(1.) This is an appeal filed by the complainant before the District Forum assailing the order passed by the District Forum.
(2.) The facts of the case are briefly as follows:
(3.) The complainant submitted that he had pain in his left arm and therefore visited
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN