KASHMIRI PANDIT SANGARSH SAMITI Vs. UNION TERRITORY OF J&K

JUDGEMENT

(1.) Mr. Sanjay K. Tickoo, President KPSS i.e., Kashmiri Pandit Sangarsh Samiti addressed a representation dtd. 1/6/2022 to the Chief Justice of this Court. The said Samiti through the medium of the aforesaid representation made the following requests: -

(2.) It is common knowledge that the administration is making all efforts to provide security and protection to the religious minorities in J&K and a robust mechanism is being deployed to avoid targeted killings and to investigate the incidents of all targeted killings.

(3.) Learned Advocate General has placed a note of Special DG, CID, J&K in a sealed cover to contend that all possible care is taken to address all the above issues.