A C BAROT Vs. DISTRICT SUPERINTENDENT OF POLICE PANCHMAHALS
|
August 19, 1989 |
A D AMIN Vs. UNION OF INDIA
|
February 8, 1989 |
AHMEDABAD ELECTRICITY COMPANY LIMITED Vs. ELECTRICITY MAZDOOR SABHA
|
March 1, 1989 |
AIR CONTROL AND CHEMICAL ENGINEERING COMPANY LIMITED Vs. UNION OF INDIA
|
May 5, 1989 |
AJITBHAI CHIMANLAL PATEL Vs. MANUBHAI AMBALAL PATEL
|
July 26, 1989 |
AKASHYABALA JITENDRAKUMAR RAMI Vs. STATE OF GUJARAT
|
October 6, 1989 |
ALKA CERAMICS Vs. GUJARAT STATE FINANCIAL CORPORATION
|
December 27, 1989 |
AMBABHAI POPATBHAI Vs. B A PANDEY
|
June 17, 1989 |
ANJAR BULLION MERCHANTS ASSOCIATION Vs. ANJAR MUNICIPALITY
|
June 21, 1989 |
ARVIND MANISHANKER TRIVEDI Vs. STATE OF GUJARAT
|
September 21, 1989 |
ASLAMBHAI IBRAHIMBHAI MEMON Vs. STATE OF GUJARAT
|
October 5, 1989 |
ASWIN CHANDULAL JAISHWAL Vs. DEPUTY COMMMISSIONER OF POLICE VADODARA CITY
|
March 2, 1989 |
ATLAS LAMINATE INDUSTRIES AHMEDABAD Vs. UNION OF INDIA
|
October 7, 1989 |
AYUBKHAN KALANDARKHAN PATHAN Vs. STATE OF GUJARAT
|
December 18, 1989 |
B P CHAUHAN Vs. STATE OF GUJARAT
|
February 17, 1989 |
BABARALI AHMEDALI SAIYAD Vs. STATE OF GUJARAT
|
June 20, 1989 |
BABUBHAI BHIMJIBHAI PANCHAL Vs. DISTRICT MAGISTRATE GODHRA
|
July 4, 1989 |
BABUBHAI BHURABHAI Vs. PARMANAND NATHALAL VAGHELA
|
February 20, 1989 |
BABUBHAI M SHAIKH Vs. STATE OF GUJARAT
|
February 10, 1989 |
BALDEVBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
|
June 14, 1989 |
BALDEVBHAI MOTIBHAI PATEL Vs. STATE OF GUJARAT
|
August 14, 1989 |
BATUKBHAI RAMJIBHAI Vs. STATE OF GUJARAT
|
July 18, 1989 |
BHAGWANJI GOVINDJI Vs. STATE OF GUJARAT
|
June 15, 1989 |
BHAILAL PUNAMCHAND GANDHI Vs. COMMISSIONER OF WEALTH TAX AHMEDABAD
|
March 20, 1989 |
BHARATSING NATHUSING RATHOD Vs. DIRECTOR GENERAL OF POLICE GUJARAT STATE
|
October 27, 1989 |
BHUPENDRAKUMAR SINGHAL Vs. P R MEHTA PRINCIPAL S V REGIONAL COLLEGE OF ENGINEERING AND TECHNOLOGY SURAT DR
|
September 25, 1989 |
C K GAUZE BANDAGE MFG CO AHMEDABAD Vs. STATE OF GUJARAT
|
February 16, 1989 |
C. D. PATEL Vs. NATIONAL TEXTILE CORPORATION
|
February 14, 1989 |
CHANDRAKANT GIRDHARLAL SONI Vs. STATE OF GUJARAT
|
July 29, 1989 |
CHANDRAVADAN A TAKTAWALA Vs. COMMISSIONER OF WEALTH TAX
|
March 16, 1989 |
CHEHRABHAI KALYANBHAI Vs. DESAI DHARMSINBHAI TALJIBHAI
|
September 25, 1989 |
CHHAGANBHAI MOTIBHAI BHOI Vs. ANAND AREA DEVELOPMENT AUTHORITY
|
March 17, 1989 |
CHINUBHAI AMBALAL CHOKSHI Vs. MAMLATDAR, ENTERTAINMENT DUTY, AHMEDABAD
|
October 25, 1989 |
CHITTARANJAN GHANSHYAMBHAI BRAHMBHATT Vs. STATE OF GUJARAT
|
July 25, 1989 |
CHODHARI VELA GOKUL Vs. GOTHI DANA BAWA
|
October 12, 1989 |
COMMISSIONER OF JAMNAGAR MUNICIPAL CORPORATION Vs. VIJAYKUMAR BHAGWANJI
|
August 11, 1989 |
D B CHAWADA Vs. STATE OF GUJARAT
|
March 2, 1989 |
DALVADI SUKHABHAI CHHAGAN Vs. STATE OF GUJARAT
|
May 5, 1989 |
DAMAYANTIBEN NATWARLAL PATEL Vs. MANEKCHOWK CO OPERATIVE BANK LIMITED AHMEDABAD
|
July 5, 1989 |
DESAI DHARAMSINHBHAI TALJABHAI Vs. BABULAL JETHALAL PATEL
|
April 11, 1989 |
DHANBAI JASHABHAI MIYANA Vs. COMMISSIONER OF POLICE AHMEDABAD
|
February 1, 1989 |
DHANSUKH CHHOTALAL JOSHI Vs. STATE OF GUJARAT
|
October 26, 1989 |
DHARI AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. CHAVDA RAJABHAI VALIBHAI
|
October 7, 1989 |
DHARMISHTHABEN HASMUKHBHAI Vs. HASMUKHBHAI PRABHUDAS RANPURA DR
|
January 18, 1989 |
DHIRAJBHAI THAKOREBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER SURAT
|
February 24, 1989 |
DHIRUBHAI CHHANABHAI RATHOD Vs. COMMISSIONER OF POLICE SURAT
|
June 17, 1989 |
DINKER V TRIVEDI PROP NEW ORDER BOOK CO Vs. ASSISTANT COLLECTOR OF CUSTOMS BOMBAY
|
September 14, 1989 |
DISTRICT SUPERINTENDENT OF POLICE BHUJ Vs. GHANSHYAMSINH ZALA
|
January 23, 1989 |
DISTRICT SUPERINTENDENT OF POLICE, BHUJ & ANR. Vs. GHANSHYAMSINH ZALA
|
January 21, 1989 |
DITA MATA MACHHAR Vs. STATE OF GUJARAT
|
June 27, 1989 |
DIVYA VASUNDHARA FINANCIERS LTD Vs. STATE OF GUJARAT
|
April 25, 1989 |
DIVYA VASUNDHARA FINANCIERS LTD. Vs. K.N. SAMANT AND OTHERS
|
April 25, 1989 |
DIVYABEN D OZA Vs. DIVISIONAL CONTROLLER GUJARAT GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD
|
February 13, 1989 |
F H PALEJWALA Vs. STATE OF GUJARAT
|
June 27, 1989 |
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
|
December 5, 1989 |
GAGUBHAI ALIAS RAMAIYA MURA Vs. GOSWAMI BHIKAU GANGARAM
|
January 13, 1989 |
GANDHIDHAM MUNICIPALITY Vs. MOJI FURNITURE WORKS
|
December 13, 1989 |
GAUTAM SHIRISHBHAI AMIN Vs. STATE OF GUJARAT
|
January 25, 1989 |
GHANCHI HUSEN UMAR UDIYA Vs. GHANCHANBAI MARUM DAUD JADIA
|
November 22, 1989 |
GIRISHCHANDRA BHAGUBHAI PATEL Vs. STATE OF GUJARAT
|
July 6, 1989 |
GIRNAR CEMENT CO. (P) LTD. Vs. UNION OF INDIA
|
April 18, 1989 |
GITANJALI WOOLLEN PVT. LTD. Vs. STATE OF GUJARAT
|
March 30, 1989 |
