 11, 2008 |
GIRNAR EXTRUSIONS PVT LTD Vs. ROYAL ANTIBIOTICS & INVESTMENT PVT LTD
|
January 30, 2008 |
GITABEN JAGANNATH DAVE Vs. CHIEF CONTROLLING REVENUE
|
January 10, 2008 |
GITABEN NARESHKUMAR LAKHESARANI Vs. STATE OF GUJARAT
|
July 1, 2008 |
GITABEN SHAILESHBHAI MAGANBHAI PARMAR Vs. COMMISSIONER OF POLICE
|
April 11, 2008 |
GITABEN W/O JAINTIBHAI SHANKARBHAI DANTANI Vs. COMMISSIONER OF POLICE
|
January 23, 2008 |
GITABEN WD/O SUGANBHAI KHEMAJI MEGHWAL Vs. STATE OF GUJARAT
|
April 17, 2008 |
GNANDEEP KELAVANI MANDAL Vs. STATE OF GUJARAT
|
March 31, 2008 |
GNANYOG EDUCATION AND WELFARE TRUST Vs. STATE OF GUJARAT
|
August 22, 2008 |
GNANYOG EDUCATION AND WELFARE TRUST Vs. STATE OF GUJARAT
|
September 26, 2008 |
GOEL SCIENTIFIC WORKS LTD Vs. UNION OF INDIA
|
March 11, 2008 |
GOKAJI SOMAJI KOLI THAKORE Vs. STATE OF GUJARAT
|
October 15, 2008 |
GOKAK VADODARA SPINNING MILLS Vs. MADHYA GUJARAT VIJ COMPANY LTD
|
May 2, 2008 |
GOKUL ALIAS BHOPALI VISHNUBHAICHHARA Vs. STATE OF GUJARAT
|
February 14, 2008 |
GOKULBHAI HARIBHAI HARIJAN Vs. STATE OF GUJARAT
|
January 22, 2008 |
GOMARAM SONARAM JAT Vs. STATE OF GUJARAT
|
October 15, 2008 |
GOODLASS NEROLAC PAINTS LTD Vs. GENERAL LABOUR ORGINISATION
|
May 13, 2008 |
GOPAL BHAGWANDIN NISADH Vs. COMMISSIONER OF POLICE SURAT CITY
|
October 7, 2008 |
GOPAL CHHAGANLAL BHIL Vs. STATE OF GUJARAT
|
November 11, 2008 |
GOPAL FIBERS PVT LTD Vs. DAKSHIN GUJARAT VEEJ COMPANY LIMITED
|
December 4, 2008 |
GOPALBHAI CHANDUBHAI RANA Vs. STATE OF GUJARAT
|
July 15, 2008 |
GOPALBHAI MEGHAJIBHAI KANTIA Vs. SUPERINTENDING ENGINEER
|
April 11, 2008 |
GOPINATHJI DEV MANDIR TRUST Vs. STATE OF GUJARAT
|
April 24, 2008 |
GOPSINGBHAI TERSINGBHAI RATHWA Vs. STATE OF GUJARAT
|
August 20, 2008 |
GORASIYA KARTIK BHIKHABHAI SINCE MINOR Vs. STATE OF GUJARAT
|
September 11, 2008 |
GORDHANBHAI MATHURBHAI VASAVA Vs. STATE OF GUJARAT
|
August 6, 2008 |
GOVABHAI NAGJIBHAI RABARI Vs. STATE OF GUJARAT
|
April 9, 2008 |
GOVARDHAN NATHJI MANDIR TRUST Vs. GANGABEN SHOBHSING DUDHANI
|
September 2, 2008 |
GOVINDBHAI AMRATLAL PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LTD
|
October 23, 2008 |
GOVINDBHAI BHANABHAI TADAVI Vs. DEPUTY ENGINEER
|
July 11, 2008 |
GOVINDBHAI DHARMSHIBHAI Vs. STATE OF GUJARAT
|
September 1, 2008 |
GOVINDBHAI NARAYANBHAI MIRCHANDANI Vs. STATE OF GUJARAT
|
July 10, 2008 |
GOVINDBHAI RANCHHODBHAI BHAGORA Vs. STATE OF GUJARAT
|
February 18, 2008 |
GRAM VIKAS TRUST Vs. STATE OF GUJARAT
|
May 7, 2008 |
GREEN ENVIRONMENT SERVICES CO-OP. SOCIETY LTD. Vs. UNION OF INDIA
|
March 5, 2008 |
GROUP GENERAL MANAGER Vs. PATEL VISABHAI CHHAGANDAS
|
February 13, 2008 |
GSRTC Vs. RAMABEN MANUBHAI PANCHOLI
|
December 2, 2008 |
GSRTC Vs. LINKAN F CHRISTIAN
|
January 22, 2008 |
GUBHARUBHAI MALSURBHAI RABARI Vs. STATE OF GUJARAT
|
May 12, 2008 |
GUGABHAI ALIAS CHHANDUBHAI DHULA BHAI Vs. COMMISSIONER OF POLICE
|
May 16, 2008 |
GUJ STATE ROAD TRANSPORT CORPN Vs. PATEL KANTILAL SOMNATH
|
January 22, 2008 |
GUJ STATE ROAD TRANSPORT CORPN Vs. AYAR KANJI BACHU
|
January 22, 2008 |
GUJ STATE ROAD TRANSPORT CORPN Vs. MARIAMBEN
|
January 29, 2008 |
GUJ STATE ROAD TRANSPORT CORPN Vs. VIMLADEVI SHIVDULARE SHUKLA
|
February 29, 2008 |
GUJAAT SECONDARY EDUCATION Vs. MINOR SOLANKI SANDEEPSINH CHANDRASINH
|
October 13, 2008 |
GUJARAT AMUJA EXPORTS LTD Vs. UNION OF INDIA
|
February 25, 2008 |
GUJARAT CARBON AND INDUSTRIAL LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
|
June 19, 2008 |
GUJARAT CO OP MILK MARKETING FEDERATION LTD Vs. UNION OF INDIA
|
June 19, 2008 |
GUJARAT ELECTRICITY BOARD Vs. BRIGHT ENGINEERING
|
January 28, 2008 |
GUJARAT FLAVOURS PVT LTD Vs. UNION OF INDIA
|
February 21, 2008 |
GUJARAT FLUOROCHEMICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 20, 2008 |
GUJARAT GYAN PRACHAR SAMITI Vs. RAJKOT MUNICIPAL CORPORATION
|
August 28, 2008 |
GUJARAT HOUSING BOARD VASAHAT MANDAL Vs. GUJARAT HOUSING BOARD
|
December 4, 2008 |
GUJARAT INDUSTRIAL DEVELOPMENT CORP. Vs. J. B. INTERNATIONAL AND EXPORT AND ANR.
|
February 18, 2008 |
GUJARAT JHM HOTELS LTD. Vs. DIRECTOR GENERAL OF INCOME-TAX
|
June 30, 2008 |
GUJARAT MARITIME BOARD Vs. ASSTT COMMISSIONER OF INCOME-TAX
|
September 2, 2008 |
GUJARAT MARITIME BOARD Vs. ASHOKKUMAR IJJATRAI ANJARIYA
|
September 18, 2008 |
GUJARAT MARITIME BOARD Vs. MUSA OSMAN
|
February 19, 2008 |
GUJARAT NARMADA VELLY FERTILIZERS CO LTD Vs. S K PARMAR
|
April 28, 2008 |
GUJARAT PETROSYNTHESE LTD. Vs. P.L. RUNGTA
|
September 22, 2008 |
GUJARAT PICKER INDUSTRIES PVT LTD Vs. UNION OF INDIA
|
February 25, 2008 |
GUJARAT POLLUTION CONTROL BOARD Vs. VADILA METAL CORPORATION
|
October 6, 2008 |
GUJARAT POLLUTION CONTROL BOARD Vs. MAKWEL
|
December 24, 2008 |
GUJARAT RAJYA ST KARMACHARI MAHAMANDAL Vs. GOVT OF GUJARAT
|
November 13, 2008 |
GUJARAT SETCO CLUTCH LTD. Vs. UNION OF INDIA
|
September 24, 2008 |
GUJARAT SHIP TRADING CORPORATION Vs. UNION OF INDIA
|
February 13, 2008 |
GUJARAT SMALL INDUSTRIES CORPORATION LTD. Vs. BORSAD URBAN CO-OPERATIVE CREDIT SOCIETY LTD.
|
May 16, 2008 |
GUJARAT ST MAZDOOR MAHASANGH Vs. STATE OF GUJARAT
|
November 13, 2008 |
GUJARAT STATE CO OPERATIVEBANK LTD Vs. KANUBHA GULABSINH PARMAR
|
March 31, 2008 |
GUJARAT STATE CO-OPERATIVE OILINDUSTRIES LTD Vs. SECRETARY
|
September 29, 2008 |
GUJARAT STATE COOPERATIVE UNION Vs. STATE OF GUJARAT
|
June 24, 2008 |
GUJARAT STATE CORPORATIVE BANK LTD Vs. STATE OF GUJARAT
|
December 8, 2008 |
GUJARAT STATE FERTILIZER AND CHEMICALS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 22, 2008 |
GUJARAT STATE FERTILIZERS CO. LTD. Vs. UNION OF INDIA
|
June 20, 2008 |
GUJARAT STATE FERTILIZERS EMPLOYEES UNION Vs. GOVT OF GUJARAT
|
November 13, 2008 |
GUJARAT STATE FINANCIAL CORPN., GANDHINAGAR Vs. KD PATEL, MANAGER (ACCOUNTS SECTION) GSFC, GANDHINAGAR & ANR.
|
March 14, 2008 |
GUJARAT STATE ROAD TRANSPORAT CO Vs. HEMANTASINGH B JADEJA
|
July 3, 2008 |
GUJARAT STATE ROAD TRANSPORT CORP Vs. HUSSAINBHAI J SAIYED
|
July 29, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. LALITABEN KANTIBHAI PALIYA
|
July 8, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NARENDRABHAI GUNVATBHAI SHUKAL
|
May 6, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAMHADMIYA JIVABHAI MAKRANI
|
June 17, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MAMHADMIYA JIVABHAI MAKRANI
|
June 16, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HUSEN B RAYMA
|
December 4, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMANBHAI B PARMAR
|
November 27, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JYSTONABEN AJITKUMAR VYAS
|
December 30, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAMESHBHAI KESHAVBHAI PATEL
|
October 23, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAILASBEN MAHENDRAPRASAD JANI
|
October 17, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G M KHAN
|
October 16, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BHALIBEN WD/O MANGALDAS SHAMBHUDAS PRAJAPATI
|
September 11, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. J M PRAJAPATI
|
October 15, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JN PATEL
|
October 16, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BALKRISHNA MANHARLAL THAKER
|
October 14, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. MANHAR SINGH R RATHOD
|
October 15, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDULHAMID M SHAIKH
|
July 11, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JASHUBHA ARJUNSINH VANCHHANI
|
February 22, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KAMLESHWAR RAMESHWAR SHARMA
|
February 7, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. BABUBHAI CHIMANLAL PARIKH
|
January 22, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. JAGDISHCHANDRA CHAMPAKLAL NAYAK
|
January 22, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUHAN CHANSING VAGATSING
|
January 22, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NM MAHAYAVANSHI
|
January 9, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NATHALAL DEVJI VADHERA
|
January 9, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KARSANBHAI NARANBHAI BHINGRADIYA
|
January 9, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. FAKIR MOHAMMAD J SAMA
|
January 9, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANAIYALAL T RAMCHANDANI
|
January 8, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. YUNUSBHAI H CHAUHAN
|
January 8, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VINABEN WD/O SURENDRABHAI SHANTILAL
|
January 9, 2008 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. C B SINDHA
|
October 21, 2008 |
GUJARAT STATE RURAL ROAD DEVELOPMENT AGENCY Vs. COMMISSIONER OF INCOME TAX
|
August 22, 2008 |
GUJARAT STATE TRANSPORT WORKERS FEDERATION Vs. STATE OF GUJARAT
|
November 13, 2008 |
GUJARAT STEEL INDUSTRIES Vs. UNION OF INDIA
|
July 16, 2008 |
GUJARAT UNIVERSITY Vs. RAJNISH KUMAR RAI
|
November 25, 2008 |
GUJARAT WATER POLLUTION CONTROL BOARD Vs. ASSEM PRODUCTS
|
November 25, 2008 |
GUJARAT WATER POLLUTION CONTROL BOARD Vs. SPAN CHEMICALS
|
June 20, 2008 |
GULAB VIJAYBHAI THAKOR Vs. COMMISSIONER OF POLICE
|
May 14, 2008 |
GULABSING PRATAPSINH PARMAR Vs. STATE OF GUJARAT
|
February 6, 2008 |
GULABSINH ALIAS GULIYO NATHABHAI SOLANKI Vs. STATE OF GUJARAT
|
June 23, 2008 |
GULAL ZIMMARIA RATHVA Vs. STATE OF GUJARAT
|
August 4, 2008 |
GULAM AHMED BAGAS Vs. STATE OF GUJARAT
|
November 21, 2008 |
GULAM MOHAMMAD MALIK Vs. SHAILENDRA LODHA
|
October 24, 2008 |
GULAM MUSTAFA HAJI MOHMED KHADIWALA Vs. STATE OF GUJARAT
|
July 22, 2008 |
GULAM RASUL PIRU MALEK Vs. STATE OF GUJARAT
|
May 15, 2008 |
GULAMHUSAIN AHMED BAGI Vs. STATE OF GUJARAT
|
November 10, 2008 |
GULIBEN W/O NAGINBHAI VITTHALBHAI PATEL Vs. COMMISSIONER OF POLICE, SURAT
|
March 12, 2008 |
GULMAMAD ALIAS GULO IBRAHIMBHAI SANDHI Vs. STATE OF GUJARAT
|
July 15, 2008 |
GURJI MANIYA RATHVA Vs. STATE OF GUJARAT
|
January 29, 2008 |
GURUPRASAD ALIAS MUNNA HARIPRASADKANOJIYA Vs. STATE OF GUJARAT
|
September 17, 2008 |
GYANBA DILAVARSINH JADEJA W/O DILAVARSINH KHODUBHA Vs. STATE OF GUJARAT
|
June 17, 2008 |
H H KAPADIA Vs. STATE OF GUJARAT
|
January 22, 2008 |
H H KAPADIA Vs. STATE OF GUJARAT
|
February 19, 2008 |
H H MAHARAJA SHRI JYOTINDRASINHJI Vs. ASST COMMISSIONER OF INCOME
|
September 12, 2008 |
HABIBBEG CHHOTUBEG MOGAL Vs. STATE OF GUJARAT
|
August 13, 2008 |
HAIDARBHAI HAJIBHAI UNADJAM THRO BROTHER-RAHIMBHAI HAJIBH Vs. STATE OF GUJARAT
|
July 14, 2008 |
HAIDERBHAI R MALEK Vs. DIRECTOR GENERAL OF POLICE
|
January 28, 2008 |
HAJI YUNUSBHAI AMADBHAI KAPADIA Vs. DISTRICT MAGISTRATE
|
May 12, 2008 |
HAJRABAI MAMAD Vs. HASAM UMAR SAP
|
April 15, 2008 |
HAKIMCHAND D CHOTAI Vs. COMMISSIONER OF INCOME TAX
|
June 17, 2008 |
HALIMABAHEN W/O HUSENBHAI SAMA Vs. STATE OF GUJARAT
|
April 30, 2008 |
HALPATI SEVA SANGH Vs. STATE OF GUJARAT
|
April 2, 2008 |
HALPATI SEVA SANGH Vs. DIRECTOR
|
April 15, 2008 |
HAMIRBHAI KODARBHAI TAMBODIYA Vs. POLICE COMMISSIONER
|
July 14, 2008 |
HAMIRBHAI NANJIBHAI THARECHA MAKWANA Vs. STATE OF GUJARAT
|
July 8, 2008 |
HANSABEN SANDEEPBHAI BODIWALA Vs. NARENDRA K PATEL
|
February 6, 2008 |
HANSABEN SUNILKUMAR THAKKAR Vs. DISTRICT COLLECTOR
|
September 29, 2008 |
HANSABEN WD/O MOHABHAI VANKAR (MARATHI) Vs. COMMISSIONER OF POLICE
|
June 18, 2008 |
HANSHABEN W/O ASHOK SILVAN PARMAR Vs. STATE OF GUJARAT
|
January 16, 2008 |
HANSRAJ DHANSUR CHARAN Vs. DISTRICT MAGISTRATE
|
May 16, 2008 |
HANUMANPRASAD HUKAMCHAND AGRAWAL Vs. STATE OF GUJARAT
|
February 15, 2008 |
HARDIKBHAI ALIAS HARI BACHUBH-AI PATEL Vs. STATE OF GUJARAT
|
July 15, 2008 |
HARESH ALIAS HAKO NATHABHAI DABHI Vs. STATE OF GUJARAT
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June 27, 2008 |
HARESHBHAI KARSANBHAI BHILL Vs. COMMISSIONER OF POLICE
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June 27, 2008 |
HARGOVANBHAI KUBERBHAI JADAV Vs. STATE OF GUJARAT
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February 11, 2008 |
HARIBHAI DEVAJI RUPSING MALVI Vs. STATE OF GUJARAT
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May 1, 2008 |
HARIJAN KANTIBHAI NANJIBHAI Vs. STATE OF GUJARAT
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December 19, 2008 |
HARIJAN KARSANBHAI PITHABHAI Vs. STATE OF GUJARAT
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January 8, 2008 |
HARIKRISHNA FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
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February 25, 2008 |
HARIKRISHNA FAMILY TRUST Vs. A C I T
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July 21, 2008 |
HARIKRISHNA GHANSHYAMDAS SHAH Vs. RINKI PETROCHEMICALS & IND LTD
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February 29, 2008 |
HARILAL N SUTHAR Vs. HIRABHAI S SUTHAR
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April 10, 2008 |
HARINBHAI DAYARAM JOSHI Vs. DIRECTOR OF AGRICULTURE
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August 27, 2008 |
HARIPRASAD HARSUKHRAM PANDYA Vs. KALPANA HARIPRASAD PANDYA
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February 20, 2008 |
HARIRAM RAJERAM KANOJIYA Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
HARISH KHUBCHANDANI Vs. STATE OF GUJARAT
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April 23, 2008 |
HARISH PREMANI Vs. NATURAL ORGANOCHEM LIMITED
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January 9, 2008 |
HARISH RAMMURTI SHARMA Vs. COMMISSIONER OF POLICE
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July 15, 2008 |
HARISHBHAI BODARAMBHAI MOTHAREJA Vs. DEPUTY COLLECTOR
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June 16, 2008 |
HARISHBHAI MOTIBHAI PARMAR Vs. STATE OF GUJARAT
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June 27, 2008 |
HARISHBHAI PARSHOTTAMBHAI THAKOR Vs. STATE OF GUJARAT
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October 17, 2008 |
HARISHBHAI PREMJIBHAI KAKLOTTAR Vs. STATE OF GUJARAT
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April 1, 2008 |
HARISHKUMAR NARHARILAL VAIDYA Vs. STATE OF GUJARAT
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July 25, 2008 |
HARISHKUMAR SAHIJRAM THADANI Vs. CITY SURVEY SUPERINTENDENT
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September 16, 2008 |
HARIVADAN ALIAS HARIBHAI NANDUBHAI PATEL Vs. MANAN ROADWAYS
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July 17, 2008 |
HARJIBHAI BABUBHAI PARMAR Vs. STATE OF GUJARAT
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October 16, 2008 |
HARJIBHAI GANABHAI NADIYA Vs. STATE OF GUJARAT
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May 1, 2008 |
HARKHABEN WD/O GABHUJI RANCHODJI THAKOR THRO SON Vs. STATE OF GUJARAT
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May 6, 2008 |
HAROON RASHID ABDULMATINKHAN PATHAN Vs. AHMEDABAD MUNICIPAL TRANSPORT SERVICE
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March 7, 2008 |
HARPALSINH KALYANSINH ZALA Vs. STATE OF GUJARAT
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July 8, 2008 |
HARPALSINH MOHANSINH ZALA Vs. STATE OF GUJARAT
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March 28, 2008 |
HARSHADBHAI Vs. COMMISSIONER OF POLICE
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May 8, 2008 |
HARSHADBHAI ALIAS KALPESHBHAI MOHANBHAI PATEL Vs. STATE OF GUJARAT
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October 21, 2008 |
HARSHADBHAI BHARATBHAI RAMAVAT Vs. STATE OF GUJARAT
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August 6, 2008 |
HARSHADBHAI KANJIBHAI BALAR Vs. STATE OF GUJARAT
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July 7, 2008 |
HARSHADBHAI KANJIBHAI BALAR Vs. STATE OF GUJARAT
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July 8, 2008 |
HARSHIL ALIAS BITTU JANAKBHAI DAVE Vs. STATE OF GUJARAT
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October 13, 2008 |
HARSHIT NAVNITBHAI SHAH Vs. BHARATBHAI JIVRAJBHAI BAGADIA
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September 1, 2008 |
HARYANA SHEET GLASS LIMITED Vs. UNION OF INDIA
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July 11, 2008 |
HASANBHAI ALIBHAI DAL Vs. PASCHIM GUJARAT VIJ COMPANY LTD
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July 22, 2008 |
HASMUKH NANJI RABARI Vs. STATE OF GUJARAT
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September 16, 2008 |
HASMUKHBHAI B GARODA Vs. DISTRICT INSPECTOR OF LAND RECORDS
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January 22, 2008 |
HASMUKHBHAI BHAILALBHAI BAROT Vs. SECRETARY
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February 5, 2008 |
HASMUKHBHAI CHANDULAL CHANDARANA Vs. DEPUTY COLLECTOR
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February 13, 2008 |
HASMUKHBHAI DAYALBHAI PATEL Vs. PRABHABEN ARVINDBHAI PATEL
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October 6, 2008 |
HASMUKHBHAI GOKALDAS SHAH Vs. STATE OF GUJARAT
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December 17, 2008 |
HASMUKHBHAI H PATEL Vs. MANAGER INCHARGE GENERAL MANAGER BARODA CENTRAL CO OP
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January 17, 2008 |
HASMUKHBHAI KANTILAL SOLANKI Vs. KANTILAL LUNAJI SOLANKI
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November 27, 2008 |
HASMUKHBHAI NARAYANBHAI KHARADI Vs. GUJARAT ELECTRICITY BOARD
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July 23, 2008 |
HASMUKHLAL DEVSHANKAR JOSHI Vs. STATE OF GUJARAT
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December 12, 2008 |
HASMUKHNHAI GOKALDASSHAH Vs. STATE OF GUJARAT
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November 17, 2008 |
HATHAJI HEMCHANDJI THAKOR Vs. AMRATJI RUPSINHJI THAKOR
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March 27, 2008 |
HATIBEN MOTIBHAI JOGRANA Vs. DEPUTY COLLECTOR
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January 24, 2008 |
HEENA N THACKER Vs. STATE OF GUJARAT
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September 25, 2008 |
HEIRS AND L R OF DECEASED HABIBUNNISA D/O KAMUMIYA Vs. AMINABIBI WD/O MOHAMADKHAN RAHIMKHAN PATHAN
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October 16, 2008 |
HEIRS AND LEGAL REPRESENTATIVES OF LATE LAXMANBHAI S. PATEL Vs. COMMISSIONER OF INCOME TAX
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July 22, 2008 |
HEIRS OF KABHAIBHAI JERABHAI TALPADA Vs. HIMANSHU JIBHAUBHAI KAPADIA
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December 3, 2008 |
HELLO INDUSTRIES LTD Vs. GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED
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October 20, 2008 |
HEMAL A. KANUGA Vs. REGISTRAR OF COMPANIES
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January 11, 2008 |
HEMAL HARENDRAKUMAR VAKAWALA Vs. STATE OF GUJARAT
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January 30, 2008 |
HEMALABHAI KANABHAI CHARAN Vs. STATE OF GUJARAT
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October 24, 2008 |
HEMANT RATILAL MAGITHIA Vs. SARASWATINAGAR CO OP HSG SOC LTD
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February 26, 2008 |
HEMANTSANG BHIMBHA Vs. STATE OF GUJARAT
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July 3, 2008 |
HEMARAJ MAMCHAND SHARMA Vs. STATE OF GUJARAT
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February 28, 2008 |
HEMENTKUMAR PRAKASHBHAI Vs. STATE OF GUJARAT
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May 6, 2008 |
HEMESH PRAVINCHANDRA PACHIGAR Vs. SURAT MUNICIPAL CORPORATION
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February 13, 2008 |
HEMTABEN BALUSINH CHAUHAN DEAD Vs. REVABEN WD O BABABHAI BHAIJIBHAI
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September 2, 2008 |
HETALBEN RAKESHKUMAR CHAVADA Vs. STATE OF GUJARAT
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July 25, 2008 |
HIABEN JAYANTILAL SHAH Vs. INCOME TAX OFFICER
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April 21, 2008 |
HIESHKUMAR K CHAUHAN Vs. UNION OF INDIA
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February 27, 2008 |
HIGHSPIN GUJARAT PRIVATE LTD Vs. STATE OF GUJARAT
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February 1, 2008 |
HIKHA JIVA GUJARIA Vs. STATE OF GUJARAT
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December 12, 2008 |
HILL MEMORIAL HIGH SCHOOL Vs. DISTRICT EDUCATION OFFICER
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May 7, 2008 |
HIMALAYA MACHINERY PVT LTD Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION ORG
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July 21, 2008 |
HIMANSHU ALIAS KADVO KALUBHAI SHIVABHAI PARMAR Vs. COMMISSIONER OF POLICE
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October 13, 2008 |
HIMANSHU AUTO PRIVATE LTD Vs. UNION OF INDIA
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April 28, 2008 |
HIMSON FADIS MACHINERY PVT LTD Vs. COMMISSIONER OF INCOME TAX
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April 15, 2008 |
HIMSON KNITTING INDUSTRIES LIMITED Vs. EXECUTIVE ENGINEER INDUSTRIES
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November 21, 2008 |
HINABEN RATABHAI VADHER Vs. DEPUTY COLLECTOR
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April 30, 2008 |
HIND MOSAIC AND CEMENT WORKS Vs. SHREE SAHJANAND TRADING CORPORATION
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January 25, 2008 |
HINDALCO INDUSTRIES LTD Vs. GUJARAT ENERGY TRANSMISSION CORPORATION LIMITED
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October 21, 2008 |
HINDUSTAN AEGIS LPG LIMITED Vs. STATE
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February 12, 2008 |
HINDUSTAN EARTH MOVERS PVT LTD Vs. GUJARAT TRACTORS CORP LTD
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October 21, 2008 |
HINDUSTAN PETROFIL AND AGRO CHEMICALS Vs. STATE OF GUJARAT
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January 29, 2008 |
HINDUSTAN PETROLEUM CORP LTD Vs. UNION OF INDIA
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August 5, 2008 |
HINDUSTAN UN IT LEVER LTD Vs. STATE OF GUJARAT
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March 26, 2008 |
HINGORA INDUSTRIES PVT LTD Vs. UNION OF INDIA
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September 9, 2008 |
HIRABEN GOVINDBHAI PATEL Vs. SURENDRASINH DILIPSINH RAUOL
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June 25, 2008 |
HIRABHAI DIPABHAI VASAIYA Vs. STATE OF GUJARAT
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May 8, 2008 |
HIRABHAI GHUSABHAI DHAPA Vs. KANUBHAI D PATEL
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February 11, 2008 |
HIRABHAI JESANGBHAI KHASOR Vs. ELECTION OFFICER AND DY COLLECTOR
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November 14, 2008 |
HIRABHAI MORARBHAI TANDEL Vs. COMPETENT AUTHORITY SAFEMA/NDPS UNIT
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July 16, 2008 |
HIRAJI BACHUJI THAKORE Vs. COMMISSIONER OF POLICE
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October 14, 2008 |
HIREN MANILAL BHAIDASNA Vs. HEMLATABEN HITRENKUMAR BHAIDASNA
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December 4, 2008 |
HIRUBHAI ALIAS HIRALAL KARSANBHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT CITY
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March 31, 2008 |
HITENDRA ALIAS HITUBHAI NAGINDAS GANDHI Vs. STATE OF GUJARAT
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September 1, 2008 |
HITENDRA S PATEL Vs. DIST EDUCATION OFFICER
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February 26, 2008 |
HITENDRAKUMAR BABULAL NAYAK Vs. STATE OF GUJARAT
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December 4, 2008 |
HITESH @ HITU S/O RATILAL RANCHHODBHAI TANDEL Vs. STATE OF GUJARAT
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March 4, 2008 |
HITESH ALIAS HARKISHAN MADHUSUDAN RANA Vs. STATE OF GUJARAT
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May 8, 2008 |
HITESHBHAI CHIMANBHAI CHAVDA Vs. DISTRICT MAGISTRATE
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March 10, 2008 |
HITESHBHAI HASMUKHBHAI KOLI PATEL THRO AMRUT ISHWAR PATEL Vs. COMMISSIONER OF POLICE
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August 4, 2008 |
HITESHBHAI MANSINGBHAI MAHIDA Vs. COMMISSIONER OF POLICE
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October 24, 2008 |
HITESHKUMAR BHIKHALAL PATEL Vs. DEPUTY COLLECTOR
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January 24, 2008 |
HITUBHA C ZALA Vs. STATE OF GUJARAT
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February 8, 2008 |
HOUSING DEVELOPMENT FINANCE CORPOATION LTD Vs. SURESHCHANDRA V PAREKH
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August 28, 2008 |
HUSENABEN WIDOW OF RASIKBHAI Vs. KIRANKUMAR RANCHHODBHAI
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April 3, 2008 |
HYNOUP FOOD AND OIL INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 17, 2008 |
IBRAHIM SULATANBHAI QURESHI Vs. STATE
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August 1, 2008 |
IBRAHIMBHAI DOSH MOHAMAD SHAIKH Vs. STATE OF GUJARAT
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January 16, 2008 |
IBU ALIAS IBRAHIM MAHMADBHAI MALEK Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
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July 14, 2008 |
ICICI BANK LIMITED Vs. O L OF MARDIA CHEMICALS LTD (IN LIQUIDATION)
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November 26, 2008 |
ICICI LAMBARD GENERAL INSURANCE CO LTD Vs. VINOD HIRABHAI VADHER
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December 15, 2008 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ASHABEN GAUTAMBHAI VALA
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May 14, 2008 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ASHABEN GAUTAMBHAI VALA
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May 15, 2008 |
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. UDAY KHENGARBHAI SUNESARA
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February 11, 2008 |
IFTEKHARHUSSAIN SABDARHUSAIN Vs. STATE OF GUJARAT
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February 29, 2008 |
IMRANKHAN FAKIRBHAI SHAIKH Vs. STATE OF GUJARAT
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November 11, 2008 |
IMTIAZ HASAN PANJA Vs. STATE OF GUJARAT
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May 7, 2008 |
IMTIAZ ISMAIL SHAIKH Vs. STATE OF GUJARAT
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May 1, 2008 |
IN RE: ARVIND MILLS LTD Vs. STATE
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May 16, 2008 |
INCOME TAX OFFICER Vs. ARVIND NAROTTAM
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June 17, 2008 |
INCOME TAX OFFICER Vs. VXL INDIA LIMITED
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August 6, 2008 |
INCOME-TAX OFFICER Vs. HYLAM SECURITIES AND FINANCE (P.) LTD.
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October 7, 2008 |
INDIAN OIL CORPORATION LTD Vs. T P CHANDRAN
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January 23, 2008 |
INDIAN OIL CORPORATION LTD Vs. UNION OF INDIA
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September 26, 2008 |
INDIAN PETROCHEMICALS Vs. GENERAL SECRETARY
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March 19, 2008 |
INDIAN RAYON AND IND LTD Vs. STATE OF GUJARAT
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September 29, 2008 |
INDIAN RAYON AND INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
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May 6, 2008 |
INDIRABEN DEVANAND BABU BHAI INDREKAR Vs. STATE OF GUJARAT
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April 3, 2008 |
INDOCEM INDUSTRIES Vs. STATE OF GUJARAT
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January 28, 2008 |
INDRACHAND GUMANMAL NATA Vs. SAMIR SINGH CHATRASINH VAGHELA
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August 7, 2008 |
INDRAJIT GULABDAS TAILOR Vs. STATE OF GUJARAT
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June 27, 2008 |
INDRAJITSINH DANUBHA PARMAR Vs. STATE OF GUJARAT
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February 27, 2008 |
INDRAVADAN AMBALAL PATEL Vs. STATE OF GUJARAT
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May 13, 2008 |
INDRAVADAN JAGJIVANDAS Vs. MOHMAD HUSSAIN ALIMOHMAD
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March 10, 2008 |
INDUBEN DAMJIBHAI KAPURIA Vs. HARESHKUMAR LAXSHMANBHAI NAKUM
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November 17, 2008 |
INDUBEN KANTI JALIYA RATHOD Vs. STATE OF GUJARAT
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January 16, 2008 |
INDUBHA CHHATRASINH Vs. STATE OF GUJARAT
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November 21, 2008 |
INDUSIND BANK LTD Vs. GUJARAT OPTICAL COMMUNICATION LTD
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December 15, 2008 |
INDUSTRIAL DEVELOPMENT BANK OFINDIA LTD Vs. PRASAD MILLS LTD
|
August 25, 2008 |
INTAJAMUDDIN YASINBHAI ANSARI Vs. STATE OF GUJARAT
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November 12, 2008 |
IPCL EMPLOYEES ASSOCIATION Vs. INDIAN PETROCHEMICAL CORPORATION LIMITED
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March 18, 2008 |
IQBAL @ BALO LATIF SHAIKH Vs. STATE OF GUJARAT
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January 9, 2008 |
IQBAL KASAM JAGA Vs. STATE OF GUJARAT
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December 1, 2008 |
IQBAL MOOSA PATEL Vs. STATE OF GUJARAT
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March 17, 2008 |
IQBAL MUSABHAI MIYANA Vs. STATE OF GUJARAT
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December 17, 2008 |
IQBALBHAI ALIAS JADIYO KASAMBHAI MALEK Vs. DISTRICT MAGISTRATE
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July 23, 2008 |
IQBALHUSSAIN MEHMUDMIYAN MALIK Vs. STATE OF GUJARAT
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July 7, 2008 |
IQBALMOOSA PATEL S O MOHAMMED PATEL Vs. STATE OF GUJARAT
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April 24, 2008 |
IRFAN AKBARBHAI DAVDA Vs. STATE OF GUJARAT
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February 29, 2008 |
IRFAN GULAM HUSSAIN SHAIKH Vs. STATE OF GUJARAT
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May 16, 2008 |
IRFAN JAANMOHAMMADBHAI MEENU Vs. STATE OF GUJARAT
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April 8, 2008 |
IRON ROLLING MILLS PVT LTD Vs. VINODKUMAR R SINGH
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March 26, 2008 |
IRON ROLLING MILLS PVT LTD Vs. VINODKUMAR R SINGH
|
July 17, 2008 |
ISARAIL @ PAHELVAN MAMAD VAKILANSARI Vs. STATE OF GUJARAT
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January 10, 2008 |
ISHVARBHAI BABABHAI DESAI Vs. STATE OF GUJARAT
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April 30, 2008 |
ISHVARBHAI MAGANBHAI TADVI Vs. STATE OF GUJARAT
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January 18, 2008 |
ISHVERLAL R SONEJI Vs. DIRECTOR OF MUNICIPALITIES
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February 21, 2008 |
ISHWARBHAI HARJIBHAI RABARI Vs. STATE OF GUJARAT
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September 1, 2008 |
ISHWARBHAI RAMSINGBHAI PARMAR Vs. STATE OF GUJARAT
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January 8, 2008 |
ISHWARJI VELAJI THAKOR Vs. STATE OF GUJARAT
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November 18, 2008 |
ISMAIL AMADBHAI SHAIKH Vs. STATE OF GUJARAT
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May 7, 2008 |
ISMAILBHAI D THARADARA Vs. DEPUTY COLLECTOR
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January 28, 2008 |
ISMAILBHAI HAIDERBHAI MIYANA Vs. COMMISSIONER OF POLICE
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June 25, 2008 |
J K ADVERTISING Vs. HIGHLIGHT MEDIA COMMUNICATIONSPVT LTD
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June 19, 2008 |
J K SALES CORPORATION Vs. MASS FINANCIAL SERVICE LTD
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July 21, 2008 |
JABAL C LASHKARI Vs. O L OF PRASAD MILLS LIMITED
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October 17, 2008 |
JACOB RASID MATU Vs. STATE OF GUJARAT
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January 16, 2008 |
JADAV VITTHALSINH KALYANSINH Vs. STATE OF GUJARAT
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July 11, 2008 |
JAFAR B CHAUHAN Vs. SHON CERAMICS PVT LTD
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December 22, 2008 |
JAFRUKHAN IMAMKHAN PATHAN Vs. PAVANKUMAR RAMESHCHANDRA JAIN
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July 23, 2008 |
JAGARUT HARIBHAI GURJAR Vs. STATE OF GUJARAT
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October 6, 2008 |
JAGDIP V PANDYA Vs. L B INDUSTIRIES
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November 11, 2008 |
JAGDISH ALIAS JAGO SHANKARJI THAKORE Vs. COMMISSIONER OF POLICE
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April 17, 2008 |
JAGDISH HIRALAL RAJPUT Vs. ABAD MUNI CORPORATION
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December 15, 2008 |
JAGDISH KUVERJI THAKOR Vs. STATE OF GUJARAT
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June 24, 2008 |
JAGDISHBHAI POPATBHAI KHOKHANI Vs. STATE OF GUJARAT
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November 24, 2008 |
JAGDISHBHAI SANKALCHAND Vs. STATE OF GUJARAT
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August 4, 2008 |
JAGDISHCHANDRA H TRIVEDI Vs. STATE OF GUJARAT
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July 30, 2008 |
JAGDISHSINH JASHVANTSINH ZALA Vs. REGIONAL TRANSPORT OFFICER
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December 11, 2008 |
JAGJODHANSING U RAJPUT Vs. JYOTI LTD
|
December 12, 2008 |
JAGUBHAI @ JAGMALBHAI GOVINDBHAI DODIYA Vs. STATE OF GUJARAT
|
October 17, 2008 |
JAGUJI ALIAS ANIRUDHASINH KESHUBHA DARBAR Vs. STATE OF GUJARAT
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November 12, 2008 |
JAHANGIR IBRAHIMBHAI SHEKH Vs. COMMISSIONER OF POLICE
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March 4, 2008 |
JAHID ALIAS BURI MAHAMADBHAI BALOCH Vs. COMMISSIONER OF POLICE RAJKOT CITY
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May 7, 2008 |
JAHID HARUNBHAI KHOKHAR Vs. STATE OF GUJARAT
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October 13, 2008 |
JAI AGENCIES Vs. NIRMA CONSUMER CARE LTD
|
October 13, 2008 |
JAIKISHANDAS ASHARAM FIRM Vs. ISHWARLAL AND COMPANY
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August 5, 2008 |
JAIN PRAKASHCHANDRA GERILAL Vs. DEPUTY COLLECTOR
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March 7, 2008 |
JAIPALSINH PRATAPSINH SOLANKI Vs. STATE OF GUJARAT
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February 11, 2008 |
JALARAM VIRPUR SMRUTI TRUST Vs. JOINT CHARITY
|
March 27, 2008 |
JAMALAHMED NAZIRAHMED ANSARI Vs. STATE OF GUJARAT
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November 11, 2008 |
JAMALUDDIN R SHAIKH Vs. GUJARAT UNIVERSITY
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February 18, 2008 |
JAMNABEN BABUBHAI W/O SHANKARBHAI Vs. RUCHI RESTAURANT PVT LTD
|
July 11, 2008 |
JAMNAPRASAD GOVINDPRASAD PASI Vs. STATE OF GUJARAT
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December 30, 2008 |
JANAKKUMAR V AMARKOTIYA Vs. CHIEF POST MASTER GENERAL
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November 19, 2008 |
JANARDAN JAISHANKAR JOKHARKAR Vs. STATE OF GUJARAT
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January 9, 2008 |
JANTA EDUCATION TRUST Vs. STATE OF GUJARAT
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April 3, 2008 |
JARADI DILIP RATI LAL Vs. STATE OF GUJARAT
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April 30, 2008 |
JASABHAI DEVABHAI BABAR Vs. STATE OF GUJARAT
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February 20, 2008 |
JASHIBEN @ JYOTSNA HARMANBHAI VASAVA Vs. STATE OF GUJARAT
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January 7, 2008 |
JASHIBEN W OF BABUJI JALUJI ALIAS JALAMSINH THAKOR Vs. STATE OF GUJARAT
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October 6, 2008 |
JASHMABEN NAGINBHALIA GARANGE (CHHARA) Vs. STATE OF GUJARAT
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June 30, 2008 |
JASHUBHAI ALIAS JASHVANTBHAI GOVINDBHAI Vs. STATE OF GUJARAT
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November 27, 2008 |
JASHUBHAI BHIKHABHAI PRAJAPATI Vs. R LAL KRISHAN HAVANAPPA MADRASI
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February 21, 2008 |
JASHVANTBHAI BABUBHAI PARMAR Vs. STATE OF GUJARAT
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May 9, 2008 |
JASHWANTBHAI CHELABHAI OZA Vs. STATE OF GUJARAT
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October 14, 2008 |
JASHWANTLAL @ JASHUBHAI PANCHAL Vs. STATE OF GUJARAT
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April 11, 2008 |
JASWANTBHAI SAMALBHAI PARMAR Vs. HARIRAM BANGA OR HIS SUCCESSOR
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September 22, 2008 |
JASWANTRAI LABHSHANKAR DOSHI Vs. DEPUTY COLLECTOR
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February 26, 2008 |
JASWANTSINH ALIAS JASU KANCHANSINHGURJAR Vs. COMMISSIONER OF POLICE
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January 24, 2008 |
JATANBEN LALJIBHAI RABARI Vs. NATIONAL INSURANCE CO LTD
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August 26, 2008 |
JATIN ALIAS LALEE SHIVABHAI KAHAR Vs. STATE OF GUJARAT
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August 11, 2008 |
JAVED ALIAS BATKO UMARBHAI SHEKH Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
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October 6, 2008 |
JAVNIKA NARESH RAVAL Vs. STATE
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February 28, 2008 |
JAWAHARLAL NAHERU EDUCATION INSTITUTE Vs. STATE OF GUJARAT
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February 19, 2008 |
JAY ASHAPURA AND COMPANY Vs. STATE OF GUJARAT
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March 11, 2008 |
JAY BHARAT GRAHAK SHAHKARI BHANDAR LTD Vs. (THE) STATE OF GUJARAT AND ORS.
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May 6, 2008 |
JAY JALARAM LINCH OWNERS ASSOCIATION Vs. GUJARAT ELECTRICITY BOARD
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January 28, 2008 |
JAY JAYCHAND SARDA Vs. KRUPALIBEN W/O JAY SARDA
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July 24, 2008 |
JAY M VYAS Vs. CHAIRMAN
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April 23, 2008 |
JAY YASHWANT DESAI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA
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July 21, 2008 |
JAYABEN CHANDRAKANT GORDHANBHAI PATEL Vs. JITHIBEN HIRABHAI VIRABHAI PARMAR
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December 10, 2008 |
JAYABEN D/O HIMMATBHAI MULJI BHAI RATHOD Vs. STATE OF GUJARAT
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February 25, 2008 |
JAYABEN JAYANTIBHAI KOLI Vs. STATE OF GUJARAT
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September 1, 2008 |
JAYANT B PANDYA Vs. STATE OF GUJARAT
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July 24, 2008 |
JAYANT B VYAS Vs. STATE OF GUJARAT
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October 22, 2008 |
JAYANT EXTRACTION IND PVT LTD Vs. NAGAR PALIKA OF BEDI
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August 21, 2008 |
JAYANTI PUNAMJI DEVDA Vs. STATE OF GUJARAT
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December 16, 2008 |
JAYANTIBHAI BECHARBHAI KORADIA Vs. GANESH GANDABHAI PATEL
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July 9, 2008 |
JAYANTIBHAI MANILAL PRAJAPATI Vs. COMMISSIONER OF POLICE
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May 12, 2008 |
JAYANTIBHAI NARSHIBHAI KOLI Vs. STATE OF GUJARAT
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August 5, 2008 |
JAYANTIBHAI SAMALBHAI PATEL Vs. BHUPENDRABHAI SHANTILAL SHAH
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February 6, 2008 |
JAYANTILAL BHIKHABHAI JASANI Vs. STATE OF GUJARAT
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July 18, 2008 |
JAYANTILAL DAMJIBHAI SONI Vs. DIRECTOR OF INVESTIGATION
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June 18, 2008 |
JAYANTILAL JAGJIVANBHAI SANGHVI Vs. AMIT SWARUPCHAND BORDIA
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August 25, 2008 |
JAYANTILAL LAXMANBHAI PATEL Vs. STATE OF GUJARAT
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December 8, 2008 |
JAYANTILAL MAKWANA TRANSPORT MANAGER Vs. AHMEDABAD MUNICIPAL CORPO
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October 14, 2008 |
JAYANTILAL RAYMALJI Vs. STATE OF GUJARAT
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October 10, 2008 |
JAYANTKUMAR ISHWARBHAI AHIR Vs. ZAVERI POLYMERS LTD.
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August 21, 2008 |
JAYASWAL PRAFULKUMAR PRAVINCHANDRA Vs. REGISTRAR
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January 22, 2008 |
JAYDEVI MINERALS Vs. ADITYA METAL AND ALOIEDS PVT LTD
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November 28, 2008 |
JAYDEVSINH PRADHUMANSINH JADEJA Vs. COMMISSIONER OF POLICE
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October 6, 2008 |
JAYENDRA C MANVAWALA Vs. COLLECTOR
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March 18, 2008 |
JAYENDRA HIRALAL PAREKH Vs. HIS HIGHNESS PRINCE AAGAKHAN HOSTEL
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July 10, 2008 |
JAYENDRA KANTILAL RAICHURA ALIAS JAYLO TINI Vs. STATE OF GUJARAT
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November 28, 2008 |
JAYESH @ GULIYO BABUBHAI PARMAR Vs. STATE OF GUJARAT
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June 30, 2008 |
JAYESH @ JAYALO S/O DALPAT SINH SISODIA Vs. STATE OF GUJARAT
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August 22, 2008 |
JAYESH BHAGWANJIBHAI DODIYA Vs. COMMISSIONER OF POLICE
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January 30, 2008 |
JAYESH BUDHALAL MEHTA Vs. STATE OF GUJARAT
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January 9, 2008 |
JAYESH CHANDRAKANT THAKKAR Vs. STATE OF GUJARAT
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February 8, 2008 |
JAYESH JAYANTILAL RANA Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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July 10, 2008 |
JAYESHBHAI RATILAL PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
JAYESHBHAI SANTOSHBHAI MARATHA SHEGDE PATIL THRO BROTHER Vs. STATE OF GUJARAT
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July 16, 2008 |
JAYMAN R SHAH Vs. CHIME ELECTRONICS LIMITED
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September 1, 2008 |
JAYSHREE RAMDEVNAGAR JAGRUTI YUVAK MANDAL Vs. GUJARAT SLUM CLEARENCE BOARD
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October 22, 2008 |
JAYVARDHAN @ MUNIYO JAKHARIYA CHRISTIAN Vs. STATE OF GUJARAT
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August 5, 2008 |
JENABEN W/O DILAVARBHAI MOAR (MIYANA) Vs. COMMISSIONER OF POLICE
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July 14, 2008 |
JENTIBHAI AMBALAL SHAH Vs. STATE OF GUJARAT
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January 11, 2008 |
JENUL @ JANU @ THUTHIYO ABDUL JABBAR ANSARI Vs. STATE OF GUJARAT
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July 3, 2008 |
JERAMBHAI BADABHAI CHAUDHARY Vs. STATE OF GUJARAT
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November 21, 2008 |
JESANGBHAI CHEHABHAI MAHERIYA Vs. UNION OF INDIA
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May 12, 2008 |
JESANGBHAI SOMABHAI SOLANKI Vs. MANJULABEN WD O NATUBHAI SOMABHAI SOLANKI
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August 4, 2008 |
JESHING ALIAS HANUMAN HARKHABHAI KOLI Vs. STATE OF GUJARAT
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July 9, 2008 |
JETHABHAI RATNABHAI Vs. STATE OF GUJARAT
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September 24, 2008 |
JETHI MANEKLAL DINALAL Vs. CHANASMA TALUKA ANUSUCHIT JATISAMUDAYIK SAHKARI KHETI MANDLI
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February 15, 2008 |
JETHIGAR PUNJGAR GOSWAMI Vs. STATE OF GUJARAT
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March 19, 2008 |
JETPAR JUTH SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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April 25, 2008 |
JETPUR-NAVAGADH MUNICIPALITY Vs. STATE OF GUJARAT
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October 7, 2008 |
JHALOD KELAVANI MANDAL Vs. STATE OF GUJARAT
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March 14, 2008 |
JIGAR ALIAS JIGGI S/O HASMUKH-BHAI DARJI Vs. STATE OF GUJARAT
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August 12, 2008 |
JIGAR MAYUR BHAI SHAH Vs. STATE OF GUJRAT
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February 5, 2008 |
JIGNESH ALIAS RINKU UDAJI THAKORE Vs. COMMISSIONER OF POLICE
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January 9, 2008 |
JIGNESHBHAI KANTILAL PATEL Vs. STATE OF GUJARAT
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April 11, 2008 |
JIGNESHKUMR ALIAS JIGO TRIKAMLAL PARECHA Vs. STATE OF GUJARAT
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December 19, 2008 |
JINDAS DHARAMDAS DHARMIK TRUST Vs. MAHARAJ BHIKHARAM JADURAM
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September 29, 2008 |
JITENDRA @ MUNNO MADHUKANT DAVE Vs. STATE OF GUJARAT
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January 21, 2008 |
JITENDRA J BHAVSAR Vs. RAMANBHAI S MARATHA
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February 20, 2008 |
JITENDRA TEXTILES Vs. ASSISTANT COMMISSIONER CENTRAL EXCISE AND CUSTOMS
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April 16, 2008 |
JITENDRABHAI ALIAS JITU Vs. STATE OF GUJARAT
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March 3, 2008 |
JITENDRAKUMAR BABUBHAI PATEL Vs. REGIONAL PASSPORT OFFICER AHMEDABAD
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March 7, 2008 |
JITENDRAKUMAR MANHARBHAI PRAJAPATI Vs. DHANSUKHBHAI CHUNILAL PRAJAPATI
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July 3, 2008 |
JITENDRAKUMAR NATHALAL SHAH Vs. O L OF ARYODAYA SPINNING AND WEAVING MILLS LTD
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October 23, 2008 |
JITESH KANAIYALAL THAMWALA Vs. DJ CHAUHAN
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March 28, 2008 |
JITESH KANAIYALAL THAMWALA Vs. D J CHAUHAN
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April 28, 2008 |
JITUBHAI CHANDUBHAI PARMAR Vs. COMMISSIONER OF POLICE- VADODARA CITY
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August 6, 2008 |
JITUBHAI DAHYABHAI SOSA Vs. STATE OF GUJARAT
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June 25, 2008 |
JIVABHAI VITHALBHAI CHAVDA Vs. STATE OF GUJARAT
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August 27, 2008 |
JIVALAL A PATEL Vs. EXECUTIVE ENGINEER
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December 5, 2008 |
JIVAN JERAMBHAI Vs. STATE OF GUJARAT
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November 28, 2008 |
JIVANBHAI MANGALBHAI BARIA S/O MANGALBHAI DESAIBHAI BARIA Vs. COLLECTOR
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July 8, 2008 |
JIVANBHAI VITHALBHAI CHAVDA Vs. STATE OF GUJARAT
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September 19, 2008 |
JIVANLAL JOITARAM PATEL Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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July 21, 2008 |
JIVRAJSING @ BHAYJI MANGUSING SHEKHAVAT Vs. STATE OF GUJARAT
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August 13, 2008 |
JODABHAI NANUBHAI Vs. STATE OF GUJARAT
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January 11, 2008 |
JOHN DAHYABHAI CHRISTIAN Vs. GHODASAR MAHALAXMI CO OP HSG SOC LTD
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August 28, 2008 |
JORD ENGINEER INDIA LTD Vs. UNION OF INDIA
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March 3, 2008 |
JORUBHA GOVINDBHA GADHAVI Vs. COMMISSIONER OF POLICE
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August 8, 2008 |
JOSHI MANUBHAI BHOGILAL Vs. GUJARAT ELECTRICITY BOARD
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October 22, 2008 |
JUGALKISHORE RAMNARESH Vs. CHANDICHARAN MAHANTI
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March 13, 2008 |
JULAHA ANSARI SAFIULLAH JAMALUDDIN Vs. STATE OF GUJARAT
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March 12, 2008 |
JUMMA MASJID TRUST Vs. VASO NAGAR
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July 10, 2008 |
JUNAGADH DISTT FOOPERATIVE BANK LTD Vs. MOHANBHAI MADANBHAI
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February 13, 2008 |
JUNAGADH JILLA MAZDOOR SANGH Vs. G R DHORAJIYA
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July 25, 2008 |
JUNAGADH MUNICIPAL CORPORATION Vs. LEGAL HEIR OF BACHIBEN LALJIBHAI MASHRU
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June 24, 2008 |
JUNAGADH MUNICIPAL EMPLOYEES UNION Vs. COMMISSIONER JUNAGADH MUNICIPAL CORPORATION
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January 23, 2008 |
JUNAGADH MUNICIPALITY Vs. DISTRICT COLLECTOR
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July 2, 2008 |
JYOTI KARMACHARI MANDAL Vs. RAHULBHAI NANUBHAI AMIN
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August 14, 2008 |
JYOTI SANJEEV PROPRIETOR Vs. BHARAT PETROLEUM CORPORATION LIMITED
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May 16, 2008 |
JYOTSNABEN RAMESHCHANDRA JASANI Vs. AVANISH CHIMANLAL MANIAR
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February 18, 2008 |
K A MEHTA Vs. SURESH KUMAR LAXMANJI THAKORE
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July 18, 2008 |
K B VYAS Vs. STATE OF GUJARAT
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February 19, 2008 |
K TRADERS Vs. VIJAYA BANK
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June 19, 2008 |
KABHAI D CHAMAR Vs. VADODARA MUNICIPAL CORPORATION
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November 21, 2008 |
KADI TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
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May 16, 2008 |
KADIWAR MOHMAD AMIBHAI Vs. BHATI MOTINAH HIRANATH THR POA HOLDER
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December 3, 2008 |
KADRI RASAM MIYA BAKSHU MIYA Vs. GOSALIYA HASANBHAI KASAMBHAI
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May 8, 2008 |
KAILASBA WD JAYENDRASINH GOHIL Vs. KABHAIBHAI PUNJABHAI PARMAR
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December 10, 2008 |
KAILASH T AGRAWAL Vs. M S THANVI DESIGNATED AUTHORITY
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July 1, 2008 |
KAILASHBEN FATEHSINH PARMAR Vs. SOMABHAI HARMABHAI PARMAR
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October 16, 2008 |
KAILASHBEN MANHARLAL CHOSHI Vs. COMMISSIONER OF INCOME TAX
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September 1, 2008 |
KAILASHBEN PUNJABHAI PATEL Vs. STATE OF GUJARAT
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July 24, 2008 |
KAILASHBEN R SHAH W/O LATE RAMESHCHAND T SHAH Vs. UNION OF INDIA
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November 19, 2008 |
KAIRA DISTRICT COOPORATIVE MILK PRODUCERS UNION LTD Vs. FEDERATION OF COOPERATIVE STORES LTD
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February 13, 2008 |
KAIZER MOHAMMAD ARIF SHAIKH H Vs. STATE OF GUJARAT
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March 10, 2008 |
KALABEN MOHANBHAI PATEL Vs. TALATI CUM MANTRI
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May 15, 2008 |
KALAM ABDUL HANIFSHA Vs. STATE OF GUJARAT
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October 6, 2008 |
KALANBHAI MORARBHAI TANDEL Vs. COMPETENT AUTHORITY
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March 14, 2008 |
KALANTRY TEXTILE CONSULTANTS THRO PRAMODBHAI R TRIVEDI Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA LTD
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December 15, 2008 |
KALAVATIBEN WD/O INDRAVADAN CHHAGANLAL RANA Vs. STATE OF GUJARAT
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July 22, 2008 |
KALIBEN W OF BACHHUBHAI GOVINDBHAI VAJA THRO HER SON Vs. STATE OF GUJARAT
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August 20, 2008 |
KALIDAS BACHUBHAI Vs. UNION OF INDIA
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January 31, 2008 |
KALIDAS SOMABHAI RAJPUT Vs. STATE OF GUJARAT
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May 5, 2008 |
KALINDI TRUST Vs. COMMISSIONER OF INCOME TAX
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March 4, 2008 |
KALPANA CO OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF GUJARAT
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April 1, 2008 |
KALPANA JITENDRA SONAVANE D/O DHANSING H KHERNARE Vs. JITENDRA HIRALAL SONAVANE
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July 17, 2008 |
KALPESHBHAI PRANJIVANBHAI PATEL @ LALUBHAI BACHUBHAI Vs. BHUDHABHAI SANKARBHAI BHOI
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August 6, 2008 |
KALUBHAI MAGANBHAI NINAMA Vs. STATE OF GUJARAT
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March 31, 2008 |
KALUMIYA FAKIRMAMAND Vs. STATE OF GUJARAT
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September 16, 2008 |
KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD. Vs. O.L. OF NAVRANG SYNTHFAB PVT. LTD.
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February 20, 2008 |
KAMABHAI BHIKHABHAI SOHALA Vs. DEPUTY COLLECTOR
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May 16, 2008 |
KAMAL @ KAMAL MARGHO MUKESHBHAI KAHAR Vs. STATE OF GUJARAT
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August 5, 2008 |
KAMALABEN SAVANLAL MARWADI Vs. STATE OF GUJARAT
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October 17, 2008 |
KAMINIBEN Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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July 15, 2008 |
KAMINIBEN S PANDYA Vs. DISTRICT COLLECTOR
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June 10, 2008 |
KAMLA SHANKER VAZIRANI Vs. STATE OF GUJARAT
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January 29, 2008 |
KAMLABEN DHIRUBHAI KESUBHAI GAGDEKAR (CHHARA) Vs. STATE OF GUJARAT
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June 25, 2008 |
KAMLABEN WD O MANILAL N NAI Vs. STATE
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August 11, 2008 |
KAMLESH ALIAS KAMLI DAYARAM JASWANI Vs. STATE OF GUJARAT
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May 5, 2008 |
KAMLESH ALIAS TIKO LILAJI THAKOR Vs. STATE OF GUJARAT
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October 13, 2008 |
KAMLESH RANCHHODDAS LAKDAWALA Vs. STATE OF GUJARAT
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July 15, 2008 |
KAMLESHBHAI AMRUTBHAI PATNI Vs. POLICE COMMISSIONER SHRI
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July 1, 2008 |
KAMLESHBHAI CHIMANBHAI PATEL Vs. STATE OF GUJARAT
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March 12, 2008 |
KAMLESHBHAI JAMNADAS MALVIYA Vs. DEPUTY COLLECTOR
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January 24, 2008 |
KAMLESHBHAI LALABHAI PARMAR Vs. STATE OF GUJARAT
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December 15, 2008 |
KAMLESHBHAI PARAGJIBHAI PATEL Vs. MANUBHAI MAGANBHAI PATEL
|
September 29, 2008 |
KAMUBEN DILIPRAO MATANGI THRO BROTHER-MOHAN BALIRAM RATHOD Vs. STATE OF GUJARAT
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August 13, 2008 |
KAMUBEN JAYANTIBHAI PATEL Vs. BHUPENDRA CHAGANLAL GANDHI
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September 16, 2008 |
KANABHAI MOTIBHAI MENA MARWADI Vs. COMMISSIONER OF POLICE
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January 24, 2008 |
KANAIYALAL DHANSHUKLAL SOPARIWALA Vs. STATE OF GUJARAT
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October 7, 2008 |
KANAIYALAL DHANSUKHLAL SOPARI-WALA Vs. STATE OF GUJARAT
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July 25, 2008 |
KANAKRAI SHIVSHANKER PUROHIT Vs. STATE OF GUJARAT
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January 15, 2008 |
KANCHANLAL MAGANLAL KAPADIA Vs. INCOME TAX OFFICER
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June 26, 2008 |
KANCHANLAL MOTILAL PATEL Vs. LUNAWADA NAGAR PALIKA
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August 11, 2008 |
KANDARI VILLAGE PANCHAYAT Vs. STATE OF GUJARAT
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November 19, 2008 |
KANIYALAL CHASNDULAL GANESHWALA Vs. ZUBEDABIBI GULAM AHMED
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December 18, 2008 |
KANIYALAL KALIDAS RANA Vs. CHAIRMAN GUJARAT SECONDARY EDUCATION
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February 18, 2008 |
KANJETA VIBHAG YUVAK MANDAL Vs. STATE OF GUJARAT
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April 2, 2008 |
KANJI SHIVAJI THAKOR Vs. STATE OF GUJARAT
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April 23, 2008 |
KANJIBHAI BHAVANBHAI DESAI Vs. RAMESHBHAI CHANDUBHAI PATEL
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August 1, 2008 |
KANKUBEN PARSHOTTAMDAS JORDAS Vs. RAMRATANBHAI BADRIPRASAD AGRAWAL
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August 27, 2008 |
KANKUBEN SHANKARBHAI BARIA Vs. DEPUTY COLLECTOR (STAMP DUTY VALUATION) DIVISION-2
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July 18, 2008 |
KANSARA HIRALAL NATWARLAL Vs. CHIMANBHAI RANCHHODBHAI SHAH
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June 24, 2008 |
KANTABEN D/O REVABHAI DHARA- BHAI PARMAR (CHHARA) Vs. COMMISSIONER OF POLICE
|
January 9, 2008 |
KANTABEN DAHYAJI KACHRAJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
February 18, 2008 |
KANTABEN FULABHAI KHANT Vs. DISTRICT DEVELOPMENT OFFICER
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January 28, 2008 |
KANTABEN RAMSING GOVINDJI THAKOR Vs. STATE OF GUJARAT
|
May 6, 2008 |
KANTABEN SHANTILAL THAKKAR Vs. SURAT ELECTRICITY COMPANY LTD
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May 2, 2008 |
KANTI COTTON MILLS Vs. BACCHUBA DILUBHA JHALA
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December 26, 2008 |
KANTIBHAI BADABHAI KHARADI Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
June 23, 2008 |
KANTIBHAI KALABHAI NAKRANI Vs. DEPUTY COLLECTOR
|
February 14, 2008 |
KANTIKUMAR BALUBHAI KATHARIA Vs. STATE OF GUJARAT
|
November 20, 2008 |
KANTILAL BHUPATRAI RATHOD PRESIDENT, JETPUR GYMKHANA Vs. STATE OF GUJARAT
|
December 11, 2008 |
KANTILAL GORDHANDAS LALAKIYA Vs. RAMNIKLAL LAXMICHAN KHIMASIYA
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October 17, 2008 |
KANTILALGORDHANDAS LALAKIYA Vs. LAXMICHAND KHIMASIYA
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October 17, 2008 |
KANUBHAI CHANDUBHAI RATHOD Vs. COMMISSIONER OF POLICE
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May 12, 2008 |
KANUBHAI D PARMAR Vs. DIVISIONAL CONTROLLER-GSTC
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August 12, 2008 |
KANUBHAI JAGABHAI TADVI Vs. STATE OF GUJARAT
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November 27, 2008 |
KANUBHAI JAMSHABHAI HADPATI Vs. STATE OF GUJARAT
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March 4, 2008 |
KANUBHAI LALLUBHAI PATEL Vs. VADODARA MUNICIPAL CORPORATION
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November 28, 2008 |
KANUBHAI LAXMICHAND JASVANI Vs. STATE OF GUJARAT
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August 6, 2008 |
KANUBHAI MANGABHAI SENMA Vs. STATE OF GUJARAT
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August 1, 2008 |
KANUBHAI P PATEL Vs. NIRMA LIMITED
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April 1, 2008 |
KANUBHAI PUNMAJI BHIL Vs. STATE OF GUJARAT
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March 26, 2008 |
KANUBHAI RAMABHAI PATEL Vs. KALUBHAI KASNABHAI DAMOR
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March 13, 2008 |
KANUBHAI TEJABHAI SARVAIYA Vs. STATE OF GUJARAT
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July 15, 2008 |
KAPILABA H. VAGHELA Vs. STATE OF GUJARAT THROUGH JOINT SECRETARY AND ORS.
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August 13, 2008 |
KAPILABEN ARJUNSINH RATHOD Vs. STATE OF GUJARAT
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June 20, 2008 |
KAPOORRAI KANAJI, KARTA OF HUF KAPURRAY KANAJI Vs. STATE OF GUJARAT
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February 26, 2008 |
KARAMSHIBHAI SHAMJIBHAI KAKADIYA Vs. STATE OF GUJARAT
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August 26, 2008 |
KARANSINH BHARATSINH SOLANKI Vs. STATE OF GUJARAT
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June 24, 2008 |
KARIM ADAMBHAI CHAMADIYA Vs. STATE OF GUJARAT
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December 1, 2008 |
KARIMBHAI ALLARAKHA Vs. ANJANABEN ALIAS RAZIABEN ALLARAKHAKARIMBHAI
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February 12, 2008 |
KARSAN BHIMA Vs. JOINT CHARITY COMMISSIONER RAJKOT
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March 13, 2008 |
KARSAN MANDAN CHUDASAMA Vs. STATE OF GUJARAT
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July 3, 2008 |
KARSANBHAI ALIAS KISHOR VALJIBHAI PATEL Vs. STATE OF GUJARAT
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June 20, 2008 |
KARSANBHAI MERABHAI AAYAR Vs. VERSHI KHIMA HARIJAN
|
January 22, 2008 |
KARSHANBHAI DEVJIBHAI SOLANKI Vs. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD
|
August 6, 2008 |
KASAM ISMAIL MANEK Vs. STATE OF GUJARAT
|
June 16, 2008 |
KASHIBEN PRANLAL EDUCATAION TRUST Vs. STATE OF GUJARAT
|
December 5, 2008 |
KASHIRAM DAHYABHAI DAVE Vs. COMMISSIONER OF POLICE
|
April 29, 2008 |
KAUSHIKABEN RAVJIBHAI MOLIYA ALIAS KAUSHIKABEN KISHORKUMAR Vs. DEPUTY COLLECTOR
|
February 28, 2008 |
KAUSHIKBHAI JAYANTILAL PATEL Vs. O L OF GUJARAT STATE TEXTILE CORPORATION LTD
|
October 23, 2008 |
KAUSHIKBHAI RATILAL BHAVSAR Vs. STATE OF GUJARAT
|
January 8, 2008 |
KAVASBHAI JAL WYKES Vs. MUZAFFAR AHMED KAZI
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December 3, 2008 |
KAVITABEN SHYAM NANAKCHAND RATHOD Vs. STATE OF GUJARAT
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January 16, 2008 |
KAZI H DOSUMIYAN Vs. DHOLKA NAGARPALIKA
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February 19, 2008 |
KESARBEN JESANGJI Vs. BABULAL JAMNADAS PATEL
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August 5, 2008 |
KESHAJI @ SITARAM PRABHUJI BHIL Vs. STATE OF GUJARAT
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January 23, 2008 |
KESHARBEN W/O RAMESHBHAI JELIYABHAI GARANGE (CHHARA) Vs. STATE OF GUJARAT
|
June 24, 2008 |
KESHUBEN W/O RAJUBHAI KALIDASCHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 17, 2008 |
KESHUBHAI DANABHAI PADAYA Vs. STATE OF GUJARAT
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November 27, 2008 |
KESHUBHAI MOHANBHAI PATEL Vs. PADMABEN ALIAS RENUBEN RATILAL GANDABHAI BACHKANIWALA
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August 28, 2008 |
KETAN RAMESHBHAI PATEL Vs. DAYABHAI KESHAVLAL PATEL
|
August 25, 2008 |
KETANKUMAR DAYALJIBHAI AMINS Vs. STATE OF GUJARAT
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April 8, 2008 |
KEVENTER AGRO LTD. Vs. O.L. OF KENGOLD (INDIA) LTD.
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January 18, 2008 |
KHADDUBHAI THAKOREBHAI KOLI PATEL Vs. DISTRICT MAGISTRATE
|
January 9, 2008 |
KHALIL MUSTAKBHAI SHEIKH Vs. STATE OF GUJARAT
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July 15, 2008 |
KHATIJA F PUNAVALA Vs. HAJI YUSUFBHAI SIDIKBHAI
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July 2, 2008 |
KHATRI LALJIBHAI Vs. SECRETARY
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October 21, 2008 |
KHATUBEN MUSABHAI Vs. SHRIRAM OIL MILL
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December 4, 2008 |
KHODABHAI K MALI Vs. RASIKLAL B BHODBUNJA
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January 10, 2008 |
KHUMANSINH @ JUGO @ RAMESH AMBALAL CHAVDA Vs. STATE OF GUJARAT
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June 23, 2008 |
KHUSBOO NAGINBHAI PATEL Vs. STATE OF GUJARAT
|
September 26, 2008 |
KHUSHALJI RAVAJI THAKORE Vs. STATE OF GUJARAT
|
March 3, 2008 |
KILLOL V SHELAT Vs. MUNICIPAL CORPORATION OF CITY OF AHMEDABAD
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November 14, 2008 |
KIRAN DHOVA PANDI Vs. POLICE COMMISSIONER
|
May 16, 2008 |
KIRAN FASHIONS Vs. UNION OF INDIA (UOI)
|
August 25, 2008 |
KIRAN MANOJ PATEL Vs. MANOJBHAI SHANTIBHAI PATEL
|
July 18, 2008 |
KIRANBHAI LALABHAI HARIJAN Vs. STATE OF GUJARAT
|
December 8, 2008 |
KIRANBHAI SURESHBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
|
July 15, 2008 |
KIRIT @ RITESH LALJIBHAI RATHOD Vs. STATE OF GUJARAT
|
June 16, 2008 |
KIRIT AMRUTLAL AGRAVAT Vs. MINAKUMARI KIRIT AGRAVAT
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July 14, 2008 |
KIRIT BACHUBHAI PATEL THRO JAYESH BACHUBHAI PATEL-BROTHER Vs. COMMISSIONER OF POLICE
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April 29, 2008 |
KIRIT H RAVAL Vs. RESERVE BANK OF INDIA
|
January 30, 2008 |
KIRITBHAI ANANTRAY TRIVEDI Vs. DEPUTY COLLECTOR
|
January 24, 2008 |
KIRITBHAI DAYABHAI PATEL Vs. STATE OF GUJARAT
|
January 8, 2008 |
KIRITBHAI GORDHANBHAI DARJI Vs. NATIONAL INSURANCE CO LTD
|
January 24, 2008 |
KIRITCHNADRA DHIRENDRAI DESAI Vs. STATE OF GUJARAT
|
October 17, 2008 |
KIRPALSING GURUBACHHANSING SIKLIGAR Vs. STATE OF GUJARAT
|
October 20, 2008 |
KIRTI ENTERPRISES Vs. NIRMA CONSUMER CARE LTD
|
December 22, 2008 |
KISHAN ALIAS GOLU VITHOBA RAIKAR Vs. COMMISSIONER OF POLICE VADODARA CITY
|
April 9, 2008 |
KISHAN KUMAR MODI Vs. STATE OF GUJARAT
|
September 5, 2008 |
KISHANBHAI AALJIBHAI PARMAR Vs. STATE OF GUJARAT
|
March 5, 2008 |
KISHANCHAND TRIKAMDAS VALECHA Vs. DENA BANK
|
September 4, 2008 |
KISHANSINH KHUMANSINH SISODIYATHRO COUSIN-LALSINH DEVISINH Vs. STATE OF GUJARAT
|
July 16, 2008 |
KISHOR @ KISHANLAL @ KARSAN S/O DIPJI @ DIPARAM @ DEVJI Vs. STATE OF GUJARAT
|
October 14, 2008 |
KISHOR @ SALIM LALJI SONI Vs. STATE OF GUJARAT
|
February 1, 2008 |
KISHOR AMARSINHBHAI DHOLAKIYAZ Vs. STATE OF GUJARAT
|
May 2, 2008 |
KISHOR DEVILAL PADIYAR Vs. STATE OF GUJARAT
|
March 10, 2008 |
KISHOR KUMAR PRABHUDAS TANNA Vs. STATE OF GUJARAT
|
December 29, 2008 |
KISHOR RASIKLAL KAMANI Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
KISHORBHAI GORDHANBHAI VAVIYA Vs. NARSINHBHAI HANSRAJBHAI PATEL
|
March 14, 2008 |
KISHORBHAI K DABHI Vs. STATE OF GUJARAT
|
March 11, 2008 |
KISHORBHAI PRABHASHANKAR RAVIYA Vs. STATE OF GUJARAT
|
August 28, 2008 |
KISHORBHAI VALLABHBHAI PATEL Vs. STATE OF GUJARAT
|
February 11, 2008 |
KISHORE LAXMINARAYAN BIYANI Vs. STATE OF GUJARAT
|
February 8, 2008 |
KISHOREBHAI MANUBHAI VALA Vs. COMMISSIONER OF POLICE, RAJKOT
|
February 6, 2008 |
KODARBHAI DHULABHAI PATEL Vs. AJAYKUMAR MAGUMAL GANDHI
|
January 22, 2008 |
KOKILABEN ALIAS BEBI ANILBHAI CHINUBHAI CHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 20, 2008 |
KOKILABEN BALDEVBHAI PRAJAPATI Vs. STATE OF GUJARAT AND ANR
|
August 20, 2008 |
KOKILABEN DURGESH HARINARAYAN BANIA Vs. DISTRICT MAGISTRATE
|
June 19, 2008 |
KOKSINGH GOPALSINGH BADHELA Vs. POLICE COMMISSIONER
|
July 10, 2008 |
KOLI BIJALBHAI KHAHABHAI Vs. STATE OF GUJARAT
|
November 17, 2008 |
KOLI DHARAMSHI BHIMA Vs. STATE OF GUJARAT
|
August 27, 2008 |
KOLI MANGA GHUGHA Vs. MADANBHAI MOHANBHAI PATEL
|
May 8, 2008 |
KRISHNA TEXTILES Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2008 |
KRISHNABEN MOHANLAL BHATT Vs. STATE OF GUJARAT
|
April 11, 2008 |
KRISHNADAS GOVINDDAS PARIKH Vs. WEALTH TAX OFFICER
|
June 17, 2008 |
KRISHNAPALSINH S VIJAYSINH Vs. JYOTSANABEN JASHVANTRAI
|
July 10, 2008 |
KRUSHNABEN MAHENDRABHAI SHANKARLAL NOGIA Vs. REGISTRAR
|
July 22, 2008 |
KRUSHNAKANT KANTILAL PANCHOLI Vs. STATE OF GUJARAT
|
September 5, 2008 |
KUBERSHWAR MAHADEV NA VAHIVAT KARTA - PUJARI MAHANT SHREE Vs. MATA NARMADE HAR SEVA TRUST KARNALI TAL DABHOI
|
July 9, 2008 |
KULDEEPSINH NAVALSINH SHINOL Vs. STATE OF GUJARAT
|
May 8, 2008 |
KUMBHAR AMBALAL FULABHAI AND ORS. Vs. AMIN KESHAVLAL DAHYABHAI AND ORS.
|
April 1, 2008 |
KUNDAL SEVA SAHKARI MANDLI LTD Vs. STATE OF GUJARAT
|
February 15, 2008 |
KUNVERBEN @ KALI W/O NARESHRAMESH BAJRANGE CHHARA Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
KURESH ASGARALI MASTER Vs. DEPUTY COLLECTOR
|
June 16, 2008 |
KURSHIYABHAI KANDIYABHAI DUNGARBHIL Vs. STATE OF GUJARAT
|
January 24, 2008 |
KUSUMBEN NARANDAS PATEL Vs. SWAMI GUNATITNAGAR CO OP HOUSING SOCIETY LTD
|
March 14, 2008 |
L D ARTS COLLEGE Vs. M SHANMUGAM
|
February 21, 2008 |
LAKHABHAI DEHSURBHAI BHARAI Vs. STATE OF GUJARAT
|
April 21, 2008 |
LAKHABHAI POPATBHAI SORATHIYA Vs. IMBUDSMAN OF ELECTRICITY C/O O/O GUJARAT ELECTRICITY
|
July 7, 2008 |
LAKHANPAL NATIONAL LTD Vs. UNION OF INDIA
|
June 20, 2008 |
LAKHUBHAI CHHATRABHAI BHALIYA THRO FATHER CHHATRABHAI AMRA Vs. STATE OF GUJARAT
|
June 23, 2008 |
LALABHAI GOTAJI CHUNARA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
August 13, 2008 |
LALABHAI MANHARBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
LALABHAI RAMANBHAI CHUNARA Vs. STATE OF GUJARAT
|
June 27, 2008 |
LALARAM PUTTULAL SHARMA Vs. STATE OF GUJARAT
|
November 18, 2008 |
LALBHAI MANILAL SHAH Vs. STATE OF GUJARAT
|
July 25, 2008 |
LALITA ALIAS LALI MAHESHBHAI JALUBHAI GARANGE Vs. STATE OF GUJARAT
|
January 17, 2008 |
LALITA PISHORILAL VIJAN Vs. OMPRAKASH PISHORILAL VIJAN
|
January 23, 2008 |
LALITABEN @ LALI W/O TAPOVAN CHHARA Vs. COMMISSIONER OF POLICE
|
August 5, 2008 |
LALITABEN JAGANNATH DOSHI Vs. STATE OF GUJARAT
|
July 31, 2008 |
LALITABEN W/O MOHANBHAI CHHIBABHAI RATHOD Vs. STATE OF GUJARAT
|
March 4, 2008 |
LALITBHAI @ CHAKUBHAI RAMJIBHAI PAVANIA Vs. STATE OF GUJARAT
|
March 26, 2008 |
LALITKUMAR BHAGWANJI DOSHI Vs. SARLABEN LALITKUMAR DOSHI
|
June 25, 2008 |
LALUBHA MALJIBHA JHALA Vs. RAJENDRASINGH MALABHAI JADAV
|
October 8, 2008 |
LALURAM ALIAS LALO Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
August 27, 2008 |
LAND ACQUISITION OFFICER Vs. PATEL PARTHIBHAI LAXMANBHAI
|
December 11, 2008 |
LANDESBANK BADENWURTTEMBERG Vs. NOVA PETORCHEMICALS LTD.
|
January 9, 2008 |
LAQ OFFICER Vs. CHUNIYABHAI ZINIYABHAI
|
August 1, 2008 |
LARK LABORATRIES LTD Vs. NABROS PHARMA LTD
|
December 15, 2008 |
LATABEN ALIAS SHVETABEN BHARATBHAIVAGASHIYA PATEL Vs. BHARATBHAI KARAMSHIBHAI VAGASHIYA
|
July 11, 2008 |
LAVE NARENDRASINHJI JAGATSINH-JI VAGHELA Vs. O L OF KALOL MILLS LTD
|
October 23, 2008 |
LAXMAN ALIAS LAKHABHAI SHANABHAI RATHOD Vs. STATE OF GUJARAT
|
December 17, 2008 |
LAXMANBHAI @ LAKHMANBHAI LALUBHAI Vs. STATE OF GUJARAT
|
November 20, 2008 |
LAXMANBHAI RAMSINGBHAI RATHVA Vs. STATE OF GUJARAT
|
August 5, 2008 |
LAXMANBHAI RAMSWARUP AGRAWAL Vs. STATE OF GUJARAT SERVED
|
March 14, 2008 |
LAXMANGIRI BHUPGIRI GOSWAMI Vs. STATE OF GUJARAT
|
August 27, 2008 |
LAXMANJI CHATURJI THAKOR Vs. STATE OF GUJARAT
|
February 25, 2008 |
LAXMI INDUCTION Vs. GORDHANBHAI CHHOTABHAI PARMAR
|
November 19, 2008 |
LAXMIBEN Vs. STATE OF GUJARAT
|
July 15, 2008 |
LAXMIBEN Vs. COMMISSIONER OF POLICE
|
July 7, 2008 |
LAXMIBEN Vs. COMMISSIONER OF POLICE FOR CITY OF AHMEDABAD
|
March 5, 2008 |
LAXMIBEN Vs. COMMISSIONER OF POLICE
|
May 14, 2008 |
LAXMIBEN HIRABHAI Vs. GEB
|
August 1, 2008 |
LAXMIBEN RAMESHBHAI DANGAR Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
LAXMIBEN W O NATVARBHAI SADABHAI CHUNARA Vs. COMMISSIONER OF POLICE- AHMEDABAD CITY
|
August 6, 2008 |
LAXMIBEN W/O RADHAKISHAN MUDALIYAR Vs. STATE OF GUJARAT
|
May 7, 2008 |
LAXMICHAND BHAGAJI LTD Vs. MADHUBHAI MANISHANKAR DESAI
|
February 21, 2008 |
LAXMIDEVI NARESHKUMAR SHARMA Vs. STATE OF GUJARAT
|
July 28, 2008 |
LD ADDITIONAL PRINCIPAL JUDGE Vs. STATE OF GUJARAT
|
April 1, 2008 |
LIFE INSURANCE EMPLOYEES ASSON Vs. CHAIRMAN
|
February 21, 2008 |
LILABEN Vs. COMMISSIONER OF POLICE
|
February 20, 2008 |
LILABEN @ BEBLI WID/O MAHESH KASHIRAM PARMAR (CHHARA) Vs. STATE OF GUJARAT
|
June 24, 2008 |
LILABEN @ CHAKI W/O BAKABHAI MAFATBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
February 13, 2008 |
LILABEN ALIAS MAYABEN KARSANBHAI SOLANKI Vs. VRAJLAL LAVJIBHAI RATHOD
|
August 5, 2008 |
LILABEN RAJUBHAI BABUBHAI CHUNARA Vs. COMMISSIONER OF POLICE
|
March 11, 2008 |
LILABEN W O MANILAL JIVANJI VARLI Vs. STATE OF GUJARAT
|
May 16, 2008 |
LILABEN W/O VIRCHAND PATANI Vs. STATE OF GUJARAT
|
December 15, 2008 |
LILAJI SHANKARJI THAKOR Vs. COMMISSIONER OF POLICE
|
July 22, 2008 |
LILAVATIBEN W/O MOTISINH HIMMATSINH RAVALJI Vs. ANILBHAI BHIKHUBHAI PATEL
|
January 22, 2008 |
LIMBABHAI ISHWARBHAI JODHANI Vs. SHANTABEN BALUBHAI
|
March 10, 2008 |
LIMBDI MUNICIPALITY Vs. INAYAKHUSEN NATHUMIYA SAIYAD
|
February 1, 2008 |
LIYAKATALI ALIAS KHANNA AHMADALI SAIYED Vs. COMMISSIONER OF POLICE
|
May 8, 2008 |
LUHAR ABDUL RAZAK SULTANBHAI Vs. PATEL DHULABHAI RAMDAS ADMINISTRATOR AND PARTNER
|
July 10, 2008 |
LUHAR DHANJIBHAI KANJUIBHAI Vs. GOVERNMENT OF GUJARAT
|
December 11, 2008 |
LUTHRA CHEMTEX INDUSTRIES P LTD Vs. UNION OF INDIA
|
April 23, 2008 |
M GOVINDAN KUTTY Vs. NITIN J NANAVATI
|
September 5, 2008 |
M M KASHYAP Vs. STATE OF GUJARAT
|
January 11, 2008 |
M R C EMPLOYEES ASSOCIATION Vs. DIRECTOR GENERAL
|
October 10, 2008 |
M R PARIKH Vs. STATE OF GUJARAT
|
January 30, 2008 |
M S GOSWAMI Vs. STATE OF GUJARAT
|
February 21, 2008 |
M S RANVA Vs. R P GUPTA SETTLEMENT COMMISSIONER
|
August 25, 2008 |
M T PARMAR Vs. STATE OF GUJRAT
|
October 13, 2008 |
M V LUCKY FIELD Vs. UNIVERSAL OIL LTD
|
December 5, 2008 |
M V PATEL Vs. PURNIMA CHEMICALS IND PVT LTD
|
October 22, 2008 |
M.R. PARIKH Vs. STATE OF GUJARAT
|
January 30, 2008 |
MACLEODS PHARMACEUTICALS LTD Vs. ALEMBIC LIMITED
|
June 13, 2008 |
MADAN MOHAN SINGH Vs. STATE OF GUJARAT
|
July 8, 2008 |
MADEVA NARSHA HARIJAN Vs. STATE OF GUJARAT
|
August 13, 2008 |
MADHABHAI PUNJABHAI Vs. STATE OF GUJARAT
|
November 28, 2008 |
MADHAVJI ALIAS MADHU LAVJI KOLI Vs. STATE OF GUJARAT
|
October 21, 2008 |
MADHAVPURA MERCHANTILE COOPERATIVE BANK LIMITED Vs. SHAH BHIMANI CHEMICALS PVT LTD
|
November 14, 2008 |
MADHUBALA SHASHIKNAT RAVALA Vs. STATE OF GUJARAT
|
December 15, 2008 |
MADHUBEN Vs. STATE OF GUJARAT
|
October 7, 2008 |
MADHUBEN HARIYABHAI KAHAR Vs. COMMISSIONER OF POLICE
|
May 8, 2008 |
MADHUBEN WD/O DHIRUBHAI BHEMABHAI PATEL Vs. IBRAHIM MOHMADBHAI
|
September 11, 2008 |
MADHUBEN WD/O GIRISHBHAI PREMABHAI PATEL THRO SON Vs. POLICE COMMISSIONER
|
June 30, 2008 |
MADHUKAR S SHETH Vs. UNION OF INDIA
|
April 3, 2008 |
MADHUKARBHAI TRAMBAKAKLAL Vs. STERLING BOPAL CITY CO OP
|
August 8, 2008 |
MADHUSUDAN JIVANLAL SOLANKI Vs. STATE OF GUJARAT
|
April 10, 2008 |
MAFAJI DHARMAJI THAKORE THRO WIFE CHANCHHIBEN MAFAJI THAKOR Vs. COMMISSIONER OF POLICE
|
May 6, 2008 |
MAGANBHAI BHANABHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
|
April 15, 2008 |
MAGANBHAI BHATHIBHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 12, 2008 |
MAGANBHAI BHIKHABHAI BHANGI Vs. STATE OF GUJARAT
|
January 10, 2008 |
MAGANBHAI D BHADAJA Vs. STATE OF GUJARAT
|
January 25, 2008 |
MAGANBHAI GOVANBHAI PATEL Vs. STATE OF GUJARAT
|
September 10, 2008 |
MAGANBHAI GOVINDBHAI KATARIYA Vs. MUKESHBHAI BHIKHABHAI RATHOD
|
April 21, 2008 |
MAGANBHAI RABHAJEE THAKOR Vs. STATE OF GUJARAT
|
August 8, 2008 |
MAGANPURA OTHWAD SEWA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
April 11, 2008 |
MAHADEV @ SANJAY FOJI TULSIRAM MARATHA (SIDAM) Vs. STATE OF GUJARAT
|
April 30, 2008 |
MAHADEVBHAI KARMEEJI RABARI Vs. STATE OF GUJARAT
|
May 7, 2008 |
MAHALAXMI FABRIC MILLS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 17, 2008 |
MAHALAXMI FABRIC MILLS PVT LTD Vs. STATE
|
October 6, 2008 |
MAHAMAD YAKUB HASAN VORA Vs. STATE OF GUJARAT
|
September 1, 2008 |
MAHAMMED SULTAN ALIAS BADSHAH Vs. STATE OF GUJARAT
|
January 9, 2008 |
MAHARASTHRA STATE ROAD TRANSPORT CORPORATION Vs. SOMARAM SAVAJI KATAR
|
July 18, 2008 |
MAHASUKHLAL N ANKHAD Vs. JOINT CHAIRTY COMMISSIONER
|
August 12, 2008 |
MAHAVIR INDUCTOMELT PVT LTD Vs. INCOME TAX SETTLEMENT COMMISSION
|
August 7, 2008 |
MAHAVIRSINH GAMBHIRSINH JADEJA Vs. STATE OF GUJARAT
|
July 10, 2008 |
MAHAVIRSINH RAMSINH RAVAT Vs. STATE OF GUJARAT
|
February 25, 2008 |
MAHEMUDBHAI KASAMJI DEVDIWALA Vs. FAROOK KASAMJI DEVDIWALA
|
August 26, 2008 |
MAHENDRA @ MANU JIVRAM Vs. STATE OF GUJARAT
|
November 20, 2008 |
MAHENDRA BAPALAL PATEL Vs. O L OF SARANGPUR COTTON MILLS
|
October 23, 2008 |
MAHENDRA BHOGILAL TADVI Vs. STATE OF GUJARAT
|
October 23, 2008 |
MAHENDRA HIRALAL SOLANKI Vs. COMMISSIONER OF POLICE
|
February 4, 2008 |
MAHENDRA KANTILAL THAKAR Vs. VISHNUPRASAD K THAKAR
|
September 30, 2008 |
MAHENDRA PUNMAJI BHIL Vs. STATE OF GUJARAT
|
February 18, 2008 |
MAHENDRA V SAMPAT Vs. MUNICIPAL COMMISSIONER
|
October 7, 2008 |
MAHENDRABHAI @ NARESHBHAI HATHEESINH PARMAR Vs. STATE OF GUJARAT
|
August 13, 2008 |
MAHENDRABHAI CHHITUBHAI PATEL Vs. BABUBHAI NATHUBHAI RATHOD
|
July 30, 2008 |
MAHENDRABHAI MOHANLAL PANCHAL Vs. STATE OF GUJARAT
|
July 22, 2008 |
MAHENDRABHAI NENSI PAREKH Vs. STATE OF GUJARAT
|
November 10, 2008 |
MAHENDRASINH ALIAS BHIKHO HATHE- SINH YADAV Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
|
July 14, 2008 |
MAHENDRASINH GOBARSINH JHALA Vs. STATE OF GUJARAT
|
July 23, 2008 |
MAHENDRASINH RAGHUSINH CHAUHAN Vs. STATE OF GUJARAT
|
February 27, 2008 |
MAHESH ALIAS MASO THAKORBHAI FAKIRBHAI KHALASI Vs. COMMISSIONER OF POLICE
|
March 3, 2008 |
MAHESH ALIAS TINO DALABHAI MAKWANA Vs. COMMISSIONER OF POLICE OF THE CITY OF AHMEDABAD
|
January 9, 2008 |
MAHESH ANTOLBHAI RATHODIYA Vs. STATE OF GUJARAT
|
January 24, 2008 |
MAHESH CHHEDUBHAI KUSHWAT Vs. STATE OF GUJARAT
|
April 17, 2008 |
MAHESH I HARLALKA Vs. UNION OF INDIA
|
August 25, 2008 |
MAHESH KANTILAL SONI Vs. D N ANERAO, ASSITT COLLR OF CUS (PREV )
|
November 26, 2008 |
MAHESHBHAI ALIAS DEVGAN KALKAPRASAD KAHAR Vs. COMMISSIONER OF POLICE
|
April 10, 2008 |
MAHESHBHAI CHANABHAI GOHEL Vs. SHANTILAL THAKORDAS
|
September 18, 2008 |
MAHESHBHAI DHANJIBHAI PARMAR Vs. STATE OF GUJARAT
|
August 8, 2008 |
MAHESHBHAI HIMMATGIRI GOSWAMI Vs. STATE OF GUJARAT
|
October 20, 2008 |
MAHESHBHAI JAMAKABHAI MEDA Vs. STATE OF GUJARAT
|
February 6, 2008 |
MAHESHBHAI JAMKABHAI MEDA Vs. STATE OF GUJARAT
|
January 30, 2008 |
MAHESHBHAI JESINGBHAI RABARI Vs. STATE OF GUJARAT
|
November 27, 2008 |
MAHESHBHAI RAMJIBHAI PARMAR Vs. STATE OF GUJARAT
|
October 21, 2008 |
MAHESHBHAI SHANKARBHAI RANA Vs. DISTRICT MAGISTRATE
|
January 18, 2008 |
MAHESHKUMAR BHAILALBHAI PATEL Vs. STATE OF GUJARAT
|
April 11, 2008 |
MAHESHKUMAR DINANATH JHUNJHUNWALA Vs. UNION OF INDIA
|
April 2, 2008 |
MAHESHKUMAR GHANSHYAMDAS SADHU Vs. STATE OF GUJARAT
|
June 24, 2008 |
MAHESHKUMAR MAFATBHAI THAKOR Vs. STATE OF GUJARAT
|
February 25, 2008 |
MAHESHKUMAR NATWARLAL TRIVEDI Vs. STATE OF GUJARAT
|
September 30, 2008 |
MAHESHSINH RAMSING THAKOR Vs. STATE OF GUJARAT
|
May 8, 2008 |
MAHESHWARY HANDLING AGENCY PVT LTD Vs. BOARD OF TRUSTEES OF THE KANDLA PORT TRUST
|
July 15, 2008 |
MAHIJI DEVJI SOLANKI Vs. TOPNO DISTRICT COLLECTOR
|
February 28, 2008 |
MAHMAD DARUN Vs. PARSHOTTAM MOHANDAS ALWANI
|
February 13, 2008 |
MAHMADSABIR NOORMAHMAD SHAIKH Vs. STATE OF GUJARAT
|
October 16, 2008 |
MAHORSINH HOTAMSINH MAGHON RAJPUT Vs. STATE OF GUJARAT
|
December 17, 2008 |
MAITRY TRADING PRIVATE LTD Vs. GUJARAT STATE FINANCIAL CORPORATION
|
September 29, 2008 |
MAJESTY AGRO FOODS PRIVATE LIMITED Vs. STATE
|
July 7, 2008 |
MAJEVADI TEL BIYA UATPADAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
February 21, 2008 |
MAJIDKHAN ABDULMUSTUFA PATHAN Vs. COMMISSIONER OF POLICE
|
February 25, 2008 |
MAKANBHAI PARSOTTAMBHAI SINDHA Vs. TULSIDAS MANUBHAI VASAVA
|
July 11, 2008 |
MAKODABHAI CHHAGANBHAI PATEL Vs. HIMATLAL MANSUKHLAL BHATT
|
September 2, 2008 |
MAKRAJ NATHSUR CHARAN Vs. STATE OF GUJARAT
|
May 14, 2008 |
MALEK MAHIUDDIN RASULALLAL Vs. COLLECTOR BHARUCH
|
May 2, 2008 |
MALLA JYOTA ALIAS JORSING PUNJIYA MAVI Vs. STATE OF GUJARAT
|
October 7, 2008 |
MALSINH MANGALSINH SOLANKI Vs. STATE OF GUJARAT
|
June 19, 2008 |
MAMAD BHAKAR RAYMA Vs. STATE OF GUJARAT
|
January 9, 2008 |
MANAGER NAAZ CINEMA Vs. VASANTBEN RAMESHBHAI GHUMADIYA
|
June 18, 2008 |
MANAGERSHRI G S R T CORPORATION Vs. D M TANDEL
|
January 9, 2008 |
MANAGING DIRECTOR CASTROL INDIA LIMITED Vs. STATE OF GUJARAT
|
October 14, 2008 |
MANCHHABEN ALIAS MANSHABEN Vs. STATE OF GUJARAT
|
April 17, 2008 |
MANCHHUBHAI DAHYABHAI PATEL Vs. UNION OF INDIA
|
September 16, 2008 |
MANEK JAMSHEDJI RATANSHA GEARAPARSI PANCHAYAT OFFICE Vs. SPL LAND ACQUISITION OFFICER
|
May 16, 2008 |
MANEKCHOWK CO OPERATIVE BANK LTD Vs. NATIONAL WIRE MFG CO
|
February 22, 2008 |
MANEKRAO RAMLU KAIRAMKONDA Vs. COMMISSIONER OF POLICE
|
March 4, 2008 |
MANGABHAI NAGARBHAI PATEL Vs. STATE OF GUJARAT
|
December 2, 2008 |
MANGALBHAI @ RUPABHAI RATILAL @ KANUBHAI CHAUHAN Vs. STATE OF GUJARAT
|
August 11, 2008 |
MANGALBHAI MOHANBHAI CHAVDA Vs. STATE OF GUJARAT
|
February 19, 2008 |
MANGALSINH NAVALSINH PARMAR Vs. MAMLATDAR
|
January 23, 2008 |
MANGANLAL MADHAVDAS PATEL Vs. MANAGING DIRECTOR
|
January 10, 2008 |
MANGIBEN D/O NEVLABHAI DANIYABHAI Vs. BHAVSINGBHAI MANCHHABHAI CHAUDHARY
|
January 21, 2008 |
MANGILAL HIRARAM VISHNOI Vs. STATE OF GUJARAT
|
December 17, 2008 |
MANGILAL KINDORILAL AGRAWAL Vs. GORDHANBHAI KARSHANBHAI PATEL
|
July 10, 2008 |
MANGLA LPG CARRIERS Vs. S J PATEL
|
December 2, 2008 |
MANGROL TAKUKA PANCHAYAT Vs. RANABHAI ALIAS GANGUBHAI GIGABHAI
|
January 10, 2008 |
MANGUBEN FAKIRCHAND AMBARAM PATEL Vs. O L OF M/S SHRI AMRUTA MILLS LTD
|
October 23, 2008 |
MANGUBHAI RAVJIBHAI NAYKA Vs. STATE OF GUJARAT
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July 22, 2008 |
MANHARBHAI C DHODIA Vs. STATE OF GUJARAT
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January 8, 2008 |
MANHARBHAI H PARMAR Vs. STATE OF GUJARAT
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January 25, 2008 |
MANHARBHAI MULJIBHAI KAKADIA Vs. STATE OF GUJARAT
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February 13, 2008 |
MANHARBHAI NANUBHAI PATEL Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
MANIBEN Vs. DISTRICT COLLECTOR
|
June 18, 2008 |
MANIBEN AMBALAL NATHABHAI CHHARA Vs. STATE OF GUJARAT
|
July 17, 2008 |
MANIBEN GAGAJI THAKORE Vs. STATE OF GUJARAT
|
July 29, 2008 |
MANILAL BHARMAL CHUNARA Vs. DIVISIONAL CONTROLLER/DIRECTOR
|
July 21, 2008 |
MANILAL KUNVARJI SHAH Vs. JG ARORA DESIGNATED AUTHORITY UNDER
|
July 23, 2008 |
MANISH @ NISHU JANKIPRASAD BAJPAI Vs. DINESH PREMSAGAR BAJPAI
|
February 6, 2008 |
MANISH H PATTANI Vs. STATE OF GUJARAT
|
February 6, 2008 |
MANISH MAGANBHAI PATEL Vs. STATE OF GUJARAT
|
October 24, 2008 |
MANISH MULTI PACKFILMS PRIVATE LIMITED Vs. STATE
|
October 7, 2008 |
MANISHA MUKESHBHAI SHAH Vs. UNION OF INDIA
|
August 5, 2008 |
MANISHA PHARMO PLAST PVT LTD Vs. UNION OF INDIA
|
December 19, 2008 |
MANISHABEN DHARMEHSBHAI THAKER D/O BHANUBHAI K PANDYA Vs. DHARMESHBHAI NIRBHAIBHAI THAKER
|
February 29, 2008 |
MANISHABEN W/O GAURAVBHAI JERAMBHAI PRAJAPATI Vs. COMMISSIONER OF POLICE
|
June 30, 2008 |
MANIYABHAI MANA BHAI UMA Vs. STATE OF GUJARAT
|
April 22, 2008 |
MANJULABEN BALDEVBHAI BAHILALBHAI CHAUHAN Vs. STATE OF GUJARAT
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January 16, 2008 |
MANJULABEN DASHRATHLAL SHIVRAM PATEL Vs. STATE OF GUJARAT
|
February 15, 2008 |
MANJULABEN KALABHAI ZINZUWADIYA Vs. GUJARAT WATER SUPPLY AND SEWERAGE BOARD
|
December 23, 2008 |
MANJULABEN PRABHUDAN GADHVI Vs. HEMATDAN GOPALJI GADHVI
|
August 5, 2008 |
MANOHAR KISHANRAO PARATE Vs. STATE OF GUJARAT
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November 11, 2008 |
MANOJ @ SHIVO RAMESHBHAI POBARU Vs. COMMISSIONER OF POLICE, RAJKOT
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February 6, 2008 |
MANOJ ALIAS MANUJI MOHANJI THAKOR Vs. COMMISSIONER OF POLICE
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May 8, 2008 |
MANORAMABEN PRAKASHBHAI SHRIVASTAV Vs. STATE OF GUJARAT
|
July 28, 2008 |
MANRAO RASIKLAL JAISWAL Vs. MINAKSHIBEN RASIKLAL JAISWAL
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August 26, 2008 |
MANSUKH KARSAN VAGHARI Vs. STATE OF GUJARAT
|
July 30, 2008 |
MANSUKHBHAI CHHAGANBHAI BHATT Vs. INTELLIGENCE OFFICER
|
March 5, 2008 |
MANU TILING CO. P. LTD. Vs. OFFICIAL LIQUIDATOR OF ARTI AGRO INDUSTRIES LTD.
|
January 24, 2008 |
MANUBEN Vs. STATE OF GUJARAT
|
January 9, 2008 |
MANUBHAI @ MANOJBHAI UDESING PADHIYAR Vs. STATE OF GUJARAT
|
February 6, 2008 |
MANUBHAI @ MUNNABHAI BHIKHABHAI RAJMAL Vs. VADODARA POLICE COMMISSIONER
|
March 12, 2008 |
MANUBHAI ALIAS JINIYO RANCHHODBHAIRAJPUT PARMAR THRO WIFE Vs. STATE OF GUJARAT
|
July 1, 2008 |
MANUBHAI ALIAS MANIYO MOHAN BHAI PATANVADIYA Vs. STATE OF GUJARAT
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April 4, 2008 |
MANUBHAI BHIKABHAI VALAND Vs. STATE OF GUJARAT
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December 19, 2008 |
MANUBHAI KALABHAI NAKRANI Vs. DEPUTY COLLECTOR
|
February 14, 2008 |
MANUBHAI MAGANBHAI MALI Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
March 13, 2008 |
MANUBHAI PARSHOTTAMDAS PATEL Vs. O L OF G S T C LTD
|
October 23, 2008 |
MANUBHAI TRIBHOVANDAS PATEL Vs. O L OF ARYODAYA SPG AND MFG MILL
|
October 23, 2008 |
MAQBOOL MOHMED CHAUHAN Vs. DY COLLECTOR-BHARUCH 5
|
September 11, 2008 |
MARGARET ALIAS MERRY Vs. COMMISIONER OF POLICE
|
April 10, 2008 |
MARS PLASTICS AND POLYMERS PVT LTD Vs. UNION OF INDIA
|
February 25, 2008 |
MARUTI MINERALS AND MENTAL Vs. GOVERNMENT OF INDIA
|
June 16, 2008 |
MARVEL AGREX LTD. Vs. O.L. OF MARVEL AGREX LTD.
|
March 4, 2008 |
MARWADI SHARES AND FINANCE PVT LTD Vs. KISHORKUMAR NAGJIBAHI MAVANI
|
November 12, 2008 |
MASUMA SHABBIR KHOKHAWALA Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 12, 2008 |
MATABHAI SHAKRABHAI BARIYA Vs. STATE OF GUJARAT
|
March 11, 2008 |
MAULIK MAHENDRAKUMAR SHAH Vs. STATE OF GUJARAT
|
February 21, 2008 |
MAVJI LAXMANBHAI DODIA Vs. STATE OF GUJARAT
|
November 27, 2008 |
MAVJIBHAI CHEMABHAI GAMIT Vs. JATANIBEN WD/O SARADHIYABHAI THEDIYABHAI
|
July 29, 2008 |
MAYADEVI S SURANA Vs. GENERAL CO-OPERAVIE BANK LTD
|
October 16, 2008 |
MAYADEVI SAJANDAS Vs. HASIMALI ANAYAT TULLAKHAN
|
January 29, 2008 |
MAYUR ALIAS MACHHAR MAHESH- CHANDRA RANA Vs. STATE OF GUJARAT
|
January 16, 2008 |
MAYURBHAI HASMUKHBHAI JAYSWAL Vs. STATE OF GUJARAT
|
April 16, 2008 |
MAYURBHAI MANSUKHLAL DHOTIJOTAWALA Vs. STATE OF GUJARAT
|
September 30, 2008 |
MD PARMAR Vs. DISTRICT JUDGE
|
October 7, 2008 |
MEDICAL DIRECTOR Vs. STATE OF GUJARAT
|
November 25, 2008 |
MEDICAL OFFICER Vs. NARANBHAI DHARMABHAI PRAJAPATI
|
January 25, 2008 |
MEENABEN Vs. STATE OF GUJARAT
|
July 17, 2008 |
MEENABEN ABDUL MALIK ABDUL JALIL SAIYAD Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
March 5, 2008 |
MEENABEN D/O FAKIRBHAI KALYANBHAI PATEL Vs. STATE OF GUJARAT
|
March 11, 2008 |
MEGHJI ALIAS MEGHO VELJIBHAI KHARWA THRO HIS SISTER-DAVIBEN Vs. STATE OF GUJARAT
|
October 7, 2008 |
MEHBOOB ABDUL MAJID SHEIKH Vs. STATE OF GUJARAT
|
May 14, 2008 |
MEHBUBBHAI BABUBHAI MULATANI Vs. DISTRICT MAGISTRATE, SURAT
|
August 12, 2008 |
MEHSANA DIST. CO. OP. MILK PRODUCERS' UNION LTD. Vs. COMMISSIONER OF INCOME-TAX
|
March 10, 2008 |
MEHSANA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
September 16, 2008 |
MEHSANA DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. STATE OF GUJARAT
|
February 15, 2008 |
MEHTA SECURITIES LTD Vs. OTC EXCHANGE OF INDIA
|
December 17, 2008 |
MEHUL VINODBHAI PANCHAL Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
|
September 2, 2008 |
MEHULBHAI SURENDRABHAI SHETH Vs. ORIENTAL INSURANCE CO LTD
|
May 7, 2008 |
MEKARAM BHERARAM BISHNOI Vs. STATE OF GUJARAT
|
September 25, 2008 |
MEKASTER VALVES AND ENGINEERING SERVICES PRIVATE LIMITED Vs. STATE
|
May 6, 2008 |
MELABHAI MADHABHAI RAVAT Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
March 13, 2008 |
MEMON JUMA UMAR Vs. STATE OF GUJARAT
|
August 1, 2008 |
MENABEN SULEMANBHAI UMARBHAI Vs. CHANDUBHAI BHAICHANDBHAI BHANGI
|
January 23, 2008 |
MERAJBIBI W/O MUYUDDIN GULAMNABI Vs. GULAMMAHMAD MUSABHAI
|
March 26, 2008 |
MERUBHA MAHOBATSINH JHALA Vs. DISTRICT DEVELOPMENT OFFICER
|
September 30, 2008 |
MESSERS JAGJIVANDAS HIRACHAND Vs. MADANLAL SHIVPRASAD SRIVATSAV
|
July 14, 2008 |
MESSRS MUSTAN TAHERBHAI Vs. UNION OF INDIA
|
April 10, 2008 |
MEWASA (BAWA) GRAM PANCHAYAT Vs. VALLABHBHAI VIRABHAI MAKWANA
|
January 8, 2008 |
MICHAEL THOMAS MECWAN AND ANOTHER Vs. JOHN DUDHABHAI MECWAN
|
April 30, 2008 |
MICLE @ LARAS CHRISTIAN Vs. STATE OF GUJARAT & ANOTHER
|
October 16, 2008 |
MICRO FLAT DATUMS PVT LTD Vs. STATE OF GUJARAT
|
February 4, 2008 |
MICRO FORGE (INDIA) LTD Vs. UNION OF INDIA
|
June 20, 2008 |
MICRO INKS LIMITED Vs. STATE
|
October 15, 2008 |
MICRO POLYESTER PVT LTD Vs. UNION OF INDIA
|
December 3, 2008 |
MICRO-FLAT DATUMS PVT LTD Vs. STATE OF GUJARAT
|
January 29, 2008 |
MIHEER TEXTILES LTD Vs. UNION OF INDIA
|
March 25, 2008 |
MILESTONE ORGANIC LIMITED Vs. STATE
|
July 7, 2008 |
MINA KIRANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
|
July 15, 2008 |
MINABEN W O KISHANBHAI KANJIBHAI SANGADA Vs. STATE OF GUJARAT
|
May 16, 2008 |
MINABEN WD/O KANTIBHAI CHANDUBHAI INDREKAR (CHHARA) Vs. COMMISSIONER OF POLICE
|
April 30, 2008 |
MINADEVI GOVINDLAL PRAJAPATI Vs. UJAMSINH GANGARAM PUJARA
|
August 28, 2008 |
MINAL DHAVAL PANCHAL Vs. DHAVAL KANTILAL PANCHAL
|
August 27, 2008 |
MINESH ALIAS MANISH CHANDULAL MODI Vs. STATE OF GUJARAT
|
April 16, 2008 |
MINOR DEVANG JAYANTBHAI PANDYA Vs. STATE OF GUJARAT
|
May 16, 2008 |
MINOR DINA NAVINCHANDRA SHAH Vs. SOKAT HUSEN ABDUL RAHIM SHAIKH
|
September 30, 2008 |
MINOR HAFIZ JAMAL MOPHMADUMMAR Vs. MOHANSING U RAJPUT
|
January 25, 2008 |
MINOR PRAHLAD UGARDAS PATEL ORAL SPECIFIC DEF FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
July 14, 2008 |
MINUBHAI ALIAS MANU KANABHAI Vs. STATE OF GUJARAT
|
August 22, 2008 |
MISRIKHAN DILAVARKHAN PATHAN Vs. SATE OF GUJARAT
|
February 5, 2008 |
MITABEN HASMUKHABHAI BALDEV Vs. RAJKOT MUNICIPAL CORPORATION
|
December 30, 2008 |
MITCO MANAGEMENT SERVICES PVT LTD Vs. KETANKUMAR MUKUNDRAI PATEL
|
July 31, 2008 |
MITESH @ DILIP BABUBHAI PATANI Vs. STATE OF GUJARAT
|
June 18, 2008 |
MITHILESHKUMAR DWARKAPRASAD PANDEY Vs. STATE OF GUJARAT
|
November 18, 2008 |
MODASA ROAD TRANSPORT CO- OPERATIVE SOCIETY LTD Vs. DEPUTY COLLECTOR
|
July 21, 2008 |
MODISON METALS PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
January 7, 2008 |
MOGLEEBEN Vs. STATE OF GUJARAT
|
February 18, 2008 |
MOHABATSINH ALIAS MADHUSINH ROOPSINH RATHOD Vs. STATE OF GUJARAT
|
July 8, 2008 |
MOHAMAD HANIF ALIAS HANIF LAUNDRY ABDULKADAR INTWALA Vs. STATE OF GUJARAT
|
July 1, 2008 |
MOHAMAD PARVEZ ANVAR SULTAN SHAIKH Vs. STATE OF GUJARAT
|
August 13, 2008 |
MOHAMAD SAFI ALIAS KALIO SABBIRBHAI SIPAI Vs. STATE OF GUJARAT
|
January 17, 2008 |
MOHAMMAD ARIF MIRZA NASIM AHMED Vs. STATE OF GUJARAT
|
December 19, 2008 |
MOHAMMAD HANIF ABDUL RAZZAQ SHAIKH Vs. STATE OF GUJARAT
|
June 23, 2008 |
MOHAMMAD JAVED ALIAS BHURIYO MOHAMMAD KASAM KANSARA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
May 6, 2008 |
MOHAMMAD SAID MOHAMMAD VAJEER SHEIKH Vs. STATE OF GUJARAT
|
February 13, 2008 |
MOHAMMAD SULEMAN KOTHIA Vs. STATE OF GUJARAT
|
December 4, 2008 |
MOHAMMED HANIF ALIAS ANNU IBRAHIM QURESHI Vs. COMMISSIONER OF POLICE
|
May 6, 2008 |
MOHAMMED HANIF ISMAIL GUJARATI Vs. STATE OF GUJARAT
|
December 10, 2008 |
MOHAMMED SAYIED GULAMHUSAIN SHAIKH Vs. STATE OF GUJARAT
|
November 14, 2008 |
MOHAMMED USMAN KHALILUJ RAB Vs. STATE OF GUJARAT
|
October 20, 2008 |
MOHAMMEDYUNUSKHAN YAKUBKHAN PATHAN Vs. STATE OF GUJARAT
|
September 10, 2008 |
MOHAN @ MOHAN NANDI DAHYABHAI PATEL Vs. COMMISSIONER OF POLICE
|
June 19, 2008 |
MOHAN ALIAS RAJU KRISHNA PUTHRAN SETTI Vs. STATE OF GUJARAT
|
July 8, 2008 |
MOHAN VARADRAJAN MUDALIYAR Vs. STATE OF GUJARAT
|
February 12, 2008 |
MOHANBHAI KAPURAJI PRAJAPATI Vs. STATE OF GUJARAT
|
April 17, 2008 |
MOHANBHAI M. PARMAR Vs. VOLTAMP TRANSFORMERS LTD. AND OTHERS
|
September 17, 2008 |
MOHANBHAI PRABHATBHAI SOLANKI Vs. STATE OF GUJARAT
|
April 4, 2008 |
MOHANBHAI RAGHAVBHAI GONDALIYA Vs. RAMABEN CHANDULAL MIYATRA
|
August 14, 2008 |
MOHANBHAI RAMJIBHAI KATESHIA Vs. GUJARAT STATE FERTILIZER CO. LTD.
