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20TH CENTURY HOLDINGS PRIVATE LTD Vs. TEA AUCTION LTD
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December 5, 2005 |
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A. RAVISHANKAR PRASAD, Vs. PRASAD PRODUCTIONS PRIVATE LIMITED AND ORS.
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September 1, 2005 |
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ABRAHAM MATHEW AND P.M. EIPE Vs. THE SUNGKAI PLANTATIONS PRIVATE LIMITED AND ORS.
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November 21, 2005 |
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AKKADIAN HOUSING AND INFRASTRUCTURE PVT LTD AND Vs. PANTHEON INFRASTRUCTURE PVT LTD
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December 27, 2005 |
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ASHOK CHERIAN REPRESENTED THROUGH HIS POWER OF ATTORNEY HOLDERS MR GEORGE CHERIAN AND MR RAJAN V CHACKO Vs. ITC LIMITED
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April 29, 2005 |
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ASHOK KUMAR MALPANI Vs. MALPANI FOOD PRODUCTS PRIVATE LTD
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December 6, 2005 |
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AUTOMOBILE PRODUCTS OF INDIA LIMITED Vs. STATE
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January 28, 2005 |
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BALAJI FABRICATORS PRIVATE LIMITED AND S V V PRASAD Vs. MRS S REHANA RAO
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February 22, 2005 |
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BEENA TOSHNIWAL Vs. ITC LIMITED AND SHRI SANJAY KUMAR BABUNA
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February 16, 2005 |
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CENTRAL GOVERNMENT Vs. NULINE GLASSWARE INDIA LTD
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September 30, 2005 |
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CENTURION BANK LIMITED Vs. BELLARY STEEL AND ALLOYS LIMITED KARVY CONSULTANTS LIMITED AND S MADHAVA
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August 12, 2005 |
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CHAND RATTAN BAGRI AND BRIJ RATTAN BAGRI Vs. RELIANCE INDUSTRIES LIMITED
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June 14, 2005 |
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CHARNJIV LAL Vs. ITC LIMITED AND SHRI BRIJ MOHAN KHANNA
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February 16, 2005 |
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CHOTOO SUD Vs. BHAGWAN FINANCE CORPORATION (P) LTD. AND ORS.
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June 23, 2005 |
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COMPANIES ACT 1956 SECTION 167 Vs. STATE
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August 4, 2005 |
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DECCAN CEMENTS LIMITED Vs. GEEKAY EXIM INDIA LIMITED
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February 16, 2005 |
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ELIAS MASSO Vs. SKYBIZ INDIA PVT LTD
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June 21, 2005 |
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GAURI SHANKAR KAYAN Vs. EAST INDIA INVESTMENT CO PRIVATE LTD
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April 25, 2005 |
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GAUTAM KAPUR Vs. LIMROSE ENGINEERING WORKS PVT LTD
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June 17, 2005 |
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GOUTAM MUKHERJEE SHRI PAVITRA DAKALIA AND SHRI DIBYENDU PAUL Vs. D N CHOUDHURY COTTON MILLS LIMITED
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August 22, 2005 |
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GUMMADI ARUNA Vs. GUMMADI CONSTRUCTIONS LTD
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November 23, 2005 |
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ICICI BANK LIMITED Vs. FEDERAL BANK LIMITED
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February 4, 2005 |
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JASVIR SINGH Vs. OLYMPIAN TEXTILE PROCESSORS LTD
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February 22, 2005 |
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JINDAL VIJAYANAGAR STEEL LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956 Vs. STATE
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April 26, 2005 |
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JINDAL VIJAYNAGAR STEEL LIMITED Vs. JINDAL PRAXAIR OXYGEN COMPANY PRIVATE LIMITED AND PRAXAIR PACIFIC LIMITED
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January 31, 2005 |
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JODH RAJ LADDHA Vs. BIRLA CORPORATION LIMITED
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July 13, 2005 |
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K J KUMAR Vs. SNEVA DIAMOND TOOLS PRIVATE LIMITED
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January 3, 2005 |
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K KEERTHIKA KOMATHI Vs. KUMBAKONAM MUTUAL BENEFIT FUND LIMITED
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October 17, 2005 |
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K S P VALLI Vs. RICHFIELD AGENCIES PRIVATE LIMITED
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November 8, 2005 |
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KANTA DEVI AGARWAL Vs. REGISTRAR OF COMPANIES
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February 21, 2005 |
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KHANDWALA SECURITIES LIMITED Vs. KOWA SPINNING LIMITED
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April 25, 2005 |
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LIZ INVESTMENT PRIVATE LTD Vs. FAR PAVILIONS TOURS AND TRAVELS PRIVATE LTD
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June 9, 2005 |
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M R SHAH Vs. VARDHMAN DYE STUFF INDUSTRIES P LTD
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January 27, 2005 |
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M S D C RADHA RAMANAN Vs. BHAARATHI COTTON MILLS PRIVATE LIMITED AND VISVABHARATHI TEXTILES PRIVATE LIMITED
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April 15, 2005 |
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N. KUBERAN AND ORS. Vs. MONARCH STEELS (INDIA) LIMITED AND 7 ORS.
