REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K SAXENA Vs. UNION OF INDIA	March 14, 1980
A K SEN Vs. UNION OF INDIA	July 22, 1980
A R JOSRI Vs. STATE BANK OF INDIA NEW DELHI	February 4, 1980
ABHEY RAM Vs. STATE	February 4, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DELHI BRICK KILN OWNERS ASSOCATION	March 18, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDERBHAN HARICHAND AND CO	August 11, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJINDRA FLOUR AND ALLIED INDUSTRIES PRIVATE LIMITED	September 19, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN CO OPERATIVE UNION LIMITED	November 26, 1980
ADDL COMMISSIONER OF INCOME TAX, DELHI-I Vs. INDIAN CO-OPERATIVE UNION LTD	November 26, 1980
AGENTS AND MANUFACTURERS Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 31, 1980
ALKA GARG Vs. UNIVERSITY OF DELHI	November 21, 1980
ALKALI AND CHEMICAL CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA AND OTHER	July 22, 1980
ALL INDIA FILM DISTRIBUTORS P LIMITED Vs. COMMISSIONER OF INCOME TAX	January 22, 1980
AMAR BHARTI Vs. STATE OF PUNJAB	December 11, 1980
AMAR NATH KHANDELWAL Vs. COMMISSIONER OF INCOME TAX	April 23, 1980
ANAND FINANCE PRIVATE LIMITED Vs. BANK OF BARODA	January 4, 1980
ANGLO DUTCH COLOR AND VARNISHING WORKS WORKS PRIVATE LIMITED Vs. INDIAN TRADING HOUSE	March 12, 1980
ANIL KUMAR Vs. STATE	January 21, 1980
ANIL KUMAR Vs. UPENDER NATH	July 28, 1980
ANNIE BENJAMIN Vs. BANJAMIN MATHEW	December 19, 1980
APPOLLO TYRES LIMITED AND OTHERS Vs. UNION OF INDIA AND OTHERS	March 19, 1980
ARVIND GUPTA Vs. UNIVERSITY OF DELHI	October 13, 1980
ASHOK BHOJWANI Vs. ESTATE OF MIRA BHOJWANI	July 21, 1980
ASHOK KUMAR JAIN Vs. STATE AND M. C. D.	January 16, 1980
ASOKE KUMAR SEN Vs. INCOME TAX OFFICER, SPECIAL CIRCLE-V, NEW DELHI AND ANOTHER	March 22, 1980
ASSOCIATED CEMENT COMPANIES LTD. Vs. UNION OF INDIA	April 17, 1980
ASSTT COLLECTOR OF CUSTOMS, NEW DELHI Vs. HARBANS LAL SHARAF,	February 8, 1980
ATLAS CYCLE INDUSTRIES LIMITED Vs. UNION OF INDIA	March 13, 1980
AVTAR SINGH SANDHU Vs. WEALTH TAX OFFICER	April 30, 1980
B CHAWLA AND SONS Vs. BRIGHT AUTO INDUSTRIES	November 21, 1980
B L KAPOOR Vs. UNION OF INDIA	May 23, 1980
B L SHARMA Vs. UNION OF INDIA	March 13, 1980
B P N SHRIVASTAVA Vs. POORI BAI	September 29, 1980
B.L. GUPTA Vs. PUNJAB NATIONAL BANK	January 4, 1980
BABU RAM Vs. STATE AND M.C.D.	February 1, 1980
BABU RAM Vs. DEVINDER MOHAN KAURA	May 6, 1980
BALDEV SAHAI BANGIA Vs. R C BHASIN	February 20, 1980
BANARASI DASS DECD Vs. MEVA DEVI	May 14, 1980
BANK OF BARODA Vs. PRAKASH WAREHOUSE	March 20, 1980
BANSI DHAR AND SONS L Vs. COMMISSIONER OF INCOME TAX	July 14, 1980
BANSI DHAR KAPUR AND SONS Vs. C B R	September 19, 1980
BANSI LAL Vs. STATE	February 15, 1980
BAWA POTTERIES, MEHRAULI Vs. UNION OF INDIA AND ANOTHER	September 9, 1980
BHAGWAN DASS Vs. STATE	May 7, 1980
BHAGWAN SINGH Vs. STATE	April 29, 1980
BHAI GIAN CHAND MOHAN SINGH Vs. UNION OF INDIA	August 5, 1980
BHARAT CARBON AND RIBBON MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 30, 1980
BHARAT METAL INDUSTRIES Vs. SHRI T.P. SINGH, SECRETARY, MINISTRY OF FINANCE	October 28, 1980
BHARAT SAROOP SAXENA, CHURIWALAN. Vs. SHRI NIRANJAN SWAROOP SAXENA.	May 23, 1980
BHIM SAIN Vs. UNION OF INDIA	September 26, 1980
BHIM SEN KHOSLA Vs. COMMISSIONER OF INCOME TAX	April 30, 1980
BHIM SINGH JAIN Vs. UNION OF INDIA	March 17, 1980
BHUPENDER KAMAL Vs. NEW DELHI MUNICIPAL COMMITTEE	February 5, 1980
BIKRAMJIT NAYAR Vs. UNION OF INDIA	January 21, 1980
BIMLA DEVI Vs. UNION OF INDIA	August 24, 1980
BISHMABER DAYAL Vs. RAM PERSHAD	August 20, 1980
BOOTA SINGH Vs. STATE AND M.C.D.	February 19, 1980
BRAMEC SURI PRIVATE LIMITED Vs. SURI SMITH CHEM	October 3, 1980
BRATPAL MANDAL Vs. LT GOVERNOR DELHI	March 14, 1980
BRIDGESTONE TYRE COMPANY LTD Vs. BRIDGESTONE COMPANY PRIVATE LTD	April 7, 1980
BRIJ LAL GAUTAM Vs. PARBATI DEVI	September 30, 1980
BRIJ MOHAN (HUF) Vs. COMMISSIONER OF INCOME TAX	March 16, 1980
BRIJ MOHAN HUF Vs. COMMISSIONER OF INCOME TAX	July 16, 1980
BUDHWANT KAUR Vs. SOM NATH	May 20, 1980
BULAND SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 6, 1980
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER DELHI	March 21, 1980
C K KARANAKARAN Vs. UNION OF INDIA	April 30, 1980
C M GROVER Vs. KARTAR SINGH PHOOL SINGH	April 21, 1980
C M STEPHEN Vs. ATAL BEHARI VAJPAYEE	April 22, 1980
C M STEPHEN Vs. ATAL BEHARI VAJPAYEE	May 23, 1980
CANARA BANK Vs. GOVIND RAM RAJINDER KUMAR	September 25, 1980
CANARA BANK Vs. ARAVALI HILLWINE SALE CORPORATION	November 4, 1980
CAPITAL BUS SERVICE Vs. GIMARI DEVI	October 10, 1980
CAPITAL BUS SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 14, 1980
CEAT TYRES OR INDIA LIMITED Vs. UNION OF INDIA (UOI) AND ORS.	March 19, 1980
CHAIRMAN C B D T MINISTRY OF FINANCE NEW DELHI Vs. V S MALHOTRA	November 10, 1980
CHAJJU RAM Vs. RAM DULARY	October 7, 1980
CHANAN SINGH Vs. SUDHIR SARAN	July 28, 1980
CHANDER MOHAN KHANNA Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH	April 10, 1980
CHANDER SAIN Vs. STATE	January 15, 1980
CHEMICALS AND FIBRES OF INDIA LIMITED Vs. UNION OF INDIA	May 19, 1980
CHETAN DASS AND CO Vs. SALES TAX OFFICER AND ASSESSING AUTHORITY WARD NO 30 NEW DELHI	September 29, 1980
CHIRANJI LAL Vs. COMMISSIONER OF INCOME TAX	May 21, 1980
CHIRNAJILAL Vs. COMMISSIONER OF INCOME TAX	May 21, 1980
CITIBANK Vs. INDO AMERICAN ELECTRICALS LIMITED	May 23, 1980
CLARIDGES HOTEL PRIVATE LIMITED Vs. INCOME TAX OFFICER	January 2, 1980
COLLECTOR OF CENTRAL EXCISE Vs. J.K. SYNTHETICS LTD., KOTA	October 16, 1980
COMMISSIONER OF INCOME TAX Vs. GURPRITT SINGH	October 3, 1980
COMMISSIONER OF INCOME TAX Vs. ORIENT ENTERPRISES	January 10, 1980
COMMISSIONER OF INCOME TAX Vs. GURPRITT SINGH	January 11, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA R	January 11, 1980
COMMISSIONER OF INCOME TAX Vs. ORISSA CEMENT LIMITED	February 14, 1980
COMMISSIONER OF INCOME TAX Vs. NEW INDIA CONSTRUCTION CO	February 12, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA DADRI CEMENT LIMITED	February 12, 1980
COMMISSIONER OF INCOME TAX Vs. VINAY BHARAT RAM	February 18, 1980
COMMISSIONER OF INCOME TAX Vs. TALWAR O N	February 18, 1980
COMMISSIONER OF INCOME TAX Vs. PRATIVA DUTTA	February 26, 1980
COMMISSIONER OF INCOME TAX Vs. NEW GARAGE LIMITED	March 17, 1980
COMMISSIONER OF INCOME TAX Vs. MAHABIR PRASHAD AND SONS	March 19, 1980
COMMISSIONER OF INCOME TAX Vs. PHOOL CHAND JIWAN RAM	April 2, 1980
COMMISSIONER OF INCOME TAX Vs. MEDIRATTA ENGINEERING CORPORATION	April 2, 1980
COMMISSIONER OF INCOME TAX Vs. GURBUX SINGH DR	March 10, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA CEMENT BHARAT LIMITED	March 11, 1980
COMMISSIONER OF INCOME TAX Vs. HAR PRASAD AND CO P LIMITED	February 28, 1980
COMMISSIONER OF INCOME TAX Vs. KISHAN LAL	March 3, 1980
COMMISSIONER OF INCOME TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED	May 23, 1980
COMMISSIONER OF INCOME TAX Vs. D L F HOUSING CONSTRUCTION P LIMITED	May 23, 1980
COMMISSIONER OF INCOME TAX Vs. BHARAT DEVELOPMENT PRIVATE LIMITED	August 1, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN AND EASTERN NEWSPAPER SOCIETY	May 13, 1980
COMMISSIONER OF INCOME TAX Vs. SRIKISHAN DASS	April 21, 1980
COMMISSIONER OF INCOME TAX Vs. PREMIER AUTO FINANCE PRIVATE LIMITED	April 18, 1980
COMMISSIONER OF INCOME TAX Vs. RAJINDER KUMAR SOMANI	April 30, 1980
COMMISSIONER OF INCOME TAX Vs. NATIONAL AIR PRODUCTS LIMITED	April 25, 1980
COMMISSIONER OF INCOME TAX Vs. ALLIED MOTORS PRIVATE LIMITED	October 1, 1980
COMMISSIONER OF INCOME TAX Vs. COCA COLA EXPORT CORPORATION	September 22, 1980
COMMISSIONER OF INCOME TAX Vs. ANAND PRASAD	September 22, 1980
COMMISSIONER OF INCOME TAX Vs. ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO	September 15, 1980
COMMISSIONER OF INCOME TAX Vs. DALMIA R	November 5, 1980
COMMISSIONER OF INCOME TAX Vs. NORTHERN INDIA THEATRES PRIVATE LIMITED	October 31, 1980
COMMISSIONER OF INCOME TAX Vs. CAXTON PRESS P LIMITED	December 18, 1980
COMMISSIONER OF INCOME TAX Vs. BANWARI LAL AND SONS LIMITED	December 8, 1980
COMMISSIONER OF INCOME TAX NEW DELHI Vs. GEDORE TOOLS INDIA PRIVATE LIMITED	August 1, 1980
COMMISSIONER OF INCOME TAX NEW DELHI Vs. ETERNAL SCIENCE OF MANS SOCIETY NEW DELHI	August 29, 1980
COMMISSIONER OF SALES TAX Vs. NANGUMAL RAMKISHORE	December 18, 1980
COMMISSIONER OF SALES TAX Vs. DEVI CHAAT BHANDAR	November 25, 1980
COMMISSIONER OF SALES TAX DELHI Vs. RASHMI ELECTRICALS	November 25, 1980
COMMISSIONER OF SALES TAX DELHI Vs. INDIA NEON SIGNS	December 18, 1980
COMMISSIONER OF WEALTH TAX Vs. GURDIAL SINGH	March 4, 1980
CUMMINS DIESEL SALES SERVICE INDIA LIMITED Vs. DIRECTOR GENERAL OF SUPPLIES AND DISPOSALS NEW DELHI	September 1, 1980
CUSTODIAN OF EVACUEE PROPERTY Vs. QABOOL SINGH	January 30, 1980
D L F HOUSING AND CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA	April 25, 1980
D N VOHRA Vs. AGYA WANTI	July 18, 1980
D P MAHESHWARI Vs. DELHI ADMINISTRATION	July 25, 1980
DALEL SINGH Vs. JAG MOHAN SINGH	September 1, 1980
DALEL SINGH Vs. JAG MOHAN SINGH AND OTHERS	October 16, 1980
DALIP CHAND AGGARWAL Vs. ESCORTS	December 19, 1980
DALMIA DADRI CEMENT LTD Vs. COMMISSIONER OF INCOME TAX	February 27, 1980
DALMIA DAIRY INDUSTRIES LIMITED Vs. UNION OF INDIA	February 11, 1980
DARSHAN SINGH AND ANOTHER Vs. LT. GOVERNOR, DELHI AND OTHERS	September 19, 1980
DAULAT RAM Vs. SOM NATH	October 14, 1980
DEEP CHAND Vs. SAROOPI DEVI	February 22, 1980
DEEP CHAND ARYA Vs. KIRAN SOAP WORKS	October 7, 1980
DEEP CHAND MITTAL Vs. LT GOVERNOR OF DELHI	December 10, 1980
DEEPAK KUMAR ARORA Vs. SAMPURAN ARORA	October 10, 1980
DELHI ADMINISTRATION Vs. IAN SINGH	October 13, 1980
DELHI ADMINISTRATION Vs. FRIENDS HOUSING SOCIETY	September 19, 1980
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI	April 3, 1980
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. KHEM CHAND AND BIPIN KUMAR SATISH KUMAR	August 11, 1980
DELHI DEVELOPMENT AUTHORITY Vs. GANGA SINGH	July 11, 1980
DELHI DEVELOPMENT AUTHORITY Vs. PUNJAB NATIONAL BANK	October 29, 1980
DELHI FLOUR MILLS INDUSTRIES LIMITED Vs. INDIAN HARDWARE	September 24, 1980
DELHI IRON SYNDICATE (PVT.) LTD. Vs. M/S. BAHADUR SINGH GAURI SHANKER ETC.	January 24, 1980
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 29, 1980
DELHI TRANSPORT CORPORATION Vs. PUSHPA CHOPRA	July 17, 1980
DEPUTY GENERAL MANAGER PHONES DELHI TELEPHONE DISTRICT NEW DELHI Vs. INDIA SAIN ALAG	April 7, 1980
DEV RAJ Vs. STATE AND M.C.D.	May 22, 1980
DEVENDER KUMAR JAIN Vs. STATE	March 19, 1980
DEVI DAYAL ELECTRONICS AND WIRES LTD. ANDANOTHER Vs. UNION OF INDIA AND OTHERS	October 16, 1980
DEWAN HARI CHAND Vs. MUNICIPAL COMMITTEE OF DELHI	May 16, 1980
DEWAN IZZAT RAI Vs. DEWAN IQBAL NATH NANDA	September 18, 1980
DHARAM YASH DEV AND ANOTHER Vs. LATE SHRI SANJAY GANDHI	November 11, 1980
DILNAWAZ KHAN Vs. STATE	March 12, 1980
DR. RAM CHANDRA Vs. SBRI MUNI LAL MEHRA AND ANOTHER	February 15, 1980
DULI CHAND Vs. REGISTRAR OF TRADE MARKS AND NAUSHADAR BAR ASSOCIATION	September 5, 1980
EAST INDIA HOTELS LTD Vs. COMMISSIONER OF SALES TAX DELHI ADMINISTRATION NEW DELHI	December 18, 1980
EDWIN STEPHEN Vs. SADA NAND	October 28, 1980
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. UNION OF INDIA	August 20, 1980
ELECTRIC CONSTRUCTION AND EQUIPMENT COMPANY LIMITED Vs. UNION OF INDIA (UOI) AND ORS.	August 23, 1980
ELECTRICAL MFG COMPANY LIMITED Vs. D D BHARGAVA	January 29, 1980
EMKAY EXPORTERS PRIVATE LIMITED Vs. DELHI DEVELOPMENT AUTHORITY	December 18, 1980
EMPLOYEES STATE INSURANCE CORPORATION Vs. ROOP CHAND AND COMPANY	September 12, 1980
ENGINEERING PRODUCT (INDIA) LTD. Vs. S.K. MALHOTRA AND ANR.	November 11, 1980
EOVA BALL BEARING INDUSTRIES Vs. MICO BALL BEARING	September 1, 1980
ESTATE OF MIRA BHOJWANI ASHOK BHOJWANI Vs. CONSTITUTION OF INDIA	July 21, 1980
ETHYL SAXENA Vs. COMMISSIONER OF INCOME TAX	February 18, 1980
FAQIR CHAND GUPTA Vs. TANWAR FINANCE PRIVATE LIMITED	April 30, 1980
FOOD CORPORATION OF INDIA Vs. P L JUNEJA	April 8, 1980
G A MANI Vs. FOOD CORPORATION OF INDIA	March 17, 1980
G L MIRCHANDANI Vs. LIFE INSURANCE CORPORATION	March 12, 1980
GALA BEAUTY PARLOUR DELHI Vs. GALA BEAUTY PARLOUR ROORKEE	February 6, 1980
GANESH ANAND CHELA Vs. SWAMI DIVYANAND	February 29, 1980
GANESH OIL TRADERS Vs. DELHI TERMINAL TAX AGENCY	July 23, 1980
GANGA PARSHAD GUPTA AND SONS GUPTA MEDICAL HALL HATHRAS Vs. ASSISTANT OF TRADE MARKS NEW DELHI	May 5, 1980
GANGA PRASAD GUPTA AND SONS Vs. ASSTT RAGISTRAR OF TRADE MARKS	May 5, 1980
GANGA SARAN AND SONS HUF Vs. INCOME TAX OFFICER	May 6, 1980
GANPAT RAM Vs. GAYATRI DEVI	August 28, 1980
GIAN SINGH Vs. CHIEF SETTLEMENT COMMISSIONER	February 4, 1980
GIAN SINGH Vs. STATE DELHI ADMINISTRATION	October 15, 1980
GIAN SINGH Vs. STATE (DELHI ADMINISTRATION)	September 19, 1980
GIRDHARI LAL Vs. G C JAIN	January 11, 1980
GIRDHARI LAL Vs. LAXMI NARAIN	August 26, 1980
GOPAL PAPER AND BOARD MILLS Vs. UNION OF INDIA AND OTHERS	November 3, 1980
GOPAL SISODIA Vs. UNION OF INDIA	March 21, 1980
GURBAKSH SINGH Vs. DHANI DEVI	March 13, 1980
GURBAX RAI Vs. VIDYAWATI	September 1, 1980
GURBUX RAI ARORA Vs. VIDYAWATI	September 10, 1980
GURBUX SINGH Vs. KISHAN CHAND AND ANR.	May 9, 1980
H K DAS SHARMA Vs. INDIA G FINANCE	April 14, 1980
H M PAVRI Vs. UNION OF INDIA	November 5, 1980
H S JOLLY Vs. KISHAN	May 6, 1980
H.M.M. LIMITED Vs. UNION OF INDIA (UOI) AND ORS.	March 31, 1980
HAJI NEMATULLAH Vs. HAJI MOHAMMAD ZIKRIYA	November 12, 1980
HAR SWARUP GUPTA Vs. UNION OF INDIA	March 31, 1980
HARBHAJAN DAS Vs. TILAK RAJ MEHTA	September 26, 1980
HARDEV SINGH Vs. EMPLOYEES STATE INSURANCE COMPANY	October 10, 1980
HARI MOHAN NEHRU Vs. RAMESHWAR DAYAL	February 4, 1980
HARI SINGH Vs. DHARAM SINGH	July 14, 1980
HARI VISHNU POPHALE Vs. UNION OF INDIA	April 16, 1980
HARKISHAN Vs. DELHI SIMLA CATHOLIC ARCHDIOCESE	November 21, 1980
HARVINDER SINGH Vs. DELHI ADMINISTRATION	August 27, 1980
HARYANA BREWERIES LIMITED Vs. ALUMINIUM MANUFACTURING COMPANY LIMITED	April 10, 1980
HENRY S CLERK AND CO Vs. UNION OF INDIA	May 6, 1980
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. SUPERINTENDENT, CENTRAL EXCISE, MIRZAPUR AND OTHERS	November 27, 1980
HINDUSTAN COPPER LIMITED Vs. ASSAM BEARING AGENCIES	January 15, 1980
HINDUSTAN DEWIDAT TOOLS LTD. Vs. UNION OF INDIA	October 21, 1980
HINDUSTAN MILKFOOD MANUFACTURERS LIMITED Vs. UNION OF INDIA (UOI) THROUGH THE JOINT SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE AND INSURANCE AND ORS.	July 24, 1980
HINDUSTAN VACUM GLASS LIMITED Vs. UNION OF INDIA	August 26, 1980
HOTEL DIPLOMAT Vs. COMMISSIONER OF INCOME TAX	April 30, 1980
HOTEL RAJDOOT PRIVATE LIMITED Vs. B MUNICIPAL CORPORATION OF INDIA	March 19, 1980
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. UNION OF INDIA	January 1, 1980
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS	May 5, 1980
IMPERIAL CHEMICAL INDUSTRIES LIMITED Vs. REGISTRAR OF TRADE MARKS BOMBAY	December 11, 1980
IN RE: TELESOUND INDIA LTD. Vs. STATE	December 5, 1980
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR	October 1, 1980
INDERJIT KAUR Vs. RAJINDER SINGH	April 16, 1980
INDERJIT SEHDEV Vs. RAM SINGH	January 22, 1980
INDIAN HARDWARE INDUSTRIES LTD. AND OTHERS Vs. S.K. GUPTA AND ANOTHER	March 14, 1980
INDIAN OIL CORPORATION LIMITED Vs. MULTIMETALS LIMITED	October 17, 1980
INDIAN PLASTICS & CHEMICALS PVT LTD Vs. UNION OF INDIA	October 22, 1980
INDIRA RAMCHANDANI Vs. UNION OF INDIA	August 4, 1980
INDRAJ AND OTHERS Vs. HE COLLECTOR, DELHI AND OTHERS	April 10, 1980
INDRAWATI Vs. SITAL GIR	October 16, 1980
INTERADS ADVERTISING (P.) LTD. Vs. PALMEX ENTERPRISES.	February 29, 1980
INTERADS ADVERTISING PRIVATE LIMITED Vs. BENTREX AND COMPANY	August 5, 1980
INTERNATIONAL CENTRE FOR KATHAKALI Vs. H.K. MALIK	August 8, 1980
ISH KUMAR Vs. BHAGWANTI DEVI	October 28, 1980
ISHAR DAS SAWHNEY Vs. S C MAHINDRU	May 20, 1980
J B KANSAL Vs. WARYAM SINGH	November 11, 1980
J K COTTON SPINNING & WEAVING MILLS CO LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS	October 16, 1980
J K INDUSTRIES LIMITED Vs. M M LAL	May 29, 1980
J L PAUL Vs. RANJIT SINGH	July 24, 1980
J M A INDUSTRIES LIMITED Vs. UNION OF INDIA	January 30, 1980
J N SHARMA AND SONS Vs. COMMISSIONER OF INCOME TAX	February 5, 1980
J S KHANNA Vs. UNIVERSITY OF DELHI	October 17, 1980
J S SODHI Vs. AMARJIT KAUR	January 15, 1980
JAG MOHAN LAL Vs. TARA CHAND VERMA	September 4, 1980
JAGATJIT INDUSTRIES CORPORATION Vs. UNION OF INDIA	September 22, 1980
JAGATJIT INDUSTRIES LIMITED Vs. RAJIV GUPTA	September 25, 1980
JAGDAMBA CHARITY TRUST Vs. COMMISSIONER OF INCOME TAX	May 23, 1980
JAGDISH CHAND Vs. BHIM SAIN	April 3, 1980
JAGDISH PERSHAD Vs. PHOOLWATI DEVI	March 7, 1980
JAGDISH POPLI Vs. THE STATE & N.D.M.C. NEW DELHI	August 12, 1980
JAGDISH SINGH Vs. DAIJIT SINGH	February 26, 1980
JAGMOHAN Vs. STATE	February 29, 1980
JAI PRAKASH Vs. JEAN CONEA	November 18, 1980
JAIN SHUDH VANASPATI LTD Vs. UNION OF INDIA	August 22, 1980
JAIN SHUDH VANASPATI LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS	August 28, 1980
JAIPUR CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	April 14, 1980
JAMMU AND KASHMIR BANK LIMITED Vs. RAWINDAN	March 21, 1980
JASWANT SUGAR MILLS LIMITED Vs. UNION OF INDIA	October 21, 1980
JAWAHAR LAL GUPTA Vs. MUNICIPAL CORPORATION OF DELHI	March 28, 1980
JAWAHARLAL MAMTANI Vs. BHAGCHAND MOTUMAL MAMTANI	October 16, 1980
JAY ENGINEERING WORKS LIMITED Vs. UNION OF INDIA	October 24, 1980
JAY ENGINEERING WORKS LTD. AND ANR. Vs. UNION OF INDIA AND ORS.	December 24, 1980
JYOTI PRAKASH MITTER Vs. UNION OF INDIA	January 28, 1980
K R BERI AND CO Vs. METAL GOODS MANUFACTURING CO PRIVATE LIMITED	January 21, 1980
K R BERI AND CO Vs. METAL GOODS MFG COMPANY PRIVATE LIMITED	May 15, 1980
KALA KHAN Vs. STATE	April 21, 1980
KARTAR SINGH Vs. STATE	October 16, 1980
KASHMERE GATE CHARITABLE TRUST Vs. M G SHAHNI AND CO	April 9, 1980
KASTURILAL HARKESH KUMAR Vs. UNION OF INDIA	March 21, 1980
KISHORE LAL Vs. STATE	September 16, 1980
KRISHAN KUMAR JAIN Vs. R C DHINGRA	February 29, 1980
KRISHAN KUMAR MADHOK Vs. UNION OF INDIA	January 18, 1980
KRISHAN LAL Vs. MUKUND LAL	November 5, 1980
KRISHNA DEVI DALMIA Vs. INCOME TAX OFFICER	November 6, 1980
KRISHNA DEVI NIGAM Vs. SHYAM BABU GUPTA	February 4, 1980
KRISHNA GOLD AND SILVER THREAD MILLS Vs. UNION OF INDIA	February 27, 1980
KRISHNA PRAKASH Vs. SHANTA SINHA CHENOY	February 26, 1980
KULDIP KUMAR MEHTA Vs. SHADI LAL PASSI	July 22, 1980
KULDIP SINGH Vs. ADMINISTRATOR DELHI ADMNS	March 5, 1980
KUNDAN LAL MEHTA Vs. PRAKASH WATI	August 11, 1980
L BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX	January 11, 1980
L. BANSI DHAR AND SONS Vs. COMMISSIONER OF INCOME TAX, DELHI-I	March 14, 1980
LACHHMAN DAS Vs. SURAJ PARKASH MAHAJAN	April 21, 1980
LACHHMAN DASS AND ANOTHER Vs. SURAJ PARKASH MAHAJAN	August 20, 1980
LAJPAT RAI Vs. USHA RANI	April 1, 1980
LAJPAT RAI Vs. USHA RANI	February 18, 1980
LAJWANTI Vs. BAHADUR SINGH	August 29, 1980
LAL BANSIDHAR AND SONS Vs. COMMISSIONER OF INCOME TAX DELHI I	January 11, 1980
LAL CHAND Vs. PRAKASH NARAIN BHATNAGAR	May 14, 1980
LALA GIRDHARI LA Vs. ABDUL JALIL	January 21, 1980
LALITA DALMIA Vs. COMMISSIONER OF WEALTH TAX	March 31, 1980
LAND ACQUISITION COLLECTOR Vs. GAJPAL SINGH	July 28, 1980
LAXMI KANT MUKT Vs. JITENDER KUMAR AGGARWAL	January 12, 1980
LEELA WATI Vs. GANGA DEVI	April 29, 1980
M PARKASH Vs. GOODWILL INDIA LIMITED	January 18, 1980
M.C.D. Vs. LALA RAM AND ANOTHER	August 26, 1980
M.C.D. Vs. JAWAHAR LAL	August 27, 1980
M.C.D. Vs. LALA RAM AND ANOTHER	August 25, 1980
M.D. OSWAL HOSIERY Vs. SWAMI KRISHNA NAND GOVINDA NAND BHAGWAT DHAM	December 2, 1980
M/S MURARKA ENGINEERING WORKS Vs. SHRI S. S. GAMBHIR	December 11, 1980
M/S VINOD METAL INDUSTRIES Vs. SHRI S. N. SIKAND AND ORS.	November 4, 1980
M/S. USHA SALES LTD., DELHI Vs. REGIONAL PROVIDENT FUND COMMISSIONER, NEW DELHI AND ANOTHER	February 1, 1980
MADAN LAL Vs. STATE	November 24, 1980
MADAN LAL BHATIA Vs. RATTANSEHGAL	October 31, 1980
MADAN LAL SETH Vs. AMAR SINGH BHALLA	August 6, 1980
MADAN MOHAN LAL JAIN Vs. CHANDER VATI DEVI	October 13, 1980
MADAN MOHAN VOHRA Vs. SHARWAN KUMAR	August 7, 1980
MADANLAL BHATIA Vs. RATAN SEHGAL	October 31, 1980
MADRAS RUBBER FACTORY LTD. Vs. UNION OF INDIA (UOI),	April 1, 1980
MAHINDRA AND MAHINDRA LIMITED Vs. UNION OF INDIA	August 1, 1980
MALIK SINGH Vs. JAGAN NATH BAHL	May 6, 1980
MANAGEMENT OF BHARAT KALA KENDRA PRIVATE LIMITED Vs. R K BAWEJA	October 9, 1980
MANGANCES ORE INDIA LTD Vs. MANGILAL RUNGTA CALCUTTA	August 27, 1980
MANJULA BHARGAVA Vs. BHARAT BHUSHAN BHARGAVA	October 28, 1980
MANOHAR LAL Vs. LIFE INSURANCE CORPORATION	September 11, 1980
MANOHAR SINGH Vs. KAMLA DEVI	February 11, 1980
MASCOT ENTERPRISES Vs. LT GOVERNOR OF DELHI	September 29, 1980
MEERA BAI Vs. ANAND KUMAR	December 27, 1980
MESSRS RAJASTHAN BUILDERS Vs. UNION OF INDIA AND ANOTHER	September 1, 1980
MESSRS S.S. AND S.N. GOENKA Vs. UNION OF INDIA	October 9, 1980
METRO ELECTRIC COMPANYNEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY NEW DELHI	January 21, 1980
MODI CARPETS LIMITED Vs. UNION OF INDIA	April 16, 1980
MODI INDUSTRIES LTD. Vs. UNION OF INDIA AND OTHERS	April 9, 1980
MOHAN LAL Vs. KALU RAM	August 19, 1980
MOHINDER KAUR Vs. MANPHOOL SINGH	December 10, 1980
MOHINDER KAUR KOCHHAR Vs. PUNJAB NATIONAL BANK LTD	September 16, 1980
MOHINI SAYAL Vs. KUSHAL KUMAR	October 22, 1980
MOORTI ALIAS RAM MOORTI WD O SEVA RAM Vs. PARAI DEVI WD O LATE SHRI BAL MUKAND	September 24, 1980
MRS. R. BUDHWAR Vs. SHRI MAHARAJ KUMAR MAHIJIT SINGH	February 26, 1980
MUKESH KUMAR Vs. KAMINI GUPTA	December 1, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR BHARDWAJ	April 2, 1980
MUNICIPAL CORPORATION OF DELHI Vs. R N GHANERKAR	February 27, 1980
MUNICIPAL CORPORATION OF DELHI Vs. Y K KAPOOR	March 18, 1980
MUNICIPAL CORPORATION OF DELHI Vs. CHILDREN BOOK TRUST	February 29, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAM KUMAR	February 21, 1980
MUNICIPAL CORPORATION OF DELHI Vs. JAGAT NARAIN AND STATE	January 22, 1980
MUNICIPAL CORPORATION OF DELHI Vs. AMRIT LAL	October 31, 1980
MUNICIPAL CORPORATION OF DELHI Vs. S. RAMANATHAN AND ANOTHER	May 23, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAJINDER KUMAR AND OTHERS	September 19, 1980
MUNICIPAL CORPORATION OF DELHI Vs. BADRI NATH	May 23, 1980
MUNICIPAL CORPORATION OF DELHI Vs. RAJ KUMAR	February 21, 1980
MUNICIPAL CORPORATION OF DELHI Vs. JIA LAL	February 8, 1980
MUNICIPAL CORPORATION OF DELHI Vs. NAND LAL AND ANOTHER	February 8, 1980
MUNICIPAL CORPORATION OF DELHI Vs. NANAK CHAND	February 20, 1980
MUNICIPAL CORPORATION OF DELHI Vs. SHRI BALI RAM AND ANOTHER	February 21, 1980
MUNICIPAL CORPORATION OF DELHI Vs. THE STATE	March 20, 1980
MUNICIPAL CORPORATION OF DELHI Vs. JAI RAM SINGH AND STATE	February 19, 1980
MUNICIPAL CORPORATION OF DELHI Vs. MANAK DUTT	January 23, 1980
MUNICIPAL CORPORATION OF DELHI Vs. MANGE RAM	January 11, 1980
MUNICIPAL CORPORATION OF DELHI Vs. BHAGAT SINGH	January 10, 1980
MUNICIPAL CORPORATION OF DELHI Vs. M/S. OM PARKASH AND SONS AND OTHERS	February 8, 1980
MUNICIPAL CORPORATION OF DELHI Vs. DINA NATH	February 15, 1980
MUNICIPAL CORPORATION OF DELHI Vs. SHRI ANIL KUMAR AND OTHERS	March 27, 1980
MUNICIPAL CORPORATION OF DELHI Vs. TILAK RAJ AND ANOTHER	January 15, 1980
MUNICIPAL CORPORATION OF DELHI Vs. M/S. LAHSA RESTAURANT AND OTHERS	April 1, 1980
MUNICIPAL CORPORATION OF DELHI Vs. ABHEY RAM	January 28, 1980
MUNICIPAL CORPORATION OF DELHI Vs. SEWAK RAM	January 9, 1980
MUNICIPAL CORPORATION OF DELHI Vs. P.P. KUNJIPAL	February 20, 1980
MUNICIPAL CORPORATION OF DELHI Vs. M/S. CRYSTAL ICE FACTORY	January 29, 1980
MUNICIPAL CORPORATION OF DELHI (DELHI ELECTRIC SUPPLY UNDERTAKING) DELHI Vs. D.C. JAIN	April 14, 1980
MUNSHI RAM SAKHUJA Vs. RAM PARSHAD	December 19, 1980
NARAIN DAS Vs. KRISHAN LAL LONGANI	September 9, 1980
NARAIN DUTT JHAMB Vs. M C D AND STATE	May 14, 1980
NARAIN SINGH SUGAR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX	March 27, 1980
NARINDER KUMAR Vs. STATE DELHI ADMINISTRATION	February 7, 1980
NARINDER KUMAR Vs. PARVATI DEVI	April 18, 1980
NARULA TRADING AGENCY Vs. COMMISSIONER OF SALES TAX DELHI	September 26, 1980
NASUR UD DIN Vs. STATE TRANSPORT AUTHORITY	February 4, 1980
NATIONAL AGRL CO OP MARKETING FEDERATION OF INDIA Vs. UNION OF INDIA	September 17, 1980
NATIONAL BUILDINGS CONSTRUCTION CORPORATION LTD , NEW DELHI Vs. M K JAIN	May 8, 1980
NATIONAL ELECTRIC SUPPLY AND TRADING CORPORATION PRIVATE LIMITED Vs. UNION OF INDIA	December 10, 1980
NATIONAL SMALL INDUSTRIES CORPORATION LIMITED Vs. METAL PRODUCTS OF INDIA	February 29, 1980
NAUBAT RAI AHLUWALIA Vs. SHYAM SUNDAR KHANNA	August 27, 1980
NAWABGANJ SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 5, 1980
NEELAM KALRA Vs. VINOD KALRA	September 17, 1980
NEELAM RAIS Vs. VINOD KUMAR RAIS	August 26, 1980
NEW BANK OF INDIA LTD. Vs. UNION OF INDIA AND ANOTHER	February 27, 1980
NEW DELHI MUNICIPAL COMMITTEE Vs. LITTLE THEATRE GROUP	April 9, 1980
NEW DELHI MUNICIPAL COMMITTEE Vs. CHAMAN LAL AND THE STATE	January 22, 1980
NEW DELHI MUNICIPAL COMMITTEE AND ANOTHER Vs. DARSHAN LAL AND OTHERS	February 15, 1980
NEW DELHI MUNICIPAL COMMITTEE, NEW DELHI Vs. THANWAR LAL AND OTHERS	January 15, 1980
NEW DELHI MUNICIPAL CORPORATION Vs. HARDEV SINGH	April 8, 1980
NEW INDIA INDUSTRIAL CORPORATION LIMITED Vs. UNION OF INDIA	May 16, 1980
NOOR ELAHI Vs. SHEIKH ABDUL GAFFAR	March 7, 1980
NOORUDDIN Vs. CHAUDHARY NAUBAT SINGH	August 6, 1980
OM PARKASH Vs. UNION OF INDIA	August 26, 1980
OM PARKASH Vs. HANUMAN PERSHAD GENERIWALA AND ANR.	July 29, 1980
OM PRAKASH Vs. STATE	August 26, 1980
OM PRAKASH Vs. BRIJ NATH SHARMA	May 22, 1980
OM PRAKASH Vs. CHILD WELFARE BOARD	February 1, 1980
OMVIK ELECTRONICS PRIVATE LIMITED Vs. UNION OF INDIA	January 30, 1980
ORIENT LONGMAN LIMITED Vs. COMMISSIONER OF INCOME TAX	July 28, 1980
ORIENT LONGMAN LTD. Vs. COMMISSIONER OF INCOME TAX, DELHI-II	March 28, 1980
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. SUSHILA JAIN	February 29, 1980
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. KIRAN WATI	September 16, 1980
ORIENTAL INDUSTRIAL INVESTMENT CORPORATION Vs. UNION OF INDIA	July 28, 1980
P L BHARDWAJ Vs. STATE BANK OF INDIA	March 4, 1980
P N CHOPRA Vs. UNION OF INDIA	December 17, 1980
P N SIKAND Vs. COMMISSIONER OF INCOME TAX	April 30, 1980
P ROY COMPANY Vs. PUNJAB NATIONAL BANK	May 23, 1980
P. N. MUTTOO Vs. UNION OF INDIA AND OTHERS	October 1, 1980
PARKASH WATI Vs. AMAR PRAKASH	July 11, 1980
PARMESHWARI DASSKHANNA Vs. BHALA NATH PARIHAR	May 12, 1980
PARVEEN KUMAR Vs. STATE	January 2, 1980
PHALWANT SINGH Vs. JAI NARAIN	July 11, 1980
PHELPS AND CO Vs. SHALIMAR PAINTS NDMC	May 12, 1980
PORRITTS AND SPENCER ASIA LIMITED Vs. UNION OF INDIA	February 29, 1980
PRABHAT MANUFACTURING INDUSTRIAL COOPERATIVE SOCIETY Vs. BANWARI LAL	May 20, 1980
PRABHU DAYAL Vs. MUNICIPAL CORPORATION OF DELHI	February 29, 1980
PRAYAG DASS RAJGARHIA Vs. COMMISSIONER OF INCOME TAX	September 17, 1980
PRECISION STEEL AND ENGINEERING WORKS Vs. PREM DEVA NIRANJAN DEVA TAYAL	December 8, 1980
PREM CHANDRA SHARMA Vs. V S TALWAR	April 22, 1980
PREM DUTT GUPTA Vs. DHAN DEVI	March 20, 1980
PREM NATH KAPUR Vs. RAM SHIKSH MEHTA	May 23, 1980
PREM NATH MOTORS Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DELHI	April 10, 1980
PREM SWARUP PURI Vs. DELHI ADMINISTRATION AND UNION OF INDIA	February 15, 1980
PREMI Vs. STATE	July 25, 1980
PREMIER TYRES LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED	August 18, 1980
PREMIER TYRES LTD. Vs. STATE TRADING CORPORATION OF INDIA LTD.	May 5, 1980
PRITAM LAL Vs. STATE AND M.C.D.	February 27, 1980
PRITAM SINGH Vs. STATE OF PUNJAB	July 23, 1980
PRITAM SINGH Vs. STATE OF PUNJAB	December 11, 1980
PRITAM SINGH Vs. RAM GOPAL MADAN LAL	November 17, 1980
PRITAM SINGH Vs. BHAJAN LAL	September 4, 1980
PRITHVI RAJ Vs. NIRMAL MULTANI	March 20, 1980
PROMILA DEWAN Vs. MUNICIPAL CORPORATION OF DELHI	May 12, 1980
PUNJAB & SIND BANK Vs. RAM PRAKASH JAGDISH CHANDER	February 16, 1980
PUNJAB NATIONAL BANK Vs. UNION OF INDIA	November 27, 1980
PURAN CHAND Vs. COMMISSIONER MUNICIPAL CORPORATION OF DELHI	May 21, 1980
R BUDHAWAR Vs. MAHARAJ KUMAR M SINGH	February 11, 1980
R M JOSHI Vs. RESERVE BANK OF INDIA	March 19, 1980
R N DHAWAN Vs. UNION OF INDIA	October 10, 1980
R S BHAGAT Vs. UNION OF INDIA	October 1, 1980
R S NALVA Vs. AUIED METAL AND ENGINEERING WORKS	May 21, 1980
RADHKA NARAIN AND ORS. Vs. CHANDRA DEVI AND ANR.	August 21, 1980
RAGHUBIR SINGH Vs. THE DELHI ADMINISTRATION AND ORS.	January 25, 1980
RAGHUNANDAN CHAUHAN Vs. STATE	March 28, 1980
RAGUNATH RAI Vs. HARI BAI	July 15, 1980
RAJ CHOPRA Vs. SHANNO DEVI	March 26, 1980
RAJ KUMAR OHRI Vs. PARMOD KANTA	December 19, 1980
RAJASTHAN BUILDERS Vs. UNION OF INDIA	December 10, 1980
RAJBANS BEHARI LAL Vs. ADDITIONAL ASSISTANT CONTROLLER OF ESTATE DUTY NEW DELHI	December 5, 1980
RAJESH CHAND Vs. DAYAWANT	March 4, 1980
RAJINDER SINGH Vs. CHAKRAVARTI MALHOTRA	February 13, 1980
RAJINDER SINGH JOON Vs. TARA WANTI	January 10, 1980
RAJINDRA ELECTRIC WORKS NEW DELHI Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED	December 19, 1980
RAM CHANDER GARG Vs. THE SECRETARY, MINISTRY OF DEFENCE, UNION OF INDIA, NEW DELHI	March 27, 1980
RAM I LAL Vs. GURBAX SINGH	February 18, 1980
RAM KISHAN ROHATGI AND OTHERS Vs. MUNICIPAL CORPORATION OF DELHI AND OTHERS	March 5, 1980
RAM LALWANI Vs. STATE	April 24, 1980
RAM NARAIN Vs. STATE	January 16, 1980
RAM NATH Vs. O P KHADRIA	February 22, 1980
RAM PRAKASH Vs. STATE AND M.C.D.	February 1, 1980
RAM RAKHA MAL Vs. STATE	January 4, 1980
RAMA KANT AND OTHERS Vs. M/S TULSHI BHAI GORDHAN BHAI PATEL	November 11, 1980
RAMESH CHAND SHARMA Vs. HARPAL SINGH SHARMA	September 9, 1980
RAMESH KUMAR Vs. RAVINDER KUMAR GAMBHIR AND ANR.	May 20, 1980
RAMESH SURI Vs. CUSTODIAN GENERAL OF EVACNEE	May 14, 1980
RAMESHWAR Vs. STATE	October 3, 1980
RAMJI LAL AND ORS. Vs. GURBAX SINGH	January 15, 1980
RANDHIR SINGH Vs. STATE	April 29, 1980
RANDHIR SINGH Vs. STATE	May 15, 1980
RANI LILA BHARGAVA Vs. UNION OF INDIA	February 14, 1980
RANJIT KUMAR Vs. STATE	July 8, 1980
RANJIT SINGH Vs. SUDHIR SINGH	July 28, 1980
RAVI DUTT SHARMA Vs. RATTAN LAL BHARGAVA	August 26, 1980
REGISTRAR OF TRADE MARKS Vs. HAMDARD NATIONAL FOUNDATION	March 4, 1980
REHABILITATION MINISTRY EMPLOYEES CO0OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. UNION OF INDIA	September 1, 1980
RENUSAGAR POWER COMPANY LIMITED Vs. UNION OF INDIA	November 17, 1980
RICHHA RAM Vs. THE STATE	April 11, 1980
RISHI RAJ VERMA AND ANOTHER Vs. SMT. VEENA KUMARI ETC.	November 26, 1980
ROHTAK AND HISSAR DISTRICTS ELECTRIC SUPPLY CO P LIMITED Vs. COMMISSIONER OF INCOME TAX	September 15, 1980
ROMESH KUMAR BHATIA Vs. ZORRIK ENTERPRISES	August 4, 1980
S JAGJIT SINGH Vs. UNION OF INDIA	September 5, 1980
S L GUPTA Vs. SWARAN LATA GUPTA	March 1, 1980
S L KAPOOR Vs. JAGMOHAN LT GOVERNOR	May 9, 1980
S N BHATIA Vs. Y D SHARMA	October 30, 1980
S NARAIN SINGH Vs. RAM GOPAL MADAN LAL	November 17, 1980
S R DUTTA Vs. CHUNNI LAL BHATIA	December 11, 1980
S RAUS I A S STUDY CIRDE Vs. SUSHILA NANDA	December 17, 1980
S SHARMA Vs. M L SAWHNEY	May 22, 1980
SADHNA Vs. STATE	November 11, 1980
SAHNI ENTERPRISES Vs. KEYS INTERNATIONAL	March 12, 1980
SAMPURAN SINGH BHELA Vs. R GOPAL	February 28, 1980
SANDEEP MANI PROPRIETOR OF CAPITAL RADIO COMPANY NEW DELHI Vs. CAPITAL SOUND EQUIPMENT DELHI	March 3, 1980
SANT RAM Vs. DELHI STATE	March 5, 1980
SANTDAS IDANMAL & COMPANY Vs. UNION OF INDIA AND OTHERS	December 11, 1980
SARASWATI MUSIC COLLEGE Vs. ANNAPOORNA ADVERTISING PRIVATE LIMITED	March 12, 1980
SARDAR KULWANT SINGH Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS AND OTHERS	October 15, 1980
SARDARI LAL JAIN Vs. AMAR NATH	April 2, 1980
SARDARI LAL KOHLI AND ORS. Vs. M/S INDIAN SUGAR INDUSTRIES EXPORT CORPORATION LTD.	April 28, 1980
SARUPA Vs. STATE AND M.C.D.	February 26, 1980
SARVATI DEVI Vs. G C JAIN	August 28, 1980
SAT PERKASH ANAND Vs. D K PODDAR	October 28, 1980
SATINDER LAL GUPTA Vs. SWAMA LATA GUPTA	March 6, 1980
SATISH SWARUP GUPTA Vs. VRAJ LAL MANILAL AND COMPANY	December 19, 1980
SATYA PRAKASH AND ORS. Vs. BALRAM BHASIN	December 10, 1980
SAWHNEY RUBBER INDUSTRIES Vs. COMMISSIONER OF SALES TAX NEW DELHI	December 8, 1980
SCINDIA POTTERIES PRIVATE LIMITED Vs. PUROLATOR INDIA LIMITED	February 22, 1980
SH. SAT PRAKASH ANAND ALIAS SAT PAL Vs. SH. D.K. PODDAR AND OTHERS	October 18, 1980
SHAILASH JAIN Vs. MUNICIPAL CORPORATION OF DELHI	September 30, 1980
SHAKTI SUGERS LIMITED Vs. UNION OF INDIA AND S T C OF INDIA	October 24, 1980
SHAKUNTLA DEVI Vs. COMMISSIONER OF INCOME TAX	March 4, 1980
SHAKUNTLA KUMARI Vs. OM PRAKASH GHAI	October 6, 1980
SHAM LAL GHINGRA Vs. JASWANT KAUR	January 25, 1980
SHANKAR LAL SHARMA Vs. MUNICIPAL CORPORATION OF DELHI	August 12, 1980
SHASHI KAPUR Vs. SULAKSHNA MALHAN	May 23, 1980
SHASHI KAPUR Vs. O P GOGNE	October 13, 1980
SHER SINGH GUPTA Vs. PREM CHAND	May 8, 1980
SHRI AMRIT LAL Vs. DR. ROSHAN LAL KALIA (DECEASED)	November 11, 1980
SHRI JHABHU MAL AND ANOTHER Vs. SHRI SRI BHAGWAN AND ANOTHER	July 23, 1980
SHRI KASHMERE LAL Vs. SMT. SHEILA DEVI	August 4, 1980
SHRI KISHAN SINGH Vs. UNION OF INDIA AND OTHERS	November 6, 1980
SHRI LAKSHMI CHAND JAIN Vs. SHRI RAM KANWAR AND ORS.	August 1, 1980
SHRI PANNA LAL JAIN Vs. SHRI SUNDER LAL	February 8, 1980
SHRI UTTAM CHAND Vs. SMT. RAM MURTI GUPTA	July 25, 1980
SHRIMATI JANKI DEVI Vs. RAGHUBAR DAYAL	March 7, 1980
