LAWS(NCD)-1991-9-3

N PRABAHARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION

Decided On September 12, 1991
N. PRABAHARAN Appellant
V/S
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION Respondents

JUDGEMENT

(1.) - The Complainant Shri N. Prabaharan, Proprietor, Pamii Machine Tools has filed this complaint under the Consumer Protection Act, 1988. He has described his complaint as follows :