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AJAY KAPOOR Vs. HITKARI INDUSTRIES LIMITED
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August 2, 2006 |
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AJIT JAYANTILAL SHETH Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED
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May 30, 2006 |
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AKKADIAN HOUSING AND INFRASTRUCTURE PVT. LTD. AND ORS. Vs. PANTHEON INFRASTRUCTURE PRIVATE LIMITED AND ORS.
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July 3, 2006 |
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ALTINA SECURITIES PRIVATE LIMITED Vs. SATYAM COMPUTER SERVICES LIMITED AND RAJESH NAGPAL
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September 7, 2006 |
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ANANT RAM SARANGAL AND SHRI AJAY SARANGAL Vs. BALWANT BROS. PVT. LTD.
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October 10, 2006 |
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ANIL KUMAR Vs. VEE KAY OILS P LTD
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June 6, 2006 |
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ANUPAMARANI SATPAL SHARMA Vs. ANAND STEEL WORKS PRIVATE LIMITED
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June 16, 2006 |
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ARROW SYNTEX PVT LTD Vs. CORAL NEWSPRINTS LTD
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July 11, 2006 |
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ARUN MEHRA AND Vs. DURGA BUILDERS PRIVATE LTD
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February 2, 2006 |
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BINANI METALS LTD. AND TRITON TRADING CO. PVT. LTD. Vs. GALLANT HOLDINGS LTD.
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December 28, 2006 |
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COIMBATORE LAKSHMI INVESTMENT AND FINANCE CO LTD Vs. MEMBERS OF PUBLIC HOLDING DEPOSITS IN THE COMPANY
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August 29, 2006 |
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D. SRINIVASAN Vs. H.S. VISWANATH
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September 4, 2006 |
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DOOARS TRANSPORT LIMITED Vs. DELHI WASTE MANAGEMENT PRIVATE LTD
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March 6, 2006 |
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DR. JAYASEELAN MATHIAS Vs. DR. MATHIAS RUSSELIAH MORRIS AND ORS.
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August 29, 2006 |
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DR. T.N. RAGHUNATH AND Vs. LAKE SIDE MEDICAL CENTRE PRIVATE LIMITED,
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March 2, 2006 |
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G L DALMIA Vs. BATELI TEA COMPANY LIMITED
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August 22, 2006 |
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GEORGE MATHAI NOORANAL Vs. FEDERAL BANK LIMITED
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March 2, 2006 |
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GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. STERLING HOLIDAY RESORTS INDIA LIMITED
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March 27, 2006 |
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HILLCREST REALTY SDN. BHD. Vs. HOTEL QUEEN ROAD PVT. LTD. AND ORS.
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January 31, 2006 |
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ICICI VENTURE FUNDS MANAGEMENT COMPANY LIMITED Vs. SOFIL INFORMATION SYSTEMS PRIVATE LIMITED
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March 22, 2006 |
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INFOSYS TECHNOLOGIES LIMITED AND KARVY COMPUTER SHARES PRIVATE LIMITED Vs. V K AGARWAL
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July 28, 2006 |
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JACOB F BOTHELLO Vs. REDDYS LABORATORIES LIMITED
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March 2, 2006 |
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JAI PAL SAINI Vs. MEX SWITCH GEARS PVT LTD
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July 3, 2006 |
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JINENDRA KUMAR JAIN Vs. MANGALORE REFINERY AND PETROCHEMICALS LIMITED AND
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March 1, 2006 |
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K R KIRAN AND NAVEEN K R Vs. VIDYA PRACHARANAM PVT LTD AND K RAMAN PILLAI
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October 5, 2006 |
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K VARADAN Vs. AMBATTUR SASWATHA NIDHI LIMITED
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September 14, 2006 |
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K.B. MADHAVAN Vs. FEDERAL BANK LIMITED
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July 21, 2006 |
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K.S. MOTHILAL Vs. K.S. KASIMARIS CERAMIQUE P. LTD. AND ORS.
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December 4, 2006 |
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KAMADHENU COMMERCIALS P LTD Vs. ADVENT COMPUTER SERVICES LTD
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July 31, 2006 |
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MAYANK KOCHER Vs. TRANSPORT AND HANDLING EQUIPMENTS MANUFACTURING CO P LTD
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August 29, 2006 |
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MAYANK KOCHER Vs. TRANSPORT AND HANDLING EQUIPMENTS MFG. CO. P. LTD.
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September 21, 2006 |
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MOHAMED BADARUDHEEN Vs. NAVARATHNA BUSINESS DEVELOPERS PRIVATE LIMITED
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February 6, 2006 |
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MR. ARUN KUMAR MOHTA AND SMT. SUSHILA DEVI MOHTA Vs. GANESH COMMERCIAL CO. LTD. AND ORS.
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March 30, 2006 |
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MULTIMEDIA FRONTIERS LIMITED Vs. SOFTWARE FRONTIERS LIMITED AND ORS.
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May 17, 2006 |
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N BALASUBRAMANIAN Vs. VEGAB COMMUNICATIONS PRIVATE LIMITED
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June 6, 2006 |
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NAGINDER SINGH SHIENA Vs. R S INFRASTRUCTURES LIMITED
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December 21, 2006 |
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NARENDRA KUMAR JAIN Vs. AHIMSA MINES AND MINERALS LTD AND SHRI NEMI CHAND JAIN MD
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December 29, 2006 |
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NIHARIKA GUPTA Vs. ASIA INSULATED WIRES PVT LTD
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April 25, 2006 |
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NUTANKUMAR PAL SHETH Vs. JAYSYNTH DYESTUFF INDIA LTD
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January 16, 2006 |
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O P TANTIA Vs. DIAMOND COMMERCE LTD AND SUPERGREEN INDIA LTD
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March 13, 2006 |
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OPERA GLOBAL PVT. LTD. Vs. OPERA HOSPITAL MEDICAL AND RESEARCH CENTRE PVT. LTD.
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November 27, 2006 |
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ORIENTAL INSURANCE CO LTD Vs. MRF LTD
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September 5, 2006 |
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P MUNISWAMAPPA SONNEGOWDA Vs. MYSORE LIGHTING WORKS PVT LTD
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March 9, 2006 |
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P S SECURITIES LIMITED AND ITC LIMITED Vs. ITC LIMITED
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January 19, 2006 |
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PREMIER AUTOMOBILES LTD. Vs. FIAT INDIA PRIVATE LTD. AND ORS.
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March 6, 2006 |
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RAJ KACHROO AND MRS SATYAWATI KACHROO Vs. D S M HEALTHCARE PVT LTD
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December 21, 2006 |
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RAJESH PATIL Vs. MOONSHINE FILMS PVT. LTD.
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June 9, 2006 |
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RAJKUMAR DEVRAJ AND RAJKUMARI LALITYA Vs. JAI MAHAL HOTELS PRIVATE LIMITED
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August 25, 2006 |
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RAKSHA PLANTATIONS P LTD Vs. STATE
|
December 8, 2006 |
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RAVI SANGHI Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
September 13, 2006 |
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RENU KANA DUTTA Vs. GOUR NITYE TEA AND INDUSTRIES LTD
|
July 27, 2006 |
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S. MANGALAM SRINIVASAN Vs. MANI FORGINGS PRIVATE LIMITED
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April 21, 2006 |
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SARAVANA STORES PRIVATE LIMITED Vs. S YOGARATHINAM AND S RAJARATHINAM
|
July 7, 2006 |
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SAROJ HASMUKH PATEL Vs. KANTILAL PRANALAL PATEL
|
August 25, 2006 |
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SCHOLASTICA ANTORNY Vs. AZHIMALA BEACH RESORTS PRIVATE LIMITED
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October 5, 2006 |
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SENTHAMARAI MUNUSAMY Vs. MICROPARTICLE ENGINNERS PRIVIATE LIMITED
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August 2, 2006 |
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SHRI BADRI NATH GALHOTRA AND SHRI KAPIL GALHOTRA Vs. AANAAM PRIVATE LIMITED AND ORS.
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September 25, 2006 |
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SHRI DINESH SHARMA AND SMT. BINA SHARMA Vs. VARDAAN AGROTECH PVT. LTD. AND ORS.
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August 29, 2006 |
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SHRI HARI SINGH RATHORE AND ORS. Vs. DRISHTI MEDIA PRIVATE LTD. AND ORS.
|
July 11, 2006 |
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SHRI SOM PRAKASH SINGHANIA AND Vs. NAHORJAN TEA COMPANY PRIVATE LTD. AND ORS.
|
July 4, 2006 |
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SHYAMSUNDAR KHANDELWAL Vs. RAKSHA PLANTATIONS P LTD
|
December 8, 2006 |
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SMC GLOBAL SECURITIES LTD Vs. ITC LTD
|
August 8, 2006 |
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SMT. LAXMI DEVI NEWAR (SINCE DECEASED) AND ORS. Vs. EAST INDIA INVESTMENT COMPANY PRIVATE LTD. AND ORS.
|
June 28, 2006 |
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SRAVYA FINANCE AND INVESTMENT PRIVATE LIMITED AND SAROJ FINANCE AND INVESTMENT PRIVATE LIMITED Vs. KUMARS METALLURGICAL CORPORATION LIMITED AND SHRI SATISH KUMAR AGGARWAL
|
May 24, 2006 |
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SRICHAND BAJAJ Vs. BAJAJ PROMOTERS PRIVATE LIMITED
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August 4, 2006 |
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SRICHAND BAJAJ Vs. BAJAJ PROMOTERS PRIVATE LIMITED
|
February 28, 2006 |
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SUBHAS GHOSH Vs. HAPPY VALLEY TEA CO PVT LTD
|
June 12, 2006 |
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SUJATA KHETAWAT Vs. USHASHREE TEA PVT LTD
|
May 10, 2006 |
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SWAGATH MARINE PRODUCTS PRIVATE LIMITED Vs. SHRI K. MUTHUSAMY
|
June 9, 2006 |
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SYED MUSHARRAF MEHDI AND SYED IQBAL MEHDI Vs. FRONTLINE SOFT LIMITED AND ORS.
|
August 9, 2006 |
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TAMILNADU FINANCE LIMITED Vs. RAASI CEMENT LIMITED
|
May 2, 2006 |
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UNION OF INDIA Vs. SHONKH TECHNOLOGIES INTERNATIONAL LTD
|
April 20, 2006 |
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UNION OF INDIA Vs. KOPRAN LIMITED
|
May 31, 2006 |
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UNITED SHIPPERS LIMITED Vs. ALUMINIUM INDUSTRIES LIMITED
|
June 14, 2006 |
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V.S. KRISHNAN AND ORS. Vs. WESTFORT HI-TECH HOSPITAL LIMITED AND ORS.
|
July 5, 2006 |
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VASUDEV P. HANJI Vs. ASHOK IRON WORKS PRIVATE LIMITED
|
October 26, 2006 |
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VIJAY KUMAR CHOPRA Vs. SUDERSHAN CHOPRA
|
August 1, 2006 |
LOGIN