|
A AKHILANDAM Vs. GREAT EASTERN SHIPPING COMPANY LTD
|
February 20, 1998 |
|
A P JAIN Vs. FARIDABAD METAL UDYOG PVT LTD
|
July 27, 1998 |
|
ABANI BHUSAN BHATTACHARYA Vs. ERICSSON INDIA P LTD
|
April 13, 1998 |
|
AIRFORCE NAVAL HOUSING BOARD Vs. KIRAN OVERSEAS EXPORTS LIMITED
|
September 15, 1998 |
|
ALL INDIA SHAW WALLACE EMPLOYEES FEDERATION AND CENTRAL GOVERNMENT Vs. SHAW WALLACE AND CO LTD
|
July 27, 1998 |
|
ANAND HEMANT PATEL Vs. ORNATE CLUB PVT LTD
|
September 15, 1998 |
|
ANANDARAMA REDDY Vs. PAGE INVESTMENTS AND FINANCIAL SERVICES LIMITED
|
April 28, 1998 |
|
ARUNA SURESH MEHRA Vs. JIFCON TOOLS PVT LTD
|
July 31, 1998 |
|
B BHARATHI Vs. ROCKLAND LEASING LIMITED
|
June 26, 1998 |
|
BAKHTAWAR CONSTRUCTION CO PVT LTD Vs. BLOSSOM BREWERIES LTD
|
June 4, 1998 |
|
BANFORD INVESTMENT LTD Vs. MAGADH SPUN PIPE LTD
|
April 30, 1998 |
|
CANARA BANK Vs. MAHANAGAR TELEPHONE NIGAM LTD
|
February 26, 1998 |
|
CANARA BANK Vs. ANKIT GRANITES LIMITED
|
November 20, 1998 |
|
CEMENT LTD Vs. POWER GRID CORPORATION LTD
|
April 28, 1998 |
|
CENTRAL GOVERNMENT Vs. PEERLESS GENERAL FINANCE AND INVESTMENTS CO LTD
|
December 4, 1998 |
|
CHARANJIT SINGH GHUMMAN Vs. REDDYS LABORATORIES LTD
|
November 7, 1998 |
|
DEUTSCHE BABCOCK POWER SYSTEMS LTD Vs. STATE
|
November 23, 1998 |
|
ESTATE INVESTMENT COMPANY PRIVATE LIMITED Vs. SILTAP CHEMICALS LIMITED
|
October 26, 1998 |
|
GORDON WOODROFFE AND COMPANY LIMITED U K Vs. GORDON WOODROFFE LIMITED
|
May 12, 1998 |
|
J L MORISON INDIA LIMITED Vs. STATE
|
September 21, 1998 |
|
K P BALAKRISHNAN NAIR Vs. VINDYA TEA AND INDUSTRIES PVT LTD
|
September 30, 1998 |
|
K R S MANI Vs. ANUGRAHA JEWELLERS LIMITED
|
September 23, 1998 |
|
KRISHNA PAUL Vs. CALCUTTA CHEMICAL CO LTD
|
November 18, 1998 |
|
L RAMA SUBBU Vs. MADURA COLLEGE BOARD
|
February 10, 1998 |
|
M V SATHYANARAYANA Vs. GLOBAL DRUGS PVT LTD
|
July 22, 1998 |
|
MICHELLE JAWAD AL FAHOUM Vs. INDO SAUDI TRAVELS PVT LTD
|
February 10, 1998 |
|
MORGARDSHAMMAR INDIA LTD Vs. STATE
|
June 16, 1998 |
|
N M PIMPALKAR Vs. NARKESARI PRAKASHAN LTD
|
June 22, 1998 |
|
NAVEEN KEDIA Vs. CHENNAI POWER GENERATION LIMITED
|
June 11, 1998 |
|
OTTO BURLINGTONS MAIL ORDERS PVT LTD Vs. STATE
|
July 15, 1998 |
|
PRADIP KUMAR SENGUPTA Vs. TITAN ENGINEERING CO PVT LTD
|
July 27, 1998 |
|
PUCCI DANTE Vs. RAFEEQUE AHMED
|
July 15, 1998 |
|
RAJIV MEHTA Vs. GROUP 4 SECURITAS HINDUSTAN PVT LTD
|
July 28, 1998 |
|
REMANIKA SILKS PVT LTD Vs. J C AUGUSTINE
|
June 22, 1998 |
|
S ANURATHA Vs. A K M N CYLINDERS PRIVATE LTD
|
June 16, 1998 |
|
S P S INTERNATIONAL LTD Vs. VIJAY REMEDIES LTD
|
May 27, 1998 |
|
S T GANAPATHY MUDALIAR Vs. S G PANDURANGAN
|
August 31, 1998 |
|
SASHI PRAKASH KHEMKA Vs. NEPC MICON LIMITED
|
May 14, 1998 |
|
SATYANARAYANA RATHI Vs. ANNAMALAIAR TEXTILES PVT LTD
|
June 3, 1998 |
|
SRIHARI RAO Vs. GOPAL AUTOMOTIVE LIMITED
|
June 16, 1998 |
|
SUBHASH CHAND AGARWAL Vs. ASSOCIATED LIMESTONE LTD
|
February 18, 1998 |
|
SURESH KUMAR JAIN Vs. HINDUSTAN FERRO INDUSTRIES LIMITED
|
June 15, 1998 |
|
T N K GOVINDARAJU CHETTY AND CO Vs. KADRI MILLS CBE LIMITED
|
March 31, 1998 |
|
TAIHAN ELECTRIC WIRE CO LTD Vs. TDT COPPER LTD
|
February 26, 1998 |
|
TRADE LINKS LTD Vs. MOUNT SHIVALIK BREWERIES LTD
|
July 31, 1998 |
|
TURNER MORRISON LTD Vs. JENSON AND NICHOLSON INDIA LTD
|
March 30, 1998 |
|
UNION OF INDIA Vs. R C BHARGAVA
|
June 23, 1998 |
|
V SUNDARARAJAN AND R GOVINDARAJAN Vs. R R SPINNING MILLS LTD
|
February 12, 1998 |
|
VIJAYAN RAJES Vs. M S P PLANTATIONS PRIVATE LTD
|
September 30, 1998 |
LOGIN