COMMISSIONER OF INCOME TAX Vs. LAKE PALACE HOTELS AND MOTELS PRIVATE LIMITED

Referred Judgements :-

YARMOUTH V. FRANCE [REFERRED TO]
IN RE: NUTLEY AND FINN [REFERRED TO]
J. LYONS AND CO. LTD. V. ATTORNEY GENERAL [REFERRED TO]
JARROLD V. JOHN GOOD AND SONS LTD. [REFERRED TO]
THOMAS V. BRITISH THOMSON-HOUSTON CO. LTD. [REFERRED TO]
LUTTMAN V. IMPERIAL CHEMICAL INDUSTRIES LTD. [REFERRED TO]
BROKEN HILL PTY. CO. V. COMMISSIONER OF TAXATION [REFERRED TO]
HAMPTON V. FORTES AUTOGRILL LTD. [REFERRED TO]
IRC V. SCOTTISH,AND NEW CASTLE BREWERIES LTD. [REFERRED TO]
IN RE: BROOKE [REFERRED TO]
IRC V. BARCLAY,. CURIE AND CO. LTD. [REFERRED TO]
BENSON V. YARD ARM CLUB LTD. [REFERRED TO]
KATNANI PROPERTIES LIMITED VS. AUGUSTINE [REFERRED TO]
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA VS. ALPS THEATRE [REFERRED TO]
G I T ANDHRA PRADESH VS. TAJ MAHAL HOTEL SECUNDERABAD [REFERRED TO]
SCIENTIFIC ENGINEERING HOUSE PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX ANDHRA PRADESH [REFERRED TO]
R C CHEMICAL INDUSTRIES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. KANODIA COLD STORAGE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. U P HOTEL RESTAURANT LIMITED [REFERRED TO]
TULSI S K AND SONS VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MOHAMMAD JAFFER ALI VS. S RAJESWARA RAO [REFERRED TO]
SANTOSH ENTERPRISES VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
K KUNGU GOVINDAN VS. PARAKKAT KUNHILEKSHMI AMMA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. S P JAISWAL ESTATES P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BUHARI SONS PRIVATE LIMITED [REFERRED TO]
S P Jaiswal Estates Pvt LTD VS. Commissioner of Income tax No 2 [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. YAMUNA COLD STORAGE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ISPAT LIMITED R G [REFERRED TO]