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A J COELHO Vs. SOUTH INDIA TEA AND COFFEE ESTATES LTD
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January 30, 1997 |
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A KARISHMA Vs. PREMIER NITRATES AND CHEMICALS PRIVATE LTD
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May 13, 1997 |
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ABANI BHUSAN BHATTACHARYA Vs. ERICSSON INDIA P LTD
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September 16, 1997 |
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ALL INDIA BANK OFFICERS CONFEDERATION Vs. DHANALAKSHMI BANK LTD
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April 3, 1997 |
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ANDHRA PRADESH STATE CIVIL SUPPLY CORPORATION LTD Vs. DELTA OILS AND FATS LTD
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March 19, 1997 |
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B MOHANDAS Vs. A K M N CYLINDERS P LTD
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September 11, 1997 |
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B S CHOWDHARY Vs. MRS INDIRA SINGH
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November 5, 1997 |
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BAKHTAWAR CONSTRUCTION CO PVT LTD Vs. BLOSSOM BREWERIES LTD
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November 12, 1997 |
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BAKHTAWAR CONSTRUCTION CO PVT LTD Vs. BLOSSOM BREWERIES LTD
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January 16, 1997 |
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BIPIN K JAIN Vs. SAVIK VIJAY ENGINEERING PVT LTD
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June 30, 1997 |
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C MATHEW Vs. COCHIN STOCK EXCHANGE LTD
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July 7, 1997 |
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CANNANORE WHOLE BODY C T SCAN AND RESEARCH CENTRE PVT LTD Vs. MRS SAIBUNNISA S V
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July 17, 1997 |
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CENTRAL BANK OF INDIA Vs. SARAF TEXTILE INDUSTRIES LTD
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November 6, 1997 |
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CORPORATION BANK Vs. REGISTRAR OF COMPANIES
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February 17, 1997 |
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ERNAKULAM FINANCIERS AND KURIES P LTD Vs. JOSEPH CHANDY
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August 21, 1997 |
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G N BYRA REDDY Vs. ARATHI CINE ENTERPRISES PVT LTD
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April 4, 1997 |
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GANGA TEXTILES LTD Vs. REGISTRAR OF COMPANIES
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September 26, 1997 |
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HARISH KUMAR AGARWAL Vs. PUNJAB COMMUNICATIONS LTD
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December 16, 1997 |
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HOFFLAND FINANCE LTD Vs. STATE
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May 12, 1997 |
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JAYALAKSHMI ACHARYA Vs. KAL ELECTRONICS AND CONSULTANTS PVT LTD
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April 8, 1997 |
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JERSEY INDIA LTD Vs. STATE
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February 12, 1997 |
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K G KHOSLA COMPRESSORS LTD Vs. STATE
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August 5, 1997 |
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K MD FAROOQ AHMED Vs. FORTRAN CIRKIT ELECTRONICS P LTD
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February 12, 1997 |
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K NARAIN DAS Vs. BRISTOL GRILL PVT LTD
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April 4, 1997 |
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KANA SEN Vs. C K SEN AND CO PVT LTD
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June 17, 1997 |
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KAREDLA SURYANARAYAN Vs. SRI RAM DASS MOTOR TRANSPORT PVT LTD
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December 18, 1997 |
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M SAMPATH Vs. A K M N CYLINDERS P LTD
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September 11, 1997 |
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M V PAULOSE Vs. CITY HOSPITAL PRIVATE LIMITED
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October 23, 1997 |
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MAHENDRA SINGH MEWAR Vs. LAKE PALACE HOTELS AND MOTELS PVT LTD
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September 15, 1997 |
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MONTARI INDUSTRIES LTD Vs. STATE
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April 10, 1997 |
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MUKUND MAHESWARI Vs. PERFECT POTTERY CO LTD
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November 17, 1997 |
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NATIONAL TEXTILE CORPORATION UTTAR PRADESH LTD Vs. SWADESHI POLYTEX LTD
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December 2, 1997 |
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PAL PEUGEOT LTD Vs. STATE
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May 19, 1997 |
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PONDICHERRY TEXTILE CORPORATION LTD Vs. K K RAMANUJAM
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June 13, 1997 |
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PURE DRINKS NEW DELHI LTD Vs. STATE
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April 28, 1997 |
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S M HAJEE ABDUL HYE SAHIB Vs. K N S HAJEE SHAIK ABDUL KADER LABBAI SAHIB COMPANY PRIVATE LTD
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June 30, 1997 |
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S S LAXMINARAYANAN Vs. MATHER AND PLATT INDIA LTD
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July 17, 1997 |
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S T PATIL Vs. REGISTRAR OF COMPANIES
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May 13, 1997 |
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SAHU CYLINDERS AND UDYOG PVT LTD Vs. STATE
|
May 16, 1997 |
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SATISH CHAND SANWALKA Vs. TINPLATE DEALERS ASSOCIATION PVT LTD
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December 30, 1997 |
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SHASHI PRAKASH KHEMKA Vs. NEPC MICON LTD
|
June 6, 1997 |
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STATE BANK OF INDIA Vs. REGISTRAR OF COMPANIES
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May 28, 1997 |
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STATE BANK OF INDIA Vs. REGISTRAR OF COMPANIES
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May 19, 1997 |
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SYMPHONY COMFORT SYSTEMS LTD Vs. STATE
|
May 21, 1997 |
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THAPAR AGRO MILLS LTD Vs. STATE
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February 25, 1997 |
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UNIPLAS INDIA LTD Vs. STATE
|
May 21, 1997 |
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VIJAY KUMAR GUPTA Vs. EAGLE PAINT AND PIGMENT INDUSTRIES PRIVATE LIMITED
|
July 10, 1997 |
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