UWE HOPPE Vs. COLLECTOR OF CUSTOMS PREVENTIVE

JUDGEMENT

(1.) THIS is an appeal filed against the order of the Collector of Customs (Preventive), Custom House, Calcutta.

(2.) Ms H. Dev-Barman, the learned Advocate stated that the appellant a tourist is a German National Holding West German Passport No. G-4865360.

(3.) THE case was adjourned to 23.3.88 at the request of the learned JDR.