7 Vs. STATE OF GUJARAT
|
September 5, 2005 |
A C TRIVEDI Vs. CHAIRMAN and MANAGING DIRECTOR DENA BANK
|
January 11, 2005 |
A K CHAUDHARY Vs. STATE OF GUJARAT
|
September 9, 2005 |
A M OVERSEAS Vs. UNION OF INDIA
|
October 14, 2005 |
A P BHAVSAR SUPERINTENDING ENGINEER Vs. STATE OF GUJARAT
|
April 19, 2005 |
A S CORPORATION Vs. UNION OF INDIA
|
December 23, 2005 |
AAMRA DUDH UTPATHAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
|
April 4, 2005 |
ABAD MUNICIPAL CORPORATION Vs. AHMEDABAD MUNICIPAL MAZDOOR ASSOCIATION
|
December 7, 2005 |
ABBASBAIG HABIBBAIG MIRZA Vs. STATE OF GUJARAT
|
March 7, 2005 |
ABDUL GANI ABDUL LATIF Vs. SARIFA BEGUM
|
March 15, 2005 |
ABDUL KARIM HAJI ZAVERI Vs. DISTRICT MAGISTRATE
|
January 11, 2005 |
ABDUL KAYUM ALIAS MUFTI SAB AHMADHUSEN MANSURI Vs. STATE OF GUJARAT
|
July 21, 2005 |
ABDULKARIM ALIBHAI CHAUHAN Vs. STATE OF GUJARAT
|
September 7, 2005 |
ACCURATE TURST Vs. COMMISSIONER OF INCOME TAX
|
March 29, 2005 |
ACTION COMMITTEE FOR RESOLVINGGUJARAT SALT MANUFACTURES Vs. UNION OF INDIA
|
January 12, 2005 |
ADANI EXPORTS LIMITED Vs. MARKETING SERVICE INCORPORATED
|
February 8, 2005 |
ADANI PORT LTD Vs. STATE
|
April 21, 2005 |
AGRAWAL TEXTILES Vs. O L OF SHREE VRUNDAVAN PROCESSING MILLS PVT LTD
|
December 22, 2005 |
AHMADKHAN ALIAS BABU MOHMAD JAVEDKHAN Vs. STATE OF GUJARAT
|
April 21, 2005 |
AHMEDABAD ELECTRICITY CO LTD Vs. MUKESH JUGGALKISHORE JADAV
|
July 4, 2005 |
AHMEDABAD MUNCIPAL CORPORATION Vs. GAUTAMBHAI S PATEL
|
September 20, 2005 |
AHMEDABAD MUNICIPAL CORP Vs. ROHITBHAI RASIKLAL SHAH
|
September 5, 2005 |
AHMEDABAD MUNICIPAL CORPORATION Vs. GAURANG AND COMPNAY
|
March 17, 2005 |
AHMEDABAD MUNICIPAL TRANSPORT SERVICE Vs. SIRAJUDDIN MUNIRUDDIN SHAIKH
|
June 29, 2005 |
AJAB SINGH Vs. NATIONAL SEEDS CORPORATION LIMITED
|
February 1, 2005 |
AJAYKUMAR CHANDRASINH SOLANKI Vs. STATE OF GUJARAT
|
March 28, 2005 |
AJAYKUMAR PRAVINCHANDRA THAKER Vs. STATE OF GUJARAT
|
August 11, 2005 |
AKANKSHABEN Vs. STATE OF GUAJRAT
|
August 9, 2005 |
ALEMBIC LTD. Vs. UNION OF INDIA
|
August 26, 2005 |
ALFA ENGINEERING CO Vs. IBRAHIM V VORA
|
December 19, 2005 |
AMARSHIBHAI MANGABHAI DANGAR Vs. ASSISTANT GENERAL MANAGER
|
March 15, 2005 |
AMRISH DEVNARAYAN RAJPUT Vs. STATE OF GUJARAT
|
August 9, 2005 |
AMRUTLAL JAGJIVANDAS SHAH Vs. RAMNIKLAL JAGJIVANDAS SHAH
|
July 22, 2005 |
AMUL POTTERIES Vs. EMPLOEES STATE INSURANCE CORP
|
December 21, 2005 |
ANANDIBEN CHANDULAL SHAH Vs. STATE OF GUJARAT
|
December 1, 2005 |
ANANTRAI GORDHANDAS JETHWA ASSTT OPERATOR GRADE 1 Vs. GUJARAT ELECTRICITY BOARD
|
November 29, 2005 |
ANI ELASTIC INDUSTRIES THRO KANTILAL T PATEL Vs. UNION OF INDIA THRO ASST SOLICITOR GENERAL
|
December 16, 2005 |
ANJANI SYNTHETICS LTD Vs. UNION OF INDIA
|
February 7, 2005 |
ANJAR DAUDI VHORA JAMAT ANJAR NI MASJID ANJAR KACHCHH Vs. STATE OF GUJARAT
|
June 17, 2005 |
ANKIL MEMBERS ASSOCIATION Vs. VIJAYSINH JADEJA LIQUIDATOR
|
May 13, 2005 |
ANOPSINH GUMANSINH DODIYA Vs. STATE OF GUJARAT
|
September 12, 2005 |
APURVA J PAREKH Vs. ESSEN COMPUTERS LTD
|
January 19, 2005 |
ARASURI AMBAJIMATA MANDIR DEVSTHAN TRUST Vs. BAROT DEVIDAS BHURAJI
|
February 2, 2005 |
ARCOY OVERSEAS P. LTD. Vs. STATE
|
March 28, 2005 |
ARUNKUMAR SHANTILAL PUROHIT Vs. STATE OF GUJARAT
|
July 22, 2005 |
ASHA SHUKLA Vs. UNION OF INDIA
|
December 28, 2005 |
ASHIKBHAI LAXMANBHAI MENA Vs. STATE OF GUJARAT
|
April 13, 2005 |
ASHOK MOLTAJI DARJI Vs. STATE OF GUJARAT
|
October 24, 2005 |
ASHOKBHAI RAMUBHAI PATEL Vs. PANCHAYAT AND URBAN HOUSING and URBAN DEVELOPMENT DEPARTMENT
|
October 21, 2005 |
ATUL LIMITED Vs. B J DIWAN PRESIDING ARBITRATOR
|
June 17, 2005 |
AYURVEDIC OFFICER Vs. JERAMBHAI KAVABHAI VALA
|
May 3, 2005 |
B J JADAV Vs. STATE OF GUJARAT
|
March 31, 2005 |
B R SHAH Vs. GUJ IND INVESTMENT CORPN LTD
|
February 24, 2005 |
BABUBHAI @ LALO SHARIFBHAI JUNEJA (SINDHI) Vs. COMMISSIONER OF POLICE
|
January 11, 2005 |
BABUBHAI CHIMANBHAI SHAH Vs. O L OF GITA FABRICS PVT LTD
|
April 29, 2005 |
BABUBHAI KARSANBHAI RAIKA Vs. GUJARAT STATE ELECTION COMMISSIONER
|
September 21, 2005 |
BABUL PRODUCTS PVT LTD Vs. ZEN PRODUCTS
|
July 7, 2005 |
BACHIBEN TULSIDAS Vs. JAYANTILAL CHUNILAL
|
March 18, 2005 |
BACHUBHAI PATABHAI Vs. STATE
|
December 17, 2005 |
BADAHA JASHA GULACHAR Vs. DENA BANK
|
March 15, 2005 |
BALDEV P GANERIWAL Vs. STATE OF GUJARAT
|
July 18, 2005 |
BALKRUSHNA NATVARLAL BHATT Vs. VIRAMGAM MUNICIPALTIY
|
September 20, 2005 |
BALRAM GANPAT MAHAMUNKAR Vs. DY POLICE COMMISSIONER
|
December 15, 2005 |
BANK OF BARODA Vs. SAINATH SURGICALS DRESSING MFG CO PVT LTD
|
September 13, 2005 |
BANK OF BARODA Vs. MENUBHAI JIVANJI PATEL
|
October 18, 2005 |
BANK OF BARODA Vs. O L OF ASTRON DRUGS and INDUS LTD
|
October 10, 2005 |
BANKIM BIPINBHAI DESAI Vs. STATE OF GUAJRAT
|
August 2, 2005 |
BARKATBHAI V NARSINDANI Vs. PATEL FILTERS LTD
|
July 4, 2005 |
BARKHA INVESTMNT and TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
April 13, 2005 |
BARKHA INVESTMNT AND TRADING CO. Vs. COMMISSIONER OF INCOME TAX
|
April 12, 2005 |
BARODA MUNICIPAL CORPORATION Vs. PURUSHOTTAMBHAI T SOLANKI
|
March 15, 2005 |
BARODA RAYON CORPORATION LTD Vs. UNION OF INDIA
|
October 27, 2005 |
BARODA TRADERS CO OPERATIVEBANK LTD Vs. MAHENDRABHAI B SHAH
|
December 15, 2005 |
BATA INDIA LIMITED Vs. S K CHAWLA
|
August 4, 2005 |
BATULBAI JAFARALI Vs. MARIYAM ABBASBHAI
|
August 18, 2005 |
BAZLEY FINVEST LIMITED Vs. STATE
|
July 14, 2005 |
BELEVIEW ASSOCIATIONS Vs. AMBALAL HIRABHAI PRAJAPATI
|
December 7, 2005 |
BETWEEN MEHSANA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. LAVJIBHAI NARSANGBHAI CHAUDHARI
|
October 11, 2005 |
BHAGWANDAS BABIDAS PATEL Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 20, 2005 |
BHAGWANTSINHJI CHARITABLE TRUST Vs. SAURASTHRA UNIVERSITY
|
October 5, 2005 |
BHAGWATILAL G SHAH Vs. COMMISSIONER OF INCOME TAX
|
February 23, 2005 |
BHAIRAVI EXIM P LTV Vs. UNION OF INDIA
|
January 20, 2005 |
BHANJIBHAI RAJA RAVALIYA THRO. JAYANTIBHAI RAVALIYA Vs. STATE OF GUJARAT
|
January 11, 2005 |
BHARAT COOPERATIVE BANK LTD Vs. K L BARIA
|
January 12, 2005 |
BHARAT DOLATRAM BHUJWANI Vs. STATE OF GUJARAT
|
September 12, 2005 |
BHARAT INDUSTRIES Vs. STATE OF GUJARAT
|
April 28, 2005 |
BHARATBHAI MANIBHAI DHOLAKIA Vs. STATE OF GUJARAT
|
February 24, 2005 |
BHARTIYA TECHNICAL INSTITUTE Vs. STATE OF GUJARAT
|
September 20, 2005 |
BHAVESH MOHANLAL AMIN Vs. NIRMA CHEMICAL WORKS LTD
|
May 9, 2005 |
BHAVNAGAR DISTRICT CO OP BANK LTD Vs. UNION OF INDIA
|
April 11, 2005 |
BHAVNESH MOHANLAL AMIN Vs. NIRMA CHEMICAL WORKS LTD
|
February 9, 2005 |
BHEMABHAI DEVABHAI BAROT Vs. STATE OF GUJARAT
|
February 14, 2005 |
BHERUJI ESTATE Vs. O L OF SHREE AMBICA MILLS LTD
|
April 8, 2005 |
BHIKHABHAI A VANAND Vs. AMUL DAIRY ANAND
|
February 25, 2005 |
BHIKHABHAI PRAGJIBHAI PARAJAPATI Vs. STATE OF GUJARAT
|
July 13, 2005 |
BHIKHUBHAI K PATEL Vs. STATE OF GUJARAT
|
March 7, 2005 |
BHIKHUBHAI VITTHALBHAI PATEL Vs. STATE OF GUJARAT
|
August 11, 2005 |
BHIMABHAI BHANUBHAI KUNKNA Vs. STATE OF GUAJRAT
|
June 21, 2005 |
BHIMJIBHAI BHANJIBHAI GOHIL Vs. STATE OF GUJARAT
|
March 3, 2005 |
BHOGILAL C PATEL Vs. UNITED INDIA INSURANCE COMPANY LTD
|
February 11, 2005 |
BHOLABHAI CHATURBHAI PATEL Vs. STATE OF GUJARAT
|
September 26, 2005 |
BHULA UDYOG Vs. H M PATEL
|
September 29, 2005 |
BHUPAT PITHABHAI KATARIYA Vs. STATE OF GUJARAT
|
January 20, 2005 |
BHUPENDRA KANAIYALAL THAKKAR Vs. JATINBHAI HASHMUKHBHAI VAKHARIA
|
March 14, 2005 |
BILESHWAR KHAND UDYOG SAHAKARI MANDLI LTD Vs. COMMISSIONER OF INCOME TAX
|
September 1, 2005 |
BINOOD KUMAR Vs. OIL AND NATURAL GAS CORPORATION LTD
|
February 14, 2005 |
BIPINCHANDRA P PATEL Vs. MAFATLAL AMBALAL PRAJAPATI
|
May 13, 2005 |
BIRLA VXL LIMITED Vs. STATE
|
July 18, 2005 |
BOI FINANCE LIMITED Vs. ARVIN OXYGEN PRIVATE LIMITED
|
June 15, 2005 |
BRANCH MANAGER Vs. HASANBHAI NAZBUDDIN VANKAR
|
September 22, 2005 |
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. GITABEN
|
August 2, 2005 |
BRIJESHKUMAR Vs. STATE OF GUJARAT
|
December 7, 2005 |
C I T Vs. C LAJPATRAI LTD
|
September 13, 2005 |
C I T III Vs. BARODA PEOPLES CO OP BANK LTD
|
August 9, 2005 |
C T M TEXTILES MILLS Vs. YASHINBHAI V RAJPUT
|
April 19, 2005 |
C.I.T.-III Vs. BARODA PEOPLES CO-OP. BANK LTD.
|
July 29, 2005 |
CASIL HEALTH PRODUCTS LIMITED Vs. STATE
|
July 18, 2005 |
CENTRUM FINANCE LIMITED Vs. PHAR EAST LABORATORIES LTD
|
April 15, 2005 |
CENTURION LABORATORIES Vs. UNION OF INDIA
|
September 26, 2005 |
CENTURY DYEING and PRINTING MILLS Vs. UNION OF INDIA
|
May 6, 2005 |
CHAIRMAN SECRETARY BHADRESHWAR CO OP HOSG SOC Vs. MAHARAJ SAMOSA CENTRE PROP BABULAL HARIRAM
|
August 10, 2005 |
CHAMANBHAI MAFABHAI JHALA Vs. STATE OF GUJARAT
|
April 25, 2005 |
CHAMPAKBHAI CHHIMUBHAI PATEL Vs. COMMISSIONER OF POLICE, SURAT
|
March 30, 2005 |
CHANASMA TALUKA SAHAKARI KHARID VECHAN SANGH LTD Vs. STATE OF GUJARAT
|
August 22, 2005 |
CHANDABIBI Vs. STATE OF GUJARAT
|
December 28, 2005 |
CHANDAN PANALAL JAISWAL Vs. STATE OF GUJARAT
|
April 15, 2005 |
CHANDRAKANT ALIAS LALO AMRATLAL SONI Vs. STATE OF GUJRAT
|
June 20, 2005 |
CHANDRAKANT D NIMAVAT Vs. STATE OF GUJARAT
|
February 10, 2005 |
CHANDRAKANT KANTILAL JOSHI Vs. EXECUTIVE ENGINEER PUBLIC HEALTH WORKS
|
May 10, 2005 |
CHANDRAKANTBHAI THAKOREBHAI PATEL Vs. J R DODIA
|
April 7, 2005 |
CHANDRESHEKHAR JAYENDRARAI CHHAYA Vs. IPCL LIMITED
|
April 6, 2005 |
CHANDUBHAI BECHARBHAI PATEL Vs. STATE OF GUJARAT
|
March 3, 2005 |
CHANDULAL KESHAVLAL SHAH Vs. STATE OF GUJARAT
|
December 1, 2005 |
CHARULATA B PATEL Vs. STATE OF GUJARAT & 3 ORS
|
December 28, 2005 |
CHARUTAR AROGYA MANDAL Vs. JUSTICE R J SHAH RETD FEE COMMITTEE MEDICAL FOR SELF FINANCED PROFESSIONAL COLLEGES
|
March 16, 2005 |
CHAUDHARI SHANKERBHAI KUBERBHAI Vs. STATE OF GUJARAT
|
October 26, 2005 |
CHELABHAI KALUBHAI UPLANA PATEL Vs. DEPUTY COLLECTOR MIDDAY MEALSSCHEME AND ELECTION OFFICER AND
|
July 13, 2005 |
CHETANBHAI BABUBHAI GOHIL Vs. UNION OF INDIA
|
March 25, 2005 |
CHETANKUMAR BHIKHUBHAI PRAJAPATI Vs. STATE OF GUJARAT
|
February 2, 2005 |
CHETANKUMAR SHANKARLAL PATEL Vs. STATE OF GUJARAT
|
March 16, 2005 |
CHHAGANBHAI BHAGABHAI CHAUHAN Vs. BANK OF INDIA
|
April 15, 2005 |
CHHAGANBHAI BHURABHAI VAGHELA-KOLI Vs. STATE
|
December 27, 2005 |
CHHAGANBHAI KALUBHAI MALI Vs. STATE OF GUJARAT
|
April 19, 2005 |
CHHAGANBHAI KALUBHAI MALI Vs. STATE OF GUJARAT
|
March 31, 2005 |
CHIEF DISTRICT HEALTH OFFICER Vs. KANTABEN B MAKWANA
|
December 8, 2005 |
CHIMANLAL CHUNILAL JADAV Vs. INSPECTOR GENERAL OF POLICE
|
March 18, 2005 |
CHIRAG ENTERPRISE Vs. UNION OF INDIA
|
February 17, 2005 |
CHIRIPAL TWISTING AND SIZING PVT. LTD. Vs. UNION OF INDIA
|
September 30, 2005 |
CINEMATOGRAPH EXHIBITORS ASSO OF GUJARAT Vs. STATE OF GUJARAT
|
July 4, 2005 |
CIT Vs. DHALL ENTERPRISES & ENGINEERS (P) LTD.
|
December 7, 2005 |
CIT Vs. VALIMKBHAI H. PATEL
|
July 21, 2005 |
COLOURTEX Vs. UNION OF INDIA
|
October 14, 2005 |
COMMISSIONER Vs. RAGINABEN K PIJKAR
|
March 3, 2005 |
COMMISSIONER OF C EX AND CUS Vs. MANISHA PHARMOPLAST PVT LTD
|
July 18, 2005 |
COMMISSIONER OF C EX AND CUSTOMS Vs. ROOP MILAN SILK MILLS (P) LTD
|
September 19, 2005 |
COMMISSIONER OF C. EX. AND CUS. Vs. GUJARAT NARMADA FERTILIZERS CO. LTD.
|
August 25, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BOC (INDIA) LTD
|
October 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. BALKRISHNA TEXTILES
|
October 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE Vs. WEZMANN LTD
|
October 10, 2005 |
COMMISSIONER OF CENTRAL EXCISE AND AMP CUSTOMS Vs. JYOTI LTD
|
October 7, 2005 |
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. BANCO ALUMINIUM LTD.
|
December 12, 2005 |
COMMISSIONER OF CUSTOMS Vs. O.L. OF GIL HOSPITALS LTD.
|
July 6, 2005 |
COMMISSIONER OF CUSTOMS (PREVENTIVE), JAMNAGAR Vs. SHREE RAM STEEL & AMP; ROLLING INDUS
|
October 7, 2005 |
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. MARUTI UDYOG LTD
|
January 17, 2005 |
COMMISSIONER OF INCOME TAX Vs. I G GANDHI SILK MILLS LTD
|
January 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. PROFESSIONAL INFORMATION SYSTEMS and MANAGEMENT
|
January 20, 2005 |
COMMISSIONER OF INCOME TAX Vs. SAURASHTRA CEMENT and CHEMICAL INDUSTRIES LTD
|
January 12, 2005 |
COMMISSIONER OF INCOME TAX Vs. RUTESHBHAI K BHATT
|
January 12, 2005 |
COMMISSIONER OF INCOME TAX Vs. SUPER CAST ALLOY FOUNDRIES LTD
|
February 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. HYNOUP FOOD and OIL IND PVT LTD
|
February 10, 2005 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT ALKALIES and CHEMICALS LTD
|
February 9, 2005 |
COMMISSIONER OF INCOME TAX Vs. MEHSANA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD
|
February 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAYMON GLUES and CHEMICALS
|
February 16, 2005 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT NARMADA VALLEY FERTILIZER CO LTD
|
March 10, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRAGATI CO OP BANK LTD
|
June 29, 2005 |
COMMISSIONER OF INCOME TAX Vs. SANJAY OIL CAKE INDUST
|
June 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. ALEMBIC GLASS INDUSTRIES LTD
|
June 17, 2005 |
COMMISSIONER OF INCOME TAX Vs. SACRED HEART CHURCH
|
July 13, 2005 |
COMMISSIONER OF INCOME TAX Vs. PARMANAND M PATEL
|
July 7, 2005 |
COMMISSIONER OF INCOME TAX Vs. OCEANIC SHIPPING SERVICE OF M T SUHAIL
|
July 8, 2005 |
COMMISSIONER OF INCOME TAX Vs. DAUDAYAL HOTELS PVT LTD
|
August 31, 2005 |
COMMISSIONER OF INCOME TAX Vs. NUTHERN PVT LTD
|
October 20, 2005 |
COMMISSIONER OF INCOME TAX Vs. INDIAN PETROCHEMICALS CORPN LTD
|
October 11, 2005 |
COMMISSIONER OF INCOME TAX Vs. NIJRANG SPECIFIC FAMILY TRUST
|
September 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. D N DOSANI
|
October 5, 2005 |
COMMISSIONER OF INCOME TAX Vs. ZIPPERS INDIA
|
October 5, 2005 |
COMMISSIONER OF INCOME TAX Vs. BROACH TEXTILE MILLS LTD
|
September 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRITHVIRAJ BHOORCHAND
|
September 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. JAMNAGAR JILLA SAHAKARI KHARIDVECHAN SANGH LTD
|
December 12, 2005 |
COMMISSIONER OF INCOME TAX Vs. MAHENDRA R. DIVECHA
|
July 26, 2005 |
COMMISSIONER OF INCOME TAX Vs. JAYENDRA H. KHARAWALA
|
October 13, 2005 |
COMMISSIONER OF INCOME TAX Vs. PRAJAPATI BABABHAI NATHABHAI
|
December 27, 2005 |
COMMISSIONER OF INCOME TAX Vs. NATHUBHAI H PATEL
|
November 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. POLY STEELS (INDIA) LTD
|
February 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. PROFESSIONAL INFORMATION SYSTEMS AND MANAGEMENT
|
January 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. SACRED HEART CHURCH
|
July 12, 2005 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE EXPORT CORPN. LTD.
|
July 5, 2005 |
COMMISSIONER OF INCOME TAX Vs. U.K. TEXTILE
|
July 13, 2005 |
COMMISSIONER OF INCOME TAX Vs. GARDEN SILK WEAVING FACTORY
|
June 15, 2005 |
COMMISSIONER OF INCOME TAX Vs. ASHWIN VANASPATI INDUSTRIAL (P) LTD.
|
March 22, 2005 |
COMMISSIONER OF INCOME TAX Vs. GLOW TECH STEELS (P) LTD.
|
April 4, 2005 |
COMMISSIONER OF INCOME TAX Vs. RAINBOW INDUSTRIES (P) LTD.
|
February 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT CARBON LTD.
|
March 14, 2005 |
COMMISSIONER OF INCOME TAX Vs. ARVIND JEWELLERS
|
July 6, 2005 |
COMMISSIONER OF INCOME TAX Vs. KOHINOOR FLOUR MILLS (P) LTD.
|
February 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. GAEKWAD
|
August 31, 2005 |
COMMISSIONER OF INCOME TAX Vs. DINESH MILLS LTD.
|
January 19, 2005 |
COMMISSIONER OF INCOME TAX Vs. CHALTAN VIBHAG UDYOG KHAND SAHAKARI MANDLI LTD.
|
August 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. GUJARAT STATE EXPORT CORPORATION
|
August 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. STARLIGHT SILK MILLS (P) LTD.
|
August 3, 2005 |
COMMISSIONER OF INCOME TAX Vs. SIDRAL FOOD (P) LTD.
|
October 13, 2005 |
COMMISSIONER OF INCOME TAX Vs. MAHENDRA N. SHAH
|
October 20, 2005 |
COMMISSIONER OF INCOME TAX Vs. ZAVERCHAND GAEKWAD (P) LTD.
|
August 2, 2005 |
COMMISSIONER OF INCOME TAX Vs. STANDARD RADIATORS (P) LTD.
|
December 1, 2005 |
COMMISSIONER OF INCOME TAX Vs. UNION ELECTRIC CORPORATION
|
October 13, 2005 |
COMMISSIONER OF INCOME TAX Vs. KETAN CHEMICALS
|
November 23, 2005 |
COMMISSIONER OF INCOME TAX Vs. AMARSINGHJI MILLS LTD.
|
November 24, 2005 |
COMMISSIONER OF INCOME TAX Vs. AMBA IMPEX
|
December 20, 2005 |
COMMISSIONER OF INCOME-TAX Vs. P.M. DIESEL P. LTD.
|
November 24, 2005 |
COMMISSIONER OF INCOME-TAX Vs. ROLCON ENGINEERING CO. LTD.
|
December 7, 2005 |
COMMISSIONER OF INCOME-TAX Vs. AVON FLOURS PVT. LTD.
|
October 4, 2005 |
COMMISSIONER OF INCOME-TAX Vs. S.L.M. MANEKLAL INDUSTRIES LTD.
|
January 12, 2005 |
COMMISSIONER OF INCOME-TAX Vs. JINDAS PANCHAND GANDHI
|
September 14, 2005 |
COMMISSIONER OF INCOME-TAX Vs. EXPRESS HOTEL P. LTD.
|
September 15, 2005 |
COMMISSIONER OF INCOME-TAX Vs. NIMA LTD.
|
July 5, 2005 |
COMMISSIONER OF INCOME-TAX Vs. CADILA CHEMICALS P. LTD.
|
July 11, 2005 |
COMMISSIONER OF INCOME-TAX Vs. PARMANAND M. PATEL
|
July 6, 2005 |
COMMISSIONER OF INCOME-TAX Vs. SCIENTIFIC CHEMICALS
|
June 21, 2005 |
COMMISSIONER OF INCOME-TAX Vs. GAEKWAD
|
February 17, 2005 |
COMMISSIONER OF SALES TAX Vs. DINESH SYNTEX PVT LTD
|
October 5, 2005 |
COMMISSIONER OF SALES TAX Vs. CHOKSI NAGARDAS CHAKUBHAI and SONS
|
October 13, 2005 |
COMMISSIONER OF WEALTH TAX Vs. S D JADEJA
|
August 10, 2005 |
COMMISSIONER OF WEALTH TAX Vs. CHANCHALBEN
|
August 4, 2005 |
COMMISSIONER OF WEALTH TAX Vs. R.R. PATEL BY L/H K.R. PATEL
|
August 10, 2005 |
COMMISSIONER OF WEALTH TAX Vs. SUMANKUMAR ISHWARLAL PAREKH
|
August 10, 2005 |
COMMISSSIONER OF INCOME TAX Vs. FLUID CONTROLS MFG CO
|
March 30, 2005 |
COMMITTEE MEDICAL Vs. G S F MEDICAL AND PARA MEDICAL ASSOCIATION
|
September 12, 2005 |
CORE HEALTHCARE LTD Vs. UNION OF INDIA
|
April 8, 2005 |
CORE HEALTHCARE LTD. Vs. UNION OF INDIA
|
September 29, 2005 |
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. Y M MANSURI
|
January 11, 2005 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MILIND KANTILAL SHAH CHARTERED ACCOUNTANT
|
January 1, 2005 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MILIND KANTILAL SHAH CHARTERED ACCOUNTANT
|
February 1, 2005 |
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. MILLIND KANTILAL SHAH
|
February 14, 2005 |
CYANIDES AND CHEMICALS COMPNAY Vs. MANSINGH MANGALRAM VARMA
|
August 10, 2005 |
D H ANDSONS ENGINEERS Vs. STATE OF GUJARAT
|
April 27, 2005 |
D R KORAT Vs. BHAVNAGAR UNIVERSITY
|
March 11, 2005 |
D.C. PARIKH Vs. D. SHANTILAL & CO.
|
March 22, 2005 |
D.M. ENGINEERING Vs. COMMISSIONER OF INCOME TAX
|
August 29, 2005 |
DAGINA Vs. DY C I T
|
January 18, 2005 |
DAHEDA GROUP SEVA SAHAKARI MANDLI LIMITED Vs. R D ROHIT AUTHO OFFICER and CO OPERATIVE OFFICER MARKETING
|
April 27, 2005 |
DAHOD SAHAKARI KHARID VECHAN SANGH LTD Vs. COMMISSIONER OF INCOME TAX
|
July 12, 2005 |
DALUBHAI R CHAUDHARUI Vs. DISTRICT PANCHAYAT
|
December 2, 2005 |
DANSINH AMARSINH RATHOD Vs. DIVISIONAL CONTROLLING AUTHORITY
|
May 3, 2005 |
DARABSHA SORABJI Vs. STATE OF GUJARAT
|
April 6, 2005 |
DARUSING DURGASING Vs. STATE OF GUJARAT
|
October 6, 2005 |
DASHRATHBHAI SHANKARBHAI PRAJAPATI Vs. GSRTC
|
September 20, 2005 |
DAULATBEN S PYARASAHEB Vs. SHANTILAL GOVINDJI MISTRY
|
August 16, 2005 |
DAYALABHAI RANGABHAI PATEL Vs. RANG FOREST OFFICER
|
May 3, 2005 |
DAYALABHAI RANGABHAI PATEL Vs. RANGE FOREST OFFICER
|
April 28, 2005 |
DEEP PLASTIC PRODUCTS Vs. ASSISTANT COMMISSIONER
|
April 29, 2005 |
DEEPAK MANEKLAL PATEL Vs. NATWARBHAI SOMABHAI PATEL
|
June 30, 2005 |
DEPUTY COMMISSIONER OF INCOME TAX Vs. RATAN CORPORATION
|
March 21, 2005 |
DEPUTY EXECUTIVE ENGINEER Vs. DAHYABHAI HIRABHAI
|
September 15, 2005 |
DEPUTY GENERAL MANAGER Vs. RAMESHBHAI ATMARAM VAGHELA
|
March 16, 2005 |
DESAI VISHNUBHAI FULABHAI Vs. O L OF ARBUDA MILLS
|
May 9, 2005 |
DEVARSONS PRIVATE LTD Vs. U P SINGH
|
October 18, 2005 |
DEVENDRA SOMABHAI NAIK Vs. ACCURATE TRANSHEAT PVT LTD
|
June 30, 2005 |
DEVKINANDAN BABULAL Vs. STATE OF GUJARAT
|
October 7, 2005 |
DEVLE VIJAYKUMAR NARANBHAI Vs. PRINCIPAL M G SCIENCE AND COLLEGE
|
April 15, 2005 |
DEVRAJ RAMDHAWAN Vs. ROHIT MILLS LTD
|
May 13, 2005 |
DHANJI VELJI SAVLA Vs. STATE OF GUJARAT
|
August 11, 2005 |
DHANLAXMI GARMENTS PVT LTD Vs. COMMISSIONER OF C EX & AMP; CUSTOMS
|
February 14, 2005 |
DHIREN DAVE COMPANY SECRETARY Vs. SURAT DYES
|
July 14, 2005 |
DHIREN JAYANTILAL SHAH Vs. CHETNA DHIRENBHAI SHAH
|
June 30, 2005 |
DHIRENDRA NATVARLAL SANGHPAL Vs. STATE OF GUJARAT
|
August 9, 2005 |
DHIRUBHAI CHHITLUBHAI Vs. KARSANBHAI CHHIMABHAI PATEL
|
February 23, 2005 |
DHOLKA NAGARPALIKA Vs. DASRATHBHAI R RABARI
|
May 3, 2005 |
DHRANGADHRA CHEMICAL WORKS LTD. Vs. UNION OF INDIA
|
September 30, 2005 |
DIAMOND JUBILEE BANK BACHAV SAMITI Vs. STATE OF GUJARAT
|
October 26, 2005 |
DILAJI BHARATBHAI VIHOL Vs. DEPUTY COMMISSIONER OF POLICE
|
December 1, 2005 |
DILIP A SHAH Vs. STATE OF GUJARAT
|
February 17, 2005 |
DILIPKUMAR CHIMANLAL PARIKH Vs. D SHANTILAL and CO
|
March 22, 2005 |
DILIPSINH SHAMBHUJI BIHOLA Vs. STATE OF GUJARAT
|
November 28, 2005 |
DILVARKHAN HAMIDKHAN PATHAN Vs. STATE OF GUJARAT
|
December 20, 2005 |
DINESH MAGANLAL DAXINI Vs. S M RAO FOOD INSPECTOR
|
August 9, 2005 |
DINESH R DATANIA Vs. STATE BANK OF BIKANER and JAIPUR
|
April 15, 2005 |
DINESH V MANEK Vs. BANK OF INDIA
|
March 16, 2005 |
DIPENDRA KESHAVLAL MEHTA Vs. STATE OF GUJARAT
|
April 4, 2005 |
DISTRICT DEVLOPMENT OFFICER Vs. PURSHOTTAM D KAMLI
|
December 20, 2005 |
DIVI CONTROLLER G S R T C Vs. HEIRS OF INAYATKHAN SARIFKHAN PATHAN
|
March 25, 2005 |
DIVISIONAL MANAGER RAILWAY Vs. MITABEN ARJUN BHATIYA
|
May 6, 2005 |
DIVISIONAL RAILWAY MANAGER Vs. WESTERN RAILWAY KAMDAR SANGH
|
April 6, 2005 |
DIVYA CORPORATION THROITSPROP JAYESHBHAI P BADANI Vs. STATE OF GUJARAT
|
October 11, 2005 |
DIVYAKANT NIRANJAN KADAKIA Vs. COLLECTOR
|
January 27, 2005 |
DURSINH JUGSINH RATHOD Vs. STATE OF GUJARAT
|
December 28, 2005 |
DWIJENDRA SHIRISHBHAI MANEK Vs. STATE OF GUJARAT
|
October 20, 2005 |
DY CIT Vs. MAHI VALLEY HOTELS AND RESORTS
|
August 31, 2005 |
E Y CHRISTIAN Vs. STATE OF GUJARAT
|
February 3, 2005 |
ECONOMIC TRADERS GUJ LTD Vs. UNION OF INDIA
|
December 21, 2005 |
ELECON ENGINEERING CO LTD Vs. UNION OF INDIA
|
March 17, 2005 |
ELSON PACKAGING INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
May 9, 2005 |
EMPLOYEE STATE INSURANCE CORPO Vs. KISHANBHAI KALABHAI S O DECD KALABHAI RAMABHAI
|
April 15, 2005 |
EMPLOYEES STATE INSURANCE SCHEME Vs. DAMJIBHAI CHAKUBHAI PATEL
|
January 28, 2005 |
ESSAR OIL LIMITED Vs. STATE
|
June 30, 2005 |
ESSAR OIL LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 29, 2005 |
ESSAR OIL LTD. Vs. STATE
|
July 18, 2005 |
ESSAR STEEL LTD Vs. UNION OF INDIA
|
October 11, 2005 |
ESSAR STEEL LTD Vs. STATE
|
February 28, 2005 |
EVEREST OVERSEAS Vs. JAMNAGAR MUNICIPAL CORPN
|
December 19, 2005 |
EXECUTIVE ENGINEER Vs. VANSH MULSINH MOTISINH
|
September 22, 2005 |
EXECUTIVE ENGINEER Vs. YOGESH P PAREKH
|
April 5, 2005 |
EXECUTIVE ENGINEER Vs. CHETAN P OZA
|
June 22, 2005 |
EXECUTIVE ENGINEER Vs. PRAVINBHAI NATHUBHAI SHRIMALI
|
May 3, 2005 |
EXECUTIVE ENGINEER Vs. DILIPSINH C CHAVDA
|
July 12, 2005 |
EXECUTIVE ENGINEER MECHANICAL Vs. CHETAN P OZA
|
June 23, 2005 |
EXECUTIVE ENGINEER SARDAR SAROVAR NARMADA NIGAM Vs. BHAVEN CONSTRUCTION
|
December 29, 2005 |
EXPORT IMPORT BANK OF INDIA Vs. O L OF SHRI MINAL OIL and AGRO INDUSTRIES PVT LTD
|
September 14, 2005 |
EXPORT IMPORT BANK OF INDIA Vs. RAMA MULTI TECH LIMITED
|
March 18, 2005 |
FALGUNIBEN Vs. MOULESHKUMAR INDRAVADAN PATEL
|
March 21, 2005 |
FAROKH S TODYWALLA Vs. O L OF VITTA MAZDA LTD
|
June 14, 2005 |
FATEHSINH BHUPATBHAI DODIYA Vs. KAILASHBEN MAGANBHAI VASAVA
|
February 2, 2005 |
FAVORITE INDUSTRIES Vs. UNION OF INDIA
|
July 22, 2005 |
FEDERATION OF PACKAGED DRINKING WATER MANUFACTURERS Vs. UNION OF INDIA
|
April 15, 2005 |
FLOWEL ASBESTOS PRODUCTS Vs. UNION OF INDIA
|
March 4, 2005 |
G A C SHIPPING PVT LTD Vs. GUJARAT MARITIME BOARD
|
February 20, 2005 |
G S F MEDICAL AND PARA MEDICAL ASSOCIATION Vs. STATE OF GUJARAT
|
July 15, 2005 |
G S R T C Vs. KAILASHGIRI N GUSAI SHRAMYOGIC O JADAVBHAI N SOMAIYA
|
May 4, 2005 |
G S R T C Vs. DAYABHAI LAVJIBHAI ROHIT
|
March 7, 2005 |
G S R T C Vs. HAHNSRAJ MULJIBHAI PATEL
|
March 7, 2005 |
G S R T CORPN Vs. MILANDUBHAI BHAGWANDASBHAI KHICHADIYA
|
March 17, 2005 |
G T RAMEKRA Vs. REHMANBHAI I GHENCHI
|
June 24, 2005 |
GAC SHIPPING I PVT LTD Vs. GUJARAT MARITIME BOARD
|
February 22, 2005 |
GAJAJI GOPALJI JADEJA Vs. STATE OF GUJARAT
|
February 9, 2005 |
GALAXY EXPORTS Vs. UNION OF INDIA
|
December 16, 2005 |
GAMON INDIA LTD Vs. SHETH ESTATE DEVELOPERS PVT LTD
|
September 21, 2005 |
GANDHIDHAM SPINNING and MANUFACTURING CO LTD Vs. PUNJABHAI MURJIBHAI
|
June 20, 2005 |
GANESH CHHABABHAI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
|
August 2, 2005 |
GANESH HOUSING CORPORATION LTD Vs. O L OF STEEL TUBES LTD
|
January 12, 2005 |
GANESHBHAI MANILAL MAYAVANSHI Vs. STATE OF GUJARAT
|
April 26, 2005 |
GANGAHDAR Y RAMEKAR Vs. ROHITBHAI JIVANLAL PATEL
|
July 25, 2005 |
GANPATBHAI T PRAJAPATI Vs. FOOD INSPECTOR
|
June 16, 2005 |
GARDEN SILK MILLS LTD Vs. DY COMMISSIONER OF INCOME TAX ASSESSMENT
|
November 30, 2005 |
GAUTAM DEVJIBHAI RATHOD Vs. STATE OF GUJARAT
|
July 26, 2005 |
GAUTAM HARILAL GOTECHA Vs. DCIT INV CIR
|
October 11, 2005 |
GEB Vs. ANAND AMBAVI SHAPARIA
|
January 24, 2005 |
GEB Vs. PRAVIN NANJI NATHBAVA
|
January 17, 2005 |
GEETABEN BHARATBHAI PATEL Vs. STATE OF GUJARAT
|
November 23, 2005 |
GEETABEN L RATHWA Vs. STATE OF GUJARAT
|
March 10, 2005 |
GENERAL MANAGER Vs. VAGHELA FATUJI KANAJI
|
September 20, 2005 |
GENERAL MANAGER ADC BANK Vs. ATULKUMAR M SONI
|
March 2, 2005 |
GENERAL STATIONVERY MFG CO Vs. J K PAPER LTD
|
June 16, 2005 |
GHANSHYAMBHAI K SATHWARA SUCCESSOR IN INTEREST Vs. SONUBHAI BALIRAM PATIL
|
December 19, 2005 |
GIRISHBHAI KARSANBHAI VANKAR Vs. STATE OF GUJARAT
|
January 25, 2005 |
GIRISHBHAI NATVARBHAI PATEL Vs. STATE
|
November 25, 2005 |
GIRISHKUMAR NANJIBHAI NATHWANI PROPRIETOR J K PETROLEUM Vs. COLLECTOR JUNAGADH
|
February 9, 2005 |
GLOFAME COTSPIN INDUSTRIES LTD. Vs. STATE
|
April 15, 2005 |
GOBARBHAI RANCHHODBHAI SARDHARA Vs. STATE OF GUJARAT
|
March 15, 2005 |
GOPALBHAI CHATURBHAI AMIN Vs. DISTRICT MAGISTRATE
|
July 18, 2005 |
GORDHANBHAI C PATEL Vs. KALOL NAGAR PALIKA
|
December 5, 2005 |
GOVIND KARA KALA MANGARIYA Vs. STATE OF GUJARAT
|
August 12, 2005 |
GOVINDBHAI MANSING DABHI Vs. STATE OF GUJARAT
|
June 24, 2005 |
GOVINDBHAI RAMJIBHAI BHALKAR Vs. STATE OF GUJARAT
|
March 18, 2005 |
GRAM SARVAJANIK EDUCATIOTRUST JANDA Vs. STATE OF GUJARAT
|
March 16, 2005 |
GUAJRAT AMBUJA CEMENT PVT LTD Vs. U B GADHE
|
October 24, 2005 |
GUJ STATE ROAD TRANSPORT CORPN Vs. HARIBHAI K JOSHI
|
April 28, 2005 |
GUJARAT AMBUJA EXPORTS LTD. Vs. UNION OF INDIA
|
May 3, 2005 |
GUJARAT CANCER AND RESEARCH INSTITUTE Vs. UNION OF INDIA
|
December 23, 2005 |
GUJARAT CHAMBER OF COMMERCE & INDUSTRY Vs. UOI
|
October 10, 2005 |
GUJARAT ELECTRICITY BOARD Vs. THAKAR HASMUKHHAI KHELSHANKER
|
September 5, 2005 |
GUJARAT ELECTRICITY BOARD Vs. BALVANTSINH S RAHEVAR
|
April 21, 2005 |
GUJARAT HOUSING BOARD Vs. MEENAKSHIBEN BHANUSHANKAR BHATT
|
March 10, 2005 |
GUJARAT MAZDOOR SABHA Vs. COMMISSIONER OF LABOUR
|
February 27, 2005 |
GUJARAT MAZDOOR SABHA Vs. INDIAN OIL CORPORATION LTD
|
July 19, 2005 |
GUJARAT MAZDOOR SABHA Vs. COMMISSIONER OF LABOUR
|
July 27, 2005 |
GUJARAT NARMADA VALLEY FERTILIZERS COMPANY LIMITED Vs. UNION OF INDIA
|
April 19, 2005 |
GUJARAT PIPAVAV PORT LTD Vs. STATE OF GUJARAT
|
September 23, 2005 |
GUJARAT POLLUTION CONTROL Vs. MAHENDRASINH BALDEVSINH CHAVDA
|
December 21, 2005 |
GUJARAT PRADESH PANCHAYAT PARISHAD Vs. STATE ELECTION COMMISSION
|
September 29, 2005 |
GUJARAT SHEEP and WOOL DEV CORPORATION LTD Vs. SANATKUMAR HEMSHANKER JANI
|
April 28, 2005 |
GUJARAT SHEEP and WOOL DEVELOPMENT CORPORATION LTD Vs. CHHAGANBHAI TAPUBHAI
|
June 14, 2005 |
GUJARAT SHEEP AND WOOL DEVELPMENT CORPORATION LTD Vs. GOVINDBHAI PANCHBHAI
|
July 19, 2005 |
GUJARAT STATE FERTILIZERS AND CHEMICAL LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2005 |
GUJARAT STATE FINANCIAL CORPN Vs. O L OF ABC PLANT PROTECTION LTD
|
May 6, 2005 |
GUJARAT STATE MALARIA SPRAYING STAFF ASSOCIATION Vs. STATE OF GUJARAT
|
February 10, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPN Vs. SOMABHAI KHATARIA VASAVA
|
April 13, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KANTIBHAI N PARMAR
|
April 6, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. S V THAKOR
|
April 6, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. NIRANJANBHAI P BUDHDHEV
|
January 12, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI TAPUBHAI GOTI
|
May 10, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. DEVENDRABHAI MULVANTRAI VAIDYA
|
May 5, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI NARANBHAI RAVNANI
|
April 28, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. RAVJIBHAI MAGANBHAI PARMAR
|
April 25, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. VISHNUBHAI P PATEL
|
April 27, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ANWAR ISMAIL SURAIYA
|
April 27, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. WORKMEN OF GSRTC
|
July 20, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. CHAUDHARY POPATBHAI REVABHAI
|
July 11, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KHUMANSINH RAMSINH MAHIDA
|
July 6, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. HANIFBHAI BAPUBHAI DASADIA
|
July 6, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. G I RATHWA
|
August 24, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. KETANKUMAR NARNEDRABHAI SINGALA
|
August 17, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. SHANSKARBHAI MAIJIBHAI SANDHWA
|
December 6, 2005 |
GUJARAT STATE ROAD TRANSPORT CORPORATION Vs. ABDULKADAR DAUDBHAI GHENGHEN
|
March 18, 2005 |
GUJARAT TEXTILE and GENERAL LABOUR ORGANISATION Vs. COMMISSIONER OF LABOUR
|
July 27, 2005 |
GUJARAT TOLL ROAD INVESTMENT COMPANY LIMITED Vs. Blank Name
|
September 13, 2005 |
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD Vs. HASMUKHBHAI LAXMANBHAI PATEL
|
December 8, 2005 |
GUJARAT WATER RESOURCES DEVELOPMENT CORPORATION LTD Vs. GUJARAT JAL SAMATTI VIKAS NIGAM KAMDAR MAHA SANGH
|
April 15, 2005 |
GUJARAT WATER SUPPLY and SEWG BOARD Vs. DINESHBHAI M SOLANKI
|
February 18, 2005 |
GULABBHAI RANCHODBHAI SOLANKI Vs. STATE OF GUJARAT
|
March 15, 2005 |
GUNVANTBHAI DAHYABHAI PARMAR Vs. STATE OF GUJARAT
|
December 7, 2005 |
H C HARIKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR ONGCL
|
January 11, 2005 |
HAIRS OF AHMAD ISAK BHANA Vs. STATE OF GUJARAT
|
March 24, 2005 |
HALK FINANSAL KIRALAMA A S Vs. M V LIMA I
|
June 17, 2005 |
HAMIDABANU BALUBHAI Vs. VASANTBHAI VIRABHAI HARIJAN
|
May 5, 2005 |
HAMIDABANU BALUBHAI Vs. VASANTBHAI VIRABHAI HARIJAN
|
May 4, 2005 |
HAMIDABEN I PATEL Vs. STATE OF GUJARAT
|
July 28, 2005 |
HAMIDKHA DILAWAKHA KHOKHAR Vs. STATE OF GUJARAT
|
May 9, 2005 |
HARDLY OIL and GAS LIMITED Vs. HINDUSTRAN OIL EXPLORATION COMPANY LIMITED
|
July 20, 2005 |
HARENDRA MADANJIT DESAI Vs. SECRETARY KASTURBA VAIDYAKIYA RAHAT MANDAL
|
February 10, 2005 |
HARIJAN CHAMAR CHATURBHAI MAGANBHAI Vs. STATE OF GUJARAT
|
February 10, 2005 |
HARIJAN PUNJA MANGA Vs. COLLECTOR
|
June 15, 2005 |
HARISH BABURAM MEHRA Vs. HASHMUKHLAL CHAMBALAL SHAH
|
October 19, 2005 |
HARSHADKUMAR B VASIA Vs. GUJARAT STATE FERTILIZERS and CHEMICALS LTD
|
June 23, 2005 |
HASANKHAN GULAMHUSSAINKHAN KHANJADA Vs. STATE OF GUJARAT
|
January 17, 2005 |
HASMUKHBHAI N MAKWANA Vs. CHANDRAKANT SHANTILAL ZAVERI
|
December 8, 2005 |
HASMUKHLAL MANEKCHAND SHAH and MANHARLAL P SANGHVI Vs. SAURASHTRA UNIVERSITY
|
August 16, 2005 |
HATHIBHAI NARJIBHAI PATEL Vs. STATE OF GUJARAT
|
August 17, 2005 |
HEIRS Vs. MAMLATDAR AND AGRICULTURAL LAND TRIBUNAL
|
March 24, 2005 |
HEMANSU NARANDAS PATEL Vs. MANIBEN DHANJIBHAI GANDHI
|
October 11, 2005 |
HEMENDRA M MANKAD Vs. SECRETARY
|
November 18, 2005 |
HETALBEN ALIAS HEENABEN Vs. STATE OF GUJARAT
|
July 19, 2005 |
HEUBACH COLOUR PVT. LTD. Vs. UNION OF INDIA
|
March 16, 2005 |
HIMANSHU MADANLAL SHAH Vs. B M POOJARI
|
September 22, 2005 |
HIMMATBHAI J KARIA Vs. STATE OF GUJARAT
|
September 5, 2005 |
HINDUSTAN TIMES LTD Vs. ASHOK VYAS
|
October 26, 2005 |
HIRABHAI MORABHAI TANDEL Vs. (THE) COMPETENT AUTHORITY SAFEMA/NDPS UNIT AND ORS.
|
April 6, 2005 |
HIRENKUMAR ALIAS SONI CHANDRAKANT SATHAM Vs. STATE OF GUJARAT
|
August 24, 2005 |
HIRUBEN BIJALBHAI HARIJAN Vs. SPECIAL SECRETORY REVENUE DEPTT
|
March 29, 2005 |
HITESH K SHAH FINANCIAL SERVICES LTD Vs. UNION OF INDIA
|
December 29, 2005 |
HITESHBHAI KANTILAL BAROT Vs. STATE ELECTION COMMISSION
|
September 29, 2005 |
HONEBLE JUSTICE R J SHAH RETD FEE ADMISSION COMMITTEE Vs. G S E MEDICAL AND PARAMEDICAL ASSOCN
|
September 12, 2005 |
HONEST INDUSTRIAL SENTINELS Vs. OFFICIAL LIQUIDATOR OF ANIK SHIP BREAKING INDUSTRIES LTD.
|
August 18, 2005 |
IDEQUIP ENGINEERING LTD Vs. URBAN LAND TRIBUNAL AND EX OFFICIO ADDITIONAL CHIEF
|
August 18, 2005 |
IMRANBHAI MOHMADBHAI MANSURI Vs. DISTRICT MAGISTRATE COLLECTORATE
|
December 8, 2005 |
INDIAN BANK Vs. O L OF SATNAM EXPORT INDIA LTD
|
March 9, 2005 |
INDIAN DRUG MANUFACTURER'S ASSOCIATION Vs. UNION OF INDIA
|
August 2, 2005 |
INDIAN OIL CORPORATION LTD Vs. PATEL KISHORBHAI PUNJIRAM
|
February 25, 2005 |
INDIAN OIL CORPORATON LIMITED Vs. DHAYABHAI AHSHABHAI PATEL
|
February 9, 2005 |
INDRAVIJAYSINH BHIKHUBHA GOHIL Vs. STATE OF GUJARAT
|
October 26, 2005 |
INDUBEN B RAWAL Vs. SHARDA SHISHU VIHAR PRIMARY SCHOOL
|
June 27, 2005 |
INDUBHAI T VASA HUF Vs. INCOME TAX OFFICER WARD 43
|
March 22, 2005 |
INDUMATI BANSILAL SHAH Vs. ANANT GIRDHARLAL SHAH
|
October 28, 2005 |
INTERNATIONAL STEEL CORPORATION Vs. UNION OF INDIA
|
April 25, 2005 |
ISMAILBHAI RASULBHAI MANSURI Vs. MADANLAL RANGLAL ODA
|
August 2, 2005 |
IVEE INJECTAA LTD Vs. JUNAGADH VIBHAGIYA NAGRIK SAHAKARI BANK LTD
|
January 11, 2005 |
J A KHIMSURIA IMV Vs. STATE OF GUAJRAT
|
July 19, 2005 |
J J DESAI Vs. STATE OF GUJARAT
|
August 2, 2005 |
J K CORP LTD Vs. SALES TAX OFFICER
|
December 26, 2005 |
J K STEEL & AMP; ALLOYS Vs. UNION OF INDIA
|
June 29, 2005 |
J M INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
April 29, 2005 |
J.K. PAPER LTD. Vs. UNION OF INDIA
|
December 9, 2005 |
JABIR HUSSAIN NASIR AHMED BOGA Vs. STATE OF GUJARAT
|
October 25, 2005 |
JABIR HUSSAIN NASIR AHMED BOGA Vs. STATE OF GUJARAT
|
September 10, 2005 |
JADAV MANOHAR GULABRAO Vs. STATE OF GUJARAT
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May 3, 2005 |
JAGDISH KALUBHAI BHAVSAR Vs. STATE
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December 7, 2005 |
JAGDISH KUMAR VARDARAM MEENA Vs. AIRPORT AUTHORITY OF INDIA
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April 25, 2005 |
JAGDISHBHAI B RAVOOT Vs. STATE OF GUJARAT
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March 25, 2005 |
JAGDISHCHANDRA MAGANLAL TRIVEDI Vs. STATE BANK OF INDIA
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November 16, 2005 |
JAGJIVAN MULCHAND CHOKSHI Vs. MANILAL MOHANLAL SONI
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April 6, 2005 |
JAGRUTIBEN BABUBHAI SHAH PRESIDENT Vs. STATE OF GUAJRAT
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July 6, 2005 |
JAMNADAS MEGHJI Vs. STATE OF GUJARAT
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December 26, 2005 |
JANAKBHAI VIRJIBHAI PATEL Vs. STATE OF GUJARAT
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May 3, 2005 |
JASMIN M PATEL Vs. GUJARAT PUBLIC SERVICE COMMISSION
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February 16, 2005 |
JASWANTSING GURUDEVSING JAT Vs. STATE OF GUJARAT
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July 19, 2005 |
JAWAHAR MAGHJI SINDHI BANSALI Vs. STATE OF GUJARAT
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September 22, 2005 |
JAY AMBE HARI OM FAL AND SHAK BHAJI UTPADAKO NI SAHKARI Vs. STYATE OF GUJARAT
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November 25, 2005 |
JAY ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
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May 4, 2005 |
JAYABEN CHHAGAN WD O CHHAGAN NATHA Vs. UNION OF INDIA
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January 27, 2005 |
JAYANT NICHHABHAI DESAI Vs. UCO BANK
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September 7, 2005 |
JAYANTIBHAI NATHALAL DARJI Vs. PANCHMAHAL DISTRICT CO OPERATIVE BANK LTD
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September 12, 2005 |
JAYANTILAL LALLUBHAI MISTRY Vs. SUPERINTENDENT CENTRAL EXCISE RANGE BILIMORA
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August 5, 2005 |
JAYESH @ JAGDISH @ JAGO MANJIBHAI DABHI Vs. THE COMMISSIONER OF POLICE
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April 6, 2005 |
JAYPALSINH J MANGROLA Vs. STATE OF GUJARAT
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December 15, 2005 |
JENAJI MANAJI THAKORE Vs. STATE OF GUJARAT
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February 3, 2005 |
JEPUR DUDH UTPADAK SAHAKARI MANDALI LTD Vs. STATE OF GUJARAT
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July 5, 2005 |
JHAVERBHAI SAVJIBHAI PATEL Vs. KANCHANBEN NATHUBHAI PATEL
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May 10, 2005 |
JHOOLA REFINERIES LTD Vs. UNION OF INDIA
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December 23, 2005 |
JIGNESHKUMAR ALIAS PINTOO ASHOK DALWADI Vs. STATE OF GUJARAT
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December 8, 2005 |
JINDAL SAW LTD Vs. SAUBHAGYACHAND SHAMBULAL VORA
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October 7, 2005 |
JINDAL SAW LTD Vs. SAUBHAGYACHAND SHAMBULAL VORA
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October 5, 2005 |
JITENBHAI KHANTILAL SHAH Vs. STATE OF GUJARAT
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August 4, 2005 |
JITENDRA CHANDULAL DOSHI Vs. STATE OF GUJARAT
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July 19, 2005 |
JITENDRA SHANTILAL SHUKLA Vs. BANK OF BARODA
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April 25, 2005 |
JITENDRAKUMAR JAYANTILAL DHRUVA Vs. STATE OF GUJARAT
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May 10, 2005 |
JITUBHAI MASTUBHAI Vs. NATVARLAL MAHIJIBHAI
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March 2, 2005 |
JIVUBA KESHUBHA Vs. SHASHIKANT GOVINDJI TRIVEDI
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December 9, 2005 |
JOINT COMMISSIONER OF INCOME-TAX Vs. PANCHRATNA HOTELS PVT. LTD.
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September 12, 2005 |
JORUBHA RAGHAJI AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
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August 23, 2005 |
JUBILEE MILLS LTD Vs. O L OF JUBILEE MILLS LTD
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August 10, 2005 |
JUNED FARUQ HAYAT Vs. STATE OF GUJARAT
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December 8, 2005 |
JYANTI WD O ANILKUMAR ANATRAO AMBALGEKAR Vs. BALASAHEB MARUTIRAO JADHAV
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July 28, 2005 |
JYOTI LIMITED Vs. M H PADHIYAR
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January 10, 2005 |
K D PATEL Vs. G S F C
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September 9, 2005 |
K M VIN PRINCIPAL JUDGE FAMILY COURT Vs. DASHRATH DEVADA PRESIDENT
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September 22, 2005 |
K PRATAP REDDY Vs. INSTITUTE OF RURAL MANAGEMENT ANAND SOCIETY
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August 30, 2005 |
K. KACHARADAS PATEL SPECIFIC FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
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March 1, 2005 |
KACHCHH JAL SANKAT NIVARAN SAMITI Vs. STATE OF GUJARAT
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October 4, 2005 |
KAILASH IVESTMENTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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August 26, 2005 |
KAILASHBEN NINAMA JUNIOR LECTURER IN P and SM Vs. GUJARAT UNIVERSITY
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July 20, 2005 |
KAILASHBEN WD O INDRAVADAN HARILAL SONI Vs. SUBHASHCHANDRA OCHHAVLAL MEHTA
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March 17, 2005 |
KAIRA DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD Vs. RAISING MANGALBHAI PARMAR
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June 20, 2005 |
KAIRAVEE DHARMESH DAVE Vs. SURAT MUNICIPAL INSTITUTE OF MEDICAL EDUCATION AND RESEARCH
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July 11, 2005 |
KALUBHAI SAMJIBHAI NAKUM Vs. STATE OF GUJARAT
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March 30, 2005 |
KAMALBENS BHALERAO Vs. STATE OF GUJARAT
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October 13, 2005 |
KAMINIBEN MANGALDAS SHAH Vs. BHARATBHAI RASIKLAL SHAH
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March 10, 2005 |
KAMLESH LALCHAND JAIN Vs. UNION OF INDIA
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September 23, 2005 |
KANABHAI LAXMANBHAI KANGAD Vs. BHOGILAL GIRDHARILAL KOTAK
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December 8, 2005 |
KANJIBHAI DAHYABHAI MALSATTAR Vs. STATE OF GUJARAT
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March 10, 2005 |
KANTABEN BABULAL BORAD Vs. GSRTC
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March 24, 2005 |
KANTIBHAI ISHWARBHAI PATEL Vs. CHANDRAKANT ISHWARBHAI PATEL
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March 28, 2005 |
KANTILAL Vs. PRAGJI PARSHOTTAMS HEIR
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October 4, 2005 |
KANUBHAI PURSOTTAMBHAI BARIYA Vs. STATE OF GUJARAT
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July 5, 2005 |
KAPILABEN ASHOKBHAI PATEL Vs. STATE OF GUJARAT
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December 13, 2005 |
KAUSHALBHAI RAMESHBHAI DESAI Vs. DISTRICT MAGISTRATE SURAT
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March 11, 2005 |
KAUSHIK SHUKLAL JAIN Vs. I O C
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April 7, 2005 |
KAY BEE TEX SPIN LTD. Vs. COMMISSIONER OF C. EX. AND CUS.
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January 24, 2005 |
KESHAVJI RAVJIBHAI PATEL Vs. JIVRAJ and CO
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February 14, 2005 |
KHAMAR KAUSHIKBHAI CHOTALAL Vs. STATE OF GUAJRAT
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September 19, 2005 |
KHASOR DHEMARBHAI KARSANBHAI Vs. DEPUTY COLLECTOR
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July 15, 2005 |
KHEDA DIST CO OP MILK PRODUCERS UNION LTD Vs. S B PARMAR
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March 9, 2005 |
KHIMJIBHAI SANABHAI PARMAR Vs. SEVALIA CEMENT WORKS
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March 31, 2005 |
KHODAJI MAFATJI THAKOR Vs. AHMEDABAD URBAN DEVELOPMENT AUTHORITY
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February 10, 2005 |
KIRANKUMAR RANCHHODBHAI Vs. HIRABEN WD O GANIBHAI
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November 25, 2005 |
KIRITKUMAR K. SHROFF Vs. COMMISSIONER OF WEALTH-TAX
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August 1, 2005 |
KISHORCHANDRA GANDULAL PETHANI Vs. STATE OF GUJARAT
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March 18, 2005 |
KRISHNA KESHAV LABORATORIES LTD. Vs. COMMISSIONER OF INCOME TAX
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January 12, 2005 |
KRISHNAKANT MAGANLAL BRAHMBHATT Vs. STATE OF GUJARAT
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November 30, 2005 |
KUBER ROLLING MILL PRIVATE LIMITED Vs. STATE OF GUJARAT
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December 6, 2005 |
LALBHAI TRADING COMPANY Vs. UNION OF INDIA
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November 25, 2005 |
LALITKISHORE OMPRAKASH ARYA Vs. STATE
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December 14, 2005 |
LALITKUMAR D THAKKAR Vs. CONTROLLING AUTHORITY and ASSTT LABOUR COMMISSIONER
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November 18, 2005 |
LALLUBHAI BAPUJIBHAI PARMAR Vs. PANCHMAHAL DISTRICT PANCHAYAT
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February 23, 2005 |
LANDT NIRO LIMITED Vs. MYSORE PAPER MILLS LTD
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March 7, 2005 |
LAXMINAGAR CO OP HOUSING SOCIETY THRO ORGANISOR Vs. MAMLATDAR and ALT
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February 9, 2005 |
LEGAL HEIRS and REP OF DECD SIDIBHAI BADHABHAI Vs. STATE OF GUJARAT
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April 7, 2005 |
LIFE INSURANCE CORPO OF INDIA Vs. PRAVINBHAI TRIVEDI
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September 21, 2005 |
LT COL RETD APN SINHA Vs. ONGC LTD
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September 14, 2005 |
M B PARMAR Vs. STATE BANK OF INDIA
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April 19, 2005 |
M G PADHIYAR Vs. HONBLE HIGH COURT OF GUJARAT
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March 9, 2005 |
M JAGDAMBA DYEING and PRINTING Vs. RAMKUMAR RAMCHAL MISHRA C O SURAT SILK LABOUR UNION
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September 22, 2005 |
M M P CHARITABLE TRUST ITS MANIAGING TRUSTEE Vs. STATE OF GUJARAT
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September 14, 2005 |
M M VAGHELA Vs. NATIONAL TEXTILE CORPORATION GUJARAT LTD
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October 20, 2005 |
MADHU TEXTILES AHMEDABAD LTD Vs. OFFICIAL LIQUIDATOR
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April 27, 2005 |
MADHUBEN Vs. DIPAKBHAI DEVANI AND ORS.
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December 6, 2005 |
MADHUBHAI GANDABHAI PATEL Vs. JOITARAM JIVIDAS PATEL
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August 24, 2005 |
MAFATLAL ENGINEERING INDUS LTD Vs. ISHWARBHAI K MAKWANA
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January 28, 2005 |
MAFATLAL INDUSTRIES LTD Vs. S A CHEMICALS
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April 20, 2005 |
MAGANBHAI SHAMJIBHAI PATEL Vs. STATE OF GUJARAT
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August 8, 2005 |
MAHAVEER GHANTAKARAN ENTERPRISES Vs. SHARAD PANDITRAV VANI
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February 17, 2005 |
MAHAVIR EXPORTS Vs. UNION OF INDIA
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October 6, 2005 |
MAHEBOOBSHAH ANWARSHAH FAKIR Vs. THE COMMISSIONER OF POLICE
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March 14, 2005 |
MAHENDRA PETROCHEMICALS LTD Vs. UNION OF INDIA
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December 22, 2005 |
MAHENDRABHAI NAGJIBHAI PATEL Vs. ILABEN MAHENDRABHAI PATEL
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January 10, 2005 |
MAHENDRAKUMAR KHODIDAS PATEL Vs. DIRECTOR OF MUNICIPALITIES
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June 23, 2005 |
MAHENDRAKUMAR MANILAL PATEL Vs. RAMJIBHAI DALSIBHAI CHAUDHARI
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October 27, 2005 |
MAHENDRASINH DOLATSINH THAKOR Vs. CHAIRMAN AND MANAGING DIRECTOR
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March 14, 2005 |
MAHESANA DIST COOP MILK PRODUCERS UNION LTD Vs. LAVJIBHAI NARSANGBHAI CHAUDHARI
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October 11, 2005 |
MAHESH DUTT Vs. STATE OF GUJARAT
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September 27, 2005 |
MAHESHBHAI DHAYABHAI AUD Vs. STATE OF GUJARAT
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June 20, 2005 |
MAHESHKUMAR VIRJIBHAI TRIVEDI Vs. STATE OF GUJARAT
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October 11, 2005 |
MALIKBHAI MURADALI LAKHANI Vs. SALMABEN MALIKBHAI LAKHANI
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May 13, 2005 |
MAMMADIQBALGULAMHUSSAINVALMIYA Vs. STATE OF GUJARAT
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October 26, 2005 |
MANAGER GATI CARGO MANAGEMENT SERVICES Vs. PANDEY NARENDRAKUMAR SERVICES
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July 19, 2005 |
MANAGER, SURAT TEXTILE MARKET CO-OP.SHOPS Vs. ASHOKBHAI K PATEL
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December 2, 2005 |
MANGUBEN WD O DHIRAJI S PARMAR Vs. BHUPTAJI R PARMAR
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July 6, 2005 |
MANHAR T PARMAR Vs. JAMNAGAR MUNICIPAL CORPORATION
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November 17, 2005 |
MANHARBHAI MULJIBHAI KAKADIA Vs. SHAILESHBHAI MOHANBHAI PATEL
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August 26, 2005 |
MANIBEN WD O NARANJI KASANJI Vs. NAGIN LAKHA
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July 25, 2005 |
MANJIBHAI VALJIBHAI GAMECHA VAGHRI Vs. STATE OF GUJARAT
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April 21, 2005 |
MANJULABENJIVABHAISAPARIA Vs. KUMUDKUMARI JORAVARSING ZALA
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October 28, 2005 |
MANOHAR MADHUKAR TAMBE Vs. BHAGUBHAI LILADHAR
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October 20, 2005 |
MANSA NAGRIK SAHAKARI BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER OF GUJARAT STATE
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February 21, 2005 |
MANSUKHBHAI LAVJIBHAI Vs. STATE OF GUJARAT
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June 23, 2005 |
MARKETYARD COMMERCIAL CO OP BANK LTD Vs. STATE OF GUJARAT
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October 5, 2005 |
MATHURAM CINEMA Vs. PRAVIN PRABHUDAS BRAHMBHATT
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August 4, 2005 |
MATSUSHITA LAKHANPAL BATTERY INDIA LTD Vs. UNION OF INDIA
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February 24, 2005 |
MAYANKKUMAR DHANSUKHLAL Vs. C RAJNIKANT and CO
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August 18, 2005 |
MAYANKKUMAR GOPALBHAI PATEL Vs. PRINCIPAL R G SHAH SCIENCE COLLEGE
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February 9, 2005 |
MEDICAL OFFICER PRIMARY HEALTH CENTER Vs. JIKUBHAI R SAPARIA
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August 8, 2005 |
MEGHMANI ORGANICS LTD Vs. GOVERNMENT OF GUJARAT
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April 20, 2005 |
MEHSANA ICE and COLD STORAGE PVT LTD Vs. COMMISSIONER OF INCOME TAX
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March 15, 2005 |
MEHTA PRAFULCHANDRA KALIDAS Vs. PATEL CHELJIBHAI KALIDAS
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September 29, 2005 |
MICRO FORGE INDIA LTD Vs. UNION OF INDIA
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December 9, 2005 |
MILCENT APPLIANCES PVT LTD Vs. UNION OF INDIA
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March 18, 2005 |
MILCENT APPLIANCES PVT LTD Vs. UNION OF INDIA
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March 21, 2005 |
MINOR RAJUBHAI GALBABHAI THURI Vs. PRAKASHBHAI DHULABHAI PRAJAPATI AND OTHERS
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January 20, 2005 |
MIRA SINGH S. RAJPUT Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD.
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January 29, 2005 |
MIRANDA TOOLS Vs. JAYESH M PATEL
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August 18, 2005 |
MM SHETH Vs. AMC
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December 13, 2005 |
MODI VASUDEV PUNAMCHAND Vs. DISTRICT JUDGE MEHSANA
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April 7, 2005 |
MOHAMAD KAMIL AHMEDMIYA SHAIKH Vs. UNION OF INDIA
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September 5, 2005 |
MOHANBHAI MANDUBHAI Vs. STATE OF GUJARAT
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September 19, 2005 |
MOHANBHAI MANDUBHAI Vs. STATE OF GUJARAT
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September 20, 2005 |
MOHANBHAI RAMJIBHAI KERATRA Vs. SURENDRANAGAR DISTRICT PANCHAYAT
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July 5, 2005 |
MOHINIDEVI GANGARAM MALI Vs. SUBHASHCHANDRA TRYAMBAKLAL TRIVEDI
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February 11, 2005 |
MOHIT MARKETING LTD Vs. CY CIT
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April 21, 2005 |
MOHMED JUMERATI TOLAKMIYA Vs. ANJANI TEXTILES
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April 8, 2005 |
MONGHIBA LAKHAJI Vs. HIRA KUNVAR MULJI
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April 6, 2005 |
MORBI TALUKA PANCHAYAT Vs. VIKRAMSINH GAMBHIRSINH
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September 22, 2005 |
MORI MANHARSINH AMARSANG Vs. SURENDRANAGAR JOINT NAGARPALIKA
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February 25, 2005 |
MORVI TALUKA PANCHAYAT Vs. VIKRAMSINH GAMBHIRSINH
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September 29, 2005 |
MUKESH HIMATLAL SHETH Vs. STATE OF GUJARAT
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November 5, 2005 |
MUKESHBHAI N KAMDAR Vs. STATE OF GUJARAT
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July 26, 2005 |
MUKTA METAL PRINTERS Vs. UNION OF INDIA
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April 13, 2005 |
MUKUND GLOBAL FINANCE LTD. Vs. HAMCO MINING AND SMELTING LTD.
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September 12, 2005 |
MUKUNDKUMAR TRIKAMBHAI CHAUHAN Vs. STATE OF GUAJRAT
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September 9, 2005 |
MULABHAI N CHAVDA Vs. UNION OF INDIA
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April 28, 2005 |
MUNICIPAL CORP OF AHMEDABAD Vs. TRIBHOVANDAS R PATEL
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August 31, 2005 |
MUNIRKHAN M. PATHAN & OTHERS Vs. TARLIKABEN WD/O. SAMIE M. TRIPATHI & OTHERS
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April 13, 2005 |
MURLIDHAR LAHORIMAL Vs. COMMISSIONER OF INCOME TAX
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November 14, 2005 |
N B KAZI Vs. HIGH COURT OF GUJARAT
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November 23, 2005 |
N B SURTI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX
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October 6, 2005 |
N G VAGHELA Vs. STATE OF GUJARAT
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September 15, 2005 |
NAGESHWAR VIDHYA TRUST Vs. PANKAJBHAI HARISHCHANDRA JANI
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May 5, 2005 |
NAGJIBHAI SHANKARBHAI PATEL Vs. STATE OF GUJARAT
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September 9, 2005 |
NALINI K DAVE Vs. GOVT OF GUJARAT
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May 13, 2005 |
NANDHUBEN JIVANAVALA Vs. THE STATE OF GUJARAT & 3 OTHERS
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July 6, 2005 |
NARANBHAI R PATEL Vs. O L OF G S T C
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March 29, 2005 |
NARAYAN S MOHITE Vs. STATE
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December 22, 2005 |
NARESH GOVINDBHAI PATEL Vs. STATE OF GUJARAT
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April 8, 2005 |
NARMADA ALUMINIUM INDUSTRIES LTD Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECO
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April 25, 2005 |
NAROTTAM NARANDAS PATEL Vs. A B GOR
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April 6, 2005 |
NARUBHA GHEMARSINH DARBAR Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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October 11, 2005 |
NASIMBANU Vs. RAMJIBHAI BACHUBHAI AHIR
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February 11, 2005 |
NASIMBANU WD O SIRAJUDDIN AMRUDDIN KAZI Vs. RAMJIBHAI BACHUBHAI AHIR
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February 1, 2005 |
NATHALAL MOHANLAL PANDYA Vs. DY COLLECTOR and COMPETENT OFFICER AMRELI
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April 5, 2005 |
NATIONAL DAIRY DEVELOPMENT BOARD Vs. ARVIND M GANDHI
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December 7, 2005 |
NATIONAL INSURANCE CO LTD Vs. JUVANSANGBHAI MANSANGBHAI MORI
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August 8, 2005 |
NATIONAL TEXTILE CORPORATION GUJARAT LTD Vs. GIRISHKUMAR G ROHIT
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April 6, 2005 |
NATWARLAL PITAMBARDAR PATEL Vs. A B TRIVEDI
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March 17, 2005 |
NAVINKUMAR Vs. STATE
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December 26, 2005 |
NAVPAD TEXTILE INDUSTRIES LTD. Vs. UNION OF INDIA (UOI)
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September 19, 2005 |
NEON LABORATORIES LTD Vs. MEDICAL TECHNOLOGIES LTD
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December 19, 2005 |
NEW COOL WELL INTERNATIONAL Vs. UNION OF INDIA
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June 27, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. JIVRAM JETHA BAMBHANIA
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August 2, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. ASHWIN VRAJLAL RAJGOR
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February 8, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. SANJAY DEVSHRI alias KALUBHAI BHARWAD
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February 2, 2005 |
NEW INDIA ASSURANCE CO LTD Vs. BANUBEN SIKANDARBHAI SHAIKH
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February 24, 2005 |
NEW JAGAT TEXTILE MILLS PVT LTD Vs. COMMISSIONER OF INCOME TAX
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March 24, 2005 |
NILESH MANSUKHLAL TOLIYA Vs. STATE OF GUJARAT
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December 9, 2005 |
NIMESHKUMAR AMRSINH CHAVDA Vs. STATE OF GUJARAT
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October 14, 2005 |
NIRANJAN D BHATT Vs. STATE OF GUJARAT
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November 23, 2005 |
NIRMAN TEXTILE MILLS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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January 10, 2005 |
NISHITH DHRUVA Vs. GUJARAT PUBLIC SERVICE COMMISSION
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December 12, 2005 |
NITDIP TEXTILE PROCESSORS PVT LTD Vs. UNION OF INDIA
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July 25, 2005 |
NITINBHAI MATHURDAS THAKKAR Vs. STATE OF GUJARAT
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May 5, 2005 |
NOOR MOHAMMADBHAI KASAMBHAI VORA Vs. UNION OF INDIA
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June 30, 2005 |
O L OF ABAD MFG and CALICO PRINTING MILLS LTD Vs. I D B I
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August 17, 2005 |
O L OF AHMEDABAD MFG and CALICO PRINTING MILLS CO LTD Vs. MANAGER IDBI
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July 18, 2005 |
O L OF G S T C LTD Vs. M A NARMAWALA DY SECRETARY TEXTILE
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August 23, 2005 |
O L OF MERMAID CHEMICALS PVT LTD Vs. CANARA BANK
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March 11, 2005 |
O L OF STAR LAMINATES PVT LTD Vs. G S F C
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September 15, 2005 |
O.L. OF GUJARAT RUBBERS WORKS LTD. Vs. MANEGER, CENTRAL BANK OF INDIA
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July 15, 2005 |
OFFICIAL LIQUIDATOR OF AHMEDABAD MFG. AND CALICO PRINT MILLS CO. LTD. Vs. STATE
|
August 12, 2005 |
OFFICIAL LIQUIDATOR OF AHMEDABAD MFG. AND CALICOPRINTING MILLS CO. LTD. Vs. MANAGER, IDBI
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July 18, 2005 |
OIL and NATURAL GAS CORP LTD Vs. TALUKA PANCHAYAT KHAMBHAT
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December 1, 2005 |
OIL and NATURAL GAS CORPN LTD Vs. ENGINEERING MAJDOOR SANGH
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May 12, 2005 |
OIL and NATURAL GAS CORPORATION Vs. RAJKAMAL BUILDERS
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September 27, 2005 |
OMKARNATH S PARASHAR Vs. STATE OF GUJARAT
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October 11, 2005 |
ONGC LABOUR UNION Vs. UNION OF INDIA
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July 26, 2005 |
OSILLACSOALGI Vs. STATE OF GUJARAT
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July 26, 2005 |
P H SHRIMALI Vs. STATE OF GUJARAT
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March 25, 2005 |
P H SHRIMALI Vs. STATE OF GUJARAT
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March 9, 2005 |
P H TRANSPORT Vs. STATE OF GUAJRAT
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March 15, 2005 |
P J KANABAR Vs. P H PATHAK
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August 8, 2005 |
P K ROSHAN Vs. STATE OF GUJARAT
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May 13, 2005 |
P M DIESELS LIMITED Vs. UNION OF INDIA
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December 15, 2005 |
PALSANA FIBERS PVT. LTD. Vs. UNION OF INDIA
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October 26, 2005 |
PANCHABHAI BECHARBHAI MAKWANA Vs. STATE OF GUJARAT
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June 29, 2005 |
PANCHAL ALPESH KANUBHAI Vs. DISTRICT PRIMARY EDUCATION OFFICER AND PRIMARY TEACHER
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August 9, 2005 |
PANCHAL ENGINEERING WORKS Vs. RIYAZ YUSUFBHAI LALIWALA & ANR
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September 13, 2005 |
PANORAMA BUILDERS PVT LTD Vs. UNION OF INDIA THRO SECRETARY
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April 20, 2005 |
PANORAMA BUILDERS PVT. LTD. Vs. UNION OF INDIA
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April 19, 2005 |
PAPPU ALIAS NILESH ABAJI PATIL Vs. STATE OF GUJARAT
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June 22, 2005 |
PARESH LABHSHANKER JOSHI Vs. UNION OF INDIA
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March 25, 2005 |
PARIKH BROS Vs. A C I T
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March 22, 2005 |
PARSAN BROTHERS Vs. UNION OF INDIA
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April 5, 2005 |
PARSHOTTAM DASSJI MOHATA Vs. K B MAHATA
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February 28, 2005 |
PARSHWANATH CEMENT COMPANY PVT LTD Vs. O L OF SARDAR CEMENT PVT LTD
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September 7, 2005 |
PARTH HARSH MILLS PVT. LTD. Vs. UNION OF INDIA
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March 28, 2005 |
PASCHIM RAILWAY KARMACHARI PARISHAD Vs. UNION OF INDIA
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March 25, 2005 |
PATEL BALKRISHNA CHHOTALAL Vs. STATE OF GUJARAT
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October 28, 2005 |
PATEL GOVINDBHAI AMBARAM Vs. SPL LAQ OFFICER
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November 14, 2005 |
PATEL KASHIRAM GANGARAM Vs. UNICURE REMEDIES PVT LTD
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April 7, 2005 |
PATEL PRECISION MACHINERY Vs. STATE OF GUJARAT
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October 27, 2005 |
PATEL SHANKERBHAI PARSOTTAMDAS Vs. PRINCIPAL, S.B. SHAH HIGH SCHOOL
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April 1, 2005 |
PATEL SOMABHAI KACHARDAS Vs. STATE OF GUJARAT
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April 25, 2005 |
PATHAN FARIDKHAN USMANBHAI Vs. THE STATE OF GUJARAT
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February 10, 2005 |
PEERLESS GENREAL FINACE and INVESTMET CO LTD Vs. ESSAR OIL LIMITED
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February 21, 2005 |
PEPSICO INDIA HOLDINGS LTD Vs. MOHMED SAYED
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April 13, 2005 |
PHLOX PHARMACEUTICALS LTD Vs. STATE
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July 28, 2005 |
PHYSICAL RESEARCH LABORATORY Vs. PURSHOTTAM A VADHER
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November 18, 2005 |
PIUSHKUMAR JAYANTILAL GANDHI TRUSTEE Vs. RAMESHCHANDRA GORDHANBHAI PATEL
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May 12, 2005 |
PLACHEM INDUSTRIES Vs. PREMO LEASING and FINANCE P LTD
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April 20, 2005 |
PLASTO PRECESSORS Vs. GUJARAT ELECTRICITY BOARD
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March 10, 2005 |
POLY FILL SACKS Vs. UNION OF INDIA
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February 18, 2005 |
POOJA TEX PRINTS LTD Vs. UNION OF INDIA
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March 30, 2005 |
POPATJI MAVAJI THAKOR Vs. STATE OF GUJARAT
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April 27, 2005 |
POPATLAL M BHANSHALI Vs. RUGHNATH BHAVANI SUTHAR
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October 21, 2005 |
POPATLAL M BHANSHALI Vs. KISHANLAL SHIVLAL MODHIYA
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October 21, 2005 |
PRABHASHANKAR NARAYAN CHAUBE Vs. AMTHUBHAI MOHANBHAI
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August 16, 2005 |
PRABODHCHANDRA JAYANTILAL PATEL Vs. RAMESH BACHUJI THAKOR
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October 25, 2005 |
PRAFUL M PATEL Vs. WONDERWELD ELECTRODES PVT LTD
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June 16, 2005 |
PRAFUL PRABHAKARBHAI HARSHE Vs. STATE OF GUJARAT
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September 16, 2005 |
PRAHALDBHAI MANILAL PATEL Vs. GEB
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October 3, 2005 |
PRAKASH SURENDRABHAI VYAS Vs. STATE OF GUJARAT
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May 4, 2005 |
PRAMODKUMAR BRIJBHUSHAN SHARMA Vs. STATE OF GUJARAT
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August 2, 2005 |
PRASHANT KINARIWALA CHAIRMAN OF KINARIWALA SPINNER Vs. STATE OF GUJARAT
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August 26, 2005 |
PRATAPBHAI PUNJABHAI ASARI Vs. STATE OF GUJARAT
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March 17, 2005 |
PRATHAMKUMAR Vs. INDIAN INSTITUTE OF MANAGEMENT
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April 15, 2005 |
PRAVINBHAI PURSHOTTAMDAS PATEL Vs. STATE OF GUJARAT
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May 3, 2005 |
PRAVINBHAI S O JASBHAI PATEL Vs. O L OF SHREE AMBICA MILLS LTD
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May 6, 2005 |
PRAVINCHANDRA HEMCHANDBHAI PANCHAL Vs. GUJARAT PUBLIC SERVICE COMMISSION
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November 21, 2005 |
PREMJIBHAI ALIAS NATHA DEVABHAI VANIK Vs. STATE OF GUJARAT
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July 11, 2005 |
PREMNATH MOHANLAL RAJPUT ADV THRO BROTHER-PRINCE MOHANLAL Vs. STATE
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December 7, 2005 |
PUNJABHAI JETHABHAI PATEL Vs. STATE OF GUJARAT
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September 7, 2005 |
PURSHOOTAMDAS H SHAH Vs. KAPADWANJ NAGARPALIKA
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December 26, 2005 |
PURSHOTTAM A VADHER Vs. PHYSICAL RESEARCH LABORATORY
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March 29, 2005 |
PUSHPABEN CHAMPAKLAL SHAH LOKHANDWALA Vs. RIKHAVDEV TIRTHRAM SHARMA
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October 11, 2005 |
PUSHPABEN MAGANLAL B HARIJAN MAKWANA Vs. UNION OF INDIA
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March 9, 2005 |
PVD PLAST MOULD INDUSTRIES LTD Vs. ING BHF BANK AKTIENGESELLSCHAFT
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June 17, 2005 |
R BUILDERS Vs. UNION OF INDIA
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December 12, 2005 |
R D TURI Vs. UNION OF INDIA
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March 25, 2005 |
R K POPAT Vs. STATE OF GUJARAT
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April 21, 2005 |
R R CHINOY Vs. BANK OF BARODA
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January 20, 2005 |
RABIKABEN GEORGEBHAI PILLAI Vs. STATE OF GUJARAT
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July 4, 2005 |
RADHA TEJPAL BAJAJ Vs. PRESIDENT INDUSTRIAL COURT
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December 21, 2005 |
RADHE ASSOCIATES Vs. O L OF PIRAMAL FINANCIAL SERVICE LTD
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September 21, 2005 |
RAGHUVIRSINH D DASONDI Vs. S J SHAH
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March 3, 2005 |
RAIPUR RAKHIAL COMMERCIAL CO OP HOUSING SOCIETY LTD Vs. AHMEDABAD ELECTRICTY CO LTD
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August 31, 2005 |
RAISINH DHIRAJSINH BORADHARA Vs. STATE OF GUJARAT
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March 16, 2005 |
RAJAJI HEGOLJI THAKORE Vs. STATE OF GUJARAT
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February 18, 2005 |
RAJENDRA GORAKHNATH BAVISKAR Vs. CHIEF METROPOLITAN MAGISTRATE
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July 4, 2005 |
RAJESH JHAVERI STOCK BROKERS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 23, 2005 |
RAJESH PARSOTTAM GALORIA Vs. DENA BANK
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March 15, 2005 |
RAJESH RAMDIN PASI Vs. GROUP GENERAL MANAGER
