REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K DOSHI Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 20, 1999
A ONE INDUSTRIES Vs. D P GARG	July 30, 1999
A P MAHESHWARI Vs. ARYA VIR BAKSHI	July 21, 1999
AARKEY ENGG CO Vs. DELHI DEVELOPMENT AUTHORITY	March 18, 1999
AARTI SINGH Vs. STATE	December 17, 1999
AASIM KHAN Vs. JAMIA MILLIA ISLAMIA	July 2, 1999
ABB ABL LIMITED Vs. CEMENT CORPORATION OF INDIA	February 1, 1999
ABUL HASSAN Vs. DELHI VIDYUT BOARD	January 15, 1999
ACCESS MARITIME CORPORATION Vs. SYNDICATE BANK	May 17, 1999
ACIDS AND CHEMICALS LIMITED Vs. UNION OF INDIA	May 26, 1999
ACTION CONSTRUCTION EQUIPMENT PRIVATE LIMITED Vs. ESCORTS CONSTRUCTION EQUIPMENT LIMITED	April 13, 1999
AIR COMMONDORE R S SEHGAL REGD Vs. UNION OF INDIA	October 15, 1999
AIRPORT AUTHORITY OF INDIA Vs. KANWAR SINGH YADAV	October 12, 1999
AJAY KHURANA Vs. MEENU KHURANA	March 17, 1999
AJIT NARAIN Vs. AARTI SINGH	July 26, 1999
AJUDHIA NATH TALWAR Vs. MUNICIPAL CORPORATION OF DELHI	May 28, 1999
AKASH GANGA BUILDERS & ENGINEERS (P) LTD. Vs. G.P. SETH HUF	May 20, 1999
AKASH GANGA BUILDERS AND ENGINEERS PRIVATE LIMITED Vs. G P SETH HUF	May 1, 1999
AKESH KUMAR JAIN Vs. HARMEET SINGH BAKSHI	February 12, 1999
AKHIL BHARTIYA SARKARI LOTTERY VYAPARI MAHASANGH Vs. COMMISSIONER OF POLICE NEW DELHI	May 26, 1999
ALFA LAVAL INDIA LIMITED Vs. J K CORP LIMITED	November 25, 1999
ALFA LAVEL INDIA LIMITED Vs. UNION OF INDIA	November 16, 1999
ALFRED DUNHILL LIMITED Vs. KARTAR SINGH MAKKAR	March 1, 1999
ALL INDIA BANK OF BARODA OFFICERS FEDERATION Vs. BANK OF BARODA	October 14, 1999
ALL INDIA GENERAL MAZDOOR TRADE UNION REGD Vs. T C I L	August 16, 1999
ALL INDIA INSTITUTE OF MEDICAL SCIENCE EMPLOYEES UNION Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCE	February 2, 1999
ALL INDIA NATIONAL SIKH ASSOCIATION Vs. UNION OF INDIA	January 1, 1999
ALLIED NIPPON LIMITED Vs. ALLIED MOTORS	May 21, 1999
AMAN GULATI Vs. PRAVEEN KUMAR	September 22, 1999
AMAR AGENCIES Vs. ANDHRA PRADESH STATE HANDLOOM WEAVERS CO OPERATIVE SOCIETY LIMITED	September 10, 1999
AMAR CHAND TALWAR Vs. EXPORT PROMOTION COUNCIL FOR HANDICRAFTS	January 28, 1999
AMARIT SINGH Vs. STATE	May 1, 1999
AMARJIT SINGH JOHAR AND COMPANY DC Vs. PRAKASH CHAND BRAHMIN	April 21, 1999
AMBALAL SARABHAI ENTERPRISES LIMITED Vs. AMRIT LAL AND COMPANY	November 29, 1999
AMIRA FOODS INDIA LIMITED Vs. OOO PATRIOT	March 10, 1999
AMRIT KAUR Vs. OM PRAKASH FATEH CHAND LIMITED	August 6, 1999
AMRIT LAL AND CO Vs. AMBALAL SARABHAI ENTERPRISES LIMITED	November 29, 1999
ANAND DARBARI Vs. UNION OF INDIA	July 28, 1999
ANAND KUMAR DEEPAK KUMAR Vs. HALDIRAM BHUJIA WALA	May 1, 1999
ANAND SINGH ADHIKARI Vs. BANK OF BARODA	September 15, 1999
ANAND SWRIP GUPTA Vs. UNION OF INDIA	May 1, 1999
ANANT RAJ INDUSTRIES LIMITED Vs. INDUSTRIAL FINANCE CORPN OF INDIA	April 21, 1999
ANANT RAM JAIN Vs. LT GOVERNOR	January 18, 1999
ANIL DAS Vs. UNION OF INDIA	September 24, 1999
ANIL DHALL Vs. UNION OF INDIA	August 31, 1999
ANIL JAIN Vs. JAGDISH CHANDER	July 23, 1999
ANIL KUMAR Vs. PRESIDING OFFICER LABOUR COURT NO II	November 3, 1999
ANIL KUMAR Vs. STATE	December 17, 1999
ANIL SAGAR Vs. GAON SABHAVILLAGE	December 2, 1999
ANIL SHARMA ALIAS ANIL HARRISON Vs. STATE	October 29, 1999
ANIL VERMAN Vs. RAHEJA DEVELOPERS PRIVATE LIMITED	February 23, 1999
ANILMA ASSOCIATION Vs. UNION OF INDIA	September 21, 1999
ANJALI SHARMA Vs. GOVT OF N C T DELHI	December 20, 1999
ANJINI DEVI Vs. V S T INDUSTRIES LIMITED	August 6, 1999
ANJU MOHAN Vs. JYOTSNA MOVIES	November 11, 1999
ANMOL PRINTS Vs. PHONENIX IMPEX	November 3, 1999
ANOOP KHANNA Vs. STATE	November 30, 1999
ANSAL HOUSING AND ESTATES PRIVATE LIMITED NEW DELHI Vs. COMMISSIONER OF INCOME TAX DELHI	January 1, 1999
ANU CHAUDHARY Vs. STATE	March 21, 1999
ANUP RAZDAN Vs. UNION OF INDIA	May 21, 1999
ANZ GRINDLAYS BANK LIMITED Vs. G S NANDA	September 1, 1999
ARATI BHARGAVA Vs. KAVI KUMAR BHARGAVA DECD	May 1, 1999
ARCHANA AIRWAYS LIMITED Vs. UNION OF INDIA	August 10, 1999
ARCHITECTURAL INNOVATIONS Vs. RAJASTHAN CO OP GROUP HOUSING SOCIETY	January 1, 1999
ARIF Vs. UNION OF INDIA	January 8, 1999
ARUN KAUSHAL ADVOCATE Vs. UNION OF INDIA	March 3, 1999
ARUN KUMAR SINGH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	July 27, 1999
ARUN KUMAR SINGH Vs. STATE	September 13, 1999
ARUNA GORDON Vs. G V GORDON	November 30, 1999
ARVIND AGGARWAL Vs. UNITECH LIMITED	December 1, 1999
ARVIND BHATIA Vs. DELHI ADMINISTRATION	April 9, 1999
ARVIND CONSTRUCTION CO PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 1, 1999
ARVIND KUMAR Vs. SUKHBIR SHARMA	November 22, 1999
ARVIND KUMAR Vs. GOVERNMENT OF THE NATIONAL CAPITAL TERRITORY OF DELHI	January 28, 1999
ASHA RANI Vs. MUNICIPAL CORPORATION OF DELHI	August 4, 1999
ASHIK ABBAS Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	July 29, 1999
ASHOK Vs. STATE	October 25, 1999
ASHOK BIMAL GHOSH Vs. BEANT KAUR	October 14, 1999
ASHOK KAUSHIK Vs. STATE	February 19, 1999
ASHOK KUMAR Vs. UNION OF INDIA	November 4, 1999
ASHOK KUMAR Vs. STATE	October 29, 1999
ASHOK KUMAR Vs. SURJIT KAUR	September 29, 1999
ASHOK KUMAR Vs. R G SINGH	August 5, 1999
ASHOK KUMAR MONGA Vs. UCO BANK	August 31, 1999
ASHOK KUMAR SHARMA Vs. DELHI TRANSPORT CORPORATION	July 1, 1999
ASHOK MALIK Vs. STATE OF DELHI	January 14, 1999
ASHOK MFG CO P LTD Vs. COMMISSIONER OF INCOME TAX	July 7, 1999
ASHOK NAGAR WELFARE ASSOCIATION REGD Vs. UNION OF INDIA	July 12, 1999
ASHOKA DRESSES REGD Vs. BONNS SHIRTS	November 18, 1999
ASHWANI KUMAR GUPTA Vs. STATE	October 15, 1999
ASIAN HOTEL EMPLOYEES UNION Vs. ASIAN HOTEL LTD	November 22, 1999
ASIAN HOTELS LIMITED Vs. ASIAN HOTELS EMPLOYEES UNION	October 1, 1999
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SITARAM ARVIND KUMAR	November 4, 1999
ASSOCIATED CEMENT COMPANIES LIMITED Vs. UNION OF INDIA	December 1, 1999
ASSOCIATED CEMENT COMPANIES LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	March 1, 1999
ASSOCIATED ENGINEERING INDUSTRIES Vs. INDER MOHAN KOHLI	December 1, 1999
ASSOCIATION OF CORPORATION AND APEX SOCIETIES OF HANDLOOMS Vs. STATE OF BIHAR	September 1, 1999
ASSTT COMMISSIONER OF INCOME TAX Vs. S P BANSAL	December 8, 1999
ATMA RAM Vs. PREM CHAND	July 21, 1999
ATTAR PAL SINGH Vs. UNION OF INDIA	March 19, 1999
ATTAR SINGH Vs. AIRPORT AUTHORITY OF INDIA	April 12, 1999
ATTAR SINGH Vs. AIRPORT AUTHORITY OF INDIA	April 30, 1999
ATUL KUMAR SINGH Vs. JALVEEN ROSHA	February 26, 1999
AUTOMATIC ELECTRIC LIMITED Vs. R K DHAWAN	January 6, 1999
AVIMAYU PANDA Vs. UNION OF INDIA	January 4, 1999
AVIS FATIMAT Vs. PUSHPA DEVI	August 6, 1999
AVTAR SINGH Vs. GURBUX SINGH	August 6, 1999
AVTAR SINGH CHADHA Vs. MUNICIPAL CORPORATION OF DELHI	December 25, 1999
AVTAR SINGH CHANDA Vs. MUNICIPAL CORPORATION OF DELHI	February 17, 1999
B B VERMA Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED	July 6, 1999
B C S BALINGA Vs. NATIONAL HOUSING BANK	March 11, 1999
B C SHARMA Vs. BHAGWATI ENTERPRISES	September 27, 1999
B C SHARMA Vs. ASHOK KUMAR PRADEEP KUMAR	September 27, 1999
B JUMARANI Vs. NATIONAL BUILDINGS CONSTRUCTION CORPORATION LIMITED	July 26, 1999
B K GUPTA Vs. SUDARSHAN CHAUDHARY	November 3, 1999
B K KALRA Vs. STATE	May 21, 1999
B K VERMA Vs. RAGHUNATH RAI KAPOOR	November 15, 1999
B MUNJAL Vs. INDIAN AIRLINES	November 29, 1999
B N JHA Vs. UNION OF INDIA	January 1, 1999
B N SAMANOTRA Vs. UNION OF INDIA	October 14, 1999
B N SHARMA Vs. CENTRAL BANK OF INDIA	October 8, 1999
B R MEHTA Vs. UNION OF INDIA	May 7, 1999
B S M CONTRACTORS PRIVATE LIMITED Vs. RAJASTHAN STATE BRIDGE AND CONSTRUCTION CORPORATION LIMITED	January 1, 1999
B S VERMA Vs. K G KHOSLA COMPRESSORS LIMITED	November 12, 1999
BABU Vs. STATE	January 14, 1999
BADARPUR POWER ENGINEERS AND WORKMEN UNION Vs. UNION OF INDIA	April 8, 1999
BALDEV SINGH Vs. GODRAN RUBBER PLASTIC INDUSTRIES	May 6, 1999
BALDEV SINGH Vs. BUREAU OF INDIAN STANDARDS	December 3, 1999
BALJEET SINGH Vs. DELHI TRANSPORT CORPORATION	December 10, 1999
BALSARA HYGIENE PRODUCTS LIMITED Vs. KAVITA TREHAN	March 12, 1999
BAND BOX PRIVATE LIMITED Vs. SOM DEV GUPTA	March 5, 1999
BANK OF BARODA Vs. STATE	August 11, 1999
BANK OF INDIA Vs. T R ARORA	August 31, 1999
BANK OF INDIA Vs. HINDUSTAN SUPER LIGHTS	November 15, 1999
BANK OF RAJASTHAN LIMITED Vs. SARIN AND COMPANY	December 7, 1999
BANQUE NATIONAL DE PARIS Vs. GLOBUS AGRONICS LIMITED	July 23, 1999
BANSAL INDUSTRIES Vs. DHARAM SINGH	December 4, 1999
BANWARI LAL MAHAJAN Vs. MUNICIPAL CORPORATION OF DELHI	April 9, 1999
BAR COUNCIL OF DELHI Vs. K K SUD	May 14, 1999
BAREILLY CORPORATION BANK LIMITED Vs. KRISHNA GULATI	September 6, 1999
BASANT DAYAL Vs. DELHI DEVELOPMENT AUTHORITY	February 18, 1999
BASIC TELE SERVICES LIMITED Vs. UNION OF INDIA	October 5, 1999
BAWRA CONSTRUCTION CO Vs. DELHI COOPERATIVE G H S LIMITED	May 21, 1999
BEHARI LAL Vs. COMMANDANT ORDNANCE DEPOT	July 23, 1999
BHAGAT CONSTRUCTION CO PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	November 19, 1999
BHAGAT SINGH Vs. INDIAN AIRLINES	October 5, 1999
BHAGWATI PRASAD Vs. UNION OF INDIA	September 30, 1999
BHARAT ARORA Vs. STATE	November 30, 1999
BHARAT ELECTRONICS LIMITED Vs. STEJAC ENTERPRISES PRIVATE LIMITED	September 8, 1999
BHARAT HEAVY ELECTRICALS LIMITED Vs. INDIAN OVERSEAS BANK	November 22, 1999
BHARAT SINGH Vs. GOPI RAM	December 1, 1999
BHARTIYA CONSTRUCTION COMPANY Vs. DELHI DEVELOPMENT AUTHORITY	September 30, 1999
BHISHAM KUMAR Vs. STATE	January 8, 1999
BIHARI LAL Vs. MUKESH	September 14, 1999
BIJOLI NILOY BANERJEE Vs. INDUSTRIAL FINANCIAL CORPN OF INDIA LIMITED	April 20, 1999
BIKRAMJIT NAGRATH Vs. RALYA RAM MELA RAM	August 25, 1999
BIMAL KRISHNA KHANNA Vs. KAMAL NAIN KHANNA	July 14, 1999
BIRLA ATANDT COMMUNICATIONS LIMITED Vs. UNION OF INDIA	March 8, 1999
BKST LABOUR AND CONSTRUCTION COOP SOCIETY LIMITED Vs. GOVT OF N C T OF DELHI	September 6, 1999
BRAHM DEV NARANG Vs. SATYAJEET NARANG	November 26, 1999
BRAHM KAUR Vs. SECRETARY LABOUR GOVERNMENT OF NCT DELHI	October 11, 1999
BRAHM PRAKASH Vs. LT GOVERNOR	December 23, 1999
BRAWN LABORATORIES LIMITED Vs. FITTYDENT INTERNATIONAL GMBH	July 23, 1999
BRAWN LABORATORIES LIMITED Vs. RHONE POULENC RORER S A	May 1, 1999
BRIJ LAL Vs. R S SHARMA	September 21, 1999
BRIJ PAL SINGH Vs. STATE	December 1, 1999
BRIJESH KUMARI Vs. STATE	April 13, 1999
BRITISH INDIA CORPN LIMITED Vs. KHARAITI RAM	December 22, 1999
BRY AIR INDIA PRIVATE LIMITED Vs. WESTERN ENGINEERING COMPANY	March 12, 1999
BUDH SINGH Vs. DELHI VIDYUT BOARD	December 15, 1999
BULBUL CHAKRABARTTY Vs. RAM KUMAR	September 30, 1999
BUREAU OF INDIAN STANDARDS EMPLOYEES UNION Vs. DIRECTOR GENERAL BUREAU OF INDIAN STANDARDS BIS	April 1, 1999
C B TANWAR AND CO Vs. DELHI DEVELOPMENT AUTHORITY	July 1, 1999
C LAL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	July 26, 1999
C LAL GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	October 27, 1999
C P MALIK Vs. STATE	July 1, 1999
CADBURY INDIA LIMITED Vs. M C SAXENA	December 20, 1999
CANARA BANK Vs. GURMUKH SINGH	October 5, 1999
CAPITAL BOOT HOUSE Vs. INTERCRAFT LIMITED	September 6, 1999
CAPRICON ONE Vs. RAGHBIR SINGH	July 27, 1999
CAPT ATUL KUMAR SINGH Vs. JALVEEN ROSHA	February 26, 1999
CAPT S P BHARGAVA Vs. UNION OF INDIA	November 11, 1999
CASTROL LIMITED Vs. ASHWINI VERMA	May 11, 1999
CATHOLIC SYRIN BANK LIMITED Vs. VIJAY INTERNATIONAL	November 3, 1999
CEMENT CORPORATION OF INDIA LIMITED Vs. MANOHAR BHASIN	September 9, 1999
CENTER FOR PUBLIC INTEREST LITIGATION Vs. UNION OF INDIA	January 1, 1999
CENTRAL WAREHOUSING CORPORATION Vs. STAR BUILDERS AND DECORATORS	January 14, 1999
CHAIRMAN GOVERNING BODY COLLEGE OF VOCATIONAL STUDIES DU Vs. ZILLE SINGH	May 14, 1999
CHAJJU Vs. UNION OF INDIA	May 1, 1999
CHAMAN SINGH Vs. STATE	January 14, 1999
CHAND AND SONS Vs. GAURAV CO OP GROUP HOUSING SOCIETY LIMITED	July 1, 1999
CHANDA RAM Vs. MADAN JHA THE FINANCIAL COMMISSIONER DELHI	July 19, 1999
CHANDER MOHAN SAINI Vs. UJJAGAR SINGH	November 29, 1999
CHANDER SAIN JAIN Vs. SUMER CHAND	September 15, 1999
CHANDRA SEKHAR SEN Vs. UNION OF INDIA	December 24, 1999
CHANDRASWAMI AND K N AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION STATE ORS	December 23, 1999
CHARAN SINGH Vs. RAM KUMAR GUPTA CONTRACTOR	December 23, 1999
CHARKHA CHEMICALS AND SOAPS INDS. Vs. UNION OF INDIA (UOI) AND ANR.	April 8, 1999
CHARKHA SOAP MILLS Vs. DARSHAN SOAP GACTORY	December 20, 1999
CHARU SMITA GUPTA Vs. STATE OF DELHI	August 23, 1999
CHAWLA TECHNO CONSTRUCTION LIMITED Vs. EMBASSY OF ITALY	May 6, 1999
CHET RAM VASHIST SINCE DECD Vs. RAM CHANDER GOEL	September 9, 1999
CHIRANJILAL GUPTA DECEASED REPRESENTATED Vs. FINANCE COMMISSIONER DELHI	August 13, 1999
CITIBANK N A Vs. DINESH ANEJA	September 13, 1999
CLEAR TOUCH COSMETICS INDIA ORS Vs. SHEEBA COSMETICS INDIA	October 1, 1999
CMDR D J SINGH RETD Vs. NEW DELHI MUNICIPAL CORPORATION	January 12, 1999
COLLECTOR DHAMA B B Vs. UNION OF INDIA	August 18, 1999
COLLECTOR DHARAMVIR KATARIA Vs. UNION OF INDIA	April 22, 1999
COLLECTOR H C CHOPRA RETIRED Vs. V C MEHRA	August 25, 1999
COLLECTOR K DIGAMBER SINGH Vs. DELHI DEVELOPMENT AUTHORITY	January 12, 1999
COLLECTOR KESHRI SINGH RETD Vs. UNION OF INDIA	July 30, 1999
COLLECTOR S S BAJWA Vs. UNION OF INDIA	April 12, 1999
COLLEGE SECTION OFFICER ASSOCIATION Vs. UNIVERSITY OF DELHI	July 13, 1999
COMBATTA AVIATION LTD. Vs. UNION OF INDIA (UOI)	July 8, 1999
COMMISSIONER OF CENTRAL EXCISE Vs. KUMAR STEELS	January 9, 1999
COMMISSIONER OF INCOME TAX Vs. NIHAL CHAND REKYAN	July 20, 1999
COMMISSIONER OF INCOME TAX Vs. B K BHAUMIK	July 15, 1999
COMMISSIONER OF INCOME TAX Vs. AIR FRANCE	July 16, 1999
COMMISSIONER OF INCOME TAX Vs. PRADEEP FAMILY WELFARE TRUST	July 26, 1999
COMMISSIONER OF INCOME TAX Vs. SIDHARTH FAMILY TRUST	July 26, 1999
COMMISSIONER OF INCOME TAX Vs. VAISHALI FAMILY TRUST	July 26, 1999
COMMISSIONER OF INCOME TAX Vs. AGGARWAL PIPE CO	July 27, 1999
COMMISSIONER OF INCOME TAX Vs. KRISHAN MOHAN P LTD	March 15, 1999
COMMISSIONER OF INCOME TAX Vs. RAMESHWAR DAYAL HUF	February 22, 1999
COMMISSIONER OF INCOME TAX Vs. INDIAN HANDICRAFTS EMPORIUM	February 1, 1999
COMMISSIONER OF INCOME TAX Vs. NATIONAL AGRICULTURAL CO OPERATION MARKETING FEDERATION LIMITED	February 1, 1999
COMMISSIONER OF INCOME TAX Vs. PESTO CHEM INDIA LIMITED	August 4, 1999
COMMISSIONER OF INCOME TAX Vs. G S C INDUSTRIES P LTD	August 2, 1999
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TIMES LIMITED	August 2, 1999
COMMISSIONER OF INCOME TAX Vs. PROMINENT ROAD CARRIERS P LTD	August 4, 1999
COMMISSIONER OF INCOME TAX Vs. GOYAL GASES P LIMITED	August 3, 1999
COMMISSIONER OF INCOME TAX Vs. GAURI SHANKER SUSHIL KUMAR AND CO	August 11, 1999
COMMISSIONER OF INCOME TAX Vs. BHARAT HEAVY ELECTRICALS LIMITED	August 10, 1999
COMMISSIONER OF INCOME TAX Vs. NAGRIK HOTELS P LTD	August 25, 1999
COMMISSIONER OF INCOME TAX Vs. NOVELTY JEWELLERS	August 19, 1999
COMMISSIONER OF INCOME TAX Vs. JAGAJIT INDUSTRIES LIMITED	August 18, 1999
COMMISSIONER OF INCOME TAX Vs. TEXTILES AND GENERAL TRADING CO	August 17, 1999
COMMISSIONER OF INCOME TAX Vs. R L SOOD	September 24, 1999
COMMISSIONER OF INCOME TAX Vs. TIRATH RAM AHUJA LIMITED	October 11, 1999
COMMISSIONER OF INCOME TAX Vs. NIRMAL ANAND	November 29, 1999
COMMISSIONER OF INCOME TAX Vs. J V GUPTA AND SONS HUF	December 7, 1999
COMMISSIONER OF INCOME TAX Vs. NATH BROTHERS EXIM INTERNATIONAL LIMITED	December 24, 1999
COMMISSIONER OF INCOME TAX Vs. HIRA LAL AND SONS	December 22, 1999
COMMISSIONER OF INCOME TAX DELHI Vs. INDIAN HANDICRAFTS EMPORIUM	January 1, 1999
COMMISSIONER OF INCOME TAX DELHI I NEW DELHI Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LTD	July 13, 1999
COMMISSIONER OF INCOME TAX DELHI I NEW DELHI Vs. PUNJAB AND SIND BANK LTD	July 5, 1999
COMMISSIONER OF INCOME TAX DELHI II Vs. ARISTOCRAFT INTERNATIONAL PRIVATE LIMITED	February 5, 1999
COMMISSIONER OF INCOME TAX DELHI II Vs. BHARAT COMMERCE AND INDUSTRIES LIMITED	August 30, 1999
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. ENGINEERS INDIA LTD	July 29, 1999
COMMISSIONER OF INCOME TAX DELHI II NEW DELHI Vs. NATIONAL AGRICULTURAL COOP MKTG FED LTD	January 1, 1999
COMMISSIONER OF INCOME TAX DELHI III Vs. RAJDEV SINGH AND CO	December 7, 1999
COMMISSIONER OF INCOME TAX DELHI IV Vs. UNION TYRES DELHI	September 23, 1999
COMMON CAUSE Vs. UNION OF INDIA	March 11, 1999
CONCOR EMP UNION Vs. MANAGEMENT OF CONTAINER CORPN OF INDIAN LIMITED	October 29, 1999
CONSTABLE ASHOK KUMAR Vs. UNION OF INDIA	August 13, 1999
CORONATION CONSTRUCTION PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	February 19, 1999
CORPORAL SATBIR SINGH Vs. UNION OF INDIA	March 1, 1999
CORPORATION BANK Vs. UNITED INDIA PERIODICALS PRIVATE LIMITED	February 3, 1999
CORPORATION BANK Vs. VENUS TRADERS	October 29, 1999
CSO SENIOR INVESTIGATION ASSOCIATION Vs. UNION OF INDIA	July 6, 1999
D C MAJUMDAR Vs. UNION OF INDIA	January 8, 1999
D C MEHTANI Vs. UNION OF INDIA	January 25, 1999
D D CHADHA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 20, 1999
DAISY TRADING CORPORATION Vs. UNION OF INDIA	December 1, 1999
DALMIA DAIRY INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL NEW DELHI	September 30, 1999
DARSHAN Vs. UNION OF INDIA	May 1, 1999
DARSHAN Vs. UNION OF INDIA	May 6, 1999
DARSHAN LAL Vs. STATE	December 17, 1999
DARSHAN SINGH ALIAS FAUZI Vs. UNION OF INDIA	August 30, 1999
DARSHAN SINGH KOHLI Vs. ROCKLAND SECURITIES LIMITED	August 11, 1999
DAULAT RAI AND SONS Vs. DELHI CANTONMENT BOARD	August 13, 1999
DAYAWATI Vs. UNION OF INDIA	December 2, 1999
DAYAWATI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	May 1, 1999
DEBIKAY SALES PRIVATE LIMITED Vs. PRAPTI TRADERS PRIVATE LIMITED	November 16, 1999
DEENAR BUILDERS PRIVATE LIMITED Vs. KHODAY DISTILERIES LIMITED	November 24, 1999
DEEP CHAND ALIAS DIPU Vs. STATE	September 8, 1999
DELHI CONSUMER COOP WHOLESALE STORE LIMITED Vs. S L THAKURAL	April 21, 1999
DELHI DEVELOPMENT AUTHORITY Vs. RAJ KUMAR	April 20, 1999
DELHI DEVELOPMENT AUTHORITY Vs. RAMA ASSOCIATES PRIVATE LIMITED	May 1, 1999
DELHI DEVELOPMENT AUTHORITY Vs. RAGHBIR SINGH	April 28, 1999
DELHI DEVELOPMENT AUTHORITY Vs. BHASIN ASSOCIATES	May 3, 1999
DELHI DEVELOPMENT AUTHORITY Vs. HARGOBIND JAGGI	August 20, 1999
DELHI DEVELOPMENT AUTHORITY Vs. S. BEDI CONSTRUCTION CO.	September 24, 1999
DELHI FARMING AND CONST PRIVATE LIMITED Vs. ASS COMM OF INCOME TAX CIRCLE 1I	August 30, 1999
DELHI LOTTERIES GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. NITIN AGENCY	July 30, 1999
DELHI METAL INDUSTRIES Vs. JITENDER JAIN	November 30, 1999
DELHI NIWAS CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. REGISTRAR CO OPERATIVE SOCIETIES	May 11, 1999
DELHI PETROL DEALER ASSOCIATION Vs. UNION OF INDIA	August 18, 1999
DELHI PRESS Vs. R N MEHROTRA	January 22, 1999
DELHI STATE ELECTRICITY WORKERS UNION Vs. DELHI VIDYUT BOARD	September 27, 1999
DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. ASHISH ANAND	October 5, 1999
DELHI TRANSPORT CORPORATION Vs. PRESIDING OFFICER	September 23, 1999
DES RAJ ALIAS DASS Vs. STATE	December 17, 1999
DES RAJ BHASIN DECD Vs. M G KHANNA	September 24, 1999
DEVI CHARAN GUPTA Vs. STATE	July 8, 1999
DEWAN CHAND Vs. STATE	May 1, 1999
DHANAI RAM Vs. UNION OF INDIA	November 30, 1999
DHANPAT RAI JAIN Vs. STATE CENTRAL BUREAU OF INVESTIGATION	November 16, 1999
DHANSI RAM AND SONS Vs. SUNIL BAJAJ	November 15, 1999
DHARAM PAUL SHARMA Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCIES	November 29, 1999
DHARAM SINGH DABAS Vs. UNION OF INDIA	July 29, 1999
DHEER SINGH Vs. UNION OF INDIA	January 13, 1999
DHIRENDRA KRISHAN Vs. BHEL	May 1, 1999
DHL WORLDWIDE EXPRESS Vs. ASSOCIATED BUYING SERVICES	March 24, 1999
DINESH CHAND Vs. DELHI DEVELOPMENT AUTHORITY	December 24, 1999
DINESH KUMAR Vs. S N CHIT FUND PRIVATE LIMITED	March 9, 1999
DINESH KUMAR Vs. UNION OF INDIA	October 1, 1999
DINESH KUMAR JAIN Vs. UNION OF INDIA	February 11, 1999
DIOR INTERNATIONAL PRIVATE LIMITED Vs. RAGHUVANSH ENTERPRISES	February 2, 1999
DIRECTOR OF INCOME TAX Vs. TAXATION OWNERS SARLA BHARGAVA MEMO. TRUST	March 15, 1999
DLF INDUSTRIES LIMITED Vs. HONGKONG AND SHENGHAI BANKING CORPN	February 1, 1999
DSA ENGINEERS BOMBAY Vs. U E M INDIA PRIVATE LIMITED	May 3, 1999
DSIDC WORKERS UNION REGD Vs. DELHI STATE INDU DEVP CORPORATION DSIDC	August 25, 1999
DURGA BANERJEE Vs. PRESIDENT MANAGER NABARUN VIDYAPEETH DURGA BARI	January 4, 1999
DURGESHWARI DEVI Vs. INTERNATIONAL DEVELOPMENT RESEARCH CENTRE	May 19, 1999
DURGESJWARI DEVI Vs. INTERNATIONAL DEVELOPMENT TESEARCH CENTRE	May 14, 1999
DUSHYANT SWAROOP Vs. GOVT OF NCT	August 23, 1999
ELECTRONIC ENTERPRISES Vs. UNION OF INDIA	September 17, 1999
EMBASSY OF ITALY Vs. CHAWLA TECHNO CONSTRUCT LIMITED	May 6, 1999
EMCO PRESSMASTER PRIVATE LIMITED Vs. UNION OF INDIA	January 1, 1999
ENGINEERING DEVELOPMENT CORPORATION Vs. MUNICIPAL CORPORATION OF DELHI	September 24, 1999
ENGINEERS IMPEX PRIVATE LIMITED Vs. D D SHARMA	November 12, 1999
EQUIPMENT AND CONDUCTORS PRIVATE LIMITED Vs. UNION OF INDIA	July 27, 1999
ESCORTS FINANCE LIMITED Vs. COIRFORM INDIA PRIVATE LIMITED	November 29, 1999
FAQIR CHAND VADHERA Vs. UNION OF INDIA	September 2, 1999
FARIDA Vs. GOVERNMENT OF N C T OF DELHI	August 5, 1999
FARIDABAD FOREIGNS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	August 17, 1999
FATEH ALIAS FATEH Vs. UNION OF INDIA	November 16, 1999
FEDERATION OF ASHOK VIHAR RESIDENTS WELFARE ASS REGD Vs. UNION OF INDIA	July 9, 1999
FISHAN CHAND GARG Vs. CUSTOMS AND CENTRAL REVENUE BUILDING	August 24, 1999
FLEMMING LUDIN LARSEN Vs. UNION OF INDIA	May 31, 1999
FMI INVESTMENT PRIVATE LIMITED Vs. STATE	October 29, 1999
FRIENDS CLEARING AGENCY P LIMITED Vs. COMMISSIONER OF INCOME TAX	December 6, 1999
FRITO LAY INDIA Vs. AMIT GOSWAMY	September 17, 1999
FRONTLINE ENTERPRISES Vs. CHELSA PRODUCTS	September 14, 1999
FUERST DAY LAWSON LIMITED Vs. JINDAL EXPORTS LIMITED	February 19, 1999
G AKASH Vs. DELHI DEVELOPMENT AUTHORITY	January 29, 1999
G C SINGH PURI Vs. SURJIT KAUR	January 28, 1999
G C SINGH PURI Vs. SURJIT KAUR	April 15, 1999
G D BUILDERS Vs. UNION OF INDIA	August 30, 1999
G D GREEN FLORA RESORTS PRIVATE LIMITED Vs. KUHN RIKON ASIA PTE LIMITED	February 26, 1999
G D SHARMA Vs. UNIVERSITY GRANTS COMMISSION	August 16, 1999
G S KALRA Vs. NEW DELHI MUNICIPAL COMMITTEE	July 1, 1999
G SENTHIL KUMAR Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCIES	March 9, 1999
GANGA SARAN AND SONS PRIVATE LIMITED Vs. SACHDEVA OFFSET AND PACKING INDUSTRIES PRIVATE LIMITED	August 30, 1999
GANGES FERTILIZERS AND CHEMICALS LIMITED Vs. UNION OF INDIA	May 21, 1999
GANGES WATERPROOF WORKS PRIVATE LIMITED Vs. UNION OF INDIA	July 29, 1999
GAS AUTHORITY OF INDIA LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	February 19, 1999
GEDORE TOOLS P LTD Vs. COMMISSIONER OF INCOME TAX	February 19, 1999
GEETA SAHA Vs. NCT OF DELHI	January 13, 1999
GEN MARKETING AND MANUFACTURING COMPANY LIMITED Vs. PRESIDING OFFICER	September 1, 1999
GENERAL SECRETARY DELHI MAZDOOR SANGH Vs. MANAGEMENT OF INDIAN AIRLINES	January 25, 1999
GIRDHARI LAL BATRA Vs. PRAMOD KUMAR JAIN	August 24, 1999
GIRI FAJ Vs. STATE	December 10, 1999
GLOBAL COMPANY DECREE HOLDER Vs. NATIONAL FERTILIZERS LIMITED	May 7, 1999
GLOBE CONSTRUCTION COMPANY Vs. GOVT OF NCT OF DELHI	January 21, 1999
GLOBUS AGRONICS LIMITED Vs. BANQUE NATIONAL DE PARIS	May 6, 1999
GNR TA MUNNI LAL Vs. UNION OF INDIA	January 4, 1999
GOBINDER SINGH Vs. WG CDR PRITAM SINGH	May 20, 1999
GOKUL CHAND Vs. GULAB L AJWANI	July 12, 1999
GOLDEN AHAR LIMITED Vs. UNION OF INDIA	April 8, 1999
GOLDEN HIND SHIPPING INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX A X NEW DELHI	September 6, 1999
GOPAL ARORA Vs. STATE	December 7, 1999
GOPAL MOHAN VADHERA Vs. JAGDISH RAI VADHERA	April 13, 1999
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. OM PRAKASH	February 1, 1999
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI Vs. SHALLU SHARMA	December 20, 1999
GOVIND SARAN Vs. STATE OF DELHI	December 9, 1999
GOWERSONS PUBLISHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	September 17, 1999
GREEN PARK ASSOCIATION REGD SOCIETY Vs. CORPORATION OF DELHI	November 26, 1999
GSC INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX	July 12, 1999
GUL H JETHANI Vs. RAVINDER KAUR	August 25, 1999
GUN MALLA DEVI RAJGARHIA Vs. CANARA BANK	August 11, 1999
GUNEET SINGH LEHI Vs. LT GOVERNOR	December 20, 1999
GUPTA ESTATE PRIVATE LIMITED Vs. RAMESH KUMAR	November 29, 1999
GURDEEP SINGH Vs. UNION OF INDIA	January 28, 1999
GURDEV SINGH SANGHA Vs. STATE	August 9, 1999
GURMINDER SINGH ALIAS LALLI Vs. UNION OF INDIA	February 1, 1999
GURPAL SINGH Vs. STATE	February 10, 1999
GURSHARAN KAUR Vs. H B SINGH	February 1, 1999
GYAN CHAND KOTIA Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD	November 1, 1999
GYAN CHAND KOTIA Vs. INDIAN RENEWABLE ENERGY DEVELOPMENT AGENCY LTD.	November 22, 1999
H C GOENKA Vs. BRIG RETIRED S P KOCHAR	August 11, 1999
H DOHIL CONSTRUCTION COMPANY PRIVATE LIMITED Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	August 9, 1999
H K CHATURVEDI Vs. UNION OF INDIA	July 20, 1999
H K MODY DECD Vs. K D SHARMA	October 12, 1999
H L SHARMA Vs. UNION OF INDIA	February 1, 1999
H M SETHI WG CDR RETD Vs. UNION OF INDIA	March 5, 1999
H P VAID Vs. PARVEEN SONI	May 1, 1999
H R AHUJA Vs. UNION OF INDIA	December 24, 1999
H S CHEEMA Vs. STATE BANK OF INDIA	May 25, 1999
HAJRA IQBAL MEMON Vs. UNION OF INDIA	May 1, 1999
HAMBIR SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO II	November 26, 1999
HANIF Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPN BILASPUR	September 8, 1999
HANS RAJ Vs. J K KHATRI	July 13, 1999
HARBANSLAL BHAYANA AND SONS Vs. UNION OF INDIA	December 22, 1999
HARBANSLAL MALHOTRA AND SONS LIMITED Vs. UNION OF INDIA	July 9, 1999
HARBHAGWAN DASS Vs. UNION OF INDIA	September 23, 1999
HARBHAJAN SINGH Vs. STATE	August 5, 1999
HARDEV DOHLI Vs. MUNICIPAL CORPORATION OF DELHI	January 15, 1999
HARI CHAND Vs. STATE	September 30, 1999
HARI OM GOEL Vs. UNION OF INDIA	September 8, 1999
HARI OM PROPERTIES PRIVATE LIMITED Vs. B DATTA	March 17, 1999
HARI SHARMA Vs. AMARJIT SINGH RAMANA	July 27, 1999
HARI SINGH Vs. UNION OF INDIA	September 21, 1999
HARI SINGH Vs. MUNICIPAL CORPORATION OF DELHI	September 27, 1999
HARICHINTAN SINGH MALIK Vs. SMRANJIT SINGH MALIK	January 1, 1999
HARINDER ANAND Vs. DELHI DEVELOPMENT AUTHORITY	November 15, 1999
HARINDER JIT SINGH WALIA Vs. STATE	November 2, 1999
HARINDER SINGH Vs. STATE	September 9, 1999
HARISH CHANDER Vs. NAVNEET KUMAR GARG	August 12, 1999
HARISH CHANDER Vs. UNION OF INDIA	December 24, 1999
HARISH NARAYAN SINGHANI Vs. STATE	March 8, 1999
HARNARAYAN SINGH Vs. UNION OF INDIA	February 17, 1999
HARSHAD CHIMANLAL MODI Vs. D L F UNIVERSAL LIMITED	November 1, 1999
HARVINDER KAUR Vs. LT GOVERNOR GOVERNMENT OF NCT OF DELHI	July 13, 1999
HARYANA SUPPLY AGENCY REGD Vs. NATIONAL SEEDS CORPORATION LIMITED	May 1, 1999
HASHIM Vs. STATE	October 14, 1999
HASIM MASOOD Vs. STATE	September 30, 1999
HASTIMAL JAIN TRADING AS OSWAL INDUSTRIES Vs. REGISTRAR OF TRADE MARKS	December 8, 1999
HAV CLK GD KHUSHAL SINGH Vs. UNION OF INDIA	February 1, 1999
HAVILDAR SEDU RAM Vs. CHIEF OF ARMY STAFF	July 19, 1999
HEDGES AND BUTLER LIMITED Vs. MOHAN MEAKIN LIMITED	August 13, 1999
HELLO MINERAL WATER PVT LTD Vs. THERMOKING CALIFORNIA PURE	July 20, 1999
HEM RAJ SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 1, 1999
HEMANT PLASTIC INDUSTRIES Vs. UNION OF INDIA	July 30, 1999
HERB SHOP Vs. NECTAR U K LTD	February 2, 1999
HERB SHOP Vs. NECTAR U K LIMITED	February 23, 1999
HINDUSTAN AGRO CHEMICALS LIMITED Vs. UNION OF INDIA	May 21, 1999
HINDUSTAN COCA COLA BOTTLING Vs. SOUTH WEST PRIVATE LIMITED	August 13, 1999
HINDUSTAN COCA COLA BOTTLING SOUTH WESTPVT LIMITED Vs. COMPANY	August 13, 1999
HINDUSTAN LEVER LIMITED Vs. MRTP COMMISSION	March 24, 1999
HINDUSTAN MACHINES Vs. ROYAL ELECTRICAL APPLIANCES	September 23, 1999
HINDUSTAN THERMO PRINTS LIMITED Vs. D R G UK LIMITED	March 19, 1999
HITECH CARBOB PRODUCTS Vs. INSPECTOR ANTI EVASION CENTRAL EXCISE NEW DELHI	October 1, 1999
HOLY HEALTH AND DEUCATIONAL SOCIETY Vs. DELHI DEVELOPMENT AUTHORITY	May 24, 1999
HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	August 31, 1999
I B P COMPANY LIMITED Vs. B S BHARTI	October 26, 1999
IC 23972 LT COL LALIT KUMAR RETD Vs. UNION OF INDIA	August 16, 1999
IC 3450F MAJOR ASHOK KUMAR PANT Vs. UNION OF INDIA	April 1, 1999
INDER NOTOR DERVICE Vs. HARYANA DAIRY DEVELOPMENT	May 26, 1999
INDIA EXPORTS HOUSE PRIVATE LIMITED Vs. ORIENT ENTERPRISES	August 9, 1999
INDIA TRADE PROMOTION ORGANISATION Vs. COMMISSIONER OF INCOME TAX	March 5, 1999
INDIAN BANK Vs. VENKATESHARA PRINTING PRESS	October 1, 1999
INDIAN FEDERATION OF PORT AND DOCK WORKERS Vs. UNION OF INDIA	November 2, 1999
INDIAN OIL CORPORATION LIMITED Vs. J N MARSHAL AND COMPANY AND PRS	December 20, 1999
INDIAN RAILWAY CONSTRUCTION COMPANY LIMITED Vs. AJAY KUMAR	November 29, 1999
INDIAN ROAD CONSTRUCTION CORPORATION LIMITED Vs. K P GROVER	March 12, 1999
INDO AMERICAN ELECTRICALS LIMITED Vs. CAPITAL METERS PRIVATE LIMITED	April 30, 1999
INDO DEN ENERGY LTD. Vs. SARASWATI INDUSTRIAL SYNDICATE LTD.	November 1, 1999
INDO GULF EXPLOSIVE LIMITED Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION	May 5, 1999
INDO GULF EXPLOSIVES LIMITED Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION	April 1, 1999
INDO GULF EXPLOSIVES LIMITED Vs. U P STATE INDUSTRIAL DEVELOPMENT CORPORATION UPSIDC	January 21, 1999
INDU RAI Vs. I S BAJAJ	November 16, 1999
INDUSS FOOD PRODUCTS AND EQUIPMENTS LIMITED Vs. RANI SATIICECREAM PRIVATE LIMITED	September 2, 1999
INTEGRATED EDUCATION DEVELOPMENT ORGANISATION REGD Vs. UNION OF INDIA	November 24, 1999
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. INDIAN OIL CORPORATION LIMITED	September 16, 1999
INTERNATIONAL BUILDING AND FURNISHING COMPANY CAL PRIVATE LIMITED Vs. UNION OF INDIA	March 1, 1999
INTERNATIONAL MEDITEK PRIVATE LIMITED Vs. UNION OF INDIA	September 22, 1999
INTERNATIONAL SOCIETY FOR KRISHNA CONSTRUCIOUSNESS Vs. KRISHNAN KR KHANNA	December 21, 1999
IQBAL KAUR Vs. W SHAIZA APPELLATE AUTHORITY	September 7, 1999
IRCON INTERNATIONAL LIMITED Vs. ARVIND CONSTRUCTION COMPANY LIMITED	August 6, 1999
IRON MASTER INDIA PRIVATE LIMITED Vs. UNION OF INDIA	July 23, 1999
ISHWAR CHAND JAIN Vs. DELHI ADMINISTRATION	July 1, 1999
ISLAMUDDIN ALIAS CHOTTEY Vs. STATE OF DELHI	August 16, 1999
ITC LIMITED Vs. PRADEEP ANAND	April 22, 1999
J D BISWAS Vs. INDIAN AIRLINES	September 10, 1999
J D KASHYAP Vs. NATIONAL SEEDS CORPORATION LIMITED	October 8, 1999
J GEORJE Vs. UNION OF INDIA	May 14, 1999
J JOSEPH Vs. A P NANDY	April 8, 1999
J K CEMENT WORKS Vs. UNION OF INDIA	March 15, 1999
J K INDUSTRIES LIMITED Vs. INTERNATIONAL COOPERATIVE ALLIANCE DOMUS TRUST	March 19, 1999
J L JAGGI Vs. UNION OF INDIA	May 1, 1999
J P S BHANDARI Vs. UNION OF INDIA	October 4, 1999
J R JINDAL Vs. FAMILY PLANNING ASSOCIATION OF INDIA	July 2, 1999
J T MOBILES LIMITED Vs. DEURSCHE BANK LIMITED	March 18, 1999
J U MANSUKHANI AND CO Vs. PRESIDING OFFICER	August 30, 1999
JAGATJIT INDUSTRIES LIMITED Vs. REGISTRAR OF TRADE MARKS	November 11, 1999
JAGDISH CHAND Vs. DELHI TRANSPORT CORPORATION	July 6, 1999
JAGDISH CHANDER Vs. STATE	April 19, 1999
JAGJIT KAUR Vs. HARJEET SINGH	October 27, 1999
JAGJIT SINGH Vs. ADMINISTRATOR OF DELHI	August 30, 1999
JAGROOP SINGH ALIAS RUPINDER SINGH Vs. UNION OF INDIA	October 8, 1999
JAI BHAGWAN ROHILLA Vs. CHIEF OF THE AIR STAFF	September 10, 1999
JAI CHAND SAWHNEY Vs. DELHI DEVELOPMENT AUTHORITY	July 27, 1999
JAI KISHAN KHANNA Vs. META RAM PROPERTIES PRIVATE LIMITED	August 18, 1999
JAI PRAKASH Vs. PUSHPA	July 28, 1999
JAI PRAKASH Vs. S N CHIT FUND PRIVATE LIMITED	March 9, 1999
JAIN ASSOCIATES Vs. DEEPAK CHAUDHARY AND CO	April 16, 1999
JAIN SAMNOPASAK DENIOR SECONDARY SCHOOL Vs. DELHI ADMINISTRATION	December 24, 1999
JANET ANNE WOOLQAR JAMES Vs. JAYPEE HOTEL LIMITED	December 23, 1999
JASPAL KAUR Vs. UNION OF INDIA	August 11, 1999
JASPAL SINGH Vs. COMMERCIAL OFFICER GENERAL MANAGER AIRPORTS AUTHORITY OF INDIA	September 30, 1999
JASWANT KAUR Vs. HARNAM KAUR	January 7, 1999
JASWANT KUMAR ALIAS BILLA Vs. DIRECTORATE OF REVENUE INTELLIGENCE	March 19, 1999
JASWANT SINGH ALIAS JASSU Vs. COMMISSIONER OF DELHI	March 19, 1999
JAYANT GAS SERVICES Vs. DELHI VIDYUT BOARD	September 30, 1999
JESIA MISTRY AGENCIES PRIVATE LIMITED Vs. N H P C	November 3, 1999
JINDAL EXPORTS LIMITED Vs. FUERST DAY LAWSON LIMITED	September 1, 1999
JINDAL LEASEFIN LIMITED Vs. REWA	September 8, 1999
JITENDERA KUMAR ALIAS RAJU Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	November 12, 1999
JODHRAJ SINGH Vs. UNION OF INDIA	April 1, 1999
JODHRAJ SINGH Vs. UNION OF INDIA	April 21, 1999
JOGINDER KUMAR GANDHI Vs. DELHI DEVELOPMENT AUTHORITY	May 26, 1999
JOSE PAUL Vs. UNION OF INDIA	January 1, 1999
JUHI MODI Vs. NEERAJ GUPTA	September 30, 1999
JUHI MODI Vs. SURESH KUMAR GOPTA	September 30, 1999
JVG FINANCE AND SERVICES LTD Vs. DELHI DEVELOPMENT AUTHORITY	March 1, 1999
JYOTI LIMITED Vs. INTERNATIONAL PUMPS AND PROJECTS LIMITED	February 1, 1999
JYOTI LIMITED Vs. UEE ELECTRICAL ENGINEERS PRIVATE LIMITED	October 13, 1999
K B RAJORIA Vs. UNION OF INDIA	September 7, 1999
K C SHARMA Vs. NEW DELHI MUNICIPAL CORPORATION	August 12, 1999
K D NAGRATH Vs. NEENA SARNA	September 7, 1999
K K BHARDWAJ Vs. DELHI VIDYUT BOARD	January 4, 1999
K K CHUG Vs. STATE	April 22, 1999
K K MISHRA Vs. UNION OF INDIA	April 20, 1999
K K OHRI Vs. BALRAJ SETH	October 13, 1999
K L MALIK Vs. VIRENDER KUMAR VERMA	September 20, 1999
K N SHARMA Vs. CHIEF GENERAL MANAGER STATE BANK OF INDIA	July 2, 1999
K P G NAIR Vs. JINDAL MENTHOL INDIA LIMITED	December 16, 1999
K P SONI Vs. UNION OF INDIA	August 17, 1999
K S CHAUHAN Vs. UNION OF INDIA	July 20, 1999
K T ZIMIK Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	July 27, 1999
K V NATH Vs. RAGHUNATH SINGH	September 9, 1999
KAILASH CHAND SOLANKI Vs. UNION OF INDIA	July 2, 1999
KAILASH NATH SINGHAL Vs. UNION OF INDIA	August 30, 1999
KALLUMAL GUPTA Vs. STATE	October 29, 1999
KALU RAM Vs. STATE	October 13, 1999
KALYAN CHANDRA GOYAL Vs. DELHI DEVELOPMENT AUTHORITY	February 24, 1999
KALYAN SINGH Vs. UNION OF INDIA	December 24, 1999
KAMAL DHAWAN Vs. STATE	September 6, 1999
KAMAL INTERNATIONAL Vs. GAURAV TEXTILES	October 13, 1999
KAMAL PASRICHA Vs. STATE	May 1, 1999
Kamal Pasricha Vs. State Of Delhi	May 4, 1999
KAMAL PROMOTERS AND DEVP CONST PRIVATE LIMITED Vs. DOESEL SHED CO OP GROUP HOUSING SOCIETY LIMITED	August 30, 1999
KAMALJIT CHOPRA Vs. DELHI DEVELOPMENT AUTHORITY	January 13, 1999
KAMLA DEVI Vs. SADHU RAM	September 21, 1999
KAMLA DEVI Vs. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI	October 11, 1999
KANCHAN KAPOOR Vs. FAMILY PLANNING ASSOCIATION OF INDIA	October 29, 1999
KANCHAN KAPOOR Vs. DELHI DEVELOPMENT AUTHORITY	July 27, 1999
KANDA SWAMI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO III	December 12, 1999
KANORIA PETROPRODUCTS LIMITED Vs. STATE	October 26, 1999
KANWAL NAIN VIG Vs. PRAN NATH KHOSLA	May 27, 1999
KANWAL SINGH Vs. UNION OF INDIA	December 21, 1999
KANWAR CHAND SABOO Vs. PREM KUTIR CO OPERATIVE GROUP HOUSING SOCIETY LIMITED	July 2, 1999
KANWAR GAJENDER PAL SINGH Vs. STATE	March 26, 1999
KAPIL DEV GUPTA Vs. STATE	December 3, 1999
KAPIL KHANNA Vs. STATE	December 25, 1999
KARAMCHAND APPLIANCES PRIVATE LIMITED Vs. BHARAT CARPETS LIMITED	May 6, 1999
KARNATAKA HANDLOOM DEVELOPMENT CORPORATION LIMITED Vs. B S CHOPRA	August 18, 1999
KARTAR SINGH Vs. DELHI DEVELOPMENT AUTHORITY	December 6, 1999
KARTAR SINGH Vs. UNION OF INDIA	May 28, 1999
KASTURI LAL Vs. LIFE INSURANCE CORPN OF INDIA	March 1, 1999
KATARI COLOURING FACTORY Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 2, 1999
KATARI ENGINEERS AND CONSULTANTS Vs. NATIONAL AIRPORT AUTHORITY	November 18, 1999
KAUSALES EXPORTS INDIA Vs. COMMISSIONER OF INCOME TAX	May 11, 1999
KAUSHALYA RANI Vs. MUNICIPAL CORPORATION OF DELHI	May 1, 1999
KAVITA Vs. STATE	September 9, 1999
KESHO LAL KAPUR Vs. VINOD KUMAR	May 25, 1999
KEWAL KRISHAN KUMAR Vs. MASTER HAWA SINGH	October 25, 1999
KEWAL KRISHAN SHARMA Vs. MADAN MOHAN SHARMA	October 13, 1999
KEWAL KRISHNAN WADHERA Vs. JAI GOPAL KAPOOR	August 10, 1999
KHAITAN AND ASSOCIATES Vs. MINERALS AND METALS TRADING CORPN OF INDIA LIMITED	April 9, 1999
KHANNA RAYON INDUSTRIES LIMITED Vs. UNION OF INDIA	January 15, 1999
KHEMA NAND Vs. UNION OF INDIA	July 19, 1999
KHURSHEED BEGUM Vs. STATE DELHI ADMINISTRATION	July 20, 1999
KIDARSONS INDUSTRIES PRIVATE LIMITED Vs. ALLAHABAD BANK	July 15, 1999
KIMTILAL Vs. UNDU KUNDRA	July 2, 1999
KIRAN OVERSEAS EXPORTS LIMITED Vs. AIR FORCE NAVAL HOUSING BOARD	November 4, 1999
KISHAN CHAND Vs. DENA BANK	August 4, 1999
KISHAN CONSTRUCTION CO Vs. DELHI DEVELOPMENT AUTHORITY	November 1, 1999
KISHAN LAL Vs. DCM LIMITED	November 2, 1999
KISHAN LAL Vs. STATE	November 17, 1999
KISHORE JAIN Vs. STATE OF HIMACHAL PRADESH	July 27, 1999
KISHORI LAL Vs. STATE	August 19, 1999
KLEN AND MARSHALLS MANUFACTURERS Vs. RESERVE BANK OF INDIA	May 1, 1999
KLG SYSTEL LIMITED Vs. FUJITSU ICIM LIMITED	November 22, 1999
KOCHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY	December 16, 1999
KOCHHAR CONSTRUCTION WORKS Vs. DELHI DEVELOPMENT AUTHORITY	November 16, 1999
KOHINOOR INTERNATIONAL PRIVATE LIMITED Vs. S HUSSAIN	December 1, 1999
KONDLI VIKAS COOPERATIVE DAIRY SOCIETY LIMITED Vs. DELHI MILK SCHEME	March 5, 1999
KRISHAN BHAGWAN Vs. DELHI DEVELOPMENT AUTHORITY	February 25, 1999
KRISHAN GARG Vs. HARI OM GUPTA	July 7, 1999
KRISHAN KUMAR BHASIN Vs. DELHI DEVELOPMENT AUTHORITY	July 16, 1999
KRISHAN KUMAR SINGH Vs. UNION OF INDIA	April 5, 1999
KRISHAN PAL SINGH Vs. DELHI TRANSPORT CORPORATION	November 22, 1999
KRISHNA CHAUDHARY Vs. UNION OF INDIA	May 28, 1999
KRISHNA CHOPRA Vs. RAKSHA	September 13, 1999
KRISHNA DEVI Vs. BHOOL SINGH	September 24, 1999
KRISHNA MOHAN PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF DELHI	February 19, 1999
KRISHNA MURARI PODDAR Vs. STATE	January 28, 1999
KRISHNA RANI KWATRA Vs. DELHI DEVELOPMENT AUTHORITY	January 22, 1999
KRISHNA WANTI Vs. LIFE INSURANCE CORPORATION OF INDIA	November 4, 1999
KSHETRA PAL VERMA Vs. STATE OF NCT OF DELHI	November 26, 1999
KUBER TIMES EMPLOYEES UNION Vs. GOVT OF N C T OF DELHI	September 6, 1999
KULDEEP SINGH Vs. UNION OF INDIA	July 16, 1999
KULDIP SINGH Vs. NARCOTIC CONTROL BUREAU	October 13, 1999
KULVINDER SINGH SETHI Vs. PUNJAB AND SIND BANK	September 28, 1999
KULWANT SINGH Vs. LAJJAWATI DEVI	September 24, 1999
KULWANT SINGH HALVINDAR Vs. UNION OF INDIA	September 30, 1999
KUMAR SALES CORPORATION NEW DELHI Vs. AJIT SINGH	September 9, 1999
KUMAR SECURITIES LIMITED Vs. STICKWELL FASHIONS LIMITED	August 18, 1999
KUMARI PRITI CHOPRA Vs. MANAGING DIRECTOR M P HASTSHILP VIKAS	August 11, 1999
KUNJ BEHARI Vs. SUMAN DONDE	January 8, 1999
KUSUM ANAND Vs. MOHINDER KAUR	January 28, 1999
KUSUM SANGHI Vs. RAJ KISHAN DAS	December 15, 1999
L G INFORMATION AND COMMUNICATION LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	September 17, 1999
LAJWANTI BHATIA Vs. DELHI DEVELOPMENT AUTHORITY	August 20, 1999
LAKHMI CHAND Vs. SECRETARY LABOUR GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI	May 19, 1999
LAL KHEMANI Vs. UNION OF INDIA	November 19, 1999
LALA RAM ALIAS LALA Vs. STATE N C T	August 18, 1999
LALIT KUMAR AGARWAL Vs. DEBTS RECOVERY TRIBUNAL	December 20, 1999
LALJI SHUKLA Vs. STATE	October 29, 1999
LATA MEHTA Vs. MACHINE TOOLS INDIA LIMITED	November 24, 1999
LATE DR KARNI SINGH JI OF BIKANER Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 5, 1999
LAXMAN Vs. STATE	November 17, 1999
LAXMAN Vs. STATE	October 13, 1999
LAXMI Vs. STATE	December 1, 1999
LAXMI KANT JHA Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	May 5, 1999
LAYAK RAM Vs. QUARTER MASTER GENERAL	July 30, 1999
LEGA EXPORTERS INDIA PVT LIMITED Vs. RAJINDER KUMAR SACHDEVA	September 22, 1999
LENNARTS EQUIPMENT PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK	September 22, 1999
LG INFORMATION AND COMMUNICATION LIMITED Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	December 1, 1999
LLOYD FINANCE LIMITED Vs. ARVIND SARAF	September 13, 1999
LLOYD INSULATIONS INDIA LIMITED Vs. PUNJ LLOYD INSULATIONS PRIVATE LIMITED	May 1, 1999
LLOYDS STEEL INDUSTRIES LIMITED Vs. INDIAN CORPORATION LIMITED	February 26, 1999
LT COL GAJ SINGH YADAV Vs. SATISH CHANDER YADAV	September 17, 1999
LT COL M G KAPOOR Vs. UNION OF INDIA	April 12, 1999
LT COL M P S GILL Vs. UNION OF INDIA	May 4, 1999
LT COL P C MADAN Vs. UNION OF INDIA	February 1, 1999
LT COL SUDHIR KUMAR Vs. UNION OF INDIA	September 27, 1999
LT COMMANDER D S BALHARA Vs. UNION OF INDIA	October 12, 1999
LT GENL R C KOCHHAR Vs. UNION OF INDIA	October 29, 1999
LUK AUTO ANCILLARY INDIA LIMITED Vs. LAXMI NARAIN RAINA	April 8, 1999
M K VARGHESE Vs. AIR INDIA LIMITED	May 24, 1999
M KURIAN CHIEF FUNCTIONARY OF THE COMPREHENSIVE RURAL OPERATIONS SERVICES SOCIETY CROSS Vs. STATE	September 27, 1999
M LT COL DR RAMAN KUMAR MARWAHA Vs. JT SECRETARY TRNG	December 20, 1999
M P PODDAR HUF Vs. APPROPRIATE AUTHORITY	September 17, 1999
M S RAWAT Vs. INDIAN COUNCIL OF MEDICAL RESEARCH	January 12, 1999
M/S. SRI CHAND & SONS Vs. GAURAV CO-OP. GROUP HOUSING SOCIETY LTD	December 25, 1999
MAC EXPORTS INDIA Vs. APPAREL EXPORT PROMOTION COUNCIL	October 15, 1999
MACHINE TOOLS I PRIVATE LIMITED Vs. LATA MEHTA	November 24, 1999
MADAN LAL AHUJA Vs. STATE	April 19, 1999
MADAN LAL ARORA Vs. MANAGEMENT DIRECTOR ALL INDIA INSTITUTE OF MEDICAL SCIENCES	August 31, 1999
MADAN MOHAN SETHI Vs. NIRMAL SHYAM KUMARI SETHI	August 20, 1999
MADHU Vs. STATE OF DELHI	October 28, 1999
MADHU CHAWLA Vs. DELHI DEVELOPMENT AUTHORITY	September 17, 1999
MADHU GARG Vs. LIFE INSURANCE CORPORATION OF INDIA	July 19, 1999
MADHU MANGOTRA Vs. VEENA PAINTAL	January 18, 1999
MADHU SUDAN SINGH Vs. UNION OF INDIA	May 12, 1999
MADHUMILAN SYNTEX LIMITED Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION	April 21, 1999
MADHUSUDHAN INDUSTRIES LIMITED Vs. RAJESH ARORA	October 29, 1999
MAGNUM FILMS Vs. MOTION PICTURE ASSOCIATION	March 26, 1999
MAHARAJA EXPORTS INDIA Vs. UNION OF INDIA	August 30, 1999
MAHARANI CREATION INDIA PRIVATE LIMITED Vs. COMMERZ BANK A G	August 18, 1999
MAHENDER KUMAR Vs. LATA CHAUHAN	August 18, 1999
MAHENDER SINGH Vs. MUNICIPAL CORPORATION OF DELHI	November 18, 1999
MAHENDRA SINGH Vs. UNION OF INDIA	May 7, 1999
MAHIPAL SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 16, 1999
MAJ GEN C M KHANNA Vs. UNION OF INDIA	March 22, 1999
MAJ RAM MEHAR SINGH Vs. UNION OF INDIA	May 1, 1999
MAMTA GUPTA Vs. UNION OF INDIA	December 10, 1999
MAMTA SHARMA Vs. UNIVERSITY OF DELHI	May 3, 1999
MAN MOHAN Vs. SHAM LAL	November 29, 1999
MAN SUKH LAL RAWAL Vs. UNION OF INDIA	May 26, 1999
MANABENDRA SHAH Vs. GOPAL DAS ESTATES AND HOUSING PRIVATE LIMITED	December 7, 1999
MANAGEMENT OF HORTICULTURE DEPARTMENT OF DELHI ADMINISTRATION Vs. TRILOK CHAND	December 3, 1999
MANAGEMENT OF NATIONAL COUNCIL FOR CEMENT AND BUILDING MATERIALS Vs. DIVYASH PANDIT	July 21, 1999
MANGE RAM DECD Vs. CHHUTTAM LAL DECD	August 25, 1999
MANGTOO ALIAS MANGOO Vs. UNION OF INDIA	March 19, 1999
MANINDER KAUR Vs. STATE	March 26, 1999
MANISHA COMMERCIAL LIMITED Vs. N R DONGRE	December 24, 1999
MANISHA PHARMA PLASTO PRIVATE LIMITED Vs. UNION OF INDIA	May 20, 1999
MANJU BALA Vs. UNION OF INDIA	August 13, 1999
MANJU KHULLAR Vs. VIJAY KUMAR KHULLAR	September 22, 1999
MANMOHAN LAL SACHDEVA Vs. STATE	April 22, 1999
MANOHAR LAL CHATRATH Vs. MUNICIPAL CORPORATION OF DELHI	September 21, 1999
MANOHAR LAL SHARMA Vs. PURSHOTTAM DAS MALHOTRA	December 6, 1999
MANOJ ALIAS MANNU Vs. STATE OF DELHI	November 3, 1999
MANOJ GUPTA Vs. STATE	February 15, 1999
MANOJ KR DUBEY AND ANJU VOHRA Vs. UNION OF INDIA	December 23, 1999
MANOJ MOHAN GHOSH Vs. STATE	December 1, 1999
MANOJ MOHAN GHOSH AND ANOTHER Vs. STATE AND ANOTHER	December 22, 1999
MANSUKH & CO. (OVERSEAS) Vs. UNION OF INDIA	January 4, 1999
MARRIOTT INTERNATIONAL INC Vs. ANSAL HOTELS LIMITED	September 13, 1999
MARSON BIOCARE PRIVATE LIMITED Vs. ACE LABORATORIES LIMITED	November 30, 1999
MEC INDIA PRIVATE LIMITED Vs. INDER MAIRA	May 28, 1999
MEDICAL COUNCIL OF INDIA Vs. NITYANAND GHOSH	May 26, 1999
MEERA GUPTA Vs. DINESH CHAND	May 28, 1999
MENTHA AND ALLIED PRODUCTS CO PRIVATE LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL	November 25, 1999
METRO PLASTIC INDUSTRIES REGD Vs. GALAXY FOOTWEAR NEW DELHI	December 10, 1999
MEWA RAM Vs. STATE	October 13, 1999
MICROWAVE COMMUNICATION LTD. PETITIONERS Vs. UNION OF INDIA AND ORS. RESPONDENT	October 12, 1999
MILK FOOD LIMITED Vs. GMC ICE CREAM PRIVATE LIMITED	September 13, 1999
MITHILESH KUMARI Vs. GOVT OF NATIONAL CAPITAL TERRITORY OF DELHI	August 18, 1999
MODERN FOOD INDUSTRIES EMPLOYEES UNION Vs. MODERN FOOD INDUSTRIES	May 1, 1999
MODISTONE LIMITED Vs. SECRETARY LABOUR	July 29, 1999
MOHAN Vs. DATEL SINGH	February 22, 1999
MOHAN LAL Vs. MUNICIPAL CORPORATION OF DELHI	July 19, 1999
MOHAN LAL Vs. STATE	May 28, 1999
MOHAN LAL DUGGAL Vs. INDER MOHAN SHARMA	September 6, 1999
MOHAN PRASAD JHA Vs. SHAMBHU PRASAD SINGH	August 12, 1999
MOHINDER KUMAR Vs. BHIM SAIN	October 12, 1999
MOHINDER PAHALWAN Vs. UNION OF INDIA	March 3, 1999
MOHINDER SINGH EX SEPOY Vs. UNION OF INDIA	March 12, 1999
MOHTA FINANCE AND LEASING COMPANY LIMITED Vs. LUSTRE TILES LIMITED	February 24, 1999
MONI DHAWAN Vs. M C AUTO PRODUCTS INDIA REGD	September 22, 1999
MONPORTE IMPEX PRIVATE LIMITED Vs. HARVEEN BALI	December 10, 1999
MUNICIPAL CORPORATION OF DELHI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL II	December 24, 1999
MUNICIPAL CORPORATION OF DELHI Vs. GAURI SHANKAR	August 31, 1999
MUNICIPAL CORPORATION OF DELHI Vs. ANGURI DEVI	September 13, 1999
MUNICIPAL CORPORATION OF DELHI Vs. KRISHNA MOHAN PRIVATE LIMITED ORS	February 19, 1999
MUNICIPAL CORPORATION OF DELHI Vs. BHORI LAL	July 23, 1999
MUNICIPAL EMPLOYEES UNION Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL NO III	July 2, 1999
MUNICIPAL EMPLOYEES UNION Vs. SECRETARY LABOUR GOVERNMENT OF NCT OF DELHI	September 15, 1999
MUNICIPAL EMPLOYEES UNION Vs. SECRETARY LABOUR	August 3, 1999
MUNNA LAL KHANDELWAL Vs. B HAZRA ENFORCEMENT OFFICER	December 20, 1999
MURLI SINGH Vs. DELHI DEVELOPMENT AUTHORITY	February 17, 1999
MUSSADI LAL Vs. PHOOLWATI	August 6, 1999
MUSSAFAR SHAH Vs. M M T C	December 14, 1999
N G KULKARNI Vs. UNION OF INDIA	September 22, 1999
N L GOEL Vs. DALJIT KAUR	August 13, 1999
N N SETH Vs. UNION OF INDIA	February 10, 1999
N SETHURAMALINGAM Vs. MEMBER SECRETARY CENTRAL POLLUTION CONTROL BOARD	December 1, 1999
N SOMARAJAN GS 150747 K SUPDT BR II Vs. UNION OF INDIA	March 1, 1999
NAFED PROCESSED FOODS EMPLOYEES UNION Vs. UNION OF INDIA	July 19, 1999
NAFEES AHMAD SIDDIQUI Vs. STATE	April 19, 1999
NAIK RAJ SINGH Vs. UNION OF INDIA	February 17, 1999
NAIMAT KAUR ANAND Vs. DECON COMPANY	September 23, 1999
NALOM K NOIDU Vs. UNION OF INDIA	August 20, 1999
NANAK CHAND Vs. VINOD KUMAR JAIN	March 26, 1999
NAND KISHORE MEHRA Vs. SUSHILA MEHRA	May 7, 1999
NAR SINGH JAIN Vs. UNION OF INDIA	July 23, 1999
NARAIN Vs. STATE	September 21, 1999
NARAIN SINGH Vs. ANSAL PROPERTIES AND INDUSTRIES LIMITED	September 22, 1999
NARAIN SINGH Vs. D K DASS	November 29, 1999
NARCOTIC CONTROL NUREAU Vs. N C T OF DELHI	July 21, 1999
NARENDRA PAL SINGH Vs. UNION OF INDIA	April 28, 1999
NARENDRA PRASAD DUBE Vs. UNION OF INDIA	August 19, 1999
NARESH KUMAR JHANGI Vs. DELHI DEVELOPMENT AUTHORITY	December 2, 1999
NARINDER KUMAR SONI Vs. SUN SHINE ROADWAYS	February 16, 1999
NAROSAPUBLISHING HOUSE Vs. JAGBIR SINGH	October 6, 1999
NAROTAM PRASAD VICE PRESIDENT ALL INDIA DEAF AND DUMB SOCIETY Vs. PREMILABAI CHAVAN PRESIDENT ALL INDIA DEAF AND DUMB SOCIETY	January 8, 1999
NATH BROS Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	September 29, 1999
NATH OIL COMPANY Vs. KAILASH RANI KAPOOR	October 12, 1999
NATIONAL C0 OPERATIVE DEVELOPMENT CORPORATION Vs. MANBAR SINGH RAWAT	February 3, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. P K WALIA	May 21, 1999
NATIONAL INSURANCE COMPANY LIMITED Vs. CHHOTU RAM	November 18, 1999
NATIONAL RESEARCH DEVELOPMENT CORP Vs. J K B M LIMITED	October 6, 1999
NATIONAL RESEARCH DEVELOPMENT CORPORATION Vs. HIMACHAL CARBON PRODUCTS	September 29, 1999
NATIONAL THERMAL POWER CORPORATION Vs. CANARA BANK	July 6, 1999
NAV SANSAD VIHAR COOP GROUP HOUSING SOCIETY LTD Vs. RAM SHARMA AND ASS	September 20, 1999
NAVYUG SCHOOL PARENTS ASSN Vs. CHAIRPERSON NAVYUG SCHOOL EDUCATIONAL SOCIETY	February 18, 1999
