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A KALYANI Vs. VALE EXPORTS P LTD
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July 5, 2002 |
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A NITIN CAPITAL SERVICES LIMITED Vs. LARSEN TOUBRO LIMITED
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August 13, 2002 |
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ABHIPRA CAPITAL LTD Vs. JCT ELECTRONICS LTD
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March 4, 2002 |
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AKHIL KUMAR SANGAL Vs. VINNI CHEMICALS PRIVATE LIMITED
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December 13, 2002 |
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ALL INDIA SHAW WALLACE EMPLOYEES FEDERATION AND Vs. SHAW WALLACE CO LTD
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August 2, 2002 |
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AMARJEET SINGH Vs. RELIANCE INDUSTRIES LIMITED
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August 13, 2002 |
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ANIL GUPTA Vs. MIRAI AUTO INDUSTRIES PRIVATE LIMITED
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August 26, 2002 |
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APIDC VENTURE CAPITAL LIMITED AND ZENPLUS NETWORKS PRIVATE LIMITED Vs. KASAPURAM ANIL CHANDRA AND ARVIND KUMAR SAMBA
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April 4, 2002 |
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APIDC VENTURE CAPITAL LTD Vs. KASAPURAM ANIL CHANDRA
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April 4, 2002 |
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ARUN KEJRIWAL Vs. A R CORROGATED CONTAINERS P LTD
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March 7, 2002 |
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ARUN KEJRIWAL Vs. A R CORROGATED CONTAINERS PVT LTD
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March 7, 2002 |
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ARUN KUMAR MALLICK Vs. HINDUSTAN LEVER LTD
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June 28, 2002 |
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ARUN KUMAR MALLICK Vs. HINDUSTAN LEVER LIMITED
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June 28, 2002 |
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ASHA PURANDARE Vs. INTEGRATED CONTROLS PRIVATE LIMITED
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May 8, 2002 |
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ASHA PURANDARE Vs. INTEGRATED CONTROLS P LTD
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May 8, 2002 |
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ASHOK KUMAR OSWAL Vs. PANCHSHEEL TEXTILES MANUFACTURING TRADING CO P LTD
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February 25, 2002 |
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ASHOK KUMAR OSWAL Vs. PANCHSHEEL TEXTILES MANUFACTURING TRADING CO P LTD
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March 22, 2002 |
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ASHOK KUMAR OSWAL Vs. VARDHMAN POLYTEX LTD
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February 25, 2002 |
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ASHOK KUMAR OSWAL AND CALGARY INVESTMENT TRADING CO P LTD Vs. PANCHSHEEL TEXTILE MANUFACTURING TRADING CO P LTD
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March 22, 2002 |
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BCC FINANCE LTD Vs. STATE
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March 28, 2002 |
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BHARAT MEHTA Vs. SIC FINANCE LIMITED
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December 26, 2002 |
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BHUWANESHWAR NATH NIGAM Vs. HINDUSTAN LEVER LTD
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January 23, 2002 |
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BRIJ MOHAN BANSAL Vs. BANSAL GEMS PVT LTD
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March 4, 2002 |
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BRIJ MOHAN BANSAL Vs. BANSAL GEMS P LTD
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March 4, 2002 |
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CABLE CORPORATION OF INDIA LTD Vs. STATE
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August 9, 2002 |
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CALCUTTA SECURITY PRINTERS LIMITED Vs. CALCUTTA PHOTOTYPE COMPANY LIMITED AND MS SHREETI BHARGAVA
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February 28, 2002 |
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CALCUTTA SECURITY PRINTERS LTD Vs. CALCUTTA PHOTOTYPE CO LTD
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February 28, 2002 |
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CHOLAMANDALAM INVESTMENT & FINANCE CO LTD Vs. AMARAVATHI SRI VENKATESA PAPER MILLS LTD
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August 9, 2002 |
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CLASSIC WELDING PRODUCTS PRIVATE LIMITED Vs. STATE
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November 29, 2002 |
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COL GURNAM SINGH GUJRAL Vs. INDIAN HOTELS COMPANY LIMITED
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June 10, 2002 |
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COMP U LEARN TECH INDIA LTD Vs. B R S CHOWDARY
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August 6, 2002 |
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D SURYANARAYANA SHASTRI Vs. DASIKA INDUSTRIAL CHEMICALS PRIVATE LIMITED
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May 22, 2002 |
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DAS LAGERWEY WIND TURBINES LIMITED Vs. CYNOSURE INVESTMENTS PRIVATE LIMITED
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December 17, 2002 |
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DEBASISH DUTTA Vs. B G SOMADDER SONS P LTD
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February 15, 2002 |
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DEBASISH DUTTA Vs. B G SOMADDER SONS PRIVATE LIMITED AND SHRI KALI DAS SOMADDER
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February 15, 2002 |
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DECCAN CEMENTS LIMITED SOMAJIGUDA HYDERABAD Vs. GEEKAY EXIM INDIA LIMITED KOLKATA
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April 8, 2002 |
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DEEPAK JAIN Vs. VIJAYA LEASING LTD
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September 5, 2002 |
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DEVARAJ DHANRAM Vs. FIREBRICKS POTTERIES PRIVATE LIMITED
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February 28, 2002 |
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DEVARAJ DHANRAM Vs. FIREBRICKS POTTERIES P LTD
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February 28, 2002 |
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DILIP KUMAR CHANDRA AND MR AJIT KUMAR CHANDRA Vs. CHANDRA & SONS PRIVATE LIMITED
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September 30, 2002 |
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EIH LIMITED Vs. MASHOBRA RESORT LIMITED
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April 19, 2002 |
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EIH LIMITED AND 5 ORS Vs. MASHOBRA RESORT LIMITED
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November 14, 2002 |
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FIRST LEASING COMPANY OF INDIA LTD Vs. STATE
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November 20, 2002 |
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G RAJASEKARAN Vs. TAMILNADU MERCANTILE BANK LIMITED AND 2 ORS
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August 14, 2002 |
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G VENKITAPATHY Vs. PRAKATHI SPINNERS P LTD
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February 7, 2002 |
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G VENKITAPATHY Vs. PRAKATHI SPINNERS PRIVATE LIMITED
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February 7, 2002 |
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GIRIJA SMELTERS LTD Vs. SARASWATHI FINANCE CORPN
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July 31, 2002 |
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GOPALKRISHNA SENGUPTA Vs. HINDUSTAN CONSTRUCTION COMPANY
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May 17, 2002 |
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GTP GRANITES LTD Vs. AURORA TRADING LTD
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August 9, 2002 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. SURESHCHANDRA V PAREKH
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July 5, 2002 |
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ICICI BANK LIMITED Vs. KLEN MARSHALLS MANUFACTURERS EXPORTERS LIMITED AND THE REGISTRAR OF COMPANIES TAMIL NADU CHENNAI
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February 20, 2002 |
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ICICI BANK LTD Vs. KLEN MARSHALLS MANUFACTURERS EXPORTERS LTD
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February 20, 2002 |
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ISHITA PROPERTIES LTD Vs. STATE
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August 9, 2002 |
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J P SRIVASTAVA AND SONS RAMPUR PVT LTD Vs. GWALIOR SUGAR COMPANY LTD
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August 12, 2002 |
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J P SRIVASTAVA SONS RAMPUR PVT LTD Vs. GWALIOR SUGAR CO LTD
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May 27, 2002 |
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KAIKHOSROU K FRAMJI Vs. CONSULTING ENGINEERING SERVICES INDIA LTD
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January 23, 2002 |
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KHOUNISH CHOWDHURY Vs. KERO RAJENDRA MONOLITHICS LTD
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January 22, 2002 |
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KISHORE KUNDAN SIPPY AND SHRI KUNDAN HASHMATRAI SIPPY Vs. SAMRAT SHIPPING & TRANSPORT SYSTEMS PVT LTD
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November 11, 2002 |
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LT CDR D K CHATTERJI Vs. RAPTI SUPERTRONICS PVT LTD AND COL P K BAKSHI
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July 9, 2002 |
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M G SUBRAHMANYAM AND M G VENKATESH MANNAR Vs. MANNARIAH & SONS PRIVATE LIMITED
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November 7, 2002 |
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M K HARIDAS Vs. ASAL MALABAR BEEDI DEPOT PRIVATE LIMITED
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February 12, 2002 |
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M K HARIDAS Vs. ASAL MALABAR BEEDI DEPOT PVT LTD
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February 12, 2002 |
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M M SUBRAHMANYAM Vs. SUDARSHANA CARBIDE PRIVATE LIMITED
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November 7, 2002 |
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M M SUBRAHMANYAM Vs. PRASANNA INVESTMENTS PRIVATE LIMITED
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November 7, 2002 |
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M M SUBRAHMANYAM Vs. GULF OLEFINES PRIVATE LIMITED
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November 7, 2002 |
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M MUTHUVEL AND H ANRAJ Vs. TELEMATIC SYSTEMS LIMITED AND R DEVADASS
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May 23, 2002 |
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MAHESH BATRA Vs. GAJARAJ BEVERAGES P LTD
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September 6, 2002 |
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MANIPAL FINANCE CORPN LTD Vs. STATE
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July 3, 2002 |
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PAHARPUR COOLING TOWERS LTD Vs. SWADESHI POLYTEX LIMITED
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May 1, 2002 |
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PAHARPUR COOLING TOWERS LTD Vs. SWADESHI POLYTEX LTD
|
May 1, 2002 |
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PINAKI DAS GUPTA Vs. MAADHYAM ADVERTISING P LTD
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February 4, 2002 |
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PRAKASH NATH Vs. ACHAL NATH
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May 30, 2002 |
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PUSHPABEN KALYANBHAI VASA Vs. GRASIM INDUSTRIES LIMITED
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July 18, 2002 |
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PYARIBEN M SHAH Vs. NIIT LTD
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January 17, 2002 |
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R S SOFTWARE INDIA LTD Vs. G RAVI
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August 20, 2002 |
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RAJESH AHUJA Vs. RELIANCE INDUSTRIES LIMITED
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August 13, 2002 |
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REDWOOD HOLDINGS PVT LTD Vs. SANDESH LTD
|
August 21, 2002 |
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S B P ANAND MOHAN Vs. GRAPHIC IMPRESSIONS MADRAS LTD
|
August 9, 2002 |
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S BHUVANESWARI Vs. ACI AGRO CHEMICAL INDUSTRIES LTD
|
October 10, 2002 |
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S BHUVANESWARI Vs. ACI AGRO CHEMICAL INDUSTRIES LIMITED
|
October 10, 2002 |
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S PATTABHIRAMAN Vs. S VENKATARAMANAN
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December 16, 2002 |
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S SWAMIYAPPAN Vs. ANDIPALAYAM COMMON EFFLUENT TREATMENT PLANT P LTD
|
March 14, 2002 |
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S SWAMIYAPPAN AND K KRISHNASWAMY Vs. ANDIPALAYAM COMMON EFFLUENT TREATMENT PLANT PRIVATE LIMITED
|
March 14, 2002 |
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S VEERASUBRAMONIA SARMA Vs. KANTHIMATHY PLANTATIONS P LTD
|
August 9, 2002 |
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SANJEEV JOY Vs. PEREIRA ROCHE PRIVATE LIMITED
|
May 23, 2002 |
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SARADHA FINANCE Vs. ALSA INVESTMENTS PRIVATE LIMITED
|
February 7, 2002 |
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SECRETARY TO THE GOVERNMENT OF INDIA Vs. LEAFIN INDIA LTD
|
March 6, 2002 |
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SECRETARY TO THE GOVERNMENT OF INDIA DEPARTMENT OF COMPANY AFFAIRS NEW DELHI Vs. LEAFIN INDIA LIMITED
|
March 6, 2002 |
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SHYAMALL DEY Vs. HOMCO ENGINEERING WORKS PVT LTD
|
August 28, 2002 |
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TENNECO MAURITIUS LIMITED Vs. BANGALORE UNION SERVICES LIMITED
|
December 9, 2002 |
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UMANATH BALIGA Vs. S R P TOOLS LIMITED
|
September 25, 2002 |
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UNITED WESTERN BANK LTD Vs. STATE
|
February 21, 2002 |
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UNMESH KANTILAL SHAH Vs. CHEMOSYN LTD
|
February 22, 2002 |
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V J S VOHRA Vs. MRS HARDAVIN JOHL
|
February 5, 2002 |
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V NATARAJAN Vs. NILESH INDUSTRIAL PRODUCTS PRIVATE LIMITED
|
September 25, 2002 |
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YOGENDRA H DESAI Vs. SPATIAL HOLODYNAMICS INDIA P LTD
|
May 14, 2002 |
LOGIN