A DEVARAJAN Vs. N S NEMURA CONSULTANCY INDIA PVT LTD AND A PANNEERSELVAM
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July 15, 2004 |
A H AHMED JAFFER Vs. ACE RUBBER AND ALLIED PRODUCTS P LTD
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July 12, 2004 |
A L LAKSHMANAN Vs. RAJAPALAYAM MILLS LIMITED
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May 21, 2004 |
ADANI EXPORTS LIMITED Vs. STATE
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March 9, 2004 |
ADITYA SHARDA Vs. RANGOLI TEXDYE PRIVATE LIMITED
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June 2, 2004 |
AES OPGC HOLDING MAURITIUS Vs. ORISSA POWER GENERATION CORPORATION LTD
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May 6, 2004 |
ALTEK LAMMERTZ NEEDLES LIMITED Vs. LAMMERTZ INDUSTRIENADEL GMBH
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March 31, 2004 |
AMANULLAH Vs. SAFINA CONSTRUCTION PRIVATE LIMITED
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March 15, 2004 |
AMANULLAH KHAN Vs. SAFINA CONSTRUCTION P LTD
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March 9, 2004 |
ASKA INVESTMENTS PRIVATE LIMITED AND Vs. GROB TEA COMPANY LIMITED
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January 30, 2004 |
B V THIRUMALAI Vs. BEST VESTURES TRADING P LTD
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September 6, 2004 |
B V THIRUMALAI AND T YUVARAJ Vs. BEST VESTURES TRADING PVT LTD
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September 6, 2004 |
BHAVINCHANDRA CHAMPAKLAL KANSARA Vs. ROLTA INDIA LIMITED AND SHRI SANJAY SHETH
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December 23, 2004 |
CANARA BANK Vs. PREMIER AGRO COOL TECH PRIVATE LIMITED AND REGISTRAR OF COMPANIES
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July 6, 2004 |
CAPT MANMOHAN SINGH KOHLI Vs. VENTURE INDIA PROPERTIES P LTD
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March 15, 2004 |
CARDIFF CHEMICALS LIMITED Vs. FORTUNE BIO TECH LIMITED AND MR ANNAM DILIP KUMAR
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January 23, 2004 |
CEMENT LTD Vs. POWER GRID CORPORATION LTD
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March 9, 2004 |
CENTRAL GOVERNMENT Vs. CAREWS PHARMACEUTICALS LIMITED
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March 15, 2004 |
CENTRAL GOVERNMENT Vs. PREMIER AUTOMOBILES LIMITED
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September 6, 2004 |
CENTRAL GOVERNMENT Vs. KOPRAN LIMITED
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June 15, 2004 |
DAS LAGERWEY WINDTURBINES LTD Vs. STATE
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March 29, 2004 |
DHANANJAY PANDE Vs. BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD
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December 2, 2004 |
DILIP BHARGAVA Vs. TRACKPART OF INDIA LTD
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June 16, 2004 |
DUROFLEX LIMITED Vs. JOHNNY MATHEW
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February 24, 2004 |
EFIRST TECHNOLOGIES PRIVATE LTD Vs. HIPERWORLD CYBERTECH LIMITED
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November 30, 2004 |
G GOVINDARAJ AND SMT G LOGANAYAGI Vs. VENTURE GRAPHICS PRIVATE LIMITED
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September 30, 2004 |
G HARANADH Vs. LAXMI DURGA PAPER PRODUCTS INDIA LIMITED
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December 3, 2004 |
G N SIDDHA REDDY AND K CHITTI BABU Vs. SISIRA FASHIONS PRIVATE LIMITED
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December 13, 2004 |
GAEKWAD INVESTMENT CORPORATION PVT LTD AND SMT ASHARAJE GAEKWAD Vs. MRUNALINI DEVI PUAR
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June 4, 2004 |
GIAN GUPTA AND SHRI ASHISH GUPTA Vs. SIEL LIMITED
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May 27, 2004 |
GIRDHAR GOPAL GUPTA Vs. AAR GEE BOARD MILLS PVT LTD
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March 25, 2004 |
GOPAL K MAHESWARI Vs. HAWK MULTIMEDIA PRIVATE LIMITED
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October 12, 2004 |
GRIESHEIM GMBH Vs. GOYAL MG GASES PVT LTD
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June 2, 2004 |
GUJARAT INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. STERLING HOLIDAY RESORTS INDIA LTD
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August 23, 2004 |
HANSRAJ GOKULDAS VED AND SHRI HANSA HANSRAJ VED Vs. NITIN DYEING AND BLEACHING MILLS PRIVATE LTD
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May 5, 2004 |
HARDEEP KAUR Vs. THINLAC ENTERPRISES PVT LTD
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June 23, 2004 |
HERO HONDA MOTORS LTD Vs. UNIT TRUST OF INDIA
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July 26, 2004 |
IFCI LTD Vs. USHA INDIA LTD
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March 22, 2004 |
IT CUBE INC AND ANIL ANAND Vs. IT CUBE INDIA PVT LTD
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January 28, 2004 |
J SATYANARAYANA Vs. PURASAWAKUM PERMANENT FUND LIMITED
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December 6, 2004 |
JAGDEEP RAJAIN Vs. GOODWILL PLASTCHEM PVT LTD AND MR SANJAY CHHIKARA
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January 7, 2004 |
JINDAL PRAXAIR OXYGEN COMPANY PRIVATE LIMITED Vs. PRAXAIR PACIFIC LIMITED
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November 23, 2004 |
JOHNNY MATHEW Vs. DUROFLEX LIMITED
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March 15, 2004 |
KAMAL K DUTTA THROUGH CONSTITUTED ATTORNEY SH ARUN SAINI Vs. RUBY GENERAL HOSPITAL LTD
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December 2, 2004 |
KOBIAN PTE LIMITED Vs. KOBIAN INDIA PRIVATE LIMITED
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November 8, 2004 |
L CHANDRAMURTHY Vs. K I KAPSI
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August 25, 2004 |
L SRINIVASAN Vs. RASI NIDHI LIMITED
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May 29, 2004 |
LAXMI NARAYAN RAWAT Vs. RT UDYOG PRIVATE LIMITED
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December 2, 2004 |
M LAKSHMI NARAYANAN Vs. RASI NIDHI LIMITED
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June 1, 2004 |
M MURALI KRISHNA Vs. RDF POWER PROJECTS LIMITED
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September 22, 2004 |
M S D CHANDRASEKAR RAJA Vs. BHAARATHI COTTON MILLS PRIVATE LIMITED AND SHRI M S D C RADHA RAMANAN
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August 16, 2004 |
M S D CHANDRASEKAR RAJA Vs. BHAARATHI COTTON MILLS P LTD
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August 16, 2004 |
MAHENDRA SAHAI Vs. DHRUV THEATRES AND PRODUCTIONS PVT LTD
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July 15, 2004 |
MAUSUMI BHATTACHARJEE Vs. ANGHAILA HOUSING PVT LTD
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May 25, 2004 |
MAUSUMI BHATTACHARJEE Vs. ANGHAILA HOUSING PVT LTD
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May 20, 2004 |
MOHAN SINGH AND LATHA MOHAN SINGH Vs. SHIVAM COMMUNICATIONS PRIVATE LIMITED
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May 11, 2004 |
NAVIN B PATEL AND SMT RASHILA NAVIN B PATEL Vs. BHOOMI BUILDERS P LTD
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October 29, 2004 |
NAVIN R SHAH Vs. SIMSHAH ESTATES AND TRADING CO PVT LTD
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October 25, 2004 |
NINA GUPTA Vs. PEAREY LAL AND SONS P LTD
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January 5, 2004 |
P GOVINDARAJAN Vs. TIRUPPUR TRANSPORTS PRIVATE LIMITED
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April 5, 2004 |
PEARSON EDUCATION INC FORMERLY KNOWN AS PRENTICE HALL INC Vs. PRENTICE HALL OF INDIA PVT LTD
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July 26, 2004 |
POLLY MATHEW AND SHRI TOMMY MATHEW Vs. SOMATHEERAM AYURVEDIC BEACH RESORT P LIMITED
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October 7, 2004 |
PPN POWER GENERATING COMPANY LIMITED Vs. PPN MAURITIUS COMPANY
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July 5, 2004 |
PRADIP KUMAR CHETLANGIA Vs. BAJAJ AUTO LIMITED
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June 9, 2004 |
PREMIER AUTOMOBILES LTD Vs. FIAT INDIA PRIVATE LTD
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May 17, 2004 |
R BALAKRISHNAN Vs. VIJAY DAIRY AND FARM PRODUCTS PRIVATE LIMITED
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November 18, 2004 |
RAJEEV KWATRA Vs. SUNIL KHANNA AND CHANDIGARH CLUB LIMITED
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November 25, 2004 |
RAJESH SHETH AND SMT BINDU S SHETH Vs. VISION TECHNOLOGY INDIA LIMITED AND SMT ANITA VASANTH
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May 25, 2004 |
RAM VASANT KOTAK Vs. INTERMODAL TRANSPORT AND TRADING SYSTEM PVT LTD
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September 29, 2004 |
RAMA MULTI TECH LTD Vs. STATE
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January 28, 2004 |
RATNESH H BAGGA Vs. CENTRAL CIRCUIT CINE ASSOCIATION
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September 10, 2004 |
RDF POWER PROJECTS LIMITED Vs. M MURALIKRISHNA
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April 20, 2004 |
RECKITT BENCKISER INDIA LIMITED Vs. STATE
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June 7, 2004 |
RENUKA A KATTAR Vs. GEES MARINE PRODUCTS PVT LTD
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July 20, 2004 |
RITESH POLYSTERS LIMITED A COMPANY REGISTERED UNDER THE COMPANIES ACT 1956; IN RE: SHRI SHIV SHANKER AGARWAL; IN RE: SHRI SURENDER KUMAR AGARWAL; IN RE: SHRI MAHENDER KUMAR AGARWAL; IN RE: SHRI ROOP REKHA AGARWAL Vs. STATE
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June 7, 2004 |
ROHINTEN MAZDA Vs. HYPOIDS INDIA PVT LTD
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March 15, 2004 |
ROHIT CHURAMANI Vs. DISHA RESEARCH AND MARKETING SERVICES PVT LTD
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July 15, 2004 |
S MANGALAM SRINIVASAN Vs. MANI FORGINGS PRIVATE LIMITED
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October 20, 2004 |
S PALANIAPPAN Vs. TIRUPUR COTTON SPINNING AND WEAVING MILLS LTD
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January 22, 2004 |
S REHANA RAO AND MRS PREMILA RAO Vs. BALAJI FABRICATORS PVT LTD
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March 22, 2004 |
S VARADARAJAN AND P LOGUSUNDARAM Vs. UDHAYEM LEASINGS AND INVESTMENTS PRIVATE LIMITED
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October 26, 2004 |
SANJIV KOTHARI AND MRS NEELAM KOTHARI Vs. VASANT KUMAR CHORDIA
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December 20, 2004 |
SATISH CHAND JAIN Vs. HIMALAYA COMMUNICATIONS LTD
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July 26, 2004 |
SEMICONDUCTORS LIMITED Vs. TEAMASIA SEMICONDUCTORS INDIA LIMITED
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August 6, 2004 |
SERUM INSTITUTE OF INDIA LTD Vs. INDERJIT PROPERTIES PVT LTD
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December 21, 2004 |
SH HARISH KUMAR BERRY Vs. S BERRYS AUTOMOTIVE UDYOG PVT LTD
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November 22, 2004 |
SH HARISH KUMAR BERRY Vs. S BERRYS AUTOMOTIVE UDYOG PVT LTD
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August 23, 2004 |
SH VIPIN AGGARWAL Vs. HCL INFOSYS LTD
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July 27, 2004 |
SHAMKEN COTSYN LIMITED Vs. STATE
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September 30, 2004 |
SHAMKEN COTSYN LTD ; Vs. STATE
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September 6, 2004 |
SHAMKEN MULTIFAB LIMITED Vs. STATE
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September 30, 2004 |
SHAMKEN SPINNERS LIMITED Vs. STATE
|
September 30, 2004 |
SRG INFOTECH LIMITED Vs. DATAPRO ELECTRONICS PVT LTD
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July 8, 2004 |
STATE BANK OF INDIA Vs. BUSINESS DEVELOPMENT CONSULTANTS PVT LTD
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October 29, 2004 |
SUNIL AGARWAL Vs. LAXMI VENTURES INDIA LTD
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July 20, 2004 |
T A M ADHAVAN Vs. SUN FREIGHT SYSTEMS PRIVATE LIMITED
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May 13, 2004 |
T A M ATHAVAN Vs. SUN FREIGHT SYSTEMS PRIVATE LIMITED
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October 4, 2004 |
T O ALEYAS Vs. ST MARYS HOTELS PRIVATE LIMITED
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May 14, 2004 |
T RAMESH U PAI Vs. CANARA LAND INVESTMENTS LIMITED
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April 16, 2004 |
TOMMY MATHEW Vs. DUROFLEX LIMITED
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March 15, 2004 |
UMA PATHAK AND SHRI RAJAT PATHAK Vs. EURASIAN CHOICE INTERNATIONAL PVT LTD
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April 15, 2004 |
UNION OF INDIA Vs. VIKAS WSP LIMITED
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August 2, 2004 |
UNION OF INDIA Vs. EVEREADY INDUSTRIES INDIA LTD
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December 20, 2004 |
USHA KRISHNA KUMAR Vs. ASWATI INNS PRIVATE LIMITED AND
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December 15, 2004 |
VIJAY KUMAR CHOPRA Vs. SUDERSHAN CHOPRA
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May 17, 2004 |
VIJAY KUMAR NARANG Vs. PRAKASH COACH BUILDERS PRIVATE LIMITED
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April 7, 2004 |
W GUNTHER GMBH Vs. SWITCHING TECHNOLOGIES GUNTHER LTD
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July 29, 2004 |
W GUNTHER GMBH AND DR WERNER PHLMANN Vs. SWITCHING TECHNOLOGIES GUNTHER LIMITED
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July 29, 2004 |