ALMELO LABORATORIES PVT LTD Vs. COLLECTOR OF CUSTOMS
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November 7, 1988 |
ALUMINIUM INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE
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October 5, 1988 |
ANIL MANSARAMANI AND 5 ORS Vs. COLLECTOR OF CUSTOMS
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March 3, 1988 |
ASHOK KUMAR AGARWAL Vs. COLLECTOR OF C EX
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August 19, 1988 |
BACHCHA PRASAD Vs. COLLECTOR OF CUSTOMS
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July 4, 1988 |
BI METAL BEARINGS LTD Vs. COLLECTOR OF C EX
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November 21, 1988 |
BROOKS INDUSTRIES Vs. COLLECTOR OF C EX
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September 16, 1988 |
CALCUTTA MOTOR DEALERS ASSOCIATION Vs. COLLECTOR OF CUSTOMS
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April 26, 1988 |
CAPITAL MATCH CO Vs. COLLECTOR OF C EX
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March 18, 1988 |
CHINTA BEEDI CO Vs. COLLECTOR OF CENTRAL EXCISE
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August 4, 1988 |
COLLECTOR OF C EX Vs. INDIAN ALUMINIUM COMPANY LTD
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August 4, 1988 |
COLLECTOR OF C EX Vs. RESCH EXTRUSION TECHNIC I LTD
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June 23, 1988 |
COLLECTOR OF C EX Vs. C N VAMANA PRABHU
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May 11, 1988 |
COLLECTOR OF CENTRAL EXCISE Vs. CHITRA POLY PACK INDUSTRIES
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November 1, 1988 |
COLLECTOR OF CENTRAL EXCISE Vs. WIMCO LIMITED
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February 15, 1988 |
COLLECTOR OF CENTRAL EXCISE Vs. I T C LTD
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June 10, 1988 |
COLLECTOR OF CUSTOMS Vs. FOREIGN FASHION
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November 21, 1988 |
COLLECTOR OF CUSTOMS Vs. METRO EXPORTERS PVT LTD
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March 28, 1988 |
EQUIPMENT SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
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January 25, 1988 |
FEDDERS LLOYD CORPORATION PVT Vs. CCE
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July 14, 1988 |
G JEYAKANNAN Vs. COLLECTOR OF CENTRAL EXCISE
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June 1, 1988 |
G SUBRAMANIAN Vs. COLLECTOR OF C EX
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December 16, 1988 |
G V CHANDUKUTTY Vs. COLLECTOR OF CENTRAL EXCISE
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February 18, 1988 |
GUEST KEEN WILLIAMS LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 18, 1988 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE
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January 1, 1988 |
HINDUSTAN TIN WORKS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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March 28, 1988 |
HOOGHLY DOCK AND PORT ENGINEERS LTD Vs. COLLECTOR OF C EX
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June 6, 1988 |
HYDERABAD INSULATED WIRES P LTD Vs. COLLECTOR OF C EX
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June 20, 1988 |
I ISMAIL KUTTY Vs. COLLECTOR OF CENTRAL EXCISE
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February 19, 1988 |
I.E.L. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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January 25, 1988 |
INDO NATIONAL LTD Vs. COLLECTOR OF C EX
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December 15, 1988 |
J MOHANLAL Vs. COLLECTOR OF CENTRAL EXCISE
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April 4, 1988 |
JAGMOHAN JINDAL Vs. COLLECTOR OF CUSTOMS
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September 25, 1988 |
JINDAL INDIA LIMITED Vs. COLLECTOR OF CUSTOMS
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December 28, 1988 |
K R PANDURANGAN Vs. COLLECTOR OF C EX
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May 10, 1988 |
K T KURUVILA Vs. COLLECTOR OF C EX
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January 5, 1988 |
KAMALA BALA DUTTA Vs. COLLECTOR C EX
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August 30, 1988 |
KARNATAKA MINERALS AND MFG CO LTD Vs. COLLECTOR OF C EX
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December 14, 1988 |
KIRAN OVERSEAS Vs. COLLECTOR OF CUSTOMS
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June 20, 1988 |
KISHANLAL BALARAM Vs. COLLECTOR OF C EX
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March 17, 1988 |
KOTHARI INDUSTRIAL CORPN. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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July 11, 1988 |
KOTTUKULAM ENGG P LTD Vs. COLLECTOR OF CENTRAL EXCISE
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December 22, 1988 |
KOTTUKULAM ENGG P LTD Vs. COLLECTOR OF CENTRAL EXCISE
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August 22, 1988 |
KRISHANLAL BALARAM Vs. COLLECTOR OF CENTRAL EXCISE
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March 17, 1988 |
KRISHNA GOPAL SWARNAKAR Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
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January 29, 1988 |
KUSHANA RUBBER WORKS Vs. COLLECTOR OF CENTRAL EXCISE
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July 19, 1988 |
KUTTY FLUSH AND FURNITURE CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE
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April 8, 1988 |
LALITH KUMAR Vs. COLLECTOR OF CUSTOMS
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August 12, 1988 |
M M EXPORTS Vs. COLLECTOR OF CUSTOMS
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April 21, 1988 |
M M NAINA AND COMPANY Vs. COLLECTOR OF CUSTOMS
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December 20, 1988 |
METAL POWDER INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
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February 26, 1988 |
MONICA ELECTRONICS (P) LTD Vs. COLLECTOR OF CUSTOMS
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July 13, 1988 |
NAGABUSHANAM ENTERPRISES Vs. COLLECTOR OF C. EX.
