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A R LAKSHMI Vs. SRI KRISHNA TILES AND POTTERIES MADRAS PRIVATE LIMITED
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February 18, 2008 |
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A.K. KHAJA ZIAUDEEN Vs. N. MOHAMED MIAN ROWTHER CO. P. LTD.
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December 24, 2008 |
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ABP PRIVATE LIMITED Vs. UNITED NEWS OF INDIA
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January 21, 2008 |
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AJIT SINGH AHUJA AND SMT AMRIT KAUR AHUJA Vs. SAPPHIRE INDIA PVT LTD
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February 14, 2008 |
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AMADHI INVESTMENTS LTD Vs. STATE
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June 9, 2008 |
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AMRL INTERNATIONAL TECH CITY LTD. Vs. INFAC INDIA GROUP LLC
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January 30, 2008 |
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ASHOK K. JAIN Vs. NAPROD LIFE SCIENCES P. LTD.
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August 22, 2008 |
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ASIA STONE S L Vs. B AND G IMPEX P LTD
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September 25, 2008 |
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BHADRAVATHI BALAJI OIL PALMS LIMITED Vs. BALAJI OIL INDUSTRIES PRIVATE LIMITED
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April 24, 2008 |
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BHARAMGOUDA ADGOUDA PATIL Vs. SANJAY FOUNDERS P. LTD.
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December 2, 2008 |
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C.G. HOLDINGS PRIVATE LIMITED, Vs. CHERAN ENTERPRISES PRIVATE LIMITED AND ORS.
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August 13, 2008 |
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C.N. RAMESH Vs. MARS THERAPEUTICS AND CHEMICALS LTD.
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June 30, 2008 |
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CAPT. SANJEEV NAGPAUL Vs. SEASONS CREATION PVT. LTD. AND ORS.
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June 3, 2008 |
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CENTRAL GOVERNMENT Vs. RICHIMEN SILKS LTD
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September 5, 2008 |
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CENTRAL PARK FARM AND DEVELOPERS PRIVATE LIMITED Vs. STATE
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April 2, 2008 |
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CHANDRA KUMAR P. ASHER Vs. TIRUPUR TEXTILES PRIVATE LIMITED AND ORS.
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May 23, 2008 |
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DESCON LTD Vs. DPSC LTD
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December 3, 2008 |
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DEVENDRA GUPTA Vs. PICNIC PARK HOTELS P LTD
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May 21, 2008 |
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DEVILAL JAISWAL Vs. VIDARBHA BOTTLERS PVT. LTD.
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June 30, 2008 |
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DHANANJAY PANDE Vs. BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD
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March 14, 2008 |
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DIPAK HIMATSINGKA Vs. APL HOLDINGS AND INVESTMENTS LIMITED
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July 15, 2008 |
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DIPANKAR BANERJEE Vs. HTC ENGINEERING (1958) PVT. LTD.
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February 22, 2008 |
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DR. S. KRISHNA SARMA Vs. THE KANTHIMATHY PLANTATIONS PRIVATE LIMITED
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June 17, 2008 |
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G GOVINDUSAMY Vs. P N L NIDHI LIMITED
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July 11, 2008 |
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G YOSODHA Vs. JAI HANUMAN BENEFIT SOCIETY LTD
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June 11, 2008 |
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GEES MARINE PRODUCTS PRIVATE LIMITED Vs. STATE
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February 26, 2008 |
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HANS PETER KERNER Vs. COLLYER INDIA FREIGHT FORWARDING PVT LTD
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June 4, 2008 |
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IN RE: AMRL INTERNATIONAL TECH CITY LIMITED Vs. STATE
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January 30, 2008 |
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IN RE: BIRLA CORPORATION LTD. Vs. STATE
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November 30, 2008 |
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IN RE: FIREBRICKS AND POTTERIES PRIVATE LIMITED Vs. STATE
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March 13, 2008 |
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IN RE: LEGEND TECHNOLOGIES (INDIA) PRIVATE LIMITED Vs. STATE
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February 15, 2008 |
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IN RE: UNIWORTH RESORTS LIMITED Vs. STATE
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April 17, 2008 |
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IN RE: VIJAYALAKSHMI INSECTICIDES AND PESTICIDES P. LTD. Vs. STATE
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December 22, 2008 |
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JOGIN DE ALIAS JOGINDRA NATH DE Vs. EASTERN INDIA MOTION PICTURE ASSOCIATION
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June 12, 2008 |
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K ADIAMAN Vs. RELIABLE COMPUTER FORMS PRIVATE LIMITED
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June 20, 2008 |
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KAIZEN INSTITUTE INDIA P LTD Vs. STATE
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March 20, 2008 |
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KAVUKALATHIL GOPALAN Vs. JANATHA TILE WORKS LTD
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October 30, 2008 |
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KERALA CHAMBER OF COMMERCE AND INDUSTRY Vs. STATE
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March 4, 2008 |
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KWALITY ICE CREAMS INDIA P LTD Vs. STATE
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September 25, 2008 |
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L RANIAMMAL Vs. SRI SHANMUGANANDA BUS SERVICE P LTD
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June 11, 2008 |
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L. CHANDRAMURTHY Vs. PEARL METAL PRODUCTS PRIVATE LIMITED
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May 30, 2008 |
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LAMMERTZ INDUSTRIENADEL GMBH Vs. ALTEK LAMMERTZ NEEDLES LIMITED,
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May 15, 2008 |
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LILLY UPPAL Vs. SHIVA CEMETECH PVT LTD
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April 15, 2008 |
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MANSANI CONSTRUCTIONS PRIVATE LIMITED Vs. STATE
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April 17, 2008 |
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NAGESH KUMAR Vs. NAGESH HOSIERY EXPORTS LTD.
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June 11, 2008 |
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NUKALA NAGESWARA RAO Vs. BHARAT CIRCUITS P LTD
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November 4, 2008 |
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P. RAMESH KUMAR Vs. D.R. SHANKARANARAYANA GUPTA
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November 1, 2008 |
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PADMAVATHY SRINIVASAN Vs. MAPLES ESM TECHNOLOGIES PRIVATE LIMITED
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May 26, 2008 |
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PREM KABRA AND COMPANY Vs. MANGALORE REFINERY AND PETROCHEMICALS LIMITED
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April 24, 2008 |
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RASOI LIMITED Vs. JAIDEEP HALWASIYA
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February 18, 2008 |
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RISING FINANCE LTD. Vs. ALLIED SECIN VENTURES P. LTD.
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April 29, 2008 |
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S N HARISH AND SAVITHA HARISH Vs. PODS BIOTECH PRIVATE LIMITED
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May 13, 2008 |
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S.S. AGARWAL Vs. RAJASTHAN HOSPITAL LTD.
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July 11, 2008 |
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SAI SUGARS LIMITED Vs. DEEPAK SABHARWAL
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March 26, 2008 |
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SAPNA GUPTA Vs. JAGRAN PUBLICATIONS PVT. LTD.
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August 22, 2008 |
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SERGEY IVANOV Vs. ARTLIBORI RESORTS PVT LTD
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April 22, 2008 |
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SH SUROJIT SANYAL Vs. W C SHAW PVT LTD
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July 18, 2008 |
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SH. KISHAN KHARIWAL Vs. THE GANGANAGAR INDUSTRIES LTD. AND ORS.
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July 10, 2008 |
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SHAW WALLACE AND CO LTD Vs. STATE
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December 23, 2008 |
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SHRI AJIT SINGH DEOGAN AND ORS. Vs. SUTLEJ CHIT FUND AND FINANCIERS PVT. LTD.,
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May 23, 2008 |
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SHRI O.K. AUGUSTY Vs. OFS INDUSTRIES (P) LTD. AND ORS.
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June 23, 2008 |
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SHRI RAM BABU Vs. TARGET CONSTRUCTIONS PVT. LTD. AND ORS.
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June 26, 2008 |
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SIDUS INFOTECH PRIVATE LIMITED Vs. J. SRINIVAS
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April 30, 2008 |
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SPRAY ENGINEERING DEVICES LTD. Vs. SAIBABA SUGARS LTD.
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March 17, 2008 |
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SUNIL KUMAR AGARWAL Vs. SHIV SAKTHI SUGAR MILLS (INDIA) PRIVATE LIMITED
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August 26, 2008 |
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SURESH KUMAR AGARWAL Vs. R AND R CONSORTIUM P LTD
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October 27, 2008 |
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V SUKUMAR Vs. SRIVARI MUTUAL BENEFIT FINANCE LTD
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January 9, 2008 |
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