(1.) THIS matter relates to three appeals filed by M/s. National Trading Ltd. of Nepal against three orders passed by the Addl. Collector of Customs (Prev.), Muzaffarpur, which were heard concurrently with the consent of both the sides.
(2.) The Ld. Advocate, Shri Saha, for the appellants submitted in the main as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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