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May 11, 2005 |
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NAJMA M SAIYED Vs. MEHBOOB PRODUCTIONS PRIVATE LIMITED
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March 11, 2005 |
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NITISH RELLAN Vs. RELIANCE INDUSTRIES LIMITED AND HANSA RAMESH SANGHVI
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February 25, 2005 |
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NUCHEM LIMITED Vs. STATE
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June 10, 2005 |
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P NARAYANASAMY Vs. NEELA SPINNING MILLS PRIVATE LIMITED
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November 23, 2005 |
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POKHRAN INVESTMENTS PRIVATE LIMITED AND MAHER DADHA Vs. DADHA ESTATES PRIVATE LIMITED
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January 20, 2005 |
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PRASHANT MODU TIMBLO AND MRS SUSHILA MODU TIMBLO Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD
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September 26, 2005 |
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R. EASWARAN AND ORS. Vs. ESWAR OIL INDUSTRIES PRIVATE LIMITED AND ORS.
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October 19, 2005 |
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RAKITA OVERSEAS PVT LTD Vs. SALTER INDIA PVT LTD
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September 13, 2005 |
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RAM GOPAL GUPTA Vs. NATIONAL ALUMINIUM CO LTD
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November 24, 2005 |
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RAM NATH GUPTA Vs. PHOEL INDUSTRIES LTD
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February 18, 2005 |
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RESERVE BANK OF INDIA ACT 1934 : SECTION 45QA; Vs. STATE
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March 22, 2005 |
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REWATI DEVI AGARWAL Vs. VICTORY IRON WORKS LTD
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April 28, 2005 |
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S C V SUBRAMANYAM NAIDU Vs. INCABLENET THIRUPATHI PRIVATE LIMITED AND R SOWBHAGYA LAKSHMI
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May 30, 2005 |
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S D PALIWAL Vs. MAHARASHTRA ANTIBIOTICS AND PHARMACEUTICALS LIMITED AND SICOM LIMITED
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March 7, 2005 |
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SATYASHREE BALAJI WIRES AND CABLES PRIVATE LIMITED Vs. STATE
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November 23, 2005 |
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SERUM INSTITUTE OF INDIA LTD Vs. INDERJIT PROPERTIES PVT LTD
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May 13, 2005 |
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SH DAYARAM AGARWAL Vs. ASHOK INDUSTRIES PVT LTD
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June 16, 2005 |
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SHANKARLAL GILADA Vs. KAPRICON SLEEPERS WORKS PVT LTD
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February 10, 2005 |
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SHOBHI G MAHTANI Vs. LILARAM SHEWARAM INDIA PRIVATE LIMITED
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April 20, 2005 |
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SRI AMARNATH KAMATH Vs. GUJARAT AMBUJA CEMENTS LIMITED
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February 23, 2005 |
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SUBIR ROY Vs. P R PRODUCTIONS PRIVATE LIMITED
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August 22, 2005 |
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TELECOMMUNICATIONS CONSULTANTS INDIA LTD. Vs. TCIL BELLSOUTH LTD.
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November 29, 2005 |
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TIRUPPUR KARUR TRANSPORTS PRIVATE LIMITED Vs. T V RAJU NAIDU AND
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October 26, 2005 |
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TIRUPPUR TRANSPORTS PRIVATE LIMITED Vs. P NARAYANASWAMY
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October 26, 2005 |
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TPG NAMBIAR Vs. BPL COMMUNICATIONS LTD
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February 3, 2005 |
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UNION OF INDIA Vs. CRB RESOURCES PRIVATE LIMITED
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April 25, 2005 |
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UNION OF INDIA Vs. MUKTA ARTS LTD
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June 30, 2005 |
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UNION OF INDIA Vs. PREMIER AUTOMOBILES LIMITED
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May 25, 2005 |
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UNION OF INDIA Vs. PADMINI TECHNOLOGIES LTD
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May 30, 2005 |
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UNION OF INDIA Vs. MOREPEN LABORATORIES LIMITED
|
July 1, 2005 |
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USHA CHOPRA Vs. CHOPRA HOSPITAL P LTD
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March 2, 2005 |
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V S R MOORTHY Vs. KAASHYAP FOUNDATIONS LIMITED NOW KNOWN AS SAAG RR INDIA LIMITED
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May 26, 2005 |
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V THANGAVEL Vs. ASSOCIATED BUSINESS CREDITS LIMITED IN LIQUIDATION
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September 12, 2005 |
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VIJAY R KIRLOSKAR AND KIRLOSKAR ELECTRIC CO LTD Vs. KIRLOSKAR PROPRIETARY LTD
|
May 12, 2005 |
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VIKRAM GREENTECH INDIA LIMITED Vs. STATE
|
June 13, 2005 |
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VINAYAK VASUDEO SAHASRABUDHE Vs. PANTAGON DRUGS PRIVATE LTD
|
April 21, 2005 |
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VINOD K JAIN Vs. BSI INDIA PRIVATE LIMITED SHRI SUNCAN GRANT LILLEY SHRI STANLEY KILLA WILLIAMS AND SHRI D I A GROEN
|
August 10, 2005 |
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WOODBRIAR ESTATE LIMITED AND MS SUBHASHINEE Vs. V N A S CHANDRAN
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December 16, 2005 |
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