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January 12, 2005 |
RAJESH RAMDIN PASI Vs. GROUP GENERAL MANAGER
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June 12, 2005 |
RAJESHBHAI NATVARLAL AGRAWAL Vs. STATE OF GUJARAT
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September 7, 2005 |
RAJESHBHAI THAKORBHAI BHATT Vs. DIRECTOR OF MUNICIPALITIES
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March 17, 2005 |
RAJESHKUMAR JAIN Vs. GUJARAT STATE PUBLIC SERVICE COMMISSION
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August 31, 2005 |
RAJIV AGRAWAL OR HIS SUCCESSOR IN OFFICE Vs. STATE OF GUJARAT
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March 29, 2005 |
RAJKOT DIST PANCHAYAT Vs. VAJASOOR ALA RATHOD
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January 11, 2005 |
RAJKOT MUNICIPAL CORPN Vs. CHANABHAI AMRABHAI MAKWANA
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July 25, 2005 |
RAJLAXMI DYEING and PRINTING MILLS PVT LTD Vs. UNION OF INDIA
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June 22, 2005 |
RAJNARAYAN BAIJNATH YADAV Vs. STATE OF GUJARAT
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December 9, 2005 |
RAJSHREE DYEING AND PRINTING MILLS PVT. LTD. Vs. UNION OF INDIA
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June 24, 2005 |
RAJUBHAI GALBABHAI Vs. PRAKASHBHAI DHULABHAI PRAJAPATI
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February 20, 2005 |
RAJUBHAI GALBABHAI THURI Vs. PRAKASHBHAI DHULABHAI PRAJAPATI
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January 20, 2005 |
RAJUBHAI PRATAPBHAI PANPATIL Vs. COMMISSIONER OF POLICE SURAT CITY
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November 15, 2005 |
RAKESH PARSOTTAMBHAI PATEL Vs. STATE OF GUJARAT
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August 3, 2005 |
RAKESHKUMAR SOMABHAI RATHOD Vs. STATE OF GUJARAT
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September 27, 2005 |
RAMA MULTITECH LTD Vs. STATE
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February 24, 2005 |
RAMANBHAI SOMABHAI KHARADI Vs. STATE OF GUJARAT
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September 2, 2005 |
RAMDHARISING BHAMDARSING Vs. STATE OF GUJARAT
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February 17, 2005 |
RAMESH ALIAS BHIKHARAM MEGHVAD MARVADI Vs. STATE OF GUAJRAT
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June 20, 2005 |
RAMESH SINGH S O RAMDHAR SINGHHEAD CONSTABLE Vs. UNION OF INDIA
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April 27, 2005 |
RAMESHCHANDRA BANSAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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October 11, 2005 |
RAMESHCHANDRA GAURISHANKAR GUPTA Vs. MAHESHKUMAR GAURISHANKAR GUPTA
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July 25, 2005 |
RAMILABEN RATILAL SHAH Vs. COMMISSIONER OF INCOME TAX
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July 21, 2005 |
RAMJIBHAI CHAMANBHAI Vs. UNION OF INDIA
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July 14, 2005 |
RAMJUBEN AAPBHAI BORICHA Vs. STATE OF GUJARAT
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July 1, 2005 |
RAMKISHAN GURU RAGHUNATHDASJI Vs. RAMAVTAR BANSRAJ SINGH
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September 28, 2005 |
RAMKUBHAI VALKUBHAI DHAKHDA Vs. STATE OF GUJARAT
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December 1, 2005 |
RAMKUMAR KALLURAM YADAV Vs. STATE OF GUJARAT
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March 3, 2005 |
RAMNIKLAL NANALAL BHANANI Vs. SAHDEVSINH TIRATHSINH VALA
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February 21, 2005 |
RASHMIKANT C PATEL Vs. JOINT CHARITY COMMISSIONER
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May 23, 2005 |
RASHTRIYA MAZDOOR UNION Vs. HINDUSTAN PETROLEUM CORPORATION LTD
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May 13, 2005 |
RASIKLAL A DAVE Vs. NARMADABEN
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August 18, 2005 |
RAVINDRA PARK CO OPERATIVE HOUSING SOCIETY Vs. MAMLATDAR
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February 10, 2005 |
REGIONAL DIRECTOR ESI CORPORATION Vs. O L OF PRASAD MILLS LTD
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August 4, 2005 |
REGIONAL MANAGER BANK OF BARODA Vs. GITABEN HARIBHAI DARJI
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April 29, 2005 |
REGIONAL PROVIDENT COMMISSIONER I Vs. M A KUVADIA O L OF ARYODAYA SPINNING and WEAVING MILLS LTD
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August 31, 2005 |
REGIONAL PROVIDENT FUND COMMISSIONER Vs. OFFICIAL LIQUIDATOR, DECORA CERAMICS LTD. AND OTHERS
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August 31, 2005 |
REKHUBEN GULEKHAN Vs. STATE OF GUJARAT
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August 26, 2005 |
RIBKABEN VITTHALBHAI PARMAR Vs. SHARDA SHISHU VIHAR AND PRIMARY SCHOOL
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December 6, 2005 |
ROHIT G VYAS Vs. GUJARAT PUBLIC SERVICE COMMISSION
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February 16, 2005 |
ROHIT J GEDIYA Vs. STATE OF GUJARAT
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February 25, 2005 |
ROOPMATI M P HANDLOOM WEAVERS CO OP SOCI LTD Vs. HARBALA PRANJIVAN TRIVEDI
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August 31, 2005 |
ROYAL COOPERATIVE BANK LTD Vs. CHOKSHI TUBE CO LTD
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September 29, 2005 |
ROYAL CUSHION VINYL PRODUCTS LTD Vs. UNION OF INDIA
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July 22, 2005 |
RPG LIFE SCIENCES LTD Vs. UNION OF INDIA
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April 5, 2005 |
RUKHIBEN RUPABHAI Vs. UNION OF INDIA
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May 11, 2005 |
RUKHSANA NASIRAHMED SAIYED Vs. MUKESHCHAND MAHESHCHAND AGRAWAL
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February 9, 2005 |
RUPALI DYEING AND PRINTING MILLS Vs. UNION OF INDIA
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February 25, 2005 |
S G MAJMUDAR FOOD INSPECTOR Vs. AMBICA SUGAR TRANDING CO
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December 12, 2005 |
S J AND S P FAMILY TRUST Vs. DY C I T ASST
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February 22, 2005 |
S M RAMI Vs. STATE
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November 23, 2005 |
S NAGAR JILLA NMR KARMACHARI SANGH THRO SECRETARY Vs. EXECUTIVE ENGINEER
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April 27, 2005 |
S R BHARAI Vs. UNION OF INDIA
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April 29, 2005 |
SABARKANTHA DISTRICT MILK UNIOON LIMITED Vs. STATE OF GUJARAT
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July 18, 2005 |
SABARMATI RETI UDYOG KAMDAR SAHAKARI MANDALI LIMITED Vs. STATE OF GUJARAT
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September 27, 2005 |
SADBHAV ENGINEERING LTD Vs. UNION OF INDIA
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March 4, 2005 |
SAILESH NATVARLAL PATEL Vs. STATE OF GUJARAT
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January 30, 2005 |
SAIYED REAFIK SAIYED KADIR Vs. STATE OF GUJARAT
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February 22, 2005 |
SAJAL SURESHKUMAR JAIN Vs. STATE OF GUJARAT
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February 16, 2005 |
SAKARREFRIGERATION PVT LTD Vs. BHADRESH KUMAR RAMESH CHADNRA SHAH
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October 3, 2005 |
SALES TAX OFFICER ENFORCEMENT Vs. FAG PRECISION BEARINGS LTD
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April 4, 2005 |
SALIM ABDUL SATTAR DHADA Vs. ORIENTAL INSURANCE CO LTD
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April 15, 2005 |
SALIMMUDDIN YASINBAIG MIRZA MSC LLM Vs. DISTRICT MAGISTRATE
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June 29, 2005 |
SAMAR MAN MADE FIBERS PVT LTD Vs. ALAUKIK TRADING and INVESTMENT PVT LTD
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August 10, 2005 |
SANDESH LIMITED Vs. CHANDULAL JETHALAL JAISWAL
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February 18, 2005 |
SANGHANI BRIGHT STEEL MANUFACTURERS Vs. UNION OF INDIA
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May 6, 2005 |
SANJAY RAMESHCHANDRA SHAH Vs. STATE OF GUJARAT
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August 25, 2005 |
SANJAYKUMAR BALDEVBHAI PATEL Vs. STATE OF GUJARAT
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September 7, 2005 |
SANJAYSING ALIAS BOKHO ALIAS CHAUVIS NUMBER S O JAGANNATH Vs. STATE OF GUJARAT
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June 15, 2005 |
SATISHKUMAR P MADALANI Vs. TALUKA PANCHAYAT
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April 8, 2005 |
SATVIRSINH ARJUNSINH PANDIT Vs. STATE OF GUJARAT
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July 20, 2005 |
SATYADEV CHEMICALS PVT LTD Vs. STATE
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May 13, 2005 |
SATYADEV CHEMICALS PVT LTD Vs. S DAVE AND CO
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August 31, 2005 |
SAURABH PAREEK S O LATE SHRI KAMLENDRA PAREEK Vs. STATE OF GUJARAT
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August 22, 2005 |
SAURABHBHAI KANTILAL RAVAL Vs. STATE OF GUJARAT
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July 4, 2005 |
SAURASHTRA CHEMICALS LTD Vs. HONBLE JUSTICE K RAMAMOORTHY
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May 13, 2005 |
SAURASHTRA UNIVERSITY Vs. N T LAKHTARIA
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January 18, 2005 |
SAURASHTRA UNIVERSITY Vs. SHAMBHUBHAI HIRJIBHAI PADALIA
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December 6, 2005 |
SAURASTHRA SOLVENT EXTRACTION CO PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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April 25, 2005 |
SEJAL K MANDAVIA Vs. R M CHHAYA
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July 14, 2005 |
SEJU PRAVINKUMAR ARAJANBHAI Vs. STATE OF GUJARAT
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January 3, 2005 |
SHAHBUDDIN MAGANLAL Vs. LILAVATIBEN HARIVADAN MODI
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August 17, 2005 |
SHAILESH NARSINHBHAI JASANI Vs. STATE OF GUJARAT
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April 6, 2005 |
SHAKRAJI JAGAJI RAVAL Vs. STATE OF GUJARAT
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June 22, 2005 |
SHAKUBEN W/O NAGINBHAI GAFURBHAI Vs. PAPPU ALIAS JITUBHAI BHAGWANDAS
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September 15, 2005 |
SHANTABEN S. DAVE Vs. POLICE COMMISSIONER
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January 31, 2005 |
SHARDABEN KANTILAL PATEL P T C COLLEGE Vs. STATE OF GUJARAT
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November 30, 2005 |
SHARMISHTHA DINESHBHAI PARIKH WIDOW OF D.R. PARIKH Vs. CHAIRMAN, STATE BANK OF INDIA
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October 10, 2005 |
SHEELABEN M. PATEL Vs. ITO
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November 22, 2005 |
SHETH RATANJI and JIANDAS CHARITABLE TRUST NO 2 and 5 Vs. ASSISTANT CHARITY COMMISSIONERBHAVNAGAR
|
August 12, 2005 |
SHILPRAJ DEVELOPERS PVT LTD Vs. V S GOPALACHAR
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July 22, 2005 |
SHISHU JYOT KALYAN AND KELAVANI TRUST Vs. GUJARAT SECONDARY EDUCATION BOARD
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March 14, 2005 |
SHIV MARINE INDUSTRIES PVT LTD Vs. ASSTT COMMISSIONER
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April 8, 2005 |
SHIVSHAKTI ROLLING MILLS Vs. PATEL RASIKLAL MANGALDAS
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June 20, 2005 |
SHREE DEVKRUPA SHIP Vs. UNION OF INDIA
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November 30, 2005 |
SHREE YOGI STEEL LTD Vs. UNION OF INDIA
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December 9, 2005 |
SHRENO INVESTMENT AND FINANCE LIMITED Vs. REGISTAR OF COMPANY
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September 6, 2005 |
SHRI HANIFSHAH ISMAILSHA SHAMHANDAR Vs. THE STATE OF GUJARAT
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January 28, 2005 |
SHRI RAVI TRADERS Vs. STATE OF GUJARAT
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November 30, 2005 |
SHRI RAVI TRADERS Vs. STATE OF GUJARAT
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September 30, 2005 |
SITABEN GOVABHAI DESAI RABARI Vs. STATE OF GUJARAT
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October 19, 2005 |
SNEHANJALI CO OPERATIVE HOUSING SOCIETY LT Vs. STATE OF GUJARAT
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October 20, 2005 |
SNEHLATA R PATEL Vs. BHARUCH DISTRICT PANCNAYAT
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December 8, 2005 |
SOMABHAI BHAGWANBHAI GOHIL Vs. STATE OF GUJARAT
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December 1, 2005 |
SOMAJI BHIKHAJI THAKOR Vs. THAKOR KHODAJI MANAJI
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April 28, 2005 |
SOMVATI @ SUMANBEN RAJAN RAMDAS BAIRAGI THRO FATHER Vs. STATE OF GUJARAT
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January 24, 2005 |
SONABEN WD O RANCHODBHAI ISHWERBHAI Vs. SPECIAL ACQUISION OFFICER
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November 29, 2005 |
SONALI DYEING AND PRINTING PVT. LTD. Vs. UNION OF INDIA
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May 10, 2005 |
SONDA SURA BHARWAD Vs. DEPUTY COLLECTOR
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January 13, 2005 |
SPECIAL LAQ OFFICER Vs. PATEL GANGARAMBHAI KHODIDAS
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March 23, 2005 |
STAR CHEMICALS BOMBAY LTD Vs. VITTA MAZDA LTD
|
November 24, 2005 |
STATE Vs. GUNVANTLAL H SHAH
|
December 16, 2005 |
STATE Vs. YUSUF ISMAIL VORA ALIAS YUSUF STD WALA
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July 27, 2005 |
STATE OF GUJARAT Vs. NURMOHMMAD ISSA SANGHAR
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July 21, 2005 |
STATE OF GUJARAT Vs. ANIRUDDHSINH S JADEJA
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July 14, 2005 |
STATE OF GUJARAT Vs. DIVYESH PADMAKANT SHAH
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July 7, 2005 |
STATE OF GUJARAT Vs. GALUBHAI BABUBHAI HALPATI
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August 10, 2005 |
STATE OF GUJARAT Vs. RAMESHCHANDRA CHAGANBHAI MOCHI
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August 23, 2005 |
STATE OF GUJARAT Vs. AMBALAL LALJI
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August 31, 2005 |
STATE OF GUJARAT Vs. BABUBHAI SOMABHAI GAMIT
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August 24, 2005 |
STATE OF GUJARAT Vs. KISHANBHAI S O VELABHAI VANABHAI MARWADI
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August 30, 2005 |
STATE OF GUJARAT Vs. JITENDRAKUMAR MUTILAL DUBAL
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May 7, 2005 |
STATE OF GUJARAT Vs. RAMESHKUMAR HARGOVANDAS DARJI
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May 6, 2005 |
STATE OF GUJARAT Vs. KISHORKUMAR BHIKHABHAI
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June 22, 2005 |
STATE OF GUJARAT Vs. NARSINHDAAS KRISHNADAS AGRAVAT
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June 22, 2005 |
STATE OF GUJARAT Vs. PUNABHAI RAMABHAI MACHHI
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June 16, 2005 |
STATE OF GUJARAT Vs. K L PATEL I E KANTIBHAI LALUBHAI PATEL CONTRACTOR
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June 15, 2005 |
STATE OF GUJARAT Vs. ELECTRO PORCELAIN INDUSTRIES
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June 30, 2005 |
STATE OF GUJARAT Vs. B M RAO
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July 6, 2005 |
STATE OF GUJARAT Vs. ABDULBHAI IBRAHIM KURESHI