|
September 24, 2008 |
MOHANJI GAMAJI THAKOR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
|
December 17, 2008 |
MOHANLAL DHARAMSINHBHAI PATEL Vs. STATE OF GUJARAT
|
November 17, 2008 |
MOHANLAL KARAMSHIBHAI PATEL Vs. DEPUTY COLLECTOR STAMP DUTY
|
July 24, 2008 |
MOHD SHABBIR GULAM MOHD SHAIKH Vs. STATE OF GUJARAT
|
May 7, 2008 |
MOHMAD HANIF ALIAS MANGDI KASAMBHAI MIYANA Vs. STATE OF GUJARAT
|
June 27, 2008 |
MOHMAD IRFAN MAKBOOLBHAI ANSARI Vs. COMMISSIONER OF POLICE
|
March 4, 2008 |
MOHMAD JAVID MOHMAD RAFIQ SHAIKH Vs. STATE OF GUJARAT
|
February 26, 2008 |
MOHMAD JUNED ANWAR MISTRI SHAIKH Vs. STATE OF GUJARAT
|
July 15, 2008 |
MOHMAD NAIM MOHMAD SALIM SHAIKH Vs. STATE OF GUJARAT
|
February 12, 2008 |
MOHMAD RAFIK ALIAS KALIYO CHAND BADSHAH SHEKH Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
June 27, 2008 |
MOHMADHUSEN JAHURHUSEN SHAIKH Vs. STATE OF GUJARAT
|
July 17, 2008 |
MOHMED HUSSAIN DILAWARMIYA MIR Vs. STATE OF GUJARAT
|
September 30, 2008 |
MOHMEDBHAI BILIMORA Vs. COMPETENT AUTHORITY
|
September 2, 2008 |
MOHMEED ASLAM ABDUL RASHID NOORMOHMEED SHEIKH Vs. STATE OF GUJARAT
|
October 16, 2008 |
MOHMEEDBEG AHMEDBEG MIRZA Vs. STATE OF GUJARAT
|
June 17, 2008 |
MOHMMED SALIM ANVAR ALI FRUIT-WALA THRO RASIDABIBI MOHMMED Vs. POLICE COMMISSIONER
|
July 15, 2008 |
MOINUDDIN ALIAS MUNNO AHMEDBH-AI SHEIKH Vs. STATE OF GUJARAT
|
June 23, 2008 |
MONALI DEVELOPERS Vs. TRENT LIMITED
|
December 12, 2008 |
MONICABEN VIJAYBHAI SUNDERRAJ NAIDU Vs. STATE OF GUJARAT
|
April 17, 2008 |
MORBI TALUKA ANUSUCHIT JATI SAMUHIK KHETI SAHAKARI MANDALI Vs. STATE OF GUJARAT
|
February 6, 2008 |
MOTABEN DASHRATHBHAI VASAIYA Vs. STATE OF GUJARAT
|
December 26, 2008 |
MOTIBEN ALIAS MOTLI Vs. COMMISSIONER OF POLICE
|
May 8, 2008 |
MOTILAL KASTURJI KOLI Vs. STATE OF GUJARAT
|
December 1, 2008 |
MUKESH @ FOJI BABULAL AGRAWAL Vs. STATE OF GUJARAT
|
August 5, 2008 |
MUKESH @ LALA BACHUBHAI KAHAR THRO PRAKASH BACHUBHAI KAHAR Vs. COMMISSIONER OF POLICE
|
April 29, 2008 |
MUKESH ALIAS DANGER JAYANTI Vs. STATE OF GUJARAT
|
March 13, 2008 |
MUKESH GANDHI Vs. DEPUTY SECRETARY (HEALTH) MEDICAL EDUCATION AND RESEARCH
|
August 7, 2008 |
MUKESH JAGDISHBHAI Vs. STATE OF GUJARAT
|
May 9, 2008 |
MUKESH MAGANBHAI PATEL Vs. MINABEN NARANBHAI
|
September 29, 2008 |
MUKESHBHAI BHIKHABHAI MISTRY Vs. STATE OF GUJARAT
|
May 2, 2008 |
MUKESHBHAI GANGJIBHAI MACCHAR Vs. STATE OF GUJARAT
|
May 13, 2008 |
MUKESHBHAI ISHWARLAL PRAJAPATI Vs. STATE OF GUJARAT
|
February 4, 2008 |
MUKESHBHAI PILAJIBHAI Vs. STATE OF GUJARAT
|
December 3, 2008 |
MUKESHBHAI RAMANBHAI RAVAL Vs. STATE OF GUJARAT
|
January 16, 2008 |
MUKESHBHAI SAVABHAI PARMAR Vs. STATE OF GUJARAT
|
January 18, 2008 |
MUKESHKUMAR KANJIBHAI NAYAK Vs. STATE OF GUJARAT
|
August 5, 2008 |
MUKESHKUMAR MAFATBHAI PATNI THRO JAGDISHKUMAR MAFATBHAI Vs. COMMISSIONER OF POLICE
|
July 7, 2008 |
MUKHTARALI KARAMATALI SHAIKH Vs. STATE OF GUJARAT
|
November 27, 2008 |
MUKUNDRAY NARDASHANKER PANDYA Vs. STATE OF GUJARAT
|
October 7, 2008 |
MULJIBHAI HARIDAS PATIDAR Vs. DDO
|
September 19, 2008 |
MULJIBHAI PATEL UROLIGICAL HOSPITAL Vs. ARUNABEN I DESAI
|
May 9, 2008 |
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD Vs. MUNDRA PORT & SPECIAL ECONOMIC ZONE LTD
|
February 25, 2008 |
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT LTD Vs. MUNDRA PORT AND SPECIAL ECONOMIC ZONE LTD
|
February 18, 2008 |
MUNDRA INTERNATIONAL CONTAINERTERMINAL PRIVATE LTD Vs. GUJARAT MARITIME BOARD
|
January 7, 2008 |
MUNICIPAL CORPORATION OF AHMEDABAD Vs. ARVIND JAYANTILAL TALATI
|
October 24, 2008 |
MUNNIBEN Vs. COMMISSIONER OF POLICE
|
February 14, 2008 |
MUNNIBEN MAHESHBHAI CHUNARA Vs. STATE OF GUJARAT
|
April 3, 2008 |
MURADKHAN REHMANKHAN PATHAN Vs. SUB DIVISIONAL MAGISTRATE
|
January 23, 2008 |
MURLIDHAR THAKURMAL Vs. LK KOOLWAL OR HIS SUCCESSOR IN OFFICE
|
July 24, 2008 |
MUSA ALIAS JULA MAMAD SHAIKHA Vs. STATE OF GUJARAT
|
August 11, 2008 |
MUSHTAQ ALIAS KANIO AHMED SHAIKH Vs. STATE OF GUJARAT
|
December 16, 2008 |
MUSLIM EDUCATION AND WELFARE SOCIETY TRUST Vs. ABDULLA ALIAS ABUBHAI VALIMOHMAD BALOCH
|
July 11, 2008 |
MUSTAQ GULAM MOHAMMED MEER Vs. STATE OF GUJARAT
|
May 14, 2008 |
MUSTAQBHAI ABUBHAI PATHAN Vs. STATE OF GUJARAT
|
November 24, 2008 |
N I PATEL Vs. STATE OF GUJARAT
|
March 25, 2008 |
NABIMIYA RASULMIYA QURESHI Vs. STATE OF GUJARAT
|
December 8, 2008 |
NACHMO KNITEX LIMITED Vs. ABHIYOG HOLDINGS PRIVATE LIMITED
|
February 21, 2008 |
NAGARBHAI U PARMAR Vs. UTTARA CO OPERATIVE HOUSING SOCEITY LTD
|
April 3, 2008 |
NAGARDAS HARJIVANDAS PRAJAPATI Vs. STATE OF GUJARAT
|
July 10, 2008 |
NAGARJI GALBAJI THAKOR Vs. STATE OF GUJARAT
|
August 6, 2008 |
NAGENDRA ALIAS BABA RAMNARAYAN PANDEY Vs. STATE OF GUJARAT
|
January 9, 2008 |
NAGINBHAI BHAILAL BHOI Vs. STATE OF GUJARAT
|
December 10, 2008 |
NAGJIBHAI JAISHBHAI VAISHNAV Vs. A LATIF A GANI NOORANI
|
August 14, 2008 |
NAGJIBHAI KIRITBHAI JAISWAL Vs. COMMISSIONER OF POLICE
|
February 27, 2008 |
NAGRISING @ NAGRIBHAI GUJLABHAI RATHWA Vs. STATE OF GUJARAT
|
December 3, 2008 |
NAIK HIMANSHU R Vs. STATE OF GUJARAT
|
April 2, 2008 |
NAINABEN MADANSINH SHAPA Vs. STATE OF GUJARAT
|
December 12, 2008 |
NAISHADH BHUPATBHAI DESAI Vs. SOUTH GUJARAT UNIVERSITY
|
April 25, 2008 |
NAJIRHUSEN KADARBHAI SHEIKH Vs. STATE OF GUJARAT
|
August 4, 2008 |
NAKUBHAI BAPUBHAI KHACHAR Vs. RAVJIBHAI KARAMSIBHAI UTELIYA
|
July 8, 2008 |
NALINBHAI MANUBHAI SHAH Vs. VISNAGAR NAGRIK SAHAKARI BANK LIMITED
|
March 13, 2008 |
NAMITA NIRMAL DASA Vs. STATE OF GUJARAT
|
June 17, 2008 |
NAMUBHAI KARSANBHAI RATHOD Vs. STATE OF GUJARAT
|
August 5, 2008 |
NANDKISHORE SHRI RATHUNATHSINHYADAV Vs. STATE OF GUJARAT
|
November 25, 2008 |
NARAN DAS CHIMANLAL PATEL Vs. SWAMI GUNATITNAGAR CO OP HOUSING SOCITY LTD
|
March 14, 2008 |
NARAN LALA LTD Vs. A N KHATRI
|
November 11, 2008 |
NARANBHAI A PRAJAPATI Vs. STATE OF GUJARAT
|
April 16, 2008 |
NARANBHAI BACHUBHAI SOLANKI Vs. STATE OF GUJARAT
|
October 17, 2008 |
NARANBHAI HIRABHAI MOCHI Vs. STATE OF GUJARAT
|
November 11, 2008 |
NARANBHAI SHAMALBHAI PATEL Vs. VICE CHANCELLOR
|
January 28, 2008 |
NARAYAN ALIAS NARAN JALABHAI NAI Vs. STATE OF GUJARAT
|
April 11, 2008 |
NARAYANBHAI ARJANBHAI SOLANKI Vs. STATE OF GUJARAT
|
July 21, 2008 |
NARAYANBHAI BABULAL BHOSLE Vs. STATE OF GUJARAT
|
November 19, 2008 |
NARAYANBHAI RAICHANDDAS PATEL Vs. MANAGING DIRECTOR
|
September 29, 2008 |
NARENDRA PALABHAI MAKWANA Vs. STATE OF GUJARAT
|
October 22, 2008 |
NARENDRA POPATLAL SANGHVI Vs. MITTAL SHILPA INDRAMOHAN
|
December 10, 2008 |
NARENDRA SHANTILAL ADHYARU Vs. STATE OF GUJARAT
|
December 24, 2008 |
NARENDRAKUMAR Vs. GENERAL MANAGER
|
July 28, 2008 |
NARENDRASINH PRAVINSINH SOLANKI Vs. REGIONAL PASSPORT OFFICER
|
August 12, 2008 |
NARESH ALIAS NARIYO GANESHBHAI GIRI ALIAS PATEL Vs. STATE OF GUJARAT
|
June 23, 2008 |
NARESH GOPALDAS SHARMA Vs. STATE OF GUJARAT
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February 27, 2008 |
NARESH KUMAR PURSHOTTAMDAS PATEL Vs. SATE OF GUJARAT
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January 18, 2008 |
NARESHBHAI ALIAS BODY S O RAMANLALRANA Vs. STATE OF GUJARAT
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September 1, 2008 |
NARESHBHAI FAKIRBHAI MAISURIYA Vs. STATE OF GUJARAT
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October 13, 2008 |
NARESHBHAI VISHNUBHAI CHAUHAN Vs. STATE OF GUJARAT
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September 25, 2008 |
NARESHCHANDRA RAMPRASAD RAJA PRESIDENT OF SAMAGRA GUJARAT Vs. GAJENDRA SHUKHLAL PATEL
|
January 28, 2008 |
NARMADABEN SURESHBHAI RATHAWA Vs. RAJESH KANCHANLAL PANCHAL
|
May 16, 2008 |
NARODA MAHAJAN PARABADI AND KHODA DHOR PANJARAPOLE TRUST Vs. STATE OF GUJARAT
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November 13, 2008 |
NARODA PADMAVATI APARTMENTS Vs. STATE OF GUJARAT
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March 18, 2008 |
NAROTTAMDAS LALJIBHAI LODHIYA Vs. DEPUTY COLLECTOR
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June 16, 2008 |
NARSHIBHAI RAMJIBHAI Vs. STATE OF GUJARAT
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July 7, 2008 |
NASIBKHAN MADHUKHAN Vs. STATE OF GUJARAT
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December 22, 2008 |
NASIMBANU W/O MOHD HANIF ABDULLABHAI MALEK Vs. COMMISSIONER OF POLICE
|
June 17, 2008 |
NASIR GHANIBHAI PATHAN Vs. STATE OF GUJARAT
|
April 2, 2008 |
NASIR MAHAMMED NOOR MAHAMMED SHEIKH Vs. STATE OF GUJARAT
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August 4, 2008 |
NASIR RUSTAMBHAI RANGREJ Vs. STATE OF GUJARAT
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June 18, 2008 |
NATHABHAI SAVJIBHAI Vs. STATE OF GUJARAT
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December 11, 2008 |
NATHAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
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December 17, 2008 |
NATHAJI CHHAGANJI THAKOR Vs. STATE OF GUJARAT
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December 15, 2008 |
NATHALAL BHATT Vs. STATE OF GUJARAT
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December 18, 2008 |
NATHALAL DAHYALAL JOSHI Vs. SWAMI VIVEKANAND CO OP HOUSING SOCIETY LTD
|
May 5, 2008 |
NATHOKHAN SURAMKHAN Vs. STATE OF GUJARAT
|
February 21, 2008 |
NATIONAL CHEMICAL Vs. STATE OF GUJARAT
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January 24, 2008 |
NATIONAL INSURANCE CO LIMITED Vs. VARSHABEN BHOPABHAI
|
December 30, 2008 |
NATIONAL INSURANCE CO LIMITED Vs. NANDINIBEN NAYANKUMAR PATEL
|
August 25, 2008 |
NATIONAL INSURANCE CO LTD Vs. VALLABHDAS LADHABHAI JIVANI
|
February 4, 2008 |
NATIONAL INSURANCE CO LTD Vs. ISMAIL DAUDBHAI GHANCHI
|
July 31, 2008 |
NATIONAL INSURANCE CO LTD Vs. ANISHABIBI HARUN DILAWAR PIJARI
|
December 24, 2008 |
NATIONAL INSURANCE CO LTD Vs. MANILAL VALLABHBHAI PRAJAPATI
|
January 31, 2008 |
NATIONAL INSURANCE CO LTD Vs. VIDYABEN W/O VIRSINH DHANJIBHAI GARASIYA
|
July 18, 2008 |
NATIONAL INSURANCE CO LTD Vs. JASHUBEN BALABHAI KOLI (VAGHANI)
|
December 22, 2008 |
NATIONAL INSURANCE CO LTD Vs. HANSABEN LILESHKUMAR PATEL
|
July 3, 2008 |
NATIONAL INSURANCE CO LTD Vs. JAYASHREEBEN NANDULAL NERKAR PATIL
|
May 6, 2008 |
NATIONAL INSURANCE CO LTD Vs. SHANTABEN DESAIBEN GOHEL
|
April 30, 2008 |
NATIONAL INSURANCE CO LTD Vs. BHIKHIBEN SHAKRABHAI GOHEL
|
April 30, 2008 |
NATIONAL INSURANCE CO LTD Vs. VALLABHDAS MOHANLAL PALA
|
March 11, 2008 |
NATIONAL INSURANCE CO LTD Vs. SOMABHAI VIRABHAI MAKWANA
|
July 9, 2008 |
NATIONAL INSURANCE CO LTD Vs. VASUBHAI RAVIYABHAI GHODI
|
July 21, 2008 |
NATIONAL INSURANCE CO LTD Vs. MAGANBHAI ARJANBHAI RUDANI
|
July 22, 2008 |
NATIONAL INSURANCE CO LTD Vs. NIRUBEN NATWARBHAI PATEL
|
July 18, 2008 |
NATIONAL INSURANCE CO LTD Vs. MINIBEN SOMBHA MANEK HEIRS OF RAMBHA SOMABHA MANEK
|
January 16, 2008 |
NATIONAL INSURANCE CO LTD Vs. KOMALBEN PANKAJKUMAR TRIVEDI
|
September 25, 2008 |
NATIONAL INSURANCE CO. LTD Vs. SOBHANABEN WD/O. JAGDISH DAVE
|
March 25, 2008 |
NATIONAL INSURANCE COMPANY Vs. SHABBIR MOHMAD KUNJADA
|
August 25, 2008 |
NATIONAL INSURANCE COMPANY Vs. JAYASHREEBEN NANDULAL NERKAR
|
May 6, 2008 |
NATIONAL INSURANCE COMPANY LTD Vs. RAYAJIBHAI VAGHABHAI PATEL
|
November 27, 2008 |
NATRAJ CERAMIC AND CHEMICALS INDUSTRIES LTD. Vs. MANIBHAI G. BHATT
|
December 19, 2008 |
NATUBHAI BHAGWANJIBHAI PATEL Vs. STATE OF GUJARAT
|
March 10, 2008 |
NATURAL GUARDIAN MANIBHAI Vs. C U SHAH MEDICAL COLLEGE
|
September 26, 2008 |
NATVARBHAI BALUBHAI VALAND Vs. STATE OF GUJARAT
|
February 20, 2008 |
NATWAR Vs. STATE OF GUJARAT
|
April 9, 2008 |
NATWAR SINGH BHALSINGH BHABHOR Vs. STATE OF GUJARAT
|
July 31, 2008 |
NATWARBHAI KANCHANBHAI KAHAR Vs. STATE OF GUJARAT
|
August 11, 2008 |
NATWARBHAI SAVJIBHAI WAGHELA Vs. STATE OF GUJARAT
|
January 16, 2008 |
NATWARLAL DAHYABHAI MEHTA Vs. STATE OF GUJARAT
|
January 24, 2008 |
NATWARLAL RATILAL KANABAR Vs. STATE OF GUJARAT
|
February 13, 2008 |
NAVENDUKUMAR HARSHADBHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
May 1, 2008 |
NAVINBHAI NATHUBHAI NAYAKA PATEL Vs. STATE OF GUJARAT
|
August 4, 2008 |
NAVINCHANDRA ALIAS NAVLO KALIDAS LAKHANI Vs. STATE OF GUJARAT
|
May 12, 2008 |
NAVINCHANDRA JIVANLAL PATEL Vs. O L OF ARUN MILLS CO LTD
|
October 23, 2008 |
NAVINCHANDRA LALJIBHAI THAKKAR Vs. BHUJ AGRICULTURE PRODUCE MARKET COMMITTEE
|
November 18, 2008 |
NAVJIBAN EDUCATIONAL CHARITABLE TRUST Vs. STATE OF GUJARAT
|
January 31, 2008 |
NAVNEETBHAI M RAICHURA Vs. STATE OF GUJARAT
|
July 2, 2008 |
NAVPAD TEXTILE INDUSTRIES LTD. Vs. UNION OF INDIA
|
July 30, 2008 |
NAVTANPURI DHAM KHIJDA MANDIR TRUST Vs. ANILBHAI BHAGWANJI JOBANPUTRA
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April 21, 2008 |
NAYAN SHAH Vs. STATE OF GUJARAT
|
March 4, 2008 |
NAYANBHAI HASMUKHBHAI PANCHAL Vs. STATE OF GUJARAT
|
July 15, 2008 |
NAYNABEN ASHOKKUMAR PANWALA Vs. STATE OF GUJARAT
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July 17, 2008 |
NAZIRHUSSAIN Vs. COMMISSIONER OF POLICE
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April 8, 2008 |
NEBROS PHARMACEUTICALS PVT LTD Vs. STATE OF GUJARAT
|
August 7, 2008 |
NEEL DILIP SHAH Vs. STATE OF GUJARAT
|
February 29, 2008 |
NEKMAHMMAD ALIAS TAPLO HUSSEINBHAI ABDULLA Vs. STATE OF GUJARAT
|
May 7, 2008 |
NEPALSINGH KHUMANSING RATHOD Vs. STATE OF GUJARAT
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July 8, 2008 |
NEW GUJARAT SYNTHETICE LIMITED Vs. UNION OF INDIA
|
April 21, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. VAJUBEN PARBAT
|
May 2, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SHANTABEN TAKUBHA JADEJA
|
May 9, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MANJUBEN LAKHUBHAI
|
May 9, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. KASTURIDEVI SHRAVANLAL JAT
|
May 9, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. NAMGAR BHOJGAR GUSAI
|
May 9, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. LEELABEN NATHAJI LIMBAJI KOTAK
|
May 9, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SHIRIN MAHENDRAKUMAR PARIKH
|
May 16, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. PABABHAI MAYABHAI HARUJAN
|
March 18, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. BHARTIBEN WD/O ISHAWARBHAI LAXMANBHAI
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July 15, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JAYSUKHLAL JASHWANTLAL MEHTA
|
July 15, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. KRISHNABEN BHIKHABHAI MARVADI
|
August 6, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MEENABEN B DHANGAR
|
July 24, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. DEVRAJ HARIBHAI GADHVI
|
July 25, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. AJITSINH JAGATSINH DARBAR
|
December 10, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. PANKAJSINH NATWARLAL SHAH
|
November 11, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. KARSAN RAMABHAI RABARI
|
October 16, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. TEJABHAI SAVABHAI DANGAR
|
September 16, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. RAMESHBHAI GOPALJI LAKHANI
|
September 17, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. VEJIBEN HIRA KOLI
|
September 30, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. P SAGUNA WD/O P BALAKRISHNA
|
January 16, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JOSNABEN @ JASHUBEN VALLABHBHAI
|
March 27, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JAYANTILAL MAVJI THAKOR
|
April 3, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JEVA (JUMABEN) JIVABHARA KOLI
|
March 18, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. HUSHEN MAMAD VAGADIYA
|
December 30, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SOMABHAI KALABHAI GOHIL
|
July 2, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. BHANUSHANKER NARBHERAM JOSHI
|
January 30, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JAYSHREEBEN CHANDRAKANT CHAUDHARY
|
January 29, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. ARVINDBHAI MOTIBHAI PAGI
|
February 11, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MANISHABEN MAHENDRA ALIAS SHANKER JOSHI
|
February 11, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. NAGDANBHAI GANESHBHAI AHIR
|
February 8, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. VALJI SHIVJI VARSANI
|
February 7, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. VEERABHAI LALJIBHAI PRJAPATI
|
January 22, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. PRAFULLABEN KISHOREBHAI SONI
|
January 21, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SULEMAN MOHAMED GHACHI
|
January 22, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. AWALSINH ADESINH SOLANKI
|
January 17, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. LAKHIBAI JESA KOLI
|
March 18, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SOMABHAI NARANBHAI TADVI
|
April 2, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MUMTAZBEN HASAM LANGHA
|
March 5, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. DOLIBEN RAMESHBHAI R KHANT
|
February 26, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MANUJLABEN RAJESHBHAI
|
February 28, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. BABULAL GULABBHAI
|
February 14, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SHARMILABEN HUKMICHAND MEWADA
|
February 19, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. MULJI MESAN MAKWANA
|
January 11, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. BHACHIBAI OSMAN JAT
|
February 26, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. HARESHBHAI AMARABHAI SOLANKI
|
March 18, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. KANKUBEN MANDAN RATHOD
|
March 18, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. SAMJI GOVIND MATA & ANOTHER
|
April 24, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. JEVABEN VAGABHAI KOLI
|
March 18, 2008 |
NEW INDIA ASSURANCE CO LTD Vs. KAMLESHBHAI HARISHBHAI RAGHUVANSHI
|
February 27, 2008 |
NEW INDIA ASSURANCE CO LTD. Vs. RAIBEN POPATLAL VAGHRI AND ORS.
|
March 14, 2008 |
NEW INDIA ASSURANCE CO. LTD Vs. GOPAL RAMA YADAV
|
August 29, 2008 |
NEW INDIA ASSURANCE CO. LTD. Vs. VASAIBAI WIDOW OF RAMJIBHAI GOPALBHAI AYAR AND ORS.
|
May 8, 2008 |
NEW INDIA ASSURANCE COM LTD Vs. ANIL PRODUCTS LIMITED
|
October 16, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BHARATIBEN RAMESHBHAI PATEL
|
September 5, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MARIYABAI FAKIRMAMAD SIDI
|
August 1, 2008 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HANSABA DILIPSINH BARAD
|
March 14, 2008 |
NEW INDIA ASSURANCE COMPANY LTD Vs. JORUBHA PANCHAJI JETHWA
|
December 8, 2008 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJSHEKHAR BASPA AWTI
|
November 18, 2008 |
NEW INDIA COAL CORP Vs. MILLENNIUM FORGING PVT LTD
|
November 10, 2008 |
NEW INDIA COAL CORPORATION Vs. MILLENNIUM FORGING PVT LTD
|
September 10, 2008 |
NEW SHIVSHAKTI VIJAY SAW MILL Vs. STATE OF GUJARAT
|
November 12, 2008 |
NEW SURAT ELE CONTRACTOR ASSO Vs. SRAT ELECTRICITY CO LTD
|
December 19, 2008 |
NIKHIL K KOTAK Vs. MAHESH KUMAR
|
July 2, 2008 |
NILAMBEN MULJIBHAI J SOLANKI Vs. ARVINDKUMAR NANJIBHAI PARMAR
|
December 4, 2008 |
NILANCHAL ALIAS RAJU SUDARSHANPANDI Vs. STATE OF GUJARAT
|
May 7, 2008 |
NILESH BHOLESHWAR @ BHOLO KAHAR Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
|
June 17, 2008 |
NILESH PRAVINBHAI JAISWAL Vs. STATE OF GUJARAT
|
May 16, 2008 |
NILESHKUMAR SHANTILAL PATEL Vs. CITY SURVEY SUPERINTENDENT
|
September 16, 2008 |
NIMESH RAJENDRA SHARMA Vs. JAYENDRA LAXMISHANKER PATHAK
|
April 3, 2008 |
NIMESHKUMAR NATVARBHAI PATEL Vs. STATE OF GUJARAT
|
July 28, 2008 |
NIMISH K VASA Vs. ANIL JAIN
|
February 29, 2008 |
NIRAV LALITBHAI SHAH Vs. GOVERNMENT OF GUJARAT
|
November 28, 2008 |
NIRMAL ALIAS TINUBHAI HASMUKHLAL KAMBOYA Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
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September 2, 2008 |
NIRNAJANABEN VINODCHANDRA DAVE Vs. P PANEERVEL
|
June 23, 2008 |
NIRUBEN @ NIRMALABEN DURGAPRASAD KAHAR Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
|
June 17, 2008 |
NISAR AHMAD GULAM KADAR SHAIKH Vs. DIVISIONAL CONTROLLER-CUM-COMPETENT OFFICER
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July 7, 2008 |
NISHITH R BHATT Vs. STATE OF GUJARAT
|
April 22, 2008 |
NITABEN NARESHBHAI PATEL Vs. STATE OF GUJARAT
|
February 21, 2008 |
NITABEN Y THAKRAR Vs. DEPUTY COLLECTOR
|
February 28, 2008 |
NITIN ANANTRAI KAMDAR Vs. STATE OF GUJARAT
|
September 30, 2008 |
NITIN DALPATBHAI CHAUHAN Vs. STATE OF GUJARAT
|
November 20, 2008 |
NITINBHAI RATILAL NAYE Vs. COMMISSIONER OF POLICE
|
August 13, 2008 |
NITINDAN RAMDAN GADHAVI Vs. DISTRICT MAGISTRATE OF SURENDRANAGAR
|
May 16, 2008 |
NITINSINH PARBATSINH RAOL Vs. STATE OF GUJARAT
|
December 11, 2008 |
NIVEDITA M. MAKWANA Vs. P.M. SHUKLA
|
July 7, 2008 |
NIYAMATALI ALIAS MUNNA S/OF AHMADBHAI RAJ Vs. STATE OF GUJARAT
|
February 25, 2008 |
NIYATI KETAN SHAH Vs. CORE HEALTHCARE LIMITED
|
November 24, 2008 |
NIZAMMIYA AKBARMIYA SAYEED Vs. STATE OF GUJARAT
|
June 24, 2008 |
NOORBIBI MIYA MOHMAD IBRAHIM Vs. MOHMADSALIM MIYA MOHMAD
|
November 26, 2008 |
NOORMOHMAD ABDUL RAZAK SHEIKH @ FARID Vs. STATE OF GUJARAT
|
February 5, 2008 |
NOSHIR B DORDEE Vs. JOINT CHARITY COMMISSIONER
|
July 21, 2008 |
NULUX ENGINEERS Vs. UNION OF INDIA
|
June 20, 2008 |
NURIBEN DOSANBHAI Vs. STATE OF GUJARAT
|
November 18, 2008 |
NUTAN KELVANI MANDAL Vs. STATE OF GUJARAT
|
April 2, 2008 |
NUTAN NAGRIK SAHKARI BANK LTD Vs. PIRAMAL FINANCIAL SERVICES LTD
|
March 12, 2008 |
O L OF CRYSTAL WATCHES LTD Vs. JAYKUKAR N SHAH
|
February 5, 2008 |
O L OF JUPITER INDUSTRES LTD Vs. MANSUKHBHAI RAGHVJI JOSHI
|
February 29, 2008 |
O L OF PIRAMAL FINANCIAL SERVICES LTD Vs. SHRI ASHISH PATEL
|
November 10, 2008 |
O L OF SUBHSAGAR COTTON MILLS PVT LTD Vs. GUJARAT STATE FINANCIAL CORPN
|
January 30, 2008 |
O.L. OF COMMERCIAL AHMEDABAD MILLS LTD. Vs. MANAGER, STATE BANK OF INDIA
|
March 28, 2008 |
O.L. OF ILAXI MODI EXPORT PVT. LTD. Vs. ILAXI D. MODI
|
April 17, 2008 |
O.L. OF TRIMLINE HEALTH Vs. GSFC
|
December 30, 2008 |
OFFICIAL LIQUIDATION OF PUSHPA SYNTHETICS PVT LTD Vs. DIAMOND JUBILEE CO OP BANK LTD
|
December 12, 2008 |
OFFICIAL LIQUIDATOR OF PIRAMAL FINANCIAL SERVICES LTD. Vs. ASHISH PATEL
|
November 10, 2008 |
OFFICIAL LIQUIDATOR OF VARIOUS COMPANIES Vs. STATE
|
May 8, 2008 |
OIL & NATURAL GAS CORPORATION LTD Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 23, 2008 |
OIL AND NATURAL GAS CORPORATION LTD Vs. GUJARAT MAZDOOR SABHA
|
September 17, 2008 |
OIL NATURAL GAS CORPORATION LTD Vs. SANKARJI HEMAJI
|
March 13, 2008 |
OL OF GUJARAT MINISTEEL LTD. Vs. CENTRAL BANK OF INDIA
|
March 5, 2008 |
OL OF JALAN ISPAT CASTING LTD Vs. GSFC
|
August 25, 2008 |
OMKAR CHARITABLE TRUST Vs. STATE OF GUJARAT
|
May 6, 2008 |
OMKAR EXPORTS Vs. UNION OF INDIA
|
July 23, 2008 |
OMPRAKASH @ OM RAMPRASAD JAYSWAL Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
February 13, 2008 |
OMPRAKASH ALIAS PANDIT KHANDERU PRASAD GAUD Vs. STATE OF GUJARAT
|
November 12, 2008 |
ONG MAZDOOR SANGH Vs. REGIONAL LABOUR COMMISSIOER
|
December 2, 2008 |
ORIENTAL INSURACE CO LTD Vs. CHANDRIKABEN MAHENDRABHAI PATEL
|
August 7, 2008 |
ORIENTAL INSURACE CO LTD Vs. DIPABEN VINAYKUMAR CHOKSHI (HEIR OF DECD VINAYKUMAR K )
|
August 7, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. DEVJIBHAI ARJANBHAI
|
February 27, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. BIMLABEN
|
June 26, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. MANALABEN RAGHAVBHAI MIYANI
|
January 16, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. MEERABEN K SINDHI
|
November 10, 2008 |
ORIENTAL INSURANCE CO LIMITED Vs. JIGNABEN WD/O MANOJKUMAR K MEHTA
|
February 5, 2008 |
ORIENTAL INSURANCE CO LTD Vs. ASHIYA BEGUM WD O BASHA S RASUL
|
September 30, 2008 |
ORIENTAL INSURANCE CO LTD Vs. MAHESHBHAI GORDHANBHAI BHAVSAR
|
March 18, 2008 |
ORIENTAL INSURANCE CO LTD Vs. AMITABEN WIDOW OF BAKULBHAI SOMABHAI PATEL
|
March 27, 2008 |
ORIENTAL INSURANCE CO LTD Vs. ALPABEN JIGISHBHAI N DALAL
|
April 16, 2008 |
ORIENTAL INSURANCE CO LTD Vs. BARKATH ALI RAMZANALI VIRANI
|
January 22, 2008 |
ORIENTAL INSURANCE CO LTD Vs. CHHANABHAI MANGABHAI
|
January 22, 2008 |
ORIENTAL INSURANCE CO LTD Vs. PARBAT GOVIND VARU
|
January 22, 2008 |
ORIENTAL INSURANCE CO.LTD Vs. BHAKULABEN MAHESHBHAI SHANTILAL BHATT
|
September 12, 2008 |
ORIENTAL INSURANCE COMPANY LTD Vs. BABUBHAI SHANKERBHAI PRAJAPATI
|
September 16, 2008 |
OVERSEAS PVT LTD Vs. COMMISSIONER OF C EX CUS
|
March 12, 2008 |
P P BHATT Vs. BANK OF INDIA
|
January 1, 2008 |
P P SHARMA Vs. B S KADIA
|
August 27, 2008 |
P S PATEL Vs. STATE BANK OF SAURASHTRA
|
February 8, 2008 |
P TC INDIA LTD Vs. GUJARAT URJA VIKAS NIGAM LTD
|
April 1, 2008 |
P.V. THAKAR Vs. COMMISSIONER OF INCOME TAX
|
June 25, 2008 |
PADMABEN JASWANTBHAI KANJIBHAIKHARWA Vs. STATE OF GUJARAT
|
May 9, 2008 |
PADMABEN W/O VIJAY KANAYALAL MUDALIYAR Vs. COMMISSIONER OF POLICE
|
June 20, 2008 |
PADMINIBEN HEMANTBHAI MAKATI Vs. STATE OF GUJARAT
|
March 7, 2008 |
PAGI SOMAJI DHIRAJI Vs. STATE OF GUJARAT
|
September 23, 2008 |
PALIBEN WD/O BABARBHAI MAVJIBHAI PATEL Vs. DISTRICT COLLECTOR - NAVSARI
|
April 15, 2008 |
PALIYAD GRAM PANCHAYAT Vs. LILABEN SOMABHAI PARMAR
|
October 8, 2008 |
PALUBEN VASHRAMBHAI BECHARBHAI Vs. STATE OF GUJARAT
|
November 25, 2008 |
PAMAN ALIAS PAVAN NANDLAL SEJWANI SINDHI Vs. COMMISSIONER OF POLICE
|
January 17, 2008 |
PANASONIC BATTERY INDIA CO LTD Vs. UNION OF INDIA
|
April 8, 2008 |
PANCHARAM ZALARAM BISNOI Vs. COMMISSIONER OF POLICE
|
June 19, 2008 |
PANCHMAHAL STEEL LIMITED Vs. STATE OF GUJARAT
|
November 24, 2008 |
PANCHMAHAL STEEL LTD Vs. BANK OF BARODA
|
April 25, 2008 |
PANDITBHAI KALUBHAI DHUMA Vs. STATE OF GUJARAT
|
February 18, 2008 |
PANDU ALIAS BAHAN ALIAS BADRU S/O AJRUN NAIK THRO WIFE Vs. STATE OF GUJARAT
|
June 30, 2008 |
PANDYA JASWANTRAY KALYANBHAI Vs. STATE OF GUJRAT
|
February 7, 2008 |
PANIBEN BHARSINH SODHA Vs. GIRDHARIDAN VAKTAVARDAN GADHVI
|
February 8, 2008 |
PANKAJ ALUMINIUM INDUSTRIES PRIVATE LIMITED Vs. PANKAJ EXTRUSIONS LTD.
