RAKASI ARNAV REDDY Vs. STATE OF TELANGANA

JUDGEMENT

(1.) Heard Sri Srinivasa Rao Pachwa, learned counsel appearing on behalf of the petitioner, learned Assistant Government Pleader for Medical Health appearing on behalf of the respondent No.1 and Sri T.Sharath, learned Standing Counsel for Kaloji Narayanrao University of Health Sciences appearing on behalf of the respondent No.2.

(2.) The petitioner approached the Court seeking prayer as under:

(3.) The case of the petitioner in brief as per the averments made in the affidavit filed by the petitioner in support of the present Writ Petition is as under:-