SHRIRAM REFRIGERATION INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	August 1, 1980
SIDDHARTHA PUBLICATIONS P LIMITED Vs. COMMISSIONER OF INCOME TAX	March 5, 1980
SITA DEVI Vs. UNION OF INDIA	May 20, 1980
SMT. BHAGWAN DEVI AND ORS. Vs. SHRI ABDUL JALIL AND ORS.	January 21, 1980
SMT. GANGA DEVI AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.	March 7, 1980
SMT. INDERBIR KAUR AND OTHERS Vs. SATBIR SINGH AND OTHERS	November 13, 1980
STATE Vs. GIAN SINGH	October 13, 1980
STATE Vs. SMT. CHAMELI DEVI AND ORS.	September 19, 1980
STATE Vs. JITENDER CHOPRA	April 1, 1980
STATE Vs. SHRI KANHIYA LAL	May 23, 1980
STATE (DELHI ADMINISTRATION) Vs. DHARAM PAL	July 10, 1980
STATE BANK OF INDIA Vs. MACHINE WELL INDUSTRIES AND OTHERS	November 18, 1980
STATE DELHI ADMINISTRATION Vs. VED PERKASH	March 11, 1980
STATE DELHI ADMINISTRATION Vs. HARI CHAND JAIN	February 5, 1980
STATE DELHI ADMINISTRATION Vs. RAM MULCHAND LALWANI	June 20, 1980
STATE OF PUNJAB Vs. GRINDLAYS BANK LIMITED	January 28, 1980
SUBHASH ARYA Vs. CHARANJIT SINGH	July 1, 1980
SUBHASH ARYA Vs. CHARANJIT SINGH	July 21, 1980
SUBHASH CHANDER Vs. MUNICIPAL CORPORATION OF DELHI	March 7, 1980
SUBHASH MEHTA Vs. S P CHAUDHARY	October 27, 1980
SUDARSHAN MALIK Vs. DAYA MALIK	October 30, 1980
SUDESH KUMAR Vs. ATAM PARKASH	December 19, 1980
SUDHIR SAREEN Vs. INCOME TAX OFFICER	December 3, 1980
SULEMAN Vs. APPELLATE OFFICER	August 18, 1980
SUMITRA BALUJA Vs. BHARAT CHEMICAL INDUSTRIES AND OTHERS	March 21, 1980
SUNDER DASS Vs. MULAKH RAJ	December 10, 1980
SUNDER DEVI Vs. BRIJ LAL	October 31, 1980
SUNITA SHARMA Vs. ADMINISTRATOR DELHI ADMINISTRATION	January 9, 1980
SURAJ BHAN Vs. STATE	March 17, 1980
SURAJ BHAN SARAD KUMAR Vs. DELHI ADMINISTRATION	September 25, 1980
SURENDRA LAL MAHENDRA Vs. JAIN GLAZERS	August 25, 1980
SURESH KUMAR Vs. STATE	November 5, 1980
SURINDER KUMAR Vs. PREM KUMAR	May 23, 1980
SUSHIL CHANDER GUPTA Vs. RADHA KRISHAN BHATIJA	February 26, 1980
SUSHILA SETH Vs. STATE OF MADHYA PRADESH	February 27, 1980
SUSHMA Vs. SATISH CHANDER	November 20, 1980
SYNTHETICS AND CHEMICALS LIMITED, BOMBAY Vs. GOVERNMENT OF INDIA	May 16, 1980
T B ASSOCIATION LALA RAM SWARUP T B HOSPITAL T B CENTRE Vs. REG PROV FUND COMMISSIONER	October 22, 1980
TAYUB JAMAL AND CO Vs. COLLECTOR OF CUSTOMS CALCUTTA	April 1, 1980
TEJ PAL SINGH Vs. COMMISSIONER OF POLICE DELHI AND OTHERS	September 15, 1980
TEJPAL SINGH Vs. HARDIT SINGH	May 7, 1980
THE CENTURY SPINNING AND MANUFACTURING CO. LTD. Vs. UNION OF INDIA (UOI)	March 6, 1980
THE MODERN MILLS LIMITED Vs. UNION OF INDIA AND OTHERS	January 29, 1980
THOMSON PRESS INDIA LIMITED Vs. SECRETARY MINISTRY OF FINANCE	October 31, 1980
TIKKAN LAL SEWA RAM Vs. SETH JIWAN DASS DES RAJ	May 15, 1980
TULSI RAM Vs. SAME SINGH	November 13, 1980
UNION OF INDIA Vs. TRIVENI ENGINEERING WORKS LIMITED	December 14, 1980
UNION OF INDIA Vs. DELHI SMALL SCALE INDUSTRIES	December 16, 1980
UNION OF INDIA Vs. VIJAY CONSTRUCTION COMPANY	September 30, 1980
UNION OF INDIA Vs. GANGA RAM JAIBHAGWAN	April 18, 1980
UNION OF INDIA Vs. RALLIA RAM	August 7, 1980
UNION OF INDIA Vs. SETH SAT NARAIN	July 23, 1980
UNION OF INDIA Vs. SARJU PRASAD JAGDISH PRASAD	February 21, 1980
UNION OF INDIA Vs. TRIVENI ENGINEERING WORKS LTD.	October 14, 1980
UNION OF INDIA Vs. D.K. JAIN	January 24, 1980
UNION OF INDIA Vs. PARTAP SINGH AND ANOTHER	January 28, 1980
UNION OF INDIA Vs. PARTAP SINGH	March 7, 1980
UNION OF INDIA Vs. B C GUPTA	January 4, 1980
UNION OF INDIA Vs. BHARAT CARPETS LIMITED	February 12, 1980
UNION OF INDIA AND OTHERS Vs. HIND LAMPS LIMITED, SHIKOHABAD, U P	September 4, 1980
UNION TERRITORY OF DELHI Vs. PATIALA FLOUR MILLS CO PRIVATE LIMITED	October 31, 1980
UTTAM SINGH DUGGAL AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 1980
VIDYA WATI Vs. STATE	December 19, 1980
VIJAY AUTOMOBILES Vs. UNION OF INDIA	October 31, 1980
VIJAY BANK LIMITED Vs. S S UPADHYAYA	April 22, 1980
VIJAY CONSTRUCTION CO Vs. UNION OF INDIA	September 4, 1980
VIJAY KUMAR MUNDHRA Vs. GLOBE MOTORS LIMITED	January 18, 1980
VIJAY KUMAR PURI Vs. USHA MEHRA	September 4, 1980
VIPIN KUMAR GARG Vs. SHRI R.C. JOSHI AND ANOTHER	September 4, 1980
WESTERN MANUFACTURING COMPANYLIMITED Vs. DEEPAK INDUSTRIES LIMITED	October 29, 1980
WG CDR PRITAM SINGH BHINDER Vs. UNION OF INDIA	December 19, 1980
WINNER MOULDERS Vs. MOHAN BROTHERS	May 6, 1980
WOODCRAFTS PRODUCTS LIMITED Vs. SUPERINTENDENT (TECHNICAL) AND OTHERS	March 17, 1980
YADU HARI DALMIA Vs. COMMISSIONER OF INCOME TAX	May 23, 1980
ZAMIRUL HAQ Vs. SHRI P. R. VARSHNEYA COMPETENT AUTHORITY (UNDER SLUM AREAS ACT) TIS HAZARI COURTS, DELHI. AND ANR.	December 1, 1980
ZOHRA BAI Vs. ABDUL WALI	August 28, 1980

Year 1980 of HIGH COURT OF DELHI

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