GOVIND CHANGUMAL SINDHI Vs. COMMISSIONER OF POLICE
|
June 26, 1989 |
GOVIND MADHU KATHIAWARI Vs. COMMISIONER OF POLICE SURAT
|
May 3, 1989 |
GUJARAT FOOD AND DRUGS CONTROL ADMINISTRATION GAZETTED OFFICERS ASSOCIATION GANDHINAGAR Vs. STATE OF GUJARAT
|
November 15, 1989 |
GUJARAT HEAVY CHEMICALS LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS PORBANDAR
|
September 12, 1989 |
GUJARAT HOUSING BOARD Vs. RAMESHBHAI T BHATT
|
February 16, 1989 |
GUJARAT RAIYA HAWKERS LARI STAND PATHARNAWALA SANGH Vs. AHMEDABAD MUNICIPAL CORPORATION
|
February 9, 1989 |
GUJARAT STATE MACHINE TOOLS CORPORATION LIMITED Vs. A I SHAIKH
|
August 21, 1989 |
GUJARAT UNIVERSITY Vs. HARITA R TRIVEDI DR
|
July 19, 1989 |
GULAMMAHOMAD NOORMAHOMAD QURESHI Vs. STATE OF GUJARAT
|
July 28, 1989 |
HAMIDBHAI USUFBHAI PATEL Vs. DIRECTOR OF MUNICIPALITIES
|
January 7, 1989 |
HARMANBHAI LALLUBHAI Vs. MAGANBHAI MATHURBHAI PATEL
|
August 19, 1989 |
HIMATLAL K PAREKH Vs. COMPETENT AUTHORITY AND DEPUTY COLLECTOR ULC RAJKOT
|
October 23, 1989 |
HIMMATBHAI PRABHUBHAI KANTHARIYA Vs. AHMEDABAD CITY CIVIL COURT STAFF WELFARE ASSOCIATION
|
April 4, 1989 |
HIRALAL K JOSHI Vs. STATE OF GUJARAT
|
January 24, 1989 |
HIREN RATILAL JARIWALA Vs. COMMISSIONER OF POLICE SURAT
|
October 26, 1989 |
HOMI B MUNSHI Vs. P G SHROFF
|
July 11, 1989 |
HUSAIN AMIBHAI QURESHI Vs. NYAJ MOHMED BADANKHA BABI
|
August 28, 1989 |
I S SINDHI Vs. STATE OF GUJARAT
|
January 9, 1989 |
INCOME TAX BAR ASSOCIATION Vs. CHIEF COMMISSIONER OF INCOME TAX
|
October 18, 1989 |
INDICA LABORATORIES PRIVATE LIMITED Vs. UNION OF INDIA
|
May 2, 1989 |
INDRAJIT VALLAVBHAI PATEL Vs. COLLECTOR OF KAIRA
|
February 24, 1989 |
INDRAVADAN PRANLAL SHAH Vs. GENERAL MANAGER AHMEDABAD TELEPHONES
|
August 19, 1989 |
INDUMATI RAJNIKANT PATEL Vs. MANEK CHOWK CO OP BANK LIMITED
|
July 5, 1989 |
INSPECTOR OF CUSTOMS Vs. UMAR HAJI HASEN
|
February 23, 1989 |
ISHWARBHAI MOTIBHAI BHATT Vs. STATE OF GUJARAT
|
August 28, 1989 |
JANAKBHAI HARIBHAI LADVA Vs. BHAVNABEN alias TARABEN JIVABHAI GAJAN
|
August 28, 1989 |
JASUBEN MADHUSUDAN PANDYA Vs. MANHARLAL NARANDAS BHATT
|
September 8, 1989 |
JAWARMAL RAMKARAN BOMBAY Vs. PARI KESHAVLAL JAMNADAS AHMEDABAD
|
April 4, 1989 |
JAYESH VASUDEVBHAI TRIVEDI DR Vs. STATE OF GUJARAT
|
July 3, 1989 |
KALIDAS GOPALBHAI PATEL Vs. SPECIAL LAND ACQUISITION OFFICER SURAT
|
April 18, 1989 |
KALUBHAI ALIAS KALU JINNAT ABUBHAI QURESHI Vs. COMMISSIONER OF POLICE AHMEDABAD
|
January 31, 1989 |
KALUJI GOVINDJI THAKORE Vs. COMMISSIONER OF POLICE AHMEDABAD
|
July 10, 1989 |
KAMLABEN WD O GOVINDLAL HARILAL SHETH Vs. STATE OF GUJARAT
|
February 13, 1989 |
KANTILAL JETHALAL KAKAD Vs. DISCIPLINARY COMMITTEE, BAR COUNCIL OF GUJARAT, AHMEDABAD
|
June 15, 1989 |
KANTILAL SHIVABHAI THAKKUR Vs. STATE OF GUJARAT
|
December 8, 1989 |
KARANIBA WD O GOVUBHA JASUBHA ZALA Vs. GUJARAT ELECTRICITY BOARD BARODA
|
December 7, 1989 |
KARSANBHAI H PARMAR Vs. DIRECTOR OF PROHIBITION AND EXCISE GUJARAT STATE
|
November 20, 1989 |
KASHIBEN WD O PITAMBER DEVCHAND Vs. STATE OF GUJARAT
|
January 27, 1989 |
KAUSHIK TRANSPORT CO Vs. STATE OF GUJARAT
|
July 18, 1989 |
KAUSHIKKUMAR ALIAS GOPALDAS PRABHUDAS BHATT Vs. STATE OF GUJARAT
|
May 3, 1989 |
KESHARSINH PAHADSINH Vs. DEPUTY POLICE COMMISSIONER AHMEDABAD
|
July 3, 1989 |
KOLI LAMBHABHAI BHANABHAI Vs. SHUKLA HARILAL NARMADASHANKER
|
August 19, 1989 |
KOTHARY JAYANTILAL RAMJI Vs. STATE OF GUJARAT
|
June 20, 1989 |
KRASHNKUMAR BALAKRAM PANDE Vs. MUNICIPAL CORPN OF THE CITY OF BARODA
|
February 1, 1989 |
KUMKUM PRAKASHAN Vs. STATE OF GUJARAT
|
February 9, 1989 |
LAMA PRINTS SURAT Vs. UNION OF INDIA
|
October 18, 1989 |
LAXMANSINGH VIR BAHADURSINGH GURKHA Vs. STATE OF GUJARAT
|
February 16, 1989 |
M/S. ASHISH CORPORATION, AHMEDABAD Vs. COLLECTOR OF CENTRAL EXCISE, AHMEDABAD & OTHERS
|
April 12, 1989 |
MADHAVJI RAVJIBHAI PATEL Vs. COLLECTOR, JAMNAGAR
|
March 20, 1989 |
MAHESHCHANDRA MORARJI JANI Vs. S M SHUKLA
|
August 19, 1989 |
MAISURIA MAHENDRA BHAGWANDAS Vs. STATE OF GUJARAT
|
August 28, 1989 |
MAJURA PLOT HOLDERS ASSOCIATION Vs. SURAT MUNICIPAL CORPORATION
|
November 29, 1989 |
MANILAL RAVJI NAYAKA Vs. DHIRAJLAL GANDABHAI DESAI
|
June 22, 1989 |
MANSUKH MADHAVJI MULIYANA Vs. INDIAN OIL CORPORATION LTD
|
February 17, 1989 |
MANSUKHLAL P UNADKAR Vs. STATE OF GUJARAT
|
November 17, 1989 |
MANUBHAI KALIDAS PATEL Vs. STATE OF GUJARAT
|
November 16, 1989 |
MANUBHAI SUDHABHAI SODHA Vs. STATE OF GUJARAT
|
March 16, 1989 |
MEHSANA AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF GUJARAT
|
March 17, 1989 |
MEHSANA DISTRICT CENTRAL CO OPERATIVE BANK LIMITED Vs. MAREDA SEVA SAHAKARI MANDALI LIMITED
|
October 20, 1989 |
MILAN TRAVELS BHUJ Vs. GENERAL MANAGER WESTERN RAILWAY BOMBAY
|
July 20, 1989 |
MOHAMMAD SHAFI ABDUL RAHEMAN SHAIKH Vs. COMMISSIONER OF POLICE AHMEDABAD
|
June 22, 1989 |
MOHMADKHAN SHERKHAN PATHAN Vs. STATE OF GUJARAT
|
February 21, 1989 |
MOHMED AKHTARHUSSAIN ALIAS KADAR BHATTI Vs. A C JOSHI SECRETARY HOME DEPARTMENT GANDHINAGAR
|
December 21, 1989 |
MOTIBHAI SARABHAI Vs. UTTAMSINGH GANGARAM VAGHELA
|
February 8, 1989 |
MULUBHA BACHUBHA RATHOD Vs. STATE OF GUJARAT
|
March 15, 1989 |
Mumtazben Jusabbhai Sipahi Vs. Mahabubkhan Usmankhan Pathan
|
September 11, 1989 |
MUNICIPAL COMMISSIONER Vs. NANDUMAL PAHELUMAL
|
October 17, 1989 |
MUNNA IDUBHAI SHAIKH Vs. STATE OF GUJARAT
|
September 12, 1989 |
NAJUDDIN KARIMUDDIN SHAIKH Vs. COMMISSIONER OF POLICE SURAT
|
April 25, 1989 |
NANJIBHAI RATNABHAI CHAUDHARI Vs. STATE OF GUJARAT
|
July 7, 1989 |
NARENDRA KHEMABHAI PARIKH Vs. NATIONAL TEXTILE CORPORATION LIMITED
|
February 21, 1989 |
NASIR AHMED NOOR AHMED SHAIKH Vs. P M RAICHAUDHRI
|
April 12, 1989 |
NATVARLAL KHODIDAS PARMAR Vs. DISTRICT PANCHAYAT JAMNAGAR
|
February 8, 1989 |
NATWAR TEXTILE PROCESSORS PRIVATE LIMITED Vs. UNION OF INDIA
|
October 16, 1989 |
NATWARBHAI VRAJLAL SHAH Vs. GUJARAT GOVERNMENT GANDHINAGAR
|
February 24, 1989 |
NITIN D DESAI Vs. STATE OF GUJARAT
|
October 18, 1989 |
PANDYA JASHWANTLAL M Vs. DISTRICT SUPERINTENDENT OF POLICE SABARKANTHA
|
August 31, 1989 |
PATEL CHHOTUBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
|
May 3, 1989 |
PATEL DADUBHAI NARSIBHAI DECD Vs. GUJARAT ELECTRICITY BOARD BARODA
|
July 28, 1989 |
PATEL JADAV TAPU Vs. SATVARA KESHA VALA
|
December 6, 1989 |
PATEL MANUBHAI KHODIDAS Vs. SONARA SHRI
|
May 1, 1989 |
PRABHATBHAI KAMABHAI MIATRA Vs. DISTRICT SUPERINTENDENT OF POLICE KUTCH BHUJ
|
September 15, 1989 |
PRAVINBHAI MANGUBHAI DESAI Vs. STATE OF GUJARAT
|
May 2, 1989 |
R L KALATHIA AND CO BHAVNAGAR Vs. STATE OF GUJARAT
|
October 20, 1989 |
R LAXMICHAND AND COMPANY Vs. UNION OF INDIA
|
December 12, 1989 |
R M DALAL Vs. STATE OF GUJARAT
|
January 12, 1989 |
RAMANBHAI AMBALAL PATEL Vs. ISHWARBHAI SOMABHAI PATEL
|
July 3, 1989 |
RAMANLAL PREMCHAND SHAH Vs. INDUMATI BHAGWANDAS
|
February 8, 1989 |
RAMESHBHAI PUSHKARDAS SHARMA Vs. STATE OF GUJARAT
|
June 27, 1989 |
RAMESHBHAI RANCHHODBHAI Vs. STATE OF GUJARAT
|
February 21, 1989 |
RAVAL ICHCHHASHANKER MAHASHANKAR Vs. STATE OF GUJARAT
|
October 12, 1989 |
S K AWATRAMANI Vs. STATE OF GUJARAT
|
June 26, 1989 |
SALAMBHAI LAKHABHAI KHANT AND OTHERS Vs. STATE OF GUJARAT AND OTHERS
|
December 20, 1989 |
