KALAWATI DEVI Vs. MANOJ KUMAR UPADHYAY

JUDGEMENT

(1.) Heard Mr. Arvind Kumar Lall, counsel appearing for the appellants in both the cases.

(2.) Heard Mr. D. C. Ghosh, counsel appearing on behalf of the respondent- United India Insurance Company Limited in both the cases.

(3.) Heard Mr. Onkar Nath Tiwary, counsel appearing for the respondent no. 1 in both the cases.