MANDALA MANGA Vs. ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA

JUDGEMENT

(1.) Aggrieved by the order in C.C.No.13/2007 on the file of District Forum, Karimnagar, the complainant preferred this appeal.

(2.) The brief facts as set out in the complaint are that the complainant is the wife and nominee of late Mandala Venkat Reddy, who got insured his life with LIC of India under different policies, the details of which are as follows:

(3.) The following are the details of the polices which the opposite parties repudiated and did not pay any amounts: