ASSISTANT DIVISIONAL ENGINEER, APEPDCL., SRIKAKULAM TOWN & DISTRICT Vs. KILLAMSETTY JANARDHANA RAO

JUDGEMENT

(1.) THIS appeal is directed against the order dt.21.11.2012 of the District Forum at Srikakulam made in C.C.No.99/2012.

(2.) THE appellants are the opp.parties and the respondent herein is the complainant in C.C.No.99/2012.

(3.) FOR the sake of convenience, the parties are described as they arrayed in the cause title of the complaint.