ABDUL GAFFAR Vs. COLLECTOR OF CUSTOMS
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September 8, 1992 |
AMCO ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
January 23, 1992 |
AMESH WOOLLEN INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
October 9, 1992 |
ANGLO INDIA JUTE MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 7, 1992 |
ANIL KUMAR SHAW Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
April 6, 1992 |
ARUNACHAL PLYWOOD INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
July 24, 1992 |
ASSOCIATED PIGMENTS LTD. Vs. COLLECTOR OF CENTRAL EXCISE
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December 2, 1992 |
BABBAN KHAN Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
September 1, 1992 |
BIHAR CAUSTIC AND CHEMICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 22, 1992 |
BIHAR STATE SUGAR CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
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November 5, 1992 |
BRITANIA ENGG PRODUCTS AND SERVICES LTD Vs. COLLECTOR OF C EX
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April 1, 1992 |
BURN STANDARD CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 14, 1992 |
CHARIOT CEMENT CO Vs. COLLECTOR OF CENTRAL EXCISE
|
October 15, 1992 |
CHITTARANJAN LOCOMOTIVE WORKS Vs. COLLECTOR OF C EX
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February 27, 1992 |
COLLECTOR OF C EX Vs. OM FORGING AND ENGINEERING PVT LTD
|
May 6, 1992 |
COLLECTOR OF C EX Vs. LAKSHMI NARAYAN MOTOR ENGG WORKS
|
October 20, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. JAYASHREE TIMBER PRODUCTS
|
April 23, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. INDIA POTTERIES LTD
|
December 4, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. JAYASHRI TIMBER PRODUCTS
|
October 23, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. STRAW PRODUCTS LTD
|
October 13, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. INDIA POTTERIES LTD
|
November 5, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. SREERAM DRINKS P LTD
|
December 4, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. ORISSA INDUSTRIES
|
October 15, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. HINDUSTAN MOTORS LTD
|
March 24, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. BIHAR FOUNDRY AND CASTINGS LTD
|
May 6, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. JESSOP AND CO
|
January 17, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. RASOI LIMITED
|
February 17, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. TRIPTY DRINKS PVT LTD
|
February 11, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. ASIA INSULATED WIRES P LTD
|
July 16, 1992 |
COLLECTOR OF CENTRAL EXCISE Vs. I T C LTD
|
December 4, 1992 |
COLLECTOR OF CENTRAL EXCISE CUSTOMS Vs. STEEL AUTHORITY OF INDIA LIMITED
|
May 6, 1992 |
COLLECTOR OF CUSTOMS Vs. RAJASTHAN UDYOG
|
October 26, 1992 |
COLLECTOR OF CUSTOMS Vs. SANCHETI FOOD PRODUCTS LTD
|
September 9, 1992 |
COLLECTOR OF CUSTOMS Vs. SUBHAKARAN AND SONS
|
June 1, 1992 |
COLLECTOR OF CUSTOMS PREVENTIVE Vs. SYED NASER ALI
|
March 16, 1992 |
DOOARS TRANSPORT PVT LTD Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
August 26, 1992 |
EASTERN ABRASIVE LTD Vs. COLLECTOR OF CENTRAL EXCISE
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September 30, 1992 |
EMBECO INDIA Vs. COLLECTOR OF CENTRAL EXCISE
|
September 2, 1992 |
GOLDEN HIND SHIPPING CO Vs. COLLECTOR OF CENTRAL EXCISE
|
June 1, 1992 |
GOVINDA PROSAD SHARMA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
November 30, 1992 |
HARINDRA MISHRA Vs. COLLECTOR OF CUSTOMS PREV
|
March 2, 1992 |
HIND ENAMEL COMPANY Vs. COLLECTOR OF CENTRAL EXCISE
|
March 19, 1992 |
HIND TIN INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
February 19, 1992 |
HINDUSTAN DEVELOPMENT CORPORATION LTD Vs. COLLECTOR OF C EX
|
July 22, 1992 |
HINDUSTAN FERTILIZER CORPN LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 1, 1992 |
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 19, 1992 |
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 6, 1992 |
HSUI CHIANG CHANG Vs. COLLECTOR OF CUSTOMS
|
June 1, 1992 |
IDL CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 26, 1992 |
INDIA LINOLEUMS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1992 |
INLAND ROAD SERVICE Vs. COLLECTOR OF CENTRAL EXCISE
|
January 3, 1992 |
J UMASHANKAR AND CO Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
June 1, 1992 |
JALALUDDIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 5, 1992 |
JAMADAR SINGH Vs. COLLECTOR OF CUSTOMS
|
January 10, 1992 |
JAYASHREE TIMBER PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE
|
April 23, 1992 |
JAYSHREE CHEMICALS AND FERTILIZER Vs. COLLECTOR OF CENTRAL EXCISE
|
January 15, 1992 |
JYOTU IMPEX Vs. COLLECTOR OF CUSTOMS
|
January 31, 1992 |
KAKAR TOYS INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
May 5, 1992 |
KASHI PRASAD SARAFF Vs. COLLECTOR OF CUSTOMS
|
November 30, 1992 |
KASHMIR ENTERPRISES Vs. COLLECTOR OF CUSTOMS
|
June 1, 1992 |
KELVIN JUTE CO LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
December 31, 1992 |
KHANBHAI ESOOFBHAI Vs. COLLECTOR OF CENTRAL EXCISE
|
December 2, 1992 |
KHEMCHAND BHAGNANI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
September 1, 1992 |
MD ZAFAR Vs. COLLECTOR OF CUSTOMS P
|
October 21, 1992 |
MINOO BISCUITS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
July 7, 1992 |
MOHD ALIM Vs. COLLECTOR OF CUSTOMS
|
June 1, 1992 |
MULTILAYER COMPOSITES PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 29, 1992 |
MUSIC MAHAL Vs. COLLECTOR OF CUSTOMS
|
September 8, 1992 |
O.P. GULATI Vs. COLLECTOR OF CUSTOMS
|
October 26, 1992 |
OMEX (INDIA) Vs. COLLECTOR OF CUSTOMS
|
December 17, 1992 |
ON REFERENCE : SHRI K. SANKARARAMAN, MEMBER (T)
COLLECTOR OF C. EX. Vs. OM FORGING AND ENGINEERING PVT. LTD.
|
May 6, 1992 |
P C S INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
June 1, 1992 |
P MOHAN Vs. COLLECTOR OF CUSTOMS
|
July 22, 1992 |
PADAM CHAND JAIN Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
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March 13, 1992 |
PRAKASH INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
August 25, 1992 |
PREMIER ROAD CARRIERS LTD Vs. COLLECTOR OF CUSTOMS
|
August 17, 1992 |
PROVASH CHANDRA GHOSE Vs. COLLECTOR OF CUSTOMS
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June 1, 1992 |
PUNAM CHAND BHOTRA Vs. COLLECTOR OF CUSTOMS
|
August 6, 1992 |
PUNJAB NIRYAT AYAT PVT LTD Vs. COLLECTOR OF CUSTOMS
|
May 5, 1992 |
R D ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
June 23, 1992 |
RAM NATH SHAW Vs. COLLECTOR OF CUSTOMS PREV
|
January 15, 1992 |
RAMAPATI DEBI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
May 5, 1992 |
RANSON Vs. COLLECTOR OF CUSTOMS
|
November 4, 1992 |
RASOI LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
|
September 22, 1992 |
RASOI LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 18, 1992 |
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
March 20, 1992 |
RECKITT AND COLMAN OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
June 1, 1992 |
RUMA WAREHOUSING CORPN Vs. COLLECTOR OF CUSTOMS
|
September 2, 1992 |
SAKTHIVELU AND SONS Vs. COLLECTOR OF CUSTOMS
|
December 23, 1992 |
SAMSUDDIN SHEIKH Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
June 1, 1992 |
SANCHETI FOOD PRODUCTS LTD Vs. COLLECTOR OF CUSTOMS
|
January 16, 1992 |
SARADA SERVICE CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
|
April 21, 1992 |
SARAOGI PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE
|
October 19, 1992 |
SARAOGI PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 20, 1992 |
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
|
March 9, 1992 |
SHAH TOOLS AND BEARING CO Vs. COLLECTOR OF CUSTOMS
|
July 20, 1992 |
SHARDA DEVI Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
August 18, 1992 |
SHASHIKANT T MEHTA Vs. COLLECTOR OF CUSTOMS PREVENTIVE
|
February 13, 1992 |
SHRIRAM NEEDLE BEARING INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
June 5, 1992 |
SHRIRAM NEEDLE BEARING INDUSTRIES LTD Vs. COLLECTOR OF C EX
|
November 17, 1992 |
SOMJIT ENTERPRISE Vs. COLLECTOR OF CUSTOMS
|
September 1, 1992 |
SREERAM DRINKS PVT LTD Vs. COLLECTOR OF C EXCISE
|
July 23, 1992 |
SUNBEAM ELECTRONICS Vs. COLLECTOR OF CUSTOMS
|
February 28, 1992 |
TEXTILE INLAND AGENCIES MFG Vs. COLLR OF C EXCISE
|
December 31, 1992 |
TINPLATE COMPANY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 31, 1992 |
TRIPTY DRINKS P LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
August 12, 1992 |
UMESH KUMAR SINGH Vs. COLLECTOR OF CUSTOMS
|
June 4, 1992 |
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
April 7, 1992 |
USHA MARTIN INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
September 8, 1992 |
VIKRANT TELEVISIONS INDIA PVT LTD Vs. COLLECTOR OF C EX AND CUSTOMS
|
November 4, 1992 |
XPRO INDIA LTD Vs. COLLECTOR OF CUSTOMS
|
February 10, 1992 |