| Case Title | Date |
|---|---|
| ARJUN KUMAR ISRANI Vs. CIPLA LTD | January 10, 1996 |
| BHARAT STRIPS LTD Vs. MAYUR MANGALDAS KOTHARI | December 16, 1996 |
| HEMANGINI FINANCE AND LEASING PRIVATE LTD Vs. TAMILNAD MERCANTILE BANK LTD | May 4, 1996 |
| KAILASHNARAYAN BHANGADIA Vs. VST INDUSTRIES LTD | December 16, 1996 |
| LAKSHMI NATARAJAN Vs. BHARATAN PUBLICATIONS LTD | November 22, 1996 |
| PADMA TAPARIA Vs. ASSAM BROOK LTD | February 6, 1996 |
| RAJINDER KUMAR MALHOTRA Vs. HARBANSLAL MALHOTRA AND SONS LTD | January 18, 1996 |
| RELIANCE INDUSTRIES LTD Vs. STATE | October 3, 1996 |
| RELIANCE INDUSTRIES LTD Vs. STATE | October 14, 1996 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN