ORIENTAL BANK OF COMMERCE Vs. MINTU DAS

JUDGEMENT

(1.) MRS. S. Sinha, the learned Advocate appears for the applicant Bank. Mr. P.K. Samaddar, Officer (Law) of the applicant Bank has appeared this day.

(2.) Neither of the five respondents has appeared in spite of the repeated due service upon themselves nor the learned Advocate for them has appeared.

(3.) NEITHER of those respondents has so far filed the written statement nor adduced any evidence, oral or documentary, whereas the applicant Bank has submitted one evidence on affidavit along with twenty-one original documents on which it relies for the reason of making successful the application "presented on the day mentioned above.