SANDEEP CEMENT PRIVATE LIMITED Vs. UNION OF INDIA
|
April 18, 1989 |
SANGHVI AND CO Vs. BIPINCHANDRA BHAILAL DOSHI
|
February 15, 1989 |
SANJEEVKUMAR P Vs. STATE OF GUJARAT
|
February 23, 1989 |
SARABHAI ELECTRONICS LIMITED Vs. UNION OF INDIA
|
December 28, 1989 |
SARABHAI M CHEMICALS Vs. UNION OF INDIA
|
September 20, 1989 |
SARASWATI DYEING AND PRINTING WORKS SURAT Vs. UNION OF INDIA
|
September 12, 1989 |
SATTAR ABDUL GAFUR SIPAD Vs. STATE OF GUJARAT
|
December 21, 1989 |
SATTAR HABIB HAMDANI Vs. UNION OF INDIA
|
October 6, 1989 |
SAURASHTRA CEMENT AND CHEMICALS INDUSTRIES LIMITED Vs. ADITYANA GRAM PANCHAYAT RANAVAV
|
February 2, 1989 |
SHAH CHANDULAL VALCHAND Vs. AMTHAJI BHALAJI THAKORE
|
October 24, 1989 |
SHANABHAI MANGALBHAI PATEL Vs. BHAGAVANBHAI
|
April 25, 1989 |
SHANABHAI MANGALBHAI PATEL Vs. BHAGWANDAS REVABHAI PATEL
|
April 25, 1989 |
SHANKERLAL RAMJIBHAI DABHI Vs. STATE OF GUJARAT
|
February 14, 1989 |
SHANTABEN Vs. COMMISSIONER OF POLICE
|
February 28, 1989 |
SHANTILAL KESHAVLAL PATHAK Vs. ASSISTANT COLLECTOR VADODARA
|
December 11, 1989 |
SHARDULBHAI LAKHMANBHAI PANCHOLI Vs. STATE OF GUJARAT
|
September 15, 1989 |
SHILABEN YOGESHKUMAR SHAH SMT Vs. SHAH YOGESHKUMAR VITHALDAS
|
September 12, 1989 |
SHIRISH MAFATLAL SHAH Vs. CHAMPAGAURI CHANDULAL MEHTA, HAVING DIED DURING PENDENCY OF SUIT THROUGH
HER L. R. AJAY J. MEHTA AND ANOTHER
|
July 24, 1989 |
SHIVSHANKER BABULAL THAKORE Vs. THAKKER RAVIKANT NARAYANDAS
|
November 20, 1989 |
SINDHI LOHANA RAVCHAND GOPALDAS Vs. DISTRICT MAGISTRATE JUNAGADH
|
June 21, 1989 |
SIYARAM GOPICHAND GUPTA Vs. STATE OF GUJARAT
|
October 3, 1989 |
SOLEMAN GALSINGHBHAI CHRISTIAN ALIAS SOLEMAN Vs. NISHA SAHAI ACHUTHAN SMT
|
November 23, 1989 |
SOMA TEXTILES AHMEDABAD Vs. UNION OF INDIA
|
September 12, 1989 |
STATE OF GUJARAT Vs. LUHAR MITHU HARUN ISMAIL
|
August 11, 1989 |
STATE OF GUJARAT Vs. MULCHAND LAKHAMSINH SHAH
|
August 7, 1989 |
STATE OF GUJARAT Vs. GULAMNABI alias FAKIR MOHMAD
|
August 9, 1989 |
STATE OF GUJARAT Vs. SYPOI ALAMBHAI JAMALBHAI
|
August 17, 1989 |
STATE OF GUJARAT Vs. BUTASING INDRASING
|
June 16, 1989 |
STATE OF GUJARAT Vs. DHIRAJLAL PRANSHANKAR BHATT
|
July 25, 1989 |
STATE OF GUJARAT Vs. BHARWAD JAKSHIBHAI NAGRIBHAI
|
March 10, 1989 |
STATE OF GUJARAT Vs. LALIT MOHAN
|
March 31, 1989 |
STATE OF GUJARAT Vs. SHETH CONSTRUCTION CO RAJKOT
|
December 18, 1989 |
STATE OF GUJARAT Vs. SARATSINGH R SISODIA
|
October 3, 1989 |
STATE OF GUJARAT Vs. LUHAR MITHU alias HARUN ISMAIL
|
October 20, 1989 |
STATE OF GUJARAT Vs. NAIMULLA JAVADULLA KAZI
|
December 15, 1989 |
STATE TRADING COOP OF INDIA LTD Vs. VARIAVA TRANSPORT SERVICE
|
November 20, 1989 |
STATION ROAD CABIN HOLDERS ASSOCIATION MEHSANA Vs. MEHSANA NAGAR PALIKA
|
April 4, 1989 |
SUB DIVISIONAL SOIL CONSERVATION OFFICER IDAR Vs. M M SAIYED
|
December 1, 1989 |
SUDHABEN S UDAR DR MRS Vs. VANARAJBHAI RATANBHAI JAISHWAL
|
April 1, 1989 |
SULTANBHAI CHANDBHAI AND OTHERS Vs. A. L. AKHANI
|
June 13, 1989 |
SURESH RAMTIRATH YADAV Vs. STATE OF GUJARAT
|
September 14, 1989 |
SWASTIK BEARING CO Vs. DASHRATHLAL CHHOTALAL PANCHAL
|
February 1, 1989 |
T R MISHRA Vs. STATE OF GUJARAT
|
December 26, 1989 |
TORRENT LABORATORIES PRIVATE LIMITED AHMEDABAD Vs. UNION OF INDIA
|
October 20, 1989 |
TRIVENI STRUCTURALS LIMITED Vs. STEELEX ENGINEERING CORPORATION
|
August 28, 1989 |
TRIVENIBEN Vs. STATE OF GUJARAT
|
May 5, 1989 |
TRIVENIBEN Vs. STATE OF GUJARAT
|
June 22, 1989 |
URVISH RATILAL GANDHI Vs. STATE OF GUJARAT
|
February 14, 1989 |
USMANGANI ABDULREHMAN MANSURI Vs. STATE OF GUJARAT
|
August 17, 1989 |
V V BHRAMKSHTRIYA Vs. STATE OF GUJARAT
|
August 14, 1989 |
V. D. BAJPAI Vs. DIRECTOR GENERAL, C.I.S.F., NEW DELHI
|
June 20, 1989 |
VAGHRI RAVJI BHIKHABHAI Vs. STATE OF GUJARAT
|
June 19, 1989 |
VALJI M. BHIL Vs. SENIOR DIVISON MECHANICAL ENGINEER, BARODA
|
April 5, 1989 |
VASANTLAL N SHAH Vs. PUNJAB NATIONAL BANK RAJKOT
|
January 12, 1989 |
VASRAM MULU Vs. STATE OF GUJARAT
|
January 16, 1989 |
VIJAY MILLS CO LTD Vs. STATE OF GUJARAT
|
October 11, 1989 |
VIJAYCHANDRA PRABHATILAL SHARMA Vs. MANEK METAL SYNDICATE BOMBAY
|
October 24, 1989 |
VIKRAMBHAI DHIRAJIBHAI PATEL Vs. A S JOG DISTRICT REGISTRAR CO OP SOCIETIES MEHSANA
|
January 11, 1989 |
VIKRAMBHAI PUNJABHAI PALKHIWALA Vs. S M AJBANI RECOVERY OFFICER
|
September 15, 1989 |
VINUBHAI MAGANLAL THAKKAR Vs. STATE OF GUJARAT
|
November 22, 1989 |
VIRENDRASINGH FOJASING Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD
|
February 7, 1989 |
VORA MOHMADHUSEN FIDAHUSEN Vs. DOSHI TALAKCHAND DURLABHDAS
|
August 9, 1989 |
YEAST ALCO ENZYMES LIMITED Vs. STATE OF GUJARAT
|
August 17, 1989 |
YIJAY U. BARGE Vs. P. J. MADAN AND OTHERS
|
January 10, 1989 |
ZAVERCHAND GAEKWAD PRIVATE LIMITED BARODA Vs. UNION OF INDIA
|
November 18, 1989 |