STATE BANK OF HYDERABAD Vs. PREETAM SHOES

JUDGEMENT

(1.) MR. Prabhat Sil, the learned Advocate appears for the applicant Bank.

(2.) Shri Sakil Ahmed, Assistant Manager of the applicant Bank has also been found present this day.

(3.) SINCE Shri Pangiliba Ao has affirmed the affidavit on evidence filed before this Tribunal on August 22, 2002, a right to conduct cross-examination of the said deponent has accrued in favour of those respondents; and accordingly, this Tribunal has offered them several opportunities to conduct the cross-examination, statutorily conferred, which a trying Court or a Tribunal is bound to give the opposite parties or respondents.