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A ARUMUGAM Vs. PIONEER BAKERIES PRIVATE LIMITED
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March 7, 2007 |
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A N SOMASUNDARAM Vs. REDDYS LABORATORIES LTD
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October 24, 2007 |
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AIDQUA HOLDING Vs. TAMIL NADU WATER INVESTMANT COMPANY LIMITED
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September 28, 2007 |
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AKHIL PANDEY Vs. KARVY CONSULTANTS LIMITED
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April 12, 2007 |
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ASHWANI KHURANA Vs. TEESTA DEVELOPERS P LTD
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June 27, 2007 |
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B V KALPANA Vs. MADRAS PURASAWALKAM HINDI JANOPAKARA SASWATHA NIDHI LIMITED
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January 29, 2007 |
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BANK OF RAJASTHAN LTD Vs. RAJASTHAN BREWERIES LTD
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June 6, 2007 |
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CHANDER MOHAN JAIN Vs. CRM DIGITAL SYNERGIES P. LTD.
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November 21, 2007 |
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CHATTERJEE PETROCHEM (MAURITIUS) COMPANY Vs. HALDIA PETROCHEMICALS LTD.
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January 31, 2007 |
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CITICORP INTERNATIONAL FINANCE CORPORATION THROUGH SHRI AJAY RELAN Vs. SYSTEM AMERICA INDIA LIMITED
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July 11, 2007 |
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DHRUV AGARWAL Vs. BUNNY INVESTMENTS AND FINANCE PRIVATE LIMITED
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April 20, 2007 |
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DR. ASHOK P. ARBAT Vs. KETKI RESEARCH INSTITUTE OF MEDICAL SCIENCES LTD.,
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March 9, 2007 |
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DUROFLEX LIMITED Vs. SHRI JOHNNY MATHEW
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January 9, 2007 |
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ENERCON GMBH Vs. ENERCON (INDIA) LTD. AND ORS.
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October 29, 2007 |
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G RAMANA REDDY Vs. VIJAYA DURGA ESTATES PRIVATE LIMITED
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September 21, 2007 |
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G S BHATTA Vs. SIRIUS SHIPPING CO LTD
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July 3, 2007 |
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GIRISH GUPTA Vs. TIRUPATI ROLLER FLOUR MILLS PRIVATE LIMITED
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February 1, 2007 |
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GRACY THOMAS Vs. FOUR SQUARE ESTATE PRIVATE LIMITED
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October 5, 2007 |
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HEENA DUTT Vs. CHAVI DESIGNS PVT LTD AND MR SANDEEP DUTT
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May 22, 2007 |
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HINDUSTAN MERCANTILE BANK LTD Vs. D N CHOUDHURY COTTON MILLS LTD
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July 27, 2007 |
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HIREN HARSHADRAI DESAI Vs. FORI INDIA P. LTD.
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November 21, 2007 |
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ICICI BANK LTD Vs. INTERNATIONAL INDUSTRIES LIMITED
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September 25, 2007 |
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INCABLE NET (ANDHRA) LIMITED Vs. APAKSH BROADBAND LIMITED
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December 17, 2007 |
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J VENKAT RAO Vs. M SATYENDRA
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September 19, 2007 |
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JIWAN MEHTA Vs. EMMBROS METALS PVT LTD
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November 20, 2007 |
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K N SHANTH KUMAR Vs. PRINTERS MYSORE PRIVATE LIMITED AND 2 ORS
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March 27, 2007 |
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KAIKHOSROU K FRAMJI Vs. CONSULTING ENGINEERING SERVICES INDIA LIMITED
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March 14, 2007 |
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KULTAR SEHGAL AND MS MANPRIT KAUR Vs. BROADVISION DIGITAL PRINTS I PVT LTD
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March 23, 2007 |
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M SUBBIAH Vs. MADRAS CRICKET CLUB
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May 29, 2007 |
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M. THIMME GOWDA Vs. SPR SUGARS PRIVATE LIMITED
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May 29, 2007 |
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MADRAS MEDICAL CARE AND HEALTH PRIVATE LIMITED Vs. DEVAKI HOSPITAL LIMITED
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July 3, 2007 |
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N DEVENDRA KUMAR GUPTA Vs. PICNIC PARK HOTELS P LTD
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June 26, 2007 |
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N KUBERAN Vs. SRIVARI MUTUAL BENEFIT FINANCE LTD
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November 14, 2007 |
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NEKKALA USHA RANI Vs. VISAKHA IMAGINGS AND MEDICAL PRIVATE LIMITED
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December 31, 2007 |
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NITA RAJ MIRANI Vs. RAJ AUTO DIAGNOSTIC CENTRE PVT. LTD.
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May 21, 2007 |
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NORTHERN PROJECTS LIMITED Vs. BLUE COAST HOTELS AND RESORTS LTD
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May 3, 2007 |
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P P ZIBI JOSE Vs. CATHOLIC SYRIAN BANK LIMITED
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October 5, 2007 |
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P P ZIBI JOSE MR SWAHEL K GEORGE AND MS HYDEI HELEN DSOUZA Vs. CATHOLIC SYRIAN BANK LIMITED
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January 5, 2007 |
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P. MUNISWAMAPPA SONNEGOWDA AND ORS. Vs. MYSORE LIGHTING WORKS PRIVATE LIMITED AND ORS.
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April 19, 2007 |
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PANNA LAL RATHORE Vs. CHARIZMA BUILDCON P. LTD.
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May 23, 2007 |
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POONAM SHARMA AND SHRI MADHU SUDAN SHARMA Vs. PROFESSIONAL BIOTECH PVT LTD
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May 16, 2007 |
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PRAVEEN BHARGAVA AND MS MANJARI BHARGAVA Vs. CALCUTTA PHOTOTYPE CO LTD
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May 21, 2007 |
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PREETAM C KELKAR Vs. ALCOT SLUGS PVT LTD
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June 26, 2007 |
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PRIYANKA OVERSEAS PVT. LTD. AND ORS. Vs. PASUPATI FABRICS LTD.,
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February 13, 2007 |
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RAGHBIR SINGH Vs. SIKRI MULTIPLEX CINEMA PVT LTD
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July 30, 2007 |
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RAHUL SHAH Vs. AVI SALES PVT LTD
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June 7, 2007 |
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RAHUL SHAH Vs. AVI SALES PVT. LTD.
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June 7, 2007 |
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RAJ KUMAR GUPTA Vs. BANARAS BEADS LIMITED
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July 4, 2007 |
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RAJ KUMAR GUPTA SHRI ROBIN GUPTA AND SMT SHASHI GUPTA Vs. R GUPTA SHRI SANJEEV GUPTA AND D P GUPTA AND CO PVT LTD
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December 31, 2007 |
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RAM VASANT KOTAK Vs. INTERMODEL TRANSPORT AND TRADING SYSTEMS PVT. LTD.
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January 5, 2007 |
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RANJIT SINGH Vs. MADAN MOHAN COLD STORAGE PVT. LTD.
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September 27, 2007 |
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S. ARUNACHALAM Vs. SUGAVANESWARA SPINNING MILLS PRIVATE LTD.
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November 28, 2007 |
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S. BALASUBRAMANIAN Vs. ARUNA THEATRES AND ENTERPRISES PRIVATE LIMITED
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August 9, 2007 |
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S. KANTHIMATHY Vs. WOODLANDS ESTATES LIMITED
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August 20, 2007 |
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SANJAY PALIWAL AND SHRI J K PALIWAL Vs. PALIWAL HOTELS PVT LTD
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May 31, 2007 |
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SAROJ HASHMUKH PATEL Vs. KANTILAL PRANALAL PATEL
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October 23, 2007 |
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SH RAM GOPAL PATWARI Vs. PATWARI EXPORTS PVT LTD
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October 1, 2007 |
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SHOBHA THAMPI Vs. FEDERAL BANK LTD
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December 5, 2007 |
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SHRI KAMAL KUMAR AGGARWAL Vs. SHRI RAVINDER KUMAR AGGARWAL AND PRAYAG POLYTECH P. LTD.
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June 4, 2007 |
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SHRI MOHINDER SINGH AND ORS. Vs. HOSHIARPUR EXPRESS TRANSPORT CO. LTD. AND ORS.
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June 1, 2007 |
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SHRI RAJESH K. SHAH AND MRS. USHA RULES SHAH Vs. SAHAKAR CATERERS AND RESTAURANTS PVT. LTD.,
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May 28, 2007 |
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SHRI RAMESH CHANDER BAMMI AND MRS. MEENA BAMMI Vs. PINDI ROAD LINKS PVT. LTD.,
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June 15, 2007 |
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SMT. SANDEEP KAUR AHLUWALIA Vs. MUKAT PIPES LTD. AND ORS.
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February 14, 2007 |
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SRI A M GOPALAN Vs. PANCHAMY PACK KERALA PRIVATE LTD
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January 12, 2007 |
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SRI SURESH KUMAR RUNGTA Vs. ROADCO INDIA PVT LTD
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August 10, 2007 |
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SUBASH HASTIMAL LODHA AND MRS SULBHA SUBHASH LODHA Vs. MANIKCHAND PROMOTERS AND DEVELOPERS PVT LTD
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January 10, 2007 |
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SUHAS CHAKMA Vs. SOUTH ASIA HUMAN RIGHTS DOCUMENTATION CENTRE P. LTD.
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November 26, 2007 |
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SUNIL KALRA Vs. BAWA SHOES LEATHER GUILD PVT LTD
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May 21, 2007 |
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SUNITHA GUPTA Vs. DEVENDRA GUPTA AND ORS.
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January 22, 2007 |
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SURENDRA GOYAL Vs. NILE AQUA FAUCETS P LTD
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June 29, 2007 |
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SURESH ARORA Vs. GREVLON TEXTILE MILLS PVT LTD
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June 7, 2007 |
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SURESH KUMAR SANGHI NOW DEAD Vs. SANGHI BROS LTD INDORE
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June 19, 2007 |
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SURYA KANT GUPTA Vs. RAJARAM CORN PRODUCTS PUNJAB P LTD
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November 21, 2007 |
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SUSHILA AGGARWAL AND Vs. ROHIT AGGRAWAL
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July 4, 2007 |
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TAPAS SINHA ROY Vs. LINKMEN SERVICES PVT. LTD.
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February 2, 2007 |
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TRISTAR CONTAINER SERVICE (ASIA) PRIVATE LIMITED Vs. WW SHIPPING AGENCIES PRIVATE LIMITED
|
October 12, 2007 |
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UNION OF INDIA Vs. SUNAIR HOTELS LTD
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May 16, 2007 |
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UNION OF INDIA (UOI) Vs. PREMIER AUTOMOBILES LTD. AND ORS.
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February 26, 2007 |
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V RAMESH KUMAR Vs. SHANTHINI JAYAKRISHNAN
|
March 7, 2007 |
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VALLUR MOHAMMAD SAHEB Vs. GOLDEN AGRO TECH INDUSTRIES LTD
|
September 28, 2007 |
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VED KAPOOR AND SHRI K P SETHI Vs. KALIMA PLASTICS P LTD
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March 15, 2007 |
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VIJAY KHANNA Vs. V K KAPOOR AND ASSOCIATES PVT LTD
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January 4, 2007 |
LOGIN