|
July 22, 2008 |
PANKAJ CHANDUBHAI PARMAR Vs. STATE OF GUJARAT
|
April 2, 2008 |
PANKAJBHAI BHARABHAI MEDA Vs. STATE OF GUJARAT
|
January 30, 2008 |
PANKAJBHAI BHURABHAI MEDA Vs. STATE OF GUJARAT
|
February 6, 2008 |
PANKAJBHAI CHAMPAKLAL DHOLABHAI Vs. BADRINARAYAN RAJGOPALAN
|
February 5, 2008 |
PANKAJBHAI N VAIDYA Vs. DEMOSHA CHEMICAL LTD
|
October 22, 2008 |
PANKAJBHAI PRAMODRAI BHATT Vs. STATE OF GUJARAT
|
February 18, 2008 |
PANKAJGIRI JHAVERGIRI METHNATHI Vs. CHIEF OFFICER KESHOD NAGARPALIKA
|
June 19, 2008 |
PANKAJKUMAR BABUBHAI DESAI Vs. AGRICULTURAL PROUCE MARKET COMMITTEE
|
July 31, 2008 |
PANKAJKUMAR BALUBHAI GOHIL Vs. STATE OF GUJARAT
|
February 26, 2008 |
PANKAJSINH PRATAPSINH BARAIYA Vs. DRIVER OF RIXA NO GJ-7T 739
|
December 22, 2008 |
PANTALOON RETAIL INDIA LTD Vs. STATE OF GUJARAT
|
February 8, 2008 |
PAPPARAM ALIAS PAPPU DEVJIRAM ALIAS DEVJIBHAI MISTRI Vs. STATE OF GUJARAT
|
February 21, 2008 |
PAPPU @ DHOCHAKI MOJILAL LACHHIYA CHHARA (RATHOD) Vs. POLICE COMMISSIONER
|
October 13, 2008 |
PAPPURAM ANUTARAM BISNOI Vs. STATE OF GUJARAT
|
October 14, 2008 |
PARAMSWAROOPDASJI GURU HANUMANDASJI Vs. PRADEEPBHAI BANWARILAL KANORIYA
|
August 1, 2008 |
PARAS EDUCATION TRUST Vs. STATE OF GUJARAT
|
February 8, 2008 |
PARAS PHARMACEUTICALS LTD Vs. UNION OF INDIA
|
June 20, 2008 |
PARAS PHARMACEUTICELS LTD Vs. RANBAXY LABORATORIES LTD
|
February 21, 2008 |
PARAS WEBCOAT PVT LTD Vs. UNION OF INDIA
|
June 20, 2008 |
PARBATBHAI MANSHIBHAI VANARIYAMUNICIPAL COUNCILOR Vs. P V TRIVEDI OR HIS SUCCESSOR IN OFFICE
|
March 28, 2008 |
PARBATSANG KHUMANSANG Vs. STATE OF GUJARAT
|
July 3, 2008 |
PARENTS ASSOCIATION FOR THE MEDICAL DENTAL STUDENTS Vs. R J SHAH FEE COMMITEE
|
March 19, 2008 |
PARESH ALIAS BHOLU NARSINHBHAI SHARMA Vs. STATE OF GUJARAT
|
May 7, 2008 |
PARESH ALIAS PAPPU RANGLAL CHAUHAN Vs. STATE OF GUJARAT
|
March 28, 2008 |
PARESH GULABBHAI MEGHNATHI Vs. AVERY INDIA LIMITED
|
August 12, 2008 |
PARESHBHAI G PATEL Vs. STATE OF GUJARAT
|
November 27, 2008 |
PARESHJI VALAJI THAKORE Vs. STATE OF GUJARAT
|
September 16, 2008 |
PARIKH HARIVALLABHDAS MULCHAND Vs. VIJAYA BANK
|
June 19, 2008 |
PARIMAL HASMUKHBHAI TRIVEDI Vs. STATE OF GUJARAT
|
June 19, 2008 |
PARITEJ MOLECULES PRIVATE LIMITED Vs. STATE
|
July 9, 2008 |
PARLE SALES SERVICES PRIVATE LIMITED Vs. STATE
|
December 19, 2008 |
PARMAR ARVINDKUMAR V Vs. VICE CHANCELLOR
|
April 2, 2008 |
PARMAR CHAMAR JAGDISHBHAI BHIKUBHAI Vs. STATE OF GUJARAT
|
May 8, 2008 |
PARMAR HIRABHAI REVABHAI Vs. KALAJI JARIJI KHANT
|
February 21, 2008 |
PAROYA GROUP GAM PANCHAYAT Vs. STATE OF GUJARAT
|
March 18, 2008 |
PAROYA GROUP GRAM PANCHAYAT Vs. STATE OF GUJRAT
|
March 7, 2008 |
PARSHOTAMBHAI AMTHABHAI NAI Vs. STATE OF GUJARAT
|
October 6, 2008 |
PARSHOTTAMBHAI KARSHANBHAI SURANI Vs. CHANDRIKABEN KARSHANBHAI SURANI
|
February 14, 2008 |
PARSHOTTAMBHAI RAMJIBHAI PARMAR Vs. REKHABEN PARBATBHAI WD/O DECD JAYSUKHBHAI PARSHOTTAMBHAI
|
July 22, 2008 |
PARSOTAM ALIAS BHIM KHIMJIBHAI MAVANI PATEL Vs. STATE OF GUJARAT
|
May 16, 2008 |
PARTH KEYUR PARIKH Vs. NHL MUNICIPAL MEDICAL COLLEGE
|
September 22, 2008 |
PARTH KEYUR PARIKH Vs. SMT. NHL MUNICIPAL MEDICAL COLLEGE
|
November 3, 2008 |
PARVATIBEN ALIAS PARULBEN ALIAS PARU Vs. COMMISSIONER OF POLICE
|
March 3, 2008 |
PASCHIM GUJARAT VIJ COMPANY LIMITED Vs. AUM BUSINESS HOUSE PVT LTD
|
July 16, 2008 |
PASUBEN BALUBHAI PARMAR Vs. STATE OF GUJARAT
|
July 23, 2008 |
PATE BIPINKUMAR BHAILALBHAI Vs. UNION OF INDIA
|
November 10, 2008 |
PATEL ABDULKAYYUM ISMAILBHAI Vs. GUJARAT STATE WAKF BOARD
|
September 2, 2008 |
PATEL ALKESHKUMAR MANILAL Vs. DISTRICT COLLECTOR MEHSANA
|
February 13, 2008 |
PATEL AMARSHI PARSHOTTAMBHAI Vs. PATEL AVCHAL TAPUBHAI
|
May 13, 2008 |
PATEL ANANDIBEN JETHABHAI Vs. TALUKA DEVELOPMENT OFFICER
|
December 1, 2008 |
PATEL ARUNABEN BALDEVBHAI Vs. STATE OF GUJARAT
|
March 17, 2008 |
PATEL ASHWINKUMAR KACHARABHAI Vs. STATE OF GUJARAT
|
April 30, 2008 |
PATEL ASHWINKUMAR PARSHOTTAM DAS Vs. SARPANCH BALISAN GRAM PANCHAYAT
|
March 5, 2008 |
PATEL BABUBHAI VITTHALDAS Vs. STATE OF GUJARAT
|
July 3, 2008 |
PATEL BHARATKUMAR KACHARABHAI Vs. STATE OF GUJARAT
|
April 30, 2008 |
PATEL BHOLABHAI HARGOVANDAS Vs. SPECIAL LAND ACQ OFFICER
|
January 24, 2008 |
PATEL CHEMICALS WORKS Vs. ASSESSING OFFICER
|
September 8, 2008 |
PATEL DAHIBEN RAMJI JAGMAL Vs. STATE OF GUJARAT
|
October 21, 2008 |
PATEL DEVIBEN MANILAL Vs. STATE OF GUJARAT
|
July 25, 2008 |
PATEL ENGINEERING COMPANY Vs. HASMUKHBHAI DHIRAJBHAI MEGHANI
|
August 5, 2008 |
PATEL FILTERS LTD Vs. UNION OF INDIA
|
April 28, 2008 |
PATEL GOVINDBHAI HARIBHAI Vs. STATE OF GUJARAT
|
November 26, 2008 |
PATEL GOVINDBHAI MANILAL Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2008 |
PATEL HARDIKKUMAR JAGDISHBHAI Vs. STATE OF GUJARAT THROUGH SECRETARY
|
November 11, 2008 |
PATEL HASMUKHBHAI PUNAMBHAI Vs. UNION OF INDIA
|
July 25, 2008 |
PATEL ISMAIL AHMED ISA Vs. STATE OF GUJARAT
|
September 2, 2008 |
PATEL JALPABEN KAUSHIKKUMAR Vs. STATE OF GUJARAT
|
January 25, 2008 |
PATEL JASHODABEN PUNNJABHAI Vs. STATE OF GUJARAT
|
May 5, 2008 |
PATEL JAYANTILAL CHHAGAN Vs. STATE OF GUJARAT
|
August 28, 2008 |
PATEL JAYANTILAL MAFATLAL Vs. STATE OF GUJARAT
|
April 30, 2008 |
PATEL JINALBEN JAYANTIBHAI Vs. STATE OF GUJARAT
|
July 18, 2008 |
PATEL JYOTSNABEN BHIKHABHAI Vs. TECH EXAMINATION BOARD
|
March 4, 2008 |
PATEL KACHARABHAI SOMABHAI Vs. STATE OF GUJARAT
|
April 30, 2008 |
PATEL KANUBHAI AMBALAL Vs. PATEL MANUGBEN MANILAL
|
August 25, 2008 |
PATEL KAUSHIK KUMAR JETHABHAI Vs. SABARKANTHA DISTRICT PANCHAYAT
|
May 8, 2008 |
PATEL KHODABHAI RAMDAS Vs. STATE OF GUJARAT
|
November 11, 2008 |
PATEL MAGANBHAI NARSINHBHAI Vs. STATE OF GUJARAT
|
December 23, 2008 |
PATEL MAHENDRA B Vs. DISTRICT EDUCATION OFFICER
|
August 14, 2008 |
PATEL MINAXIBEN PATEL RAMESHBHAI HARJIVANDAS Vs. KHUMANSINH BHIMBHAI CHAUHAN
|
March 17, 2008 |
PATEL NEHA DILIPBHAI Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
|
February 8, 2008 |
PATEL PARSOTTAMBHAI PRABHUDAS Vs. NALINKUMAR JAGDISHCHANDRA
|
March 12, 2008 |
PATEL POPATLAL SANKALCHAND Vs. STATE OF GUJARAT
|
May 5, 2008 |
PATEL PRABHUBHAI RAMJIBHAI Vs. JOINT DIRECTOR
|
October 10, 2008 |
PATEL PRAKASHBHAI BHAGWANDAS Vs. CENTRAL GUJARAT ELECTIRICTY COMPANY LTD
|
August 26, 2008 |
PATEL PRAVINCHNADRA VADILAL Vs. PATEL BHAGWANDAS PRAHLADJI AND CO
|
October 7, 2008 |
PATEL PRAVINCHNADRA VADILAL Vs. PATEL AMBARAM JIVRAMBHAI
|
October 7, 2008 |
PATEL PRAVINKUMAR BAHECHARDAS Vs. TALATI CUM MANTRI
|
March 26, 2008 |
PATEL RAMESHBHAI RAMABHAI Vs. STATE OF GUJARAT
|
January 15, 2008 |
PATEL SOMABHAI BHURABHAI Vs. DIST PRIMARY EDUCATION OFFICER
|
February 19, 2008 |
PATEL SOMABHAI DEVIDAS Vs. DAHYAJI SOMAJI THAKOR
|
October 21, 2008 |
PATEL SOMABHAI KALABHAI Vs. RABGE FOREST OFFICER
|
July 10, 2008 |
PATEL SUNILKUMAR MANUBHAI Vs. STATE OF GUJARAT
|
February 15, 2008 |
PATEL TULSIBEN AMBALAL Vs. STATE OF GUJARAT
|
August 12, 2008 |
PATEL VINOD BHAI MANIBHAI PATEL Vs. STATE OF GUJRAT
|
April 4, 2008 |
PATEL VINODABEN POPATLAL Vs. DIRECTOR OF PRIMARY EDUCATION
|
August 14, 2008 |
PATEL VITTHALBHAI VENIDAS Vs. STATE OF GUJARAT
|
July 3, 2008 |
PATELS AIRTEMP INDIA LTD Vs. STATE OF GUJARAT
|
July 3, 2008 |
PATHAN AKILKHAN RASULKHAN Vs. INSPECTOR GENERAL
|
June 16, 2008 |
PATHAN KAYAMKHAN PIRMAHAMMAD Vs. STATE OF GUJARAT
|
October 7, 2008 |
PATHAN SHIKANDARKHAN SATTARKHAN Vs. STATE OF GUJARAT
|
October 14, 2008 |
PATWA BROTHERS Vs. STATE OF GUJARAT
|
November 27, 2008 |
PAVANKUMAR @ PAVAN JINDURAM THAKUR Vs. STATE OF GUJARAT
|
August 25, 2008 |
PEER BADE HAZARAT SAHIB DARGH Vs. STATE OF GUJARAT
|
June 20, 2008 |
PERFECT WOVEN SACKS PRIVATE LIMITED Vs. GUJARAT ELECTRICITY BOARD
|
February 29, 2008 |
PETLAD SEVA SAHAKARI MANDLI LIMITED Vs. DIRECTOR AGRICULTURE MARKETING AND RURAL FINANCE
|
March 12, 2008 |
PINKEYBEN WD/O RAMESHBHAI NATWARBHAI CHUNARA Vs. STATE OF GUJARAT
|
January 23, 2008 |
PIRABHAI RANCHHODBHAI MAJIRANA Vs. STATE OF GUJARAT
|
December 15, 2008 |
PIYUSH PRAVINCHANDRA SUTHAR Vs. STATE OF GUJARAT
|
December 5, 2008 |
PIYUSHBHAI CHAMANLAL GAMEE Vs. STATE OF GUJARAT
|
July 23, 2008 |
PLASTIC INDUSTRIES Vs. MEHSANA DISTRICT CENTRAL COOP BANK LTD
|
January 29, 2008 |
POOJA VIJAY RAICHANDANI Vs. STATE BANK OF INDIA
|
November 25, 2008 |
POPATBHAI ONDHABHAI JETHWA Vs. STATE OF GUJARAT
|
July 1, 2008 |
POPATJI BABJI THAKOR Vs. MANUBHAI CHIMANLAL SHAH
|
December 24, 2008 |
POPATJI BHARTHAJI VIHOL Vs. COMMISSIONER OF POLICE
|
January 30, 2008 |
POWER BUILD ELECON GEARS LTD Vs. STATE
|
December 12, 2008 |
POWER BUILD LTD Vs. DA SOLANKI
|
May 9, 2008 |
PRABHABEN AMRUTLAL SOMAIYA Vs. STATE OF GUJARAT
|
July 28, 2008 |
PRABHABEN BAVABHAI KANPARA Vs. VITHALBHAI PREMJIBHAI SARVAIYA
|
May 8, 2008 |
PRABHABEN HARSHDRAY DESAI Vs. STATE OF GOVERMENT
|
July 1, 2008 |
PRABHABEN KALUJI GOPALJI THAKOR Vs. STATE OF GUJARAT
|
January 30, 2008 |
PRABHATBHAI AATABHAI DABHI Vs. STATE OF GUJARAT
|
July 30, 2008 |
PRABHATSINH KUVARSINH THAKOR Vs. STATE OF GUJARAT
|
July 24, 2008 |
PRABHUBHAI JAGABHAI BHIL Vs. STATE OF GUJARAT
|
August 13, 2008 |
PRABHUBHAI MANJIBHAI MATRANIYA Vs. STATE OF GUJARAT
|
May 12, 2008 |
PRABHUDAS KISHORDAS TABACCO Vs. ASSTT C I T
|
March 10, 2008 |
PRABHUDAS MOHANLAL BHIMANI Vs. INFINITIVE PHARM. INDUSTRIES
|
March 3, 2008 |
PRABODHCHANDRA SHIVPRASAD MEHTA Vs. HON BLE THE CHIEF JUSTICE
|
February 19, 2008 |
PRADEEP KESHUBHAI DUDHREJIA Vs. STATE OF GUJARAT
|
January 11, 2008 |
PRADEEP PARASNATH VARMA Vs. STATE OF GUJARAT
|
December 29, 2008 |
PRADEEP VARSHNEI Vs. SATYA PRAKASH RECOVERY OFFICER DEBTS
|
October 17, 2008 |
PRAFUL K DESAI Vs. ASSISTANT CHARITY COMMISSIONER
|
July 8, 2008 |
PRAFUL KANUBHAI PARMAR Vs. STATE OF GUJARAT
|
January 30, 2008 |
PRAGATI COOPERATIVE BANK LTD Vs. GAUTAM DEVENDRA BHAGAT
|
May 7, 2008 |
PRAHLADBHAI PATEL Vs. GUJARAT STATE INFORMATION COMMISSION
|
July 9, 2008 |
PRAHLADBHAI TRIKAMBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
|
December 30, 2008 |
PRAJAPATI RAJESHKUMAR AMRUTLAL Vs. STATE OF GUJARAT
|
December 12, 2008 |
PRAJAPATI SHANKERBHAI SHIVABHAI Vs. STATE OF GUJARAT
|
December 22, 2008 |
PRAKASH @ PAKO JAYCHANDRABHAI @ RAVJIBHAI CHAUHAN Vs. STATE OF GUJARAT
|
October 6, 2008 |
PRAKASH @ POKAL RATNARAM VISHNOI Vs. STATE OF GUJARAT
|
August 25, 2008 |
PRAKASH ALIAS PATU KANUBHAI KARENDHA Vs. COMMISSIONER OF POLICE OF CITY OF RAJKOT
|
April 3, 2008 |
PRAKASH CHIMANLAL RAVANI Vs. STATE OF GUJARAT
|
June 30, 2008 |
PRAKASH JAIKISHAN SAJANANI Vs. AHMEDABAD MUNICIPAL CORPN
|
January 22, 2008 |
PRAKASH TRIKAMRAO ALIAS GANPAT DIGAY Vs. STATE OF GUJARAT
|
November 11, 2008 |
PRAKASHBHAI ALIAS BHAGAT GOVINDBHAI VAGHARI Vs. STATE OF GUJARAT
|
December 24, 2008 |
PRAKASHCHAND ARJUNDAS ROHERA Vs. STATE OF GUJARAT
|
January 16, 2008 |
PRAKASHCHANDRA BALDEVPRASAD TIWARI Vs. STATE OF GUJARAT
|
May 2, 2008 |
PRAKASHKUMAR KIRANBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
|
July 15, 2008 |
PRAMOD KUMAR Vs. INFORMATION AND LIBRARY NETWORK CENTRE
|
May 14, 2008 |
PRANAV ALAIS BUNTY KAMLESHBHAI SHARMA Vs. STATE OF GUJARAT
|
April 11, 2008 |
PRANAV V ADANI Vs. STATE OF GUJARAT
|
March 17, 2008 |
PRANJIVANBHAI BHUDARBHAI SARPANCH Vs. STATE OF GUJARAT
|
October 20, 2008 |
PRANLAL KANJIBHAI THAKRAL Vs. STATE OF GUJARAT
|
December 2, 2008 |
PRASHANT ALIAS CHHOTU S O GHANSHY Vs. STATE OF GUJARAT
|
October 13, 2008 |
PRATAP VAJESING PARMAR Vs. COMMISSIONER OF POLICE
|
February 22, 2008 |
PRATAPRAI RATILAL VYAS Vs. STATE OF GUJARAT
|
October 22, 2008 |
PRAVIN ALIAS BAKO NAGINDAS SHAH Vs. STATE OF GUJARAT
|
April 4, 2008 |
PRAVIN ALIAS PABO NARSHI KOLI Vs. STATE OF GUJARAT
|
November 21, 2008 |
PRAVIN ALIAS RAJU SUNDARBHAI JADAV Vs. POLICE COMMISSIONER
|
August 6, 2008 |
PRAVINBHAI DHULIYABHAI NAYAK Vs. STATE OF GUJARAT
|
August 7, 2008 |
PRAVINBHAI GOVINDBHAI SATHWARA Vs. STATE OF GUJARAT
|
November 28, 2008 |
PRAVINCHANDRA BALASHANKER BHATTJI Vs. STATE OF GUJARAT
|
March 25, 2008 |
PRAVINJI SHAKRAJI THAKORE Vs. STATE OF GUJARAT
|
May 15, 2008 |
PRAVINKUMAR BALWANTPURI GOSWAMI Vs. STATE OF GUJARAT
|
August 14, 2008 |
PRAVINKUMAR DASRATHBHAI SANKALCHAND KADIA Vs. STATE OF GUJARAT
|
June 18, 2008 |
PRAVINKUMAR M BHATT AND ANR. Vs. MINOR DAKSHABEN R JASANI THRO GUARDIAN RAMJIBHAI R JASANI AND ANR.
|
May 8, 2008 |
PRAVINKUMAR MAGANLAL PATEL Vs. SURAT PEOPLE'S CO-OP BANK LTD
|
October 10, 2008 |
PRAVINSING SHIVSING SANDHA Vs. STATE OF GUJARAT
|
October 14, 2008 |
PRECISION FASTENERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 11, 2008 |
PREHLADBHAI NARANBHAI PATEL Vs. N K C NAIR
|
July 2, 2008 |
PREKSHA DHYAN ACADEMY TRUST Vs. NIMISHBHAI BHARAT PANCHAL
|
September 2, 2008 |
PREMJIBHAI PREMLO BHAGWANBHAI WAGHELA Vs. COMMISSIONER OF POLICE
|
June 23, 2008 |
PREMSINH FULSINH SISODIYA Vs. STATE OF GUJARAT
|
December 23, 2008 |
PRIME EXPORTERS Vs. UNION OF INDIA
|
June 27, 2008 |
PRINCE SATYANARAYAN KHATIK Vs. STATE OF GUJARAT
|
July 18, 2008 |
PRINCIPAL S V DOSHI GIRLS HIGH SCHOOL Vs. LILABEN SOMABHAI GADASA
|
January 9, 2008 |
PRITAMLAL MULUKCHAND SHAH Vs. JG ARORA DESIGNATED AUTHORITY UNDER
|
July 23, 2008 |
PRITESH NARSINHBHAI SHARMA Vs. STATE OF GUJARAT
|
February 14, 2008 |
PRITIBEN @ (TINA) LAXMICHAND PREMLAL KADEL & W/O HITESH Vs. HITESHKUMAR RAMESHCHANDRA SONI
|
July 18, 2008 |
PRITIBEN ANILBHAI MALSINGBHAI BHIL Vs. DISTRICT MAGISTRATE
|
June 19, 2008 |
PRIYANKA CARBON AND CHEMICAL INDUSTRIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 24, 2008 |
PROCURITE EXPORTS PVT LTD Vs. I D B I BANK LTD
|
January 25, 2008 |
PROJECT MANAGER Vs. DECD BECHARBHAI VANMALIDAS
|
September 22, 2008 |
PROJECT OFFICESARDAR SAROVAR NARMADA NIGAM LTD Vs. BHAILALBHAI RANCHHODBHAI PATEL
|
January 28, 2008 |
PRUTHVISINH ALIAS PATHUJI RAJUJI CHAVDA Vs. COMMISSIONER OF POLICE
|
August 20, 2008 |
PUNAMBHAI CHANDUBHAI KAHAR THRO FATHER-CHANDUBHAI BABUBH Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
|
October 7, 2008 |
PUNIT SHYAMSUNDER ARORA Vs. STATE OF GUJARAT
|
April 3, 2008 |
PUNJABHAI KARABHAI Vs. STATE OF GUJARAT
|
August 1, 2008 |
PUNJABI BISHAN DIPCHAND Vs. GUJ STATE ROAD TRANSPORT CORPON
|
July 7, 2008 |
PURANI TEJASHKUMAR BHOGILAL Vs. UNION OF INDIA
|
July 29, 2008 |
PURE BEVERAGES LTD Vs. UNION OF INDIA
|
April 23, 2008 |
PURSHOTTAM P PATEL Vs. DY COMMISSIONER OF INCOME TAX
|
June 30, 2008 |
PURSHOTTAMDAS JERAMDAS AND COMPANY Vs. FOOD CORPORATION OF INDIA
|
January 18, 2008 |
PURUSHOTTAM K VANKAR Vs. STATE OF GUJARAT
|
February 26, 2008 |
PUSHPABEN NATVERLAL Vs. NILA BORAV ENGINEERING
|
July 11, 2008 |
QUE PHARMA Vs. UNION OF INDIAN
|
March 12, 2008 |
R B PATEL Vs. STATE OF GUJARAT
|
August 29, 2008 |
R I WD/O RAJUBHAI CHINTAMANI Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
January 30, 2008 |
R K DESHMUKH Vs. DISTRICT DEVPT OFFICER
|
February 19, 2008 |
R M ENGINEERING WORKS Vs. VIRAMBHAI BHAGWANBHAI
|
May 8, 2008 |
R M RAO Vs. COMMANDANT
|
March 31, 2008 |
R M SOLANKI Vs. STATE OF GUJARAT
|
April 30, 2008 |
R P PARMAR Vs. STATE OF GUJARAT
|
February 29, 2008 |
R V VORA Vs. STATE OF GUJARAT
|
January 25, 2008 |
RABARI BHALU SARMAN KODIYATAR Vs. STATE OF GUJARAT
|
December 3, 2008 |
RABARI MERA ALIAS TATIYO NATHA GURGUTIYA Vs. DISTRICT MAGISTRATE
|
April 17, 2008 |
RABARI SAJAN JINA Vs. STATE OF GUJARAT
|
December 1, 2008 |
RADHABEN ASHOKBHAI MADHABHAI CHHARA Vs. COMMISSIONER OF POLICE
|
April 29, 2008 |
RADHABEN PATIRAM Vs. COMMISSIONER OF POLICE
|
May 12, 2008 |
RADHESHYAM KHIRU GOSWAMI Vs. STATE OF GUJARAT
|
July 28, 2008 |
RADHESHYAM SONSING THAKUR THRO SON NAVALSING RADHSHYAM Vs. COMMISSIONER OF POLICE SURAT CITY
|
March 17, 2008 |
RADHESHYAM T AGRAWAL Vs. M S THANVI DESIGNATED AUTHORITY
|
July 1, 2008 |
RADHIKABEN CHIRAGBEN MEHTA Vs. CHIRAGKUMAR RAMESHCHANDRA MEHTA
|
July 31, 2008 |
RAFIK AHMADBHAI PATHAN Vs. STATE OF GUJARAT
|
July 16, 2008 |
RAFIK FAKIRMOHAMMAD SHAIKH Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
|
June 16, 2008 |
RAFIKBHAI @ HAKUDI KASAMBHAI KHATAKI Vs. STATE OF GUJARAT
|
January 9, 2008 |
RAFIKBHAI ALIAS HAKUDI KASAMBHAI JAGMIYA Vs. STATE OF GUJARAT
|
May 6, 2008 |
RAGHUBHAI MANABHAI PARMAR Vs. STATE OF GUJARAT
|
October 20, 2008 |
RAGHUBHAI SAVABHAI PARMAR Vs. STATE OF GUJARAT
|
May 16, 2008 |
RAGHUBHAI SOMABHAI AJARA Vs. STATE OF GUJARAT
|
December 10, 2008 |
RAGHUVIRSINH RANJITSINH PARMAR Vs. CHIEF SECRETARY
|
January 24, 2008 |
RAHMANBHAI ALIAS BODU ISMAILBHAI AJMERI Vs. STATE OF GUJARAT
|
May 7, 2008 |
RAHUL AMBALAL PATEL Vs. STATE OF GUJARAT
|
April 23, 2008 |
RAIS AHMAD HABIB AHMAD Vs. STATE OF GUJARAT
|
October 23, 2008 |
RAIYESH AHMED ALIAS BHURIO ALIAS MANJRA MOHMAD HUSSAIN SHAIKH Vs. STATE OF GUJARAT
|
November 11, 2008 |
RAJ AGENCY Vs. STATE OF GUJARAT
|
February 15, 2008 |
RAJ ASSOCIATION AND NON TRADING CORPORATION Vs. DEPUTY COLLECTOR
|
July 18, 2008 |
RAJABHAI LEELABHAI MARU Vs. STATE OF GUJARAT
|
March 18, 2008 |
RAJARAM JAGBASI PASWAN Vs. STATE OF GUJARAT
|
July 24, 2008 |
RAJENDRA HOUSING CORPORATION A PARTNERSHIP FIRM Vs. KANKARIA MANINAGAR NAGRIK SAHAKARI BANK LIMITED
|
September 11, 2008 |
RAJENDRA MADHUBHAI PATEL Vs. STATE OF GUJARAT
|
December 2, 2008 |
RAJENDRA S REDDY Vs. ADDITIONAL REGISTRAR
|
April 23, 2008 |
RAJENDRABHAI ALIAS RAJUBHAI KHATUBHAI PARMAR Vs. STATE OF GUJARAT
|
October 23, 2008 |
RAJENDRABHAI D MAKWANA Vs. STATE OF GUJARAT
|
October 10, 2008 |
RAJENDRABHAI THAKORBHAI PATEL Vs. STATE OF GUJARAT
|
November 21, 2008 |
RAJENDRAKUMAR KANTILAL SOMANY Vs. PRAFULCHANDRA GIRDHARLAL KOTAK
|
August 27, 2008 |
RAJENDRASINH KHENGARSINH WALA Vs. STATE OF GUJARAT
|
December 23, 2008 |
RAJESH Vs. STATE OF GUJARAT
|
April 8, 2008 |
RAJESH @ RAJU POLICE S/O DAYALBHAI RAMJIBHAI TANDEL Vs. STATE OF GUJARAT
|
March 4, 2008 |
RAJESH ALIAS RAJU DARJI Vs. STATE OF GUJARAT
|
February 12, 2008 |
RAJESH ALIAS RAJU RAMCHANDRA PUNJABI Vs. STATE OF GUJARAT
|
June 30, 2008 |
RAJESH ALIAS RAMESHBHAI MANUBHAI MAKWANA Vs. STATE OF GUJARAT
|
November 26, 2008 |
RAJESH ALIAS TINIYO UDAJI THAKORE Vs. COMMISSIONER OF POLICE
|
May 6, 2008 |
RAJESH BACHUBHAI CHAUHAN THRO KANTABEN BACHUBHAI CHAUHAN Vs. COMMISSIONER OF POLICE
|
July 14, 2008 |
RAJESH KANJIBHAI OZA Vs. STATE OF GUJARAT
|
December 5, 2008 |
RAJESH NAGINBHAI KOTHARI Vs. STATE OF GUJARAT
|
March 17, 2008 |
RAJESHBHAI KARSANBHAI VASAVA Vs. STATE OF GUJARAT
|
December 19, 2008 |
RAJESHBHAI MANCHHUBHAI GAMIT Vs. STATE OF GUJARAT
|
January 30, 2008 |
RAJESHBHAI MULJIBHAI PARMAR Vs. STATE OF GUJARAT
|
April 28, 2008 |
RAJESHBHAI PURANSINH CHAUHAN Vs. COMMISSIONER OF POLICE
|
April 9, 2008 |
RAJESHBHAI SUKHLAL VASAVA Vs. STATE OF GUJARAT
|
February 6, 2008 |
RAJESHKUMAR HASHMUKHBHAI THAKKAR Vs. STATE OF GUJRAT
|
May 16, 2008 |
RAJIYA D/O MOHAMMAD SHARIF MUNDAVAWALA Vs. STATE OF GUJARAT
|
February 20, 2008 |
RAJKOT MUNICIPAL CORPORATION Vs. NIRBHAY KRISHNAKANTBHAI SHAH
|
September 2, 2008 |
RAJKOT PEOPLES COOPERATIVE BANK LTD Vs. BHARATBHAI HAZARE
|
April 28, 2008 |
RAJKUMAR HARIRAM GAMETI Vs. STATE OF GUJARAT
|
September 30, 2008 |
RAJKUMAR HARIRAM GAMETI Vs. STATE OF GUJARAT
|
September 19, 2008 |
RAJKUMAR MADHABHAI VEGDA Vs. STATE OF GUJARAT
|
August 27, 2008 |
RAJNAGAR COOP HOUSING SOCIETYLTD Vs. DUDIBEN PREMJIBHAI DODIYA
|
April 1, 2008 |
RAJNIBHAI SAVJIBHAI PARMAR Vs. COMMISSIONER OF POLICE
|
May 7, 2008 |
RAJNIKANT N RAMI Vs. DEVLOP COMMISSIONER
|
February 18, 2008 |
RAJNISH KUMAR RAI Vs. GUJARAT UNIVERSITY
|
October 16, 2008 |
RAJOO ENGINEERS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 2, 2008 |
RAJPUR GADH JUTH SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
April 8, 2008 |
RAJPUT MAHESHBHAI RAMPRASAD Vs. STATE OF GUJARAT
|
January 16, 2008 |
RAJPUT SOLANKI JAYSINHBHAI ALIAS CHAKABHAI VIRSINHBHAI Vs. STATE OF GUJARAT
|
October 10, 2008 |
RAJU ALIAS RAJESH ALIAS RAJARAM VALDASBHAI HARIYANI Vs. STATE OF GUJARAT
|
November 26, 2008 |
RAJU ALIAS RAJU SHIVSENA Vs. STATE OF GUJARAT
|
January 9, 2008 |
RAJU JIJIYA DANTANI Vs. STATE OF GUJARAT
|
May 6, 2008 |
RAJU MADHU CHOPDA Vs. STATE OF GUJARAT
|
November 10, 2008 |
RAJU MADHUKAR SINDE Vs. STATE OF GUJARAT
|
May 8, 2008 |
RAJU MAFABHAI RABARI Vs. STATE OF GUJARAT
|
February 1, 2008 |
RAJUBHAI @ DORARO S/O DHURAJI THAKOR Vs. STATE OF GUJARAT
|
June 24, 2008 |
RAJUBHAI BUDHASINGH ALIAS BHORUBHAI MAHAVAR Vs. STATE OF GUJARAT
|
December 15, 2008 |
RAJUBHAI CHHAGANBHAI KAHAR Vs. COMMISSIONER OF POLICE, BARODA
|
March 4, 2008 |
RAJUBHAI GAUTAMBHAI NINAMA Vs. STATE OF GUJARAT
|
February 28, 2008 |
RAJUBHAI KALIDAS KAHAR Vs. STATE OF GUJARAT
|
April 10, 2008 |
RAJUBHAI KANABHAI VAJA Vs. BHARTIBEN LALJIBHAI ATARA
|
November 26, 2008 |
RAJUBHAI NAMDEV MARATHI Vs. COMMISSIONER OF POLICE
|
April 11, 2008 |
RAJUBHAI POPATBHAI DANTANI Vs. STATE OF GUJARAT
|
May 16, 2008 |
RAJUBHAI RANCHHODBHAI SONI Vs. COMMISSIONER OF POLICE
|
April 11, 2008 |
RAJUBHAI SHANKERBHAI WAGHELA Vs. STATE OF GUJARAT
|
October 22, 2008 |
RAJUBHAI VITTHALBHAI VASAVA Vs. STATE OF GUJARAT
|
March 17, 2008 |
RAJULA NAGARPALIKA Vs. PANKAJKUMAR PRATAPARI CHUHAN
|
August 6, 2008 |
RAJULA NAGARPALIKA Vs. ARVINDBHAI RAVJIBHAI
|
January 16, 2008 |
RAJURAI BHILARAI JAISWAL Vs. STATE OF GUJARAT
|
December 22, 2008 |
RAJYA SHALA SANCHALAK MAHMAN DAL Vs. STATE OF GUJARAT
|
December 5, 2008 |
RAKESH MAGANBHAI MAKWANA Vs. STATE OF GUJARAT
|
June 27, 2008 |
RAKESH SURESHCHANDRA KAPADIA Vs. STATE OF GUJARAT
|
March 11, 2008 |
RAKESHBHAI JOSEFBHAI CHAUHAN Vs. STATE OF GUJARAT
|
January 16, 2008 |
RAKESHBHAI MAGANBHAI NINAMA Vs. STATE OF GUJARAT
|
March 13, 2008 |
RAKESHBHAI MANSINGBHAI GAMIT Vs. STATE OF GUJARAT
|
December 2, 2008 |
RAKESHBHAI MANSINGBHAI KALARA Vs. COMMISSIONER OF POLICE
|
June 17, 2008 |
RAKESHKUMAR JASHBHAI PATEL Vs. STATE OF GUJARAT
|
April 16, 2008 |
RAM TEJMAL TEKVANI Vs. STATE OF GUJARAT
|
December 4, 2008 |
RAM VINODCHANDRA ZAVERI Vs. STATE OF GUJARAT
|
July 28, 2008 |
RAMABEN ALIAS RAHMETBEN Vs. STATE OF GUJARAT
|
August 4, 2008 |
RAMANBHAI FAKIRBHAI Vs. STATE OF GUJARAT
|
December 2, 2008 |
RAMANBHAI JAIRAMBHAI AHIR Vs. STATE OF GUJARAT
|
January 10, 2008 |
RAMANBHAI KACHERABHAI PATEL Vs. JAMALA SEVA SAHKARI MANDLI LTD
|
April 17, 2008 |
RAMANBHAI NATHABHAI DANTANI Vs. STATE OF GUJARAT
|
May 14, 2008 |
RAMANLAL JESINGBHAI BHOJAK Vs. AHMEDABAD KHATRI GNATI TRUST
|
March 25, 2008 |
RAMBAHADUR RIKHIRAM KSHATRIYA Vs. STATE OF GUJARAT
|
August 26, 2008 |
RAMBHAI JIVABHAI PARMAR DECEASED THRO HEIRS KADEVIBEN Vs. PUNJABHAI RUDABHAI SAGAR DECEASED THRO HEIRS SAGAR
|
October 22, 2008 |
RAMCHANDRA JAVANMALJI KALAL Vs. STATE OF GUJARAT
|
April 8, 2008 |
RAMCHNADRA BHOLABHAI RAMI & OTHERS Vs. STATE OF GUJARAT
|
April 8, 2008 |
RAMDARAS SHANKER GUPTA Vs. STATE OF GUJARAT
|
November 26, 2008 |
RAMDEV DEVELOPERS Vs. JT CHRITY COMMISSIONER
|
May 7, 2008 |
RAMESH @ LUCKY SHANKAJI VANZARA Vs. STATE OF GUJARAT
|
March 17, 2008 |
RAMESH ALIAS BHOLU SHAKARABHAI MAKAWANA Vs. STATE OF GUJARAT
|
April 16, 2008 |
RAMESH ALIAS LIMBUSHETTY VITTHAL NAYAK Vs. STATE OF GUJARAT
|
September 2, 2008 |
RAMESH ALIAS RAVJI GORDHANBHAI TALPADA Vs. DISTRICT MAGISTRATE
|
April 9, 2008 |
RAMESH BHOGILAL SONI Vs. SECRETARY NARMADA JAL SAMPATHI WATER
|
July 21, 2008 |
RAMESH C JADEJA Vs. AHMEDABAD MUNICIPAL CORPN
|
February 19, 2008 |
RAMESH CHANDRAKNAT PATNI Vs. COMMISSIONER OF POLICE
|
May 7, 2008 |
RAMESH GANDABHAI VAGHELA Vs. COMMISSIONER OF POLICE
|
January 30, 2008 |
RAMESH KANJIBHAI JETHVA THRO DEVIBEN RAMESHBHAI JETHA Vs. STATE OF GUJARAT
|
August 20, 2008 |
RAMESH VALABHAI MADHAVI Vs. STATE OF GUJARAT
|
January 16, 2008 |
RAMESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
September 1, 2008 |
RAMESHBHAI AMBALAL PATEL Vs. STATE OF GUJARAT
|
August 7, 2008 |
RAMESHBHAI AMRUTBHAI PATEL THRO SON RAJUBHAI RAMESHBHAI Vs. COMMISSIONER OF POLICE OF CITYOF AHMEDABAD
|
July 10, 2008 |
RAMESHBHAI BABUBHAI VAGHARI Vs. STATE OF GUJARAT
|
February 15, 2008 |
RAMESHBHAI BUDHALAL VACHHETA (DHOBI) Vs. STATE OF GUJARAT
|
July 17, 2008 |
RAMESHBHAI C PATEL Vs. M D CHAUHAN
|
February 11, 2008 |
RAMESHBHAI CHATURBHAI DABHI Vs. STATE OF GUJARAT
|
October 13, 2008 |
RAMESHBHAI DAHYABHAI Vs. STATE OF GUJARAT
|
September 25, 2008 |
RAMESHBHAI HATHEESINH PARAR Vs. STATE OF GUJARAT
|
July 15, 2008 |
RAMESHBHAI JITRAMBHAI MAVI Vs. COMMISSIONER OF POLICE
|
June 17, 2008 |
RAMESHBHAI KALUJI BORANA Vs. STATE OF GUJARAT
|
October 7, 2008 |
RAMESHBHAI KIKALABHAI BARIYA Vs. STATE OF GUJARAT
|
September 24, 2008 |
RAMESHBHAI LAVJIBHAI PATHAN Vs. STATION COMMANDER
|
January 17, 2008 |
RAMESHBHAI NARANBHAI PATEL ALIAS CHHIBUBHAI NAGINBHAI Vs. STATE OF GUJARAT
|
November 24, 2008 |
RAMESHBHAI NARSINHBHAI Vs. STATE OF GUJARAT
|
August 27, 2008 |
RAMESHBHAI SOMABHAI SOLANKI Vs. STATE OF GUJARAT
|
November 13, 2008 |
RAMESHBHAI TANK Vs. OFFICIAL LIQUIDATOR OF VIJAY MILLS LTD
|
March 18, 2008 |
RAMESHBHAI VESTABHAI Vs. STATE OF GUJARAT
|
November 13, 2008 |
RAMESHCHANDRA KANTILAL PATEL Vs. CITY SURVEY SUPERINTENDENT
|
September 16, 2008 |
RAMESHGIRI DHUDAGIRI GOSWAMI Vs. STATE OF GUJARAT
|
June 23, 2008 |
RAMESHJI @ HEGO KHODAJI THAKOR Vs. STATE OF GUJARAT
|
August 26, 2008 |
RAMESHJI @ HEGO KHODAJI THAKOR Vs. STATE OF GUJARAT
|
August 6, 2008 |
RAMESHKUMAR BHIMJIBHAI DHAMEL Vs. MADHUBHAI BECHAR PARMAR
|
May 9, 2008 |
RAMESHRE B VERMA Vs. DIRECTOR GENERAL OF POLICE
|
July 2, 2008 |
RAMGOPAL POLYTEX LIMITED Vs. STONE ON NET INDIA PVT LTD
|
December 4, 2008 |
RAMILABEN D/O PATEL DAHYABHAI SOMABHAI Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2008 |
RAMILABEN KANUBHAI RAMANBHAI CHUNARA Vs. STATE OF GUJARAT
|
February 14, 2008 |
RAMILABEN RUPSINGH THAKOR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
February 21, 2008 |
RAMJAN MOHMAD SHAIKH Vs. STATE OF GUJARAT
|
July 24, 2008 |
RAMJIBHAI KANABHAI PATEL Vs. HEIRS & LEGAL REPRESENTATIVE OF DECEASED JIVRAJBHAI
|
November 20, 2008 |
RAMJIBHAI L PITHAVA Vs. STATE OF GUJARAT
|
April 2, 2008 |
RAMKISHAN BALARAM DIVAKAR Vs. RAMSING JITUBHA GOHIL
|
March 18, 2008 |
RAMKUMAR SUKHCHANDAN GUPTA Vs. OFFICIALLIQUIDATOR OF THE NAVJIVAN MILLS COMPANY LTD
|
March 18, 2008 |
RAMNARESH RAMKRISHN ALIAS NARSHU GUPTA Vs. DISTRICT MAGISTRATE
|
April 29, 2008 |
RAMNIKBHAI MAVJIBHAI Vs. STATE OF GUJARAT
|
February 15, 2008 |
RAMNIKBHAI RAMJIBHAI Vs. STATE OF GUJARAT
|
April 11, 2008 |
RAMNIKLAL MORARJIBHAI KAKKAD Vs. DEPUTY COLLECTOR
|
February 13, 2008 |
RAMNIKLAL PITAMBARBHAI DARJI Vs. ANIL NARANDAS NEGANDHI
|
March 14, 2008 |
RAMPARVESH CHEDI MANDAL Vs. STATE OF GUJARAT
|
April 9, 2008 |
RAMPRAKASH R UPADHYAY Vs. MANAGER RANG PHARMACETICALS INDUS
|
April 2, 2008 |
RAMSING UDHIYABHAI NAYAK Vs. STATE OF GUJARAT
|
January 10, 2008 |
RAMSUHANI ALIAS RAMSUBHAG BACHUSUHANI MALLA Vs. STATE OF GUJARAT
|
October 6, 2008 |
RANABHAI RAJSHIBHAI Vs. STATE OF GUJARAT
|
December 15, 2008 |
RANAJI ABHERAJJI JADEJA Vs. STATE OF GUJARAT
|
November 26, 2008 |
RANCHHOD @ HAKKO JIVANDAS Vs. STATE OF GUJARAT
|
July 23, 2008 |
RANCHHODBHAI ATMARAM PATEL Vs. KP SAMUEL DY COMMISSIONER OF IT
|
June 17, 2008 |
RANCHHODBHAI MANILAL BAROT Vs. VITTHALNAGAR CO OP HOUSING SOCIETY LIMITED
|
June 23, 2008 |
RANJAN ARKIT JAINA Vs. STATE OF GUJARAT
|
May 16, 2008 |
RANJITBHAI HEMUBHAI GOHIL Vs. STATE OF GUJARAT
|
October 21, 2008 |
RANMALBHAI LAKHUBHAI MADAM Vs. STATE OF GUJARAT
|
May 14, 2008 |
RASEELABEN Vs. STATE OF GUJARAT
|
June 27, 2008 |
RASHID MAHAMMADBHAI BELIM Vs. PASCHIM GUJARAT VIJ COMPANY LTD
|
July 22, 2008 |
RASHIDABANU Vs. STATE OF GUJARAT
|
April 11, 2008 |
RASHIDABANU MAHEMOODBHAI BABUBHAI CHHIPA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
October 6, 2008 |
RASHMINBHAI HASMUKHBHAI RAVAL Vs. MADHYA GUJARAT VIJ COMPANY LTD
|
January 24, 2008 |
RASIDABANU @ MADHU W/O MOHAMADHANIF @ HANIF LAUNDRY ABDUL Vs. STATE OF GUJARAT
|
July 1, 2008 |
RASIKBHAI JINABHAI BAMBHALIYA S/O JINABHAI BAMBHALIYA Vs. STATE OF GUJARAT
|
June 23, 2008 |
RASIKLAL S MARADIA Vs. ICICI BANK LIMITED
|
December 1, 2008 |
RASIKLAL S. MARDIA Vs. O.L. OF MARDIA CHEMICALS LIMITED
|
April 15, 2008 |
RASIKLAL SOMABHAI BHANGI Vs. STATE OF GUJARAT
|
November 12, 2008 |
RASIKPARI NARANPARI BAVAJI Vs. DISTRICT MAGISTRATE
|
May 16, 2008 |
RASILABEN SHIVSANKAR JOSHI Vs. SATATE OF GUJARAT
|
February 19, 2008 |
RASULBHAI USMANBHAI MANSURI Vs. SIPHIYABANU WD/O GHULAM MAYIUDDIN MANSURI
|
December 30, 2008 |
RATANJI VIRAJI THAKOR Vs. AGRICULTURE PRODUCE MARKET COMMITTEE
|
December 17, 2008 |
RATANJIBHAI @ KEVABHAI K PATEL Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
RATANSINH BHIKHABHAI RATHWA Vs. DISTRICT COLLECTOR
|
November 17, 2008 |
RATHOD ARJANBHAI DUDHABHAI Vs. STATE OF GUJARAT ORS
|
July 31, 2008 |
RATILAL AMBALAL MODI Vs. O L OF ARYODAYA GIN AND MFG CO L
|
October 23, 2008 |
RATILAL BHAGWANBHAI SOLANKI (ROHIT) Vs. DISTRICT COLLECTOR
|
June 19, 2008 |
RATILAL MAGANBHAI VASAVA Vs. STATE OF GUJARAT
|
July 15, 2008 |
RATIYA SEV SAHAKARI MANDLI LTD Vs. STATE OF GUJARAT
|
February 20, 2008 |
RATNABAI NIRMALBHAI AHIR Vs. DEPUTY COLLECTOR
|
July 28, 2008 |
RAVAL NATHABHAI VAGHABHAI Vs. DESAI KARMANBHAI HARIBHAI
|
February 28, 2008 |
RAVI ALIAS VIKKY VIJAYBHAI NIKKAM Vs. STATE OF GUJARAT
|
July 7, 2008 |
RAVICHANDRA AJITCHANDRA DAS Vs. STATE OF GUJARAT
|
October 20, 2008 |
RAVIKANT ROHITBHAI CHUNARA Vs. STATE OF GUJARAT
|
July 18, 2008 |
RAVIKUMAR MALAYA GANGPUTRA Vs. STATE OF GUJARAT
|
December 11, 2008 |
RAVINDRA Vs. COMMISSIONER OF POLICE
|
April 8, 2008 |
RAVINDRA ALIAS KOKO DASHRATHBHAI KADIA Vs. STATE OF GUJARAT
|
July 7, 2008 |
RAVINDRANATH @ RAVI S/O BABU- BHAI MANGELA Vs. COMMISSIONER OF POLICE
|
June 16, 2008 |
RAVIYA BAGHAR VASAVA Vs. STATE OF GUJARAT
|
September 16, 2008 |
RAVJIBHAI BALABHAI AHIR Vs. DEPUTY COLLECTOR STAMP DUTY VALUATION DEPTT
|
January 17, 2008 |
RAVJIBHAI GIGABHAI Vs. VIRJIBHAI RAVJIBHAI
|
July 7, 2008 |
RAVJIBHAI KHODABHAI DAVERA Vs. UNION OF INDIA
|
February 28, 2008 |
RAVJIBHAI PUNJABHAI PADIYAR Vs. HUSSEINBHAI GANIBHAI CHOPRA
|
March 12, 2008 |
RAVJIBHAI SOMABHAI HARIJAN Vs. INDIAN OIL CORPORATION LTD
|
July 4, 2008 |
RAVSAHEB @ RAVIRAJ VIKRAM PATIL Vs. STATE OF GUJARAT
|
December 29, 2008 |
RAYON MAZDOOR SANGH Vs. INDIAN RAYON AND INDUSTRIES LTD
|
May 8, 2008 |
RAYSINH RAMSING MUNIYA Vs. STATE OF GUJARAT
|
December 12, 2008 |
REETABEN RAJKUMAR VEGDA Vs. MAMLATDAR AND EXECUTIVE MAGISTRATE
|
September 16, 2008 |
REGENT OVERSEAS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 12, 2008 |
REGIONAL DIRECTOR Vs. HARKANT G CHANIYARA
|
July 8, 2008 |
REGIONAL DIRECTOR Vs. YASHWANT PURSHOTTAM GOSWAMI
|
January 29, 2008 |
REGIONAL DIRECTOR GUJ STATE ROAD TRANSPORT CORPORATION Vs. LILABEN RAMESHJI JAWAJI
|
July 9, 2008 |
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. JAYANTILAL L SHAH
|
March 26, 2008 |
REGIONAL PASSPORT OFFICER Vs. KOKILABEN
|
December 5, 2008 |
REKHABEN Vs. COMMISSIONER OF POLICE
|
January 31, 2008 |
REKHABEN JAYANTIBHAI PATEL Vs. RAVJIBHAI JIVABHAI PATEL
|
August 12, 2008 |
REKHABEN RAVINDRA KAPADIA Vs. MOTIRAM JULAL PATIL
|
January 28, 2008 |
RELIANCE COMMUNICATIONS LIMITED Vs. JUNAGADH MUNICIPAL CORPORATION
|
September 9, 2008 |
RELIANCE INDUSTRIES LIMITED Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
August 22, 2008 |
REVABEN BHARATBHAI CHHAGANBHAI VASAVA Vs. STATE OF GUJARAT
|
May 2, 2008 |
REVABHAI SHAMALDAS PATEL Vs. PRATAPSINH VAJESINH RATHOD
|
March 28, 2008 |
REVABHAI SHAMALDAS PATEL Vs. PRATAPSINH VAJESINH RATHOD
|
September 11, 2008 |
RIYAJ @ T T YUNUSBHAI GHOGHANI Vs. STATE OF GUJARAT
|
February 13, 2008 |
RIYAZALI IKBALALI SAIYAD Vs. STATE OF GUJARAT
|
September 1, 2008 |
RM RATHOD Vs. DIRECTOR
|
January 24, 2008 |
ROBERT GOVINDBHAI CHRISTIAN Vs. STATE OF GUJARAT
|
February 20, 2008 |
ROJ LAB LIMITED Vs. RABARI BABUBHAI SANKABHAI
|
December 3, 2008 |
ROPA SUGAR AND ALLIED INDUSTRIESPVT LTD Vs. STATE OF GUJARAT
|
January 9, 2008 |
ROSHANLAL S. JAIN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 23, 2008 |
ROSHANLAL SHRIRAM SHARMA Vs. STATE OF GUJARAT
|
February 11, 2008 |
RUGNATH Vs. STATE OF GUJARAT
|
March 10, 2008 |
RUKHIBEN MAFAJI THAKOR Vs. STATE OF GUJARAT
|
July 21, 2008 |
RUKSHANABANU D/O AHMEDALIKHANJI MEHMOODKHANJI W/O ILIYASKHAN Vs. STATE OF GUJARAT
|
April 22, 2008 |
RUPESH ALIAS GAGO RAMESHBHAI SOLANKI Vs. STATE OF GUJARAT
|
May 7, 2008 |
RUQAIYABIBI Vs. AMINABIBI D/O HAJI YUSUF ISMAIL MUGHAL
|
July 7, 2008 |
RUTABEN DIPAKBHAI PATEL Vs. RECOVERY OFFICER
|
July 31, 2008 |
RUTURAJ AGRITECH PVT LTD Vs. STATE
|
July 29, 2008 |
RUXAMANIBEN JAGDISHCHANDRA SHAH Vs. STATE OF GUJARAT
|
March 10, 2008 |
S J SANGHVI Vs. COMMISSIONER OF INCOME TAX
|
July 3, 2008 |
S K PATEL Vs. PRAHALATBHAI MOTIRAM ANASANI
|
August 26, 2008 |
S N PANDOR Vs. DISTRICT JUDGE
|
October 7, 2008 |
S R KHARIDIA Vs. MAX NEW YORK LIFE INSURANCE
|
November 14, 2008 |
S S ENTERPRISE Vs. CHIEF OFFICER
|
January 24, 2008 |
S S PATEL Vs. DIRECTOR OF PENSION AND PROVIDENT FUND
|
June 16, 2008 |
S T CORPORATION Vs. NANJIBHAI KODARBHAI MODIA
|
January 18, 2008 |
S T CORPORATION Vs. CHETNABEN RAJESHKUMAR SHAH
|
September 24, 2008 |
SABARKANTHA JILLA SAMAJIK PRAGATI MANDAL Vs. DEPUTY SECRETARY TO THE STATE OF GUJARAT
|
October 13, 2008 |
SABBIRMIYA @ SAJIDMIYA A MALEK Vs. STATE OF GUJARAT
|
January 9, 2008 |
SABERABIBI Vs. SHAH JASWANTLAL KANTILAL
|
January 23, 2008 |
SABURBHAI CHATURBHAI ZALA Vs. DIVISIONAL CONTROLLER G S R T C
|
December 10, 2008 |
SADARUDIN ALIBHAI LALANI Vs. STATE OF GUJARAT
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March 5, 2008 |
SADDIK ALIAS LALO GULAM Vs. STATE OF GUJARAT
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October 24, 2008 |
SADIKHUSAIN MAHAMADMIYA SAIYED Vs. SUHAS MOHAN SHARMA
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January 15, 2008 |
SAEED AHMED HABIBBHAI ANSARI THRO HUSENABANU Vs. COMMISSIONER OF POLICE
|
July 17, 2008 |
SAGAR ENGINEERING INDUSTRIES Vs. DEPUTY COLLECTOR
|
January 23, 2008 |
SAGARCHANDRA RANGILAL SHAH Vs. STATE OF GUJARAT
|
April 21, 2008 |
SAHAJANAND EDUCATION TRUST Vs. MCHANDRACHARY NORTH GUJARAT UNIVERSITY PATAN
|
June 13, 2008 |
SAHDEV KISHORBHAI GOHEL ON BEHALF OF KISHORBHAI HARIBHAI Vs. STATE OF GUJARAT
|
August 6, 2008 |
SAHDEVBHAI MALJIBHAI DESAI Vs. COMMISSIONER OF LABOUR
|
November 21, 2008 |
SAHDEVSINH LAYAKSINH TOMAR Vs. STATE OF GUJARAT
|
February 21, 2008 |
SAHELI SYNTHETSICS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
February 18, 2008 |
SAHIR ASHRAFBHAI SHAIKH Vs. STATE OF GUJARAT
|
December 16, 2008 |
SAHITYA MUDRANALAYA Vs. INCOME TAX SETTLEMENT COMMISSION
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March 3, 2008 |
SAHKARI MAHILA UDYOG MANDLI LTD Vs. STATE OF GUJARAT
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April 10, 2008 |
SAI BEVERAGE Vs. S A APARNA
|
June 11, 2008 |
SAILESH VALLABHBHAI TOGADIA Vs. STATE OF GUJARAT
|
July 23, 2008 |
SAIYAD YUSUF ALIAS SAIYAD SAFARI SAIYAD SULEMAN Vs. STATE OF GUJARAT
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January 18, 2008 |
SAIYED MAHEMUDMIYA AHEMADMIYA Vs. GUJARAT STATE WAKF BOARD
|
September 2, 2008 |
SAIYED SALIM AHMED @ KALIYO ABDUL GAFAR Vs. STATE OF GUJARAT
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November 19, 2008 |
SAJAN HUSEN Vs. STATE OF GUJARAT
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October 14, 2008 |
SAJEDABANU JAFAR ABBAS MERCHANT Vs. STATE OF GUJARAT
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May 7, 2008 |
SALAM HUSEIN ALIAS SALIM SULEMANBHAI Vs. STATE OF GUJARAT
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December 30, 2008 |
SALIM ALIAS LAKHO JUSABBHAI SANDHI Vs. STATE OF GUJARAT
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May 7, 2008 |
SALIM BABUKHAN PATHAN Vs. STATE OF GUJARAT
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February 11, 2008 |
SALIM PYARALI LAKHANI Vs. STATE OF GUJARAT
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May 8, 2008 |
SALIMBHAI ALBHABHAI MALEK Vs. STATE OF GUJARAT
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June 20, 2008 |
SALIMBHAI MAHMADHUSAIN MALEK Vs. STATE OF GUJARAT
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August 8, 2008 |
SAMARTHA BANKING MACHINES PVT LTD Vs. UNION OF INDIA
|
December 26, 2008 |
SAMASTA BRAHMKSHATRIYA CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
|
May 16, 2008 |
SAMBHAVNATH JAIN DERASAR Vs. BABUJI HIRAJI THAKOR
|
July 17, 2008 |
SAMIR TRADING CO Vs. NISHI SINGH
|
November 24, 2008 |
SAMIRBHAI HAJI MUSTUFA BAJARIA Vs. RIZWANA D O HAJI DAUDIBHAI PATUK
|
February 29, 2008 |
SAMIRKUMAR RASIKLAL SHAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
May 13, 2008 |
SAMSUDDIN GANIBHAI MATHAK Vs. MUNICIPAL CORPORATION
|
July 10, 2008 |
SANDEEP VIPINCHANDRA SHAH Vs. STATE OF GUJARAT
|
February 12, 2008 |
SANDEEPBHAI SUMANBHAI PATEL Vs. STATE OF GUJARAT
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April 28, 2008 |
SANDHYA ORGANIC CHEMICALS PVT LTD Vs. UNITED PHOSPHOROUS LIMITED
|
December 16, 2008 |
SANDIP RAMESHBHAI RATHOD Vs. STATE OF GUJARAT
|
December 10, 2008 |
SANDIPBHAI BHANUBHAI MECKWAN Vs. STATE OF GUJARAT
|
May 8, 2008 |
SANDIPBHAI PRAVINBHAI JAYSWAL Vs. STATE OF GUJARAT
|
July 7, 2008 |
SANDIPKUMAR VASANTLAL PATEL Vs. STATE OF GUJARAT
|
July 2, 2008 |
SANGITABEN DALICHAND CHAVALA Vs. STATE OF GUJARAT
|
July 21, 2008 |
SANJAY @ MALIYO S/O GONTAI PRADHAN Vs. COMMISSIONER OF POLICE
|
July 10, 2008 |
SANJAY @ TENI NATVARSINGH PARMAR Vs. COMMISSIONER OF POLICE, AHMEDABAD
|
February 13, 2008 |
SANJAY ALIAS PAPPU VINUBHAI GOHEL Vs. STATE OF GUJARAT
|
April 29, 2008 |
SANJAY ALIAS SANJU BHIKHABHAI PARMAR Vs. COMMISSIONER OF POLICE
|
January 30, 2008 |
SANJAY ALIAS VAGRI PRAHLADBHAIPUNJABHAI RAVAT Vs. STATE OF GUJARAT
|
April 4, 2008 |
SANJAY BALUBHAI PATEL Vs. STATE OF GUJARAT
|
June 30, 2008 |
SANJAY C PATEL Vs. GUJAARAT URJA VIKAS NIGAM LTD
|
December 29, 2008 |
SANJAY HIRALAL SHAH Vs. H D F C BANK LTD
|
April 4, 2008 |
SANJAY OILCAKE INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2008 |
SANJAYBHAI ALIAS GHADIYALI MANGALBHAI YADAV Vs. COMMISSIONER OF POLICE
|
April 16, 2008 |
SANJAYKUMAR MAHASUKHLAL DATRANIA Vs. STATE OF GUJARAT
|
November 19, 2008 |
SANJAYSINH HAMIRSINH DESAI (DARBAR) Vs. STATE OF GUJARAT
|
June 30, 2008 |
SANJAYSINH MANGALSINH MAHIDA Vs. STATE OF GUJARAT
|
April 17, 2008 |
SANJEEVNI EDUCATION TRUST Vs. STATE OF GUJARAT
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March 26, 2008 |
SANJIV TEJRAM BANSAL Vs. REGIONAL MANAGER
|
December 11, 2008 |
SANTOKBEN PARSOTTAMBHAI ARJANBHAI PARMAR Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
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May 8, 2008 |
SANTOSH C SAINANI Vs. STATE OF GUJARAT
|
July 30, 2008 |
SANTOSH NARENDRASINH CHAUHAN Vs. STATE OF GUJART
|
May 12, 2008 |
SANTOSHBHAI SHIVPRASAD KAHAR Vs. STATE OF GUJARAT
|
January 16, 2008 |
SAPNA HARSHADBHAI PARMAR Vs. JAYDIP SHANKERBHAI RATHOD
|
July 10, 2008 |
SARABHAI M CHEMICALS LTD Vs. RAJNIKANT V SHAH
|
April 22, 2008 |
SARANGPUR COO BANK LTD Vs. PRASHANT MUNVANTRAI SHAH
|
March 12, 2008 |
SARASPUR NAGRIK SAHAKARI BANK Vs. ARVINDKUMAR MULCHANDDAS PATEL
|
April 23, 2008 |
SARDAR CO-OPERATIVE SUGAR INDUSTRIES LTD Vs. STATE OF GUAJRAT
|
March 12, 2008 |
SARDAR PATEL VINAY MANDIR Vs. GOVT OF GUJARAT
|
November 12, 2008 |
SARDAR SMURTI CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF GUJARAT
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July 22, 2008 |
SARDARBHAI CHANDUBHAI DAMOR Vs. STATE OF GUJARAT
|
December 4, 2008 |
SARDARBHAI NAVABHAI NAYAK Vs. STATE OF GUJARAT
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November 13, 2008 |
SARDARSINH RATANSINH BARIA Vs. STATE OF GUJARAT
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November 19, 2008 |
SARFARAJ @ TYSON GULAM JAFAR SHAIKH THRO JAINAB BIBI SARFA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 17, 2008 |
SARFARAJ ALIAS PAPPU ALIAS PANCHI ISMAIL KURESHI Vs. STATE OF GUJARAT
|
January 9, 2008 |
SARLABEN ARVINDBHAI PATEL Vs. REGIONAL PASSPORT OFFICER
|
July 28, 2008 |
SAROJBEN NATVARLAL BHAVSAR Vs. ALANA ISHABHAI KAIDA
|
February 27, 2008 |
SAROJBEN SURESHBHAI THAKKAR Vs. COMMISSIONER OF POLICE
|
February 4, 2008 |
SAROJBEN W O SURESHBHAI CHUNILAL NAVSARIWALA Vs. STATE OF GUJARAT
|
May 16, 2008 |
SARPANCH PADDAR GRAM PANCHAYAT Vs. COLLECTOR KUTCHH
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March 31, 2008 |
SARTHAK INDUSTRIES LTD Vs. O L OF SHREE VALLABH GLASS WORKS LTD
|
October 6, 2008 |
SARVAJANIK KELAVANI MANDAL Vs. HEMCHANDRACHARYA NORTH GUJARAT UNIVERSITY
|
August 27, 2008 |
SARVANGBHAI MANILAL THAKER Vs. STATE OF GUJARAT
|
March 4, 2008 |
SARVANSING OMKARSING SIKLIGAR Vs. STATE OF GUJARAT
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May 1, 2008 |
SARVARIYA EXPORTS LTD. Vs. O.L. OF URMI OIL LIMITED
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August 11, 2008 |
SARVODAY CHARITABLE TRUST Vs. GUJARAT UNIVERSITY
|
February 7, 2008 |
SASHIKALA VIHAYEK BINEKAR Vs. TORRENT POWER LIMITED
|
September 8, 2008 |
SATE OF GUJARAT Vs. MAHENDRASINH PRITHVISINH VAGHELA
|
March 14, 2008 |
SATELLITE TELEVISION ASIAN REGION LIMITED Vs. KUNVAR AJAY FOODS PVT. LTD
|
December 10, 2008 |
SATELLITE TELEVISION ASIAN REGION LTD. Vs. KUNVAR AJAY DESIGNER SAREE P. LTD.
|
November 14, 2008 |
SATISH AGRO INDUSTRIES Vs. GUJARAT STATE SEEDS CORPORATION LTD
|
February 5, 2008 |
SATISH NALINCHANDRA JAISWAL Vs. COMMISSIONER OF POLICE
|
March 17, 2008 |
SATISH PARSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
|
April 1, 2008 |
SATISHKUMAR KISHORILAL SHARMA Vs. COMMISSIONER OF POLICE
|
August 13, 2008 |
SATTAR ALIAS GHELA UMAR DAFER Vs. STATE OF GUJARAT
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October 13, 2008 |
SATUJI SHIVAJI VAGHELA Vs. COMMISSIONER OF POLICE
|
August 8, 2008 |
SATYANARAYAN BISHANDAYAL Vs. STATE OF GUJARAT
|
December 26, 2008 |
SATYENDRAKUMAR A PATEL Vs. ABDULLATIF AHMEDHUSAIN SHEIKH
|
July 30, 2008 |
SAURABH C CHOKSI Vs. STATE OF GUJARAT
|
September 2, 2008 |
SAURASHTRA CEMENT CONSUMER CO OP SOCIETY Vs. ADDITIONAL REGISTRAR
|
May 7, 2008 |
SAURASHTRA CHEMICALS LTD Vs. UNION OF INDIA
|
April 30, 2008 |
SAURASHTRA EDUCATION FOUNDATION Vs. STATE OF GUJARAT
|
May 12, 2008 |
SAURASHTRA FERTILIZERS Vs. STATE OF GUJARAT
|
January 15, 2008 |
SAURASHTRA REKADI CABIN ASSOCIATION Vs. DHRAJI MUNICIPALITY
|
October 22, 2008 |
SAVITABEN ALIAS BEBLI MAHESHKUMAR JAIN Vs. STATE OF GUJARAT
|
March 3, 2008 |
SAVITABEN JAMNADAS PATEL Vs. RAMLAL RANARAM BISNOI
|
February 4, 2008 |
SAVITABEN KURJIBHAI PATEL Vs. JINABHAI GOKALBHAI RAIYANI
|
October 16, 2008 |
SAVITABEN WD/O RAJUBHAI MANGABHAI DATANIYA Vs. COMMISSIONER OF POLICE
|
June 18, 2008 |
SECRETARY/MANAGER RAJKOT KELAVANI MANDAL Vs. NAYANBHAI NANDLALBHAI JOSHI MARUTIKRUPA
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August 29, 2008 |
SEHJAD ALIAS SEJLO HUSAINBHAI MUMBHANI Vs. STATE OF GUJARAT
|
May 7, 2008 |
SEJUBEN WD/O RAICHAND BALUBHAIODE Vs. COLLECTOR AND DIST MAGISTRATE
|
January 25, 2008 |
SEPIY KASAM ISAQ Vs. STATE OF GUJARAT
|
July 31, 2008 |
SERCON PRIVATE LIMITED Vs. ASSTT. COMMISSIONER OF INCOME TAX
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July 21, 2008 |
SEVANTILAL JASKARANBHAI AJBANI Vs. SHREE RUPVIJYJI MAHARAJ DELLANO UPASHRAYA TRUST
|
December 23, 2008 |
SHABBIR HUSSEIN YAKUBBHAI PATEL Vs. STATE OF GUJARAT
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May 2, 2008 |
SHABBIR SULEMAN GANGAT Vs. GULAM MOHMEDHUSSAIN GANGAT
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February 12, 2008 |
SHABBIRMIYA AAMADMIYA POPATPOTRA Vs. STATE OF GUJARAT
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August 20, 2008 |
SHAH AND PATEL COSTRUCTION CO Vs. BOARD MUNICIPAL CORP
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December 12, 2008 |
SHAH BABULAL PUNAMCHAND Vs. STATE OF GUJARAT
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June 23, 2008 |
SHAH BAKULESHBHAI HASMUKULAL Vs. KAUSHIKKUMAR KANTILAL MODI
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February 29, 2008 |
SHAH HARISHCHANDRA PRATAPCHAND Vs. SHANTINAGAR SHWETAMBAR MURTIPUJAK JAIN SANGH
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May 16, 2008 |
SHAH MILK PROCESSOR PVT. LTD. Vs. COMMISSIONER OF C. EX. (ADJN.)