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March 9, 2005 |
STATE OF GUJARAT Vs. DHANSUKHLAL AMRUTLAL PUROHIT
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March 30, 2005 |
STATE OF GUJARAT Vs. GUJARAT MADOOR SABHA
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April 13, 2005 |
STATE OF GUJARAT Vs. BHIKHABHAI DHULABHAI PARMAR
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April 21, 2005 |
STATE OF GUJARAT Vs. SURESH ARJUN MAHALE
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April 19, 2005 |
STATE OF GUJARAT Vs. SOMABHAI MATHURBHAI VASAVA ADIVASI
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January 17, 2005 |
STATE OF GUJARAT Vs. ASHOKKUMAR SHANTILAL DOSHI
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January 27, 2005 |
STATE OF GUJARAT Vs. REKHABEN K NANDWANI
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January 25, 2005 |
STATE OF GUJARAT Vs. NARENDRAKUMAR V PARIKH
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February 17, 2005 |
STATE OF GUJARAT Vs. BABUBHAI UDESING PARMAR
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March 2, 2005 |
STATE OF GUJARAT Vs. NATWAR HARCHANDJI THAKOR
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February 22, 2005 |
STATE OF GUJARAT Vs. NATHUBHAI N BHARAI
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December 14, 2005 |
STATE OF GUJARAT Vs. BHARATBHAI BALUBHAI LAD
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December 19, 2005 |
STATE OF GUJARAT Vs. O L OF G S T C LTD
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December 23, 2005 |
STATE OF GUJARAT Vs. SUMANBHAI MULJIBHAI KATHIYA
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November 16, 2005 |
STATE OF GUJARAT Vs. DINESHCHANDRA RAMJILAL SHAH
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November 14, 2005 |
STATE OF GUJARAT Vs. PRAKASHBHAI MOHANBHAI SHAH
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November 15, 2005 |
STATE OF GUJARAT Vs. R ENGINEER
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October 20, 2005 |
STATE OF GUJARAT Vs. UTTAMCHAND HATHICHAND SHAH
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November 27, 2005 |
STATE OF GUJARAT Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
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December 1, 2005 |
STATE OF GUJARAT Vs. AKHAJI ADAJI MALI
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September 29, 2005 |
STATE OF GUJARAT Vs. MEHBUB ABDULGANI KATHKI
|
September 29, 2005 |
STATE OF GUJARAT Vs. AJAY S PATEL ENGINEERS CONTRACTORS and CONSULTANT
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October 6, 2005 |
STATE OF GUJARAT Vs. ROHITKUMAR GOPALDAS
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September 6, 2005 |
STATE OF GUJARAT Vs. RAMJIBHAI FOGATBHAI SAGAR
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September 5, 2005 |
STATE OF GUJARAT Vs. VADILAL POPATLAL MEHTA
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September 10, 2005 |
STATE OF GUJARAT Vs. VADILAL POPATLAL MEHTA
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September 12, 2005 |
STATE OF GUJARAT Vs. TUSHAR NAVINCHANDRA DOSHI
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September 16, 2005 |
STATE OF GUJARAT Vs. ASHOKUMAR SHITALDAS FIRM
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September 20, 2005 |
STATE OF GUJARAT Vs. KARSANBHAI JESANG
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September 16, 2005 |
STATE OF GUJARAT Vs. RAMJIBHAI FOGATBHAI SAGAR
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September 1, 2005 |
STATE OF GUJRAT Vs. GAFURBHAI BHIKHABHAI MANSURI
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July 5, 2005 |
STEEL AUTHORITY OF INDIA LTD Vs. O L OF GUJARAT STEEL TUBES LTD
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September 13, 2005 |
STERLITE INDUSTRIES INDIA LTD Vs. UNION OF INDIA
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August 12, 2005 |
SUBHASHBHAI R SHAH Vs. DISTRICT COLLECTOR
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April 25, 2005 |
SUDHA KAUSHIK ALIAS SUDA SHARMA Vs. UMESH PRASAD KAUSHIK S O JAGDISH P KAUSHIK
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January 29, 2005 |
SUDHABEN KANUBHAI PRAJAPATI Vs. DISTRICT PANCHAYAT
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December 1, 2005 |
SUMAN M DESAI Vs. BANK OF INDIA
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April 19, 2005 |
SUN PHARMACEUTICAL INDUSTRIES LTD Vs. GIDC
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October 6, 2005 |
SUO MOTU Vs. P C PANDYA
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April 27, 2005 |
SUO MOTU Vs. STATE OF GUJARAT
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May 9, 2005 |
SUO MOTU Vs. STATE OF GUJARAT
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May 12, 2005 |
SURENDRA PUNAMCHAND PANCHAL Vs. STATE OF GUJRAT
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September 27, 2005 |
SURESH BABURAO KASAR Vs. STATE OF GUJARAT
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July 18, 2005 |
SURESH O SHAH Vs. STATE OF GUJARAT
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February 3, 2005 |
SURESHBHAI JAYANTILAL SHAH Vs. STATE OF GUJARAT
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April 6, 2005 |
SURSINH BHURABHAI Vs. STATE OF GUJARAT
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January 18, 2005 |
SUTLEJ INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK
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December 21, 2005 |
SWASHRAY BENEFIT PVT LTD Vs. CHAIRMAN CLAIMS COMMITTE SHRI M T TAKANI
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June 23, 2005 |
SWASTIK PESTICIDES and CHEMICALS THRO VIJAYKUMAR Vs. STATE OF GUJARAT
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May 13, 2005 |
SWETA GUPTA Vs. UNION OF INDIA
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March 10, 2005 |
SWISS SINGAPORE OVERSEAS ENTERPRISES PVT LTD Vs. M V AFRICAN TRADER
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February 7, 2005 |
TELECOM DISTRICT MANAGER VALSAD DIST Vs. NAMLABHAI RANCHHODBHAI PATEL
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April 27, 2005 |
TEXTILE LABOUR ASSOCIATION Vs. O L OF VIJAYA MILLS LTD
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February 22, 2005 |
TEXTILE LABOUR ASSOCIATION Vs. I F C I
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December 9, 2005 |
THACKAR VASANT JIVRAJ Vs. SHAMJI KANJI DAIYA
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April 19, 2005 |
THAKER RAJESHKUMAR ALIAS KHANNA VASUDEV Vs. STATE OF GUJARAT
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October 13, 2005 |
THAKKER VARSHABEN ARVINDBHAI Vs. COMMISSIONER
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May 11, 2005 |
THAKORE SHANABHAI GEDALBHAI Vs. STATE ELECTION COMMISSION
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October 18, 2005 |
THEBAJUTH KETHIWADI V V KA SAHAKARI MANDALI LTD Vs. DIRECTOR AGRICULTURAL MARKETING and RURAL FINANCE
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March 1, 2005 |
TIMBANAMUVADA GRAM PANCHAYAT Vs. STATE OF GUJARAT
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August 4, 2005 |
TOPLAND ENGINES PVT. LTD. Vs. UNION OF INDIA
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July 1, 2005 |
TORRENT PHARMACEUTICALS LTD. Vs. UCB
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June 29, 2005 |
TRUEMAKE GINNING MACHINERY Vs. UNION OF INDIA
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October 11, 2005 |
TWINKLE RAMESHKUMAR DHAMELIYA Vs. SUPERINTENDENT
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February 23, 2005 |
UDAYBHAI NARESHBHAI VORA Vs. STATE ELECTION OFFICER
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December 28, 2005 |
UDEL SEVA SAHAKARI MANDLI LTD Vs. R D ROHIT AUTHORISED OFFICER and CO OP OFFICER MARKETING
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February 15, 2005 |
UMAKANT KANTILAL PATEL Vs. G P S C
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January 17, 2005 |
UMAR SUMAR BHUDHU GAGADA Vs. BHUJ AREA DEVELOPMENT AUTHORITY
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September 6, 2005 |
UMEDSINH P CHAMPAWAT Vs. STATE OF GUJARAT
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June 29, 2005 |
UNION OF INDIA Vs. N M DHOBI
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August 29, 2005 |
UNION OF INDIA Vs. RAJARAM PANNALAL SHARMA
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August 23, 2005 |
UNION OF INDIA Vs. BHOJRAJ MAKKAD
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August 23, 2005 |
UNION OF INDIA Vs. FATAJI CHATURJI
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February 28, 2005 |
UNION OF INDIA Vs. N K PANDYA and KANIYALAL PANDYA
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February 22, 2005 |
UNION OF INDIA Vs. RAJENDRAKUMAR H PATEL
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December 14, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. MAHIJIBHAI MANGALBHAI GOHIL
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November 21, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. PINAKIN DHARMISHIBHAI BARAIYA
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September 29, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. SHILPA JIGISHBHAI alias JIGNESH VYAS
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February 23, 2005 |
UNITED INDIA INSURANCE CO LTD Vs. HASMUKH HIRJIBHAI
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August 17, 2005 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VASAVA PARAGBHAI MOHANBHAI
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September 5, 2005 |
UNITED PHOSPHOROUS LTD Vs. GUJARAT ELECTRICITY BOARD
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October 20, 2005 |
USHABEN Vs. GENERAL MANAGER ONGC DELETED
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December 23, 2005 |
USHABEN ISHWARLAL PAREKH Vs. CHIEF EXECUTIVE OFFICER
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March 23, 2005 |
USHABEN JITENDRAKUMAR DHOLARIYA Vs. BHAGVANJIBHAI CHAKUBHAI UGHAD
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September 19, 2005 |
USHABEN KUNDANLAL DAVE Vs. STATE OF GUJARAT
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July 13, 2005 |
USHAKANT N. PATEL Vs. COMMISSIONER OF INCOME TAX
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December 22, 2005 |
USHAKANT N. PATEL Vs. COMMISSIONER OF INCOME TAX
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December 12, 2005 |
V D DULERA Vs. STATE OF GUJARAT
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March 16, 2005 |
V K PATEL Vs. UNION BANK OF INDIA
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February 7, 2005 |
V R SEJPAL Vs. STATE OF GUJARAT
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April 13, 2005 |
VADILAL INDUSTRIES LTD. Vs. UNION OF INDIA
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December 2, 2005 |
VAJEGARBHAI KHIMAGARBHAI MEGHNATHI Vs. STATE OF GUJARAT
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February 8, 2005 |
VALJI KHIMJI and COMPANY Vs. O L OF HINDUSTAN NITRO PRODUCT GUJARAT LTD
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August 25, 2005 |
VALJIBHAI PRAGJIBHAI VITHLANI Vs. TATA CHEMICALS LTD
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August 18, 2005 |
VALLABHBHAI LAXMANBHAI ROY Vs. MONA KHANDHAR
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June 23, 2005 |
VANDANABEN RASIK DAGLI Vs. ROYAL CO OP BANK LTD
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January 18, 2005 |
VANKAR R R Vs. GUJARAT STATE ROAD TRANSPORT CORPORATION
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March 29, 2005 |
VARSHABEN MAHENDRAKUMAR SACHANIYA Vs. RAHIMBHAI JILMAHMADBHAI DHEBA
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April 20, 2005 |
VARUN FILAMENTS PVT LTD Vs. ADDL DIR GENERAL, DTE GENERAL OF EXCISE
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September 16, 2005 |
VASHRAMBHAI M PATEL Vs. STATE OF GUJARAT
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September 6, 2005 |
VERAVAL MERCANTILE CO OP BANK LTD Vs. RESERVE BANK OF INDIA
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December 29, 2005 |
VERAVAL MERCANTILE CO-OP BANK LTD Vs. RESERVE BANK OF INDIA
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December 22, 2005 |
VETERNARY OFFICER Vs. RAJENDRASINH RANJITSINH JHALA
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August 22, 2005 |
VIDECON NARMADA ELECTRONICS LTD Vs. NAVBHARAT FERRO ALLOYS LTD
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September 7, 2005 |
VIDEOCON INTERNATIONAL LTD Vs. GULZARSINGH RETIRED CHIEF ENGINEER C P W D
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February 21, 2005 |
VIJAY HEMRAJBHAI MODI Vs. STATE OF GUJARAT
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February 21, 2005 |
VIJAY MAFATLAL SOLANKI Vs. STATE OF GUJARAT
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August 8, 2005 |
VIJAY SURENDRABHAI BHATT Vs. STATE OF GUJARAT
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July 15, 2005 |
VIJAYKUMAR C MODI Vs. STATE OF GUJARAT
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December 19, 2005 |
VIJAYKUMAR O YADAV Vs. UNION OF INDIA
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June 22, 2005 |
VIJENDRASINH RAMSAHAY Vs. OIL AND NATURAL GAS
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November 30, 2005 |
VIKRANT YOGENDRA ANAND AND OTHERS Vs. DEALER SELECTION BOARD (AHMEDABAD) AND OTHERS
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July 11, 2005 |
VIMAL ENTERPRISE Vs. UNION OF INDIA
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July 4, 2005 |
VINAY N PANDYA Vs. UNION OF INDIA
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October 4, 2005 |
VINESH BHAGWAN DARIANANI Vs. STATE OF GUJARAT
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October 27, 2005 |
VINODBHAI GOPALBHAI PATEL Vs. BHARATBHAI MAGANBHAI PATEL
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December 15, 2005 |
VIPUL FASHIONS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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March 15, 2005 |
VISHNUBHAI HIMMATBHAI PANCHAL Vs. SPL LAQ OFFICER
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September 21, 2005 |
VOHRA USMANBHAI GANIBHAI Vs. GUJARAT STATE ROAD TRANSPORT CORP
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September 19, 2005 |
WINDOW HIRUBEN BIJALBHAI Vs. SPECIAL SECRETARY
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March 29, 2005 |
YASHDEEP BUILDERS ENGINEERS AND CONTRACTORS Vs. STATE OF GUJARAT
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December 8, 2005 |
YEAST ALCO ENZYMES LTD Vs. UNION OF INDIA
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March 11, 2005 |
YEAST ALCO ENZYMES LTD Vs. UNION OF INDIA
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May 11, 2005 |
YOGESH BABUBHAI TRIVEDI Vs. K V DABHI FOOD INSPECTOR
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October 20, 2005 |
YOGESH BABULAL SHAH Vs. K S BHASIN
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July 20, 2005 |
YUSUF AHMEDMIYA SHAIKH Vs. COMMISSIONER OF POLICE SURAT CITY
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July 21, 2005 |
YUVRAJ PRITHVIRAJSINHJI S O MAHARAO MADANSINHJI Vs. MAHARANI RAJENDRAKUNVARBA SAHEB
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March 2, 2005 |
YUVRAJ PRITHVIRAJSINHJI S O MAHARAO MADANSINHJI Vs. MAHARANI RAJENDRAKUNVARBA SAHEB
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March 3, 2005 |
ZENITH SPINNERS ZENITH EXPORT THRO UMESH L KHANDELWAL Vs. UNION OF INDIA
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November 17, 2005 |
ZILVANA DUDH UTPADAK SAHAKARI MANDALI LTD Vs. DY COLLECTOR AND ELECTION OFFICER
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March 2, 2005 |