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A. VENKATARAMANA Vs. A.K.R. MINERALS (P.) LTD.
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February 9, 2012 |
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ABDUL LATHEEF MEERA SAHIB Vs. TACEL SANITARYWARE P. LTD.
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May 17, 2012 |
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AJAY BATRA Vs. BHP MACHINES LIMITED AND OTHERS
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February 29, 2012 |
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AMAN GOEL Vs. EILEENTECH COMMUNICATIONS (I) (P.) LTD.
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May 23, 2012 |
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AMRITA MEDIA P. LTD. Vs. AMRITA BAZAR PATRIKA P. LTD.
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July 27, 2012 |
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ARUN AMIDWAR Vs. GRIP TIGHT PACKAGING (INDIA) (P.) LTD.
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February 6, 2012 |
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ARUNA HOTELS LTD. Vs. KAMAL BABBAR
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December 24, 2012 |
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ASHOK AGARWAL Vs. AMAR UJALA PUBLICATIONS LTD.
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October 5, 2012 |
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ASSET RECONSTRUCTION CO. (INDIA) LTD. Vs. UNIWORTH TEXTILES LTD.
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May 29, 2012 |
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BHUPINDER RAI Vs. S.M. KANNAPPA AUTOMOBILES (P.) LTD.
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October 17, 2012 |
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BIALETTI INDUSTRIES S.P.A. Vs. RACHIT SURESH GANGAR
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May 2, 2012 |
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BINAY PRAKASH Vs. DOMCO (P.) LTD.
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June 1, 2012 |
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BSE LTD. Vs. SURESHCHANDRA V. PAREKH
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June 8, 2012 |
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C. SINDHULEKHA Vs. LEKHA CORPORATE SECURITIES P. LTD.
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December 24, 2012 |
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DAKSHA INFRA BUILD P. LTD. Vs. ROCHEES RESORTS (INDIA) P. LTD.
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October 3, 2012 |
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DALLAH ALBARAKA (IRELAND) LTD. Vs. PENTAMEDIA GRAPHICS LTD.
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January 11, 2012 |
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DEV BHUSHAN NOHRIA Vs. KINEMATICS MARKETING (P) LTD.
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March 14, 2012 |
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DILIP MODU TIMBLO Vs. SOCIEDADE DE FOMENTO INDUSTRIES (P.) LTD.
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December 4, 2012 |
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DIPIKA M. SHAH Vs. JAIPRAKASH ASSOCIATES LTD.
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May 23, 2012 |
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DONAMAN INTERNATIONAL PANAMA, SA Vs. VENION ENTERPRISES LTD.
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May 15, 2012 |
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FRANCIS CLEETUS Vs. RASHTRA DEEPIKA LTD.
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November 26, 2012 |
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G.R. SINGHAL Vs. TAURUS ENGLOBE LTD.
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May 23, 2012 |
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GOPAL L. RAHEJA Vs. ASIATIC PROPERTIES LTD.
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May 3, 2012 |
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IN RE: AGYA BOORTMALT LTD. Vs. STATE
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May 30, 2012 |
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IN RE: EMGEE HOUSING (P.) LTD. Vs. STATE
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August 9, 2012 |
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IN RE: GHARDA CHEMICAL LTD. Vs. STATE
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August 13, 2012 |
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IN RE: GRUH FINANCE LTD. Vs. STATE
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June 15, 2012 |
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IN RE: HIMACHAL FIBERS (P.) LTD. Vs. STATE
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May 9, 2012 |
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IN RE: HINDUSTAN LEVER LTD. Vs. STATE
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July 18, 2012 |
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IN RE: KEYSTONE REALTORS (P.) LTD. Vs. STATE
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August 8, 2012 |
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IN RE: RELIANCE INDUSTRIES LTD. Vs. STATE
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June 4, 2012 |
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IN RE: VIGHNAHARTA BUILDERS & PROJECTS (P.) LTD. Vs. STATE
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July 26, 2012 |
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J. SHIVAKUMAR Vs. NAVRANG SHIPPING P. LTD.
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September 18, 2012 |
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K VENUGOPAL REDDY Vs. NECTAR LABORATORIES LTD.
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February 24, 2012 |
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K. VENKATACHALAM Vs. PREMIER ROLLER FLOOR MILLS LTD.
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April 4, 2012 |
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K.J. PAUL Vs. TRINITY ARCADE P. LTD.
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October 11, 2012 |
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KAILASH NATH ROY Vs. BENGAL BONDED WAREHOUSE ASSOCIATION
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February 22, 2012 |
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KALPESH KANTILAL DEDHIA Vs. ALTIUS DEVELOPERS (P.) LTD.
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August 29, 2012 |
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KALUPUR COMMERCIAL CO-OPERATIVE BANK LTD. Vs. REGISTRAR OF COMPANIES
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January 31, 2012 |
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KOTAK MAHINDRA BANK LTD. Vs. SURESHCHANDRA V. PAREKH
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June 15, 2012 |
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M SQUARE CATERERS & HOSPITALITY (P.) LTD. Vs. CHOGAME HOTELS (P.) LTD.
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February 17, 2012 |
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MALAXMI INFRA VENTURES (INDIA) (P) LTD. Vs. BRAHMANI INFRATECH (P) LTD.
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July 5, 2012 |
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MANOJ KUMAR KANUNGA Vs. MARUDHAR POWER PRIVATE LIMITED
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May 25, 2012 |
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MATHI LEATHERS (P.) LTD. Vs. C. MANOHARAN
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December 4, 2012 |
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MOHAN M THITE Vs. RELIABLE ROPES MFG. (P.) LTD.
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January 23, 2012 |
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NAJMUDDIN R. MEGHANI Vs. M. SQUARE CATERERS & HOSPITALITY (P.) LTD.
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February 17, 2012 |
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NEELAM DEEPAK DIVEKAR Vs. METALLURGICAL LABORATORIES (P.) LTD.
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July 31, 2012 |
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NIRAV JHAVERI Vs. MIT-N-MIR P. LTD.
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January 20, 2012 |
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NITESH C. PATEL Vs. ONAEX NATURA (P.) LTD.
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August 14, 2012 |
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RAJ SHEKHAR AGRAWAL Vs. PRAGATI 47 DEVELOPMENT LTD.
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May 31, 2012 |
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RAJENDRA G. PATEL Vs. SANGHI INDUSTRIES LTD.
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September 28, 2012 |
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REACON ENGINEERS (INDIA) (P.) LTD. Vs. VENKATESWAR MEDICARE (P.) LTD.
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July 27, 2012 |
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RUPAK GUPTA Vs. BANARAS HOUSE (P.) LTD.
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August 17, 2012 |
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S RATTAIAH Vs. SRI KRISHNA NAGACHAND COLD STORAGE (P.) LTD.
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March 14, 2012 |
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SANJAY SURYAPRAKASH MEHTA Vs. SKG CONSULTANTS AND ENGG. P. LTD.
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February 28, 2012 |
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SANTUSH MANE Vs. VIGHNAHARTA BUILDERS & PROJECTS (P.) LTD
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January 5, 2012 |
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SATISH CHANDRA JHA Vs. ORICHEM DRUGS & PHARMACEUTICALS (P.) LTD.
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May 25, 2012 |
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SHAMBHU A. PAI PANANDIKER Vs. MARPOL P. LTD.
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April 20, 2012 |
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SHRAVAN KUMAR PATEL Vs. MOHANLAL HARGOVINDDAS BIDI UDYOG (P.) LTD.
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August 16, 2012 |
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SUHASINI P. KURKURE Vs. METALLURGICAL LABORATORIES (P.) LTD. AND OTHERS
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July 31, 2012 |
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SUNIL KUMAR Vs. PUNJAB PROCESSED FOODS (P.) LTD.
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April 18, 2012 |
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SUTODIYA INVESTMENTS & TRADING CO. LTD. Vs. TIVOLI PARK APARTMENTS (P.) LTD. AND ANOTHER
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March 16, 2012 |
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SWAL CORPORATION LTD. Vs. UNIVERSAL PESTOCHEM INDUSTRIES (INDIA) LTD.
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January 25, 2012 |
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TAMIL NADU WATER INVESTMENT CO. LTD. Vs. AIDQUA HOLDINGS
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April 26, 2012 |
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TELENOR ASIA (P.) LTD. Vs. UNITECH WIRELESS (TAMIL NADU) (P.) LTD.
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April 12, 2012 |
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TORRENT POWER LTD. Vs. SURESHCHANDRA V. PAREKH
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June 15, 2012 |
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VYSHAK INTERNATIONAL HOTELS P. LTD. Vs. P.S. KURIAN
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August 24, 2012 |
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YOGESH MEHRA Vs. ENERCON GMBH
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September 4, 2012 |
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