|
January 24, 2008 |
SHAHID MEHBUB SHAIKH Vs. STATE OF GUJARAT
|
May 12, 2008 |
SHAHNAVAJ ALIAS SHANU MOH'DBHAI GANDHI Vs. STATE OF GUJARAT
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September 9, 2008 |
SHAIKH ABDULSATTAR MOHAMADBHAI Vs. AHMEDABAD MUNICIPAL CORPN
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February 21, 2008 |
SHAIKH SADIKMIYA HASAMMIYA Vs. STATE OF GUJARAT
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October 24, 2008 |
SHAIL ABHAY VASAVADA Vs. CHAIRMAN
|
July 18, 2008 |
SHAILESH RAJUJI CHAVDA Vs. COMMISSIONER OF POLICE
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May 12, 2008 |
SHAILESH VISHWANATH RAVAL Vs. STATE OF GUJARAT
|
October 8, 2008 |
SHAILESHBHAI GOVINDBHAI PATEL Vs. STATE OF GUJARAT
|
June 1, 2008 |
SHAILESHBHAI THAKORBHAI THAKKAR Vs. STATE OF GUJARAT
|
January 17, 2008 |
SHAILESHKUMAR CHANDRAKANT BHATT Vs. STATE OF GUJARAT
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November 26, 2008 |
SHAILESHKUMAR CHIMANLAL PATEL Vs. STATE OF GUJARAT
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July 3, 2008 |
SHAILESHKUMAR NANJIBHAI SOLANKI Vs. STATE OF GUJARAT
|
October 15, 2008 |
SHAKARIBEN W/O ROOPSING THAKORE Vs. STATE OF GUJARAT
|
July 8, 2008 |
SHAKEEL HASANBHAI SHEIKH Vs. STATE OF GUJARAT
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April 10, 2008 |
SHAKIL HASAN SHAIKH Vs. STATE OF GUJARAT
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June 23, 2008 |
SHAKILABIBI Vs. IQBALKHAN NOORILAHI PATHAN
|
August 26, 2008 |
SHAKILABIBI, WIFE OF SHAIKH ALLARAKKHA SHAIKH KASAM Vs. STATE OF GUJARAT
|
September 25, 2008 |
SHAKTI INTERNATIONAL Vs. GOPAL RAMKRISHNA TIWARI
|
July 17, 2008 |
SHAKUNTALABEN ALIAS SAKU RAJNIKANT PATIL Vs. COMMISSIONER OF POLICE- VADODARA CITY
|
July 8, 2008 |
SHAKUNTALABEN ALIAS SAKU RAJNIKANT PATIL Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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July 8, 2008 |
SHAMALBHAI VANASIBHAI TADVI Vs. SUMANBHAI VITTHALBHAI TADVI
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July 4, 2008 |
SHAMJI A PATEL Vs. STATE OF GUJARAT
|
November 17, 2008 |
SHAMJIBHAI BACHUBHAI MARAVIYA Vs. DEPUTY COLLECTOR
|
July 31, 2008 |
SHAMJIBHAI RAMJIBHAI KEVADIA Vs. COMPETENT AUTHORITY & DEPUTY COLLECTOR
|
April 1, 2008 |
SHAMJIBHAI SUNIYABHAI VASAVA Vs. STATE OF GUJARAT
|
May 2, 2008 |
SHAMUBHAI SHANKARBHAI NAYKA Vs. STATE OF GUJARAT
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May 16, 2008 |
SHANABHAI BUDHABHAI PARMAR Vs. BHAILALBHAI JIVABHAI PATEL
|
July 10, 2008 |
SHANABHAI DULABHAI NAYAK Vs. STATE OF GUJARAT
|
November 25, 2008 |
SHANABHAI LAVJIBHAI PATEL Vs. HARIBHAI MAFTLAL PANDYA
|
August 27, 2008 |
SHANABHAI SHIVABHAI RATHOD Vs. SHANKERBHAI RAMABHAI RATHOD
|
February 21, 2008 |
SHANKARBHAI DEVJIBHAI CHAUDHARY Vs. STATE OF GUJARAT
|
January 24, 2008 |
SHANKERLAL MOTILAL RAJGOR Vs. EXECUTIVE ENGINEER
|
December 11, 2008 |
SHANTA SIZEWELL PVT LTD Vs. JAYVADANBHAI LALLUBHAI ROTLIWALA
|
February 21, 2008 |
SHANTA W/O CHANDU BHANU PANVEKAR CHHARA Vs. STATE OF GUJARAT
|
January 16, 2008 |
SHANTABEN Vs. PATEL BIHARIBHAI DAHYABHAI PATEL
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December 16, 2008 |
SHANTABEN BACHUBHAI PATEL Vs. STATE OF GUJARAT
|
December 23, 2008 |
SHANTABEN GUNVANTLAL PARIKH WIDOW OF GUNVANTLAL PARIKH Vs. CHIEF OFFICER
|
January 9, 2008 |
SHANTABEN PITAMBARBHAI VANKAR Vs. JITENDRA KUMAR LAKSHMICHAND SHAH
|
July 15, 2008 |
SHANTI EXPORTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAX
|
December 15, 2008 |
SHANTIBEN Vs. COMMISSIONER OF POLICE
|
August 4, 2008 |
SHANTIBEN BHULABHAI PATEL Vs. MAMLATDAR
|
March 7, 2008 |
SHANTIBEN WD/O BHANABHAI KACHARABHAI Vs. STATE OF GUJARAT
|
January 11, 2008 |
SHANTIBHAI DHANAJI BHAGORA Vs. STATE OF GUJARAT
|
October 22, 2008 |
SHANTILAL KURJI Vs. STATE OF GUJARAT
|
October 23, 2008 |
SHANTILAL MAGANLAL PANDYA Vs. STATE OF GUJARAT
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October 16, 2008 |
SHARADA EDUCATION TRUST Vs. STATE OF GUJARAT
|
February 15, 2008 |
SHARDABEN DAHYABHAI DHANABHAI CHUNARA Vs. STATE OF GUJARAT
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March 14, 2008 |
SHARDABEN DAMODARDAS PANDYA Vs. MUKUNDKUMAR DALSUKHRAM PANDYA
|
October 16, 2008 |
SHARDABEN RAMESHBHAI PATEL Vs. RAJESHBHAI RATILAL SHAH
|
December 10, 2008 |
SHARDABEN RASIKLAL ACHARYA WIFE Vs. COMMISSIONER OF INCOME TAX
|
March 10, 2008 |
SHARDABEN SHAMBHURAM DEVMURARI Vs. MOHANBHAI KESHAVDAS KELAIYA
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August 28, 2008 |
SHARDABEN WD/O NARANBHAI MANILAL CHUNARA Vs. COMMISSIONER OF POLICE
|
April 8, 2008 |
SHARDULSINH CHHATRASINH RAJ Vs. STATE OF GUJARAT
|
December 22, 2008 |
SHARFUDDIN KAMARUDIN Vs. STATE OF GUJARAT
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December 3, 2008 |
SHASHIKALA AMBALAL PATEL Vs. VISHNUKUMAR TRIBHOVANDAS PATEL
|
December 1, 2008 |
SHASHIKALA CHANDRABABU NAIDU Vs. STATE OF GUJARAT
|
February 26, 2008 |
SHASHIKANT ALIAS SHASHI RAMSHANKERAGNIHOTRI Vs. STATE OF GUJARAT
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September 17, 2008 |
SHASHIKANT SOMABHAI PATEL THRO POA INDULAL S AMIN Vs. UMESHBHAI BABULAL SHAH
|
January 24, 2008 |
SHEELA ASHOKKUMAR GOENKA Vs. DESIGNATED AUTHORITY UNDER KAR VIVAD SAMADHAN SCHEME
|
July 1, 2008 |
SHEELA DYEING & PRINTING MILLS P LTD Vs. C C E & C , SURAT -I
|
July 23, 2008 |
SHEKH BABUBHAI SIDDIQBHAI Vs. STATE OF GUJARAT
|
November 19, 2008 |
SHERSINGH ALIAS SHERA KUNDANSINH YADAV Vs. STATE OF GUJARAT
|
February 14, 2008 |
SHETH NARSINH NATHA CHARITY TRUST FUND Vs. STATE OF GUJARAT
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September 9, 2008 |
SHILPABEN SANJAYBHAI JASANI Vs. DEVKUNVARBA KATHADBHAI JEBALI-YA ALIAS DEVUBHA DADBHA VALA
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August 11, 2008 |
SHINOD BABU MATHUNNI Vs. DISTRICT EDUCATION OFFICER
|
July 23, 2008 |
SHIRIN ESTATES PVT LTD Vs. STATE OF GUJARAT
|
August 14, 2008 |
SHIRLEY VASUDEV SAMTANI Vs. STATE OF GUJARAT
|
March 28, 2008 |
SHIV SHAKTI BUILDERS PVT LTD Vs. DEPUTY COLLECTOR
|
July 17, 2008 |
SHIVABHAI DEVILAL PRAJAPATI Vs. STATE OF GUJARAT
|
January 9, 2008 |
SHIVALIK (AAMBALI) CO-OP HOUSING SOCIETY Vs. STATE OF GUJARAT
|
August 11, 2008 |
SHIVANI ASHOKKUMAR KANSAL Vs. STATE OF GUJARAT
|
January 16, 2008 |
SHIVIBEN Vs. USMANBHAI KASAMBHAI VAHORA
|
February 4, 2008 |
SHIVLAL PREMJIBHAI PATEL Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
SHIVPALSINH ATARSINH TOMAR Vs. STATE OF GUJARAT
|
August 13, 2008 |
SHIVPALSSSINGH DAROGASINGH RAJPUT Vs. STATE OF GUJARAT
|
May 12, 2008 |
SHIVRAJ ALIAS SHIVO VENKETESH ALIAS GOMTE NAIDU Vs. COMMISSIONER OF POLICE
|
July 21, 2008 |
SHIVSHANKAR HARJIVANRAI JOSHI Vs. STATE OF GUJARAT
|
February 19, 2008 |
SHOBHANABEN ALIAS SHOBHABEN Vs. STATE OF GUJARAT
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February 20, 2008 |
SHRADDHA ROHITBHAI TAILOR Vs. STATE OF GUJARAT
|
August 22, 2008 |
SHREE KATHVA TELIBIYA UTPATHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
March 3, 2008 |
SHREE KHAMBHAT TALUKA SARVAJANIK KELAVANI MANDAL Vs. KHAMBHAT NAGAR PALIKA
|
November 19, 2008 |
SHREE KRISHNA POLYESTER LTD Vs. UNION OF INDIA
|
June 20, 2008 |
SHREE NARMADA ALUMINIUM INDUSTRIES LTD Vs. STATE
|
May 16, 2008 |
SHREE RAGHUVIR TRADERS THRO VRAJBHUSHAN HARIDAS SUCHK Vs. CHITRANJAN PETROLIUM PROPRTER SANGHVI PRAMODRAI V
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July 4, 2008 |
SHREE SWAMINARAYAN TEMPLE Vs. O L OF GUJARAT STATE TEXTILE CORPORATION
|
October 23, 2008 |
SHREE VARDHMAN CO OPERATIVE BANK LTD Vs. SARVODAYA CO-OPERATIVE BANK LTD
|
April 2, 2008 |
SHREE VIDHYAPREM VARDHAN EDUCATION TRUST Vs. STATE OF GUJARAT
|
January 18, 2008 |
SHREEJI PIPE INDUSTRIES Vs. ASSISTANT ELECTRICAL INSPECTOR
|
December 1, 2008 |
SHREEJI SHROFF Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2008 |
SHREEJIKRUPA BUILDCON LIMITED Vs. NAVSARI AGRICULTURAL UNIVERSITY
|
December 29, 2008 |
SHRI JAVEDKHAN AAJAMKHAN Vs. STATE OF GUJARAT
|
December 19, 2008 |
SHRI KUMARPAL MANEKLAL SHAH Vs. S ANIL TRADERS THROUGH PROP ANIL KHIMRAJ JAIN
|
April 10, 2008 |
SHRI ROHISHALA SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
October 20, 2008 |
SHRI SAMIR VIKAS TRUST Vs. STATE OF GUJARAT
|
January 30, 2008 |
SHRIJI GRAHAK SAHAKARI BHANDAR Vs. STATE OF GUJARAT
|
May 16, 2008 |
SHRIRAM CEMENT LTD Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
|
August 28, 2008 |
SHRUTIBEN PRASANT SHAH Vs. P P JOBALIA
|
October 20, 2008 |
SHWETABEN ZAVERBHAI PATEL Vs. NATWARLAL AMBALAL DESAI
|
July 31, 2008 |
SHYAM BABURAO JADAV Vs. STATE OF GUJARAT
|
March 19, 2008 |
SHYAMLAL ALIAS RAMESH KISHANCHAND Vs. COMMISSIONER OF POLICE
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August 20, 2008 |
SHYAMPRAKASH SPINNING MILLS LTD Vs. ADMINISTRATOR MADAHAVPURA MERCANTILE CO OP
|
February 26, 2008 |
SIDDHPURA ENGINEERING WORKS Vs. MUNIJAR TURAB PATHAN
|
May 9, 2008 |
SIDDIK HAIDERBHAI MIYANA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
|
August 8, 2008 |
SIDDIQBHAI DHANABHAI MIYANA Vs. COMMISSIONER OF POLICE AHMEDABAD CITY
|
April 16, 2008 |
SIDI BADSHAH HASSAN REHMAN MAKWANA Vs. STATE OF GUJARAT
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May 16, 2008 |
SIDIKBHAI ALIBHAI Vs. HALAR ENGINEER THRO' LILADHAR KESHUBHAI VANIYA
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August 12, 2008 |
SIKANDAR HASAN MOHMED PATEL Vs. STATE OF GUJARAT
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August 29, 2008 |
SIKANDER AMADBHAI SANDHI Vs. STATE OF GUJARAT
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June 25, 2008 |
SIKANDER YUNUSBHAI MAJOTHI Vs. STATE OF GUJARAT
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May 14, 2008 |
SINDHAV JIVRAJBHAI MANJIBHAI Vs. DEPUTY COLLECTOR
|
January 16, 2008 |
SINDHI ABUDLBHAI MAHAMMADBHAI Vs. BAI HAVABEN WD O SINDHI FAKIR MAHAMMADBHAI NASHUMIYA
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August 25, 2008 |
SITABEN SHANKARJI LALLUJI THAKORE Vs. COMMISSIONER OF POLICE
|
January 16, 2008 |
SITASINH BABBANSINH Vs. VIRENDRA BAHUDAR BHADRIPRASAD
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June 19, 2008 |
SKY OXYGEN Vs. COMMISSIONER ELECTRICITY DUTY
|
May 2, 2008 |
SMITA SIMON MACWAN Vs. SANJAY JOSEPH MACWAN
|
July 31, 2008 |
SMITA TRUST Vs. COMMISSIONER OF INCOME TAX
|
March 4, 2008 |
SN SOPARKAR Vs. MAUNA BHATT
|
July 2, 2008 |
SOHAM SANATBHAI SHUKLA Vs. STATE OF GUJARAT
|
February 5, 2008 |
SOMA TEXTILE AND INDUSTRY LIMITED Vs. OMPRAKASH BABULAL SOMANI
|
November 19, 2008 |
SOMABHAI ARJANBHAI MAHIDA Vs. STATE OF GUJARAT
|
November 17, 2008 |
SOMABHAI BABUBHAI PARMAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
|
July 4, 2008 |
SOMABHAI HATHIBHAI DAMOR Vs. STATE OF GUJARAT
|
August 26, 2008 |
SOMABHAI JIVABHAI KHIMSURIA Vs. STATE OF GUJARAT
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November 26, 2008 |
SOMABHAI KANTIBHAI JADEJA THRORAMESHBHAI RAMSINGBHAI RATHOD Vs. COMMISSIONER OF POLICE
|
August 6, 2008 |
SOMABHAI PRAGJIBHAI Vs. STATE OF GUJARAT
|
December 23, 2008 |
SOMABHAI RANCHHODBHAI DHOLIYA PATEL Vs. STATE OF GUJARAT
|
February 8, 2008 |
SOMABHAI SAVABHAI MAKWANA Vs. STATE OF GUJARAT
|
December 24, 2008 |
SOMNATH ENTERPRISE Vs. STATE OF GUJARAT
|
February 19, 2008 |
SOMNATH STEEL AND PRINTERS THROUGH RAJENDRA M RATH Vs. COMMISSIONER OF SALES TAX
|
January 22, 2008 |
SONABEN WD/O BACHUBHAI MANSINGBHAI RAJPUT Vs. STATE OF GUJARAT
|
July 22, 2008 |
SONALBEN D/O JANARDAN BABURAOPATIL AND W/O SANTOSHBHAI SON Vs. COMMISSIONER OF POLICE
|
February 13, 2008 |
SONALBEN DEEPAKBHAI THAKKAR Vs. MAHESHKUMAR DHIRAJLAL KANABAR
|
August 22, 2008 |
SONALBEN SASHIKANT BHATT Vs. STATE OF GUJARAT
|
November 14, 2008 |
SONGADH MAHILA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
January 30, 2008 |
SONI RAMESHCHANDRA PRABHUDAS Vs. KOLI MANDA KARSAN
|
August 12, 2008 |
SONI SWETA N Vs. STATE OF GUJARAT
|
April 16, 2008 |
SONIBEN GUNVANTLAL BACHUJI THAKORE Vs. STATE OF GUJARAT
|
February 14, 2008 |
SONIBEN WD/O MOTIBHAI TEJABHAIWAGHELA Vs. STATE OF GUJARAT
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June 24, 2008 |
SORAMBEN W O NAGJI CHELAJI THAKOR Vs. COMMISSIONER OF POLICE
|
October 13, 2008 |
SOYALA SEVA SAHKARI MANDLI LTD Vs. STATE OF GUJARAT
|
March 11, 2008 |
SPECIAL LAND ACQ OFFICER Vs. PRABHATSANG SHIVUBHAI
|
July 21, 2008 |
SPECIAL LAND ACQ OFFICER Vs. AMINA HASAN ALI
|
July 9, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVABHAI JOITARAM PATEL
|
August 11, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. IBRAHIM ISAP ALI
|
May 2, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. VISHNUBHAI MAGANDAS PATEL
|
September 18, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. VALI ADAM ASMAL BHAIJI
|
December 3, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. PRABHATSINH KHUMANSINH
|
July 2, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. HARIBHAI RANCHHODBHAI
|
June 24, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. HEIRS OF KASAM BAGAS JAFAR KASAM
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. RANCHHODBHAI CHATURBHAI
|
July 2, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. SALIMBHAI UMARBHAI
|
July 1, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. PACHANBHAI PARAMABHAI
|
July 2, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. JESHABHAI TIRKAMBHAI
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. SHIVABHAI VASHRAMBHAI
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. BHOLABHAI RAMJIBHAI
|
February 8, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. LALBHAI GANESHBHAI
|
February 12, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. SURAJBEN TEJAJI
|
July 14, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. CHAUHAN ABHESANG HEMATSANG
|
July 3, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. INDRAVADAN NARSINHBHAI PATEL
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. KHODABHAI MAHADEVBHAI
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. KALUBHAI KARSHANBHAI
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. NANUBHAI JETHABHAI
|
July 4, 2008 |
SPECIAL LAND ACQUISITION OFFICER Vs. KUKABHAI HIPABHAI
|
July 2, 2008 |
SPECIAL LAQ OFFICER Vs. BIHOLA RANJITSINH AMARSINH
|
August 4, 2008 |
SPECIAL OFFICER DIRECTOR OF HIGHER EDUICATION Vs. VIKAS EDUCATION TRUST
|
October 21, 2008 |
SPECIAL PRINTS LTD. Vs. UNION OF INDIA
|
July 30, 2008 |
SPL LAND ACQ OFFICER Vs. IBRAHIMBHAI VALIBHAI DILIP
|
May 2, 2008 |
SPL LAQ OFFICER Vs. PRUTHVISINH GOPALSINH ZALA
|
January 22, 2008 |
SPL LAQ OFFICER Vs. KALIDAS MOHANLAL SHAH
|
January 22, 2008 |
SRI ADARSH SANSKAR DHAM Vs. SATE OF GUJARAT
|
January 9, 2008 |
SRVANSING OMKARSING RATHOD Vs. STATE OF GUJARAT
|
October 20, 2008 |
STANDAR CHARTERED BANK Vs. APPLITECH SOLUTION LTD
|
November 28, 2008 |
STATE BANK OF INDIA Vs. OFFICIL LIQUIDATOR OF COMMERCIAL AHMEDABAD MIL LS CO
|
September 26, 2008 |
STATE BANK OF INDIA Vs. CHEMITES CORPORATION & ORS
|
May 8, 2008 |
STATE BANK OF INDIA Vs. O L OF NEW GUJARAT SYNTHETICS LTD
|
December 5, 2008 |
STATE BANK OF SAURASHTRA Vs. D M MEHTA
|
June 19, 2008 |
STATE BANK OF SAURASTRA Vs. RASHMIKANT G DAVE
|
March 4, 2008 |
STATE OF GUJ Vs. SAIYADALI MAYUDIN KADARI
|
October 6, 2008 |
STATE OF GUJAARAT Vs. RABARI GOVIND JAGMALBHAI VAGADIA
|
August 26, 2008 |
STATE OF GUJARAT Vs. AMBALAL MOHANLAL PATEL
|
March 7, 2008 |
STATE OF GUJARAT Vs. JAGDISHBHAI MANSUKHBHAI CHHAPIYA
|
March 13, 2008 |
STATE OF GUJARAT Vs. RAMANANDI SADHU RAMESHBHAI @ PRAVINBHAI POPATLAL
|
March 10, 2008 |
STATE OF GUJARAT Vs. PATEL KANJIBHAI VALJIBHAI
|
February 20, 2008 |
STATE OF GUJARAT Vs. PRAGJI TULSI
|
June 27, 2008 |
STATE OF GUJARAT Vs. VITTHALBHAI SOMABHAI
|
February 19, 2008 |
STATE OF GUJARAT Vs. HIRANAND @ RAMESH ISHWARDAS JAISINDHANI
|
February 7, 2008 |
STATE OF GUJARAT Vs. KRISHNALAL G PANDYA
|
August 12, 2008 |
STATE OF GUJARAT Vs. BHAGWANJI VALLABHDAS
|
February 18, 2008 |
STATE OF GUJARAT Vs. KHANT CHANA RAGHAV
|
January 30, 2008 |
STATE OF GUJARAT Vs. KALABHAI DOSABHAI LAKHANI(HATI DARBAR)
|
June 17, 2008 |
STATE OF GUJARAT Vs. ARVINDBHAI JAGJIVAN
|
January 8, 2008 |
STATE OF GUJARAT Vs. DIPAKBHAI ISHWARBHAI BHAGAT
|
October 6, 2008 |
STATE OF GUJARAT Vs. PRATAPBHAI KOYABHAI SOLANKI
|
June 27, 2008 |
STATE OF GUJARAT Vs. PRATIPAL SINH @ KANIYASINH
|
July 11, 2008 |
STATE OF GUJARAT Vs. PANDYA MAHASHANKAR TULJARAM
|
July 14, 2008 |
STATE OF GUJARAT Vs. JAMALBHAI RAHEMANBHAI
|
February 18, 2008 |
STATE OF GUJARAT Vs. DINSHBHAI AMRABHAI VAGHARI
|
June 20, 2008 |
STATE OF GUJARAT Vs. DABHI GOVINDJI MASANGJI
|
February 19, 2008 |
STATE OF GUJARAT Vs. RASULBHAI BHIKHABHAI GARASIA TANDALAJA
|
August 27, 2008 |
STATE OF GUJARAT Vs. ANUP VITTHALBHAI SHAH
|
February 7, 2008 |
STATE OF GUJARAT Vs. ABHU JUMA MUSALMAN
|
August 12, 2008 |
STATE OF GUJARAT Vs. MUNNA @ MUSTAQ G SHAIKH
|
August 6, 2008 |
STATE OF GUJARAT Vs. MUKESHGIRI SOMGIRI GOSWAMI
|
June 27, 2008 |
STATE OF GUJARAT Vs. SHANTABEN S DAVE
|
June 18, 2008 |
STATE OF GUJARAT Vs. MOMIN AMIRALI MOHMEDBHAI
|
June 30, 2008 |
STATE OF GUJARAT Vs. FAKIR RASULSHA MOHMEDSHA
|
August 7, 2008 |
STATE OF GUJARAT Vs. JAKIRHUSAIN SAMSUDDIN SHAIKH
|
March 11, 2008 |
STATE OF GUJARAT Vs. SATTARBHAI ISHABHAI
|
July 14, 2008 |
STATE OF GUJARAT Vs. SALIMMIYA MIYASAB KURESHI
|
March 12, 2008 |
STATE OF GUJARAT Vs. SHATRUNJAYA EXPRESSOR LTD
|
February 10, 2008 |
STATE OF GUJARAT Vs. HASHMUKH JAYANTILAL CHAUHAN
|
February 19, 2008 |
STATE OF GUJARAT Vs. GORDHANBHAI BAVANJIBHAI TOPIA
|
March 14, 2008 |
STATE OF GUJARAT Vs. BUDHIABHAI M VARLO
|
August 7, 2008 |
STATE OF GUJARAT Vs. PRAGNESH @ PINTUBHAI MOHANBHAIPATEL
|
March 12, 2008 |
STATE OF GUJARAT Vs. HARIJAN BHALA TEJA
|
July 15, 2008 |
STATE OF GUJARAT Vs. SARDARSINH JAWANSINH PARMAR
|
July 7, 2008 |
STATE OF GUJARAT Vs. BAROT MANGALDAS CHIMANLAL
|
October 22, 2008 |
STATE OF GUJARAT Vs. NATHABHAI MANENDBHAI ODEDARA
|
January 10, 2008 |
STATE OF GUJARAT Vs. RAMESH BHAI MAGANLAL VADERIA
|
January 8, 2008 |
STATE OF GUJARAT Vs. PRAGNESHKUMAR KISHORBHAI PATEL
|
January 16, 2008 |
STATE OF GUJARAT Vs. KIRANBHAI KANUBHAI PRAJAPATI
|
February 14, 2008 |
STATE OF GUJARAT Vs. KIRIT ALIAS MUNNO ALIAS KALI MAHADEVBHAI NANERA
|
February 5, 2008 |
STATE OF GUJARAT Vs. M N DINESH
|
January 25, 2008 |
STATE OF GUJARAT Vs. MANUBHAI CHUNILAL PANCHAL
|
May 1, 2008 |
STATE OF GUJARAT Vs. SHARMA CHIMALAL CHHANALAL
|
February 20, 2008 |
STATE OF GUJARAT Vs. RABARI JAYRAMBHAI HARJIBHAI
|
August 12, 2008 |
STATE OF GUJARAT Vs. ABIMABHAI JAYRAMBHAI MAHESHWARI
|
August 27, 2008 |
STATE OF GUJARAT Vs. SANTOSHKUMAR KASHIKUMAR HARIJAN
|
October 24, 2008 |
STATE OF GUJARAT Vs. KARDIYA JESING PARBAT
|
July 14, 2008 |
STATE OF GUJARAT Vs. NARENDRA K AMIN
|
January 25, 2008 |
STATE OF GUJARAT Vs. MADHAJI PUNMJI THAKORE
|
July 17, 2008 |
STATE OF GUJARAT Vs. USMANGANI NOORMAHAMMAD SHAIKH
|
July 7, 2008 |
STATE OF GUJARAT Vs. SHANTILAL MANGILAL SHAH
|
December 4, 2008 |
STATE OF GUJARAT Vs. VRUJLAL BHAGWANBHAI PATEL
|
August 12, 2008 |
STATE OF GUJARAT Vs. ARJANBHAI JAYMALBHAI RABARI
|
January 8, 2008 |
STATE OF GUJARAT Vs. AMARBHAI MOHANBHAI YADAV
|
June 23, 2008 |
STATE OF GUJARAT Vs. MAHESHBHAI RAVJIBHAI PATEL
|
February 18, 2008 |
STATE OF GUJARAT Vs. PUNJAJI MUDUJI CHUDASAMA DARBAR
|
August 6, 2008 |
STATE OF GUJARAT Vs. HARISH B MORE
|
October 6, 2008 |
STATE OF GUJARAT Vs. KANJI KHIMJI @ FARKO
|
July 18, 2008 |
STATE OF GUJARAT Vs. PATEL SHAVJI CHHAGAN
|
July 8, 2008 |
STATE OF GUJARAT Vs. KOLI BHANA SAVJI
|
July 29, 2008 |
STATE OF GUJARAT Vs. MAHOBATSINH JETHUBHA JADEJA
|
August 6, 2008 |
STATE OF GUJARAT Vs. KANUBHAI PUNJABHAI BHARWAD
|
June 27, 2008 |
STATE OF GUJARAT Vs. HANU DHARSI VAGHRI
|
February 27, 2008 |
STATE OF GUJARAT Vs. BHAGUBHAI CHHAGANBHAI GHODIA PATEL
|
February 25, 2008 |
STATE OF GUJARAT Vs. SHABBIRBHAI ALIAS KALUBIHARI ALIAS REHMATALI SIKANDAR ALIAS RAJAK ALIAS YAKUB SHEKH
|
February 18, 2008 |
STATE OF GUJARAT Vs. CHANDUBHAI DAHYABHAI SOLANKI
|
August 1, 2008 |
STATE OF GUJARAT Vs. VRUJMOHAN @ BRIJU RAMKRUSHNA GUPTA
|
July 8, 2008 |
STATE OF GUJARAT Vs. MANGALABEN MUKUNDRAI SINDHAV
|
February 19, 2008 |
STATE OF GUJARAT Vs. PRAVINSINH CHANDAJI RAJPUT
|
June 23, 2008 |
STATE OF GUJARAT Vs. JAYANTILAL RANCHHODBHAI DHUVAD
|
July 8, 2008 |
STATE OF GUJARAT Vs. SAHEBRAO UKHADU
|
March 11, 2008 |
STATE OF GUJARAT Vs. PRABHASHANKAR BHIKHALAL
|
October 22, 2008 |
STATE OF GUJARAT Vs. AGRO CHEM INDUSTRIES
|
July 24, 2008 |
STATE OF GUJARAT Vs. NIYAZ AHEMAD @ PUTYTUSAUD AHMAD SHAIKH
|
February 20, 2008 |
STATE OF GUJARAT Vs. SURYAKANT P PATEL
|
January 15, 2008 |
STATE OF GUJARAT Vs. NAVINBHAI SHANTILAL PATEL
|
March 10, 2008 |
STATE OF GUJARAT Vs. SHANKARBHAI TRIKAMBHAI VASAVA
|
February 26, 2008 |
STATE OF GUJARAT Vs. DHIRUBHAI G PATEL
|
July 8, 2008 |
STATE OF GUJARAT Vs. MANISHBHAI AJITBHAI PATEL
|
February 7, 2008 |
STATE OF GUJARAT Vs. KOLI MOHAN SHARDUL
|
July 23, 2008 |
STATE OF GUJARAT Vs. BHIKHUMIYA H SAIYED
|
July 14, 2008 |
STATE OF GUJARAT Vs. AALA NATHUBHAI
|
July 2, 2008 |
STATE OF GUJARAT Vs. SHAKTI DEVRAM TANK
|
December 26, 2008 |
STATE OF GUJARAT Vs. N V ASHAR
|
November 27, 2008 |
STATE OF GUJARAT Vs. FIRDAUSHUSEIN HUSEINMIYA SAIYAD
|
August 13, 2008 |
STATE OF GUJARAT Vs. SUKHABHAI DEVABHAI PISARA
|
August 4, 2008 |
STATE OF GUJARAT Vs. PATEL CHAGAN KALA
|
July 8, 2008 |
STATE OF GUJARAT Vs. CHIMANLAL MADHAVJI BHUTT
|
February 15, 2008 |
STATE OF GUJARAT Vs. IMTIAZ MUSEJI SHAIKH
|
January 30, 2008 |
STATE OF GUJARAT Vs. RAJURAI BHILARAY JAYSWAL
|
December 22, 2008 |
STATE OF GUJARAT Vs. KATHI RANUBHA DADBHAI SANKLI
|
August 5, 2008 |
STATE OF GUJARAT Vs. KHODABHAI K GADHVI
|
August 26, 2008 |
STATE OF GUJARAT Vs. BHUPENDRA C SHAH
|
June 24, 2008 |
STATE OF GUJARAT Vs. LAGHADHIRBHAI VAGHJIBHAI PRAJAPATI
|
March 12, 2008 |
STATE OF GUJARAT Vs. KOMALSINH SURENDRASINH TOMAR
|
March 25, 2008 |
STATE OF GUJARAT Vs. CHAMPALAL GEKCHAND PAREKH
|
March 14, 2008 |
STATE OF GUJARAT Vs. BHARWAD MERAMAN NATHABHAI
|
March 13, 2008 |
STATE OF GUJARAT Vs. LAXMAN SINGH CHANDRASINGH PADHIYAR
|
April 3, 2008 |
STATE OF GUJARAT Vs. ARJANBHAI KALABHAI RABARI
|
March 28, 2008 |
STATE OF GUJARAT Vs. LAXMANSINH CHANDRASINH PADHIYAR
|
March 30, 2008 |
STATE OF GUJARAT Vs. MUKESHKUMAR MANSUKHLAL SHAH
|
May 1, 2008 |
STATE OF GUJARAT Vs. PRAVINKUMAR BHUDERBHAI PATEL
|
May 2, 2008 |
STATE OF GUJARAT Vs. RABARI LEBABHAI MELABHAI
|
May 5, 2008 |
STATE OF GUJARAT Vs. PRADIP KUMAR VRAJLAL KANDOI
|
April 30, 2008 |
STATE OF GUJARAT Vs. SHANKARLAL PREMJI GANATRA
|
April 30, 2008 |
STATE OF GUJARAT Vs. DIPAK KUMAR MADHUSUDANBHAI GANDHI
|
April 25, 2008 |
STATE OF GUJARAT Vs. SHAHNAWAZ ABDULGAFUR BHATTI
|
April 22, 2008 |
STATE OF GUJARAT Vs. MERUBHA PRABHATSANG
|
May 16, 2008 |
STATE OF GUJARAT Vs. ASHOKBHAI KUBERBHAI SOLANKI
|
May 16, 2008 |
STATE OF GUJARAT Vs. PATEL ASHWINKUMAR RANCHODBHAI
|
May 15, 2008 |
STATE OF GUJARAT Vs. JAVEDKHAN ALIAS JAHIDKHAN AZIZKHAN PATHAN
|
June 16, 2008 |
STATE OF GUJARAT Vs. PATEL MAHESHBHAI RANCHHODBHAI
|
June 16, 2008 |
STATE OF GUJARAT Vs. AMARSING RUPSING MAHIDA
|
June 16, 2008 |
STATE OF GUJARAT Vs. BAKIRBHAI FAKRUDDIN BAJI
|
May 9, 2008 |
STATE OF GUJARAT Vs. MAHANT SHRI KALYANDASJI GOMTIDASJI
|
August 4, 2008 |
STATE OF GUJARAT Vs. AMBALA MATHURBHAI PATEL
|
August 8, 2008 |
STATE OF GUJARAT Vs. AHER HAMIR KALA
|
August 8, 2008 |
STATE OF GUJARAT Vs. GOVINDJI MASANGI DABHI
|
August 13, 2008 |
STATE OF GUJARAT Vs. BHARTIBEN A SHETTY
|
August 22, 2008 |
STATE OF GUJARAT Vs. AMINABEN YUSUFBHAI ABDULBHAI SHAIKH
|
September 5, 2008 |
STATE OF GUJARAT Vs. KANJIBHAI ARJUNBHAI OWNER AND VENDER
|
September 15, 2008 |
STATE OF GUJARAT Vs. PANDYA VIPULKUMAR DINESHCHANDRA
|
September 2, 2008 |
STATE OF GUJARAT Vs. AMARNATH SUKHARI YADAV
|
July 10, 2008 |
STATE OF GUJARAT Vs. HARESHBHAI T PARMAR
|
July 10, 2008 |
STATE OF GUJARAT Vs. KOLI KANA PARBAT BELGAM
|
July 11, 2008 |
STATE OF GUJARAT Vs. DIPAKKUMAR JAYSUKHLAL BHATT
|
July 15, 2008 |
STATE OF GUJARAT Vs. HATHISINH A PARMAR
|
July 23, 2008 |
STATE OF GUJARAT Vs. DIPAK KUMAR MOHANBHAI JADAV
|
July 8, 2008 |
STATE OF GUJARAT Vs. CHHAGANBHAI GOVINDBHAI MEVADA
|
July 8, 2008 |
STATE OF GUJARAT Vs. RAJENDRA SADANAND SHARMA
|
June 24, 2008 |
STATE OF GUJARAT Vs. RAMJIBHAI PIRABHAI RAJPUT
|
June 26, 2008 |
STATE OF GUJARAT Vs. HIRASING SHAMBHUSING SENGAR
|
September 23, 2008 |
STATE OF GUJARAT Vs. PIHLABHAI RAMABHAI AHIR
|
September 19, 2008 |
STATE OF GUJARAT Vs. SHYAMLAL KISHANLAL AGRAVAL
|
September 17, 2008 |
STATE OF GUJARAT Vs. PRABHATSINH BHULABHAI PARMAR
|
September 17, 2008 |
STATE OF GUJARAT Vs. KIRITKUMAR CHANDULAL PATEL
|
September 17, 2008 |
STATE OF GUJARAT Vs. VIJAYKUMAR DUHANATH RAY
|
September 16, 2008 |
STATE OF GUJARAT Vs. PUSHPABEN V BHATIA
|
October 7, 2008 |
STATE OF GUJARAT Vs. DAYABEN DIPAKKUMAR PRAJAPATI
|
October 22, 2008 |
STATE OF GUJARAT Vs. HITESH KUMAR MADHUSUDAN ADHVARYU
|
October 17, 2008 |
STATE OF GUJARAT Vs. RANAJI MANSUNGJI THAKOR
|
October 14, 2008 |
STATE OF GUJARAT Vs. MAHASHANKAR DINMANISHANKAR PUROHIT
|
November 10, 2008 |
STATE OF GUJARAT Vs. RAVJI MANUBHAI PAWAR
|
November 10, 2008 |
STATE OF GUJARAT Vs. ANIL J JHATAKIA
|
November 28, 2008 |
STATE OF GUJARAT Vs. JAYESHKUMAR SHANTILAL PANCHAL
|
November 14, 2008 |
STATE OF GUJARAT Vs. PUNJIBEN LALLUBHAI JAMABHAI
|
December 12, 2008 |
STATE OF GUJARAT Vs. JITENDRA CHHABILDAS DAVE
|
December 8, 2008 |
STATE OF GUJARAT Vs. GIJUBHAI MOTIBHAI PATEL
|
December 11, 2008 |
STATE OF GUJARAT Vs. GUJARAT REVENUE TRIBUNAL
|
December 18, 2008 |
STATE OF GUJARAT Vs. SUBHASH MAHESHBHAI MAGANBHAIKOLI PATEL
|
December 15, 2008 |
STATE OF GUJARAT Vs. SANAND TEXTILE INDUSTRIES LTD
|
December 16, 2008 |
STATE OF GUJARAT Vs. O.L. OF GSTC LTD.
|
March 5, 2008 |
STATE OF GUJARAT Vs. O.L. OF KENGOLD (INDIA) LTD.