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July 13, 1988 |
NAGPUR WOOLLEN MILLS AND INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS
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May 30, 1988 |
NAPTHA RESINS AND CHEMICALS P LTD Vs. COLLECTOR OF C EX
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March 7, 1988 |
NATIONAL TRADING LTD Vs. COLLECTOR OF CUSTOMS PREV
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November 15, 1988 |
ORION SYSTEMS Vs. COLLECTOR OF CUSTOMS
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June 8, 1988 |
PANA SHAH Vs. COLLECTOR OF C EX AND CUSTOMS
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June 6, 1988 |
PARO FOOD PRODUCTS Vs. COLLECTOR OF C E
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June 23, 1988 |
PODDAR PROJECTS LTD Vs. COLLECTOR OF C E
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June 23, 1988 |
PRAKALATHAN BARLASAIT Vs. COLLECTOR OF CUSTOMS
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November 1, 1988 |
PRAMEELA PLASTICS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
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February 26, 1988 |
PRASANTA KUMAR DAS Vs. COLLECTOR OF CENTRAL EXCISE
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July 4, 1988 |
R GOPINATHAN Vs. COLLECTOR OF CENTRAL EXCISE
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February 9, 1988 |
RAJEEV WOOLLEN MILLS Vs. COLLECTOR OF CUSTOMS
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July 14, 1988 |
RATAN JEWELLERS Vs. COLLECTOR OF CUSTOMS AND C EX
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March 2, 1988 |
REGENT TRAVELS COMPANY Vs. COLLECTOR OF CUSTOMS
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June 6, 1988 |
RELIANCE CELLULOSE LTD Vs. COLLECTOR OF C. EX.
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July 13, 1988 |
RUBICON Vs. COLLECTOR OF C EX
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July 14, 1988 |
S ELANGOVAN Vs. COLLECTOR OF C EX
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July 22, 1988 |
S MURUGESAN Vs. COLLECTOR OF C EX
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November 18, 1988 |
SATHYA STEEL STRIPS PVT LTD Vs. COLLECTOR OF C E
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February 23, 1988 |
SAWOTTAM ISPAT PRIVATE LTD Vs. COLLECTOR OF C EX
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December 16, 1988 |
SHANTI LAL Vs. COLLECTOR OF C EX
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October 5, 1988 |
SRI GOPAL STORES Vs. COLLECTOR OF C. EX.
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September 26, 1988 |
STEEL AUTHORITY OF INDIA LIMITED Vs. COLLECTOR OF C EX
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May 16, 1988 |
SUN EXPORT CORPORATION Vs. COLLECTOR OF CUSTOMS
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December 2, 1988 |
SUNRAJ EXPORTS Vs. COLLECTOR OF CUSTOMS
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January 1, 1988 |
TEXMACO LTD Vs. COLLECTOR OF CUSTOMS
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October 8, 1988 |
THAKUR SINGH Vs. COLLECTOR OF CUSTOMS
|
August 8, 1988 |
UMA LAMINATED PRODUCTS PVT LTD Vs. COLLECTOR OF CENTRAL EXCISE
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October 3, 1988 |
UNITED TRADERS INDIA Vs. COMMISSIONER OF CUSTOMS
|
January 13, 1988 |
UWE HOPPE Vs. COLLECTOR OF CUSTOMS PREVENTIVE
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May 5, 1988 |
VIJAY TANK AND VESSELS PVT LTD Vs. COLLECTOR OF C E
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August 8, 1988 |
WIRES AND PROFILES Vs. COLLECTOR OF C E
|
May 30, 1988 |