NAWAL KISHOR GHANSHYAM DAS BANGARD Vs. UNION OF INDIA	March 17, 1999
NEELLICKA CANE CORPORATION Vs. STATE TRADING CORPORATION OF INDIA LIMITED	October 13, 1999
NEENA SARNA Vs. K D NAGRATH	September 7, 1999
NEERAL HAQUE Vs. VIDESH SANCHAR NIGAM LIMITED	March 11, 1999
NEETU SINGH Vs. STATE	January 13, 1999
NEHARIKA TYAGI Vs. ARMY PUBLIC SCHOOL	March 10, 1999
NESTLE INDIA LIMITED Vs. STATE	July 1, 1999
NEW BANK OF INDIA Vs. MUKESH AND CO	July 29, 1999
NEW DELHI GENERAL MAZDOOR UNION Vs. GOVT OF INDIA	May 4, 1999
NEW DELHI MUNICIPAL COUNCIL Vs. O P SETHI	May 21, 1999
NEW DELHI MUNICIPAL COUNCIL Vs. AFTAB SINGH	February 22, 1999
NEW MODEL INDUSTRIES LIMITED Vs. UNION OF INDIA	August 1, 1999
NILENDER PRAKASH PUNJ Vs. MUNICIPAL CORPORATION OF DELHI	August 13, 1999
NINA INTERNATIONAL PRIVATE LIMITED Vs. SARASWATI INDUSTRIAL SYNDICATE LIMITED	March 1, 1999
NINA INTERNATIONAL PRIVATE LTD. Vs. SARASWATI INDUSTRIAL SYNDICATE LTD.	December 25, 1999
NINAN AND CO Vs. NATIONAL PROJECT CONSTRUCTION CORPORATION LIMITED	November 29, 1999
NIRANJAN BUILDERS Vs. UNION OF INDIA	March 16, 1999
NISHCHINT BAGGA Vs. GOLIATH DETECTIVES PRIVATE LIMITED	February 17, 1999
NITIN CONSTRUCTION CO Vs. NATIONAL AGRICULTURAL MARKETING FEDERATION OF INDIA LIMITED	August 23, 1999
NIZAMUDDIN EAST COLONY ASSOCIATION REGD Vs. UNION OF INDIA	November 26, 1999
NORTHERN ZONE PHYSICALLY HANDICAPPED RAILWAY EMPLOYEES CO OPERATIVE GROUP HOUSING SOCIETY LIMITED Vs. SHANTI DEVELOPERS AND PROMOTERS	August 5, 1999
NUTAN K V CRIMPERS Vs. TILAK RAJ KAPOOR	October 14, 1999
OKHLA MANDI WHOLE SALE TRADERS WELFARE ASSOCIATION Vs. AGRICULTURAL PRODUCE MARKETING COMMITTEE	July 13, 1999
OLEX FOCAS PRIVATE LIMITED 7 ANR Vs. SKODAEXPORT COMPANY LIMITED	November 5, 1999
OM INTERNATIONAL Vs. TEEN MURTI CHIT FUND PRIVATE LIMITED	September 22, 1999
OM INTERNATIONAL Vs. S K NANDA	September 22, 1999
OM PRAKASH Vs. RANDHIR SINGH	August 31, 1999
OM PRAKASH Vs. FOOD CORPORATION OF INDIA	November 19, 1999
OM PRAKASH Vs. CHAMAN INDUSTRIES	November 5, 1999
OM PRAKASH NAYAR Vs. NATIONAL PRODUCTIVITY COUNCIL	December 22, 1999
OM PRAKASH SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION	January 7, 1999
OM PRAKASH VERMA Vs. STATE OF DELHI	October 26, 1999
ORIENTAL BANK OF COMMERCE Vs. DARSHANLAL GABA	August 13, 1999
P K GHOSH Vs. SUKHBIR SHARMA	November 22, 1999
P K JAIN Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	March 1, 1999
P L LAMBA Vs. AVTAR KISHAN GHAI	May 1, 1999
P S PRASAD AND FAMILY HUF Vs. BHARAT BIJLEE LIMITED	December 22, 1999
P.R. INDUSTRIES Vs. C.E.G.A.T.	October 2, 1999
PADAM CHAND JAIN Vs. VIMAL CHAND JAIN	August 18, 1999
PAMELA MANMOHAN SINGH Vs. MAJOR K V KOHLI DECD	December 8, 1999
PAMELA MANMOHAN SINGH Vs. STATE	December 22, 1999
PANACEA PRIVATE LIMITED Vs. UNION OF INDIA	September 27, 1999
PANKAJ KUMAR JAIN Vs. GOVT OF NCT OF DELHI	April 5, 1999
PARAMJIT SINGH ANAND Vs. ASSISTANT COLLECTOR GRADE I	January 1, 1999
PARBHATI Vs. UNION OF INDIA	April 7, 1999
PARVEEN BAGGA Vs. SURINDER PAL BAGGA	October 1, 1999
PARVEEN SURI Vs. GUR HAR NARENDER SINGH	October 12, 1999
PARVEEN WADHAWAN Vs. GOVT OF NATIONAL CAPITAL TERRITOTY OF DELHI	April 19, 1999
PARVESH KANTA Vs. VIJAY KUMAR	July 27, 1999
PARVESH SHARMA Vs. SANKALITA MUDGIL	February 26, 1999
PARVIN GOGIA Vs. DAYAL CHAND	September 22, 1999
PEAREY LAL Vs. CHIRANJI LAL RAMJI DAS	September 23, 1999
PEARL POLYMERS LIMITED Vs. SCORPIAN BUSINESS INDIA LIMITED	December 16, 1999
PEHLAD ALIAS BHAGAT Vs. STATE	September 20, 1999
PEPSI FOODS LIMITED Vs. BHARAT COCA COLA HOLDINGS PRIVATE LIMITED	July 30, 1999
PERMANENT BUILDING MANAGEMENT AND FUND COMMITTEE Vs. NARAINAINDUSTRIES ASSOCIATION	September 23, 1999
PHOOL SINGH Vs. UNION OF INDIA	February 24, 1999
PHULAWATI Vs. RAVI KHURANA	December 9, 1999
PIONEER PUBLICITY COPN. & ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 29, 1999
POWER CONTROLS Vs. COMMISSIONER OF INCOME TAX DELHI VII AND PRS	December 7, 1999
PRABHAT GUPTA Vs. STATE	May 1, 1999
PRABHAT KUMAR Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	January 21, 1999
PRADEEP KUMAR Vs. STATE OF DELHI	March 3, 1999
PRADEEP S AHLUWALIA Vs. STATE	August 11, 1999
PRAHLAD DALMIA HUF Vs. SATNARAIN DALMIA HUF	July 26, 1999
PRAKASH CHAND GUPTA Vs. INDER SEN GUPTA	September 10, 1999
PRAKASH INDUSTRIES LIMITED Vs. RAUNAQ FINANCE LIMITED	October 12, 1999
PRAMOD GUPTA Vs. ANZ GRINDLAYS BANK	March 11, 1999
PRAMOD KUMAR Vs. UNION OF INDIA	July 22, 1999
PRAMOD KUMAR KHARE Vs. UNION OF INDIA	February 16, 1999
PRAMOD KUMAR SHARMA Vs. STATE CENTRAL BUREAU OF INVESTIGATION	October 27, 1999
PRASAD AND CO PRIVATE LIMITED Vs. DELHI STOCK EXCHANGE ASSOCIATION LIMITED	May 26, 1999
PREM CHAND Vs. MUNICIPAL CORPORATION OF DELHI	December 7, 1999
PREM CHAND SHARMA AND CO Vs. DELHI DEVELOPMENT AUTHORITY	November 30, 1999
PREM DEVA NIRANJAN DEVA TAYAL HUF Vs. PRECISION STEEL AND ENGINEERING WORKS	August 27, 1999
PREM GROVER Vs. NEW DELHI MUNICIPAL COMMITTEE	January 8, 1999
PREM SINGH Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	May 5, 1999
PREMWATI BANSAL Vs. GANPATI INTERNATIONAL	September 21, 1999
PRINCE GUTKA LIMITED Vs. STATE	March 1, 1999
PRIYANKA BHATIA Vs. GOVT OF NCT OF DELHI	March 11, 1999
PROTAM SINGH Vs. STATE OF DELHI	March 19, 1999
PUNEET INDUSTRIAL CONTROLS PRIVATE LIMITED Vs. ADITYA ENTERPRISES PRIVATE LIMITED	March 19, 1999
PUNJAB AND SIND BANK Vs. JAIMETS PRIVATE LIMITED	May 7, 1999
PUNJAB AND SIND BANK Vs. ASHOK K AGGARWAL	May 24, 1999
PUNJAB AND SIND BANK Vs. KUNAKSH	July 22, 1999
PUNJAB NATIONAL BANK Vs. PUNJAB NATIONAL BANK SCHEDULED CASTE SCHEDULED TRIBES EMPLOYEES WELFARE ASSOCIATION REGD	February 1, 1999
PUNJAB NATIONAL BANK Vs. PIONEER OVERSEAS	August 23, 1999
PUNJAB PAINT COLOUR AND VARNISH WORKS Vs. UNION OF INDIA	May 7, 1999
PURAN SINGH Vs. LT GOVERNOR OF DELHI	February 25, 1999
PURE DRINLS LIMITED Vs. PROJECT INVESTMENT PRIVATE LIMITED	May 6, 1999
PURSHOTTAM DASS GUPTA Vs. UNION OF INDIA	May 28, 1999
PUSHPA DEVI Vs. BIMLA DEVI	December 14, 1999
PYARE LAL GUPTA 7 ORS Vs. STATE	September 27, 1999
R A MISHRA Vs. GOVERNMENT OF NCT OF DELHI	September 27, 1999
R B JODHA MAL AND CO PRIVATE LIMITED Vs. UNION OF INDIA	September 9, 1999
R B SAXENA Vs. NEW DELHI MUNICIPAL CORPORATION	December 22, 1999
R C VERMA RETD Vs. ARMY WELFARE HOUSING ORGANISATION	March 22, 1999
R K ANEJA Vs. DELHI DEVELOPMENT AUTHORITY	October 12, 1999
R K BHATIA Vs. DELHI VIDYUT BOARD	February 22, 1999
R K GOEL Vs. AMRIT SINGH	April 20, 1999
R K GOEL ABHAY KUMAR JAIN Vs. UNION OF INDIA	April 21, 1999
R K MEHRA Vs. MUNICIPAL CORPORATION OF DELHI	March 3, 1999
R K SHIVDASANI Vs. EXPORT INSPECTION AGENCY DELHI	April 20, 1999
R L CHAWLA Vs. UNIVERSITY OF DELHI	January 6, 1999
R N MITTAL MR JUSTICE RETD Vs. GOVERNMENT OF THE NCT OF DELHI	March 12, 1999
R N SHARMA Vs. UNION OF INDIA	December 3, 1999
R N TIKKU Vs. PUNJAB NATIONAL BANK	October 15, 1999
R P ARORA Vs. UNION OF INDIA	August 31, 1999
R P PURI Vs. STATE	October 29, 1999
R R MEHTA EDUCATIONAL TRUST Vs. DELHI DEVELOPMENT AUTHORITY	September 1, 1999
R S BAKSHI Vs. H K MALHARI	April 15, 1999
R S CHIMNI RETD Vs. JAGMOHAN DILWARI	September 20, 1999
R S SRIVASTAVA Vs. MANAGING DIRECTOR AND ACTING CHAIRMAN G I C	August 12, 1999
R S TUTEJA Vs. CHANDRA PRAKASH RETD	November 16, 1999
R.S. BAKSHI Vs. H.K. MALHARI	April 12, 1999
RABINDER SINGH MATHODA Vs. STATE	October 26, 1999
RADHAKRISHAN TEMPLE TRUST Vs. HINDCO ROTATRON PRIVATE LIMITED	March 1, 1999
RADHEY SHYAM H U F Vs. M L PARBHAKER	November 12, 1999
RAGHUBIR SINGH Vs. STATE	November 22, 1999
RAGHUNATH RAI Vs. JAGESHWAR PRASHAD SHARMA	July 16, 1999
RAHULJEE AND CO PRIVATE LIMITED Vs. AMIT GUPTA	August 5, 1999
RAIL INDIA TECHNICAL AND ECONOMIC SERVOCES LIMITED Vs. I M PURI	April 29, 1999
RAJ GOPAL HUF Vs. STATE BANK OF INDIA	April 6, 1999
RAJ KUMAR Vs. UNION OF INDIA	May 4, 1999
RAJ KUMAR Vs. STATE	September 13, 1999
RAJ MONGA Vs. O P MALIK RETD	January 25, 1999
RAJ NATH GUPTA Vs. STATE	September 6, 1999
RAJ PAL Vs. DELHI TRANSPORT CORPN I P ESTATE	March 22, 1999
RAJA RAM DEAD THRU LRS Vs. UNION OF INDIA	January 8, 1999
RAJAN ALI Vs. STATE	August 13, 1999
RAJBIR SINGH Vs. STATE	October 25, 1999
RAJENDRA YADAV Vs. UNION OF INDIA	December 20, 1999
RAJESH KUMAR AGGARWAL Vs. K K MODI	August 31, 1999
RAJESH KUMAR JAIN Vs. SECRETARY CBSE	May 3, 1999
RAJESH RANJAN ALIAS PAPPU UADAV Vs. CENTRAL BUREAU OF INVESTIGATION	May 5, 1999
RAJESH SOOD Vs. INDIA GARMENTS	March 18, 1999
RAJESH TALWAR Vs. STATE TRADING CORPORATION OF INDIA LIMITED	January 28, 1999
RAJESH TALWAR Vs. STATE TRADING CORPORATION	November 30, 1999
RAJINDER PRASAD GOYAL Vs. STATE	December 17, 1999
RAJINDER STEELS LIMITED Vs. UNION OF INDIA	December 3, 1999
RAJIV GANDHI EKTA SAMITI Vs. UNION OF INDIA	December 23, 1999
RAJIV GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	January 22, 1999
RAJIV PAUL Vs. DELHI DEVELOPMENT AUTHORITY	September 17, 1999
RAJNI VOHRA Vs. UNION OF INDIA	November 3, 1999
RAJNISH GOPTA Vs. GOVERNMENT OF NCT OF DELHI	April 15, 1999
RAJNISH GUPTA Vs. GOVERNMENT OF N C T OF DELHI	July 30, 1999
RAJPAL BHARDWAJ Vs. DELHI TRANSPORT CORPORATION	March 19, 1999
RAJU BABU Vs. DEEN DAYAL	July 23, 1999
RAKESH GUPTA Vs. OM PRAKASH GUPTA AND SONS	September 22, 1999
RAKESH JAIN Vs. SHARDA DEVI GILL	December 24, 1999
RAKESH KUMAR Vs. STATE	September 13, 1999
RAKESH KUMAR Vs. AIR INDIA LIMITED	May 24, 1999
RAKESH KUMAR JAIN Vs. DEVENDER SINGH MEHTA	December 1, 1999
RAM BABU MATHUR Vs. DINESH GOEL	September 24, 1999
RAM CHAMELI Vs. SUJAN KAUR	August 10, 1999
RAM DHARI Vs. STATE	May 14, 1999
RAM DHARI Vs. STATE	May 7, 1999
RAM GOPAL Vs. AIRPORT AUTHORITY OF INDIA	July 19, 1999
RAM GOPAL KAUSHAL Vs. AMAR KAUR	September 28, 1999
RAM KARAN Vs. JAGDEEP RAI AND SONS	April 13, 1999
RAM KARAN JAIN Vs. RENU BALA	September 22, 1999
RAM KISHAN Vs. MAHANAGAR TELEPHONE NIGAM LIMITED	March 22, 1999
RAM KISHAN SINGHAL Vs. PRESIDING OFFICER	November 11, 1999
RAM KRIPAL MISRA Vs. UNION OF INDIA	July 29, 1999
RAM LAL BAIRWA Vs. UNION OF INDIA	August 13, 1999
RAM LAL FRUIT JUICE Vs. P K SAXENA	July 2, 1999
RAM LAL KATHURIA Vs. SHIV KUMAR SHARMA	August 12, 1999
RAM LAL SACHDEV Vs. SNEH SINHA	November 16, 1999
RAM MILLAN Vs. STATE	February 16, 1999
RAM NIWAS Vs. GUNMALA JAIN	August 25, 1999
RAM PAL Vs. LT GOVERNMENT OF DELHI	February 25, 1999
RAM PRATAP SHARMA Vs. RUKMANI DEVI	November 16, 1999
RAM SAHAY Vs. INDO TIBETAN BORDER FORCE MHA	May 21, 1999
RAM SARAN Vs. STATE	May 17, 1999
RAMA KANT RETD Vs. UNION OF INDIA	January 1, 1999
RAMA KANTA JAIN Vs. M S JAIN	March 24, 1999
RAMAN CHAWLA Vs. STATE	May 21, 1999
RAMESH CHAND Vs. UNION OF INDIA	September 27, 1999
RAMESH CHAND SAHNI Vs. GEETA MADHOK	July 2, 1999
RAMESH KUMAR Vs. STATE OF DELHI	December 22, 1999
RAMESH KUMAR BATRA Vs. STATE DELHI ADMINISTRATION	November 12, 1999
RAMESH PRAKASH Vs. STATE	October 14, 1999
RAMJI SINGH Vs. STATE	November 22, 1999
RAMJILAL MINA Vs. MUNICIPAL CORPORATION OF DELHI	March 19, 1999
RAMNI SEHGAL Vs. A M SIDDIQUI	November 22, 1999
RAMON SERVICES PRIVATE LIMITED Vs. SUBHASH KAPOOR	September 10, 1999
RAMU Vs. JAI SINGH	January 7, 1999
RANBIR SINGH Vs. STATE	December 3, 1999
RANJANA ARORA Vs. SATISH KUMAR ARORA	September 17, 1999
RANJEET COMBINE Vs. B N KHANNA	December 21, 1999
RAVINDER KUMAR MATHUR Vs. UNION OF INDIA	February 12, 1999
REHABILITATION MINISTRY EMPLOYEES CO0OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. SUSHILA DEVI	February 19, 1999
RELAXO RUBBER LIMITED Vs. SELECTION FOOTWEAR	August 18, 1999
RELIABLE TESTING LABORATORY PRIVATE LIMITED Vs. GURCHARAN KAUR	September 8, 1999
RESHAM LAL Vs. STATE	August 12, 1999
RESHAM SINGH Vs. S P GUPTA	August 9, 1999
RICHA BHASIN Vs. COMMISSIONER OF POLICE	November 22, 1999
RISHI PARKASH TYAGI Vs. STATE OF DELHI	October 27, 1999
RITA KAROLINE KUMMEL Vs. CUSTOMS	October 7, 1999
RIZWAN AHMAD Vs. UNION OF INDIA	January 13, 1999
ROHIT BAGGA Vs. STATE GOVERNMENT OF NCT OF DELHI	September 30, 1999
ROOPAM SHARMA Vs. GOVERNMENT OF INDIA	July 12, 1999
ROOPLAL JINDAL Vs. ADALAT PRASAD	December 6, 1999
ROSHANLAL Vs. MANOHAR LAL	September 14, 1999
ROWEENA SHARMA Vs. STATE	September 28, 1999
ROYAL INDUSTRIES INDIA Vs. MUNICIPAL CORPORATION OF DELHI	March 17, 1999
RUDRA DUTT SHARMA Vs. SOM NATH GHOSH	September 13, 1999
RUDRA DUTT SHARMA Vs. SHOBHA GHOSH	September 13, 1999
RUIZ GUERRERO DOLORES Vs. CUSTOMS	December 15, 1999
S C BHAGWANI Vs. DELHI ELECTRIC SUPPLY UNDERTAKING	January 12, 1999
S C BHATNAGAR Vs. UNION OF INDIA	March 1, 1999
S C DUBEY Vs. UNION OF INDIA	July 12, 1999
S C GUPTA Vs. JAWAHAR LAL NEHRU UNIVERSITY	May 10, 1999
S C KAPOOR Vs. UNION OF INDIA	January 12, 1999
S D TECHNICAL SERVICES PVT LTD Vs. LABOUR COURT	December 24, 1999
S K AGGAEWAL Vs. ABDUL AZIZ	August 9, 1999
S K PODDAR Vs. CHAIRMAN PUNJAB NATIONAL BANK	January 4, 1999
S MOHINDER SINGH RANDHAWA Vs. UNION OF INDIA	December 8, 1999
S N KAUL Vs. AMRIK SINGH	July 27, 1999
S P SINGH Vs. UNION OF INDIA	April 8, 1999
S R GOEL Vs. DELHI DEVELOPMENT AUTHORITY	November 15, 1999
S S BHATIA Vs. DELHI TRANSPORT CORPORATION	April 1, 1999
S S JETLEY Vs. DELHI DEVELOPMENT AUTHORITY	September 14, 1999
S SURBIR SINGH Vs. MAHENDER KUMAR RAJPUT	August 6, 1999
S V ELECTRICALS LIMITED Vs. SYLVANIA AND LAKSHMAN LIMITED	November 29, 1999
S V MUZUMDAR Vs. TAX RECOVERY OFFICER	March 8, 1999
S ZOORSTER AND CO SUPPLIES PRIVATE LIMITED Vs. UNION OF INDIA	July 16, 1999
SADHNA BHATNAGAR Vs. SITARAM BHANDAR SOCIETY	November 12, 1999
SAEEDA M A SAEED Vs. UNION OF INDIA	March 5, 1999
SAIRA BANO Vs. STATE GOVERNMENT OF NCT OF DELHI	May 1, 1999
SAJJAD ALI KHAN ALIAS SANJAY ALIAS SAJJAN Vs. STATE OF DELHI	October 8, 1999
SALEEMUDDIN Vs. STATE	March 4, 1999
SALLAUDIN SARKAR Vs. STATE	May 5, 1999
SAMARJIT SINGH Vs. RAJ KUMAR BHASIN	September 29, 1999
SAMEER GEHLAUAT Vs. MUNICIPAL CORPORATION OF DELHI	March 23, 1999
SANDEEP KUMAR AGGARWAL Vs. ARCHANA AIRWAYS LIMITED	August 11, 1999
SANJANA Vs. ADDL DY COMMISSIONER	May 3, 1999
SANJAY ALIAS DINESH ALIAS KALA Vs. UNION OF INDIA	September 30, 1999
SANJAY GUPTA Vs. KALA WATI	September 24, 1999
SANJAY GUPTA Vs. SHROFFS CHARITY EYE	July 15, 1999
SANJAY GUPTA Vs. RAKESH RANJAN	July 15, 1999
SANJAY MAHAJAN Vs. STATE NAD ANR	October 28, 1999
SANJEEV KUMAR AND ORS. Vs. DELHI TRANSPORT CORPORATION	October 1, 1999
SANJEEV KUMAR BHARDWAJ Vs. GHANSHYAM DASS	February 19, 1999
SANJEEV PANWAR Vs. STATE OF DELHI	December 9, 1999
SANJIV NANDA Vs. STATE	October 5, 1999
Sanjiv Nanda Vs. State Of Delhi	April 5, 1999
SANJIV NANDA Vs. STATE	March 5, 1999
SANT KUMAR MEHRA Vs. RAM LAKHAN	March 19, 1999
SANT RAM Vs. UNION PUBLIC SERVCE COMMISSIONS	May 14, 1999
SANT RAM Vs. KADAMBARI SAREE CENTRE PRIVATE LIMITED	October 28, 1999
SANTOSH DEVI SONI Vs. CHAND KIRAN	September 20, 1999
SANTOSH KUMAR GUPTA Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	August 5, 1999
SANTOSH MALIK Vs. MAHARAJA KRISHAN	November 16, 1999
SANTOSH MEHROTRA Vs. SATISH MEHRA	November 16, 1999
SANYUKT NIRMATA Vs. UNION OF INDIA	July 27, 1999
SAPNA AHUJA Vs. STATE	August 20, 1999
SARASWATHY AMMA Vs. SWIL LIMITED	December 10, 1999
SAROJ KHEMKA Vs. INDU SHARMA	March 24, 1999
SARVENDRA KUMAR SINGH ENG AND CONTRACTORS Vs. CHAIRMAN AND MANAGING DIR N T P C	January 24, 1999
SASHI KANTA RISHI Vs. UNION OF INDIA	April 7, 1999
SAT NARAIN Vs. STATE	August 24, 1999
SATBIR KAUR Vs. BRIG S DEVINDER SINGH	July 16, 1999
SATELITE CABLES PRIVATE LIMITED Vs. UNION OF INDIA	February 5, 1999
SATISH KUMAR Vs. UNION OF INDIA	October 13, 1999
SATISH MEHRA Vs. BANK OF INDIA	February 15, 1999
SATJIT SINGH Vs. SKIPPER TOWERS PRIVATE LIMITED	May 11, 1999
SATNARAIN Vs. JAIN RAM	August 10, 1999
SATPAL SINGH Vs. UNION OF INDIA	May 1, 1999
SATVIR SINGH Vs. STATE	December 17, 1999
SATYA MALHOTRA Vs. MOHINDER SINGH ARORA	September 16, 1999
SATYA PAL Vs. UNION OF INDIA	October 12, 1999
SATYENDRA JHA Vs. STATE	September 8, 1999
SAVITRI KHANNA Vs. SUSHIL JAIN	November 26, 1999
SAVITRI VERMA Vs. KAROL BAGH BANGIYA SANSAD	March 9, 1999
SETECH ELECTRONICS LIMITED Vs. K N MEMANI	January 29, 1999
SEWA INTERNATIONAL FASHIONS Vs. SUMAN KATHPALIA	August 13, 1999
SHAFAAT ALI Vs. UNION OF INDIA	August 23, 1999
SHAKUNTALA Vs. STATE	October 7, 1999
SHAKUNTLA BISHT Vs. UNION OF INDIA	April 20, 1999
SHAM LAL Vs. HUKUM CHAND	September 23, 1999
SHAMBHU NATH Vs. LT GOVERNOR DELHI	October 14, 1999
SHAMIM AHMED Vs. KABHAIYA LAL SETH	September 10, 1999
SHANKAR LAL Vs. THAMBU RAM	September 24, 1999
SHANKUTALA RANI Vs. RAJESH BHATT DECD	April 22, 1999
SHANTI DEVI Vs. GANGA PERSHAD	August 12, 1999
SHARAD YADAV Vs. UNION OF INDIA	September 6, 1999
SHASHI BHANDARI Vs. STATE	December 17, 1999
SHASHI BHUSHAN Vs. STATE	May 20, 1999
SHASHI PAL SINGH Vs. GAITRI DEVI	May 1, 1999
SHEELA ALIAS SUSHILA CHHABRA Vs. STATE	December 9, 1999
SHEILA KHULLAR Vs. ROHINI KHULLAR	September 29, 1999
SHEO RAJ SINGH Vs. MANAGING COMMITTEE OF NEHRU ADARSH SENIOR SECONDARY SCHOOL	March 10, 1999
SHIBU SOREN Vs. CENTRAL BUREAU OF INVESTIGATION	March 10, 1999
SHILPA CHAWLA Vs. UNIVERSITY OF DELHI	November 16, 1999
SHIV DUTT Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL	March 11, 1999
SHIV KUMAR SINGH Vs. UNION OF INDIA	January 4, 1999
SHIV NARAIN Vs. AMRITLAL	November 3, 1999
SHIV NARAIN GUPTA Vs. AMRIT LAL	November 3, 1999
SHIV NARAIN SHARMA Vs. DIRECTOR OF EDUCATION NCT GOVERNMENT OF DELHI	April 19, 1999
SHIVA LEASING CO Vs. STATE	March 26, 1999
SHOBHA MEHTA Vs. ARJUN LAL	August 9, 1999
SHRIJEE SYNTHETICS BOMBAY PRIVATE LIMITED Vs. MANJU FALLS	February 16, 1999
SHUBHMANGAL MERCANTILE PRIVATE LIMITED Vs. TRICON RESTAURANTS INDIA PRIVATE LIMITED	May 24, 1999
SHUJAT ALI Vs. JAMIA MILLIA ISLAMIA	April 1, 1999
SHYAMA DEVI Vs. NATIONAL CAPITAL OF DELHI	March 16, 1999
SIDHARTH CHOUDHARY Vs. MAHANAYA GENERAL FINANCE	July 2, 1999
SIKANDAR LAL KOHLI Vs. P S KHANBATE	December 24, 1999
SINGAPORE AIRLINES Vs. UNION OF INDIA (UOI)	September 29, 1999
SIRI RAM BATRA Vs. FINANCIAL COMMISSIONER DELHI	September 17, 1999
SITA HOLIDAY RESORTS LIMITED Vs. MOHAN LAL HARBANS LAL BHAYANA AND COMPANY	May 1, 1999
SITA RAM Vs. UNION OF INDIA	March 26, 1999
SKYLINE ENGINEERING CONTRACTS INDIA PRIVATE LIMITED Vs. GIRNAR FIBERS LIMITED	September 22, 1999
SMITHKLINE NEECHAM PLC Vs. HINDUSTAN LEVER LIMITED	November 26, 1999
SNEH LATA Vs. AJAY KUMAR KHANNA	August 6, 1999
SOHAN PAL Vs. DELHI DEVELOPMENT AUTHORITY	September 17, 1999
SONALI VERMA Vs. RANBIR SHARMA	December 3, 1999
SRF FINANCE LIMITED Vs. RANDEEP SINGH	December 3, 1999
SRI NARAIN Vs. STATE	September 21, 1999
STANDIPACK PRIVATE LIMITED Vs. OSWAL TRADING COMPANY LIMITED	May 26, 1999
STATE Vs. CHOTEY LAL	May 25, 1999
STATE Vs. AMARDEEP SINGH GILL	July 7, 1999
STATE Vs. MADANLAL KURANA	November 29, 1999
STATE Vs. NARESH KUMAR alias CHUTTAN	October 15, 1999
STATE Vs. RAVI alias MUNNA	October 11, 1999
STATE BANK OF INDIA Vs. AVON AUTOMOTIVE COMPONENTS PRIVATE LIMITED	August 30, 1999
STATE BANK OF INDIA Vs. APNA METALS	April 6, 1999
STATE DELHI ADMINISTRATION Vs. S R VIJ	September 27, 1999
STATE TRADING CORPORATION OF INDIA LIMITED Vs. MARPRO LTD	August 27, 1999
STEEL AUTHORITY OF INDIA LIMITED Vs. FEEGRADE AND COMPANY PRIVATE LIMITED	November 17, 1999
STIL AUTHORITY OF INDIA LIMITED Vs. FEEGRADE AND COMPANY PRIVATE LIMITED	November 17, 1999
STRINO JUEN ANTANIO Vs. CUSTOMS	November 12, 1999
SUB DHARAMPAL SINGH VERMA RETD Vs. CHIEF OF ARMY STAFF	September 30, 1999
SUB MAJ R C PATIAL Vs. UNION OF INDIA	November 26, 1999
SUBH LATA JAIN Vs. MUNICIPAL CORPORATION OF DELHI	May 3, 1999
SUBHASH AGGARWAL Vs. KHUSHAL CHAND	April 1, 1999
SUBHASH AGGARWAL Vs. KHUSHAL CHAND	April 26, 1999
SUBHASH BATRA Vs. CHAMMAN LAL	September 13, 1999
SUBHASH CHANDER GUPTA Vs. DELHI DEVELOPMENT AUTHORITY	May 6, 1999
SUBHASH KUMAR Vs. DELHI DEVELOPMENT AUTHORITY	March 22, 1999
SUDERSHAN KOCHAR Vs. CENTRAL BUREAU OF INVESTIGATION	January 27, 1999
SUDESH KUMAR B DHAWAN Vs. J S SOOD	August 13, 1999
SUDHA RANI Vs. POST MASTER GENERAL	August 23, 1999
SUJAN SINGH Vs. UNION OF INDIA	January 1, 1999
SUJOY BANERJEE Vs. STATE	September 22, 1999
SUKHI DEVI Vs. DELHI VIDYUT BOARD	November 22, 1999
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY	February 1, 1999
SUKUMAR CHAND JAIN Vs. DELHI DEVELOPMENT AUTHORITY	December 21, 1999
SULAKSHAN KUMAR Vs. MULTANI PROPERTIES 7 INVESTMENT CO PRIVATE LIMITED	April 30, 1999
SULTAN AHMED ALIAS SULTAN ALI Vs. ILLAUDDIN	November 25, 1999
SUMAN MAHAJAN Vs. KUSUM SANDHU	April 30, 1999
SUMIT ANAND Vs. GOVT OF NCT OF DELHI	October 3, 1999
SUMITRA DEVI KOCHHAR Vs. STATE	February 2, 1999
SUNBEEM FOOD PRODUCTS COMPANY Vs. ASSISTANT REGISTRAR OF TRADE MARKS	December 21, 1999
SUNDER BUILDERS Vs. STATE OF RAJASTHAN	February 22, 1999
SUNEET VAISH Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	April 6, 1999
SUNEHRI Vs. BHAGWAT DAYAL	September 1, 1999
SUNIL KUMAR Vs. STATE	August 6, 1999
SUNIL KUMAR Vs. UNION OF INDIA	May 25, 1999
SUNIL SAREEN Vs. GOVT OF N C T OF DELHI	December 22, 1999
SURAJ BHAN ANIL KUMAR Vs. MOLU RAM KAPOOR CHAND	August 12, 1999
SURAJ PRAKASH SEHGAL Vs. AMRITA SEHGAL DARNAL	August 9, 1999
SURAT SINGH EX CT Vs. UNION OF INDIA	May 17, 1999
SURENDER K DHAWAN Vs. UNIVERSITY OF DELHI	May 3, 1999
SURENDER SHEDHA Vs. STATE DELHI ADMINISTRATION	November 16, 1999
SURESH JINDAL Vs. INTERNATIONAL MARKETING COMPANY	August 3, 1999
SURESH KUMAR DUBEY Vs. GOVT OF N C T DELHI	September 29, 1999
SURESH KUMAR MALIK Vs. M S LAKHANI	December 1, 1999
SURINDER KUMAR JAIN Vs. CHAMPA RANI	September 9, 1999
SURINDER KUMAR JHAMB Vs. OM PARKASH SHOKEEN	September 28, 1999
SURINDER KUMAR SAHANI Vs. UNION OF INDIA	May 13, 1999
SURINDER KUMAR YADAV Vs. STATE	November 5, 1999
SURINDER SHARMA Vs. UNION OF INDIA	March 19, 1999
SUSHIL KANTA CHAKRAVARTY Vs. RAJESHWAR KUMAR	March 24, 1999
SUSHILA DAHAS Vs. STATE	March 1, 1999
SWARAN ARORA Vs. SHYAM LAL JAIN	August 6, 1999
SWARAN LATA Vs. AMIT MODI	January 6, 1999
SWASTIK FERTILIZERS AND CHEMICALS LIMITED Vs. UNION OF INDIA	May 21, 1999
SWASTIK PIPES LIMITED Vs. T T INDUSTRIES	November 30, 1999
SWATI ACHARYA Vs. ARUNA SURESH AND ANOHER	March 19, 1999
T C SHARAM Vs. LT GOVERNOR	September 15, 1999
T SEKHARAN Vs. RAJAT JAIN	December 17, 1999
T T K BIOMED LIMITED Vs. JAPAN EXPORTS	September 7, 1999
TACO BELL CORPORATION USA Vs. RESTAURANTS PRIVATE LIMITED NEW DELHI	July 22, 1999
TAJ SERVICES LIMITED Vs. INDUSTRIAL TRIBUNAL I	October 4, 1999
TAJESHWAR KUMAR SHARMA Vs. UNION OF INDIA	April 21, 1999
TARA SINGH Vs. JOINT SECRETARY TO THE GOVERNMENT OF INDIA	March 5, 1999
TARAPORE AND COMPANY MADRAS Vs. UNION OF INDIA	November 16, 1999
TARLOCHAN SINGH Vs. CUSTOMS	December 10, 1999
TATA FINANCE LIMITED Vs. VINIYOG INTERNATIONAL LIMITED	April 22, 1999
TATA TELESERVICES LIMITED Vs. UNION OF INDIA	March 8, 1999
TECHNOFOUR ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA	January 28, 1999
TECUMSEH PRODUCTS INDIA LIMITED Vs. TECUMSEH PRODUCTS INDIA PRIVATE LIMITED	August 13, 1999
TEJ PAL SINGH Vs. GOVT OF NCT OF DELHI	December 24, 1999
TELU RAM Vs. CHAIRPERSON NDMC	October 4, 1999
THISA INDIA PVT LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION	November 16, 1999
THOMAS COOK INDIA LIMITED Vs. HINDUSTAN THEREMO PRINTS LIMITED	March 19, 1999
THOMSON PRESS INDIA LIMITED Vs. SECRETARY FINANCE GOVERNMENT OF N C T OF DELHI	January 18, 1999
THOMSON PRESS INDIA LIMITED Vs. ADVERTISING PLUS	July 28, 1999
TILAK BOSE Vs. UNION OF INDIA	April 1, 1999
TILAK RAJ Vs. STATE	February 22, 1999
TILAK TIWARI Vs. ORESIDING OFFICER DEBT RECOVERY TRIBUNAL DELHI	May 17, 1999
TINDEY Vs. UNION OF INDIA	December 21, 1999
TRAFALGAR HOUSE CONST INDIA LIMITED Vs. WESTERN INDIA SHIPYARD LIMITED	September 7, 1999
TWENTY FIRST CENTURY CREDIT PRIVATE LIMITED Vs. STATE CENTRAL BUREAU OF INVESTIGATION	October 14, 1999
TWINKAL EXPORTS Vs. TARTANS INFOMARK LIMITED	August 13, 1999
U R ARYA Vs. DIRECTOR OF EDUCATION DELHI ADMINISTRATION OLD SECTT DELHI	May 1, 1999
UCO BANK Vs. PRESIDING OFFICER	August 30, 1999
UCO BANK Vs. R D GUPTA DECD	August 5, 1999
UDAIPUR PHOSPHATES AND FERTILISERS LIMITED Vs. UNION OF INDIA	May 26, 1999
UDAY KAUSHISH Vs. SANJAY KAUSHISH	January 1, 1999
ULKA ADVERTISING PRIVATE LIMITED Vs. SPRING VALLY FRUIT PRODUCTS COMPANY LIMITED	September 23, 1999
UMA MITRA Vs. DIRECTOR EDUCATION DISTRICT NEW DELHI	May 14, 1999
UNA SHANKER SAHOO Vs. DELHI DEVELOPMENT AUTHORITY	May 1, 1999
UNION BANK OF INDIA Vs. JAGANNATH RADHEY SHYAM AND COMPANY	August 5, 1999
UNION OF INDIA Vs. RAM PARVESH RAM	August 9, 1999
UNION OF INDIA Vs. MRIGANK	August 25, 1999
UNION OF INDIA Vs. PRAFUL BHAI PATEL	September 22, 1999
UNION OF INDIA Vs. BABUNA BROTHERS	October 14, 1999
UNION OF INDIA Vs. B L GUPTA	October 11, 1999
UNION OF INDIA Vs. SHIV DARSHAN SINGH	April 30, 1999
UNION OF INDIA Vs. EAST COAST BOAT BUILDERS AND ENGINEERS LIMITED	May 5, 1999
UNION OF INDIA Vs. RAVI PARKASH JAIN	May 10, 1999
UNION OF INDIA Vs. K D KRISHAN LAL	July 2, 1999
UNION OF INDIA Vs. SANTOSH JAIN	February 15, 1999
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	February 5, 1999
UNION OF INDIA Vs. BALWANT RAI MITTAL	April 1, 1999
UNION OF INDIA Vs. MAJ GENERAL V K SHARMA	February 25, 1999
UNION OF INDIA Vs. BANWARI LAL	January 22, 1999
UNION OF INDIA Vs. ANDHRA CEMENT CO LTD	September 6, 1999
UPTRON POWERTRONICS LIMITED Vs. G L RAWAL	July 26, 1999
URMILA SALWAN Vs. KASTURI LAL BHATIA	July 23, 1999
USMAN FAROOQ Vs. UNION OF INDIA	March 18, 1999
UTTAM INTERNATIONAL Vs. JOGENDER PAL SINGH	February 23, 1999
V D FUTNANI Vs. RAM LAL VIG	January 8, 1999
V K DEWAN AND CO Vs. MUNICIPAL CORPORATION OF DELHI	July 19, 1999
V K SRIVASTAVA Vs. UNION OF INDIA	December 8, 1999
V P MATHUR Vs. UNION OF INDIA	January 7, 1999
V P SHARMA Vs. POLC X	October 12, 1999
V P SINGH Vs. UNION OF INDIA	October 29, 1999
V R KITTUR Vs. STATE	May 7, 1999
V RAMESH BABU DR Vs. UNIVERSITY OF DELHI	December 15, 1999
V SRI RAM Vs. DELTA AIRLINES INC	July 7, 1999
VAKIL CHAND BINDAL Vs. DELHI DEVELOPMENT AUTHORITY	May 1, 1999
VANTAGE CONSTRUCTION PRIVATE LIMITED Vs. SATNAM SINGH GILL	August 18, 1999
VARINDER AGRO CHEMICALS LIMITED Vs. UNION OF INDIA	May 21, 1999
VARSHA SPINNING MILLS LIMITED Vs. STATE	October 29, 1999
VARUN PRAKASH Vs. DELHI UNIVERSITY	August 20, 1999
VAYUDOOT LIMITED Vs. SHIVLIK TRAVELS	September 2, 1999
VED PRAKASH SHARMA Vs. LACHMI CHAND SHARMA	July 21, 1999
VEENA DUGGAL Vs. M S VEDI	December 22, 1999
VEENA MEHRA Vs. INTERNATIONAL AMUSEMENTS LIMITED	March 10, 1999
VEENA RANGNEKAR Vs. STATE	March 26, 1999
VIJAY AGGARWAL Vs. CENTRAL BUREAU OF INVESTIGATION	March 10, 1999
VIJAY DARDA Vs. UNION OF INDIA	May 4, 1999
VIJAY JAIN Vs. LIFE INSURANCE CORPORATION OF INDIA	November 24, 1999
VIJAY KUMAR Vs. STATE	November 12, 1999
VIJAY KUMAR BEHAL Vs. VISHWA SWAROOP DECD	December 23, 1999
VIJAY KUMAR DHANIA Vs. DELHI UNIVERSITY	September 27, 1999
VIJAY KUMAR GUPTA Vs. CHANDER KALAN CHIT FUND PRIVATE LIMITED	December 21, 1999
VIJAY NAYYER Vs. DELHI DEVELOPMENT AUTHORITY	September 7, 1999
VIJAY SHANKER SINGH Vs. MANJU SAROOP	December 22, 1999
VIJAY SINGH ALIAS VIJAY PAHALWAN Vs. STATE	March 1, 1999
VIJAYPAL SINGH Vs. UNION OF INDIA	August 24, 1999
VIKAS ARORA Vs. UNION OF INDIA	May 26, 1999
VIKAS INVESTMENT COMPANY Vs. STATE	November 25, 1999
VINITEC ELECTRONICS PRIVATE LIMITED Vs. WORLD BANK	August 19, 1999
VINOD K PATEL Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA LIMITED	January 27, 1999
VINOD KUMAR CHAWLA Vs. UNION OF INDIA	January 27, 1999
VINOD KUMAR MALHOTRA Vs. SUNIL AGGARWAL	December 21, 1999
VINOD KUMAR SHARMA Vs. UNION OF INDIA	December 10, 1999
VINOD KUMAR SONI Vs. STATE NATIONAL CAPITAL TERRITORY OF DELHI	October 29, 1999
VIRENDER AGRO CHEMICALS LIMITED Vs. UNION OF INDIA	May 26, 1999
VIRENDER ALIAS KALA Vs. UNION OF INDIA	September 10, 1999
VIRENDER SINGH Vs. G M FRUIT AND VEGETABLE PROJECT	March 12, 1999
VISHNU BHAGWAN Vs. STATE	November 30, 1999
VIVEK GAUR Vs. STATE	May 1, 1999
VOCKE CURT ULRICH Vs. CUSTOMS	May 14, 1999
WALTER BUSHNELL LIMITED Vs. VIPIN AGGARWAL	August 13, 1999
WAZIR SINGH Vs. DELHI ADMINISTRATION	May 1, 1999
Y K SINGLA Vs. PUNJAB NATIONAL BANK	May 3, 1999
Y M SEHGAL Vs. K V SACHDEVA	April 1, 1999
Y R CHOPRA Vs. KISHAN SINGH	August 12, 1999
Y.M. SEHGAL Vs. K.V. SACHDEVA	April 8, 1999
YAHOO INC Vs. AKASH ARORA	February 19, 1999
YARO KHAN ALIAS AHMED SHAH Vs. FOREIGNERS REGIONAL REGISTRATION OFFICER	February 17, 1999
YASODA DEVI Vs. MINERAL AND METALS TRADING CORPORATION LIMITED	August 31, 1999
YOGENDER PRASAD Vs. STATE OF MANIPUR	August 30, 1999
YOGESH KANT BHAGERIA Vs. DEEPAK JAIN	September 16, 1999
YOGINDER KUMAR SHARMA Vs. ASHOK KUMAR SHARMA	May 27, 1999
YUNUS KHAN Vs. NAWAB UDDIN	November 24, 1999
ZAREEQ KHAN Vs. JAMIA MILLIA ISLAMIA	February 5, 1999
ZEE TELEFILMS LIMITED Vs. UNION OF INDIA	March 1, 1999
ZEE TELEFILMS LIMITED Vs. UNION OF INDIA	June 4, 1999
ZOFAR Vs. STATE	November 26, 1999
ZOHRA Vs. STATE	December 9, 1999

Year 1999 of HIGH COURT OF DELHI

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