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May 15, 2008 |
STATE OF GUJARAT Vs. GORDHANBHAI JASMATBHAI
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December 29, 2008 |
STATE OF GUJARAT Vs. BABUBHAI SHANKARBHAI SOLANKI
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December 29, 2008 |
STATE OF GUJARAT Vs. AHER VIJSUR DHAND ISHWARIA
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August 27, 2008 |
STATE OF GUJARAT Vs. KOLI SAVJIBHAI GANDABHAI
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December 29, 2008 |
STATE OF GUJARAT Vs. RAMESHBHAI BABARBHAI TADPADA VAGHARI
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February 12, 2008 |
STATE OF GUJARAT Vs. IBRAHIM UMARJI ISAP VORA PATEL
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March 14, 2008 |
STATE OF GUJARAT Vs. HITESHBHAI BABUBHAI PATEL
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October 14, 2008 |
STATE OF GUJARAT Vs. ISMAIL IBRAHIM SAKHIDAS @ JAGGU
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July 8, 2008 |
STATE OF GUJARAT Vs. CHAUHAN JORUBHA HARISINH
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July 8, 2008 |
STATE OF GUJARAT Vs. BUDDHDEV M VASAVA
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September 16, 2008 |
STATE OF GUJARAT Vs. JETHISINH KULUBAVA PADHIYAR
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April 30, 2008 |
STATE OF GUJARAT Vs. VENDOR SATISBHAI MANGILAL SONI
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January 8, 2008 |
STATE OF GUJARAT Vs. THAKORE DASHRATHJI SHIVUJI
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October 15, 2008 |
STATE OF GUJARAT Vs. HITESHKUMAR NANDLAL TANNA
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March 10, 2008 |
STATE OF GUJARAT Vs. BABUBHAI B NAIK
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August 25, 2008 |
STATE OF GUJARAT Vs. BHAGUBHAI NARSAIBHAI PATEL
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August 8, 2008 |
STATE OF GUJARAT Vs. SAVJIBHAI PARSHOTTAMBHAI KAGTHARA
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August 14, 2008 |
STATE OF GUJARAT Vs. CHAUHAN MOHMAD HANIF
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February 8, 2008 |
STATE OF GUJARAT Vs. SALIM MOHMMED @ SALIM MUSIDSHA @ MEHBOOB SAIYED
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August 27, 2008 |
STATE OF GUJARAT Vs. DIPESHBHAI V SHAH
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January 9, 2008 |
STATE OF GUJARAT Vs. VITHHALBHAI PUNAMBHAI
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January 8, 2008 |
STATE OF GUJARAT Vs. RAVJIBHAI BABUBHAI
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July 15, 2008 |
STATE OF GUJARAT Vs. RAVAL SURYAKANT KESHVALAL
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June 30, 2008 |
STATE OF GUJARAT Vs. JAYANTIBHAI SHANKARLAL PANCHAL
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February 20, 2008 |
STATE OF GUJARAT Vs. MAFATBHAI @ MANSING MAGANBHAI PARMAR
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August 7, 2008 |
STATE OF GUJARAT Vs. KRISHNA ENGINEERING WORKS
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March 13, 2008 |
STATE OF GUJARAT Vs. SURENDRABHAI @ S P PANCHABHAI PATEL
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March 3, 2008 |
STATE OF GUJARAT Vs. RAMESH BHOGILAL GANDHI
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February 7, 2008 |
STATE OF GUJARAT Vs. JAISUKH VALLABH HINGU
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October 7, 2008 |
STATE OF GUJARAT Vs. C R GANDHI
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April 23, 2008 |
STATE OF GUJARAT Vs. KANUBHAI PRATAPRAI THAKKAR
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February 7, 2008 |
STATE OF GUJARAT Vs. ASHOKHBHAI PATEL
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February 8, 2008 |
STATE OF GUJARAT Vs. CHANDRAKANT @ CHARKHI SHANKARRAO SETARKAR
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August 27, 2008 |
STATE OF GUJARAT Vs. HARIJAN KANA MALDE AND OTHERS
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August 1, 2008 |
STATE OF GUJARAT Vs. SHANKERBHAI KALUBHAI RAVAL
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July 11, 2008 |
STATE OF GUJARAT Vs. MANGALBHAI JHINABHAI RATHOD
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August 4, 2008 |
STATE OF GUJARAT Vs. THAKOR NATHAJI KESHAJI
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August 28, 2008 |
STATE OF GUJARAT Vs. GUMANBHAI CHHITABHAI VASAVA
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July 7, 2008 |
STATE OF GUJARAT Vs. MUMABHAI GELABHAI BHARVAD
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April 28, 2008 |
STATE OF GUJARAT Vs. ANWARMIYA M SHEIKH
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July 25, 2008 |
STATE OF GUJARAT Vs. HARIJAN GOVINDBHAI
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July 22, 2008 |
STATE OF GUJARAT Vs. M P UDHYOG
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February 6, 2008 |
STATE OF GUJARAT Vs. LALLUBHAI MAGANBHAI BARIYA
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March 7, 2008 |
STATE OF GUJARAT Vs. ROHITBHAI A SHAH
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July 24, 2008 |
STATE OF GUJARAT Vs. ANOPSINH DHULSINH CHAUHAN
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January 8, 2008 |
STATE OF GUJARAT Vs. AGAINSINH KASHNABHAI PALAS
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January 11, 2008 |
STATE OF GUJARAT Vs. SHAMBHUBHAI HIRABHAI MAKANI
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March 13, 2008 |
STATE OF GUJARAT Vs. PRAKASHBHAI NANSING SOLANKI
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September 15, 2008 |
STATE OF GUJARAT Vs. KANTABEN WD/O PADHIYAR KANUBHAI
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August 25, 2008 |
STATE OF GUJARAT Vs. AMARSINH RANCHHODBHAI PARMAR
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September 25, 2008 |
STATE OF GUJARAT MAHESHBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
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March 3, 2008 |
STATE OF GUJARAT ON BEHALF OF SATISHCHANDRA Vs. AKIL ABBASBHAI KAPADIYA
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December 2, 2008 |
STATE OF GUJARAT THRO EXECUTIVE ENGINEER Vs. AJAYKUMAR GAJENDRAPRASAD MEHTA
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July 1, 2008 |
STATE OF GUJARAT THRO' SPECIAL Vs. KESARISHINH HIMMATSINH SINCE DECD
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September 30, 2008 |
STATE OF GUJART Vs. PRAJAPATI AMRATLAL NATVARLAL
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February 8, 2008 |
STATE OF GUJRAT Vs. KIRIT KUMAR BHIKHABHAU VALA
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February 29, 2008 |
STATE OF JAMMU AND KASHMIR Vs. HILAL AHMED MIR
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July 9, 2008 |
STEVAN CHHOTABHAI RAJWADI Vs. STATE OF GUJARAT
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October 20, 2008 |
STHANAKVASI JAIN MOTA SANGH Vs. RAMESHCHANDRA MULSHANKER DHEDHI
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March 28, 2008 |
SUBHASAY BARA CONSTABLE Vs. UNION OF INDIA
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January 28, 2008 |
SUBHASH DOLATRAY BHOJWANI Vs. STATE OF GUJARAT
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August 27, 2008 |
SUDARSAN TRADING COMPANY LIMITED Vs. JAYANTILAL MOHANLAL MODI
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July 8, 2008 |
SUDESH BASRU FULCHAND TAMAICHE Vs. STATE OF GUJARAT
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August 6, 2008 |
SUDHABEN ALIAS SALMABEN BABUBHAI IMAMUDDIN SHEKH Vs. COMMISSIONER OF POLICE
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April 17, 2008 |
SUDHABEN KANTILAL SHAH Vs. STATE OF GUJARAT
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October 14, 2008 |
SUDHANSU S PATEL Vs. GSRTC THRO
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September 17, 2008 |
SUDHIRBHAI NAGINDAS DOSHI Vs. STATE BANK OF INDIA
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September 1, 2008 |
SUFIYABANU INAYTULLA ANSARI Vs. STATE OF GUJARAT
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June 10, 2008 |
SUFIYABANU W/O ABDULHUSEN NANEMIYA SAIYED Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 17, 2008 |
SUKHABHAI LAXMANBHAI CHAUHAN Vs. TATA CHEMICALS LIMITED
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November 28, 2008 |
SUKHADIA JAMNADAS MAGANLAL Vs. INCOME TAX OFFICER
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July 30, 2008 |
SULEMAN MOHMED UMAR ALI CHHABU Vs. GULAM AHMED UMARJI ALI CHHABU
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October 20, 2008 |
SULEMANBHAI HUSAINBHAI VANAT Vs. DIVISIONAL CONTROLLER
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July 14, 2008 |
SULOCHNA ALIAS AKKABEN Vs. STATE OF GUJARAT
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May 9, 2008 |
SULTANA RASULKHAN PATHAN Vs. COMMISSIONER OF POLICE OF CITY OF VADODARA
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June 16, 2008 |
SUMANBEN Vs. STATE OF GUJARAT
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February 20, 2008 |
SUMANBEN KUMARBHAI DAVE Vs. DEPUTY COLLECTOR
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January 24, 2008 |
SUMANBHAI DALUBHAI TANDEL Vs. STATE OF GUJARAT
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March 5, 2008 |
SUMILON PLASTIC PRIVATE LTD Vs. STATE
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October 14, 2008 |
SUMITRABEN @ SUMI W/O MAHESHBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
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March 3, 2008 |
SUMITRABEN KIRITBHAI PATEL Vs. STATE OF GUJARAT
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June 24, 2008 |
SUMITRABEN VIRSINGBHAI MAVI Vs. STATE OF GUJARAT
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August 6, 2008 |
SUMITRABEN WIDOW OF RAMUJILAL VYAS Vs. STATE OF GUJARAT
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November 25, 2008 |
SUMLABHAI PARSINGBHAI RATHWA Vs. STATE OF GUJARAT
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August 12, 2008 |
SUN COMMUNICATION Vs. MUNICIPAL COMMISSIONER
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January 29, 2008 |
SUN STAR FUTURE WOOD LTD Vs. AUTHORISED OFFICER STRESSED ASSETS STABILISATION
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January 29, 2008 |
SUNANDABEN SANJAY PATIL Vs. SANJAY NARAYAN PATIL
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July 11, 2008 |
SUNDERDAS VITHALDAS TEKWANI AND ORS Vs. STATE OF GUJARAT AND ORS
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August 4, 2008 |
SUNIL Vs. STATE OF GUAJRAT
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May 14, 2008 |
SUNIL NATWARLAL PATEL Vs. STATE OF GUJARAT
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April 2, 2008 |
SUNIL S/O DINDAYAL SHARMA ACTUAL NAME OF DETENUE MOHAMM Vs. COMMISSIONER OF POLICE
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March 19, 2008 |
SUNIL V SHAH Vs. STATE OF GUJARAT
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February 29, 2008 |
SUNIL VIRJIBHAI THAKORE Vs. COMMISSIONER OF POLICE
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July 8, 2008 |
SUNILBHAI CHHANALAL SONI Vs. STATE OF GUJARAT
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September 30, 2008 |
SUNILBHAI FAKIRBHAI HARIJAN Vs. STATE OF GUJARAT
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August 13, 2008 |
SUNITA ALIAS SHOBHA DILIP PATIL Vs. COMMISSIONER OF POLICE
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April 16, 2008 |
SUNITABEN VIJAY HARICHANDRA BATUNGE Vs. STATE OF GUJARAT
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January 25, 2008 |
SUNKIBEN LALLUBHAI NURJIBHAI PALAS Vs. STATE OF GUJARAT
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May 7, 2008 |
SUNNI MUSLIM WAKAF COMMITTEE Vs. STATE OF GUJARAT
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December 8, 2008 |
SUO MOTU Vs. STATE OF GUJARAT
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September 30, 2008 |
SUO MOTU Vs. STATE OF GUJARAT
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October 24, 2008 |
SUPER INDUSTRIES Vs. UNION OF INDIA
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July 10, 2008 |
SUPERINTENDING ENGINEER Vs. AGRICULTURAL AND RURAL LABOUR ASSOCIATION
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October 6, 2008 |
SURABHI CHEMICALS AND INVESTMENTS LIMITED Vs. STATE
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October 14, 2008 |
SURAJ CORPORATION Vs. UNION OF INDIA
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April 21, 2008 |
SURAT AMMONIA SUPPLY COMPANY Vs. HIMANSHU JAYANTILAL JOSHI
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March 12, 2008 |
SURAT MAHANAGAR PALIKA SEVA SADAN Vs. ZAVERBHAI NANDIBHAI NANDU
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December 18, 2008 |
SURAT MUNICIPAL CORPO Vs. RAMESH CHANDRA ISHWARLAL
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August 6, 2008 |
SURENDRA J KOTWAL Vs. ORIENTAL BANK OF COMMERCE
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January 7, 2008 |
SURENDRA KANAIYALAL SHARMA Vs. STATE OF GUJARAT
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April 21, 2008 |
SURENDRABHAI CHUNILAL SHETH Vs. ORIENTAL INSURANCE CO LTD
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May 7, 2008 |
SURENDRABHAI GIRDHARLAL PALA Vs. DEPUTY COLLECTOR- STAMP DUTY VALUATION CITY
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July 22, 2008 |
SURESH @ GADHO GHANSIRAM HARIRAM Vs. COMMISSIONER OF POLICE
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May 6, 2008 |
SURESH BALUBHAI PARMAR Vs. STATE OF GUJARAT
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August 4, 2008 |
SURESH CHANDRA LALBHAI DESAI Vs. OFFICIAL LIQUIDATOR
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April 17, 2008 |
SURESH MANGALDAS HADIYAL Vs. STATE OF GUJARAT
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June 18, 2008 |
SURESH RAMJIBHAI RATHOD Vs. STATE OF GUJARAT
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January 22, 2008 |
SURESH SHIVKUMAR JOSHI Vs. RANJAN RAMESHCHANDRA JOSHI
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April 16, 2008 |
SURESHBHAI @ GABHO MOHANBHAI CHAUHAN Vs. STATE OF GUJARAT
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August 8, 2008 |
SURESHBHAI ALIAS SHASHIKANTBHAI SHANKARBHAI RANA Vs. DISTRICT MAGISTRATE
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January 18, 2008 |
SURESHBHAI ISHWARBHAI PATEL Vs. DISTRICT SUPPLY OFFICER
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July 29, 2008 |
SURESHBHAI SHANKERBHAI THAKKAR Vs. COMMISSIONER OF POLICE
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February 4, 2008 |
SURESHBHAI VADILAL PATEL Vs. STATE OF GUJARAT
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March 5, 2008 |
SURESHCHANDRA MAULCHAND MENWANI Vs. RATANBEN WD/O KALABHAI RAMABHAI
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July 14, 2008 |
SURESHKUMAR CHHAGANBHAI RAVAL Vs. STATE OF GUJARAT
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November 18, 2008 |
SURESHKUMAR DHULSINH SOLANKI Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 27, 2008 |
SURPAL SINGH LADHUBHA GOHIL Vs. RALIYATBAHEN MOHANBHAI SAVLIA
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December 24, 2008 |
SURVAPUR COOPERATIVE BANK LTD Vs. RESERVE BANK OF INDIA
|
November 12, 2008 |
SURYABEN VINUBHAI CHHOTUBHAI CHUNARA Vs. STATE OF GUJARAT
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April 23, 2008 |
SURYAKANT KANTILAL LEHRI Vs. STATE OF GUJARAT
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July 15, 2008 |
SUSHILABEN KAILASH JELIYA RATHOD CHHARA Vs. STATE OF GUJARAT
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July 7, 2008 |
SUSHILABEN KANTILAL VITHLANI Vs. UNITED INDIA INSURANCE CO LTD
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June 27, 2008 |
SUSHILABEN WD/O DILIPBHAI NANUBHAI CHUNARA Vs. STATE OF GUJARAT
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August 5, 2008 |
SUSHMABEN RAJENDRAKUMAR JAISWAL Vs. RAJENDRAKUMAR RAMANLAL JAISWAL
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August 5, 2008 |
SUTHAR VALA KHUMA Vs. PATEL RAMSI DHARMA
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March 17, 2008 |
SUTLEJ TEXTILES AND INDUSTRIES LTD Vs. STATE OF GUJARAT
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April 3, 2008 |
SUVIDHA ASSOCIATION Vs. MEENA ADDL DIRECTOR OF INCOME TAX INVESTIGATION
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June 26, 2008 |
SWADIA BROTHERS ENGG PVT LTD Vs. RAJDENRA INDUKANT SWADIA
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February 28, 2008 |
SWATI ENTERPRISE Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
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July 8, 2008 |
SWEETYBEN RAJESHBHAI VASANI Vs. DEPUTY COLLECTOR
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January 24, 2008 |
SYED BABAR CHISTY SON OF SHRI HAMID CHISTY Vs. STATE OF GUJARAT
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October 13, 2008 |
T J AGRO FRTILIZERS PVT LTD Vs. DEPUTY COLLECTOR
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April 16, 2008 |
T JAYCHANDRAN Vs. CHAIRMAN
|
September 26, 2008 |
TAJ MOHAMMED FAKIR MOHAMMED Vs. IQBAL HUSSEIN MOHAMMED IBRAHIMBHAI
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September 2, 2008 |
TAKHU BHAYA SANKHI Vs. STATE OF GUJARAT
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July 25, 2008 |
TAKHUBEN ASHOKBHAI SOLANKI ALIAS BALVANTSINH KISHORSINH Vs. STATE OF GUJARAT
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February 21, 2008 |
TALASIBHAI RAMABHAI HARIJAN Vs. STATE OF GUJARAT
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December 17, 2008 |
TANSUKHBHAI SHANTIBHAI GOHEL Vs. STATE OF GUJARAT
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November 17, 2008 |
TARABEN NARANJI DHANAK Vs. GUJARAT EDUCATION SOCIETY
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January 22, 2008 |
TARACHAND RIJHUMAL NARSINGANI Vs. ADDITIONAL DEVELOPMENT COMMISSIONER
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September 9, 2008 |
TARIK FARIDBHAI SHAIKH Vs. STATE OF GUJARAT
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September 24, 2008 |
TARULATABAHEN SATISHKUMAR RANA Vs. REGIONAL PASSPORT OFFICER
|
September 1, 2008 |
TATA CHEMICALS LIMITED Vs. ANANT BALKRISHNA DAVE
|
November 17, 2008 |
TATA INTERNATIONAL LTD Vs. TRISUNS CHEMICAL INDUSTRY LTD
|
November 18, 2008 |
TEJSINGH @ POCHIYO S/O UDAJI THAKOR Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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June 20, 2008 |
TEJUMAL DAYALDAS MULANI SINDHI Vs. STATE OF GUJARAT
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February 26, 2008 |
TERU VICHHIYA BHURIYA Vs. STATE OF GUJARAT
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December 3, 2008 |
THAKKAR MAHESHKUMAR RAGHURAMBHAI Vs. DISTRICT COLLECTOR
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September 29, 2008 |
THAKOR BAKAJI BIJALJI Vs. STATE OF GUJARAT
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December 1, 2008 |
THAKOR BAKAJI ISHWARJI Vs. STATE OF GUJARAT
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July 2, 2008 |
THAKOR CHAMANJI AJMALJI Vs. STATE OF GUJARAT
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December 3, 2008 |
THAKOR JINA VERSHI Vs. STATE OF GUJRAT
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October 23, 2008 |
THAKOR SEDHAJI RAVAJI Vs. STATE OF GUJARAT
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July 25, 2008 |
THAKORBHAI MAKANBHAI PATEL Vs. STATE OF GUJARAT
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June 24, 2008 |
THAKORE BABUJI CHELAJI Vs. STATE OF GUJARAT
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May 5, 2008 |
THAKORE KALAJI JENAJI Vs. STATE OF GUJARAT
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December 12, 2008 |
THAKORE SHIVAJI PUNJAJI Vs. STATE OF GUJARAT
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November 21, 2008 |
THAKUR NARAYANSINGH SHRI JALARAM Vs. STATE OF GUJARAT
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May 15, 2008 |
TIMBADIYA ROLLER & FLOUR MILL Vs. AMRUTLAL BABULAL KUNDALIYA
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February 6, 2008 |
TRIKAMBHAI D TRAMBADIA Vs. GEETABEN P TRAMBADIA
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January 30, 2008 |
TRIPADA STONE QUARRY Vs. GUJARAT STATE FINANCE CORPORATION
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October 6, 2008 |
TRISHA INFRASTRUCTURE LIMITED Vs. RESISTRAR OF COMPANIES GUJARAT STATE AT AHMEDABAD
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July 9, 2008 |
TRISUN CHEMICAL INDUSTRIES LTD Vs. UNION OF INDIA
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August 6, 2008 |
TROIKAA PHARMACEUTICALS LTD Vs. PRO LABORATORIES LTD
|
May 15, 2008 |
TULSI CHUNILAL CHOMAL KHARVA Vs. STATE OF GUJARAT
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July 7, 2008 |
TUSHAR A BHAMBHANIYA Vs. STATE OF GUJARAT
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May 1, 2008 |
TUSHAR DEVENDRABHAI TRIVEDI Vs. STATE
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April 21, 2008 |
TUTON PHARMACEUTICALS Vs. GOA ANTIBIOTICS AND PHARMACEUTI-CALS LTD
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September 2, 2008 |
UBEDUR RAHEMAN ANISH AHMAD NAWAB Vs. STATE OF GUJARAT
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March 13, 2008 |
UDAYKUMAR D JOSHI Vs. STATE OF GUJARAT
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June 17, 2008 |
UKABHAI MORABHAI TANDEL Vs. COMPETENT AUTHORITY
|
April 17, 2008 |
ULTRATECH CEMENT LTD. Vs. UNION OF INDIA (UOI)
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September 8, 2008 |
UMAR ALLARAKHA MIYANA Vs. COMMISSIONER OF POLICE
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June 19, 2008 |
UMEDBHAI RAIMALBHAI SUTHAR Vs. STATE OF GUJARAT
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July 7, 2008 |
UMESH ALIAS BAKO PRAFULCHANDRA SHUKLA Vs. STATE OF GUJARAT
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June 23, 2008 |
UMESHKUMAR BALWANTBHAI RANA Vs. STATE OF GUJARAT
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May 8, 2008 |
UMIYA CHEM INTERMEDIATE Vs. COMMISSIONER OF CENTRAL EXCISEAND CUSTOMS
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July 22, 2008 |
UMIYA PIPE PRIVATE LIMITED A COMPANY INCORPORATED UNDER Vs. STATE OF GUJARAT
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September 24, 2008 |
UNCHIDHANAL GROUP GRAM PANCHAYAT Vs. STATE OF GUJARAT
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February 26, 2008 |
UNION BANK OF INDIA Vs. GENERAL WORKERS UNION
|
December 4, 2008 |
UNION LTD Vs. COMMISSIONER OF INCOME TAX
|
March 10, 2008 |
UNION OF INDIA Vs. M CPANDIT
|
June 16, 2008 |
UNION OF INDIA Vs. JAGDISHBHAI V JHALA
|
April 23, 2008 |
UNION OF INDIA Vs. ANKIT KANJIBHAI DARJI
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August 6, 2008 |
UNION OF INDIA Vs. NISHAN CHEMICALS
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August 8, 2008 |
UNION OF INDIA Vs. DUNGARBHAI TEJABHAI CHAUHAN
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August 8, 2008 |
UNION OF INDIA Vs. SAVITABEN RANCHODBHAI PARMAR
|
August 8, 2008 |
UNION OF INDIA Vs. KIRANBHAI MANILAL KADIA
|
August 8, 2008 |
UNION OF INDIA Vs. DHANIBEN WD O DEVJI KARSAN AYER
|
August 8, 2008 |
UNION OF INDIA Vs. BABUBHAI RAMJIBHAI PARMAR
|
August 8, 2008 |
UNION OF INDIA Vs. SAURASHTRA CHEMICALS LIMITED
|
July 31, 2008 |
UNION OF INDIA Vs. S P GAWADE ASST COMMISSIONER
|
December 2, 2008 |
UNION OF INDIA Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
|
March 13, 2008 |
UNION OF INDIA Vs. PREMLATA PANKAJKUMAR SHAH
|
March 17, 2008 |
UNION OF INDIA Vs. SATISHCHANDRA LAXMISHANKER DAVE
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July 21, 2008 |
UNION OF INDIA Vs. VIRAN A
|
December 4, 2008 |
UNION OF INDIA Vs. KAPILABEN NANDU SOLANKI WD/O LT NANDU MOHAN
|
December 5, 2008 |
UNION OF INDIA Vs. MUNIA NARENDRA KUMAR PRABHAT SINGH (SON)
|
February 12, 2008 |
UNION OF INDIA Vs. JATASHANKARSINH RAMSINH THAKUR
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February 14, 2008 |
UNION OF INDIA Vs. KANTABEN B DALAL
|
January 17, 2008 |
UNION OF INDIA Vs. BHOGILAL M DOSHI
|
October 16, 2008 |
UNION OF INDIA Vs. RK RAVAL
|
November 14, 2008 |
UNION OF INDIA THROUGH SECRETARY Vs. SUNITA PRADHAN D/O LATE S E PRADHAN
|
December 15, 2008 |
UNION OF INDIA WESTERN RAILWAY Vs. JUMABAI KASAM
|
August 12, 2008 |
UNITED INDIA INS CO LTD Vs. TEJUBEN JERAMBHAI VADHER
|
December 17, 2008 |
UNITED INDIA INSURACE CO LTD THRO CHAIRMAN CUM M D Vs. R M SHAH
|
December 24, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. DURLABHBHAI GANDABHAI PATEL
|
June 17, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. KAMLESHBEN SURENDRASINH TOMAR
|
August 8, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. KAMLABEN DAHYABHAI MANABHAI PARMAR
|
January 24, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. PUSHPABEN JAGDISHCHANDRAHIMAATLAL SHAH
|
January 17, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. PRABHUDAS ALIAS PRAFULCHANDRA PARMAR
|
February 12, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. MUNNIBEN
|
February 5, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. RAMILABEN
|
January 30, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. SUBHADRABEN KALIDAS PATEL
|
February 29, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. MAHERUNBEN
|
February 20, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. NANDKISHOR VISHNUDAS SADHU
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February 19, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. LALITABEN VINODBHAI PUNJABHAI VANKAR
|
July 31, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. RUSHIKA AMRUTJI THAKORE
|
July 7, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. LALSINGHBHAI JITHABHAI DAMOR
|
May 9, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. RATANBEN
|
May 9, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. CHATUDEVI JAGTSINH PUROHIT
|
May 9, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. FATEHMOHMED KALUBHAI
|
May 9, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. KOKILABEN BHARATBHAI SONI
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December 11, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. LAKHABHAI POLABHAI SERVA
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September 23, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. BAI AMBUJA RAJESHBHAI PATHAK
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December 30, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. USHABEN
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June 19, 2008 |
UNITED INDIA INSURANCE CO LTD Vs. LILABEN VALLABHBHAI
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July 11, 2008 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ALPABEN ASHISHKUMAR PATEL
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November 13, 2008 |
UNITED INDIA INSURANCE COMPANY LTD Vs. NARSHIBHAI KESHABHAI GOVANI
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April 16, 2008 |
UNIVAC CORPORATION Vs. UNION OF INDIA
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April 28, 2008 |
UPENDRA @ BABULAL JAYANTIBHAI SUKHABHAI KHALASI Vs. COMMISSIONER OF POLICE
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March 4, 2008 |
UPENDRABHAI GOPALBHAI PATEL Vs. STATE OF GUJARAT
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January 16, 2008 |
UPENDRABHAI SHANTILAL MANIAR Vs. MORARJIBHAI DHANJIBHAI PADIYA
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May 6, 2008 |
URMILABEN SHIRISHBHAI MEHTA Vs. NAIMISH CO OP HOUSING SOCIETY
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March 28, 2008 |
URMILADEVI LAXMANSINH GAEKWAD Vs. VIRENDRASINH JASWANTSINH GAEKWAD
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June 30, 2008 |
USHABEN D/O TATYARAO DABEKAR Vs. COMMISSIONER OF POLICE OF CITY OF BARODA
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August 8, 2008 |
USHABEN V SHASHTRI Vs. STATE OF GUJARAT
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March 12, 2008 |
USHABEN W/O DILIPBHAI NANUBHAI PATEL Vs. STATE OF GUJARAT
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May 14, 2008 |
USHABEN YOGESHBHAI SHAH Vs. TEXTILE TRADERS COOPERATIVE BANK LIMITED
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February 13, 2008 |
UTKARSH SHATAVART PRUTHURAI MEHD Vs. O L OF OMEX INVESTORS LTD
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October 23, 2008 |
UTTAMBHAI NARSINHBHAI PATEL Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
UTTAMSINGH JODHSINGH AHALUWALIA Vs. JAGZITKAUR GIANSINGH AHALUWALIA
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February 11, 2008 |
UTTAR GUJARAT VIJ CO LTD Vs. DHULABHAI KODARBHAI VANKAR
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November 13, 2008 |
UTTAR GUJARAT VIJ COMPANY LTD Vs. PATEL TULSIBHAI LALLUBHAI
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March 14, 2008 |
V H PANDYA Vs. SECRETARY
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February 20, 2008 |
V J BRAHMBHATT Vs. STATE OF GUJARAT
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September 16, 2008 |
V K PATEL AND CO Vs. STATE OF GUJARAT
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July 3, 2008 |
V K SAJNANI Vs. UNION OF INDIA
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August 6, 2008 |
V K SAXENA CHIEF GENERAL MANAGER IDBI LTD Vs. K R PATEL FOOD INS PECTOR
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August 20, 2008 |
V M PANCHOLI Vs. STATE OF GUJARAT
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June 16, 2008 |
V N SOLANKI Vs. STATE OF GUJARAT
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February 6, 2008 |
VADGAM TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
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April 9, 2008 |
VADILAL UNZABHAI VAGHARI Vs. STATE OF GUJARAT
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December 26, 2008 |
VADODARA MAHANAGARPALICA NAUKAR MANDAL Vs. STATE OF GUJRAT
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January 10, 2008 |
VAGHARI DHARMIBEN JIVABHAI Vs. VISNAGAR NAGARPALIKA
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August 6, 2008 |
VAGHARI JIVANDAS MANJI Vs. STATE OF GUJARAT
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June 18, 2008 |
VAGHELA MAFABHAI AMTHABHAI Vs. MAMLATDAR MEHSANA
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October 21, 2008 |
VAGHELA MUKESHKUMAR MAVJIBHAI Vs. UNION OF INDIA
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November 20, 2008 |
VAGHRI JIVANDAS MANJI Vs. STATE OF GUJRAT
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July 25, 2008 |
VAISHNODEVI ENTERPRISES Vs. TAI CHONGBANG TEXTILES INDUSTRIES LTD.
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March 17, 2008 |
VAJABHAI DAHYABHAI RATHOD Vs. STATE OF GUJARAT
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November 14, 2008 |
VAJUBHA SAJUBHA ZALA Vs. DISTRICT COLLECTOR
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October 21, 2008 |
VALAND PRANLAL BACHUBHAI Vs. PATHAN MAHMAD RAMZAN ABDUL MAJID
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January 22, 2008 |
VALIBEN B VANKAR Vs. RANA RANJITSINH PARAKRAMSINH
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October 21, 2008 |
VALJI SHAMJIBHAI RATHOD Vs. NEW BHARAT ENGINEERING WORKS PVT LTD
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October 14, 2008 |
VALLABH ALIAS VIJAY MULUBHAI BARAIYA Vs. STATE OF GUJARAT
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June 27, 2008 |
VALLABHBHAI LALJIBHAI KOTHARI Vs. STATE OF GUJARAT
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December 15, 2008 |
VALSAD JILLA ADIVASI RACHNATAMAK SAMITI Vs. STATE OF GUJARAT
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June 20, 2008 |
VANDNABEN JAGRUTBHAI PATEL Vs. STATE OF GUJARAT
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July 17, 2008 |
VANITABEN DHANJIBHAI LUMBHANI Vs. DEPUTY COLLECTOR
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June 16, 2008 |
VANMALIBHAI BALUBHAI PATEL Vs. STATE OF GUJARAT
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July 1, 2008 |
VANMALIDAS BHURABHAI BAVARVA Vs. PRABHABEN KESHAVJIBHAI
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July 24, 2008 |
VANRAJSINH PRATAPSINH JADEJA Vs. STATE OF GUJARAT
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August 13, 2008 |
VARSANGBHAI GANPATBHAI PARMAR Vs. STATE OF GUJARAT
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October 16, 2008 |
VARSANGJI K THAKOR Vs. KADI NAGARPALIKA
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January 22, 2008 |
VARSHA K VARSAT Vs. STATE OF GUJARAT
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January 11, 2008 |
VARSHABEN DILIPKUMAR SHAH Vs. DY COLLECTOR
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February 8, 2008 |
VARSHABEN PANCHABHAI NAKUM Vs. STATE OF GUJARAT
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February 12, 2008 |
VASANT @ BABUBHAI AMRATBHAI WAGHELA Vs. COMMISSIONER OF POLICE
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January 16, 2008 |
VASANT BABURAO KADAM Vs. STATE OF GUJARAT
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July 21, 2008 |
VASANTBHAI BHAIJIBHAI CHAUHAN Vs. STATE OF GUJARAT
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February 22, 2008 |
VASANTBHAI CHATURBHAI CHUNARA Vs. COMMISSIONER OF POLICE
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June 16, 2008 |
VASANTBHAI HARIBHAI GOPALAKA Vs. SURESHKUMAR DEVCHANDJI KACHHUVA
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July 14, 2008 |
VASANTIBEN PRATAPRAI SHAH Vs. VINODRAI BHOGILAL SHAH
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August 12, 2008 |
VASANTKUMAR DANMAL AGRAWAL Vs. STATE OF GUJARAT
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June 20, 2008 |
VASANTRAO CHANGNRAO PAWAR Vs. STATE OF GUJARAT
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February 21, 2008 |
VASANTSINH ALIAS RAJA HALDERSINH RAJPUT Vs. STATE OF GUJARAT
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January 9, 2008 |
VASHRAMBHAI RAMBHAI Vs. STATE OF GUJARAT
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February 4, 2008 |
VASTABHAI PALABHAI BADGHA Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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October 7, 2008 |
VASUBHAI NARANBHAI PATEL Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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July 30, 2008 |
VASUDEVBHAI AMBARAM CHIKHALIA Vs. STATE OF GUJARAT
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February 20, 2008 |
VASUDYA WD O VINAYAK GOKGHALE Vs. PRABHAT COLONY CO OP HOUSING SOCIETY LTD
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June 19, 2008 |
VATSAL TRADING CO Vs. STATE OF GUJARAT
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February 26, 2008 |
VEEKEE DEVELOPERS PVT LTD Vs. STATE OF GUJARAT
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January 28, 2008 |
VEKARIA KANTILAL LAXMANBHAI Vs. DEPUTY COLLECTOR
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March 11, 2008 |
VENILAL HIRABHAI CHAUHAN Vs. STATE OF GUJARAT
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January 7, 2008 |
VIHABHAI SURABHAI MALAKIYA Vs. STATE OF GUJARAT
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May 5, 2008 |
VIJALPORE MUNICIPALITY Vs. STATE OF GUJARAT
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July 8, 2008 |
VIJAY ALIAS KALU NAGINBHAI RAVAL Vs. COMMISSIONER OF POLICE
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March 14, 2008 |
VIJAY ALIAS LALO RAVJIBHAI PATEL Vs. STATE OF GUJARAT
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July 8, 2008 |
VIJAY ALIAS VIJU AATMARAM TEKWANI SINDHI Vs. COMMISSIONER OF POLICE OF CITY OF AHMEDABAD
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July 23, 2008 |
VIJAY HAMIRBHAI Vs. STATE OF GUJARAT
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May 8, 2008 |
VIJAY KARSHAN SOLANKI Vs. STATE OF GUJARAT
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November 17, 2008 |
VIJAY PRABHASHANKER MEHTA Vs. STATE OF GUJARAT
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October 14, 2008 |
VIJAY PRATAPRAI THAKKAR Vs. STATE OF GUJARAT
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September 30, 2008 |
VIJAY SURENBHAI CHRISTIAN Vs. STATE OF GUJARAT
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September 1, 2008 |
VIJAYBEN KANUBHAI DOBARIYA Vs. STATE OF GUJARAT
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February 25, 2008 |
VIJAYBHAI Vs. STATE OF GUJARAT
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April 8, 2008 |
VIJAYBHAI ALIAS MANOJ ALIAS MAHARAJ BHAGWATIPRASAD Vs. STATE OF GUJARAT
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January 8, 2008 |
VIJAYBHAI ALIAS SUNNY DHIRU BHAI SOLANKI Vs. STATE OF GUJARAT
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April 4, 2008 |
VIJAYBHAI BHIKHABHAI GOHIL Vs. STATE OF GUJARAT
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March 13, 2008 |
VIJAYBHAI VISHNUBHAI NIKKAM Vs. STATE OF GUJARAT
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July 7, 2008 |
VIJAYBHAI VISHVAMBARBHAI DUDHKAMLI Vs. STATE OF GUJARAT
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February 6, 2008 |
VIJAYDHAN KANJIBHAI BHAVALIYA (GADHVI) Vs. STATE OF GUJARAT
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February 25, 2008 |
VIJAYGIRI Vs. STATE OF GUJARAT
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December 18, 2008 |
VIJAYKUMAR RASIKLAL PATHAK Vs. STATE OF GUJARAT
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October 10, 2008 |
VIJYABEN WD/O DAMJIBHAI TANK Vs. DEPUTY COLLECTOR
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July 31, 2008 |
VIKARAMSINH KANAKSINH MANGAROLHA Vs. STATE OF GUJARAT
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March 12, 2008 |
VIKAS SAWLA MOHANLAL SAWLA Vs. STATE OF GUJARAT
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October 24, 2008 |
VIKASH COOPERATIVE BANK LTD Vs. FALGUNI BHARATKUMAR PAREKH HUF
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February 20, 2008 |
VIKRAM KANTILAL DESAI Vs. STATE OF GUJARAT
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July 25, 2008 |
VIKRAM PABJI CHAVDA Vs. STATE OF GUJARAT
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November 1, 2008 |
VIKRAM PABJI CHAVDA Vs. STATE OF GUJARAT
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December 1, 2008 |
VIKRAMSINH MOHANSINH DEVDA Vs. STATE OF GUJARAT
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July 1, 2008 |
VIKRAMSINH SUKHSINH CHAUHAN Vs. STATE OF GUJARAT
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November 18, 2008 |
VILASBEN JITENDRAKUMAR SHAH Vs. DURGA TOURS AND TRAVELS
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January 10, 2008 |
VILASBHAI BABANBHAI MARATHI Vs. STATE OF GUJARAT
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May 16, 2008 |
VIMAL SERVICE LTD Vs. BANK OF INDIA
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April 30, 2008 |
VIMALABEN MOTIRAM Vs. STATE OF GUJARAT
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July 28, 2008 |
VIMALKUMAR PRAVINKUMAR BHRAMBHATT Vs. AHMEDABAD MUNICIPAL CORPORATION
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February 1, 2008 |
VIMLABEN HARKISHANBHAI KHATRI Vs. DHIRUBHAI BHANKIBHAI CHAUHAN
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February 19, 2008 |
VIMLABEN KESHAVLAL PATEL Vs. SENIOR DIVISIONAL MANAGER
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December 15, 2008 |
VIMLABEN KHODABHAI NASIT Vs. DADABHAI NAJABHAI VIKRAMA
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August 27, 2008 |
VINAYBHAI MANSUKHBHAI ANTANI Vs. STATE OF GUJARAT
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March 10, 2008 |
VINESH DASHRATHLAL MODI Vs. STATE OF GUJARAT
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July 25, 2008 |
VINESH RAMJIBHAI VIRANI Vs. DEPUTY COLLECTOR
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April 29, 2008 |
VINIDBHAI BALASHANKAR RAVAL Vs. DEPUTY COLLECTOR
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August 8, 2008 |
VINOBHAI BALASHAN RAVAL Vs. D C S D V D
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August 8, 2008 |
VINOD BHASKAR CHAGUNDE Vs. STATE OF GUJARAT
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November 13, 2008 |
VINOD RAJABHAI MAKWANA Vs. STATE OF GUJARAT
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November 12, 2008 |
VINODBHAI ALIAS VINNA KUKABHAI Vs. STATE OF GUJARAT
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November 21, 2008 |
VINODBHAI MAHESHBHAI ALIAS MAHERABHAI DEVIPUJAK Vs. COMMISSIONER OF POLICE
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March 14, 2008 |
VINODBHAI MANIBHAI PATEL Vs. STATE OF GUJARAT
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April 4, 2008 |
VINODBHAI PRABHATSINH CHAVDA Vs. STATE OF GUJARAT
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December 18, 2008 |
VINODBHAI TEJABHAI CHAMAR Vs. STATE OF GUJARAT
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March 7, 2008 |
VINODCHANDRA AMRITLAL VAKHARIA Vs. O L OF NAVJIVAN MILLS CO LTD
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October 23, 2008 |
VINODCHANDRA SHANTILAL SHAH Vs. STATE OF GUJARAT
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August 25, 2008 |
VINODKUMAR ALIAS PAPPU BHAVARLAL JAIN Vs. STATE OF GUJARAT
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March 10, 2008 |
VINODKUMAR BECHARBHAI PARMAR Vs. CHAIRMAN
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October 22, 2008 |
VINODKUMAR SAGARMAL SHARMA Vs. STATE OF GUJARAT
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February 13, 2008 |
VINODKUMAR SUNDERLAL BHOJANI Vs. STATE OF GUJARAT
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February 15, 2008 |
VINODSING @ MANISHRAY PARAM HANSRAY BHUMOHAR Vs. STATE OF GUJARAT
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January 8, 2008 |
VINUBA W O GAMBHIRSINH HIRSINHJI Vs. JASWANTSINH DAYALSINH LUBANA
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May 16, 2008 |
VIPOR CHEMICALS PVT LTD Vs. UNION OF IDNIA
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April 3, 2008 |
VIPUL ALIAS BHURIYO PRABHUDAS MARWADI Vs. STATE OF GUJARAT
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April 22, 2008 |
VIPULBHAI JAMNADAS SOMANI Vs. VEER NARMAD SOUTH GUJARAT UNIVERSITY
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June 25, 2008 |
VIRAJI DHANAJI Vs. STATE OF GUJARAT
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July 24, 2008 |
VIRAMBHAI VARVABHAI Vs. VIJAY JITENDRAKUMAR SHAH
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March 7, 2008 |
VIREN BHIKHABHAI KADIA Vs. ANILBHAI YADAVBHAI GHAVDE
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May 7, 2008 |
VIRENDRA BHOGILAL SHAH Vs. O L OF SARANGPUR COTTON MAN CO LTD
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October 23, 2008 |
VIRENDRA NANDLAL JAISWAL Vs. COMMISSIONER OF POLICE SURAT CITY
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October 7, 2008 |
VIRENDRASINH MAJBUTSINH GOHIL Vs. STATE OF GUJARAT
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May 14, 2008 |
VIRJI SAVJI GELAT Vs. STATE OF GUJARAT
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November 13, 2008 |
VIRJIBHAI @ BUCHIYO JASMATBHAIKOLI Vs. STATE OF GUJARAT
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July 23, 2008 |
VIRSING TAKHATSING PARMAR Vs. STATE OF GUJARAT
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April 8, 2008 |
VISHAL CHANDRASHEKHAR SONI Vs. STATE OF GUJARAT
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July 15, 2008 |
VISHALDEEP SPINNING MILLS LTD Vs. MORBI TEXTILES WORKERS UNION
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September 29, 2008 |
VISHNUBHAI V PATEL Vs. UNION OF INDIA
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February 26, 2008 |
VISNAGAR MAHILA GRUH UDYOG Vs. MANN FLOUR AND FOOD PVT LTD
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September 1, 2008 |
VITHALBHAI CHHAGANBHAI Vs. STATE OF GUJARAT
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February 8, 2008 |
VITHALBHAI D PANDYA Vs. CENTRAL BUREAU OF INVESTIGATION
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January 30, 2008 |
VITHALBHAI D PANDYA Vs. CENTRAL BUREAU OF INVESTIGATION
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June 16, 2008 |
VITHALBHAI RANCHHODBHAI PATEL Vs. AREA DEVELOPMENT AUTHORITY
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October 23, 2008 |
VITTALKURPA SEVA SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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January 22, 2008 |
VITTHALBHAI GOKULBHAI RATHOD Vs. STATE OF GUJARAT
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December 26, 2008 |
VIVEKANAND VIKAS MANDAL Vs. STATE OF GUJARAT
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March 27, 2008 |
VJ PATEL Vs. G E B AND V
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February 18, 2008 |
VOLTAMP TRANSFOMERS LTD Vs. COMMISSIONER OF INCOME TAX
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April 30, 2008 |
VVF LTD Vs. STATE OF GUJARAT
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December 3, 2008 |
VXL INDIA LTD Vs. INCOME TAX OFFICER
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November 11, 2008 |
WELCOME SUPER TEA PROCESSING PVT LTD Vs. STATE OF GUJARAT
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February 21, 2008 |
WIDOW JAYABEN KAMESHWARBHAI JOSHI Vs. ARVINDKUMAR MATHURDAS CHANDRANI
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March 3, 2008 |
YAKUBBHAI BHIKHABHAI GHANCHI Vs. CHARITY COMMISSIONER
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March 25, 2008 |
YASHWANTBHAI BHAYLALBHAI PATEL Vs. STATE OF GUJARAT
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June 18, 2008 |
YASINKHA PYAREKHA BALOCH Vs. STATE OF GUJARAT
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March 13, 2008 |
YASMINABEN NIVAJKHAN SHAIKH Vs. NIVAJKHAN YASINMIYA SHAIKH
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March 11, 2008 |
YATINKUMAR JAYANTIBHAI PATEL Vs. STATE OF GUJARAT
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January 21, 2008 |
YOGENDRA DASHRATLALA SHAH Vs. STATE OF GUJARAT
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May 5, 2008 |
YOGESH ALIAS YOGU CHELARAM RAJAI Vs. DISTRICT MAGISTRATE
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May 2, 2008 |
YOGESH M VYAS Vs. REGISTRAR
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November 14, 2008 |
YOGESHBHAI ARJUNBHAI PATIL Vs. STATE OF GUJARAT
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August 8, 2008 |
YOGESHBHAI NANDLAL PANDYA Vs. STATE OF GUJARAT
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February 1, 2008 |
YOGESHBHAI NANDLAL PANDYA Vs. THE STATE OF GUJARAT
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June 30, 2008 |
YURAJ SAHEBRAO SURYAVANSHI Vs. KOKILABEN YUVRAJ SAHEBRAO SURYAVANSHI
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December 4, 2008 |
YUSUFBHAI I PATEL Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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February 21, 2008 |
YUSUFBHAI JAMALBHAI KHAREDIVA LA Vs. AHMEDABAD MUNICIPAL CORPN
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January 21, 2008 |
ZALAK COLD STORAGE P. LTD. Vs. STATE
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February 28, 2008 |
ZAVERI ANAND DINESHBHAI Vs. UNION OF INDIA
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September 1, 2008 |
ZINABHAI RATANJI Vs. CHHANIBEN CHHANIABHAI KHALASI
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October 8, 2008 |
ZINABHAI SOMABHAI BARUDIA Vs. STATE OF GUJARAT
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May 8, 2008 |
ZOO OFFICER Vs. SALIM MAJID MAKRANI
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November 21, 2008 |
ZUBER SATTARBHAI MEMON Vs. COMMISSIONER OF POLICE
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October 6, 2008 |
ZYDUS BSV RESEARCH AND DEVLOPMENT P. LTD. Vs. STATE
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March 31, 2008 |